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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(ii) in Regulation on Quality of Service of Dial-Up and Leased Line Internet Access Service, 2001

(ii)Time to access is the time elapsed between giving of connect/dial command till the receipt of 'log-in' prompt, from the ISP node, on the customer's terminal equipment (PC/workstation etc.).