[Cites 0, Cited by 0]
[Section 5]
[Entire Act]
State of Gujarat - Subsection
Section 5(5) in Gujarat Sales Tax (Amendment) Act, 1977
| 1 | 2 | 3 | 4 |
| "16(1) | Machinery used in the manufacture of goods excluding machinery specified in any other entry in this or any other Schedule. | Four paise in the rupee. | Four paise in the rupee. |
| (2) | Electric motors and oil engines and spare parts and accessories thereof. | Six paise in the rupee. | Six paise in the rupee." |