Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19F] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 19F(4) in Securities and Exchange Board of India (Alternative Investment Funds) Regulations, 2012

(4)Angel funds shall not invest in associates.