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[Cites 0, Cited by 0] [Section 147] [Entire Act]

State of Tamilnadu - Subsection

Section 147(9) in Tamil Nadu Educational Inspection Code

(9)When the petition is submitted otherwise than in accordance with any rule, order or contract, such as is referred to in sub-clause (a) of clause (14), by person serving in a post under the administrative control of this Government with regard to his prospective claim to pension.