Patna High Court
Raghunath Prasad Singh & Ors vs The State Of Bihar & Ors on 13 April, 2018
Author: Ajay Kumar Tripathi
Bench: Ajay Kumar Tripathi, Nilu Agrawal
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.535 of 2017
In
Civil Writ Jurisdiction Case No.11550 of 2016
======================================================
1. Shambhu Kumar, Son of- Late Chandradeep Singh, At-
Meerabigha, PO- Kalanour, PS- Makhadumpur, Dist- Jehanabad.
2. Satish Kumar, Son of- Dukhi Rajak, At+PO- Tehta, PS-
Makhadumpur, Dist- Jehanabad.
3. Arvind Kumar Gupta, Son of- Gyanchand Prasad Gupta, At+PO-
Tehta, PS- Makhadumpur, Dist- Jehanabad.
4. Ved Prakash, Son of- Radheya Prasad, At+PO- Tehta, PS-
Makhadumpur, Dist- Jehanabad.
5. Amit Kumar, Son of- Bindeshar Prasad, At+PO- Tehta Math, PS-
Makhadumpur, Dist- Jehanabad.
6. Shashikant Kumar, Son of- Late Siyasaran Prasad, At+PO- Tehta,
PS- Makhadumpur, Dist- Jehanabad.
7. Kumar Kamlesh Kishor Upadhyaya, Son of- Pankaj Kumar
Upadhyay, At+PO- Dharaut, PS- Makhadumpur, Dist- Jehanabad.
8. Sanju Kumari, W/o- Santosh Kumar, At+PO- Dakra, PS-
Makhadumpur, Dist- Jehanabad.
9. Santosh Kumar, Son of- Rajmunni Prasad, At+PO- Dakra, PS-
Makhadumpur, Dist- Jehanabad.
10. Md Zahid Anwer, Son of- Md Shajhjahan, At+PO- Dakra, PS-
Makhadumpur, Dist- Jehanabad.
11. Rakesh Kumar, Son of- Ramchandra Das, At- Mahangupur, PO-
Dharaut, PS- Makhadumpur, Dist- Jehanabad.
12. Pankaj Kumar, Son of- Umesh Prasad, At- Dhirabigha, PO-
Tehta, PS- Makhadumpur, Dist- Jehanabad.
13. Uday Kumar, Son of- Dhirendra Das, At+PO- Sugaon, PS-
Makhadumpur, Dist- Jehanabad.
14. Lakshman Thakur, Son of- Ram Prasad Thakur, At+PO- Sugaon,
PS- Makhadumpur, Dist- Jehanabad.
15. Bibha Rani, D/o- Parmeshwar Saw, At+PO- Tehta, PS-
Makhadumpur, Dist- Jehanabad.
16. Pravesh Kumar, Son of- Ramu Yadav, At- Bajitpur, PO+PS-
Makhadumpur, Dist- Jehanabad.
17. Brajesh Kumar, Son of- Brajkishore Singh, At- Bishanpur, PO-
Ikil, PS- Makhadumpur, Dist- Jehanabad.
18. Abhinav Prasad, Son of- Chandrika Singh, At- Madarichak, PO-
Saren, PS- Makhadumpur, Dist- Jehanabad.
19. Deepak Kumar, Son of- Jayprakash Narayan, At- Dhau Kakariya,
PO- Bandeya, PS- Makhadumpur, Dist- Jehanabad.
20. Ramjaypal Singh, Son of- Ram Naresh Singh, At- Chatar, PO-
Paibigha, PS- Makhadumpur, Dist- Jehanabad.
21. Rakesh Kumar Roushan, Son of- Late Udho Choudhary, At-
Makhadumpurdih, PO+PS- Makhadumpur, Dist- Jehanabad.
22. Anil Kumar, Son of- Ashok Prasad, At+PO+PS- Makhadumpur,
Dist- Jehanabad.
23. Sweety Kumari, W/o- Avinash Kumar Chanchal, At+PO-
Makarpur, PS- Makhadumpur, Dist- Jehanabad.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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24. Niwas Ranjan, Son of- Kailash Singh, At- Jhamanbigha, PO-
Bhaikh, PS- Makhadumpur, Dist- Jehanabad.
25. Amod Kumar Singh, Son of- Janardan Prasad Singh, At-
Kharouna, PO- Dakra, PS- Makhadumpur, Dist- Jehanabad.
26. Sima Kumari Verma, W/o- Dilip Kumar, At+ PO- Allahganj, PS-
Makhadumpur, Dist- Jehanabad.
27. Vijay Kumar, Son of- Parmeshwar Prasad, At- Satisthan,
PO+PS- Makhadumpur, Dist- Jehanabad.
28. Sashikant Kumar, Son of- Rameshwar Thakur, At- Ranipur, PO-
Tejbigha, PS- Kako, Dist- Jehanabad.
29. Ravindra Kumar, Son of- Suresh Prasad, At- Dhannibigha, PO-
Tejbigha, PS- Kako, Dist- Jehanabad.
30. Santosh Kumar, Son of- Parshuram Sharma, At- Bhelavar, PO-
Tejbigha, PS- Kako, Dist- Jehanabad.
31. Jay Prakash, Son of- Sachidanand Singh, At- Timalpur, PO-
Saidabad, PS- Pali, Jehanabad.
32. Umesh Prasad, Son of- Shyamdeo Prasad, At- Amarpura,
PO+PS- Pali, Jehanabad.
33. Rishikesh Kumar, Son of- Chandeshwar Kumar Das, At-
Shivrajbigha, PO- Nagwan, PS- Kako, Jehanabad.
34. Deepakdeo Kumar Bharti, Son of- Brijnandan Prasad, At-
Shivrajbigha, PO- Nagwan, PS- Kako, Jehanabad.
35. Deepak Kumar, Son of- Suresh Prasad, At+ PO+ PS- Kako,
District- Jehanabad.
36. Pankaj Kumar, Son of- Suresh Prasad, At+ PO+ PS- Kako,
District- Jehanabad.
37. Pappu Kumar, Son of- Surendra Das, At- Barawan, PO-
Barawan, PS- Pali, Jehanabad.
38. Gautam Kumar, Son of- Mithlesh Thakur, At- Jolahibigha, PS-
Hati, PS- Kako, Jehanabad.
39. Jitendra Kumar, Son of- Ramanand Prasad, At- Hajidaulatpur,
PO- Nagwan, PS- Kako, Jehanabad.
40. Sudama Prasad, Son of- Kishori Prasad, At- Ratubigha, PO-
Bansibigha, PS- Ghoshi, Jehanabad.
41. Madhuri Kumari, Son of- Arjun Prasad, At- Lakhisarai, PO-
Malathi, PS- Ghoshi, Jehanabad.
42. Chandrashekhar Kumar, Son of- Jagdish Prasad, At- Madhopur,
PO- Lakhawar, PS- Ghoshi, Jehanabad.
43. Amit Kumar Nirala, Son of- Nasiv Paswan, At- Madhopur, PO-
Lakhawar, PS- Ghoshi, Jehanabad.
44. Lokesh Anand, Son of- Shiv Kumar Prasad, At- Gopalganj
Bazar, PO+PS- Ghoshi, Jehanabad.
45. Subhash Kumar, Son of- Pradeep Kumar, At- Meerabigha,
PO+PS- Ghoshi, Dist- Jehanabad.
46. Kamalkant, Son of- Rambinay Sharma, At+PO+PS- Ghoshi,
Dist- Jehanabad.
47. Amrendra Kumar, Son of- Dwarika Prasad, At- Nagwan, PO-
Bishunganj, PS- Ghoshi, Jehanabad.
48. Rita Kumari, D/o- Nandlal Prasad, At+PO- Sonwan, PS- Ghoshi,
Jehanabad.
49. Mohamad Mazid, Son of- Md. Usman, At- Gareriyakhand,
PO+PS- Jehanabad.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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50. Ajay Shankar Kumar, Son of- Kameshwar Paswan, At-
Kumardih, PO- Saren, PS- Makhdumpur, Dist- Jehanabad-
804427.
51. Manoj Kumar, Son of- Nathun Pandit, At- Marsua, P.S.- Kalnor,
PS- Makhdumpur, Dist- Jehanabad.
52. Ramashankar Kumar, Son of- Rambali Singh, At Village- Daya
Bigha, PO- Jagpura, PS- Makhdumpur, District- Jehanabad-
804424
53. Rajeev Ranjan Prasad, Son of- Late Gauri Shankar Prasad, At-
Maniyarganj, P.O.- Bira, P.S.- Makhdumpur, Dist- Jehanabad.
... ... Appellant/s
Versus
1. The State of Bihar through Chief Secretary.
2. The Principal Secretary, Planning & Development Department, Government
of Bihar, Patna.
3. The Principal Secretary, Co-operative Department, Government of Bihar,
Patna.
4. The Director, Department of Planning & Development (Directorate of
Economics & Statistics), Government of Bihar, Patna.
5. The District Statistical Officer, Jehanabad, District- Jehanabad (Bihar).
6. Santu Kumar, Son of Anil Sharma, At+PO- Dharaut, PS- Makhadumpur, Dist-
Jehanabad.
7. Sanjeev Kumar Son of Shiv Nandan Singh At- Ganglubigh, PO- Jagpura, PS-
Makhadunpur, Dist- Jehanabad.
8. Pankaj Kumar Sinha Son of Late Ramsakal Prasad At- Sakrahoura, PO-
Saistabad, PS- Okri, Dist- Jehanabad.
9. Mukesh Kumar Singh Son of Dilip Singh At- Chamandih, PO+PS-
Makhadumpur, Dist- Jehanabad.
10. Raviranjan Kumar, Son of Late Lala Yadav, At- Moghalbigha, PO+PS-
Makhadumpur, Dist- Jehanabad.
11. Mahendra Kumar, Son of Raghunath Singh, At- Pararipar, PO- Bhaikh,
PO+PS- Makhadumpur, Dist- Jehanabad.
12. Rajeev Ranjan Son of Rajendra Prasad At- Lalbigha, PO- Chhariyahari, PS-
Makhadumpur, Dist- Jehanabad.
13. Anjali Kumari D/o Vinod Prasad At- Hajisarai, Kajisarai, PS- Kako, Dist-
Jehanabad.
14. Ranju Kumari, W/o Umesh Prasad, At- Amarpura, PO+PS- Pali, Jehanabad.
15. Baby Kumari W/o Mukund Prasad At- Narayanpur, PO- Dharampur, PS-
Kako, Jehanabad.
16. Md. Arman Son of Md. Samsuddin At- Rasalpur, PO- Nagwan, PS- Kako,
Jehanabad.
17. Santosh Kumar Son of Birendra Prasad At+PO- Lakhawar, PS- Ghoshi,
Jehanabad.
18. Rajkishor Pandey Son of Late Vindeshwar Pandey At+PO- Lakhawar, PS-
Ghoshi, Jehanabad.
19. Dharmendra Kumar Son of Nagendra Prasad At+PO- Lakhawar, PS- Ghoshi,
Jehanabad.
20. Dharmendra Kumar Son of Bhola Singh At Daharpur, PO+PS- Ghoshi,
Jehanabad.
21. Aman Kumar Son of Girish Kumar At- Khudouri, PO+PS- Hulasganj,
Jehanabad.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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22. Srikant Kumar Son of Saryu Prasad At- Dharhara PO- Kazi Saray, PS- Kako,
Dist- Jehanabad- 804420.
23. Utmottam Kumar Son of Kaushik Surendra Sharma At+PO- Asadhri, PS-
Hilsa, Dist- Nalanda.
24. Dayanand Keshri Son of Beshlal Sao Vill- Nadiyama At+PO- Dhangawn, PS-
Kako, Dist- Jehanabad.
... ... Respondent/s
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with
Letters Patent Appeal No. 111 of 2018
In
Civil Writ Jurisdiction Case No.14313 of 2016
======================================================
1. Suman Kumar Jha, P D D No. 213421 son of Shri Jageshwar Jha
resident of Village - Dhar Bandha, P.S. - Raniganj, District -
Araria.
2. Md. Ziaul Haque, PDD No. 068913 son of Md. Shakil Ansari
resident of Village - Jagata Kharsahi, P.S. - Raniganj, District -
Araria.
3. Avinash Kumar Bharti, PDD No. 210115 son of Surendra Kumar
Singh resident of Village - Manjaha, P.S. - Raniganj, District -
Araria.
4. Vikash Kumar Bhagat, PDD No. 118681 son of Shyamanand
Bhagat resident of Village - Majhua Lalpur, P.S. - Bausi, District
- Araria.
5. Manoj Kumar, PDD No. 097351 son of Ramanand Mishra
resident of Village - Parihari, P.S. - Raniganj, District - Araria.
6. Maheshwar Prasad Singh, PDD No. 254015 son of late Rajendra
Prasad Singh resident of Village - Parsahat, P.S. - Raniganj,
District - Araria.
7. Mithilesh Kumar, PDD No. 235936 son of late Anandi Prasad
Mandal resident of Village - Bausi, P.S. - Raniganj, District -
Araria.
8. Bijay Kumar, PDD No. 153218 son of Chhedi Prasad Yadav
resident of Village - Indrapur, P.S. - Raniganj, District - Araria.
... ... Appellant/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning
and Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning and Development,
Government of Bihar, Patna.
3. The Director, Department of Planning and Development (Directorate of
Economics and Statistics), Government of Bihar, Patna.
4. The Joint Director-cum-Office Head, Department of Planning &
Development, (Directorate of Economics & Statistics), Government of Bihar,
Patna.
5. The District Statistical Officer, Begusarai, District - Begusarai (Bihar).
6. The District Statistical Officer, Lakhisarai (Bihar).
7. The District Statistical Officer, Sheikhpura (Bihar).
8. The District Statistical Officer, Purnea (Bihar).
9. The District Statistical Officer, Araria (Bihar).
10. The District Statistical Officer, Sitamarhi (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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11. The District Statistical Officer, Samastipur (Bihar).
12. Shambhu Kumar Jha, PDD No. 080333 son of Nawal Kishore Jha resident of
Village - Walipur, P.S. - Pipriya, District - Lakhisarai.
13. Ramadhar Kumar PDD No. 008868 son of Yogendra Singh resident of Village
- Ram Chandrapur, Block - Pipariya, District - Lakhisarai.
14. Ravish Kumar, PDD No. 154621 son of Vishundev Mandal resident of
Village - Bhirha, P.O. - Amarpur, P.S. - Mednichauki, District - Lakhisarai.
15. Chandan Kumar, PDD No. 114960 son of Narendra Prasad Singh resident of
Village - Bhirha, P.O. - Amarpur, P.S. - Mednichauki, District - Lakhisarai.
16. Mukesh Kumar, PDD No. 080232 son of Shiv Kumar Singh resident of
Village + P.O. - Jaitpur, Via - Barahiya, District - Lakhisarai.
17. Avinash Kumar, PDD No. 024537 son of Parshuram Singh resident of Village
+ P.O. Dumri (Navtar), P.S. - Barahiya, District - Lakhisarai.
18. Ajit Kumar, PDD No. 214607 son of late Awadhesh Mahto resident of Village
- Tahadia, P.O. - Dumri, P.S. - Barahiya, District - Lakhisarai.
19. Nitesh Kumar, PDD No. 265560 son of Tribeni Singh resident of Village -
Ganga Sarai, P.S. - Barahiya, District - Lakhisarai.
20. Imtyaz Alam, PDD No. 248277 son of Kayyumuddin resident of Village -
Medini Chauki, P.O. - Amarpur, District - Lakhisarai.
21. Sunil Kumar, PDD No. 030438 son of Shyam Singh resident of Village + P.O.
- Awagil, P.S. - Korma, Block - Ghat Kusumbha, District - Begusarai.
22. Vijay Kumar, PDD No. 050491 son of Upendra Prasad Singh resident of
Village - Rampur, P.O. + P.S. - Piri Bazar, Block - Suryagadha, District -
Begusarai.
23. Chandan Kumar, PDD No. 145258 son of Raj Kumar Singh resident of
Village - Khera, P.O. - Kajara, P.S. - Piri Bazara, District - Lakhisarai.
24. Kranti Kumar, PDD No. 084200 son of Ram Kishun Yadav resident of Village
- Kishanpur, P.O. - Mankatha, P.S. + District - Lakhisarai.
25. Virendra Kumar, PDD No. 162102 son of Yogendra Poddar resident of
Village + P.O. - Abhaipur, P.S. - Piri Bazar, District - Lakhisarai.
26. Vijay Shankar, PDD No. 027667 son of Shashi Bhushan resident of Village -
Chaurahi, P.O. - Matasi, P.S. + Block - Halsi, District - Lakhisarai.
27. Kunj Bihari, PDD No. 032656 son of Anil Kumar resident of Village + P.O. -
Noma, P.S. + Block - Halsi, District - Lakhisarai.
28. Shashi Bhushan Giri, PDD No. 052204 son of Goran Goswami resident of
Village - Kiul Basti, Pachna Road, Kahar Toli, Ward No. 22, Block -
Lakhisarai, District - Lakhisarai.
29. Kanchan Kumar Nimal, PDD No. 091344 son of Sri Parmeshwar Prasad
resident of Village - Parmeshwar Prasad, resident of Village - Kamishnari
Bazar, P.O. - Sheikhpura, Block - Sheikhpura, District - Sheikhpura.
30. Manoj Kumar, PDD No. 103776 son of Rajendra Prasad Yadav resident of
Village - Madhubani East, Yadav Tola, P.O. - Purnea, P.S. - Kehat, Block -
Purnea East, District - Purnea.
31. Dhirendra Kumar Jha, PDD No. 128718 son of Shiv Shankar Jha resident of
Village - Mathil Tola Karot Bari Madhubani, P.O. - Purnea, P.S. - Kehat,
Block - Banmankhi, District - Purnea.
32. Rajesh Kumar, PDD No. 094488 son of Dharamchand Bhagat resident of
Village - Raghunathpur, P.S. - Bhargama, District - Araria.
33. Ranjan Kumar Sah, PDD No. son of Jay Krishna Sah resident of Village -
Mahthawa, P.S. - Bhargama, District - Araria.
34. Praphul Kumar, PDD No. 314569 son of Dineshwar Prasad Singh resident of
Village - Hansa, P.S. - Raniganj, District - Araria.
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35. Md. Noorul Hoda, PDD No. 123161 son of Md. Idris resident of Villge -
Bausi, P.S. - Raniganj, District - Araria.
36. Saroj Kumar, PDD No. 110239 son of Shri Baikunth Singh resident of Village
- Athri, Block - Runni Saidpur, District - Sitamarhi.
37. Ramesh Kumar, PDD No. 204279 son of Laxmi Singh resident of Village +
P.O. - Bhup Bhaira, P.S. - Sitamarhi, District - Sitamarhi.
38. Tanu Trishna, PDD No. 1096454 daughter of Purendra Singh resident of
Village - Ramnagrara, P.S. - Riga, District - Sitamarhi.
39. Amardeep Kumar, PDD No. 112014 son of Ram Vishundev resident of
Village - Lohiya Nagar, P.O. - Suhird Nagar, District - Begusarai.
40. Aman Kumar Randhir, PDD No. 243446 son of Chandi Prasad Yadav resident
of Village - Deoghara (Chandar Tola), P.O. - Amarpur, P.S. - Medni Chawki,
Block - Suryagarha, District - Lakhisarai.
41. Vikash Kumar (PDD No. 165584) son of Raj Kishore Singh resident of
village - Vikrampur, P.S. + Block - Cheriya Bariyapur, District - Begusarai.
42. Bipin Kumar, PDD No. 136804 son of Siyaram Prasad Singh resident of
Village - Hanspur, P.S. - Nayagaon, Block - Matihani, District - Begusarai.
43. Ajay Kumar, PDD No. 073673 son of Yogendra Prasad Yadav resident of
Village - Bhargama, P.S. - Bhargama , Block - Bhargama, District - Araria.
44. Krishna Kumar, PDD No. 213355 son of Satnarayan Rajak resident of Village
- Dharoapatti, P.O. - Khajuri Hat, P.S. - Bhargama, District - Araria.
45. Subodh Kumar, PDD No. 113529 son of Jagdish Prasad Mandal resident of
Village - Cheri Puri, P.O. - Khuthaha Baijnathpur, P.S. - Bhargama, District -
Araria.
46. Mukesh Kumar Yadav, PDD No. 207690 son of Bindeshwari Prasad Yadav
resident of Village - Shirsiya Kala, P.S. - Bhargama, District - Araria.
47. Sarita Bharti, PDD No. 198890 son of Hari Narayan Mandal resident of
Village - Khajuri, P.S. - Bhargama, District - Araria.
48. Binod Kumar, PDD No. 318739 son of Ram Briksh Singh resident of Village
- Harpur Bhalha, Block - Bathnaha, P.S. - Bathnaha, District - Sitamarhi.
49. Pankaj Kumar Pandey, PDD No. 251819 son of Shri Nawal Kishor Pandey
resident of Village - Baghari, Block - Runni Saidpur, District - Sitamarhi.
50. Trilok Kumar, PDD No. 182277 son of late Raj Nandan Mahto resident of
Village - Birrakh, P.S. - Sursand, District - Sitamarhi.
51. Khushbu Kumari, PDD No. 008095 wife of Dhiraj Kumar resident of Village
- Baghamari, P.S. - Sahiyara, District - Sitamarhi.
52. Dinesh Kumar, PDD No. 066835 son of Amir Ray resident of Village -
Shirsiya, P.S. - Bathnaha, District - Sitamarhi.
53. Kundan Kumar Jha, PDD No. 061194 son of Ajay Kumar Jha resident of
Village - Bathnaha, P.S. - Bathnaha, District - Sitamarhi.
54. Devendra Prasad Yadav, PDD No. 204608 son of Raj Kumar Prasad Yadav
resident of Village - Piprarhii, P.S. Sursand, District - Sitamarhi.
55. Bishwanath Mahto, PDD No. 176047 son of late Ram Nandan Mahto resident
of Village - Mahua Tola, Ward No. 12, P.S. - Bathnaha, District - Sitamarhi.
56. Sneha Sandilya, PDD No. 048687 daughter of Shailendra Kumar resident of
Village - Madhurapur, P.S. - Bairginiya, District - Sitamarhi.
57. Amar Kumar, PDD No. 205958 son of Bhagwan Lal Gupta resident of Village
- Kamaldah, P.S. - Bathnaha, District - Sitamarhi.
58. Saraj Thakur, PDD No. 173312 son of Ganesh Thakur resident of Village +
P.O. - Harari Dularpur, P.S. - Sursand, District - Sitamarhi.
59. Raushan Kumar, PDD No. 067094 son of Ram Chandra Prasad Singh
Resident of Village - Matiyar Khurd, P.S. Sahiyara, District - Sitamarhi.
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60. Jay Kishore Singh, PDD No. 063097 son of Ramashish Singh resident of
Village - Maibi, P.O. - Kishanpur, P.S. - Bathnaha, District - Sitamarhi.
61. Vinay Singh, PDD No. 129828 son of Bhagya Narayan Singh resident of
Village - Mahadev, P.O. - Maudah, P.S. - Sahiyara, District - Sitamarhi.
62. Jagdish Singh, PDD No. 304538 son of Ram Ekwal Singh resident of Village
- Ram Negra (Sirauli), P.S. - Riga, District - Sitamarhi.
63. Randhir Kumar Singh, PDD No. 039241 son of Rajnandan Singh resident of
Village - Bulakipur, P.S. - Riga, District - Sitamarhi.
64. Navin Kumar, PDD No. 239141 son of Parmeshwar Roy resident of Village -
Buchauli, P.S. - Bhagwanpur, District - Begusarai.
65. Sudhanshu Kumar, PDD No. 305375 son of Thakkan Paswan resident of
Village - Navtol, P.O. - Buchauli, P.S. - Bhagwanpur, District - Begusarai.
66. Pintu Kumar, PDD No. 183908 son of Surendra Prasad resident of Village -
Hari Chak, P.O. - Sangat, P.S. - Bhagwanpur, District - Begusarai.
67. Pradip Kumar, PDD No. 169794 son of Deo Narayan Mahto resident of
Village - Hari Chak, P.O. - Sangat, P.S. - Bhagwanpur, District - Begusarai.
68. Kanishk Kumar, PDD No. 022471 son of Bhupendra Sah resident of Village -
Suryapura, P.S. Bhagwanpur, District - Begusarai.
69. Dilip Kumar, PDD No. 230829 son of Yogendra Jha resident of Village +P.O.
- Manghaul, District - Begusarai.
70. Rohit Kumar, PDD No. 135590 son of Vijay Kumar Singh resident of Village
- Sofapur, Block - Matihani, District - Begusarai.
71. Rajesh Kumar Mahto, PDD No. 006751 son of Dwarika Prasad Mahto
resident of Village + P.O. - Basahi, District - Begusarai.
72. Prithvi Raj, PDD No. 205487 son of Nandlal Ram resident of Village -
Basahi, P.O. - Basahi, District - Begusarai.
73. Lal Bahadur Singh, PDD No. 024507 son of Ramashraya Singh resident of
Village - Siripur, P.O. - Siripur, District - Begusarai.
74. Ram Kumar Mahto, PDD No. 001427 son of Gyan Chand Mahto resident of
Village - Basahi, P.O. - Basahi, District - Begusarai.
75. Rakesh Kumar, PDD No. 280344 son of Satish Prasad Singh resident of
Village - Khanjhapur, District - Begusarai.
76. Vikas Kumar, PDD No. 274969 son of Bablu Kumar resident of Village +
P.O. - Manjhaul, District - Begusarai.
77. Prashant Kumar, PDD No. 123933 son of Shyam Sundar Singh resident of
Village - Chitraur, Block - Matihani, District - Begusarai.
78. Sunil Kumar, PDD No. 263434 son of Munesh Prasad Sah resident of Village
- Minapur, Block - Matihani, P.S. Matihani, District - Begusarai.
79. Mukesh Kumar, PDD No. 283539 son of Laddu Lal Sharma resident of
Village - Jilla Punarvas, Block - Matihani, District - Begusarai.
80. Bipul Kumar @ Bipul Kumar Sona, PDD No. 03778 son of Anil Kumar
Singh resident of Village + P.O. - Chitraur, Block - Matihani, District -
Begusarai.
81. Deepak Kumar, PDD No. 021062 son of Amol Singh resident of Village -
Sihma, Block - Matihani, District - Begusarai.
82. Smita Kumari, PDD No. 247847 daughter of Dinesh Prasad Singh resident of
Village P.O. - Safapur, Block - Matihani, District - Begusarai.
83. Sanjay Kumar Jha, PDD No. son of Mukti Nath Jha resident of Village -
Manida, P.O. - Akhtiyarpur, Block + P.S. - Sarai Ranjan, District - Samastipur.
84. Chandan Kumar Chauhan son of Ram Nandan Prasad Singh resident of
Village + P.O. - Kumbhi, P.S. - Cheriya Bariyarpur, District - Begusarai.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
8/871
85. Jayant Chatterji, PDD No. 038320 son of Tripurari Chatterji resident of
Village - Karor, P.O. - Khanjahanpur, Block + P.S. - Cheriya Bariyarpur,
District - Begusarai.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 195 of 2018
In
Civil Writ Jurisdiction Case No.6481 of 2017
======================================================
1. Ranjeet Kumar Son of Sri Surya Narayan Sah Resident at
Village-Bishnupur, Near Post Office, P.S. - Nagar, District-
Begusarai
2. Ramesh Kumar Son of Sri Jageshwar Sah Resident at Village-
Bishnupur, Chandni Chowk, P.S. - Nagar, District- Begusarai
3. Randheer Kumar Sharma Son of Sri Kusheshwar Sharma
Resident of Village-Bishnupur Prant, West Tola, P.S. - Town,
District- Begusarai
4. Amrendra Kumar, Son of Sri Ramanand Sharma Resident at
Village-Bishnupur, Shivajee Nagar, P.S. - Nagar, District-
Begusarai
5. Vikash Kumar Son of Sri Gopal Roy, Resident at Village-
Bishnupur, Ward No. 43, P.S.-Town, District- Begusarai
6. Jay Prakash Roy Son of Sri Gopal Roy Resident at Village-
Bishnupur, Ward No. 43, P.S.-Town, District- Begusarai
7. Bina Kumari, Daughter of Sri Surendra singh Resident at
Village- Bishnupur, Ward No. 43, P.S.-Town, District- Begusarai
8. Kanhaiya Kumar Son of Sri Bishundev Sharma Resident of
Village- Suja, P.S. - Muffasil, District- Begusarai
9. Ravindra Kumar Son of Sri Ram Chalitra Thakur Resident of
Village- Bharra, P.S. - Muffasil, District-Begusarai
10. Prem Kumar Ram Son of Late Kailash Ram Resident at Village-
Sadpur, P.S.- Sahebpur Kamal, District- Begusarai
... ... Appellant/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning
and Development, Government of Bihar, Patna
2. The Director, Department of Planning and Development, Government of
Bihar, Patna
3. The Joint Director-cum- Office Head, Department of Planning and
Development (Directorate of Economics and Statistics), Government of
Bihar, Patna
4. The District Statistical Officer, Begusarai, Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 353 of 2017
In
Civil Writ Jurisdiction Case No.14453 of 2016
======================================================
Patna High Court LPA No.535 of 2017 dt.17-04-2018
9/871
1. Rakesh Jha, son of Chandeshwar Jha, Resident of Village
Mehsaul, East Tola, Sundar Nagar, Ward No.1, P.O. Mehsaul,
Rampur, P.S. and District- Sitamarhi.
2. Ravindra Kumar, son of Ram Lobhit Rai, Resident of Village
Lakshmi Nagar, P.O.- Mehsaul, P.S. and District- Sitamarhi.
3. Gagandeo Kumar, son of Ram Swarath Rai, Resident of Village
Talkhapur Dumra, Ward No.14, P.S. and District- Sitamarhi.
4. Lalbabu Mahto, son of Mohar Lal Mahto, Resident of Village
Lakshmi Nagar, Ward No.2, P.O.- Rampur Mehsaul Gote, P.S.
and District Sitamarhi.
5. Vikash Kumar, son of Satyadeo Thakur, Resident of Village
Rampur Parori East, Ward No.15, P.S. Dumra District-
Sitamarhi.
6. Sunil Kumar, son of Ram Bharosh Kapar, Resident of Village
Talkhapur, Dumra, Ward No.13, P.S. and District Sitamarhi.
7. Nand Kishore Pandit, son of Chandrashekhar Pandit, Resident of
Village- Chak Mahila, P.S. and District- Sitamarhi.
8. Arvind Kumar, son of Shiv Kumar, Resident of Village-
Chakrajopatti, Ward No.1, P.S. and District- Sitamarhi.
9. Anand Kumar, son of Shiv Kumar, Resident of Village-
Chakrajopatti, Ward No.1, P.S. and District- Sitamarhi.
10. Neeraj Kumar, son of Shiv Chandra Lal, Resident of Village
Mukunahiya, P.S.- Sursand, District- Sitamarhi.
11. Munesh Jha, son of Vishnudeo Jha, Resident of Village
Dharharwa, P.S.- Parihar, District- Sitamarhi.
12. Padam Sri, daughter of Rajeshwar Mishra, Resident of Village
and P.O. Dharharwa, P.S.- Parihar, District- Sitamarhi.
13. Sunil Kumar, son of Birbahadur Gosai, Resident of Village
Paterwa, P.S. Sonbarsa, District- Sitamarhi.
14. Anil Kumar, son of Krishnadeo Yadav, Resident of Village-
Pipra Parsain, P.S.- Sonbarsa, District- Sitamarhi.
15. Vinod Kumar, son of Sakaldeo Singh, Resident of Village
Madheshra, P.S.- Sonbarsa, District- Sitamarhi.
16. Sanjay Kumar, son of Ram Sagar Singh, Resident of Village
Madhopur Raushan, P.S. Dumra, District- Sitamarhi.
17. Praveen Kumar, son of Vinay Kumar, Resident of Village
Kailashpuri, Watd No.9, P.O. & P.S.- Dumra, District- Sitamarhi.
18. Upendra Kumar, son of Amarnath Jha, Resident of Village-
Koili, P.S.- Nanpur, Dist- Sitamarhi.
19. Ramnath Prasad, son of Rambali Mahto, Resident of Village
Chiraiya, P.S.- Sahiyara, District- Sitamarhi.
20. Ram Nandan Prasad, son of Rajendra Prasad, Resident of
Village - Supaina, P.S.- Bathnaha, District- Sitamarhi.
21. Shyam Babu Sah, son of Ram Charitar Sah, Resident of Village
Ramnagar, P.S.- Riga, District- Sitamarhi.
22. Rupesh Kumar, son of Rameshwar Rai, Resident of Mishrauliya
Chakka, P.S.- Dumra, District- Sitamarhi.
23. Ram Kishore Singh, son of Ramchandra Singh, Resident of
Village Kamalpura, P.S. & District- Sitamarhi.
24. Vijendra Kumar, son of Ramjinish Sah, Resident of Village
Madhuban, P.S & District- Sitamarhi.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
10/871
25. Amrendra Kumar, son of Gaurishankar Prasad, Resident of
Village Mehshaul, P.S. & District- Sitamarhi.
26. Lalit Kumar, son of Ram Prasad Gupta, Resident of Village-
Kailashpuri Ward No.1, P.S. Dumra, District- Sitamarhi.
27. Pramod Kumar, son of Parmeshwar Prasad, Resident of Village-
Ramnagar, P.S.- Riga, District- Sitamarhi.
28. Nagendra Thakur, son of Rajendra Thakur, Resident of Gangti,
P.S.- Pupri, District- Sitamarhi.
29. Himanshu Shekhar, son of Ramchandra Prasad Singh, Resident
of Village Muradpur, P.S.- Dumra, District- Sitamarhi.
30. Amit Ranjan, son of Ashok Kumar Sharma, Resident of
Muradpur, P.S. Dumra, District- Sitamarhi.
31. Ved Prakash, son of Uma Shankar Sharma, Resident of
Muradpur, P.S. Dumra, District- Sitamarhi.
32. Surendra Kumar, son of Ramkahu Singh, Resident of Village
Hari Chhapa, P.S. Dumra, District- Sitamarhi.
33. Ganesh Rai, Son of Ram Autar Rai, Resident of Village
Amghatta, P.S. & District Sitamarhi.
34. Smita Kumari, Daughter of Ram Dayal Mahto, Resident of
Village Rampur Parori East, Ward No.15, P.S. & District-
Sitamarhi.
35. Shambhu Thakur, son of Chandeshwar Thakur, Resident of
Village- Bariarpur, Ward No.10, P.S. & District- Sitamarhi.
36. Ravindra Kumar, son of Ram Dinesh Rai, Resident of
Vishnupur, P.S. Bela, District- Sitamarhi.
37. Santosh Kumar, son of Balbodh Mandal, Resident of Village
Humayupur, P.S. Bajpatti, District- Sitamarhi.
38. Suresh Kumar, son of Ramnandan Bhagat, Resident of Village
Mishrauliya, P.S. Dumra, District- Sitamarhi.
39. Dilip Kumar, son of Ram Padarath Singh, Resident of Village
Bhairokothi, P.S. & District- Sitamarhi.
40. Ranju Kumari, daughter of Ram Padarath Singh, Resident of
Village Bhairokothi, P.S. & District- Sitamarhi.
41. Shrawan Kumar, son of Ram Padarath Singh, Resident of Village
Bhairokothi, P.S. & District- Sitamarhi.
42. Neel Mani, son of Yogendra Prasad, Resident of Village Patel
Tola, Ward No.14, P.S. Barganiya, District- Sitamarhi.
43. Hari Kumar, son of Gauri Shankar Prasad, Resident of Village
Patel Tola, Ward No.14, P.S. Barganiya, District- Sitamarhi.
44. Nagendra Kumar, son of Badri Narayan Singh, Resident of
Village Bhutahi, P.S.- Sonbarsa, District- Sitamarhi.
45. Lakshman Sah, son of Mangal Sah, Resident of Village Bhutahi,
P.S.- Sonbarsa, District- Sitamarhi.
46. Rohitosh Kumar Jha, son of Deep Narayan Jha, Resident of
Village Marpa, P.S. Kanhauli, District- Sitamarhi.
47. Raghunath Prasad, son of Raj Kishore Prasad, Resident of
Village Pipra Parsain, P.S. Sonbarsa, District- Sitamarhi.
48. Mohan Kumar, son of Surat Singh, Resident of Village
Ramnagra, Ward No.6, P.S.- Riga, District- Sitamarhi.
49. Himanshu Kumar, son of Raj Kisore Mahto, Resident of Village
Kushmari, P.S. Riga, District- Sitamarhi.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
11/871
50. Ram Vinay Mahto, son of Anutha Mahto, Resident of Village
Barahi Chintaman, P.S. Mejorganj, District Sitamarhi.
51. Pankaj Kumar, son of Dukhi Thakur, Resident of Village
Bhadhiyan, Ward No.10, P.S.- Nanpur, District- Sitamarhi.
52. Rakesh Kumar, son of Rajendra Paswan, Resident of Village
Pharchhahiya, P.S. Sonbarsa, District- Sitamarhi.
53. Prakash Kumar Jha, son of Kumar Kant Jha, Resident of Village
Bela, P.S. Bairganiya, District- Sitamarhi.
54. Bimlesh Kumar, son of Shambhu Nath Jha, Resident of Village-
Kharka, P.S.- Nanpur, District- Sitamarhi.
55. Rajeev Kumar, son of Satyanarayan Lal Das, Resident of
Village- Kharka, P.S.- Nanpur, District- Sitamarhi.
56. Sanjay Kumar Chaudhary, son of Anup Lal Chaudhary, Resident
of Village Bhutahi, P.S.- Sonbarsa, District- Sitamarhi.
57. Santu Kumar, son of Binod Lal Das, Resident of Village Gudiya,
P.S.- Triveniganj, District- Supaul.
58. Ranjit Kumar Verma, son of Binod Lal Das, Resident of Village
Gudiya, P.S.- Triveniganj, District- Supaul.
59. Pankaj Kumar, son of Hari Narayan Yadav, Resident of Village
Fulkaha, P.S.- Jadia, District- Supaul.
60. Ram Vinay Rai, son of Bela Ray, Resident of Village Basaha,
P.S.- Bajpatti, District- Sitamarhi.
61. Ravindra Giri, son of Mahendra Giri, Resident of Village
Lagma, P.S.- Dumra, District- Sitamarhi.
62. Kaushal Kishore Sharma, son of Shiv Shankar Prasad Sharma,
Resident of Village Lagma, P.S.- Dumra, District- Sitamarhi.
63. Md. Nasim Akhtar, son of Mazhar Imam, Resident of Village
Barharwa, P.S. & District- Sitamarhi.
64. Dinesh Kumar, son of Mahendra Khirjhar, Resident of Village
Amghatta, P.S. & District- Sitamarhi.
65. Pankaj Kumar, son of Yogendra Sah, Resident of Village
Pakariya, P.S.- Sonbarsa, District- Sitamarhi.
66. Ram Kailash Sah, son of Ganga Sah, Resident of Village Bhasar
Machhaha, P.S. & District- Sitamarhi.
67. Awadhesh Kumar, son of Khakhru Bhagat, Resident of Village
Mahchatti, P.S.- Kanhauli, District- Sitamarhi.
68. Sohitosh Kumar, son of Deep Narayan Singh, Resident of
Village Marpa, P.S.- Kanhauli, District- Sitamarhi.
69. Sarita Kumari, Daughter of Kedernath Sah, Resident of Village
Bhutahi, P.S.- Sonbarsa, District- Sitamarhi.
70. Kaushal Kumar Keshav, son of Manorath Rai, Resident of
Village Dhadhi, P.S.- Nanpur, District- Sitamarhi.
71. Govind Kumar, son of Shiv Kumar, Resident of Village
Rampadarath Nagar, Chakmahila, P.S.- Ain, District- Sitamarhi.
72. Nagendra Prasad Sah, son of Horil Sah, Resident of Village
Ramnagar, P.S.- Riga, District- Sitamarhi.
73. Lakshmikant Prasad Sah, son of Horil Sah, Resident of Village,
P.S.- Riga, District- Sitamarhi.
74. Pankaj Kumar Kannaujiya, son of Ramprit Das, Resident of
Village Rampur Parori, East Ward No.15, P.S. and District-
Sitamarhi.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
12/871
75. Raushan Kumar Jha, son of Dinesh Kumar Jha, Resident of
Village Madhesara, P.S.- Sonbarsa, District- Sitamarhi.
76. Sikandar Yadav, son of Saburi Yadav, Resident of Village
Amana, P.S.- Sursand, District- Sitamarhi.
77. Rakesh Kumar Sinha, son of Birendra Pd. Sinha, Resident of
Village Kamrauli, P.S.- Piprahi, District- Sheohar.
78. Sumit Kumar, son of Yogendra Tiwari, Resident of Village
Kamrauli, P.S.- Piprahi, District- Sheohar.
79. Raj Kishore Das, son of Bhikhari Das, Resident of Village
Tajpur, P.S.- Sheohar, District- Sheohar.
80. Vijay Madhav, C/o Ramakant Singh, Resident of Village
Bathnaha, P.S.- Bathnaha, District- Sitamarhi.
81. Vicky Raja, son of Shankar Prasad, Resident of Village
Kailashpuri, P.S.- Dumra, District- Sitamarhi.
82. Sanjeev Kumar Jha, son of Bindeshwar Jha, Resident of Village
& P.S.- Riga, District- Sitamarhi.
83. Ashok Kumar, son of Shashikant Prasad, Resident of Village
Bishunpur, P.S.- Bela, District- Sitamarhi.
84. Umesh Kumar Pathak, son of Ram Pathak, Resident of Village
Dumra, Jail Road, Ward No.5, P.S.- Dumra, District- Sitamarhi.
85. Anju Kumari, Daughter of Krishna Prasad, Resident of Court
Bazar, Ward No.6, P.S. and District- Sitamarhi.
86. Madhu Kumari, Daughter of Krishna Prasad, Resident of Village
Kote Bazar, Ward No.7, P.S. and District- Sitamarhi.
87. Uma Shankar, son of Kamal Sah, Resident of Village
Bhakurahar, Ward No.17, P.S.- Bairganiya, District- Sitamarhi.
88. Salim Akhtar, son of Imrahim Khan, Resident of Village
Bhakurahar, Ward No.18, P.S.- Bairganiya, District- Sitamarhi.
89. Gajendra Kumar Sharma, son of Laxndeo Sharma, Resident of
Village Mehsaul, P.S. & District- Sitamarhi.
90. Sanjay Kumar, son of Jagdish Paswan, Resident of Village
Ashogi, P.S.- Bairganiya, District- Sitamarhi.
91. Archana Kumari, wife of Gajendra Sharma, Resident of Village
Mehsaul, P.S. & District- Sitamarhi.
92. Umesh Kumar, son of Chhanu Sah, Resident of Village Joriyahi,
P.S.- Bairganiya, District- Sitamarhi.
93. Kailash Sharma, son of Ramasharay Sharma, resident of Village
Ghorail Sharif, P.S. Nanpur, District- Sitamarhi.
94. Sanjay Kumar Gupta, son of Madan Prasad Gupta, Resident of
Village Main Road, Bairganiya, Ward No.10, P.S.- Bairganiya,
District- Sitamarhi.
95. Amarnath Kumar, son of Satyadeo Prasad, Resident of Village
Dumarwana, P.S.- Bairgania, District- Sitamarhi.
... ... Appellant/s
Versus
1. The State of Bihar through Chief Secretary, Bihar, Patna.
2. The Principal Secretary, Planning and Development, Government of Bihar,
Patna.
3. The Principal Secretary, Co-operative Department, Govt. of Bihar, Patna.
4. The Director, Department of Planning and Development (Directorate of
Economics and Statistics), Govt. of Bihar, Patna.
5. The District Magistrate, Sitamarhi, District- Sitamarhi.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
13/871
6. The District Statistical Officer, Sitamarhi, District- Sitamarhi.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 364 of 2017
In
Civil Writ Jurisdiction Case No.13959 of 2016
======================================================
1. Chandra Bhushan Singh, Son of Surajbali Singh, resident of
Village- Dih Rasalpur, P.S.- Patory (Mohanpur O.P.), District-
Samastipur.
2. Pankaj Kumar Rai, Son of Ram Prasad Rai, resident of
Village+Post- Mohanpur, P.S.- Patory (Mohanpur O.P.), District-
Samastipur.
3. Ram Ekbal Ram, Son of Yadu Ram, resident of Village- Dumari,
P.S.- Patory (Mohanpur O.P.), District- Samastipur.
4. Ajay Kumar, Son of Jagdish Ray, resident of Village+Post- Dih
Mohanpur, P.S.- Patory (Mohanpur O.P.), District- Samastipur.
5. Nitesh Kumar Singh, Son of Amarnath Singh, resident of
Village+P.O.- Rasalpur, P.S.- Patory (Mohanpur O.P.), District-
Samastipur.
6. Pankaj Kumar Jha, Son of Ravindra Jha, resident of
Village+P.O.- Mohanpur, P.S.- Patory (Mohanpur O.P.), District-
Samastipur.
7. Rakesh Kumar Ram, Son of Feku Ram, resident of Village+P.O.-
Dih Madhopur, P.S.- Patory, District- Samastipur.
8. Shail Kishor, Son of Kusheshwar Prasad Ray, resident of
Village- Adhalalpur, P.O.- Dashahra, P.S.- Patory, District-
Samastipur.
9. Ajit Gupta, Son of Suresh Sah, resident of Village+P.O.-
Rasalpur, P.S.- Patory (Mohanpur O.P.), District- Samastipur.
10. Arvind Kumar, Son of Nandeshwar Rai, resident of
Village+P.O.- Mohanpur, P.S.- Patory, District- Samastipur.
11. Randhir Kumar, Son of Janardhan Kumar Sanjiv resident of
Village+P.O.- Dumri, P.S.- Patory, District- Samastipur.
12. Pappu Kumar, Son of Shivchandra Mahto, resident of
Village+P.O.- Mohanpur, P.S.- Patory, District- Samastipur.
13. Shashi Kumar Singh, Son of Ramsharekh Singh, resident of
Village+P.O.- Vishanpur Beri, P.S.- Patory, District- Samastipur.
14. Amit Kumar Ram Son of Bhabhishan Ram resident of Village-
Bhograjpur, P.O.- Dashahra, P.S.- Patory, District- Samastipur.
15. Vikky Kumar, Son of Vinod Prasad, resident of Village+P.O.-
Baghra, P.S.- Patory, District- Samastipur.
16. Jaikki Kumar Ram, Son of Munshi Ram, resident of
Village+P.O.- Rasalpur, P.S.- Patory, District- Samastipur.
17. Dayal Shran Dayal, son of Rajendra Prasad Pandit, resident of
Village+P.O.- Baghara, P.S.- Patory, District- Samastipur.
18. Dashrath Kumar, son of Nandlal Sahani, resident of
Village+P.O.- Vishanpur Beri, P.S.- Patory, District- Samastipur.
19. Sudhir Prasad, Son of Shatrughan Prasad, resident of
Village+P.O.- Dih Dashahra, P.S.- Patory, District- Samastipur.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
14/871
20. Krishna Mohan Kumar, Son of Janardan Prasad Ray, resident of
Village- Mohanpur, P.S.- Patory, District- Samastipur.
21. Rajiv Kumar Singh, Son of Ram Bhawan Singh, resident of
Village+P.O.- Dumri, P.S.- Patory, District- Samastipur.
22. Nilam Kumari, wife of Rajiv Kumar, resident of Village+P.O.-
Vidgama, P.S.- Patory, District- Samastipur.
23. Prem Kumar Ray, Son of Maheshwar Ray, resident of
Village+P.O.- Haridaspur, P.S.- Patory, District- Samastipur.
24. Anjanee Kumar, Son of Ram Balak Ray, resident of
Village+P.O.- Dumri, P.S.- Patory, District- Samastipur.
25. Manjay Kumar Ram, Son of Mukul Ram, resident of
Village+P.O.- Rasalpur, P.S.- Patory, District- Samastipur.
26. Vidaya Sagar Ray, Son of Nagendra Ray, resident of
Village+P.O.- Mohanpur, P.S.- Patory, District- Samastipur.
27. Ajay Kumar Singh, Son of Ram Bhawan Singh, resident of
Village+P.O.- Dumri, P.S.- Patory, District- Samastipur.
28. Subash Kumar Paswan, Son of Jiwas Paswan, resident of
Village+P.O.- Dumri, P.S.- Patory, District- Samastipur.
29. Jitendra Kumar Thakur, Son of Krishna Thakur, resident of
Village+P.O.- Dih Dashahra, P.S.- Patory, District- Samastipur.
30. Prabhat Kiran, Son of Shiv Shankar Prasad Ray, resident of
Village+P.O.- Mohanpur, P.S.- Patory, District- Samastipur.
... ... Appellant/s
Versus
1. The State of Bihar through the Chief Secretary.
2. The Principal Secretary, Cabinet Secretariat Department, Govt. of Bihar,
Patna.
3. The Principal Secretary, Planning & Development Department, Government
of Bihar, Patna.
4. The Principal Secretary, General Administrative Department, Government of
Bihar, Patna.
5. The Director, Department of Planning & Development (Directorate of
Economics and Statistics), Government of Bihar, Patna.
6. The District Magistrate, Samastipur.
7. The District Statistical Officer, Samastipur, District- Samastipur.
.. ... Respondent/s
======================================================
with
Letters Patent Appeal No. 440 of 2017
In
Civil Writ Jurisdiction Case No.12856 of 2016
======================================================
Sanjay Kumar Ram, S/o Rajavanshi Ram Vill- Mahodipur, P.O. Mahodipur,
P.S Siwan Muff, Distt Siwan.
.. ... Appellant/s
Versus
1. The State of Bihar through its Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Planning & Development Department, Government
of Bihar, Patna.
3. The Senior Joint Director-cum- Office Head, Planning and Development
Department and Economics and Statistical Directorate, Bihar, Patna.
4. The District Magistrate-cum-District Collector, Siwan.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
15/871
5. The District Statistical Officer, Siwan.
6. Tushal Kumar S/o Late Prahlad Prasad R/o Vill- Pachlakhi PO- Pachlakhi,
P.S.- Nawtan, Dist- Siwan.
7. Sonu Kumar Singh S/o Dharamnath Singh R/o Vill+PO- Jataur P.S.- Gurni
Dist- Siwan.
8. Rajnish Pathak S/o Sanjay Kumar Pathak R/o Vill+PO- Bhalua, PS- Guthni
Dist- Siwan.
9. Daya Singh S/o Late Swarmanath Singh R/o Vill- Karhanu PO- Badhaiya PS-
Jiradeie, Dist- Siwan.
10. Akash Kumar Gupta S/o Shri Bhagwan Prasad R/o Vill- Chandaur, PO-
Chandaur, PS- Siwan Muf., Dist- Siwan.
11. Rakesh Kumar S/o Mangal Prasad R/o Vill- Tadhwa, PO- Tadhwa, P.S. Siwan
Muf. Dist- Siwan.
12. Shri Bhagwan Kumar S/o Prabhunath Yadav R/o Vill- Puraina PO- Sarsar,
PS- Muf Siwan, Dist- Siwan.
13. Pintu Kumar Ram S/o Paras Ram R/o Vill+PO- Pachokhar PS- Andar Dist-
Siwan.
14. Achhey Jee Tiwari S/o Lakshman Jee Tiwari R/o Vill- Vadram, PO- Vadram,
PS- Hussainganj, Dist- Siwan.
15. Vijendra Kumar Sah S/o Satyadeo Sah Vill- Jasauli Tola Mansingh P.S.-
Pachrukhi Dist- Siwan.
16. Alok Kumar Tiwari S/o Pashupatinath Tiwari Vill+PO+PS- Raghunathpur,
Dist- Siwan (Bihar).
17. Vikash Kumar Tiwari S/o Shaligram Tiwary Vill- Nauwadih, PO- Khujwan,
P.S.- Raghunathpur, Dist- Siwan.
18. Shailendra Kumar S/o Hansraj Ram R/o Vill+PO- Panjawar, P.S.-
Raghunathpur, Dist- Siwan.
19. Sunil Kumar Chaurasia Shivjee Pd. Chourasiya Vill+PO+PS- Raghunathpur,
Dist- Siwan.
20. Nitesh Kumar Singh S/o Akhilesh Pratap Singh Vill+PO- Gomirar, P.S.-
Raghunathpur, Dist- Siwan.
21. Rajesh Kumar S/o Vishwanath Prasad R/o Vill+PO- Tari Bazar, P.S.-
Raghunathpur, Dist- Siwan.
22. Nandlal Ram S/o Phulchand Ram R/o Vill+PO- Harnathpur, Prakhand-
Raghunathpur, Dist- Siwan.
23. Gaurav Kumar Ram S/o Dinanath Ram R/o Vill- Nainijor, PO- Bakulari, PS-
Guthni, Dist- Siwan.
24. Seema Kumari D/o Rampravesh Aman R/o Vill- Nainijor, PO- Bakulari, PS-
Guthni, Dist- Siwan.
25. Saroj Kumar Bari S/o Duryodhanbari R/o Vill+PO- Tari Bazar, P.S.-
Raghunathpur, Dist- Siwan.
26. Lakhan Jeet S/o Harendra Gond R/o Vill+PO- Tari Bazar, P.S.- Raghunathpur,
Dist- Siwan.
27. Kamal Dev Ram S/o Laxman Ram R/o Vill+PO- Gabhirar, PS-
Raghunathpur, Dist- Siwan.
28. Bijendra Kumar Singh S/o Vijay Singh R/o Vill- PO- Siswankala, P.S. M.H.
Nagar, Dist- Siwan.
29. Mantu Ram S/o Banarshi Ram R/o Vill- Subahi, PO- Noniapatti, PS- Siswan,
Dist- Siwan.
30. Rambabu Srivastava S/o Raghuvir Lal R/o Vill- Kishunwari P.O. Jagdishpur
(Chainpur) P.S.- Siswan, Dist- Siwan.
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31. Satyendra Kumar Ram S/o Munshi Ram R/o Vill- Suruhuri Dih, PO-
Telkathu, P.S. - MH Nagar, Dist- Siwan.
32. Vinit Kumar Yadav S/o Rambriksh Yadav R/o Vill- Arjal, P.O.- Kolhua, P.S.-
Pachrukhi, Dist- Siwan.
33. Sunil Kumar Yadav S/o Rajroshan Yadav R/o Vill- Mandrapali, PO- Merhi,
P.S.- Pachrukhi, Dist- Siwan.
34. Mangal Kumar Sharma S/o Jawahar Sharma R/o Vill- Phalpura, PO- Tilauta
Rasulpur, P.S.- Pachrukhi, Dist- Siwan.
35. Guddu Kumar Ram S/o Bhola Ram Vill+PO- Suruhuri Dih, PO- Telkathu,
P.S.- MH Nagar, Dist- Siwan.
36. Santosh Yadav S/o Babulal Yadav R/o Vill- Arjal PO- Kolhua, P.S.-
Pachrukhi, Dist- Siwan.
37. Jay Prakash Kumar S/o Govind Prasad R/o Vill- Parauli, PO- Tilauta
Rasulpur, P.S. Pachrukhi, Dist- Siwan.
38. Anil Kumar S/o Gangavishun Prasad Vill+PO- Telkathu, P.S. MH Nagar,
Dist- Siwan.
39. Udhav Ram S/o Parsan Ram Vill+PO- Telkathu, P.S. MH Nagar, Dist- Siwan.
40. Anil Kumar Yadav S/o Ramchij Yadav R/o Vill- Deipur, PO- Faridpur, P.S.-
Hussainganj, Dist- Siwan.
41. Niraj Kumar Patwa S/o Atma Jee Patwa R/o Vill+PO- Aranda, P.S.- MH
Nagar, Dist- Siwan.
42. Akhilesh Kumar Thakur S/o Ramdayal Thakur R/o Vill- PO- Dhanauti, Hata,
PS- MH Nagar, Dist- Siwan.
43. Aman Kumar Srivastava S/o Munnajee Prasad Srivastava R/o Vill- PO-
Dhanauti, Hata, PS- MH Nagar, Dist- Siwan.
44. Shailesh Kumar Sharma S/o Hiralal Sharma R/o Vill- Mandrapali, PO- Merhi,
P.S.- Pachrukhi, Dist- Siwan.
45. Vishal Kumar S/o Om Prakash Manjhi VIll+PO- Mahual Mahal, P.S.- MH
Nagar, Dist- Siwan.
46. Ravishankar Sah S/o Ramayan Sah R/o Vill+PO- Tilauta Rasulpur, P.S.-
Pachrukhi, Dist- Siwan.
47. Rambabu Kumar Ram S/o Lakshman Ram, Vill- Dibbi, PO- Merhi, PS- MH
Nagar, Dist- Siwan.
48. Sudarshan Sah S/o Ramkaran Sah Vill+PO- Hasanpura, PS- MH Nagar, Dist-
Siwan.
49. Onkar Prasad S/o Rajkishore Prasad R/o Vill- Ushri Buzurg, P.O.- Hasanpura,
P.S.- MH Nagar, Dist- Siwan.
50. Munna Kumar Yadav S/o Rajballabh Yadav Vill- Belthari, PO- Sahuli, PS-
MH Nagar, Dist- Siwan.
51. Amresh Kumar S/o Ram Kumar Singh R/o Vill+PO- Rukundipur, (Tola
Dhanouta) Block- Daraunda, Dist- Siwan.
52. Rahul Kumar Yadav S/o Ram Narayan Yadav Vill+PO- Kolhua, Prakhand-
Daronda, Dist- Siwan.
53. Ashok Kumar Sah S/o Ram Balak Sah R/o Vill- Baidpur, PO- Bishunpur,
Prakhand- Daronda, Dist- Siwan.
54. Ajay Kumar Dwivedi S/o Raghunath Dwivedi Vill+ PO- Pasnauli, Prakhand-
Maharajganj, Dist- Siwan.
55. Niranjan Prasad S/o Sriram Prasad VIll- Kothua Sarangpur, PO- Kothuyan
Sarangpur, P.S.- Daraunda, Dist- Siwan.
56. Sanjay Kumar S/o Sachidanand Singh Vill- Fatehpur, PO- Vishunpura,
Prakhand- Daraunda, Dist- Siwan.
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57. Vijendra Kumar S/o Krishna Kumar Sharma Vill- Pipra, PO+PS- Daraunda,
Dist- Siwan.
58. Chandan Prasad S/o Dharmnath Prasad Vill- Sadhpur, PO- Ramsapur,
Prakhand- Daraunda, Dist- Siwan.
59. Manindra Kumar S/o Premchand Mahto R/o Vill- Aluie, PO- Daraunda,
Block- Daraunda, Dist- Siwan.
60. Ajay Kumar S/o Suresh Prasad R/o Vill- Mancha, PO- Bagoura, Prakhand-
Daraunda, Dist- Siwan.
61. Vinod Kumar S/o Hardam Mishra R/o Vill- Ushri PO- Tarwara, Prakhand-
Maharajganj, Dist- Siwan.
62. Rajkumar Upadhyay S/o Dharmnath Upadhyay R/o Sakra, Prakhand-
Maharajganj, Dist- Siwan.
63. Devanand Kumar S/o Ayodhya Ram R/o Vill- Dhebar, PO- Manchouta,
Prakhand- Daraunda, Dist- Siwan.
64. Sachin Kumar S/o Rajnandan Singh Vill- Dhanadih, PO- Dhanauti, PS-
Daraunda, Dist- Siwan.
65. Pankaj Kumar Tiwari S/o Yogendra Nath Tiwari R/o Vill-PO- Dhanauti, PS-
Daraunda, Dist- Siwan.
66. Pawan Kumar Gupta S/o Kashinath Pd. Gupta Vill+PO- Bagaura, Prakhand-
Daraunda, Dist- Siwan.
67. Dilip Kr. Prasad S/o Shivbalak Prasad R/o Vill+PO- Kothua, Sarangpur,
Daraunda, Dist- Siwan.
68. Sarika Kumari S/o Ramashankar Dubey R/o Vill+PO+Block- Goreakothi,
Dist- Siwan.
69. Jitendra Ram S/o Paras Ram R/o Vill- Bajitpur, PO- Goreakothi, Dist- Siwan.
70. Yogendra Yadav S/o Ramanarayan Yadav R/o Vill- Bardaha, PO- Mustafabad,
PS- Goreakothi, Dist- Siwan.
71. Ramesh Ram S/o Jamadar Ram R/o Vill- Kapiyahata, P.O.- Kaladumra,
Block- Goreakothi (Siwan).
72. Gajendra Kumar Chaurasia S/o Laldeo Prasad R/o Vil+PO+Sarari Block-
Goreya Kothi Dist- Siwan.
73. Amrendra Kumar S/o Umashankar Singh R/o Vill- Bahopur, PO- Mustafabad,
Block- Goreakothi, Dist- Siwan.
74. Deepak Kumar S/o Bhagwan Ram, R/o Vill+PO- Satwar, Block- Goreakothi,
Dist- Siwan.
75. Shashank Kumar S/o Arun Kumar Shrivastava R/o Vill+PO- Bhithi, Block-
Goreakothi, Dist- Siwan.
76. Prakash Kumar Sharma S/o Ramvilash Sharma R/o Vill+PO- Bhijhi, Block-
Goreakothi, Dist- Siwan.
77. Suresh Sah S/o Kalicharan Sah R/o Vill- Ladhi, PO- Sarari, Block-
Goreakothi, Dist- Siwan.
78. Krishna Sah S/o Rameshwar Sah R/o Vill- Ladhi Bazar, PO- Sarari, Block-
Goreakothi, Dist- Siwan.
79. Bindu Kumari D/o Ramashankar Prasad R/o Vill- Ladhi Bazar, PO- Sarari,
Block- Goreakothi, Dist- Siwan.
80. Md. Imran Md. Kalamuddin Vill- Kajirampur, PO- Hariharpur Kala Block-
Goreakothi, Dist- Siwan.
81. Tarkeshwar Kumar Prasad S/o Chandeshwar Prasad R/o Vill- Majhwalia, PO-
Hetimpur, Block- Goreakothi, Dist- Siwan.
82. Sushil Kumar Ram S/o Bunilal Ram R/o Vill- Harpur, PO+Block-
Goreakothi, Siwan.
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83. Deo Kumar Ram S/o Omprakash Ram R/o Vill- Garhoga Yadu, PO+Block-
Goreakothi, Siwan.
84. Dhru Dev Kumar S/o Keshwar Prasad R/o Vill- Sisaitola, Murarpur, PO-
Sisai, P.S.- Goreakothi, Siwan.
85. Pramod Kumar Yadav S/o Jhagaru Yadav R/o Vill- Sarai Belash Tola, PO-
Ladhi Sarai, Block- Goreakothi, Siwan.
86. Sandeep Kumar S/o Dhaneshwar Yadav R/o Vill- Sisai Husepur, PO- Sisai,
P.S.- Goreakothi, Siwan.
87. Sevan Kumar Ram S/o Haruni Ram R/o Vill- Mammadpur, PO- Kala Dumra,
Block- Goreakothi, Dist- Siwan.
88. Alok Ranjan S/o Kabindra Singh R/o Vill- Majhwalia, PO- Hetimpur, Block-
Goreakothi, Dist- Siwan.
89. Arvind Kumar Thakur S/o Chhabila Thakur R/o Vill- Jagdishpur, PO-
Sanibasantpur, Block- Goreakothi, Siwan.
90. Santosh Sah S/o Ramjee Sah R/o Vill- Jagdishpur, PO- Sanibasantpur, Block-
Goreakothi, Siwan.
91. Umesh Kumar S/o Sudama Sah R/o Vill- Jagdishpur, PO- Sanibasantpur,
Block- Goreakothi, Siwan.
92. Birbahadur Prabhakar S/o Kalicharan Sah R/o Vill- Ladhi, PO- Sarai, Block-
Goreakothi, Dist- Siwan.
93. Sumitra Kumari D/o Ashok Kumar R/o Vill- Sareya, PO- Mustafabad, Block-
Goreakothi, Siwan.
94. Ashok Kumar S/o Jugal Prasad R/o Vill- Sareya, PO- Mustafabad, Block-
Goreakothi, Siwan.
95. Umesh Kumar Yadav S/o Bal Kishun Yadav R/o Vill- Banthu Salona, PO-
Manthu Sri Ram, Prakhand- Jiradie, P.S.- Andar, Dist- Siwan.
96. Keshaw Ranjan S/o Ram Naresh Pandit R/o At- Bangali Pakari, P.S.-
Mahadeva Op- Dist- Siwan.
97. Amit Kumar Pandey S/o Ripusadan Pandey Ro Vill- Husanpur, Post-
Bakarganj, Dist- Siwan.
98. Kabindra Kumar S/o Raghunath Prasad R/o Vill+Post- Balia, P.S.-
Maharajganj, Dist- Siwan.
99. Krishna Kumar S/o Kanhaiya Manjhi R/o Vill- Tarwan, Post- Tarwan, Dist-
Siwan.
100. Abhinandan Kumar S/o Sharda Lal Prasad R/o At- Fatehpur, Bypass
Road, PO+PS- Siwan, Dist- Siwan.
101. Ramesh Kumar S/o Bhuwali Sah Vill+PO- Hakam, P.S.- Siwan, Dist-
Siwan, Bihar.
102. Jitendra Kumar Manjhi S/o Indrasan Manjhi R/o Vill- Padravna Post-
Hardiya Distt- Siwan.
103. Raushan Ali S/o Md. Kalam R/o Vill- Shah Takiya, Post- Pachrukhi,
Dist- Siwan.
104. Ramekbal Yadav S/o Gharbharan Yadav R/o Vill- Nawada, PO-
Barkagaw, P.S.+ P.O. Sarai, Dist- Siwan.
105. Kamlesh Kumar Singh S/o Late Mahesh Singh R/o Vill- Sipah,
PO+PS- Basantpur, Siwan.
106. Ajay Kumar S/o Brajkishor Prasad R/o Vill+PO+PS- Basantpur,
Siwan.
107. Vikas Kumar Singh S/o Jogendra Singh R/o Vill+PO+PS- Basantpur,
Siwan.
108. Rakesh Kumar S/o Amarnath Mahto R/o Vill- Nagauli, P.S.+ Post-
Basantpur, Dist- Siwan.
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109. Anil Kumar S/o Late Jagnnath Prasad R/o Vill- Rajpur, PO- Chakiya,
P.S.- Bhagwanpur Hat, Dist- Siwan.
110. Arbind Pandit S/o Shiji Pandit R/o Vill- Sahsa, PO- Lowa, Rampur,
PS- Bhagwanpur Hat, Dist- Siwan.
111.Jitesh Kumar Upadhyay S/o Sushil Kumar Upadhyay R/o Vill+PO- Choroli,
PS- Bhagwanpur Hat, Dist- Siwan.
112. Pankaj Kumar Parit S/o Subas Parit R/o Vill- Sareya, P.O.- Basantpur,
P.S.- Bhagwanpur Hat, Dist- Siwan.
113. Dewendra Kumar Bharti S/o Yogendra Bharti R/o Vill- Jogapur
Kothi, Sareya, PO- Jogapur Jamo Bazar, Siwan.
114. Jawahar Kumar Prasad S/o Manshi Prasad R/o Vill- Jogapur Sareya,
PO- Jogapur, Vill- Jamo Bazar Dist- Siwan.
115. Vinay Kumar Sharma S/o Dharmnath Sharma R/o Vill- Balapur, PO-
Sadarpur, PS- Barharia, Dist- Siwan.
116. Shaheen Rukhsar S/o Tara Hussain R/o Vill- Fakhruddinpur, P.O.-
Dindyal Pur, P.S. - G.B. Nagar Siwan.
117. Ramesh Kumar Pandit S/o Mahanth Pandit R/o Vill- Barasara, PO-
Barharia, P.S.- Barharia, Dist- Siwan.
118. Ranjeet Kumar Yadav S/o Ramashankar Yadav R/o Vill- Salahpur,
PO- Sareya, PS- G.B. Nagar Siwan.
119. Manish Kumar Shrivastava S/o Kamal Kishor Narain Sinha R/o
Vill+PO- Jogapur Kothi, PS- Jamo Bazaar, Anchal- Barharia, Dist- Siwan.
120. Awadhesh Kumar Sah S/o Madan Sah R/o Puraina, PO- Rachhopali,
PS.- Barharia, Dist- Siwan.
121. Raj Kishore Kumar S/o Rajbanshi Sah R/o Vill+PO- Sadarpur, Via-
Barharia, Dist- Siwan.
122. Awadhesh Kumar Giri S/o Kashi Nath Giri R/o Vill- Rampur, PO-
Bahadurpur, PS- Jamo Bazar, Siwan.
123. Lalan Kumar Yadav S/o Lal Mohar Yadav R/o Vill- Bhaluwara, PO-
Babhanbara, PS- GB Nagar Siwan.
124. Devi Mahato S/o Pundeo Mahto R/o Vill- Atkhambha, Post-
Koirigawan, PS- Barharia, Dist- Siwan.
125. Renu Kumari W/o Uttam Kumar Ram R/o Vill- Pranpur, PO- Siwana,
PS- Barharia, Dist- Siwan.
126. Uttam Kumar Ram S/o Ram Nath Ram R/o Vill- Pranpur, PO-
Siwana, PS- Barharia, Dist- Siwan.
127. Sunil Kumar Sah S/o Shankar Sah Vill+PO- Gapalpur Kothi, P.S.-
Basantpur, Dist- Siwan.
128. Vinod Kumar S/o Chandeshwar Yadav R/o Vill+PO- Dumra Centre,
PS- Jamo Bazar, Dist- Siwan.
129. Kamleshwar Prasad R/o Murlidhar Prasad R/o Vill- Baldiha, P.S.-
Jamo Bazar, Dist- Siwan.
130. Ajay Kumar Mahto S/o Dular Chand Mahto R/o Vill- Babhnauli,
P.O.- Sohil Patti, P.S.- Jamo Bazar, Dist- Siwan.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 260 of 2018
In
Civil Writ Jurisdiction Case No.12912 of 2016
======================================================
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1. Sonu Ranjan, S/o - Rajeshwar Prasad Shrivastava, Resident of
Village - Rajpur Caul Marpa, P.S. - Phenhara, District - East
Champaran.
2. Vikash Ranjan, S/o Rajeshwar Prasad Srivastava, Resident of
Village - Rajpur Caul Marpa, P.S. - Phenhara, District - East
Champaran.
3. Shambhu Ram, S/o - Shyam Lal Ram, Resident of Village -
Ibrahimpur Parsauni, P.S. - Phenhara, District - East Champaran.
4. Subodh Kumar Sah, S/o - Hira Lal Sah, Resident of Village -
Semra, P.S. - Chiraiya, District - East Champaran.
5. Jitendra Kumar, S/o - Amiri Lal Sah, Resident of Village -
Mirpur, P.S. - Chiraiya, District - East Champaran.
... ... Appellant/s
Versus
1. The State of Bihar through its Principal Secretary, Planning and Development,
Govt. of Bihar, Patna.
2. The Principal Secretary, Planning and Development, Govt. of Bihar, Patna.
3. The Director, Economics and Statistics under Planning and Development,
Govt. of Bihar, Patna.
4. The Project Director, Economics and Statistics under Planning and
Development, Govt. of Bihar, Patna.
5. The District Magistrate, East Champaran, Motihari.
6. The District Statistical Officer, East Champaran at Motihari.
7. The District Development Commissioner, East Champaran.
8. Deo Prakash Kumar, S/o - Shiva Shankar Tiwari @ Shiv Shankar Tiwari,
Resident of Village - Ratnawa, PS - Phenhara, District - East Champaran.
9. Namita Kumari, D/o - Shiva Shankar Tiwari @ Shiv Shankar Tiwari,
Resident of Village - Ratnawa, PS - Phenhara, District - East Champaran.
10. Om Prakash Kumar, S/o - Shiva Shankar Tiwari @ Shiv Shankar Tiwari,
Resident of Village - Ratnawa, PS - Phenhara, District - East Champaran.
11. Pramod Pandit, S/o - Ram Balak Pandit, Resident of village Mathkollasi, P.S.-
Chiraiya, District - East Champaran.
12. Sujit Kumar Singh, S/o - Ramanand Singh, Resident of Village - Semra, P.S. -
Chiraiya, District - East Champaran.
13. Shailendra Kumar, S/o Prabhunath chaudhary, Resident of Village- Hatiyahi,
P.S.- Pipra Kothi, District- East Champaran.
14. Anil Kumar, S/o Dinesh Tiwari, Resident of Village- Birta Tola Dhaka Ward
No. 17, P.S.- Dhaka, District- East Champaran.
15. Dharmendra Kumar, S/o - Dinesh Tiwari, Resident of Village - Birta Tola
Dhaka, Ward No. 17, P.S. - Dhaka, District - East Champaran.
16. Nirbhay Kumar @ Nirbhay Kumar Singh, S/o - Shyam Sundar Singh,
Resident of Village - Mankarwa, P.S. - Phenhara, District - East Champaran.
17. Manikant Thakur, S/o - Rupnarayan Thakur, resident of Village - Mahuawa,
P.S. - Chiraiya, District - East Champaran.
18. Anil Kumar, S/o - Gajendra Thakur, Resident of Village - Madhubani Kala,
P.S. - Chiraiya, District - East Champaran.
19. Sujeet Kumar Singh, S/o Madan Singh, Resident of Village - Ahirauliya, P.S.
- Chiraiya, District - East Champaran.
20. Brajesh Kumar, S/o - Ramswarup Sah, Resident of village - Mirpur, P.S. -
Chiraiya, District - East Champaran.
21. Anil Prasad Gupta, S/o Jai Ram Sah, Resident of Village - Parewa, P.S. -
Shikarganj, District - East Champaran.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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22. Pramod Kumar, S/o Jota Narayan Singh, Resident of Village - Madhubani
Kala, P.S. - Chiraiya, District - East Champaran.
23. Chandra Bhushan Tiwari, S/o Ram Ayodhya Tiwari, Resident of Village -
Braitha (Bhumihari Tola), P.S.- Chiraiya, District - East Champaran.
24. Manoranjan Singh, S/o - Rama Shankar Singh, Resident of Village - Masaha,
P.S. - Shikarganj, District - East Champaran.
25. Krishna Kumar, S/o - Late Asharphi Das, Resident of Village - Harnariana,
P.S. - Shikarganj, District - East Champaran.
26. Baby Kumari, W/o Rajesh Kumar, resident of Village - Dipahi, P.S. -
Chiraiya, District - East Champaran.
27. Dhanjeet Tiwari, S/o - Hari Shankar Tiwari, Resident of Village - Dipahi, P.S.
- Chiraiya, District - East Champaran.
28. Shobha Kumari, D/o - Shiv Chandra Prasad Kushwaha, Resident of Village -
Dipahi, P.S. - Chiraiya, District - East Champaran.
29. Raj Kishor Thakur, S/o Ramsagar Thakur, Resident of Village - Mohaddipur,
P.S. - Chiraiya, District - East Champaran.
30. Prasant Kumar, S/o - Yogendra Prasad, Resistence of Village - Ruphari, P.S. -
Shikarganj, District - East Champaran.
31. Mukesh Kumar, S/o - Lal Babu Ram, Resident of Village - Batauwa, P.S. -
Shikarganj, District - East Champaran.
32. Jitendra Kumar, S/o - Dasai Mahto, Resident of Village - Jalaha, P.S. -
Sangrampur, District - East Champaran.
33. Durga Kumar, S/o - Ram Narayan Prasad, resident of village - Sanjhauli, P.O.
- Sanjhauli, P.S. - Sanjhauli, District - Rohtas.
34. Pramod Kumar S/o - Ram Autar Prasad, Resident of village Chailahan
Kudiya, P.S. - Banjaria, District - East Champaran.
35. Bibha Kumari, D/o - Jitendra Kumar, W/o - Arun Prasad, Resident of Village
- Konwa, P.S. - Kotwa, District - East Champaran.
36. Satish Kumar Srivastav, S/o - Shyam Nandan Prasad, Resident of Village -
Semra, P.S. - Turakauliya, District - East Champaran.
37. Manoj Kumar, S/o - Rajeshwar Bhagat, Resident of Village - Semra Bhola
Tola, P.S. - Turkauliya, District - East Champaran.
38. Sunil Kumar Sah, S/o - Girja Prasad Sah, Resident of Village - Gobind Bara,
P.S. - Phenhara, District - East Champaran.
39. Shive Shankar Singh, S/o - Prabhunath Singh Resident of Village - Kalupakar,
P.S. - Phenhara, District - East Champaran.
40. Ravi Raj, S/o - Shiv Shankar Singh Resident of Village - Kaulpakar, P.S. -
Phenhara, District - East Champaran.
41. Jay Prakash Prasad, S/o - Jaleshwar Prasad, Resident of Village - Khadti
Purbi, P.S. - Chiraiya, District - East Champaran.
42. Hemant Kumar, S/o - Shailendra Prasad Singh, Resident of Village -
Gangapipar, P.S. - Chiraiya, District - East Champaran.
43. Archana Kumari, D/o - Shailendra Prasad Singh, Resident of Village -
Gangapipar, P.S. - Chiraiya, District - East Champaran.
44. Pramod Kumar Yadav @ Pramod Prasad Yadav, S/o - Rameshwar Ray,
Resident of Village - Ahirauliya, P.S. - Chiraiya, District - East Champaran.
45. Jitendra Pandit, S/o - Paltu Pandit, Resident of Village - Mathkolasi, P.S. -
Chiraiya, District - East Champaran.
46. Ganesh Kumar, S/o - Panalal Sah, Resident of Village - Pareva, P.S. -
Shikarganj, District - East Champaran.
47. Satyendra Kumar, S/o - Late Rama Lal Singh, Resident of Village - Bakhari,
P.S. - Patahi, District - East Champaran.
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48. Satrughan Kumar Singh, S/o - Ramlal Singh, Resident of Village - Bakhari,
P.S. - Patahi, District - East Champaran.
49. Santosh Kumar, S/o - Deo Nath Sah, Resident of Village - Bakhari, P.S. -
Patahi, District - East Champaran.
50. Ramesh Kumar, S/o - Gajendra Sah, Resident of Village - Belahi Ram, P.S. -
Patahi, District - East Champaran.
51. Arvind Kumar, S/o - Bhikhari Prasad, Resident of Village - Mahmmadpur
(Devapur), P.S. - Patahi, District - East Champaran.
52. Sanjay Kumar, S/o Kamla Kant Prasad, Resident of village - Mahmmadpur,
P.S. - Patahi, District - East Champaran.
53. Manish Kumar, S/o - Nand Kishor Prasad, Resident of Village -
Mahmmadpur (Devapur), P.S. - Patahi, District - East Champaran.
54. Sanjeev Kumar, S/o - Hari Kant Jha, Resident of Village - Padumker, P.S. -
Patahi, District - East Champaran.
55. Lav Kush Kumar, S/o Janulal Sah, Resident of village - Barashankar, P.S. -
Patahi, District - East Champaran.
56. Raju Kumar, S/o - Raja Ram Sah, Resident of village - Barashankar, P.S. -
Patahi, District - East Champaran.
57. Manoj Kumar Mahto, S/o Ramgyan Mahto Resident of Village - Mahammadi
(Saraiya Gopal), P.S. - Patahi, District - East Champaran.
58. Subhash Kumar, S/o - Shambhulal Prasad, Resident of village - Barashankar,
P.S. - Patahi, District - East Champaran.
59. Anand Mohan Singh, S/o - Late Braj Kishor Singh, Resident of Village -
Jardaha, P.S. - Patahi, District - East Champaran.
60. Motilal Singh, S/o - Umesh Chandra Singh, Resident of Village - Bakhari,
P.S. - Patahi, District - East Champaran.
61. Shiv Kumar Sah, S/o - Late Ramchandra Sah, Resident of Village - Bakhari,
P.S. - Patahi, District - East Champaran.
62. Navin Kumar, S/o - Jhgan Ray, Resident of Village - Mahammadi (Saraiya
Gopal), P.S. - Patahi, District - East Champaran.
63. Narayan Ram, S/o - Ramekbal Ram, Resident of Village - Patkauliya, P.S. -
Patahi, District - East Champaran.
64. Suresh Kumar, S/o - Gajendra Prasad, Resident of Village - Belahi Ram, P.S.
- Patahi, District - East Champaran.
65. Shubhendra Kumar Jha, S/o Yogendra Jha, Resident of Village - Champapur,
P.S. - Patahi, District - East Champaran.
66. Trubhuwan Kumar, S/o - Rajkumar Prasad, Resident of Village - Belhiram,
P.S. - Patahi, District - East Champaran.
67. Ankush Kumar Mishra, S/o - Shivjee Mishra, Resident of Village - Patti
(Ghusukpur), P.S. - Patahi, District - East Champaran.
68. Arvind Kumar, S/o - Manoj Kumar Singh, Resident of Village - Hathiaul, P.S.
- Pakaridayal, District - East Champaran.
69. Prem Kumar, S/o - Jagdev Das, Resident of Village - Patahi, P.S. - Patahi,
District - East Champaran.
70. Mukesh Kumar, S/o - Devendra Kumar, Resident of Village - Parsauni Kapur,
P.S. - Patahi, District - East Champaran.
71. Prabhat Kumar, S/o - Shilvant Kumar, Resident of Village - Parsauni Kapur,
P.S. - Patahi, District - East Champaran.
72. Jugalkishor Singh, S/o - Rup Narayan Singh, Resident of Village - Nankar,
P.S. - Patahi, District - East Champaran.
73. Shatrughan Singh, S/o - Narayan Singh, Resident of village - Barashankar,
P.S. - Patahi, District - East Champaran.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
23/871
74. Uday Shankar Mishra, S/o - Late Ram Mangal Mishra, Resident of Village -
Chakitbal, P.S. - Patahi, District - East Champaran.
75. Avnish Kumar Singh, S/o - Shiv Mangal Singh, Resident of Village -
Bhakurahi, P.S. - Patahi, District - East Champaran.
76. Subesh Ram, S/o - Ramekbal Ram, Resident of Village - Patahi, P.S. - Patahi,
District - East Champaran.
77. Ram Sharan Kumar, S/o - Ram Shankar Singh Resident of Village - Nanhkar,
P.S. - Patahi, District - East Champaran.
78. Chandan Kumar Paswan, S/o - Rabharosh Ram, Resident of Village -
Nanhkar, P.S. - Patahi, District - East Champaran.
79. Kumod Ranjan Kumar, S/o - Ram Ekwal Singh, Resident of Village -
Nanhkar, P.S. - Patahi, District - East Champaran.
80. Anjay Kumar, S/o - Bhola Mandal, Resident of Village - Nanhkar, P.S. -
Patahi, District - East Champaran.
81. Arvind Kumar, S/o - Naresh Thakur, Resident of Village - Parsauni Kapur,
P.S. - Patahi, District - East Champaran.
82. Akhilesh Kumar @ Akhileshwar Kumar S/o - Awadhesh Kumar Singh
Resident of Village - Parsauni Kapur, P.S. - Patahi, District - East Champaran.
83. Shashi Bhushan Kumar, S/o - Jaydev Kumar, Resident of Village - Parsauni
Kapur, P.S. - Patahi, District - East Champaran.
84. Ajit Kumar @ Ajit Kumar Singh, S/o Awadh Kishor Singh, Resident of
Village - Parsauni Kapur, P.S. - Patahi, District - East Champaran.
85. Ranjan Kumar Baitha, S/o Ram Charit Baitha, Resident of Village - Semra
Khash, PS - Turkaulia, District - East Champaran.
86. Raj Kumar Baitha, S/o - Bhukhal Baitha, Resident of Village - Semra Khash,
PS - Turkaulia, District - East Champaran.
87. Lokesh Kumar, S/o Kameshwar Singh, Resident of Village - Sapahi, PS -
Turkaulia, District - East Champaran.
88. Anil Kumar, S/o - Yogendra Mahto, Resident of Village - Sapahi, PS -
Turkaulia, District - East Champaran.
89. Arbind Kumar S/o - Rajendra Singh Resident of Village - Ambika Nagar, PS -
Banjariya, District East Champaran.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 462 of 2017
In
Civil Writ Jurisdiction Case No.15419 of 2016
======================================================
1. Mansha Kumari, D/o Hari Narayan Shukla, / W/o R.P. Dwivedi,
resident of village & P.O. Chakri, P.S. Daruali, District - Siwan,
State- (Bihar) ( P.D.D. No. 154025 ).
2. Jitendra Nath Tiwari, Son of Ramadhar Nath Tiwari, resident of
village - Tariwan, P.O. Tariwan, P.S. Daraulli, District - Siwan,
State- (Bihar) ( P.D.D. No. 095794 ).
3. Biresh Kumar Yadav, Son of Sri Ramashankar Yadav, resident of
village & P.O. Sarharwa, P.S. Daraulli, District - Siwan, State-
(Bihar) ( P.D.D. No. 180783 ).
4. Om Prakash Kushwaha, S/o Surendra Kushwaha, resident of
village - Punak, P.S. Daraulli, District - Siwan, State-(Bihar)
( P.D.D. No. 250932 ).
Patna High Court LPA No.535 of 2017 dt.17-04-2018
24/871
5. Anand Prakash Tiwari, Son of Govind Tiwari, resident of village
& P.O. Chakri, P.S. Daraulli, District - Siwan, State- (Bihar)
( P.D.D. No. 095354 ).
6. Saheb Hussain, S/o late Ali Hussain, resident of village -
Karnpura, P.O. Don, P.S. Daraulli, District - Siwan, State-
(Bihar) ( P.D.D. No. 313145 ).
7. Vijay Shankar Kushwaha, S/o Ramchin Kushwaha, resident of
village & P.O. Sareya Rampur, P.S. Daraulli, District - Siwan,
State- (Bihar) ( P.D.D. No. 155213 ).
8. Deepak Kumar, S/o Ramadhar Yadav, Resident of Village-
Kashihari, Darauli Mathia, P.S. Daraulli, District - Siwan, State-
(Bihar) ( P.D.D. No. 044166).
9. Kanhaiya Kumar Ojha, Son of Sri Ram Jee Ojha, resident of
village & P.O. Darauli, P.S. Daraulli, District - Siwan, State-
(Bihar) ( P.D.D. No. 279942).
10. Pawan Kumar Kushwaha, S/o Sri Narbadeshwar Singh, Resident
of Village- Murah Majhaun, P.S. Daraulli, District - Siwan,
State- (Bihar) ( P.D.D. No. 260175).
11. Sunil Kumar Sah, Son of Sheodhar Sah, resident of village -
Garwar, P.O. Darauli, P.S. Daraulli, District - Siwan, (Bihar)
( P.D.D. No. 080780 )
12. Jai Prakash Sharma, Son of Late Rajendra Sharma, resident of
Village + P.O. Darauli, P.S. Daraulli, District - Siwan, (Bihar)
( P.D.D. No. 198163 ).
13. Lal Babu Sharma, S/o Late Laxmi Narayan Sharma, resident of
village & Post - Kanhauli, P.S. Daraulli, District - Siwan, State-
(Bihar) ( P.D.D. No. 093742 ).
14. Vikash Kumar Kushwaha, S/o Sri Sachindanand Kushwaha,
resident of village - Semra, P.O. Anugrah Nagar, P.S. Mairva,
District - Siwan, State - Bihar ( P.D.D. No. 157238 ).
15. Abhishek Kumar Tiwari, Son of Shashi Bhushan Tiwari, resident
of village - Sonbarsha, P.O. Rampur, Sareya, P.S. Daraulli,
District - Siwan, State- (Bihar) ( P.D.D. No. 175019 ).
16. Jagat Pati Singh, S/o Raj Ballav Singh, resident of village &
P.O. Murha Khap, P.S. Daraulli, District - Siwan, State- (Bihar) (
P.D.D. No. 150419 ).
17. Jai Ram Yadav, S/o Nandjee Yadav, Resident of Village- Belav,
P.O. Belav, P.S.- Daraulli, District- Siwan, State- (Bihar),
(P.D.D. No. 190274).
18. Munna Kumar, S/o Devi Lal Prasad, resident of Village- Sri
Nagar, P.O. Darauli Mathia, P.S. Daraulli, District- Siwan, State-
(Bihar) (P.D.D. No. 169223).
19. Vijay Kumar Jyoti, S/o Late Ramayan Ram, Resident of
Village- Sitalpura, P.O.- Langarpura, P.S.- Mairva, District-
Siwan, State-(Bihar), (P.D.D. No. 190657).
... ... Appellant/s
Versus
1. The State of Bihar.
2. The Principal Secretary, Planning and Development Department, Government
of (Bihar), Old Secretariat, Patna.
3. The Director, Directorate of Economics and Statistics, Planning and
Development Department, Govt. of (Bihar), Old Secretariat, Patna.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
25/871
4. The District Statistical Officer, Planning and Development Department,
Government of (Bihar), Siwan.
5. The District Magistrate, Siwan.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 466 of 2017
In
Civil Writ Jurisdiction Case No.12819 of 2016
======================================================
1. Gopal Kumar Gautam, Son of Late Khiru Das, resident of village
Katauna, P.S. Malaypur, District - Jamui.
2. Diwakar Ram, Son of Late Jageshwar Ram, resident of Village -
Kalyanpur, Ward No. 21, P.S. & Distt. - Jamui.
3. Sushil Kumar Singh, Son of Sudhir Prasad Singh, resident of
Shitla Colony, New Tola, Mahisauri, P.S. & Distt. - Jamui.
4. Vishwajeet Kumar, Son of Jay Prakash Mandal, resident of
Srichand Nawada, P.S. & Distt. Jamui.
5. Shashibhushan Kumar Saw, Son of Mahadeo Saw, resident of
village - Nardih, Ward No. 10, P.S. & Distt. Jamui
6. Vikash Kumar, Son of Chakradhar Prasad Singh, resident of
village - Mahisauri, P.S. & Distt. - Jamui.
7. Styendra Kumar Singh, Son of Naresh Prasad Singh, resident of
village - Hasdih, P.S. & Distt. Jamui.
8. Ajit Kumar, Son of Lakhan Bhagat, resident of village - Srichand
Nawada, P.S. & Distt. Jamui.
9. Nitesh Anchal, Son of Pradeep Kumar Singh, resident of village
- Patliputra Colony, P.S. & Distt. Jamui.
10. Kishan Kanhaiya, Son of Umesh Prasad Yadav, resident of
village - Shastri Colony, P.S. & Distt. - Jamui.
11. Jitendra Kumar Singh, Son of Gopal Prasad Singh, resident of
village - Babu Tola, Mahisauri, P.S. & Distt. Jamui.
12. Vivek Kumar, Son of Om Shankar Prasad Sinha, resident of
village - Bihari, P.S. & Distt. - Jamui.
13. Ranjan Kumar Mehta, Son of Garib Harizan, resident of village
- Ujhandi, Ward No. 2, P.S. & Distt. - Jamui.
14. Raushan Kumar Singh, Son of Late Nityanand Singh, resident
of village - Hasdih, P.S. & Distt. Jamui.
15. Pramod Kumar Sah, Son of Kishori Prasad Sah, resident of
village - Hasdih, Ward No. 1 P.S. & Distt. Jamui.
16. Sanjay Kumar, Son of Basuki Mandal, resident of village -
Chaura, P.S. & Distt. Jamui.
17. Anil Kumar, Son of Banarsi Ravidas, resident of village -
Bhachhiyar, P.S. & Distt. Jamui.
18. Satyendra Kumar, Son of Satyadeo Mandal, resident of village -
Amba, P.S. & Distt. Jamui.
19. Prabhakar Mandal, Son of Late Arjun Mandal, resident of
village - Chaura, P.S. & Distt. Jamui.
20. Sudhir Kumar Yadav, Son of Bhaso Yadav, resident of village -
Baladih, P.S. & Distt. Jamui.
21. Kundan Kumar Singh, Son of Satyanarayan Singh, resident of
village - Baruatta, P.S. & Distt. Jamui.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
26/871
22. Dilip Kumar, Son of Singheshwar Sah, resident of village -
Bihari, P.S. & Distt. Jamui.
23. Vimal Kumar, Son of Singheshwar Prasad Gupta, resident of
village - Bihari, P.S. & Distt. Jamui.
24. Pawan Kumar, Son of Jageshwar Mandal, resident of village -
Chaura, P.S. & Distt. Jamui.
25. Pravesh Kumar Vishwakarma, Son of Shankar Vishwakarma,
resident of village - Harnarayanpur, P.S. & Distt. Jamui.
26. Umesh Thakur, Son of Madhusudan Thakur, resident of village -
Dukhnadih, P.S. & Distt. Jamui,
27. Suresh Kumar, Son of Shibu Mahto, resident of village -
Amrath, P.S. & Distt. Jamui.
28. Mithlesh Kumar.
29. Ram Pravesh Kumar, both sons of Chandeshwar Rawat, resident
of village - Lakhanpur, P.S. & Distt. Jamui.
30. Ajit Kumar, Son of Virendra Mandal, resident of village -
Lakhanpur, P.S. & Distt. Jamui.
31. Shashibhushan Kumar, Son of Sadhusharan Mandal, resident of
village - Lakhanpur, P.S. & Distt. Jamui.
32. Nitish Kumar, Son of Bachchu Mandal, resident of village -
Bijuahi, P.S. & Distt. Jamui.
33. Vidyasagar Kumar, Son of Shankar Prasad Chaurasiya, resident
of village - Santhu, P.S. & Distt. Jamui.
34. Shankar Prasad Chaurasiya, Son of Late Bhaso Prasad
Chaurasiya, resident of village - Santhu, P.S. & Distt. Jamui.
35. Sanjay Kumar, Son of Late Shivdhari Mandal, resident of
village - Bijuahi, P.S. & Distt. Jamui.
36. Soni Kumari, D/o Upendra Prasad Mandal, resident of village -
Bijuahi, P.S. & Distt. Jamui.
37. Sanjay Tanti, Son of Rajendra Tanti, resident of village -
Kalyanpur, P.S. & Distt. Jamui
38. Pankaj Kumar, Son of Prakash Rawat, resident of village -
Lakhanpur, P.S. & Distt. Jamui.
39. Ravi Rupesh, Son of Bhola Rawat, resident of village -
Lakhanpur, P.S. & Distt. Jamui.
40. Vikram Kumar, Son of Late Lakshman Prasad, resident of
village - Nawkadih Bukar, P.S. & Distt. Jamui.
41. Tripurai Mandal, Son of Late Mishri Mandal, resident of village
- Chaura, P.S. & Distt. Jamui.
42. Manish Kumar Sharma, Son of Saryug Sharma, resident of
village - Lakhanpur, P.S. & Distt. Jamui.
43. Anil Kumar, Son of Nandlal Malakar, resident of village -
Lohra, P.S. & Distt. Jamui.
44. Shreekant Kumar, Son of Chanchal Mahto, resident of village -
Kharsari, P.S. & Distt. Jamui.
45. Dilip Kumar, Son of Ramkishore Mahto, resident of village -
Amba, P.S. & Distt. Jamui.
46. Rambalak Yadav, Son of Pachu Yadav, resident of village -
Sudamapur, P.S. Barhat, Distt. Jamui.
47. Ramjee Kumar, Son of Sri Kant Mandal, resident of village -
Bijuahi, P.S. & Distt. Jamui.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
27/871
48. Barun Kumar, Son of Mahendra Mandal, resident of village -
Marwa, P.S. & Distt. Jamui.
49. Anuj Kumar, Son of Chandeshwar Rawat, resident of village -
Lakhanpur, P.S. & Distt. Jamui.
50. Bipin Paswan, Son of Rajendra Paswan, resident of village -
Kakan, P.S. & Distt. Jamui.
51. Rambahadur Kumar, Son of Baudhu Yadav, resident of village -
Achhari, P.S. & Distt. Jamui.
52. Gajadhar Mandal, Son of Late Bangali Mandal, resident of
village - Lathane, P.S. & Distt. Jamui.
53. Sanjeet Kumar Singh, Son of Surendra Prasad Singh, resident of
village - Mahisauri, P.S. & Distt. Jamui.
54. Sarita Sinha, W/o Tarkeshwar Prasad, resident of village -
Krishnapatti, P.S. & Distt. Jamui.
55. Rekha Kumari, W/o Anuj Kumar, resident of village - Garsanda,
P.S. & Distt. Jamui.
56. Diwakar Kumar, Son of Prakash Mandal, resident of village -
Bijuahi, P.S. & Distt. Jamui.
57. Vikash Das, Son of Bishwanath Das, resident of village -
Bhachhiyar, P.S. & Distt. Jamui.
58. Kiran Kumari, D/o Rajendra Paswan, resident of village -
Kakan, P.S. & Distt. Jamui.
59. Ranjit Pandey, Son of Suresh Pandey, resident of village -
Lakhanpur, P.S. & Distt. Jamui.
60. Sunil Kumar, Son of Ramchandra Yadav, resident of village -
Lakhanpur, P.S. & Distt. Jamui,
61. Md. Ijrail Ansari, Son of Md. Islam Ansari, resident of village -
Hasdih, P.S. & Distt. Jamui.
62. Rohit Kumar, Son of Harishchandra Mandal, resident of village
- Bijuahi, P.S. & Distt. Jamui.
63. Dhirendra Kumar, Son of Murari Mandal, resident of village -
Bijuahi, P.S. & Distt. Jamui.
64. Rajeev Ranjan, Son of Hari Shankar Mahto, resident of village -
Nawadih, P.S. - Sikandra, Distt. Jamui.
65. Sandeep Kumar, Son of Kameshwar Prasad, resident of village -
Lohra, P.S. & Distt. Jamui.
66. Ramashray Kumar Ambasta, Son of Ashwani Kumar Ambasta,
resident of village - Garsanda, P.S. & Distt. Jamui.
67. Manoj Kumar, Son of Moti Prasad Mandal, resident of village -
Nawkadih, P.S. & Distt. Jamui.
68. Pratap Kumar, Son of Ganesh Prasad Vishwakarma, resident of
village - Lohra, P.S. & Distt. Jamui.
69. Pranav Kumar, Son of Manager Pandey, resident of village -
Shastri Colony, P.S. & Distt. Jamui.
70. Punam Kumari, W/o Bimlendu Kumar, resident of village -
Shastri Colony, P.S. & Distt. Jamui.
71. Devendra Kumar, Son of Nuneshwar Mandal, resident of village
- Dukhnadih, P.S. & Distt. Jamui.
72. Santosh Kumar, Son of Rajkumar Rawat, resident of village -
Sudamapur, P.S. Barhat, Distt. Jamui.
73. Amit Kumar Singh, Son of Chakradhar Singh, resident of
village - Mahisauri, P.S. & Distt. Jamui.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
28/871
74. Praveen Kumar, Son of Late Mahendra Mandal, resident of
village - Bijuahi, P.S. & Distt. Jamui.
75. Dharmaraj Kumar Paswan, Son of Basudeo Paswan, resident of
village - Harnaha, P.S. & Distt. Jamui.
76. Rahul Kumar, Son of Ramanuj Singh, resident of village -
Mahisauri, P.S. & Distt. Jamui.
77. Navin Kumar Mandal, Son of Rajendra Mandal, resident of
village - Harnarayanpur, P.S. & Distt. Jamui.
78. Pramod Mandal,
79. Binod Mandal, both sons of Borhan Mandal, resident of village
- Kalyanpur, P.S. & Distt. Jamui.
80. Shashibhushan Kumar, Son of Ganesh Mandal, resident of
village - Bijuahi, P.S. & Distt. Jamui.
81. Deepak Kumar Gautam, Son of Sachidanand Ambedkar, resident
of village - Ankatanr, P.S. Jhajha, Distt. Jamui.
82. Soni Kumari, D/o Subhindra Singh, resident of village -
Mangobandar, P.S. Khaira, Distt. Jamui.
83. Manohar Kumar Singh, Son of Chandra Shekhar Singh, resident
of village - Mangobandar, P.S. Khaira Distt. Jamui.
84. Birendra Kumar Gupta, Son of Sahdeo Prasad Gupta, resident of
village - Hasdih, P.S. & Distt. Jamui.
85. Kedar Paswan, Son of Arjun Paswan, resident of village -
Denikhar, P.S. Khaira Distt. Jamui.
86. Sudama Kumar Sah, Son of Lakshmi Sah, resident of village -
Nardih, P.S. & Distt. Jamui.
87. Sudhir Kumar Sah, Son of Nageshwar Sah, resident of village -
Bhatchak, P.S. & Distt. Jamui.
88. Prabhat Kumar Sinha, Son of Hari Shankar Prasad, resident of
village - Garsanda, P.S. & Distt. Jamui.
89. Vikas Kumar Diwakar, Son of Arun Kumar Sah, resident of
village - Satgama, P.S. & Distt. Jamui.
90. Chandan Kumar, Son of Sahdeo Prasad Yadav, resident of
Taron, P.S Simultalah, Dist. Jamui.
91. Rajeev Kumar Sharma, Son of Nuneshwar Prasad Sharma,
Resident of Village- Babudih, P.S. Sono, Dist.- Jamui.
92. Nandan Kumar Singh, Son of Shambhu Prasad Singh, resident
of Village Paro, P.S. Barhat, Dist.- Jamui.
93. Ajit Kumar, Son of Krishnadeo Mahto, resident of Balda,
Darkha, P.S. Sikandra, Distt. - Jamui.
94. Ashok Kumar, Son of Vishwanath Prasad, resident of village -
Habu Nagar, P.S. Sikandra, Distt. - Jamui.
95. Uday Kumar, Son of Yugal Thakur, resident of village - Gahlor,
P.S. Sikandra, Distt. Jamui.
96. Binod Mahto, Son of Mishri Mahto, resident of village - Habu
Nagar, P.O. Hilsa, P.S. Chandradeep (Sikandra), Distt. - Jamui.
97. Beby Kumari, D/o Late Suresh Prasad Singh, resident of village
- Jagdhar, P.S. Sikandra, Distt. - Jamui.
98. Ravishchandra, Son of Bhaso Singh, resident of village - Mahna,
Pursanda, P.S. Sikandra, Distt. - Jamui.
99. Ramakant Varma, Son of Ramanuj Varma, resident of village -
Dhanama, P.S. Sikandra, Distt. - Jamui.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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100. Sunita Kumari, D/o Umehswar Prasad, resident of village
- Dhanama, Uttar Tola, P.S. Chandradeep, Distt. - Jamui.
101. Ashok Kumar, Son of Ram Khelawan Mehta, resident of
village - Dhanama ( uttar Tola ), P.S. Chandradeep, Distt. -
Jamui.
102. Shankar Kumar, Son of Late Mahadeo Mahto, resident of
village - Balda, Darkha, P.S. Sikandra, Distt. - Jamui.
103. Subhash Chandra Azad, Son of Gurudeo Prasad, resident
of village - Kharagpur, P.S. Chandradeep, Distt. - Jamui.
104. Vikas Bihari, Son of Ranchandra Pandit, resident of
Village Shewe, Aliganj, P.S. Chandradeep, Dist. Jamui.
105. Rani Kumari, D/o Bansi Razak, resident of village - Arha,
Aliganj, P.S. Chandradeep, Distt. - Jamui.
106. Rinki Kumari, D/o Late Jago Yadav, resident of village -
Chhatiyoni, P.S. Chandradeep, Distt. - Jamui.
107. Arun Kumar, Son of Shivnandan Prasad Singh, resident of
village - Chhatiyoni, P.S. Chandradeep, Distt. - Jamui.
108. Amit Kumar, Son of Geeta Singh, resident of village -
Darkha, P.S. Sikandra, Distt. - Jamui.
109. Pankaj Kumar, Son of Late Kapildeo Mahto, resident of
village - Darkha, P.S. Sikandra, Distt. - Jamui.
110. Sudhir Kumar Ranjan, Son of Late Gajadhar Mahto,
resident of village - Darkha, P.S. Sikandra, Distt. - Jamui.
111. Ravi Bhushan Kumar, Son of Krishna Nandan Prasad,
resident of village - Chhatiyoni, P.S. Chandradeep, Distt. -
Jamui.
112. Sanoj Kumar, Son of Ram Ratan Singh, resident of village
- Awgilla Chorsa, P.S. Chandradeep, Distt.- Jamui.
113. Shrawan Kumar, Son of Muneshwar Mahto, resident of
Village Pursanda, P.S. Sikandra, Dist.- Jamui.
114. Uday Kumar, Son of Kameshwar Prasad, resident of
village - Darkha, P.S. Sikandra, Distt. - Jamui.
115. Kamlesh Chandra Pandey, Son of Late Sadhusharan
Pandey, resident of village - Darkha, P.S. Sikandra, Distt. -
Jamui,
116. Subodh Kumar, Son of Jaleshwar Singh, resident of
Village- Awgilla Chorsa, PS. Chadradeep, Dist.- Jamui.
117. Anil Kumar, Son of Rajeshwar Prasad, resident of village
- Balda, Darkha, P.S. Sikandra, Distt. - Jamui.
118. Ajay Kumar Diwakar, Son of Ramkishun Prasad Yadav,
resident of village - Islam Nagar, P.S. Chandradeep, District -
Jamui.
119. Anup Yadav, Son of Late Chando Yadav, resident of
village - Dharampur, P.S. Chandradeep, Distt. - Jamui.
120. Nityanand Kumar, Son of Shiva Shankar Mahto, resident
of village - Dhanama, P.S. Chandradeep, Distt. - Jamui.
121. Dinesh Kumar, Son of Arjun Yadav, resident of village -
Islam Nagar, P.S. Chandradeep, District - Jamui.
122. Dinesh Kumar Chaudhary, Son of Karu Chaudhary,
resident of village - Palsa Bujurg, P.S. Chandradeep, Distt. -
Jamui.
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123. Ankita Pallawi, D/o Misho Chaudhary, resident of village
- Aliganj, P.S. Chandradeep, Distt. - Jamui.
124. Pramod Sharma, Son of Karu Thakur, resident of village -
Manpur, P.S. Chandradeep, Distt. Jamui.
125. Baleshwar Chaudhary, Son of Baijnath Chaudhary,
resident of village - Palsa Bujurg, P.S. Chandradeep, Distt. -
Jamui.
126. Ravi Shankar Prasad, Son of Muneshwar Prasad Sharma,
resident of village - Manpur, P.S. Chandradeep, Distt. Jamui.
127. Narottam Nirala, Son of Ramadhin Mahto, resident of
village - Manpur, P.S. Chandradeep, Distt. Jamui.
128. Dinesh Kumar, Son of Surendra Prasad, resident of
village - Kaiyar, P.S. Sikandra, Distt. - Jamui.
129. Kumari Rinku, D/o Mahesh Kumar, resident of village -
Manpur, P.S. Chandradeep, Distt. Jamui.
130. Harihar Mahto, Son of Shiva Nandan Mahto, resident of
village - Baladih, P.S. Sikandra, Distt. - Jamui.
131. Seema Kumari, D/o Harihar Mahto, resident of village -
Baladih, P.S. Sikandra, Distt. - Jamui.
132. Kapildeo Yadav, Son of Prabhu Yadav, resident of village
- Baladih, P.S. Sikandra, Distt. - Jamui.
133. Mukesh Kumar Prabhakar, Son of Dhanraj Yadav, resident
of village - Islam Nagar, P.S. Chandradeep, District - Jamui.
134. Uttam Kumar, Son of Ramjeet Singh, resident of village -
Dhanama, P.S. Sikandra, Distt. - Jamui.
135. Sanjay Kumar, Son of Shailendra Mahto, resident of
village - Chhatiyoni, P.S. Chandradeep (Sikandra), Distt. -
Jamui.
136. Rajesh Kumar, Son of Shiva Kumar Singh, resident of
village - Noni, P.S. Chandradeep, Distt. Jamui.
137. Mahesh Prasad Singh, Son of Safardeo Singh, resident of
village - Noni, P.S. Chandradeep, Distt. Jamui.
138. Prabhat Kumar, Son of Jay Prakash Prasad, resident of
village - Darkha, P.S. Sikandra, Distt. - Jamui.
139. Sanjay Kumar, Son of Jawahar Sao, resident of village -
Manpur, P.S. Chandradeep, Distt. Jamui.
140. Satya Prabhakar Sinha, Son of Bhagwan Prasad, resident
of village - Manpur, P.S. Chandradeep, Distt. Jamui.
141. Pramod Kumar, Son of Ambika Mishra, resident of village
- Darkha, P.S. Sikandra, Distt. - Jamui.
142. Bachchan Kumar, S/o Ganpat Mahto, resident of village -
Darkha, P.S. Sikandra, Distt. - Jamui.
143. Lakshman Mahto, Son of Tara Mahto @ Tara Mahto,
resident of village - Nawadih, P.S. Sikandra, Distt. Jamui.
144. Ramesh Kumar Mandal, Son of Basudeo Mandal, resident
of village - Kokan, P.S. Sikandra, Distt. - Jamui
145. Vijay Kumar Mishra, Son of Maheshwar Mishra, resident
of village - Lachhuar, P.S. Sikandra, Distt. - Jamui.
146. Md. Intekhab Alam, Son of Shamsher Alam, resident of
village - Mahadeo Simariya, P.S. Sikandra, Distt. Jamui.
147. Ranjan Kumar, Son of Rabindra Prasad Singh, resident of
village - Pohe, P.S. Sikandra, Distt. Jamui.
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148. Anil Kumar Mahto, Son of Ragho Mahto, resident of
village - Phulwariya Korasi, P.S. Sikandra, Distt. Jamui.
149. Bablu Kumar, Son of Mahendra Gope, resident of village -
Pathakchack, P.S. Sikandra, Distt. Jamui.
150. Markeshwar Kumar Yadav, Son of Baleshwar Yadav,
resident of village - Mircha, P.S. Sikandra, Distt. - Jamui.
151. Indradeo Yadav, Son of Kameshwar Yadav, resident of
village - Lachhuar, P.S. Sikandra, Distt. - Jamui.
152. Jitendra Kumar, Son of Siya Ram Mahto, resident of
village - Bhullow, P.S. Sikandra, Distt. - Jamui.
153. Ravi Chand Sharma, Son of Ram Bilas Singh, resident of
village - Pohe, P.S. Sikandra, Distt. Jamui.
154. Manish Kumar, Son of Anil Singh, resident of village -
Kumar, P.S. Sikandra, Distt. Jamui.
155. Sarvind Kumar, Son of Ramjee Singh, resident of village-
Akauni, P.S.- Sikandra, District- Jamui.
156. Manoj Kumar Yadav, Son of Jageshwar Yadav, resident of
village - Lachhuar, P.S. Sikandra, Distt. - Jamui.
157. Chandra Kishore Prasad, Son of Dhanu Prasad Sao,
resident of village - Sikandra, P.S. Sikandra, Distt. - Jamui.
158. Ajay Kumar, Son of Harihar Mahto, resident of village -
Fatehpur, P.S. Sikandra, Distt. Jamui.
159. Arbind Kumar, Son of Naresh Prasad, resident of village -
Sikandra, P.S. Sikandra, Distt. Jamui.
160. Dharmveer Gupta, Son of Vishnudeo Gupta, resident of
village - Nazari, P.S. Laxmipur, Distt. - Jamui.
161. Munna Kumar, Son of Devi Mandal, resident of village -
Karnpur, P.S. Lakshmipur, Distt. - Jamui.
162. Dilip Kumar Sah, Son of Narayan Sah, resident of village
- Lapta, P.S. Lakshmipur, Distt. Jamui.
163. Ravi Kumar, Son of Janardan Prasad Singh, resident of
village - Kala, P.S. Lakshmipur, Distt. - Jamui.
164. Satyadeo Yadav, Son of Bhullo Yadav, resident of village -
Teliyadih, P.S. Lakshmipur, Distt. Jamui.
165. Raushan Kumar, Son of Om Prakash Vishwakarma,
resident of village - Nazari, P.S. Lakshmipur, Distt. - Jamui.
166. Abhishek Kumar, Son of Santu Sah, resident of village -
Nazari, P.S. Lakshmipur, Distt. - Jamui.
167. Nawal Kishore, Son of Bhagwan Sah, resident of
Lakshmipur, P.S. Lakshmipur, Distt. - Jamui.
168. Chandra Shekhar Prasad, Son of Mahendra Prasad,
resident of village - Sakal Nimunda, P.S. Lakshmipur, Distt. -
Jamui.
169. Anand Kumar, Son of Rajendra Ram, resident of village -
Mangrar, P.S. Lakshmipur, Distt. - Jamui.
170. Thakur Vijendra Kumar, Son of Arun Prasad Thakur,
resident of village - Pawna Khilar, P.S. Lakshmipur, Distt. -
Jamui.
171. Prabhat Kumar Sao, Son of Dayanand Sao, resident of
village - Sukhasan, P.S. Lakshmipur, Distt. Jamui.
172. Jitendra Kumar Yadav, Son of Bhuneshwar Yadav, resident
of village - Harla, P.S. Lakshmipur, Distt. - Jamui.
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173. Bikram Kumar, Son of Bhola Prasad Mandal, resident of
village - Chinberiya, P.S. Lakshmipur, Distt. Jamui.
174. Ajit Kumar Sharma, Son of Rajendra Thakur, resident of
village - Khirbhojna, P.S. Lakshmipur, Distt. Jamui.
175. Kuldeep Kumar Paswan, Son of Chaturbhuj Paswan,
resident of village - Kali Bank, P.S. Chakai, Distt. Jamui.
176. Ajay Kumar Das, Son of Satyanarayan Das, resident of
village - Vishanpur, P.S. Chakai, Distt. Jamui.
177. Pramod Kumar Yadav,
178. Sanjay Kumar Yadav, both sons of Baleshwar Yadav,
resident of village - Hethsapaha, P.S. Chandramandih, Distt.
Jamui.
179. Nibha Kumari, D/o Arbind Yadav, resident of village -
Sarebad, P.S. Sono, Distt. Jamui.
180. Ashis Kumar, Son of Tulsi Yadav, resident of village -
Bhandra, P.S. Simultalah, Distt. Jamui.
181. Subhash Das, Son of Mohan Das, resident of village -
Kargarh, P.S. Chandramandih, Distt. Jamui.
182. Nundeo Das, Son of Darshan Das, resident of village -
Pipradhar, P.S. Chandramandih, Distt. Jamui .
183. Nundi Das, Son of Atwari Das, resident of village - Bone,
P.S. Chandramandih, Distt. Jamui.
184. Jitendra Das, Son of Pati Das, resident of village Bone,
Badiyadih, P.S. Chandramandih, Distt. Jamui.
185. Baijnath Kumar Chaudhary, Son of Sudhir Chaudhary,
resident of village - Badiyadih, P.S. Chakai, Distt. - Jamui.
186. Vinod Razak, Son of Puran Razak, resident of village -
Ramthadih, P.S. Chakai, Distt. - Jamui.
187. Mithlesh Kumar Verma, Son of Narayan Prasad Verma,
resident of Village Chandramandih, P.S. Chandramandih, Dist.
Jamui.
188. Mantu Kumar Razak, Son of Hulash Razak, resident of
Village Kiyajori, P.S. Chakai, Dist. Jamui.
189. Md. Lal Babu Gani, son of Md. Mumtaz Uddin, resident
of Village Chakari, P.S. Chakai, Dist. Jamui.
190. Kedar Das, Son of Haro Das, resident of Village & P.S.
Chandramandih, Dist.- Jamui.
191. Anil Kumar Mandal, Son of Jhari Prasad Mandal, resident
of village - Ramsinghdih, P.S. Chakai, Chandramandih, Distt.
Jamui.
192. Anoj Kumar Singh, Son of Lakshman Prasad Singh,
resident of village - Kiyajori, P.S. Chakai, Distt. - Jamui.
193. Chandra Shekhar Verma, Son of Ram Chandra Prasad
Verma, resident of village - Tinghara, P.S. Chakai, Distt. -
Jamui.
194. Mahendra Thakur, Son of Kamdeo Thakur, resident of
village - Kali Bank, P.S. Chakai, Distt. Jamui.
195. Babulal Tanti, Son of Late Mohan Tanti, resident of
village - Kiyajori, P.S. Chakai, Distt. - Jamui.
196. Diwakar Chaudhary, Son of Uchit Narayan Chaudhary,
resident of village - Baliyadih, P.S. Chakai, Distt. Jamui.
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197. Vijay Kisku, Son of Raushan Kisku, resident of village -
Lohsihana, P.S. Chandramandih, Distt. Jamui.
198. Kamalesh Kumar Yadav, Son of Sukhdeo Yadav, resident
of village - Gauridih, P.S. Chandramandih, Distt. Jamui .
199. Sanjeev Kumar Karan,
200. Anand Bihari , both sons of Raghunath Prasad Keshri,
resident of village - Nagri, P.S. Chakai, Distt. Jamui.
201. Mukesh Kumar Das, Son of Rajendra Das , resident of
village - Vishanpur, P.S. Chakai, Distt. Jamui.
202. Rajendra Das, Son of Santu Das, resident of village -
Vishanpur, P.S. Chakai, Distt. Jamui.
203. Baikunth Paswan, Son of Dobhilal Paswan @ Dobhill
Paswan, resident of village - Chah Bachcha, P.S. Chakai, Distt.
Jamui.
204. Md. Mister Alam, Son of Md. Samsuddin Ali, resident of
village - Balajori, P.S. Chakai, Distt. - Jamui.
205. Pappu Kumar Das, Son of Kamleshwari Das, resident of
village & P.S. Chandramandih, Distt. Jamui.
206. Ranjan Kumar Suman,
207. Rahul Ranjan, both sons of Santu Das, resident of village
- Bhagauna, P.S. Chakai, Distt. Jamui.
208. Nand Kishore Das, Son of Bahadur Das, resident of
village - Lakhandih, P.S. Chakai, Distt. Jamui.
209. Diwakar Kumar, Son of Ramanuj Singh, resident of
village - Kebal Fariyatta, P.S. Khaira, Distt. - Jamui.
210. Santu Kumar Modi, Son of Rajendra Prasad Modi,
resident of village - Gangti Vishanpur, P.S. Khaira, Distt. Jamui.
211. Anil Kumar Sharma, Son of Phuleshwar Thakur, resident
of village - Kebal Fariyatta, P.S. Khaira, Dist. - Jamui.
212. Rupesh Kumar Raw, Son of Kailash Rawat, resident of
village - Chua, P.S. Khaira, Dist. Jamui.
213. Rajeeb Kumar, Son of Sudhir Upadyay, resident of village
- Purna Mangobander, P.S. Khaira, Distt. Jamui.
214. Shubham, Son of Sudhindra Nath Mishra, resident of
village - Mangobander, P.S. Khaira, Distt. Jamui.
215. Ankit Kumar Singh, Son of Lal Bahadur Singh, resident of
village - Mangobander, P.S. Khaira, Distt. Jamui.
216. Balmiki Prasad Gupta, Son of Hareram Modi, resident of
village - Mangobander, P.S. Khaira, Dist. Jamui.
217. Nikesh Kumar, Son of Subodh Prasad Singh, resident of
Village Mangobander, P.S. Khaira, Dist. Jamui.
218. Diwakar Kumar Mishra, Son of Kishto Mishra, resident
of Village Dehridih, P.S. Sono, Dist. Jamui.
219. Chandra Shekhar Mandal, Son of Arjun Mandal, resident
of village - Sobakhan, P.S. Khaira, Dist. Jamui.
220. Ganesh Saw, Son of Thaman Saw, resident of village -
Nawdiha, P.S. Khaira, Dist. Jamui.
221. Parmanand,
222. Shrawan Kumar Saw, both sons of Brajmohan Saw
resident of village - Singarpur, P.S. Khaira, Dist. Jamui.
223. Prashant Kumar, Son of Devendra Kumar, resident of
village - Singarpur, P.S. Khaira, Dist. Jamui.
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224. Sanjib Kumar, Son of Bisheshwar Prasad Saw, resident of
village - Singarpur, P.S. Khaira, Distt. Jamui.
225. Vinay Kumar, Son of Ramavatar Mandal, resident of
village - Pradhan Chack, P.S. Khaira, Dist. Jamui.
226. Diwakar Kumar, Son of Kapildeo Mandal, resident of
village - Pradhan Chack, P.S. Khaira, Dist. Jamui.
227. Manoj Kumar, Son of Mahadeo Mandal, resident of
village - Pradhan Chack, P.S. Khaira, Dist. Jamui.
228. Pintu Kumar, Son of Shashi Bhushan Rawat, resident of
village - Kharaich, P.S. Khaira, Distt. Jamui.
229. Bablu Kumar Saw, Son of Ashish Saw, resident of village
- Jargoha, P.S. Khaira, Dist. Jamui.
230. Sanjeev Kumar, Son of Ravindra Kumar Mandal, resident
of village - Sagdaha, P.S. Khaira, Dist. Jamui.
231. Nitish Kumar, Son of Ashok Kumar Mandal, resident of
village - Sagdaha, P.S. Khaira, Dist. Jamui.
232. Vikash Kumar, Son of Bhola Mandal, resident of village -
Sagdaha, P.S. Khaira, Dist. Jamui.
233. Dhirendra Mandal, Son of Shivcharan Mandal. resident of
village - Jorbaha Dharampur, P.S. Khaira, Dist. Jamui.
234. Subhash Kumar, Son of Asho Saw, resident of village -
Pakri, P.S. Khaira, Dist. Jamui.
235. Mithilesh Kumar Saw, Son of Basant Saw, resident of
village - Pakari, P.S. Khaira, Dist. Jamui.
236. Devendra Kumar Singh, Son of Jogeshwar Singh, resident
of village - Bariyarpur, P.S. Khaira, Dist. Jamui.
237. Mukesh Kumar, Son of Ramanand Singh, resident of
village - Kharhui, P.S. Khaira, Distt. Jamui.
238. Ranjan Kumar, Son of Binod Yadav, resident of village -
Dumarkola, P.S. Khaira, Dist. Jamui.
239. Pramod Kumar, Son of Jay Narayan Singh. resident of
village - Sonel, P.S. Khira, Distt. Jamui.
240. Sanjay Kumar Singh, Son of Late Brhamdeo Singh,
resident of village - Sonel, P.S. Khaira, Dist. Jamui.
241. Maharana Pratap,
242. Kumar Deepak, both sons of Ram Chandra Sah, resident
of village - Banpur, P.S. Khaira, Dist. Jamui.
243. Sudhir Kumar, Son of Ram Shankar Singh, resident of
village - Barabandh, P.S. Khaira, Dist. Jamui.
244. Kapildeo Rawat, Son of Bachandeo Rawat, resident of
village - Dhab, P.S. Khaira, Dist. Jamui.
245. Chandra Shekhar Kumar, Son of Rajendra Mandal,
resident of village - Tari Dabil, P.S. Khaira, Distt. Jamui.
246. Upendra Kumar, Son of Moti Modi, resident of village -
Ketaribank, P.S. Khaira, Dist. Jamui .
247. Ashok Kumar Modi, Son of Rajendra Prasad Modi,
resident of village - Ketaribank, P.S. Khaira, Dist. Jamui.
248. Sudhir Kumar, Son of Dhobi Yadav, resident of village -
Panbharwa, P.S. Khaira, Dist. Jamui.
249. Sudhir Kumar Yadav, Son of Ramotar Yadav. resident of
village - Bishanpur, P.S. Khaira, Distt. Jamui.
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250. Sukhdeo Prasad Yadav, Son of Chito Yadav, resident of
village - Chananwar(Channdwar) Harkhar, P.S. Khaira, Dist.
Jamui.
251. Saurabh Kumar, Son of Manoj Kumar Burnwal, resident
of Village Garhi, P.S. Khaira, Dist. Jamui.
252. Niranjan Kumar Tanti, Son of Beni Tanti, resident of
village - Gopalpur, P.S. Khaira, Distt. Jamui.
253. Ranjit Kumar, Son of Parmeshwar Modi, resident of
village - Harni, P.S. Khaira, Distt. Jamui.
254. Ajit Kumar, S/o Arjun Yadav, resident of village -
Ketaribank, P.S. Khaira, Dist. Jamui.
255. Yogeshwar Yadav, Son of Nuneshwar Yadav, resident of
village - Chaukitanr, P.S. Khaira, Distt. Jamui.
256. Sanjay Kumar, Son of Mahipal Prasad, resident of village
- Bangama, P.S. Harpur, Distt. Munger.
257. Viveka Nand Singh, Son of Birendra Kumar Singh,
resident of village - Tetiya, P.S. Tetiya Bambar, Distt. Munger.
258. Manoj Kumar, Son of Kamdeo Thakur, resident of village
- Tetiya, P.S. Tetiya Bambar, Distt. Munger.
259. Surendra Kumar Yadav,
260. Amod Kumar Anand, both sons of Madhusudan Prasad
Yadav, resident of village - Tetiya, P.S. Tetiya Bambar, Dist.
Munger.
261. Nilendra Kumar Singh, Son of Onkar Prasad Singh,
resident of village - Banhara, P.S. Haweli Kharagpur, Dist. -
Munger.
262. Virendra Kumar Singh, Son of Rameshwar Mandal,
resident of village - Shiva Nagar, P.S. Sangrampur, Dist.
Munger.
263. Kamal Kishore, Son of Bipin Kumar Singh, resident of
village - Barsanda, P.S. Tetiya Bambar, Dist. Munger.
264. Rajeev Ranjan, Son of Late Kapildeo Prasad, resident of
village - Bangama, P.S. Harpur, Distt. Munger.
265. Mukesh Kumar, Son of Yogendra Prasad Yadav, resident
of village - Bangama, P.S. Harpur, Dist. Munger.
266. Sanjeev Kumar Saurabh, Son of Sakaldeo Prasad Yadav,
resident of village - Bangama, P.S. Harpur, Dist. Munger.
267. Binod Bind.
268. Premsagar Bind, both sons of Dukhan Bind, resident of
village - Bhalguri, P.S. Sangrampur, Distt. Munger.
269. Pramod Kumar Yadav, Son of Rajendra Yadav, resident of
village - Champachack, P.S. Tetiya Bamber, Distt. Munger.
270. Karun Kumar Singh, Son of Ramswarup Singh, resident
of village - Banhara, P.S. Haweli Kharagpur, Dist. - Munger.
271. Deepak Kumar, Son of Parsuram Singh, resident of village
- Tetiya, P.S. Tetiya Bambar, Dist. Munger.
272. Nagendra Kumar Yadav, Son of Binodi Prasad Yadav,
resident of village - Mahdewa, P.S. Tetiya Bamber, Dist. Munger.
273. Om Prakash, Son of Budhadeo Yadav, resident of village
- Banauli(Banaili), P.S. Tetiya Bamber, Distt. Munger.
274. Deo Nandan Prasad Yadav, Son of Yogendra Yadav,
resident of village - Kasauli, P.S. Sangrampur, Dist. Munger.
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275. Bibhash Chandra Gaurav, Son of Bhudeo Prasad Singh,
resident of village - Dhauri, P.S. Harpur, Dist. Munger.
276. Rajeev Kumar Singh, Son of Pramod Kumar Singh,
resident of village - Maghayachack, P.S. Haweli Kharagpur,
Dist. Munger.
277. Rajeev Kumar Ranjan.
278. Raj Kumar Gautam, Both sons of Hari Prasad Mandal,
resident of village - Tilkari, P.S. Tetiya Bamber, Dist. Munger.
279. Mritunjay Kumar Sudhanshu, Son of Brahmdeo Mandal,
resident of village - Bamber, P.S. Tetiya Bamber, Dist. Munger.
280. Shyam Sharma, Son of Gurudeo Sharma, resident of
village - Tetiya, P.S. Tetiya Bamber, Dist. Munger.
281. Saurav Suman, Son of Chandra Shekhar Jha, resident of
village - Malchak, P.S. Harpur, Dist. Munger.
282. Sudip Kumar, Son of Indrajeet Prasad Gupta, resident of
village - Bhiravdih, P.S. Sangrampur, Dist. Munger.
283. Krishnadeo Kumar, Son of Shushil Kumar Mandal,
resident of village - Sangrampur, P.S. Sangrampur, Dist. Munger.
284. Deepak Kumar Bhagat, Son of Kailash Prasad Bhagat,
resident of village - Sangrampur, P.S. Sangrampur, Dist. Munger.
285. Sanjay Kumar Singh @ Sananjay Kumar Singh, Son of
Manwendra Narayan Singh, resident of village - Borahaniya, P.S.
Sangrampur, Dist. Munger.
286. Rajesh Kumar Keshri, Son of Sonelal Keshri, resident of
village - Borahaniya, P.S. Sangrampur, Dist. Munger.
287. Ranjeet Kumar, Son of Rabindra Nath Thakur, resident
of Village Malchack, P.S. Harpur, Sangrampur, Dist. Munger.
288. Gunjan Kumar, Son of Mandhata Prasad Singh, resident of
village - Borahaniya, P.S. Sangrampur, Dist. Munger.
289. Shambhu Kumar Suman, Son of Baleshwar Yadav,
resident of Village Khapra, P.S. Sangrampur, Dist. Munger.
290. Sachidanand Deo, Son of Basudeo Mandal, resident of
village - Sangrampur, P.S. Sangrampur, Distt. Munger.
291. Narendra Kumar, Son of Sufali Yadav, resident of village
- Gonai, P.S. Sangrampur, Dist. Munger.
292. Chandan Kumar Singh, Son of Suresh Prasad Singh @
Sudesh Prasad Singh. resident of village - Jhikti, P.S.
Sangrampur, Dist. Munger.
293. Pawan Mandal, Son of Mohan Mandal. resident of village
- Siripur, P.S. Sangrampur, Dist. Munger.
294. Rajesh Kumar, Son of Suresh Prasad Mandal, resident of
village - Siripur, P.S. Sangrampur, Dist. Munger.
295. Manoranjan Kumar, Son of Ram Niwas Prasad, resident
of village - Rampur, P.S. Sangrampur, Dist. Munger.
296. Akhilesh Kumar Kapri, Son of Deep Narayan Kapri,
resident of village - Durgapur, P.S. Sangrampur, Dist. Munger.
297. Aman Kumar Anshu, Son of Sachidanand Singh, resident
of village - Khapra, P.S. Sangrampur, Dist. Munger.
298. Dinkar Singh, Son of Sudin Prasad Singh, resident of
village - Jhikuli, P.S. Sangrampur, Dist. Munger.
299. Rajan Kumar, Son of Bhushan Prasad Singh, resident of
village - Sarkatiya, P.S. Sangrampur, Dist. Munger.
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300. Sanjay Kumar Yadav, Son of Mahendra Prasad Yadav,
resident of village - Makanpur, P.S. Sangrampur, Dist. Munger.
301. Sandeep Kumar Patil, Son of Upendra Narayan Singh,
resident of village - Dadrijala, P.S. Sangrampur, Dist. Munger.
302. Anuj Kumar, Son of Ramjeevan Chaudhary, resident of
village Jankpur, P.S. Sangrampur, Dist. Munger.
303. Vikram Singh, Son of Praveen Kumar Singh, resident of
village - Borahaniya, P.S. Sangrampur, Dist. Munger.
304. Pankaj Kumar Singh, Son of Harshit Prasad Singh,
Resident of Village Mahuli, P.S. Haweli Kharagpur, Dist.
Munger.
305. Anil Kumar, Son of Subhit Lal Singh, resident of village -
Ganauli, P.S. Harpur, Dist. Munger.
306. Kundan Kumar Sharma, Son of Dilip Sharma, resident of
village - Katauna, P.S. Malaypur, Dist. Jamui.
307. Ajit Kumar Burnwal, Son of Rohit Kumar Burnwal,
resident of village - Malaypur, P.S. Malaypur, Dist. Jamui.
308. Kamal Kumar Vikram, Son of Shesh Narayan Singh,
resident of village - Ghughuldih, P.S. Barhat, Dist. Jamui.
309. Ashok Kumar, Son of Upendra Mandal, resident of
village - Ghughuldih, P.S. Barhat, Dist. Jamui.
310. Balmiki Mandal, Son of Surya Narayan Mandal, resident
of village - Ghughuldih, P.S. Barhat, Dist. Jamui.
311. Dhiraj Kumar Singh, Son of Dhaneshwar Prasad Singh,
resident of village & P.S. Malaypur, Dist. Jamui.
312. Pradip Kumar Thakur, Son of Sitaram Thakur, resident of
village - Malaypur, P.S. Malaypur, Dist. Jamui.
313. Arvind Kumar, Son of Brahmdeo Mandal, resident of
village - Katauna, P.S. Malaypur, Dist. Jamui.
314. Sanjay Kumar Yadav, Son of Matukdhari Yadav, resident
of village - Panro, P.S. Barhat, Dist. Jamui.
315. Vijay Yadav, Son of Doman Yadav, resident of village -
Bhadwariya, P.S. Barhat, Dist. Jamui.
316. Hemant Kumar Pandey, Son of Naresh Kumar Pandey,
resident of village - Malaypur, P.S. Malaypur, Dist. Jamui.
317. Praveen Kumar Singh, Son of Damodar Prasad Singh,
resident of village - Numar, P.S. Barhat, Dist. Jamui.
318. Anil Kumar Yadav, Son of Kaleshwar Yadav, resident of
village - Katauna, P.S. Malaypur, Dist. Jamui.
319. Mukta Mani Paswan Son of Tripurary Paswan, resident of
village - Panro, P.S. Barhat, Distt. Jamui
320. Anil Kumar Burnwal, Son of Rohit Kumar Burnwal,
resident of village - Malaypur, Dist. Jamui.
321. Pramod Kumar Mandal, Son of Suresh Mandal @ Suro
Mandal, resident of village - Katauna, P.S. Malaypur, Dist.
Jamui.
322. Vikash Kumar Sharma, Son of Surendra Sharma, resident
of village - Ghughuldih, P.S. Barhat, Dist. Jamui.
323. Ranjay Kumar Yadav, Son of Matuk Dhari Yadav, resident
of village - Panro, P.S. Barhat, Dist. Jamui.
324. Priya Ranjan Kumar, Son of Mano Ranjan Shay, resident
of village - Malaypur, P.S. Malaypur, Dist. Jamui.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
38/871
325. Ashutosh Kumar Singh, Son of Shambhoonath Singh,
resident of village - Numar, P.S. Barhat, Dist. Jamui.
326. Anil Kumar Mandal, Son of Surya Narayan Mandal,
resident of village - Ghughuldih, P.S. Barhat, Dist. Jamui.
327. Yadunandan Kumar Yadav, Son of Ayodhya Yadav,
resident of village - Lakhai, P.S. Barhat, Dist. Jamui.
328. Manitosh Kumar, Son of Bishundeo Prasad, resident of
village - Panro, P.S. Barhat, Dist. Jamui.
329. Vishwajeet Kumar Singh, Son of Dilip Singh, resident of
village - Chauhandih, P.S. Khaira, Dist. Jamui.
330. Kunj Bihari Prasad, Son of Ram Swarath Prasad, resident
of village & P.S. Khaira, Dist. Jamui.
331. Chandrajeet Kumar @ Chandrajeet Kumar Singh, Son of
Braj Kishore Singh, resident of village - Chauhandih, P.S.
Khaira, Dist. Jamui.
332. Uttam Kumar Singh, Son of Jaydeo Singh, resident of
village - Chauhandih, P.S. Khaira, Dist. Jamui.
333. Rajesh Kumar,
334. Nilesh Kumar, both sons of Ramatar Singh, resident of
village - Nawdiha, P.S. Khaira, Dist. Jamui.
335. Asha Kumari, D/o Naresh Singh, resident of village -
Nawdiha, P.S. Khaira, Dist. Jamui.
336. Sujit Kumar, Son of Banarsi Paswan, resident of Village -
Kalyanpur, Ward No. 20, P.S. & Dist. - Jamui.
337. Jitendra Kumar Paswan, Son of Ramswarup Paswan,
resident of village - Kalyanpur, P.S. & Dist. Jamui.
338. Sanjay Kumar, Son of Arjun Saw, resident of village -
Kalyanpur, P.S. & Dist. Jamui.
339. Guddu Kumar, Son of Sarjug Prasad Sao, resident of
Village - Kalyanpur, Ward No. 21, P.S. & Dist. - Jamui.
340. Manjoor Alam, Son of Yunus Mian, resident of village -
Pakri, P.S. Chakai, Dist. Jamui.
341. Janki Kumar Das Son of Natho Das, resident of village -
Batpar, P.S. Chakai, Dist. Jamui.
342. Ajay Rabidas, Son of Baleshwar Rabidas, resident of
village - Lakhkhanpur, P.S. & Dist. Jamui.
343. Niru Paswan, Son of Ramchandra Paswan, resident of
village - Jagdishpur, P.S. Sikandra, Dist. Jamui.
344. Ramswarup Gope, Son of Mahendra Gope, resident of
village - Mirchapathak, P.S. Sikandra, Dist. Jamui.
345. Aman Anand, Son of Mathura Yadav, resident of village -
Pathakchack, P.S. Sikandra, Dist. Jamui.
346. Prabhat Kumar, Son of Kishore Sharma, resident of
village - Talsahasa, P.S. Sikandra, Dist. Jamui.
347. Anand Kumar, Son of Kishori Singh. resident of village -
Pohe, P.S. Sikandra, Dist. Jamui.
348. Niranjan Paswan, Son of Ghanshyam Paswan, resident of
village - Kakan, P.S. & Dist. Jamui.
349. Jitendra Kumar, Son of Faudari Yadav, resident of village
- Hilsa, P.S. Chandradeep, Dist. Jamui.
350. Rajeev Ranjan, Son of Hari Shankar Mahto, resident of
village - Nawadih, P.S. Sikandra, Dist. Jamui.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
39/871
... ... Appellant/s
Versus
1. The State of Bihar through the Principal Secretary, Planning and
Development Department, Government of Bihar, Patna.
2. Chief Secretary, Government of Bihar, Old Secretariat, Patna.
3. Principal Secretary, Planning and Development Department, Government of
Bihar, Patna.
4. Director, Economic and Statistics Directorate, Planning and Development
Department, Bihar, Patna.
5. Senior Joint Director - Cum - Head of the office, Planning and Development
Department ( Economic and Statistics Directorate ), Bihar, Patna.
6. District Magistrate, Jamui.
7. District Magistrate, Munger.
8. District Statistics officer, Jamui.
9. District Statistics officer, Munger.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 467 of 2017
In
Civil Writ Jurisdiction Case No.13042 of 2016
======================================================
1. Chanchal Chitwan, S/o Dinesh Jha, resident of village-
Champaran, P.S. Baligaon, District- Vaishali at Hajipur.
2. Varun Kumar, son of Shri Lal Babu Bhagat, resident of village-
Baligaon, P.S. Baligaon, District- Vaishali at Hajipur.
3. Shambhu Nath Ray, son of Shri Vishnudev Ray, resident of
village- Marui, P.S.- Patepur, District Vaishali at Hajipur.
4. Kumud Kumar Kamal, son of Rajeshwar Paswan, resident of
village- Mandai Deh, P.S.- Patepur, District- Vaishali at Hajipur.
5. Amrendra KUmar, S/o Ram Shirngar Singh, R/o Village-
Pindevta Khurd, P.S.- Tisiauta, District- Vaishali at Hajiur.
6. Md. Meraj Alam, S/o Md. Mansoor Alam, R/o Village-
Beladam, P.S. Baligaon, District- Vaishali at Hajiur.
7. Pankay Kumar, S/o Satyanarayan Singh, R/o Village- Pyrepur,
P.S.- Baligaon, District Vaishali at Hajipur.
8. Amrendra Kumar, S/o Anil Kumar Singh, R/o Village- Agrail,
P.S.- Baligaon, District- Vaishali at Hajiur.
9. Gajendra Kumar, son of Shri Ram Bilash Singh, R/o village-
Alinagar Laodhan, P.S.- Baligaon, District- Vaishali at Hajiur.
10. Suresh Prasad Singh, S/o Ram Charitra Singh, R/o Village-
Lahladpur, P.S.- Patepur, District- Vaishali at Hajiur.
11. Ajay Ray, S/o Surendra Ray, R/o Village- Bardiha Furki, P.S.
Patepur, District- Vaishali at Hajiur.
12. Jagdish Chandra, S/o Ram Shobhit Singh, R/o Village-
Afzalpur, Purnaina, P.S.- Patepur, District- Vaishali at Hajiur.
13. Md. Ali, S/o Pear Mohammad, R/o Village- Akbarpur Kovahe,
P.S.- Patepur, District- Vaishali at Hajiur.
14. Santosh Kumar, son of not known, resident of village-
Simarwara, P.S.- Patepur, District- Vaishali at Hajiur.
15. Suresh Roy, S/o Brahamdeo Roy, R/o Village- Banpur, P.S.-
Tsiauta, District Vaishali at Hajiur.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
40/871
16. Jitendra Kumar Sinha, S/o Narayan Prasad Sinha, R/o Village-
Dhankaul, P.S.- Patepur, District- Vaishali at Hajiur.
17. Raju Kumar, S/o Uman Ray, R/o Village- Saidpur Dumra, P.S.-
Patepur, District- Vaishali at Hajiur.
18. Papu Choudhary, S/o Binod Choudhary, R/o Village- Sultanpur,
Chakharihar, P.S.- Patepur, District- Vaishali at Hajiur.
19. Ram Nath Patel, S/o Sri Siya Rampatel, R/o Village- Patepur,
P.S. Fatepur, District - Vaishali at Hajiur.
20. Vinod Kumar, S/o Satyanarayan Singh. R/o Village- Pyarepur,
P.S.- Baligaon, District - Vaishali at Hajiur.
21. Subodh Kumar Mishra, S/o Ram Bavesh Mishra, R/o village-
Dabhaish, P.S.- Tisuaita, District- Vaishali at Hajiur.
22. Ashwani Kumar Singh, S/o Akhilesh Singh, R/o Village-
Dhankaul, P.S.- Patepur, District - Vaishali at Hajiur.
23. Madhuranjan Kumar, S/o Shashikant Thakur, R/o Village-
Pindaula Khurd, P.S.- Tisiuata, District Vaishali at Hajiur.
24. Ashutosh Kunal, S/o Ram Niwas Ray, R/o Village- Maraui, P.S.
Patepur, District - Vaishali at Hajiur.
25. Gautam Kumar, S/o Ashok Kumar Choudhary, R/o Village-
Fisiauta, P.S. Tisiauta, District- Vaishali at Hajiur.
26. Anil Kumar Paswan, S/o Nageshwar Paswan, R/o Village-
Ramauli, P.S. Patepur, District- Vaishali at Hajiur.
27. Sant Kumar Sahani, S/o Yugal Sahni, R/o Village-
Krishnawara, P.S. Patepur, District- Vaishali at Hajiur.
28. Shambhu Sah, S/o Ram Akhtar Sah, R/o Village- Miyochapra
Kothi, P.S.- Patepur, District- Vaishali at Hajiur.
29. Anjani Sharma, S/o Raju Thakur, R/o Village- Baligaon, P.S.
Baligaon, District- Vaishali at Hajiur.
30. Babloo Paswan, S/o Munilal Paswan, R/o Village- Agrail, P.S.-
Baligaon, District- Vaishali at Hajiur.
31. Rakesh Kumar, S/o Damuni Sah, R/o Village- Agrail, P.S.-
Baligaon, District- Vaishali at Hajiur.
32. Anuj Kumar, S/o Bijendra Upadhayay, R/o Village- Digha,
Fatehapur, P.S. Patepur District- Vaishali at Hajiur.
33. Ranjeet Kumar, S/o Anirudh Mahto, Both R/o Village-
Gannipur Bhanpur, P.S. Baligaon, Distt. Vaishali at Hajiur.
34. Rajesh Kumar, S/o Shatrughan Sah, R/o Village- Chapta, P.S.-
Tisiuata, District - Vaishali at Hajiur.
35. Rahul Kumar Sharma, S/o Devkant Sharma, R/o Village-
Chapta, P.S.- Tisiuata, District - Vaishali at Hajiur.
36. Bishwanath Choudhary, S/o Raghuni Choudhary, R/o Village-
Fisiauta, P.S. Tisiauta, District- Vaishali at Hajiur.
37. Samresh Kumar, S/o Shyam Kumar Sah, R/o Village- Fisiuata,
P.S. Tisiuata, District- Vaishali at Hajiur.
38. Santosh Kumar, S/o Lalbabu Thakur, R/o Village- Bardiha
Furki, P.S. Patepur, District- Vaishali at Hajiur.
39. Rinki Kumari, W/o Dinesh Kumar Singh, R/o Village-
Lahladpur, P.S.- Patepur, District- Vaishali at Hajiur.
40. Anjani Kumar, S/o Ram Bahadur Thakur, R/o Village- Banpur,
P.S.- Tisiauta, District Vaishali at Hajipur.
41. Rakesh Kumar Bharti, S/o Rajendra Ray, R/o Village- Bardiha
Furki, P.S. Baligaon, District- Vaishali at Hajiur.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
41/871
42. Arvind Kumar, S/o Raghunath Ray, R/o Village- Chakkhodaya,
P.S. Baligaon, District- Vaishali at Hajiur.
43. Rakesh Kumar, S/o Ravindra Ray, R/o Village- Bardiha Furki,
P.S. Patepur, District- Vaishali at Hajiur.
44. Amarnath Ray, S/o Brijnandan Ray, R/o Village- Bardiha
Furki, P.S. Patepur, District- Vaishali at Hajiur.
45. Kalicharan Paswan, S/o Shiv Shankar Paswan, R/o Village-
Pindauta Khurd, P.S. Tisiuata, District- Vaishali at Hajiur.
46. Sanjay Kumar, S/o Sri Satyadeo Prasad, R/o Village- Kasturi
Sarey, P.S. Patepur, District- Vaishali at Hajiur.
47. Mitthu Kumar Jha, S/o Ramesh Jha, R/o Village-
Shubhamkarpur, Fikauli, P.S. Tisiauta, District- Vaishali at
Hajiur.
48. Akhilesh Kumar Sharma, S/o Ram Narayan Sharma, R/o
Village- Chapta, P.S.- Tisiuata, District - Vaishali at Hajiur.
49. Abhishek Kumar Sharma, S/o Upendra Sharma, R/o Village-
Chapta, P.S.- Tisiuata, District - Vaishali at Hajiur.
50. Ram Babu Sah, S/o Lakhan Sah, R/o Village- Bardiha Furki,
P.S. Patepur, District- Samastipur.
51. Shambhu Kumar Roy, S/o Shukhdeo Ray, R/o Village- Bardiha
Furki, P.S. Patepur, District- Vaishali at Hajiur.
52. Ravi Ranjan , S/o Ram Chambila Paswan, R/o Village-
Kehsrahi, P.S. Patepur, District- Vaishali at Hajiur.
53. Divesh Kumar, S/o Late Ayodhya Roy, R/o Village- Bardhiha
Furki, P.S. Patepur, District Vaishali at Hajiur.
54. Ranjeet Kumar, s/o Late Janak Mahto, R/o Village- Agrail,
P.S.- Baligaon, District- Vaishali at Hajiur.
... ... Appellant/s
Versus
1. The State of Bihar, through the Principal Secretary, Department of Planning
of Development Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning of Development,
Government of Bihar, Patna.
3. The Director, Department of Planning & Development (Directorate of
Economics & Statistics), Government of Bihar, Patna.
4. The Joint Director-Cum- Office Head, Department of Planning &
Development, Directorate of Economics & Statistics Government of Bihar,
Patna.
5. The District Statistical Officer, Vaishali, District Vaishali, (Bihar).
6. Hari Shankar Kumar, S/o not known, R/o Village- Mandal Dih, P.S. Patepur,
District- Vaishali at Hajipur.
7. Sanjay Kumar Sah, S/o Not Known, R/o- Village- Davicch, P.S. Tisiauta,
District - Vaishali at Hajipur.
8. Satish Kumar, S/o Not known, R/o Village- Saidpur Dumra, P.S.- Tisiauta,
District- Vaishali at Hajipur.
9. Ram Kumar, S/o Ram Sawarup Singh, R/o Village- Bardiha Furki, P.S.
Patepur, District- Vaishali at Hajipur.
... ... Respondent/s
======================================================
with
Patna High Court LPA No.535 of 2017 dt.17-04-2018
42/871
Letters Patent Appeal No. 470 of 2017
In
Civil Writ Jurisdiction Case No.12138 of 2016
======================================================
1. Rashmi Kumari d/o of Bipin Poddar, r/v Keshawe, PO Keshawe, P.S.
Barauni, Prakahand Barauni, District Begusarai
2. Amit Kumar @ Amit Kumar, son of Bipin Poddar r/v Keshawe, PO
Keshawe, P.S. Barauni, Prakahand Barauni, District Begusarai
3. Pankaj Kumar son of Jai Mangal Prasad, rsident of village Chitragupta
Nagar Pokhariya, Begusarai, PO Begusarai, PS Begusarai, Prakahand
Begusarai, District Begusarai
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 469 of 2017
In
Civil Writ Jurisdiction Case No.13941 of 2016
======================================================
1. Manoj Kumar Chaudhary, PDD No. 005783, son of Raghunandan
Chaudhary, resident of Village- Sandalpur, Ward No. 04, P.O.-
Sahebpur Kamal, Block- Sahebpur Kamal, District- Begusarai,
Pin- 851195.
2. S.M. Mumtaz Ali, PDD No. 212958, son of S.M. Anwar, resident
of Village- Mahmoodganj, P.O.- Sanha, Block- Sahebpur Kamal,
District- Begusarai, Pin- 851219.
3. Jang Bahadur Mahto, PDD No. 050276, son of Ram Swarup
Mahto, resident of Village+P.O.- Phool Malik, Block- Sahebpur
Kamal, District- Begusarai.
4. Vijay Shankar Poddar, PDD No. 064304, son of Kamleshwari
Poddar, resident of Village- Bagha, Ward No. 24, Block-
Begusarai, District- Begusarai.
5. Kiran Deo Kumar, PDD No. 116122, son of Deo Sharan Paswan,
resident of Village- Pokhariya, Ward No.35, P.O.+P.S.-
Begusarai, Block- Begusarai, District- Begusarai.
6. Santosh Kumar, PDD No. 196445, son of Rajendra Sah, resident
of Village- Power House Road Gachho Tola, Ward No. 32,
Block- Begusarai, District- Begusarai, PIn- 851101.
7. Ravi Kumar, PDD No. 317144, son of Rajendra Sah, resident of
Village- Power House Road, Gachhi Tola, Ward No. 32, Block-
Begusarai, District- Begusarai, Pin- 851101.
8. Bipin Kumar, PDD No. 124793, son of Sakal Deo Prasad Yadav
resident of Village- Gyantola, Panchayat- Sandapur, Block-
Sahebpur Kamal, District- Begusarai.
9. Bhikhan Kumar, PDD No. 78802, son of Jageshwar Das, resident
of Village- Shivnagar, Panchayat- Bhagwanandpur, Block-
Baliya, District- Begusarai.
... ... Appellant/s
Versus
Patna High Court LPA No.535 of 2017 dt.17-04-2018
43/871
1. The State of Bihar through the Principal Secretary, Department of Planning
and Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning and Development,
Government of Bihar, Patna.
3. The Director, Department of Planning and Development (Directorate of
Economics & Statistics), Government of Bihar, Patna.
4. The Joint Director-Cum- Office Head, Department of Planning &
Development, (Directorate of Economics & Statistics) Government of Bihar,
Patna.
5. The District Statistical Officer, Begusarai, District- Begusarai (Bihar).
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 472 of 2017
In
Civil Writ Jurisdiction Case No.11315 of 2016
======================================================
1. Jitendra Das, son of Late Nahal Das, resident of Village -
Laxmipur, P.O. - Saraunja, P.S. - Birpur, District - Begusarai
(Bihar).
2. Sarita Kumari, wife of Chandramauli Mahto, resident of Village
& P.O. - Nawkothi, P.S. - Nawkothi, Prakhand - Nawakothi,
District - Begusarai (Bihar).
3. Prakash Chandra Kumar, son of Sri Shyam Sundar Roy, resident
of Village & P.O. - Nawkothi, P.S. - Nawkothi, Prakhand -
Nawakothi, District - Begusarai (Bihar).
4. Madhumala Kumari, daughter of Kalfu Ram, resident of Village
& P.O. - Vikrampur, P.S. - Cheriya Bariyarpur, Prakhand - Cheria
Bariarpur, District - Begusarai (Bihar).
5. Ramesh Kumar Yadav, son of Sri Sita Ram Yadav, resident of
Village - Chakka Sahilori (Pokharpur), P.O. - Jayanti Gram, Via
- Bhagwanpur, P.S. - Bhagwanpur, Block - Bhagwanpur, District
- Begusarai (Bihar).
6. Prashant Kumar Jha, son of Om Prakash Jha, resident of Village
- Maharathpur, P.O. - Binodpur, P.S. - Muffasil, District
-Begusarai (Bihar).
7. Manish Kumar, son of Paras Kumar Singh, resident of Village-
Kothiya, P.O.- Dhabauli, P.O.- Muffasil, Praskhand-- Sahebpur
Kamal, District- Begusarai (Bihar).
8. Manoj Kumar Sahu, son of Late Hari Lal Sahu, resident of
Village & P.O. - Muzaffara, P.S. - Birpur, Via - Manjhaul,
District - Begusarai (Bihar).
9. Rajiv Kumar, son of Ram Nandan Thakur, resident of Village &
P.O. - Muzaffara, P.S. - Birpur, Via - Manjhaul, District -
Begusarai (Bihar).
10. Dipak Kumar Sah, son of Shanishchar Sah, resident of Village -
Bhawanandpur, P.S. - Panapur, P.S. - Birpur, Via - Manjhaul,
District - Begusarai (Bihar).
11. Ajay Kumar Sinha, son of Late Rajendra Prasad, resident of
Village - Lohianagar, P.O.- Subindra Nagar, P.O.- Begusarai,
Nagar Nigam, District Begusarai (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018
44/871
12. Manish Kumar, son of Krishna Nandan Singh, resident of Vill.-
Dhabauli, P.S.- Begusarai Prakhand, P.O.- Dhabauli, District-
Begusarai (Bihar).
13. Md. Hasnain Alam, Son of Md. Shohibuddin resident of
Village- Nawab Chowk, P.O. & P.S.- Begusarai, Prakhand-
Begusarai, District- Begusarai (Bihar).
14. Lashman Kumar, Son of Krishnadeo Choudhary, Resident of
Village- Manjhlapur, P.O.- Dhabauli, P.O. - Muffasil, Prakhand-
Begusarai, District- Begusarai (Bihar).
15. Randhir Kumar, Son of Ram Vilash Singh, Resident of Village-
Lakho, P.O. + P.S- Begusarai, Block- Begusarai, District-
Begusarai (Bihar).
16. Archana, Daughter of Sri Ramesh Gupta, resident of Village &
P.O.- Nawkothi, P.S.- Nawkothi, Prakhand- Nawakothi District-
Begusarai (Bihar).
17. Deepak Das, Son of Prabhu Das, resident of Village- Jindpur,
P.O.- Rajaura, P.S.- Begusarai Nagar Nigam, District- Begusarai
(Bihar).
18. Binay Kumar, son of Sri Karndeo Prasad Singh, resident of
Village & P.O. - Chauki, P.S. - Sahebpur Kamal, District -
Begusarai (Bihar).
19. Subodh Kumar, son of Late Kamleshwari Paswan, resident of
Village & P.O.- Pokhariya, P.S.- Begusarai, District- Begusarai
(Bihar).
20. Manoj Kumar Chaudhary, son of Brahamdeo Choudhary,
resident of Village - Taraiya, P.O. - Sankh, Via - Rajaura, P.S. -
Begusarai Nagar Nigam, District - Begusarai (Bihar).
21. Ajay Prakash son of Late Hareram Paswan resident of Village &
P.O. - Sahori, P.S. - Birpur, District - Begusarai (Bihar).
22. Md. Shamim Anwar, son of Md. Abdul Jabbar, resident of
Village - Mubarakpur, P.O. - Sarounja, P.S. - Birpur, District -
Begusarai (Bihar).
23. Bhushan Kumar, son of Ramparesh Das, resident of Village &
P.O. - Kamruddinpur, P.S. - Begusarai Nagar Nigam, District -
Begusarai (Bihar).
24. Anamika Kumari, wife of Dipankar Sah, resident of Village -
Chhati Road, Marwari Mohallah Ward No. 34, P.O. - Begusarai,
P.S. - Begusarai Nagar Nigam, District - Begusarai (Bihar).
... ... Appellant/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna.
3. The Director, Department of Planning & Development, ( Directorated of
Economics & Statistics ), Government of Bihar, Patna.
4. The Joint Director - Cum - officer Head, Department of Planning &
Development, ( Directorate of Economics & Statistics ), Government of
Bihar, Patna.
5. The District Statistical Officer, Begusarai, District Begusarai ( Bihar ).
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017 dt.17-04-2018
45/871
with
Letters Patent Appeal No. 474 of 2017
In
Civil Writ Jurisdiction Case No.15775 of 2016
======================================================
1. Arvind Kumar, Son of Mahadeo Prasad, resident of Village-
Malawan, P.S.- Sare, District- Nalanda.
2. Brij Bhushan Kumar, Son of Ramadhin Pandit, resident of
Village- Rahmanpur, P.O.- Jiyar, P.S.- Asthawan, District-
Nalanda. 803107.
3. Sunil Ravidas, son of Late Gayuv Ravidas, resident of Village-
Noawan, P.O.- Noawan, P.S.- Asthawan, District- Nalanda.
803107.
4. Tinku Kumar Paswan, Son of Dashrath Paswan, resident of
Village- Chakdin, P.S.- Asthawan, District- Nalanda.
5. Pravesh Kumar, Son of Ram Briksh, resident of Village-
Chakdin, P.O.- Chakdin, P.S.- Asthawan, District- Nalanda.
6. Nitish Kumar, Son of Arvind Kumar Sharma, resident of Village-
Konand, P.O.- Konand, P.S.- Asthawan, District- Nalanda.
7. Sanjay Kumar, Son of Mehendra Kumar, resident of Village-
Asthawan, P.O.- Asthawan, P.S.- Asthawan, District- Nalanda.
8. Nishikant Prasad, S/o Dwarika Prasad, R/o Village- Noawan,
P.O.- Noawan, P.S.- Asthawan, district- Nalanda, 803107.
9. Surendra Prasad, S/o Chetu Mahot, R/o Village- Ugawan, P.O.-
Ugawan, P.S.- Asthawan, District- Nalanda.
10. Kumar Ajit Singh, S/o Rajniti Prasad Singh, R/o Village- Nerut
P.O. Nerut P.S.- Asthawan, District- Nalanda.
11. Onkarnath Singh, S/o Shiv Nandan Prasad, R/o Village-
Badepur, P.O.- Kaila, P.S.- Asthawan, District- Nalanda.
12. Jay Prakash Prasad, S/o Late Brij Nandan Singh, R/o Village-
Bagha Tilha, P.O.- Jodhan Bigha, P.S.- Belchchi, District- Patna.
... ... Appellant/s
Versus
1. The State of Bihar, through Chief Secretary, Bihar, Patna.
2. The Principal Secretary, Planning and Development Department, Bihar,
Patna.
3. The District Magistrate, Nalanda at Bihar Sharif.
4. The Sub-Divisional Officer, Sadar, Bihar Sharif, Nalanda.
5. The Deputy Development Commissioner, Nalanda at Biharsharif.
6. The District Statistical Officer, Nalanda at Bihar Sharif.
7. The Block Development officer, Asthwan, District- Nalanda.
8. The Principal Secretary General Administration Department, State of Bihar,
Patna.
9. The Development Authority, Planning and Development Department, the
State of Bihar, Patna.
... ... Respondent/s
======================================================
with
Patna High Court LPA No.535 of 2017 dt.17-04-2018
46/871
Letters Patent Appeal No. 480 of 2017
In
Civil Writ Jurisdiction Case No.12216 of 2016
======================================================
1. Ranjeet Kumar Ram (PDD No.074446) Son of Heeralal Ram,
Resident of Village & PO-Bhagwatpur, Block-Sarairanjan,
District-Samastipur
2. Rubi Kumari (PDDNo.232204) Wife of Amit Kumar Mishra,
Resident of Village & P.O.-Akhtiyarpur, Block-Sarairanjan,
District-Samastipur
3. Rekha Kumari (PDD NO.234279) Wife of Shyam Sundar Prasad,
Resident of Village & P.O.-Fatehpur Bala, Block-Sarairanjan ,
District-Samastipur
4. Munna Kumar Jha (PDDno.287610) Son of Deonarayan Jha,
Resident of Village-Dagarua, P.O.-B.Ailoth, Block-Sarairanjan,
District Samastipur
5. Lalit Kumar Ray (PDD No.271577) Son of Shatrudhan Ray,
Resident of Village & P.O.-Raypur Buzurg, Block-Sarairanjan,
District-Samastipur
6. Gopal Thakur (PDD NO. 253463) Son of Bhikhari Thakur,
Resident of Village & P.O. Raipur Bujurg, Block-Sarairanjan,
District-Samastipur
7. Pramod Poddar (PDD NO.233802) Son of Baleshwar Poddar,
Resident of Village & P.O. Gangsara, Block-Sarairanjan,
District-Samastipur
8. Chandan Kumar (PDD No.069763) Sono f Shivjee Paswan,
Resident of Village & P.O.Jhakhara,Block-Sarairanjan, District-
Samastipur.
9. Surjeet Paswan (PDDNo.17484) Son of Ram Lakhan Paswan
Resident of Village & P.O.-Jhakhara, Block-Sarairanjan, District
Samastipur
10. Ram Naresh Prasad (PDDNo. 078138) Son of Harkhu Paswan,
Resident of Village & P.O.-Jhakhara, Block-Sarairanjan, District
Samastipur
11. Dinesh Kumar Sahani (PDDNo.215961) Son of Lalo Sahani,
Resident of Village & P O-Gangsara, Block-Sarairanjan,
District-Samastipur
12. Govind Thakur (PDD No.228504) Son of Bhikhari Thakur,
Resident of Village & P.O.-Raipur Bujurg, Block-Sarairanjan,
District-Samastipur
13. Anil Kumar Jha (PDD NO.013583) Son of Chandra Kant Jha,
Resident of Village-Kalyanpur, P.O.-Sarairanjan, Block-
Sarairanjan, District- samastipur
14. Rinki KUmari (PDD NO.292398) Wife of Ankesh Kuar Ray,
Resident of Village & P.O.-Bajitpur Meyari, Block
Sarairanjan,District-Samastipur
15. Deepak Paswan(PDDNo. 156043) Son of Suresh Paswan,
Resident of Village &P.O.Jhakhra, Block Sarairanjan, District-
Samastipur
16. Vinit Kumar(PDDNo.026573) Son of Palat Thakur, Resident of
Village&P.O. Rupauli, Block-Sarairanjan, District-Samastipur
Patna High Court LPA No.535 of 2017 dt.17-04-2018
47/871
17. Pushpa Kumari(PDDNo.026738) Wife of Vinit Kumar, Resident
of Village & P.O.-Rupauli, Block-Sarairanjan, District-
Samastipur
18. Ajit Kumar Rajak (PDDNo.262960) Son of Maheshwar Rajak,
Resident of Village-Manika, P.O.-Akhtiarpur, Block-Sarairanjan,
District Samastipur.
19. Manoj Kumar Poddar(PDDNo.187539) Son of Subodh Poddar,
Resident of Village-Manika, P.O.-Akhtiarpur, Block-Sarairanjan,
District Samastipur.
20. Pankaj Kumar (PDDNo.027639) Son of Rambaboo Sah,
Resident of Village & P.O.-Narbatta, Block-Sarairanjan, District-
Samastipur
21. Gopal Kumar Jha (PDDNo. 239309) Son of Ram Sagar Jha,
Resident of Village-Narghoghi, P.O.-Akhitiyarpur, Block-
Sarairanjan, District-Samastipur
22. Ram Pravesh Gupta (PDDNo.109219) Son of Ram Bilash Das,
Resident of Village-Bajitpur Meyari, P.O.-Meyari, Block-
Sarairanjan, District-Samastipur
23. Pankaj Kumar Sah (PDDNo.056409) Son of Ram Dayal Sah,
Resident of Village & P.O. Musapur, Block Sarairanjan, District-
Samastipur
24. Avadhesh Kumar Ray(PDDNo.234975) Sono f Ram Bahadur
Ray, Resident of Village & P.O.-Jhakhraha, Block-Sarairanjan,
District-Samastipur
25. Manoj Kumar Sahni (PDDNo.160681) Son of Amiri Sahni
Resident of Village-Manika, P.O.-Akhtiarpur, Block-Sarairanjan,
District Samastipur.
26. Md Shamim(PDDNo.234871) Sono f Md. Halim, Resident of
Village & P.O.-Bhagwatpur, Block Sarairanjan, District-
Samastipur
27. Ram Naresh Roy (PDDNo.148674) Son of Ram Bilash Roy,
Resident of Village & P.O. Jitwarpur Kumihira, Block-
Sarairanjan, District-Samastipur
28. Santosh Kumar Ram(PDDNo.245023) Sono f Fekan Ram,
Resident of Village & P.O.Barbatta, Block Sarairanjan, Sistrict-
Samastipur
29. Deepak Ram (PDDNo.308349) Son of Ram Ashish Ram,
Resident of Village-Naziarpur P.O.-Chandchour, Block- Ujiarpur,
District-Samastipur
30. Budhan Lal (PDDNO. 017623) Son of Asharphi Ray, Resident of
Village-Chaknizam P.O.-Karihara, Block-Ujiarpur, District-
Samastipur
31. Rajesh Kumar (PDDNo. 228856) Son of Suresh Baitha, Resident
of Village-Korbaddha Pataili P.O.-Ujiarpur, Block Ujiarpur,
District-Samastipur
32. Ashutosh Kumar(PDDNo. 018262) Son of Sunil Kumar,
Resident of Village & P.O.-paroriya, Block-Ujiarpur, District-
Samastipur
33. Kamlesh kumar Ray (PDDNo. 240842) Son of -Upendra Ray,
Resident of Village-Jawaharpur P.O.-Konaila, Block-Ujiarpur,
District-Samastipur
Patna High Court LPA No.535 of 2017 dt.17-04-2018
48/871
34. Jahagir Alam (PDD No.106055) Son of Md. Muslim, Resident
of Village-Prem Barahanda P.O.-Ghatoho, Block-Ujiarpur,
District-Samastipur
35. Deepak Kumar Ray (PDD No.176668) Son of -Upendra Ray,
Resident of Village-Jawaharpur P.O.-Konaila, Block-Ujiarpur,
District-Samastipur
36. Kapil Kumar Mahto (PDD No.234624) Son of-Ladoo Lal Mahto,
Resident of Village-Jawaharpur P.O.-Konaila, Block-Ujiarpur,
District-Samastipur
37. Archana Kumari (PDD NO. 146427) Wife of Kedar Prasad Gupta
Resident of Village-Dih Gawpur P.O.-Gawpur, Block-Ujiarpur,
District-Samastipur.
38. Mamta Kumari (PDD No. 014726) Wife of-Umesh Ray,
Resident of Village-Chaknizam P.O.-Karihara, Block-Ujiarpur,
District-Samastipur
39. Raushan Kumar Mishra (PDD No.009576) Son of Maheshwar
Mishra Resident of Village & P.O.-Mahisari, Block Ujiarpur,
District-Samastipur
40. Md. Faiyaz Alam (PDD No.063854) Son of Abdul Quiyum,
Resident of Village & P.O.-Lakhnipur Maheshpatti, Block-
Ujiarpur, District-Samastipur
41. Sanjeev Kumar Jha (PDD No. 082572) Son of-Arun Kumar Jha,
Resident of Village-Baikunthpur Brahanda P.O.-Ghataho, Block-
Ujiarpur, District-Samastipur
42. Vijay Kumar Singh (PDD No. 197929) Son of Ram Udgar Singh,
Resident of Village-Surujpur P.O.-Ujiarpur, Block Ujiarpur,
District-Samastipur
43. Pramod Kumar (PDD NO.082943) Son of Ramchandra Prasad
Resident of Village-Baukunthpur Brahanda, P.O. Ghataho,
Block-Ujiarpur, District-Samastipur
44. Navin Prasad Singh (PDD NO. 102770) Son of Surendra Prasad
Singh, Resident of Village-Bazidpur P.O.-Satanpur, Block-
Ujiarpur, District-Samastipur
45. Jitendra Kumar Lal (PDD No. 018233) Son of Kapileshwar Lal
Resident of Village & P.O.-Chapta, Block-Ujiarpur, District-
Samastipur
46. Ashok Kumar Roy (PDD No. 068782) Son of Yugeshwar Ray,
Resident of Village-Mahthi P.O.-Pachpaika, Block-Ujiarpur,
District-samastipur
47. Saket Kumar Gupta (PDD NO.102867) Son of-Radheshyam Sah,
Resident of Village-Dihgawpur, P.O.-Gawpur, Block-Ujiarpur,
District-Samastipur.
48. Gopal (PDD No.102763) Son of - Nageshwar Sah, Resident of
Village-Dih Gawpur P.O.-Gawpur, Block-Ujiarpur, District-
Samastipur.
49. Sanjay Kumar Mahto (PDD NO.260973) Sono f Shambabu
Mahto, Resident of Village-Baikunthpur Brahanda P.O.-Ghataho,
Block-Ujiarpur, District-Samastipur
50. Braj Kishor (PDD No.144582) Son of -Radhe Shyam Yadav,
Resident of Village & P.O.-Chapta, Block-Ujiarpur, District-
Samastipur
Patna High Court LPA No.535 of 2017 dt.17-04-2018
49/871
51. Gita Kumari (PDD No. 144735) Wife of Yogendra Ray, Resident
of Village & P.O.-Chapta, Block-Ujiarpur, District-Samastipur
52. Tej Narayan Roy (PDD No. 196828) Son of Ramdev Roy,
Resident of Village-Chaita South P.O.-Chaita, Block-Ujiarpur,
District-samastipur
53. Deevan Das (PDD No.152494) Sono f Anandi Das Resident of
Village-Chand Chour Mathurapur, P.O.-Mathurapur, Block-
Ujiarpur, District-Samastipur
54. Shambhu Kumar Ram (PDD No.241477) Son of-Saguni Ram,
Resident of Village & P.O.-Paroria, Block-Ujiarpur, District-
Samastipur
55. Raju Sharma (PDD No.309165) Son of Misho Sharma Resident
of Village-Chand Chour Mokrri, P.O. Belamegh, Block-Ujiarpur,
District-Samastipur
56. Shiv Shankar Prasad Singh (PDD No.105246), Son of Sukhdeo
Singh Resident of Village-Nazirpur, P.O.-Chandchour, Block-
Ujiarpur, District-Samastipur
57. Arun Kumar Sah (PDD No. 219285) Son of Chulhai Sah,
Resident of Village-Simri, P.O.-Simri, Police Station-Bisfi,
District-Madhubani
58. Sanjiv Kumar (PDDNo. 002718), Son of Sri Bijay Kumar Verma,
Resident of Village-Nagar parishad, Ward No. 14, P.O.-
Madhubani, P.S.-Madhubani.
59. Pankaj Kumar Karn (PDD No. 133992), Son of Sri Ganesh Lal
Karn, Resident of Village-Chitragupta Nagar, Ward No. 20, P.O.-
Madhubani, P.S.-Madhubani, District-Madhubani
60. Vijay Kumar Yadav (PDD No. 264736), Sono f Sahdev Lal
Yadav, Resident of Village-Simari West Tola, P.O.-Simari, P.S.-
Bisfi, District-Madhubani.
... ... Appellant/s
Versus
1. The State of Bihar
2. The Chief Secretary, Government of Bihar, Patna.
3. The Principal Secretary, Cabinet Secretariat Department Government of
Bihar, Patna
4. The Deputy Secretary, Cabinet Secretariat Department Government of BIhar,
patna.
5. The Principal Secretary, Planning & Development, Department, Government
of BIhar, Patna.
6. The Principal Secretary, Cooperative Department, Government of Bihar,
Patna
7. The Director, Economics and Statistics, Planning and Development
Department Officer's Flat, New Punaichak, Patna.
8. The Deputy Director, Economics and Statistics, Planning and Development
Department, Government of Bihar, Patna, M/3, A-Z Officer's Flat, New
Punaichak, Patna
9. The District Statistical Officer, Samastipur
10. The District Statistical Officer, Madhubani.
11. The District Statistical Officer, Sheikhpura
Patna High Court LPA No.535 of 2017 dt.17-04-2018
50/871
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 477 of 2017
In
Civil Writ Jurisdiction Case No.11042 of 2016
======================================================
1. Sanjeev Kumar, Son of Pramod Narayan Chaudhary, Resident of
Village-Diha, P.O.-Sadpur, P.S.-Sahebpur Kamal, Prakhand-
Sahebpur Kamal, Disttict-Begusarai (BIhar).
2. Atul Kumar, Son of Late Baleshwar Prasad Yadav, Resident of
Village & P.O.-Raghunathpur, P.S.-Sahebpur Kamal, Prakhand-
Sahebpur Kamal, District-Begusarai(Bihar).
3. Santosh Kumar, Son of Premchand Rajak Resident of Village &
P.O.-Chauki, P.S.-Sahebpur Kamal, Prakhand-Sahebpur Kamal,
District-Begusarai (Bihar).
4. Surendra Kumar, Son of Ashok Das, Resident of Village & P.O.-
Sahebpur Kamal, P.S.-Sahebpur Kamal, District-Begusarai
(Bihar).
5. Shikha Rani Daughter of Binod Prasad Gupta, Resident of
Village-Sri Nagar, P.O.-Chharipati, P.S.-Sahebpur Kamal,
Prakhand-Sahebpur Kamal, District-Begusarai (Bihar).
6. Md. Firdaus Alam, Son of Late Abbas Alam, Resident of
Village/Mohallah-Pokharai, Ward No.-35, P.O. & P.S.-Begusarai,
District-Begusarai (Bihar).
7. Raju Kumar, Son of Devendra Rajak, Resident of Village & P.O.-
Singhoul, P.S.-Begusarai, Prakhand-Begusarai, District-
Begusarai (Bihar).
... ... Appellant/s
Versus
1. The State of Bihar, through the Principal Secretary, Department, of of
Planning & Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development,
Government of BIhar, Patna.
3. The Director, Department of Planning & Development (Director of
Economics & Statistics), Govt. of Bihar, Patna
4. The Joint Director-Cum-Office Head, Department of Planning and
Development, (Directorate of Economics and Statistics),Government of
Bihar, Patna
5. The District Statistical Officer, Begusarai, District-Begusarai (Bihar).
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 483 of 2017
In
Civil Writ Jurisdiction Case No.13867 of 2016
======================================================
Patna High Court LPA No.535 of 2017 dt.17-04-2018
51/871
1. Pankaj Kumar, Son of Ram Bilas Mahto, Village-Mobarakpur,
P.O.-Saraunja, P.S.-Birpur, Block-Birpur, District-Begusarai
(Bihar).
2. Sachin Kumar Son of Chandan Mahto, Resident of Village+
P.O.-Singhaul, P.S.-Begusarai (Muffassil), Block-Begusarai,
District-Begusarai (Bihar).
3. Virendra Kumar Son of Babu Ram Paswan, Resident of Village-
Sushilnagar, P.O.-Singhaul, P.S.-Muffassil, Block-Begusarai,
District-Begusarai(Bihar).
... ... Appellant/s
Versus
1. The State of Bihar, through the Principal Secretary, Department, of Planning
& Development,, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna.
3. The Director, Department of Planning & Development, (Directorate of
Economics & Statistics), Government of Bihar, Patna.
4. The Joint Director-cum-Office Department of Planning & Development,
(Directorate of Economics & Statistics), Government of Bihar, Patna.
5. The District Statistical Officer, Begusarai, District-Begusarai (BIhar)
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 478 of 2017
In
Civil Writ Jurisdiction Case No.16418 of 2016
======================================================
1. Shailendra Manjhi, S/o Upendra Manjhi, resident of Village-
Pandejee, P.O.-Jijor, P.S.-Andar, District-Siwan, State-(Bihar)
(P.D.D. No. 059764)
2. Rampravesh Singh, S/o Harilal Singh, Resident of Village-
Mairwa, Tola-Mahuwabari, P.O.-Lagarpura, P.S.-
Mairwa,District-Siwan, State-(Bihar) (P.D.D. No. 198148).
3. Piyush Kumar Chaurasia, S/o Sri Paras Nath Chaurasia, Resident
of Village-Ballia, P.O.-Krishnapali, P.s.-Darauli, District-Siwan,
State-(Bihar) (P>D.D. No. 028924).
4. Rakesh Kumar Srivastava, S/o Late Ramdeo Prasad, Resident of
Village-Ballia, P.O.-Krishnapali, P.s.-Darauli, District-Siwan,
State-(Bihar) (P.D.D. No. 0244621)..
5. Shahzad Ali Ansari, S/o Habibulah Ansari, Resident of Village &
P.O.Bhawrajpur, P.S.-Andar, Block-Andar, District-Siwan, State-
(Bihar) (P.D.D. No. 126684)
6. Deepak Kumar, S/o Vishwanath Bhakta, Resident of Village-
Parsa Sadan, P.O.-Parsa patty, P.S.-Sahebganj, District-Siwan,
State-(Bihar) (P.D.D. No.001026).
7. Shambhu Kumar, S/o Bachulal Sah, Resident of Village-
Sahebganj, Meena, P.O.-Karoul, District-Muzaffarpur, State-
(Bihar) (P.D.D. No. 278765).
Patna High Court LPA No.535 of 2017 dt.17-04-2018
52/871
... ... Appellant/s
Versus
1. The State of (Bihar)
2. The Principal Secretary, Planning and Development, Department Government
of (Bihar), Old Secretariat, Patna.
3. The Director, Directorate of Economics and Statistics, Planning &
Development, Department, Govt. of (Bihar) Old Secretariat, Patna.Bihar,
Patna.
4. The District Statistical Officer, Planning and Development Department,
Government of (Bihar), Siwan.
5. The District Magistrate, Siwan
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 486 of 2017
In
Civil Writ Jurisdiction Case No.11892 of 2016
======================================================
1. Suresh Ram, Son of Ramdeo Ram, Resident of Village-Vishnupur
Chaturbhuj Ward No. 17, P.O.-Begusarai, P.S.-Begusarai,
Prakhand-Begusarai, District-Begusarai (Bihar)
2. Naresh Kumar Das, Son of Ramdeo Ram, Resident of Village-
Vishnupur Chaturbhuj Ward No.-17, P.O.-Begusarai, P.S.-
Begusarai Prakhand, District-begusarai(Bihar)
... ... Appellant/s
Versus
1. The State of Bihar, through the Principal Secretary, Department, of Planning
& Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna.
3. The Director, Department of Planning & Development, (Directorate of
Economics & Statistics), Government of Bihar, Patna.
4. The Joint Director-cum-Officer head, Department of Planning &
Development, (Directorate of Economics & Statistics), Government of Bihar,
Patna.
5. The District Statistical Officer, Begusarai, District-Begusarai (Bihar).
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 491 of 2017
In
Civil Writ Jurisdiction Case No.12851 of 2016
======================================================
1. Dhirendra Kumar S/o- Vijay Singh At Vill- Basabigha, P.O.-
Gardih, P.S.- Salaiya, Distt- Aurangabad.
2. Tuntun Kumar Singh S/o- Ramlagan Singh At-At- Ajaniya, P.O.-
Khadiha, P.S.- Simra, Dist- Aurangabad.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
53/871
3. Amit Kumar S/o Bimlesh Singh Vill- Barwan, P.O.- Deoria
Kala, P.S.- Phesar, Distt- Aurangabad.
4. Jogendra Kumar S/o Kedar Singh At+Vill+P.O.- Ghosta, P.S.-
Madanpur, Distt- Aurangabad.
5. Ajay Kumar Pathak S/o Jaglal Pathak Vill+P.O- Dadhpi, P.S.
Madanpur, Distt- Aurangabad.
6. Siyaram Prasad S/o- Kameshwar Prasad Vill- Prasad , P.O.- War,
P.S. Madanpur, Distt- Aurangabad.
7. Ranjeet Kumar S/o- Kapil Dev Singh At Vill - Ajaan, P.O.- Nima
Ajaan, P.S. Madanpur, Distt- Aurangabad.
8. Prahlad Pal S/o- Suresh Pal Vill- Amarpura, P.O. Manika, P.S.
Adanpur, Distt- Aurangabad.
9. Anil Kumar Yadav S/o- Babulal Yadav At Vill- Pirbigha, P.O.-
Suimla, P.S.- Salaiya, Distt- Aurangabad.
10. Manish Kumar Singh S/o- Birendra Kumar Singh Vill-
Mangrawa, P.O.- Nagmatiya, P.S.- Madanpur, Distt- Aurangabad.
11. Upendra Ravidas S/o- Kauleshwar Ravidas Vill- Darbhanga,
P.O.- Teldiha, P.S.- Madanpur, Distt- Aurangabad.
12. Jamuna Yadav S/o- Ramswroop Yadav At Vill- Raja Bigha,
P.O.Nima Ajaan, P.S.- Madanpur, Distt- Aurangabad.
13. Manoj Kumar Singh S/o- Ramdhar Singh Vill- Amior Bigha,
P.O.- Gardi, P.S.- Salaiya, Distt- Aurangabad.
14. Kumari Seema Singh S/o-Ram Pravesh Singh At Vill- Baniya,
P.O.- Nagamatiya, P.S. Madanpur, Distt- Aurangabad.
15. Prashar Nityanand Sirmour S/o Ramesh Pathak At Vill-
Purnadih, P.O. Umga, P.S.- Madanpur, Distt- Aurangabad.
16. Kunjan Kumar Pandey S/o- Umesh Pandey At Vill- Chintaman
Kotha, P.O.- Manika, P.S. Madanpur, Distt- Aurangabad.
17. Md. Habibullah Ansari S/o Abdullah Ansari At Vill- Darzibigha,
P.O. +P.S.- Madanpur, Distt- Aurangabad.
18. Md. Sakib Arsala S/o- Md. Sahid Ahmed Vill- Mominpur, P.O.
+P.S.- Madanpur, Distt- Aurangabad.
19. Hasib Alam S/o- Habib Alam Vill- Mominpur, P.O. +P.S.-
Madanpur, Distt- Aurangabad.
20. Rajballam Kumar S/o- Mohan Das Vill- Madarpur, P.O.-
Khiriwan, P.S. Madanpur, Distt- Aurangabad.
21. Shivan Kumar S/o- Banarasi Ram Vill- Mathaiya, P.O.
Madanpur, Distt- Aurangabad.
22. Manoj Kumar Singh S/o- Jagnarayan Singh Vill- Deojra, P.O.-
Manika, P.S.- Madanpur, Distt- Aurangabad.
23. Rakesh Ranjan S/o Sri Sarju Prasad Singh At Village- Isrour,
P.O.- Chatti, P.S- Deo , Distt- Aurangabad.
24. Ajit Kumar Singh S/o- Sri Niwas Singh Vill- Kanker, P.O. +P.S.-
Bandem, Distt- Aurangabad.
25. Surendra Sharma S/o- Suraj Dev Sharma At Vill- Atal Bigha,
P.O.- Nagmatiya, P.S. Madanpur, Distt- Aurangabad.
... ... Appellant/s
Versus
1. The State of Bihar through Chief Secretary.
2. The Principal Secretary, Planning & Developing Department, Government of
Bihar, Patna.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
54/871
3. The Principal Secretary, Co-operative Department, Govt. of Bihar, Patna.
4. The Director, Department of Planning & Development (Directorate of
Economics & Statistics), Government of Bihar, Patna.
5. The District Statistical Officer, Madhepura,District- Aurangabad(Bihar).
6. Rajiv Kumar S/o Ramadhar Sharma/Singh Vill- Charkawan Haji, P.O.
+P.S+Block- Rafiganj, Distt- Aurangabad.
7. Sushil Kumar Singh S/o Badri Narayan Singh Vill +P.O- Raganiya, P.S.
+Block- Rafiganj, Disttt- Aurangabad.
8. Dilip Kumar S/o -Mohan Kumar Singh Vill- Munjari, P.O.- Pogar, P.S.
+Block- Rafiganj, Distt- Aurangabad.
9. Sanjiv Kumar S/o Ram Vinay Yadav Vill- Dalbigha (Beri) P.O.- Latta, P.S.
Pouthu, Block- Rafiganj, Dist- Aurangabad.
10. Pankaj Kumar S/o- Jamuna Ram At Village- Kolh Manjhauli, P.O.- Sonaura,
P.S.- Mali, Distt- Aurangabad.
11. Pramod Kumar S/o-Shiv Nath Saw Vill- Pachariya, P.O.- Jakhim,
P.S.Rafiganj, Distt- Aurangabad.
12. Devendra Kumar Pandey S/o- Kishore Pandey Vill- Biraj Bigha, P.O.-
Deshpur, P.S. Amba, Aurangabad.
13. Dhirendra Kumar Pandey S/o- Musafir Pandey Vill- Biraj Bigha, P.O.-
Deshpur, P.S. Amba, Aurangabad.
14. Satrughan Kumar Pandey S/o -Parshid Pandey Vill- Biraj Bigha, P.O.-
Deshpur, P.S. Amba, Aurangabad.
15. Benketesh Pandey S/o Kamlesh Pandey Vill- Biraj Bigha, P.O.- Deshpur, P.S.
Amba, Aurangabad.
16. Upasana Sharma W/o- Barjesh Kumar Bhardwaj Village- Parsawan, P.O.-
Kutumba, P.S.- Amba, Distt- Aurangabad.
17. Manish Kumar S/o- Surendra Sharma Vill- Chandauli, P.O.- Barh, P.S.
Madanpur, Distt- Aurangabad.
18. Avinash Ranjan S/o- Ambedkar Kumar Singh At Vill- Asha Bigha, P.O.-
Bhadwa, P.S.- Rafiganj, Distt- Aurangabad.
19. Santosh Kumar S/o late Lalan Prasad Singh At Vill- Palakiya, P.O.-
Udhampur, P.S.- Madanpur, Distt- Aurangabad.
20. Brij Mohal Prasad S/o-Ram Pravesh Prasad At Vill- Navinagar, Distt
Aurangabad.
21. Brajesh Kumar Singh S/o Shiv Narayan Singh At Vill- Ibanpur, P.O. Kapasya,
P.S.+Distt- Aurangabad,.
22. Ravindra Kumar Mahto S/o- Sita Mahto Vill- Mangi, P.o. Rajwariya Kala,
P.S.- Navinagar, Distt- Aurangabad.
23. Shashibhusan Singh S/o Kanak Kumar Singh Vill- Mahuain, P.O. Manika,
P.S.- Madanpur, Distt- Aurangabad.
24. Manoj Kumar Pandey S/o Ram Pravesh Pandey At Vill- Kasauti, P.O.-
Badauli, P.S. - Amba, Distt- Aurangabad.
25. Surendra Kumar S/o Sri Gupta Thakur Vill- Parasdih, P.O.- Pirwa, P.S.-
Salaiya, Distt- Aurangabad.
26. Vimlesh Chaudhary S/o- Bhunda Chaudhary At Vill- Shivganj, P.O.- Teldiha,
P.S.- Madanpur, Distt. Aurangabad.
27. Uday Kumar Sharma S/o- Dharamdeo Mistri At Vill- Banaufer, P.O.- Deo,
P.S. Madanpur, Distt- Aurangabad.
28. Madhurendra Kumar Madhu S/o Shidheshwar Yadav At Vill- Pepardih, P.O.-
Pirwan, P.S.- Saliya, Distt- Aurangabad.
29. Aarti Kumar D/o- Lalamohan Thakur At Vill- Paradih, P.O. Pirwan, P.S.-
Salaiya, Distt- Aurangabad.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
55/871
30. Shashi Kumar S/o Ram Briksh Yadav At Vill- Gulab Bigha, P.o. Umga, P.S.
Madanpur, Distt- Aurangabad.
31. Vipul Kumar Ranjan S/o- Jagnarayan Singh At Vill- Pranpur, P.S. Madanpur,
Distt- Aurangabad.
32. Uday Kumar Pal S/o- Rajdeo Bhagat Vill +P.O. - Pirwan, P.S. Salaiya, Distt.
Aurangabad.
33. Krishna Gopal S/o- Sri Sitaram Das At Vill+P.O.- Khiriyawan, P.S.-
Madanpur, Distt. Aurangabad.
34. Binod Kumar S/o- Yadunandan Yadav At Vill- Irkee kala , P.O. - Chaukhara,
P.S.- Madanpur, Distt- Aurangabad.
35. Santosh Kumar S/o Arjun Chaudhary At Mirganj, P.O. Ranidih, P.S. Salaiya,
Distt- Aurangabad.
36. Raju Ram S/o- Samdev Ram Vill+P.O. - Rajbariya Kala, P.S. Navinagar,
Distt. Aurangabad.
37. Amit Kumar Singh S/o Nagendra Singh At P.O.- Gosaidih, P.S. Navinagar,
Distt. Aurangabad.
38. Vijay Kumar S/o Narendra Singh Vill.---------- P.S. Navinagar, Distt.
Aurangabad.
39. Mithilesh Kumar S/o- Madan Sau, Vill +P.O. - Rajoi, P.S+Distt- Aurangabad.
40. Anup Kumar S/o Krishna Prasad Vill- Pachmu, P.O. Badem, P.S. Navinagar,
Distt. Aurangabad.
41. Santosh Kumar S/o Narayan Mehta Vill- Sanda Sandi, P.O.- Matpa, P.S.
Kutumba, Distt.- Aurangabad.
42. Manoj Kumar S/o Ram Pravesh Ram Vill- Haneye, P.O. Hariharganj Alka,
P.S. Kutumba, Distt Aurangabad.
43. Shekhar Kumar S/o- Shyamji Prasad Vill- Jayprakash Nagar, P.O. +P.S.
+Distt- Aurangabad.
44. Om Prakash Pandey S/o- Ramadhar Pandey Vill- Dhunda, P.O. Deshpur, P.S.-
Amba, Distt. Aurangabad.
45. Ashutosh Mishra S/o Ganesh Dutt Mishra Vill- Parsa, P.O.- Narendrakhap,
P.S. Kutumba, Distt. Aurangabad.
46. Ajay Kumar S/o Nand Kumar Ram Vill- Dihri, P.O. Satgawan, P.S. Kutumba,
Distt. Aurangabad.
47. Chandan Kumar S/o- Rameshwar Thakur Vill +P.O.- Souri, P.S.- Mali, Distt-
Aurangabad.
48. Ranjit Sharma S/o- Vishwanath Sharma At- Shivpur, P.O.- Kutumba, P.S.
Navinagar, Distt- Aurangabad.
49. Upendra Kumar Gupta S/o- Jawahar Prasad Gupta Vill +P.O. - Charan, P.S.-
Mali, Distt. Aurangabad.
50. Santan Ram S/o- Dilkeshwar Ram Vill +P.O.- Sauri, P.S.- Mali, Distt-
Aurangabad.
51. Rita Kumari D/o-Shyam Bihari Baitha, Vill+P.O.- Sauri, P.S. Mali, Distt.
Aurangabad.
52. Uday Kumar Paswan S/o-Vyas Ram Vill+P.O.- Sauri, P.S. Mali, Distt.
Aurangabad.
53. Puja Kumari Do - Rajendra Chaudhary At-Ward No. 8, Near Devi Mandir Old
Chauk, Daud Nagar, Distt- Aurangabad.
54. Rajesh Kumar Tripathi S/o- Ramadhar Tiwari Vill+P.O.- Mahuwan, P.s.
Navinnagar, Distt Aurangabad.
55. Santosh Prasad S/o - Kailash Sau Vill +P.O.- Charan P.S. Mali, Distt
Aurangabad.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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56. Banarasi Prasad Gupta S/o Jawahar Prasad Gupta Vill+P.O.- Charan, P.S.-
Mali, Distt- Aurangabad.
57. Satendra Kumar S/o- Shri Bhikhar Ram Vill- Pipra, P.O. Bairiya, P.S. Mali,
Distt- Aurangabad.
58. Rahul Kumar Chandrawanshi S/o- Balram Prasad Chandrawanshi Vill-
Muturbigha, P.O. +P.S.- Navingar, Distt- Aurangabad.
59. Manish Kumar S/o- Shyam Narayan Singh Vill- Anadua, P.O +P.S.-
Navinagar, Distt- Aurangabad.
60. Harendra Paswan S/o- Brijmohan Paswan Vill- Bhusauli Tendua, P.O. +P.S. -
Navinagar, Distt- Aurangabad.
61. Birendra Kumar S/o- Chandrama Singh Vill+P.O. - Rajbariya Kala, P.S.
Navinagar, Distt. Aurangabad.
62. Ranjit Kumar Singh S/o- Sri Chandrama Singh Vill+P.O.- Charan, P.O+P.S.-
Mali Distt- Aurangabad.
63. Sumit Kumar S/o Sri Ramashankar Singh Vill- Bilashpur, P.O.- Chandragarh,
P.S.- Navinagar, District- Aurangabad.
64. Rajiv Kumar Yadav S/o Balkeshwar Yadav Vill- Kamdarpur, P.O.-Chainpur,
P.S.- Mali, Distt- Aurangabad.
65. Sanju Kumari D/o- Udit Thakur Vill+P.O.- Sauri, P.S. Mali, Distt.
Aurangabad.
66. Dhiraj Yadav S/o- Tapeshwar Gop Vill- Kasautiya, P.O.- Mirjapur, P.S. Mali,
Distt- Aurangabad.
67. Sadhna Kumari D/- Shiv Prasad Lal Vill- Satendra Nagar, P.O. +P.S. +Distt-
Aurangabad.
68. Madhukar Kumar S/o Binod Singh At- Karma Road , Adarsh Colony, Ward
No. 7, Distt- Aurangabad.
69. Pramod Kumar S/o Jamuna Prasad At- Budha Mahadev Mandir, Side or The
Adri River, Distt- Aurangabad.
70. Anup Kumar S/o- Digvijay Singh Vill- Sadar Block, P.O. +P.S. +Distt-
Aurangabad.
71. Vidya Narayan S/o Brij Kishore Pandey Vill- Dhuriya, P.O. - Barauli, P.S.-
Barun, Distt- Aurangabad.
72. Harendra Paswan S/o- Brijmohan Paswan Vill- Bhusauli Tendua, P.O. +P.S. -
Navinagar, Distt- Aurangabad.
73. Shashikant Kumar S/o Maheshwar Das At Village- Itkohiya, P.O. Pirthu, P.S.
Salaiya, Distt- Aurangabad.
74. Brajesh Kumar Bhardwaj S/0 Rajeshwar Mihsra At Vill- Parsawan, P.O.-
Amba, P.S.- Kutumba, Dist- Aurangabad.
75. Mritunjay Kumar S/o - Sidhnath Singh Vill- Santhua, P.O.- Pogar, P.S.+
Block- Rafiganj, Distt- Aurangabad.
76. Ajeem Sarvar S/o Md. Julfekar Ahmed Vill- Hajipur Gola, P.O. +P.S.+Block-
Rafiganj, District- Aurangabad.
77. Ranjeet Kumar S/o- Alkhdev Yadav Vill +P.O. - Pathi, PS.- Kashma, Block-
Rafiganj, Distt- Aurangabad.
78. Anand Prakash S/O- Vijay Sharma Vill- Thakurar, P.O. +P.S. +Block-
Rafiganj, Distt- Aurangabad.
79. Sikandar Kumar S/o- Saligram Paswan Vill- Kotwara, P.O.- Jakhim , P.S.
+Block- Rafiganj, Distt- Aurangabad.
80. Gautam Kumar S/o - Gupta Prasad At Thana Gali, Vill+P.O+P.S.+Block-
Rafiganj, Distt- Aurangabad.
81. Ram Vinay Singh S/o Rambriksh Singh Vill- Pathak Bigha, P.O.- Pogar, P.S.
+Block- Rafiganj, Distt- Aurangabad.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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82. Arjun Singh S/o Ganauri Singh Vill- Adhin Bigha, P.O.- Barahi Bazaar, P.S.-
Pathau, Block- Rafiganj, Distt- Aurangabad.
83. Anuj Kumar S/o- Karu Prasad Singh Vill- Karmi , P.O. +P.S. +Block-
Rafiganj, District- Aurangabad.
84. Jay Kumar S/o- Rajaram Yadav Vill- Karma Masod, P.O. +P.S.+ Block -
Rafiganj, Distt- Aurangabad.
85. Sanjay Kumar S/o- Janardhan Yadav Vill- Adhin Bigha, P.O.- Barahi Bazaar,
P.S.- Pathau, Block- Rafiganj, Distt- Aurangabad.
86. Rajeev Kumar S/p- Nandlal Prasad Vill- Tiwary Bigha, P.O. +P.S+Block-
Rafiganj, Distt- Aurangabad.
87. Vibha Kumari D/o- Mahendra Prasad Singh Vill+P.O- Temura, P.S.- Pathau,
Block- Rafiganj, Distt- Aurangabad.
88. Rajeev Ranjan Diwakar S/o- Motilal Singh Vill- Imamganj, P.O.- Bel, P.S-
Obra, Block- Obra, Distt- Aurangabad.
89. Priyanka Kumari D/o- Ranjan Kumar Vill- Imamganj, P.O.- Bel, P.S- Obra,
Block- Obra, Distt- Aurangabad.
90. Anu Kumari D/o Birendra Sharma Vill- Baruna, P.O. - Sihuli, P.S.+ Block-
Rafiganj, Distt- Aurangabad.
91. Sri Ram Kumar S/o - Gannu Yadav Vill- Dekhi, P.O. - Dugul , P.S. +Block-
Rafiganj, Distt- Aurangabad.
92. Braj Kishore Singh S/o- late Rambriksh Singh At Vill- Pachkuriya, P.O.-
Poiwan, P.S. +Block+Distt- Aurangabad.
93. Reema Anand S/o Manoj Kumar Vill- Durga Mandap Road, Satyendra
Nagar, P.O. +P.S+Block+Distt- Aurangabad.
94. Rita Pandey W/o - Binay Kumar Pathak Vill-Nethua, P.O.- Rajoy, P.S.
+Block+Distt- Aurangabad.
95. Ajit Kumar S/o - Vijay Ram Vill- Ratanua, P.O.- Bijoli, P.S.- Aurangabad
Muffasil, Block+Distt- Aurangabad.
96. Meena Kumari D/o- Dev Narayan Ram Vill- Rampur, P.O.- Kaithi, P.S.- Obra,
Block- Obra, Distt- Aurangabad.
97. Sanjay Kumar S/o Sri Gopal Prasad Vill- Satyendra Nagar, Dr. K.K. Singh
Clinic, P.O. +P.S.+Block+Distt- Aurangabad
98. Manoj Kumar S/o- Suraj Dev Ram Resident of Village- Parwaha, P.S.
Farbisganj, District- Araria.
99. Awadhesh Kumar S/o - Fakira Sw Vill- Teliya Pokhar, Jaiprakash Ngar, P.S.
+Block+Distt- Aurangabad.
100. Sudama Kumar Soni S/o late Sita Ram Swarankar, Vill- Viratpur Old
Kaji Mohalla, P.O. +P.S+Block+Distt- Aurangabad.
101. Dudheswar Prajapati S/o - Ram Prasad Prajapati Vill- Bagatarpa,
P.O.- Jagatpur, P.S.- Barun, Block+Distt- Aurangabad.
102. Sunil Kumar S/o Sri Nand Kumar Ram Vill- Bihari, P.O. Stgawan, ,
P.S. Kutumba, Block+Distt-Aurangabad.
103. Amarnath Kumar S/o Vishwanath Prasad Vill- Adarsh Colony, Karma
Road, P.O +P.S.+Block+Dist- Aurangabad.
104. Shailesh Kumar S/o- Shankar Singh Vill- Dhunda, P.O.
Deshpur(Amba), P.S.- Kutumba, Blcok+Distt. Aurangabad.
105. Nandan Kumar S/o- Ramadhar Pandey Vill- Dhunda, P.O.
Deshpur(Amba), P.S.- Kutumba, Blcok+Distt. Aurangabad.
... ... Respondent/s
======================================================
with
Patna High Court LPA No.535 of 2017 dt.17-04-2018
58/871
Letters Patent Appeal No. 494 of 2017
In
Civil Writ Jurisdiction Case No.11510 of 2016
======================================================
1. Santosh Kumar son of Krishna Prasad Singh resident of village -
Gajendra Bigha, P.O. Bhokilapar, Police Station - Hilsa, District
- Nalanda.
2. Naresh Kumar son of Sakhichand Paswan resident of village -
Bardih, P.O. - Jaitapur, Police Station - Hilsa, District -
Nalanda.
3. Jay Prakash son of Krishna Kumar resident of village -
Chandaut, P.O. Chamarbigha, Police Station - Hilsa, District -
Nalanda.
4. Ashok Kumar son of Nageshwar Prasad Singh resident of village
- Nadaha, P.O. Kachhiyawa, Police Station - Hilsa, District -
Nalanda.
5. Mitendra Kumar Sinha son of Manindra Kumar Sinha resident of
Mohalla - Bajrangbag, P.O. + P.S. Hilsa, District - Nalanda.
6. Niranjan Kumar son of Birju Prasad resident of village -
Parwalpur, P.O. Chamerbigha, Police Station - Hilsa, District -
Nalanda.
7. Raju Kumar son of Siya Sharan Mahto resident of village -
Lohanda, P.O. Bhobhi, Police Station - Hilsa, District - Nalanda.
8. Akhileshwar Kumar son of Radhe Singh resident of village -
Banwaripur, P.O. Kamta, Police Station Hilsa, District -
Nalanda.
9. Gyan Chand Prasad son of Dineshwar Prasad resident of village
- Makanpur, P.O. Chhabbipur, Police Station - Hilsa, District -
Nalanda.
10. Saket Sharan Singh son of Mahavir Prasad Singh resident of
village - Mai, P.O. Ami, Police Station - Hilsa, District -
Nalanda.
11. Subhash Kumar son of Arjun Prasad resident of village - Kundi
P.O. Daurara, Police Station - Nursarya, District - Nalanda.
12. Abhay Kumar Sinha son of Rabindra Kumar Sinha resident of
village - Gulni, P.O. Bhokila Par, Police Station - Hilsa, District
- Nalanda.
13. Santosh Kumar son of Ram Swarup Sinha resident of village -
Jamura, P.O. Mirjapur, Police Station - Hilsa, District - Nalanda.
14. Pankaj Kumar son of Sarvesh Prasad resident of village - Gaura,
P.O. Kaliyachak, Police Station - Hilsa, District - Nalanda.
15. Pankaj Kumar son of Basant Sharma resident of village -
Sadarpur, P.O. Niriya Tulsipur, Police Station - Chichasaura,
District - Nalanda.
16. Mukesh Kumar son of Arvind Prasad resident of village -
Shankarpur Jhawan, P.O. Darura, Police Station - Nursaraya,
District - Nalanda.
17. Sunil Kumar son of Girja Nandan Lal resident of village -
Raghunathpur, P.O. Damodarpur, Police Station - Nagarnausha,
District - Nalanda.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
59/871
18. Ranjay Kumar Arya son of Chhota Lal Sharma resident of
village + P.O. Ichahose, Police Statio - Islampur, District -
Nalanda.
19. Vijay Kumar Sinha son of Ram Bachan Singh resident of village
- Kanhaibigha, P.O. Mohindpur, Police Station - Hilsa, District -
Nalanda.
20. Sandeep Kumar Chanchal son of Suresh Prasad resident of
village - Mai, P.O., Police Station - Hilsa, District - Nalanda.
21. Balvant Patel son of Krishna Prasad Singh resident of village -
Gajendra Bigha, P.O. Bhokilapar, Police Station - Hilsa, District
- Nalanda.
22. Vidya Vinod Prasad son of Sidheshwar Prasad resident of village
- Horilbigha, P.O. Yogipur, Police Station - Hilsa, District -
Nalanda.
23. Alok Kumar son of Suresh Prasad resident of Yogipur More,
P.O. and Police Station - Hilsa, District - Nalanda.
24. Sujeet Kumar Gupta son of Dinesh Kumar Gupta resident of
village - Dharambigha, P.O. Naima, Police Station - Thalarah,
District - Nalanda.
25. Dheerendra Kumar son of Ram Yatan Sharma resident of
Mohalla - Kaushik Nagar, P.O. + P.S. - Hilsa, District - Nalanda.
26. Naveen Kumar son of Raj Kumar Sharma resident of village -
Kariyawan, Police Station - Tharthari, P.O. Bhathar, District -
Nalanda.
27. Shailesh Kumar son of Parmanand Prasad resident of village -
Saidanpur, P.O. Hilsa, Police Station - Hilsa, District - Nalanda.
28. Pinku Kumar son of Krishna Prasad resident of village + P.O. -
Chamarbigha, District - Nalanda.
29. Rubee Kumari daughter of Satyendra Prasad resident of village
+ P.O. - Chamarbigha, District - Nalanda.
30. Kalindra Prasad son of Ram Babu Prasad resident of village -
Kaushik Nagar, P.O. + P.S. Hilsa, District - Nalanda.
31. Prabhakar Kumar son of Rajendra Prasad resident of village +
P.O. Bardih, Police Station - Islampur, District - Nalanda.
32. Kamlesh Kumar son of Jawber Prasad resident of village -
Makhdumpur, P.O. Bari Paithana, Police Station - Islampur,
District - Nalanda.
33. Sanjay Kumar son of Rajendra Prasad resident of village -
Korawan, P.O. Dariyapur, Police Station - Islampur, District -
Nalanda.
34. Shivnath Kumar son of Sakaldip Choudhary resident of village -
Waira, P.O. Kochra, Police Station - Khodaganj, District -
Nalanda.
35. Pramod Kumar son of Binda Prasad resident of village - Guraru,
P.O. Sanda, Police Station - Islampur, District - Nalanda.
36. Anil Kumar son of Ram Keshwar Prasad resident of village +
P.O. Dariyapur, Police Station - Islampur, District - Nalanda.
37. Rajeev Ranjan son of Naresh Prasad resident of village -
Mozafara, P.O. Bardih, Police Station - Islampur, District -
Nalanda.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
60/871
38. Rajeshwar Prasad son of Bhatoo Prasad resident of village -
Shekhalli, P.O. Beswak, Police Station - Islampur, District -
Nalanda.
39. Sujeet Kumar son of Kameshwar Prasad resident of village -
Mohidpur, P.O. Beswak, Police Station - Islampur, District -
Nalanda.
40. Rani Nath wife of Ajay Kumar resident of village - Kharijama,
P.O. Beswak, Police Station - Islampur, District - Nalanda.
41. Nagendra Kumar son of Deo Nandan Singh resident of village -
Manichak, P.O. Sanda, Police Station - Islampur, District -
Nalanda.
42. Ajay Nandan Patel son of Suresh Prasad resident of village -
Ranipur, P.O. Ranipur, Police Station - Islampur, District -
Nalanda.
43. Rajiv Kumar son of Ram Dev Prasad resident of village -
Bakaur, P.O. Baripaithana, Police Station - Islampur, District -
Nalanda.
44. Bachchu Rajak son of Sita Rajak resident of village - Bakaur,
P.O. Baripaithana, Police Station - Islampur, District - Nalanda.
45. Md. Shagir Iqbal son of Md. Sarfu Uddin resident of village -
Ramnagar Kharjema, P.O. Kochra, Police Station - Khodaganj,
District - Nalanda.
46. Deepak Kumar son of Ashok Kumar Sharma resident of Mohalla
- Arya Samaj Road Hilsa, P.O. + Police Station - Hilsa, District -
Nalanda.
... ... Appellant/s
Versus
1. The State of Bihar, through Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Planning & Development Department, Government
of Bihar, Patna.
3. The Director, Directorate of Economics & Statistics, Planning &
Development Department, Government of Bihar, Patna.
4. The Joint Director, Directorate of Economics & Statistics, Planning &
Development Department, Government of Bihar, Patna.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 497 of 2017
In
Civil Writ Jurisdiction Case No.11549 of 2016
======================================================
1. Rajeev Kumar @ Rajiv Kumar son of Chetnarayan Sah, Resident
of Village & PO- Chanauraganj, Police Station- Jhanjharpur,
District- Madhubani.
2. Raghvendra Kumar Yadav ( PDD No. 235948) son of Biltu Yadav
Resident of Village- Bhagwatipur, PO- Mahatha, Police Station-
Laania, District- Madhubani.
3. Mithilesh Kumar Sahu ( PDD No. 292059) son of Shivnandan
Sahu, Village- Barhi Tola Fardari, Post- Babubarhi, Police
Station- Jaynagar, District- Madhubani.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
61/871
4. Sitaram Prasad ( PDD No. 116144) son of Devnarayan Prasad,
Resident of Village- Gobrahi, Post- Kuad, Police Station-
Jaynagar, District- Madhubani.
5. Ganesh Prasad Gupta ( PDD No. 048349) son of Bhola Prasad
Gupta, Resident of Village & Post- Jaynagar, District-
Madhubani.
6. Brahmdeo Yadav ( PDD No. 055178) son of Rameshwar Yadav,
Resident of Village- Pipratol, Post- Padwa, Police Station-
Jaynagar, District- Madhubani.
7. Hiralal Yadav, ( PDD No. 142549) son of Sitaram Yadav
Resident of Village- Usrahi, PO & Police Station- Jaynagar,
District- Madhubani.
8. Dharmnath Thakur ( PDD No. 186523) son of Shivnandan
Thakur Resident of Village & PO- Baira, Police Station-
Jaynagar, District- Madhubani.
9. Anand Kumar ( PDD No. 153266) son of Lakshmeshwar Sah,
Resident of Village- Parsa, Post- Rajauli, Police Station-
Jaynagar, District- Madhubani.
10. Manmohan Kumar ( PDD No. 082786) Son of Sri Ram Lal
Prasad, Resident of Village- Chandharpur, P.O.- Muktapur,
Police Station- Kalyanpur, District- Samastipur.
11. Akhilesh Prasad Singh ( PDD No. 193054) son of Sri Anandlal
Prasad, Resident of Village & P.O.- Basudeopur, Police Station-
Kalyanpur, District- Samastipur.
12. Pankaj Kumar Choudhary ( PDD No. 281397) Son of Sri
Harishchandra Choudhary Resident of Village- Srinath Paran,
P.O.- Jagdish Paran, Police Station- Kalyanpur, District-
Samastipur.
13. Arun Kumar Jha ( PDD No. 071530) Son of Sri Srikant Jha,
Resident of Mirzapur, P.O. & Police Station- Kalyanpur,
District- Samastipur.
14. Nutan Kumari ( PDD No. 193549) Daughter of Sri Rakesh
Kumar Mandal Resident of Village- Bhagirathpur, P.O.- Navrang,
Police Station- Kalyanpur, District- Samastipur.
15. Umesh Prasad Singh ( PDD No. 319944) Son of Sri
Chandeshwar Singh Resident of Village- Andauli, P.O.- Simariya
Bhindi, Police Station- Kalyanpur, District- Samastipur.
16. Rahul Bhardwaj ( PDD No. 009417) son of Rama Kant Pathak,
Resident of Village, PO & Police Station- Laheriasarai, District-
Darbhanga.
17. Ashutosh Nath Choudhary ( PDD No. 068085) son of Shashi
Kant Choudhary Resident of Village- Kabilpur, PO-
Laheriasarai, Police Station & Block- Bahadurpur, District-
Darbhanga.
18. Deepak Kumar Jha ( PDD No. 180459) son of Arun Kumar Jha
Resident of Village- Jogiar, Police Station & Block- Bahadurur,
District- Darbhanga.
19. Rakesh Kumar Singh Roshan ( PDD No. 060761) son of
Bhubneshwar Prasad Singh C/o P.K. Karn (Uco Bank Manager)
Shanti Niwas, Basera Colony, Barhetta Road, Laheriasarai,
Darbhanga.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
62/871
20. Anuranjan Kumar Singh ( PDD No. 052145) son of Jagannath
Singh Resident of Village- Hathauri, Block- Baheri, Police
Station- Hayaghat, District- Darbhanga.
21. Priya Ranjan Kumar ( PDD No. 176697) son of Sri Ram Bhuvan
Ray, Resident of Village- Nilo Rukunpur, P.S.- Kalyanpur, P.O.-
Kumaiya, District- Vaishali.
... ... Appellant/s
Versus
1. The State of Bihar
2. The Chief Secretary, Government of Bihar, Patna.
3. The Principal Secretary, Cabinet Secretariat Department, Government of
Bihar, Patna.
4. The Deputy Secretary, Cabinet Secretariat Department, Government of Bihar,
Patna.
5. The Principal Secretary, Planning and Development Department, Government
of Bihar, Patna.
6. The Principal secretary, Cooperative Department, Government of Bihar,
Patna.
7. The Director, Economics and Statistics, Planning and Development
Department, Government of Bihar, Patna, M/3. A-Z Officer's Flat, New
Punaichak, Patna.
8. The Deputy Director, Economics and Statistics, Planning and Development
Department, Government of Bihar, Patna, M/3. A-Z Officer's Flat, New
Punaichak, Patna.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 498 of 2017
In
Civil Writ Jurisdiction Case No.14204 of 2016
======================================================
1. Sunil Kumar Chaudhary son of Ram Raji Chaudhary Resident of
Village & P.O. - Kewta, Block Dalsingsarai, P.S. - Dalsingsarai,
District - Samastipur.
2. Pintu Choudhary (PDD No. 306880) son of Rajendra Prasad
Choudhary Resident of Village & P.O. - Rampur Jallalpur, Block
- Dalsingsarai, P.S. - Dalsingsarai, District - Samastipur.
3. Manju Kumari (PDD No. 132276) wife of Sudhir Kumar
Resident of Village - Malpur, P.O. & Block - Dalsingsarai, P.S. -
Dalsingsarai, District - Samastipur.
4. Chandan Kumar Choubey (PDD No. 267100) son of Suresh
Choubey Resident of Village & P.O. - Bhagwatpur, Block & P.S.
- Sarairanjan, District - Samastipur.
5. Bharat Bhushan Sonu (PDD No. 266732) son of Suresh Chaubey
Resident of Village & P.O. - Bhagwatpur, Block & P.S. -
Sarairanjan, District - Samastipur.
6. Rajeev Kumar Paswan (PDD No. 042848) son of Gauri Shankar
Paswan Resident of Village - Gudham, P.O. - Sarairanjan, Block
& P.S. - Sarairanjan, District - Samastipur.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
63/871
7. Kamlesh Kumar Chaudhary (PDD No. 109257) son of
Singheshwar Chaudhary Resident of Village & P.O. - Kasma
Marara, P.S. - Khajauli, District - Madhubani.
8. Suresh Kumar Prasad (PDD No. 227347) son of Ram Saran
Prasad Resident of Village - Barhi, P.O. - Barhi, Block & P.S. -
Jainagar, District - Madhubani.
9. Pankaj Kumar (PDD No. 089975) son of Baidyanath Prasad
Resident of Village - Khairamat, P.O. - Parwa, Block & P.S. -
Jainagar, District - Madhubani.
10. Dilip Paswan (PDD No. 019044) son of Tanuk Paswan Resident
of Village + P.O. - Bela, Block & P.S. - Jainagar, District -
Madhubani.
11. Shiv Kumar (PDD No. 150536) son of Bisheshwar Singh
Resident of Village + P.O. - Selra, Block & P.S. - Jainagar,
District - Madhubani.
12. Pushpak Kumar (PDD No. 253657) son of Ashok Prasad Gupta
Resident of Village - Kudha Bhatthi Chowk, P.O. - Barheta,
Block - Kalyanpur, District - Samastipur.
13. Gautam Kumar (PDD No. 237313) Son of Ashok Kumar Gupta
Resident of Village - Kalyanpur, P.O. - Kalyanpur, Block & P.S.
- Kalyanpur, District - Samastipur.
14. Ram Sundar Bharti (PDD No. 001573) son of Late Jagan Das
Resident of Village + P.O. - Basudeo Pur, Block & P.S. -
Kalyanpur, District - Samastipur.
15. Rupesh Kumar Dutta (PDD No. 249317) son of Nagendra
Kishore Dutta Resident of Village - Bahadurpur, P.O. -
Bahadurpur, Block - Bahadurpur, District - Darbhanga.
16. Rupchandra Jha (PDD No. 268778) son of Prem Chandra Jha
Resident of Village - Kanhai, P.O. & Police Station - Gaura
Bauram, District - Darbhanga.
17. Dilip Kumar (PDD No. 045439) son of Murwal Mahto Resident
of Village & P.O. - Laxmisagar, Police Station - L.N.M.U.
Darbhanga, District - Darbhanga.
18. Raja Babu Chaudhary (PDD No. 170724) son of Raj Kumar
Chaudhary Resident of Village - Shivanandpur, Post - Muktapur,
Block - Kalyanpur, District - Samastipur.
19. Dinbandhu Kumar (PDD No. 022440) son of Ramsagar Prasad
Resident of Village - Basudeopur, Post - Basudeopur, Block -
Kalyanpur, District - Samastipur.
20. Rakesh Kumar Ram (PDD No. 203956) son of Ram Sakal Ram
Resident of Village - Jakhra, P.O. & Block - Kalyanpur, P.S. -
Kalyanpur, District - Samastipur.
21. Rekha Kumari (PDD No. 104340) son of Awdhesh Prasad
Resident of Village & P.O. - Kesopur, Block & P.S. - Sujawalpur,
District - Muzaffarpur.
22. Awadhesh Kumar Sharma (PDD No. 207782) son of Shiv Kumar
Sharma Resident of Village - Navabganj, P.O. - Chakmehsi,
Block & P.S. - Kalyanpur, District - Samastipur.
23. Sunil Kumar Sah (PDD No. 241829) son of Late Ashok Sah
Resident of Village - Harsingpur Bhatgama, P.O. - Jitwarpur
Kumhira, Block - Sarairanjan, District - Samastipur.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
64/871
24. Pramanand Kumar (PDD No. 137512) son of Late Panna Lal
Mahto Resident of Village - Khetapur Dharmpur, P.O. -
Manikpur, Block - Sarairanjan, District - Samastipur.
25. Md. Azhar (PDD No. 122440) son of Md. Mazhar Resident of
Village - Nauachak, P.O. Bhagwatpur, Block - Sarairanjan,
District - Samastipur.
26. Amit Kumar (PDD No. 128210) son of Ram Prawesh Paswan
Resident of Village - Shambhua, P.O. & P.S. - Dalsingsarai,
Block - Dalsingsarai, District - Samastipur.
27. Mukesh Kumar Paswan (PDD No. 069856) son of Sibu Paswan
Resident of Village - Mansing Patti, P.O. & P.S. - Basopatti,
District - Madhubani.
28. Raman Kumar Paswan (PDD No. 056306) son of Chandra
Narayan Paswan Resident of Village - Dumri, P.O. & P.S. -
Biraul, Block - Biraul, District - Darbhanga.
29. Romy Kumari (PDD No. 228448) daughter of Late Ganesh
Prasad Resident of Village - Bhauara, Block - Rahika, District -
Madhubani.
30. Pawan Kumar 'Nand' (PDD No. 228492) son of Yadunandan
Yadav Resident of Village - Malmal Utri, Block - Kaluahi,
District - Madhubani.
... ... Appellant/s
Versus
1. The State of Bihar.
2. The Chief Secretary, Government of Bihar, Patna.
3. The Principal Secretary, Cabinet Secretariat Department Government of
Bihar, Patna.
4. The Deputy Secretary, Cabinet Secretariat Department, Government of Bihar,
Patna.
5. The Principal Secretary, Planning and Development Department, Government
of Bihar, Patna.
6. The Principal Secretary, Cooperative Department, Government of Bihar,
Patna.
7. The Director, Economics and Statistics, Planning and Development
Department, Government of Bihar, Patna, M/3, A - Z Officer;s Flat, New
Punaichak, Patna.
8. The Deputy Director, Economics and Statistics, Planning and Development
Department, Government of Bihar, Patna, M/3, A - Z Officer's Flat, New
Punaichak, Patna.
9. The District Statistical Officer, Samastipur.
10. The District Statistical Officer, Madhubani.
11. The District Statistical Officer, Darbhanga.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 499 of 2017
In
Civil Writ Jurisdiction Case No.11550 of 2016
======================================================
Patna High Court LPA No.535 of 2017 dt.17-04-2018
65/871
1. Sonu Kumar Prasad, Son of Jogendra Kant Prasad, Resident of
Village and Post- Bhadar, P.S.- Sikraul (Lakh), District- Buxar.
2. Pravin Kumar Mishra, Son of Late Shankar Bhagwan Mishra,
Resident of Village- Terhi Bazar Road, Dumraon, P.S.- Dumrao,
District- Buxar.
3. Hemant Kumar Yadav, Son of Suresh Yadav, Resident of Village-
Khekhasi, P.S.- Itadhi, District- Buxar.
4. Md. Sajjad, Son of Md. Nasruddin, Resident of Village- Tedhi
Bazar Road, Dumraon, District- Buxar.
5. Jitendra Kumar Mishra, Son of Gajanand Mishra, Resident of
Gaushala Road, Dumraon, P.S.- Dumraon, District- Buxar.
6. Santosh Kumar Singh, Son of Dharm Dev Singh, Resident of
Shahid Mard Road, Dumraon, P.S.- Dumraon, District- Buxar.
7. Sanjay Kumar, Son of Sarju Prasad, Resident of Village- Main
Chauk, Dumraon, P.S.- Dumran, District- Buxar.
8. Umesh Kumar, Son of Late Tarkeshwar Prasad, Resident of
Thakur Sonar Ki Gali, Dumraon, P.S.- Dumraon, District- Buxar.
9. Arun Kumar Mishra, Son of Devendra Nath Mishra, Resident of
Chauk Road, Dumraon, P.S.- Dumraon, District- Buxar.
10. Ravindra Kumar Ram, Son of Prithvi Nath Ram, Resident of
Village- Kulhwa, P.O.- Badki Basauli, P.S.- Dumraon, District-
Buxar.
11. Shashi Narayan Verma, Son of Satya Narayan Verma, Reident of
Thakur Sonar Ki Gali, Chauk Road, P.S.- Dumraon, District-
Buxar.
12. Prem Kumar Ojha, Son of Ghanshyan Ojha, Resident of Paschim
Tiwary Tola, Dumraon, P.S.- Dumraon, District- Buxar.
13. Raj Kumar Turha, Son of Moti Turha, Resident of Jangal Bazar
Road, Dumraon, P.S.- Dumraon, District- Buxar.
14. Manoj Prabhakar, Son of Anand Prakash Sharma, Resident of
Near Langtoo Mahadev Mandir, Station Road, Dumraon, P.S.-
Dumraon, District- Buxar.
15. Ankit Kumar, Son of Ganesh Prasad, Resident of Jangal Bazar
Road, Dumraon, P.S.- Dumraon, District- Buxar.
16. Md. Kalim Hashmi, Son of Abdul Hakim Hashmi, Resident of
Man Bahal Raut Ki Gali, P.S.- Dumraon, District- Buxar.
17. Bablu Kumar, Son of Late Shiv Prasad Singh, Resident of
Thatheri Bazar, Near Bichhalahri Gali, Dumraon, P.S.- Dumraon,
District- Buxar.
18. Ravi Ranjan Kumar, Son of Braj Mohan Singh, Resident of
Shahid Mard Road, Dumraon, P.S.- Dumraon, District- Buxar.
19. Jitendra Kumar, Son of Sudama Singh, Resident of Kamal Path,
Near Railway Station, Dumraon, P.S.- Dumraon, District- Buxar.
20. Amresh Kumar Shukla, son of Sri Kanhaiya Shukla, Resident of
Village and Post Chhatnawar, P.S.- Krishna Brahm, District-
Buxar.
21. Shyam Babu Choudhary, Son of Banarsi Choudhary, Resident of
Village- Naya Bhojpur, Utar Tola, P.S.- Dumraon, District-
Buxar.
22. Md. Alimuddin, Son of Md. Akhtar Hussain, Resident of Shiv
Prasad BaBadhi Ki Gali, Ward No.8, P.S.- Dumraon, District-
Buxar.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
66/871
23. Dinesh Kumar, Son of Dwarika Prasad, Resident of Thatheri
Bazar Road, Dumraon, Ward No.21, P.S.- Dumraon, District-
Buxar.
24. Ajay Kumar, Son of Jawahar Lal, Resident of Village- Dubhki,
P.S.- Krishna Brahm, P.S.- Dumraon, District- Buxar.
25. Shailendra Kumar Suman, Son of Surya Kumar Pandey, Resident
of Village- Chaud, P.S.- Koran Sarai, District- Buxar.
26. Sanjay Kumar Singh, Son of Bindeshwar Singh, Resident of
Apkari Gali, Dumraon, P.S.- Dumraon, District- Buxar.
27. Avinash Kumar Shriwastava, Son of Mohan Jee Shriwastava,
Resident of Station Road, Near New Police Station, Ward No.-
13, Dumraon, District- Buxar.
28. Vijay Kumar Singh, Son of Shalik Singh, Resident of Village-
Nimaj Tola, Baliram Das Ki Gali, Ward No.- 22, P.S.- Dumraon,
District- Buxar.
29. Chand Kumari, Wife of Vijay Kumar Singh, Resident of Village-
Nimaj Tola, Baliram Das Ki Gali, Ward No.- 22, P.S.- Dumraon,
District- Buxar.
30. Sazeed Hussain, Son of Md. Taiyab Sussain, Resident of Shiv
Prasad Badhai Ki Gai, Ward No.8, Dumraon, P.S.- Dumraon,
District- Buxar.
31. Tinku Kumar, Son of Rajendra Prasad, Resident of Thatheri
Bazar, Dumraon, P.S.- Dumraon, District- Buxar.
32. Izahar Ansari, Son of Tajmmul Hussain, Resident of Nathuni Ke
Bag, Dumraon, P.S.- Dumraon, District- Buxar.
33. Raju Kumar, Son of Sri Murari Prasad, Resident of Md. Hayat
Khan Ki Gali, Ward No.-15, Dumraon, P.S.- Dumraon, District-
Buxar.
34. Ajgaibi Nath, Son of Ashok Kumar, Resident of Village- Nimaj
Tola, Dumraon, P.S.- Dumraon, District- Buxar.
35. Puja Tripathi, Daughter of Shiv Pyar Tripathi, Resident of
Village- Suraundha, P.S.- Dumraon, District- Buxar.
36. Lallu Mishra, Son of Brij Kishore Mishra, Resident of Village-
Tetrahar, P.O.- Parmanpur, P.S.- Nawanagar, District- Buxar.
37. Nasim Akhtar, Son of Abdul Laish, Resident of Village-
Chaugain, P.S.- Murar, District- Buxar.
38. Dipti Kumari, Daughter of Ganga Singh, Resident of Village-
Manjhwari, Chaugain, P.S.- Murar, District- Buxar.
39. Hari Om Kumar, Son of Kanhaiya Singh, Resident of Budhia
Kali Mandir, Chaugain, P.S.- Murar, District- Buxar.
40. Vinod Kumar, Son of Tej Narayan Prasad, Resident of Village-
Amsari, P.S.- Murar, District- Buxar.
41. Krishna Kumar Pankaj, Son of Gariba Paswan, Resident of Nai
Bazar, Paswan Mohalla, Ward No.-8, P.S.- Buxar, District-
Buxar.
42. Md. Sahalal Ahmad, Son of Md. Shahab Ahmad, Resident of
Naya Bazar, Ward No.06, Near Bari Masjid, P.S. and District-
Buxar.
43. Bimlesh Kumar Pandey, Son of Raddev Pandey, Resident of
Panchmukhi Hanuman Mandir, Main Road, Buxar, P.S.- Buxar
Nagar, District- Buxar.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
67/871
44. Ram Bhajan Singh, Son of Hareshwar Singh, Resident of
Village- Jalwasi, P.S.- Itarhi, District- Buxar.
45. Sumeshwar Singh, Son of Bandhu Singh, Resident of Village-
Satha, P.S.- Itarhi, District- Buxar.
46. Ram Kumar Paswan, Son of Lalan Paswan, Resident of Village-
Dihayiya, P.S.- Itarhi, District- Buxar.
47. Shailendra Kumar Singh, Son of Sudarshan Singh, Resident of
Village- Jalwashi, P.S.- Itarhi, District- Buxar.
48. Dilip Kumar Gautam, Son of Sampati Kumar Mishra, Resident
of Village- Bason Klan, P.S.- Sikraul Lakh, District- Buxar.
49. Arvind Kumar Patel, Son of Ramgi Choudhary, Resident of
Manki, Post- Giridhar Baraon, P.S.- Bagen Gola, District- Buxar.
50. Ameet Kumar Singh, Son of Awadh Bihari Singh, Resident of
Village- Bhadwar, P.S.- Bagen (Gola), District- Buxar.
51. Deepu Kumar Verma, Son of Raghubansh Mani Mairh, Resident
of Sri Chand New Chowk, Buxar, P.S.- Buxar, District- Buxar.
52. Shatrughan Kumar Sinha, Son of Vijay Shankar Lal, Resident of
Village- Ordhi, Post- Mahdah, P.S.- Itarhi, District- Buxar.
53. Sudhir Kumar Gupta, Son of Ramchandra Sao, Resident of
Village- Jamua, P.S.- Rohtas, District- Rohtas.
54. Rakesh Kumar, Son of Bhrigunath Yadav, Resident of Village-
Orap, P.S.- Itarhi, District- Buxar.
55. Ritesh Kumar, Son of Akhilesh Singh, Resident of Village-
Sisaundha, P.S.- Dumraon, District- Buxar.
56. Kumari Rinki, Daughter of Akhilesh Singh, Resident of Village-
Sisaundha, P.S.- Dhansoin, District- Buxar.
57. Chitranjan Tiwari, Son of Ramashankar Tiwari, Resident of
Village- Dafa Dhari, P.S.- Sikraul Lakh, District- Buxar.
58. Vijay Kumar Singh, Son of Lalcjan Yadav, Resident of Village-
Dafa Dihari, P.S.- Sikraul Lakh, District- Buxar.
59. Vikash Singh, Son of Harendra Singh, Resident of Village and
Post- Giridhar Baraon, P.S.- Nawanagar, District- Buxar.
60. Manoj Kumar, Son of Hirday Kumar Sinha, Resident of Village
and Post- Churamanpur, P.S.- Industrial Area, Buxar, District-
Buxar.
61. Kumar Harendra, Son of Radhe Shyam Singh, Resident of
Village and Post- Giridhar Baron, P.S.- Nawanagar, District-
Buxar.
62. Vimlesh Kumar, Son of Ramadhar Singh, Resident of Village
and Post- Giridhar Baron, P.S.- Nawanagar, District- Buxar.
63. Saroj Kumar, Son of Nirmal Kumar Singh, Resident of Village
and Post- Salsla, P.S.- Nawanagar, District- Buxar.
64. Md. Hakik, Son of Md. Rashid, Resident of Village- Kharahna,
Post- Kukurha, P.S.- Itarhi, District- Buxar.
65. Sudhir Kumar, Son of Bihari Prasad, Resident of Nai Bazar,
Akroura, P.s. and District- Buxar.
66. Satyendra Kumr Azad, Son of Shyam Bihari Azad, Resident of
Nai Bazar, Ward No.5, P.S. and District- Buxar.
67. Om Prakash Sharma, Son of Ramnivas Sharma, Resident of
Village- Ismailpur, Post- Gajadharganj, District- Buxar.
68. Amit Kumar Singh, Son of Choonnoo Singh, Resident of Village
and Post Majhariya, P.S.- Industrial Area, Buxar, District- Buxar.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
68/871
69. Manish Kumar Gupta, Son of Bachcha Lal Gupta, Resident of
Village and Post- Diyaman, P.S.- Krishna Brham, District-
Buxar.
70. Din Bandhu Singh, Son of Gupteshwar Singh, Resident of
Village and Post- Jalahara, P.S.- Rajpur, District- Buxar.
71. Ramdular Paswasn, Son of Late Dya Ram Paswan, Resident of
Village and Post- Devdhiya, P.S.- Rajopur, District- Buxar.
72. Hare Ram Prasad, Son of Basistha Ram, Resident of Village and
Post- Basawan Kalan, P.S.- Sikroul (Lakh), District- Buxar.
73. Nand Kishor Prasad, Son of Jagdish Prasad, Resident of Nathiya
Muhalla, Buxar, Ward No.-15, P.O., P.S. and District- Buxar.
74. Chandan Singh, Son of Dhaneshwar Singh, Resident of Village
and Post- Rahathua, P.S.- Brahmpur, District- Buxar.
75. Rahul Kumar Singh, Son of Shiwa Kant Singh, Resident of
Village and Post- Kant, P.S.- Brahampur, District- Buxar.
76. Rabindra Yadav, Son of Rameshwar Yadav, Resident of Village-
Sapahi, Post- Nimez, P.S.- Brahampur, District- Buxar.
77. Prem Kumar, Son of Gupteshwar Prasad, Resident of Village and
Post- Brahampur, Chaurasta, P.S.- Brahampur, District- Buxar.
78. Umesh Prasad, Son of Gupteshwar Prasad Tatawa, Resident of
Village- Sapahi Bazar, Post- Nimez, P.S.- Brahampur, District-
Buxar.
79. Biswnath Yadav, Son of Bhagwan Yadav, Resident of Village-
Lalan Ji Ka Dera, P.S.- Brahampur, District- Buxar.
80. Arvind Kumar Pandey, Son of Krishna Bihari Pandey, Resident
of Village- Pandeypur, P.O.- Nimez, P.S.- Brahampur, District-
Buxar.
81. Ram Dayal Prasad, Son of Rameshwar Singh, Resident of
Village- Bararhi, P.S.- Bhodwar, District- Buxar.
82. Amresh Prasad, Son of Lal Jee Prasad, Resident of Village-
Banswar, Post- Raghunathpur, P.S.- Brahampur, District- Buxar.
83. Manoj Kumar, Son of Late Sri Nath Ram, Resident of Village-
Banahi, Post- Mahila, P.S.- Itarhi, District- Buxar.
84. Upendra Kumar, Son of Rajnath Ram, Resident of Village and
Post- Sondhila, P.S.- Buxar (Mofassil), District- Buxar.
85. Krishan Singh, Son of Sumer Singh, Resident of Village-
Nathpur, Post- Mandha, P.S.- Itarhi, District- Buxar.
86. Shashi Kant Bharti, Son of Upendra Kumar, Resident of Village
and Post- Basawan Kalan, P.S.- Sikroul (Lakh), District- Buxar.
87. Pappoo Kumar Singh, Son of Ganpati Singh, Resident of Village
and Post- Shisharadh, P.S.- Rajpur, District- Buxar.
88. Dabalu Kumar Singh, Son of Lalan Singh, Resident of Village-
Pipradh, Post- Hethua, P.S.- Rajpur, District- Buxar.
89. Nitish Kumar, Son of Chandrama Singh, Resident of Village and
Post- Banni, P.S.- Dhansoi, District- Buxar.
90. Anil Pathak, Gopal Pathak, Resident of Village and Post-
Mahdah, P.S. and District- Buxar.
91. Anchal Kumar Yaduvanshi, Son of Sarve Sagar Singh, Resident
of Village- Dafa Dihari, Post and P.S.- Sikraul Lakh, District-
Buxar.
92. Nirbhay Kumar, Son of Sri Niwash Singh, Resident of Village-
Dafa Dihari, Post and P.S.- Sikraul Lakh, District- Buxar.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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93. Saroj Kumar Singh, Son of Mithilesh Yadav, Resident of
Village- Renka, P.O.- Athar, P.S.- Sikroul Lakh, District- Buxar.
94. Arun Kumar, Son of Ashok Kumar, Resident of Village- Amla
Toli, Main Road, Buxar, Near Bata Show Room, District- Buxar.
95. Jitesh Kumar, Son of Ramjug Ray, Resident of Safakhana Road,
Dumraon, P.S.- Dumraon, District- Buxar.
96. Rajesh Kumar, Ramjug Ray, Resident of Safakhana Road,
Dumraon, P.S.- Dumraon, District- Buxar.
97. Bhim Kumar Upadhyay, Son of Gorakh Nath Upadhyay,
Resident of Village- Manoharpur, P.S.- Itarhi, District- Buxar.
98. Ram Mangal Singh, Son of Bal Bachan Singh, Resident of
Village- Bala Dewan, P.O.- Inder, P.S.- Itarhi, District- Buxar.
99. Mahesh Kumar Ram, Son of Shivdayal Ram, Resident of
Village- Puchhari, P.O.- Gayghat, P.S.- Brahmpur, District-
Buxar.
100. Sarjan Ram, Son of Sri Krishna Ram, Resident of Village-
Puchhari, P.O.- Gayghat, P.S.- Brahmpur, District- Buxar.
101. Dhiraj Kumar Ojha, Son of Late Lalan Jee Ojha, Resident
of Village and Post- Barka Singhpura, P.S.- Simri, District-
Buxar.
102. Upendra Nath Choubey, Son of Late Shivanand Choubey,
Resident of Village and Post- Chilahri, P.S.- Dumraon, District-
Buxar.
103. Anjani Kumar Padey, Son of Late Sri Iwas Pandey,
Resident of Village- Badiha, P.S.- Indrapuri, District- Rohtas.
... ... Appellant/s
Versus
1. The State of Bihar through its Chief Secretary.
2. The Principal Secretary, Planning and Development Department, Government
of Bihar, Patna.
3. The Principal Secretary, Co-operative Department, Government of Bihar,
Patna.
4. The Director, Department of Planning and Development (Directorate of
Economics and Statistics), Government of Bihar, Patna.
5. The District Statistical Officer, Buxar, District- Buxar (Bihar).
6. The District Statistical Officer, Rohtas at Sasaram, District Rohtas ( Bihar )
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 503 of 2017
In
Civil Writ Jurisdiction Case No.11315 of 2016
======================================================
1. Hamid Reza son of Md. Isha Khan resident of Village - Kaswa
Mehsi, P.O. & P.S. - Mehsi, Ward No. 10, District - East
Champaran (Bihar).
2. Anil Kumar son of Sri Nageshwar Bhagat resident of Village -
Simra, P.O. - Mansurganj, Via - Bakhra, P.S. - Vaishali, District -
Vaishali (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018
70/871
3. Ajay Kumar Sinha son of Mahendra Prasad Yadav resident of
Village - Nawlakh, P.O. - Kathiabad, P.S. - Ram Nagar, Prakhand
- Jamalpur, District - Munger (Bihar).
4. Sandeep Kumar son of Sri Anandi Prasad resident of Village -
Chakmansingh, P.O. - Jamalpur, P.S. - Ram Nagar, Prakhand -
Jamalpur, District - Munger (Bihar).
5. Sanjeev Kumar Singh son of Chandrashekhar Singh resident of
village - Mahua, P.O. - Arraha, Block - Ghailarh, District -
Madhepura (Bihar).
6. Akash Kumar son of Daso Pandit resident of Village - Bhalpur,
P.O. - Maranchi, P.S. - Barh, District - Patna (Bihar).
7. Shashi Bhushan Kumar son of Awadhesh Prasad resident of
Village - Chaksai, P.O. - Hajrat Sai, P.S. - Dhanarua, District -
Patna (Bihar).
8. Sudhir Kumar Singh son of Late Shambhu Singh resident of
Village & P.O. - Sihoriya, P.S. - Baniyapur, District - Chapra
(Bihar).
9. Jai Prakash Singh son of Gautam Singh resident of Village &
P.O. - Berui, P.S. - Baniyapur, Prakhand - Baniyapur, District -
Saran (Bihar).
10. Bijay Kumar Sah son of Surendra Sah resident of Village -
Badopur, P.O. - Berui, P.S. - Baniyapur, Prakhand - Baniyapur,
District - Saran (Bihar).
11. Siddharth Shankar Ojha son of Anil Kumar Ojha resident of
Village - Banshwar, P.O. - Raghunathpur, P.S. - Brahampur,
District - Buxar (Bihar).
12. Mithilesh Kumar son of Kanhaiya Prasad Resident of Village &
P.O. - Raghunathpur, P.S. - Brahampur, Prakhand - Brahampur,
District - Buxar (Bihar).
13. Pratap Kumar son of Awadhesh Kumar Singh resident of Village
- Thodanpura, P.O. - Raghunathpur, P.S. - Brahampur, Prakhand -
Brahampur, District - Buxar (Bihar).
14. Arjun Kumar son of Shyam Lal Singh resident of Village -
Thodanpura, P.O. - Raghunathpur, P.S. - Brahampur, Prakhand -
Brahampur, District - Buxar (Bihar).
15. Hariom Kumar son of Rajendra Sah resident of Village & P.O. -
Kamta, P.S. - Baniyapur, District - Saran (Bihar).
16. Binod Kumar son of Arjun Prasad Sha resident of Village & P.O.
- Kamta, P.S. - Baniyapur, District - Saran (Bihar).
17. Chandi Lal Singh son of Sri Mahanth Singh resident of Village -
Bangali Bhitthi, P.O. - Maricha, P.S. - Baniyapur, Prakhand -
Baniyapur, District - Saran (Bihar).
18. Manoj Kumar Singh son of Kapildeo Singh resident of Village &
P.O. - Kamta, P.S. - Baniyapur, District - Saran (Bihar).
19. Shivanand Singh son of Shiv Janm Singh resident of Village -
Deolakha Bhitthi, P.O. - Bhitthi Sahabuddin, P.S. - Baniyapur,
District - Saran (Bihar).
20. Ankur Garg son of Jagdish Prasad resident of Village/mohalla -
Rai Hasanpur, Chai Tola, District - Patna (Bihar).
21. Md. Murshid Alam son of Md. Khurshid Alam resident of
Village - Bakhtiyarpur, P.O. & P.S. - Bakhtiyarpur, District -
Patna (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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22. Jayant Kumar son of Upendra Prasad Mishra resident of Village
- Bariyarpur, P.O. & P.S. - Bakhtiyarpur, District - Patna (Bihar).
23. Dharmraj Kumar son of Awadhesh Kumar Pandey resident of
Village - Bidhipur, P.O. - Karauta, P.S. - Salimpur, District -
Patna (Bihar).
24. Vishnu Shankar Mishra son of Srikant Mishra resident of Village
- Jamua, P.O. & P.S. - Bihiya, Prakhand - Bihiya, District
-Bhojpur (Bihar).
25. Pramod Kumar son of Devlal Yadav resident of Village -
Sahjawli, P.O. - Banahi, P.S.- Shahpur, Block - Bihiya, District -
Bhojpur (Bihar).
26. Bramheshwar Yadav son of Devilal Yadav resident of Village -
Sahjawli, P.O. - Banahi, P.S.- Shahpur, Block - Bihiya, District -
Bhojpur (Bihar).
27. Manoj Kumar Singh son of Lalan Singh resident of Village -
Yadopur, P.O. - Mahuaw, P.S. - Tiyar, District - Bhojpur (Bihar).
28. Vimlesh Yadav son of Ram Nath Yadav resident of Village -
Jamua, P.O. & P.S. - Bihiya, Prakhand - Bihiya, District
-Bhojpur (Bihar).
29. Satyajit Chandra Mallick son of Satish Chandra Mallick resident
of Village/mohalla - Station Road Bihiya, P.O. - Bihiya, P.S.-
Bihiya, Prakhand - Bihiya, District - Bhojpur (Bihar).
30. Chandra Shekhar Singh son of Ramdhir Singh resident of
Village - Yadopur, P.O. - Mahuaw, P.S. - Tiyar, District -
Bhojpur (Bihar).
31. Satyendra Kumar Singh son of Nand Bihari Singh resident of
Village - Maniyara, P.O. - Sikariya, P.S. - Tiyar, District -
Bhojpur (Bihar).
32. Sunil Kumar Chaubey son of Sidhnath Chaubey resident of
Village - Manjhauli, P.O. - Bihiya, P.S. - Bihiya, District -
Bhojpur (Bihar).
33. Manish Kumar son of Kaushal Kishore resident of Village -
Bhushaw, P.O. - Harijarpur, P.S. - Baniyapur, District - Saran
(Bihar).
34. Manoj Kumar Bharati Son of Sri Upendra Sah resident of
Village - Ithara, P.O. - Rampur, P.S. -Saur Bazar, District -
Saharsa (Bihar).
35. Raju Kumar Son of Nawal Kishore Prasad resident of Village -
Sarfraj Nagar, P.O.- Karkayan, P.S. - Ghoshwari, District - Patna
(Bihar).
36. Yakuf Ansari Son of Md Aslam Ansari resident of Village -
Bansdih, P.O. Madarpur, P.S. - Bheldi, District - Muzaffarpur
(Bihar).
37. Niraj Kumar @ Niraj Kumar Singh Son of Basudeo Singh
resident of Village & P.O. - Katsa, P.S. - Bheldi, District - Saran
(Bihar).
38. Adhesh Kumar Son of Rameshwar Prasad Singh resident of
Village & P.o.- Katsa, P.S. Bheldi, District- Saran(Bihar).
39. Kabil Ajad Son of Umaruddin Ansari Resident of Village-
Pandey tola, P.O. Parsajogani, P.S. Bheldi, District- Saran
(Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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40. Manish Kumar Singh Son of Dhrup Narayan Singh resident of
Village & P.O. - Katsa, P.S. - Bheldi, District - Saran (Bihar).
41. Sunil Kumar Pandit Son of Kapil Pandit Resident of Village &
P.o. - Mahammadpur, P.S. Garkha, District Saran(Bihar).
42. Sonu Kumar Upadhyay Son of Ashok Upadhyay Resident of
Village & P.O. Mehrauli, P.S. Doriganj, District- Saran, Bihar.
43. Ashok KUmar Son of Jag Narayan Chaudhary Resident of
Village & P.O. Naraon, P.S. Autar Nagar, District- Saran(Bihar).
44. Kameshwar Kumar Singh Son of Awadhesh Singh Residnet of
Village-Madhupur, P.O. - Bodh Chapra, P.S. -Awatar Nagar,
District- Saran(Bihar).
45. Rabindra Rai Son of Sri Chandeshwar Rai Resident of Village -
Madhupur, P.O. Bodh Chapra, P.S. -Awatar Nagar, District-
Saran(Bihar).
46. Shrawan Kumar Sharma Son of Chandradeep Sharma Resident of
Village- Larhpur,P.O- Mahamada, P.S. Garkha, District-
Saran(Bihar).
47. Sonu Kumar Prasad Son of Bindheswari Sah Resident of
Village- Kamalpur, P.O. Bhaismara, P.S.- Garkha, District-
Saran(Bihar).
48. Gajanand Kumar Son of Balmukund Singh Resident of Village-
Sargatti, P.O. & P.S.- Garkha, District- Saran(Bihar).
49. Saroj Kumar Son of Dhup Narayan Singh Resident of Village-
Sargatti, P.O. & P.S.- Garkha, District- Saran(Bihar).
50. Govind kumar Sah Son of Suraj Sah Resident of Village- Reriya,
P.O.- Paharpur, P.S. Garkha, District- Saran(Bihar).
51. Balram Kumar Rai Son of Sheshnath Rai Resident of Village-
Sargatti, P.O. & P.S.- Garkha, District- Saran(Bihar).
52. Munna Kumar Singh Son of Sri Ramji Singh resident of Village-
Pathra, P.O.- Rashidpur, P.S. Garkha, District- Saran (Bihar).
53. Harendra Kumar Ram son of Ramdhari Ram Resident of Village-
Auramal, P.O. Bhualpur, P.S. Garkha, District- Saran(Bihar).
54. Ranjit Prasad Son of Lakshman Prasad Resident of Village-
Auramal, P.O. Bhualpur, P.S. Garkha, District- Saran(Bihar).
55. Pankaj Kumar Rai @ Pankaj Kumar Ray Son of Pakshi lal Rai
Resident of Village- Mosaheb tola, P.O. Paharpur, P.S. Garkha,
district- Saran (Bihar).
56. Sanjeev Kumar Rai @ Sanjeev Kumar Ray Son of Ganesh Prasad
yadav Resident of Village- Mahda Mangal tola, P.O. Mahamada,
P.S. Garkha, District- Saran(Bihar).
57. Lalan Kumar Ram Son of Sri Bishwanath Ram Resident of
Village- Bangari, P.o. Basant, P.S. Garkha, District- Saran
(Bihar).
58. Mukesh Kumar son of Shio Parsi Ray resident of Village -
Mubarakpur, P.O. - Gurukil Mehiya, P.S. - Garkha, District -
Saran (Bihar).
59. Arjun Singh son of Shiv Charan Singh resident of Village -
Karna (South), P.O. - Mahammadpur, P.S. - Garkha, District -
Saran (Bihar).
60. Vinay Kumar Mahto son of Jagai Mahto resident of Village -
Phulwaria, P.O. - Pheksha, P.S. - Garkha, District - Saran
(Bihar).
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61. Tripurari Upadhyay son of Yugali Upadhyay resident of Village
- Bibipur, P.O. & P.S. - Garkha, District - Saran (Bihar).
62. Nitish Kumar Yadav Son of Suresh Ray Resident of Village-
Mahad Manga tola, P.O. Mahamada, P.S. Garkha , District Saran
(Bihar)
63. Afzal Hussain son of Taiyab Hussain resident of Village & P.O.
- Gopur, P.S. - Garkha, District - Saran (Bihar).
64. Ranjeet Kumar son of Nirmal Das resident of Village - Kasina,
P.O. - Gopur, P.S. - Garkha, District - Saran (Bihar).
65. Rajnish Kumar Singh son of Harendra Singh resident of Village
- Jankinagar, P.O. - Garkha, P.S. - Garkha, District - Saran
(Bihar).
66. Hiralal Vidyarthi son of Shambhu Dayal Vidyarthi resident of
Village - Dharni Tola, Barbakpur, P.O. - Pirauna, P.S. - Garkha,
District - Saran (Bihar).
67. Ravi Ranjan son of Durga Ram resident of Village - Dharni
Tola, Barbakpur, P.O. - Pirauna, P.S. - Garkha, District - Saran
(Bihar).
68. Vikash Kumar son of Rameshwar Prasad Yadav resident of
Village & P.O. - Paharpur, P.S. - Garkha, District - Saran
(Bihar).
69. Bachcha Babu Jai Singh son of Baidyanath Singh resident of
Village - Barkabkpur, P.O. - Pirauna, P.S. - Garkha, District -
Saran (Bihar).
70. Vikash Kumar son of Kamal Singh resident of Village - Jilkabad
Pirari, P.O. & P.S. - Garkha, District - Saran (Bihar).
71. Ajay Kumar Thakur son of Lakshman Thakur resident of Village
- Phulwaria, P.O. - Pheksha, P.S. - Garkha, District - Saran
(Bihar).
72. Jay Prakash Kumar Ram son of Rupan Ram resident of Village -
Banwari Basant, P.O. - Basant, P.S. - Garkha, District - Saran
(Bihar).
73. Naveen Kumar son of Girja Nandan Roy resident of Village &
P.O. - Bachhwara, P.S. - Bachwara, District - Begusarai (Bihar).
74. Shambhu Kumar son of Maheshwar Ray resident of Village -
Bishanpur, P.O. - Chiraiya Toc, P.S. - Bachhwara, District -
Begusarai (Bihar).
75. Sanjay Kumar son of Sunil Kumar Mahto resident of Village -
Rajesh Nagar, P.O. - Malpur, P.S. - Maranchi, Block - Mokama,
District - Patna (Bihar).
76. Ajay Kumar son of Sri Ram Chandra Mahto resident of Village -
Rajesh Nagar, P.O. - Malpur, P.S. - Maranchi, Block - Mokama,
District - Patna (Bihar).
77. Rajiv Kumar son of Suresh Rai resident of Village - Rahimpur,
P.O. - Rahimpur, P.S. - Vaishali, District - Vaishali (Bihar).
78. Vinod Kumar son of Satya Narayan Sah resident of Village &
P.O. - Mansoorpur, P.S. - Vaishali, District - Vaishali (Bihar).
79. Umesh Chandra Prasad son of Parasnath Ram resident of Village
- Mahuar, P.O. - Munjhar, P.S. - Hasanpur, District - Aurangabad
(Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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80. Shaurav Kumar son of Faudar Sah resident of Village - Itahara,
P.O. - Rampur, Via - Saharsakachahari, P.S. - Sour Bazar,
District - Saharsa (Bihar).
81. Sanjay Kumar son of Rajeshwar Prasad resident of
Village/Mohalla - Chiriyatand Deviasthan Lane, Paschimi Gali,
P.O. - G.P.O., P.S. - Patrakar Nagar, District - Patna (Bihar).
82. Manish Kumar son of Bhan Prakash resident of Power Ganj,
Bageshwari Gumti, Near Railway Line, P.O. - R.S. Gaya, P.S. -
Delha, District - Gaya (Bihar).
83. Satish Kumar son of Bhan Prakash resident of Power Ganj,
Bageshwari Gumti, Near Railway Line, P.O. - R.S. Gaya, P.S. -
Delha, District - Gaya (Bihar).
84. Santosh Kumar son of Dineshwar Prasad Singh resident of
Village/mohalla - Nutan Nagar, Sagar Path, P.O. R.S. - Gaya,
P.S. - Civil Line Gaya, District - Gaya (Bihar).
85. Sagar Anjan son of Sri Krishna Prasad resident of Village -
Chhotki Nawada, Near Durga Asthan, P.O. - R.S. Gaya, P.S. -
Delha, District - Gaya (Bihar).
86. Rakesh Thakur son of Tarni Singh resident of Village -
Bhudhanpur, P.O. - Mubarakpur, P.S. - Barh, District - Patna
(Bihar).
87. Kanhai Kumar son of Dowarika Chourasia resident of Village &
P.O. - Uphara, P.S. - Uphara, District - Aurangabad (Bihar).
88. Haris Chandra Kumar son of Shiv Nandan Sahay resident of
Village - Dharampur, P.O. - Dharampur, P.S. - Vaishali, District -
Vaishali (Bihar).
89. Bishwanath Chaubey @ Vishwanand Chaubey son of Lal Saheb
Chaubey resident of Village - Bidman Chak, P.O. - Upari, P.S. -
Ramgarh, District - Kaimur (Bihar).
... ... Appellant/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna
3. The Director, Department of Planning & Development, ( Directoated of
Economics & Statistics ), Government of Bihar, Patna
4. The Joint Director - Cum - officer Head, Department of Planning &
Development, ( Directorate of Economics & Statistics ), Government of
Bihar, Patna
5. The District Statistical Officer, Patna, District Patna ( Bihar )
6. The District Statistical Officer, Munger, District Munger ( Bihar )
7. The District Statistical Officer, Begusarai, District Begusarai ( Bihar )
8. The District Statistical Officer, Saran at Chapra, District Saran ( Bihar )
9. The District Statistical Officer, Saharsa, District Saharsa ( Bihar )
10. The District Statistical Officer, Madhepura, District - Madhepura ( Bihar )
11. The District Statistical Officer, Supaul, District - Supaul ( Bihar )
12. The District Statistical Officer, Arwal, District - Arwal ( Bihar )
13. The District Statistical Officer, Buxar, District - Buxar ( Bihar )
14. The District Statistical Officer, Muzaffarpur, District - Muzaffarpur ( Bihar )
15. The District Statistical Officer, Gaya, District - Gaya ( Bihar )
Patna High Court LPA No.535 of 2017 dt.17-04-2018
75/871
16. The District Statistical Officer, Bhojpur, District - Bhojpur ( Bihar )
17. The District Statistical Officer, Aurangabad, District - Aurangabad ( Bihar )
18. The District Statistical Officer, Vaishali, District - Vaishali ( Bihar )
19. The District Statistical Officer, East Champaran, District - East Champaran
( Bihar )
20. The District Statistical Officer, West Champaran, District - West Champaran
( Bihar )
21. The District Statistical Officer, Jehanabad, District - Jehanabad ( Bihar )
22. The District Statistical Officer, Rohtas, District - Rohtas ( Bihar )
23. The District Statistical Officer, Kaimur, District - Kaimur ( Bihar )
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 502 of 2017
In
Civil Writ Jurisdiction Case No.13688 of 2016
======================================================
1. Mukesh Kumar son of Amarnath Singh resident of Village -
Dumri P.O. Kusherhi, P.S. Barbigha, District Sheikhpura.
2. Ashok Kumar Singh Son of Sri Nand Lal Prasad resident of
Village - Ismailpur, P.O. Maldah, P.S. Barbigha, District
Sheikhpura.
3. Swaraj Nandan Kumar son of Ram Chandra Singh at Purnesra,
P.O. & P.S. Barbigha, District Sheikhpura
4. Bineshwar Kumar Son of Sadhu Sharan Prasad resident of
Village Koyri Bigha, P.O. and P.S. Barbigha, District
Sheikhpura.
5. Rakesh Kumar son of Sri Bashishth Narayan Singh resident of
Village Narsinghpur, P.O. Gilani, P.S. Jayrampur, District
Sheikhpura.
6. Anjani Kumar son of Sri Kishori Prasad Resident of Village-
Jagdishpur, P.O. Toygarh, P.S. Jayrampur, District Sheikhpura.
7. Gopal Prasad Singh son of Late Deo Nandan Singh resident of
Village Sherpur, P.O. and P.S. Barbigha, District Sheikhpura
8. Manoj Paswan son of Sri Suresh Paswan resident of Village
Kolhara Bigha, P.O. Samas, P.S. Barbigha, District Sheikhpura.
9. Suman Sulekha Kumari daughter of Shiv Nandan Prasad resident
of Village, P.O. and P.S. Barbigha, District Sheikhpura.
10. Jyoti Kumari daughter of Sri Suresh Prasad resident of Village
Koyri Bigha, P.O. and P.S. Barbigha, District Sheikhpura.
11. Raj son of Ramji Prasad resident of Village - Rajaura, P.O.
Babanbigha, P.S. Barbigha, District Sheikhpura.
12. Amrendra Kumar Singh son of Keshri Nandan resident of
Village - Rajaura, P.O. Babanbigha, P.S. Barbigha, District
Sheikhpura.
13. Madan Prasad son of Sri Yugeshwar Prasad Mahto resident of
Village and P.O. Sarba, P.S. Barbigha, District Sheikhpura.
14. Meena Kumari daughter of Jitendra Prasad resident of Village
Ismilepur P.O. Maldah, P.S. Barbigha, District Sheikhpura .
Patna High Court LPA No.535 of 2017 dt.17-04-2018
76/871
15. Rajnish Ranjan son of Late Sheo Narayan Prasad resident of
Village Sugiya P.O. Charuawan, P.S. Shekhopur Sarai, District
Sheikhpura.
16. Rakesh Kumar son of Uday Nandan Yadav resident of Village
Kabirpur, P.O. Lalbigha, P.S. Shekhopur Sarai, District
Sheikhpura.
17. Shashi Kant Prasad son of Gokul Mahto resident of Village
Panchi, P.O. Panhera, P.S. Shekhopur Sarai, District Sheikhpura.
18. Vishwanath Prasad son of Kishori Prasad resident of Village
Panchi, P.O. Panhera, P.S. Shekhopur Sarai, District Sheikhpura.
19. Ajit Kumar son of Upendra Singh resident of Village and P.O.
Beloo, P.S. Shekhopur Sarai, District Sheikhpura.
20. Kiran kumari wife of Indradeo Prasad resident of Village and
P.O. Belao, P.S. Shekhopur Sarai, District Sheikhpura.
21. Susma Kumari wife of Ajit Kumar Nirala resident of Village
Kishanpur, P.O. Belao, P.S. Shekhopur Sarai, District
Sheikhpura.
22. Narayan Prasad son of Keshar Mahto resident of Village
Asthana, P.O. Asthana, P.S. Shekhopur Sarai, District
Sheikhpura.
... ... Appellant/s
Versus
1. The State of Bihar, through the Chief Secretary Government of Bihar, Patna.
2. The Principal Secretary, General Administration, Department, Government of
Bihar,Patna.
3. The Principal Secretary, Department of Finance, Government of Bihar, Patna.
4. The Secretary, Planning and Development Department Government of Bihar,
Patna.
5. The Director, Planning, Directorate of Bihar Statistical Development
Authority, Bihar, Patna Under the Administrative Control of Planning and
Development Department, Government of BIhar, Patna .
6. The District Magistrate, Sheikhpura.
7. The District Statistical Officer, Sheikhpura.
8. The Block Development Officer, Barbigha, Sheikhpura.
9. The Block Development Officer, Barbigha, Sheikhpura.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 504 of 2017
In
Civil Writ Jurisdiction Case No.12104 of 2016
======================================================
1. Md. Wasim Son of Md. Shamim resident of Village - Dujra Main
Road, Post - G.P.O., Police Station - Buddha Colony, District -
Patna.
2. Pushpak Narayan Son of Ravindra Kumar resident of Village -
Diripar, Post - Maharauta, Police Station - Chikshoura, District -
Nalanda.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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3. Kamlesh Kumar Verma Son of late Yamuna Prasad resident of
Village - Bhimsen Bigha, Post - Barhauna, Police Station -
Chandi, District - Nalanda.
4. Nitish Kumar Son of Shyam Kishor Singh resident of Village -
Jagatpur, Post - Jagatpur, Police Station - Chandi, District -
Nalanda.
5. Rakesh Kumar Son of Balram Prasad resident of Village -
Gaudhapar, Post - Badahuna, Police Station - Chandi, District -
Nalanda.
6. Kumari Rewati Verma Daughter of Dhirendra Kumar resident of
Village - Manikpur, Post - Noorsarai, Police Station - Chandi,
District - Nalanda.
7. Dhirendra Kumar Son of Suresh Prasad resident of Village -
Manikpur, Post - Noorsarai, Police Station - Chandi, District -
Nalanda.
8. Amritesh Kumar Son of Bechu Sah resident of Village - Mahnar
Chauri, Post - Mahnar, Police Station - Mahnar, District -
Vaishali.
9. Nitin Kumar Sinha Son of Bechu Sah resident of Village -
Mahnar Chauri, Post - Mahnar, Police Station - Mahnar, District
- Vaishali.
10. Sujit Kumar Son of Ram Prit Sharma resident of Village -
Mahnar Near Saraswati Mandir Road, Ward No. 12, Post -
Mahnar, Police Station - Mahnar, District - Vaishali.
11. Sarvjeet Singh Son of Thakur Kameshwar Singh resident of
Village - Deshrajpur, Ward No. 22, Post - Mahnar, Police Station
- Mahnar, District - Vaishali.
12. Lal Babu Ray Son of Devaki Ray resident of Village -
Ishaquepur Jeetwar, Ward No. 9, Post - Mahnar, Police Station -
Mahnar, District - Vaishali.
13. Amaresh Kumar Son of Rewati Kant Jha resident of Village -
Lawapurpur Narayan, Post - Lawapur Narayan, Police Station -
Mahnar, District - Vaishali.
14. Arjun Paswan Son of Rajkumar Paswan resident of Village -
Shahpur, Post - Lawapur Narayan, Police Station - Mahnar,
District - Vaishali.
15. Shailendra Kumar Jha Son of Late Dinesh Jha resident of
Village - Lawapurpur Narayan, Post - Lawapur Narayan, Police
Station - Mahnar, District - Vaishali.
16. Saroj Kumar Son of Nand Lal Das resident of Village - Babu
Muhalla, Mahnar, Post - Mahnar, Police Station - Mahnar,
District - Vaishali.
17. Vikash Kumar Son of Niranjan Sharma resident of Village -
Yashwantpur, Post - Rukhai, Police Station - Chandi, District -
Nalanda.
... ... Appellant/s
Versus
1. The State of Bihar through its Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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3. The Director, Department of Planning & Development, Government of Bihar,
Patna.
4. The Joint Director-cum-Office Head, Department of Planning &
Development, Government of Bihar, Patna.
5. The District Statistical Officer, Bhojpur, District - Bhojpur.
6. The District Statistical Officer, Bhojpur, District - Bhojpur.
7. The District Statistical Officer, Rohtas, District - Rohtas.
8. The District Statistical Officer, Muzaffarpur, District - Muzaffarpur.
9. The District Statistical Officer, Begusarai, District - Begusarai.
10. The District Statistical Officer, Khagaria, District - Khagaria.
11. The District Statistical Officer, Munger, District - Munger.
12. The District Statistical Officer, Siwan, District - Siwan.
13. The District Statistical Officer, Saran, District - Saran.
14. The District Statistical Officer, Kaimur, District - Kaimur.
15. The District Statistical Officer, Vaishali, District - Vaishali.
16. The District Statistical Officer, Purnea, District - Purnea.
17. The District Statistical Officer, Aurangabad, District - Aurangabad.
18. The District Statistical Officer, Gaya, District - Gaya.
19. The District Statistical Officer, West Champaran, District - Champaran.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 506 of 2017
In
Civil Writ Jurisdiction Case No.12294 of 2016
======================================================
1. Dharamvir Prasad ( P D D No. 216543 ) son of Mahesh Prasad
Resident of Village - Karima Bigha, PO - Kasar, Police Station -
Ariyari, District - Sheikhpura.
2. Ranjit Kumar Singh (PDD No. 008748) son of Ekadash Prasad
Singh Resident of Village - Haslganj Road, Patel Chowk, PO,
Police Station and District - Shekhpura.
3. Abha Kumari (PDD No. 008717) daughter of Jai Prakash Prasad
Resident of Village - Haslganj Road, Patel Chowk, PO, Police
Station and District - Shekhpura.
4. Arvind Kumar (PDD No. 008696) son of Bindeshwar Sharma
Resident of Village - Khandpar, PO, Police Station and District -
Sheikhpura.
5. Satish Kumar (PDD No. 014186) son of Bateshwar Yadav
Resident of Village & PO - Belchi, Police Station - Ariyari,
District - Sheikhpura.
6. Vijay Kumar (PDD No. 164172) son of Ishwar Prasad Yadav
Resident of Village - Khlaspur, PO - Gavay, Police Station &
District - Sheikhpura.
7. Raju Kumar Gupta (PDD No. 082454) son of Ranjit Saw
Resident of Village, PO & Police Station - Chewara, District -
Sheikhpura.
8. Satish Kumar Chaurasiya (PDD No. 079230) son of
Raghunandan Prasad Chaurasiya Resident of Village, PO &
Police Station - Chewara, District - Sheikhpura.
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9. Dinesh Kumar (PDD No. 028007) son of Jehal Ram Resident of
Village, PO & Police Station - Chewara, District - Sheikhpura.
10. Ravi Shankar (PDD No. 191480) son of Bhim Prasad Chaurasia
Resident of Village - Ariyari, PO - Paharpur, Police Station -
Ariyari, District - Sheikhpura.
11. Sanjit Kumar Paswan (PDD No. 010208) son of Nawal Kishore
Paswan Resident of Village & PO - Aifni, Police Station -
Ariyari, District - Sheikhpura.
12. Radhe Shyam Mishra (PDD No. 057604) son of Sudan Prasad
Mishra Resident of Village & PO - Pancha, Police Station &
District - Sheikhpura.
13. Sanjeev Kumar (PDD No. 094478) son of Kishori Yadav
Resident of Village & PO - Dihkosumbha, Police Station -
Korma, District - Sheikhpura.
14. Ram Pravesh Kumar (PDD No. 107238) son of Rajendra Yadv
Resident of Mohalla - Mahadev Nagar, PO, Police Station &
District Sheikhpura.
15. Mukesh Kumar (PDD No. 026369) S/o Anandi Thakur Resident
of Mohalla - Mahadev Nagar, PO, Police Station & District
Sheikhpura.
16. Rakesh Kumar (PDD No. 122252) son of Yadu Prasad Resident
of Village - Mahaut, PO - Biman, Police Station - Ariyari,
District - Sheikhpura.
17. Rajesh Kumar (PDD No. 003112) son of Dashrath Ram Resident
of Village & PO - Husainabad, Police Station - Ariyari, District -
Sheikhpura.
18. Aman Kumar (PDD No. 032919) son of Shambhoo Singh
Resident of Village - Ghari, PO - Asthama, Block - Chewara,
Police Station - Karandey, District - Sheikhpura.
19. Naresh Kumar (PDD No. 048835) son of Shivanand Yadav
Resident of Village - Hemdarganj, PO - Audhey Block, Police
Station - Sheikhpura and District Sheikhpura.
20. Shiv Kumar Sinha (PDD No. 007582) son of Ramchandra Prasad
Resident of Village & PO - Bhojdih, Block & Police Station -
Ariyari, District - Sheikhpura.
21. Birendra Kumar (PDD No. 060439) son of Ramchandra Prasad
Resident of Village & PO - Bhojdih, Block & Police Station -
Ariyari, District - Sheikhpura.
22. Upendra Sinha (PDD No. 003149) son of Dashrath Prasad Sinha
Resident of Village & PO - Husainabad, Police Station - Ariyari,
District - Sheikhpura.
23. Rajeshwar Kumar (PDD No. 201351) son of late Kishun Das
Resident of Village & PO-Sohadi, Block & Police Station-
Ariyari, District-Sheikhpura
24. Ajay Kumar (PDD No. 049617) son of Sadhu Sharan Mahto
Resident of Village & PO - Mashora, Block & Police Station -
Ariyari, District - Sheikhpura.
25. Maheshwar Mahto (PDD No. 230031) son of Kishori Mahto
Resident of Village - Roundi, Karki, Block & Police Station -
Ariyari, District - Sheikhpura.
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26. Pawan Paswan (PDD No. 218529) son of Nand Lal Paswan
Resident of Village & PO - Biman, Block & Police Station -
Ariyari , District - Sheikhpura.
27. Paramhans Kumar (PDD No. 283171) son of Baleshwar Prasad
Resident of Village - Sasbahana, PO - Ghuskuri, Block & Police
Station - Ariyari, District - Sheikhpura.
28. Sanoj Kumar (PDD No. 244952) son of Om Prakash Yadav
Resident of Village & PO - Mashora, Block & Police Station -
Ariyari, District - Sheikhpura.
29. Gaurav Kumar Verma (PDD No. 24257) son of Brij Kishor
Prasad Verma Resident of Village - Katra Chowk, PO Block,
Police Station & District - Sheikhpura.
30. Pravesh Kumar (PDD No. 063102) son of Laxman Mahto
Resident of Village - Vidyapur, PO - Sheikhpura, Block & Police
Station - Ariyari, District - Sheikhpura.
31. Ghanshyam Kumar (PDD No. 006016) son of Kapildev Yadav
Resident of Village - Nemdarganj, PO- Audhey, Block, Police
Station & District - Sheikhpura.
32. Arun Kumar (PDD No. 244148) son of late Ramchandra Prasad
Sinha Resident of Village - Katra, PO, Block , Police Station &
District - Sheikhpura.
33. Sanjay Kumar Verma (PDD No. 102714) son of Ishwar Chandra
Verma Resident of Mohalla - Chak Diwan, Ward No. 16, PO,
Block, Police Station & District - Sheikhpura.
34. Priytam Bihari (PDD No. 001817) son of Baleshwar Prasad
Resident of Mohalla - Makdumpur (near Baburam Talab), PO,
Block, Police Station & District - Sheikhpura.
35. Sunil Kumar (PDD No. 065830) son of Shanker Prasad Resident
of Mohalla-Khandpar, PO, Police Station & District-Sheikhpura.
36. Ravi Kumar (PDD No. 144256) son of Satish Kumar Malakar
Resident of Mohalla - Kashmiri Bazar Mali (Gali Pul Par), PO,
Block, Police Station & District Sheikhpura.
37. Ranjeet Kumar (PDD No. 233811) son of Ram Chandra Prasad
Resident of Mohalla - Khaira Chowk Gola Road, PO, Block,
Police Station & District Sheikhpura.
38. Subhash Kumar (PDD No. 198446) son of Nago Prasad Resident
of Village & PO - Pachna, Police Station - Pachna, Block &
District - Sheikhpura.
39. Binod Kumar (PDD No. 121519) son of Ramashray Yadav
Resident of Village & PO - Gagaur, Police Station - Korma,
Block - Ghatkushumba, District - Sheikhpura.
40. Subodh Kumar (PDD No. 121159) son of Rajkumar Yadav
Resident of Village & PO - Gagaur, Police Station - Korma,
Block - Ghatkushumba, District - Sheikhpura.
41. Ashwani Ranjan (PDD No. 209587) son of Ashok Prasad
Resident of Village - Sabhna, PO - Ghuskuri, Police Station &
Block - Ariyari, District - Sheikhpura.
... ... Appellant/s
Versus
1. The State of Bihar.
2. The Chief Secretary, Government of Bihar, Patna.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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3. The Principal Secretary, Cabinet Secretariat Department, Government of
Bihar, Patna.
4. The Deputy Secretary, Cabinet Secretariat Department, Government of Bihar,
Patna.
5. The Principal Secretary, Planning and Development Department, Government
of Bihar, Patna.
6. The Principal Secretary, Cooperative Department, Government of Bihar,
Patna.
7. The Director, Economics and Statistics, Planning and Development
Department, Government of Bihar, Patna, M/3, A-Z Offficer's Flat, New
Punaichak, Patna.
8. The Deputy Director, Economics and Statistics, Planning and Development
Department, Government of Bihar, Patna, M/3, A-Z Offficer¿s Flat, New
Punaichak, Patna.
9. Santosh Kumar Jha ( P D D No. 000001 ) son of Tej Narayan Jha resident of
Village-PO & Police Station- Madhepur, District- Madhubani.
10. Ashok Kumar Ray (PDD No. 058848) son of Mishra Lal Ray resident of
Village-Thadhi, PO-Thadhi, Police Station- Ladania, District- Madhubani.
11. Mukesh Kumar (PDD No.300878) son of Bishnudev Yadav resident of
Village-Dharamban, PO-Khajedih, Police Station- Ladania, District-
Madhubani.
12. Shatrughna Chaudhary (PDD No.108365) Ram Ekbal Chaudhary resident of
Village-Mahua, PO-Mathia, Police Station- Ladania, District- Madhubani.
13. Manish Kumar (PDD No.075180), Son of Sri Vishwanath Thakur resident of
Village-Suratganj, Ward No. 15,P.O.- Madhubani, P.S.-madhubani, District-
Madhubani.
14. Ranjeet Kumar Yadav(PDD No. 215177) son of Dukhee Yadav resident of
Village- Bhagwatipur, PO- Mathia, Police Station- Ladania, District-
Madhubani.
15. Ram Vinay Yadav (PDD No.271617) son of Birbal Yadav resident of Village-
Nondarhi, PO- Sidhapkala, Police Station- Ladania, District- Madhubani.
16. Ramsebak Turi (PDD No.020474) son of Manilal Turi resident of Village-
Gighbas, PO-Khajedih, Police Station- Ladania, District- Madhubani.
17. Ram Sevak Ram (PDD No. 250299) son of Yugeshwar Ram resident of
Village-Kumarkhat Tenuahi, Po- Kumarkhat, Police Station- Ladania,
District- Madhubani.
18. Ram Narayan Singh (PDD NO.308613) son of Sheetal Singh resident of
Village-Parsahi, Po-Sidhap, Police Station- Ladania, District- Madhubani.
19. Ram Shobhit Singh (PDD No. 133112) Son of Jagadeo Singh resident of
Village-Parsahi, Po-Sidhap, Police Station- Ladania, District- Madhubani.
20. Suresh Prasad (PDD No. 239620) son of late Ram Swarup Singh Resident of
Village-Pathara,(Bhartol), PO-Patharahi, POlIce Station- Ladania, District-
Madhubani.
21. Devendra Prasad Singh (PDD No. 293626) son of Sheetal Singh resident of
Village-Parsahi, Po-Sidhap, Police Station- Ladania, District- Madhubani.
22. Jay Kishor Prasad (PDD No. 031563) son of Manik Prasad resident of
Village- & Mahatha, Police Station- Ladania, District- Madhubani.
23. Dharmendra Paswan(PDD No. 103086) Son of Ramchandra Paswan
Resaident of Village- Nondarhi, PO- Sidhapkala, Police Station Ladania,
District Madhubani.
24. Hari Narayan Sahu(PDD No. 318575) son of Raj Kumar Sahu Resident of
Vilage- Godam Tol, PO Mahtha, Police station- Ladania District Madhubani.
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25. Amit Kumar (PDD NO. 120552) son of Gauri Shankar Prasad Resident of
Village & PO- Sidhap, Police station- Ladania District Madhubani.
26. Shyam Kumar (PDD No. 112333) Son of Ram Charitra Sah Resident of
Village- Parsahi PO Sidhap, Police Station Ladania District Madhubani.
27. Matuk Lal Yadav(PDD No. 307144) Son of Jibachh Yadav Resident of
Village-Dhaniaiya PO Thadhi ( Sidhap), Police Station Ladania District
Madhubani.
28. Anil Kumar (PDD No. 119352) Son of Gauri Shankar Prasad Resident of
Village & PO - Sidhap, Police Station Ladania District Madhubani.
29. Amar Kant Yadav (PDD No. 027685) Son of Ram Ratan Yadav Resident of
Village & Po Garha, Police Station Ladania, District Madhubani.
30. Banarsi Devi (PDD No. 129413) Wife of Dinesh Kumar Sahu Resident of
Village- Parsahi PO Sidhap, Police Station Ladania District Madhubani.
31. Rabindra Kumar Sah (PDD No. 092236) Son of Rajendra Sah Resident of
Village- Godam tol, PO Mahatha , Police Station Ladania District
Madhubani.
32. Vijay Kumar Singh (PDD No. 037918) Son of Ram Bahadur Singh Resident
of Village- Karharba , PO Thadhi, , Police Station Ladania District
Madhubani.
33. Ajay Kumar Sah (PDD No. 083881) Son of Ramashish Sah Resident of
Village- Parsahi PO Sidhap, Police Station Ladania District Madhubani.
34. Mahesh Kumar (PDD No. 113464) son of late Nandlal Singh Resident of
Village- Parsahi PO Sidhap, Police Station Ladania District Madhubani.
35. Jitendra Kumar (PDD No.245936) Son of Ram Prasad yadav Resident of
Village Malin , PO Belha Malin, Police Station Khutauna, District
Madhubani.
36. Tapeshwar Yadav (PDD No. 198180) Son of Sirph Narayan Yadav Resident
of Village Madhpur, PO Karmegh, Police Station Laukaha, District
Madhubani.
37. Rajeev Kumar Karak (PDD No. 190882) Son of Indrajeet Karak Resident of
Village , PO & PS Khutauna, District Madhubani.
38. Bijli Prasdad Yadav (PDD No. 202804) Son of Dhanik lal Yadav Resident of
Village- Bauraha PO Madhopur Police Station Laukaha, District Madhubani.
39. Jagdish Prasad (PDD No. 087908) Son of Ganga Prasad Sah Resident of
Village-Pahari Tol, PO- Brahmottar, Police Station- Laukaha, District
Madhubani.
40. Shailendra Kumar @ Shailendra (PDD No. 156964) Son of Ramvilash Singh
resident of Village-Khutauna Navtoli, PO & Police Station- Khutauna,
District Madhubani.
41. Dinesh Kumar Yadav (PDD No. 191005) Son of Ram Udgar Yadav Resident
of Village- Kusmar, PO-Bagha Kushmar, Police Station- Khutauna, District
Madhubani
42. Laxmi Narayan Mahto (PDD No. 207582) Son of Gajendra Prasad Mahto
Resident of Village- Bauraha, PO- Madhopur, Police Station- Laukaha,
District- Madhubani.
43. Shobha Mahto (PDD No. 297184) Son of Rambriksha Mahto Resident of
Village- Bauraha, PO- Madhopur, Police Station- Laukaha, District-
Madhubani.
44. Om Prakash Suman (PDD No. 223271) Son of Thakay Yadav Resident of
Village- Bisanpur, Po- Birpur Harpatti, Police Station- Laukaha, District
Madhubani.
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45. Shambhu Kumar Yadav (PDDNo. 041637) Son of Guneshwar Prasad
Resident of Village- Kusmar, PO-Bagha Kushmar, Police Station- Khutauna,
District Madhubani.
46. Ajay Kumar Singh (PDD No. 017373) son of late Parmeshwar Prasad Singh
Resident of Village-Po & Police Station Khutauna, District- Madhubani.
47. Ram Chandra Prasad (PDD No.099993) Son of Ram Awtar Sahu Resident of
Village- Ekdara, Po- Bagaha Kusmar, Police Station- Khutauna, District-
Madhubani.
48. Deo Chandra Kumar (PDD No. 166756) son of Kameshwar Prasad Resident
of Village & PO- Hudra, Police Station- Khutauna, District- Madhubani .
49. Binod Thakur (PDDNo. 076038) Son of Ramprasad Thakur Resident of
Village- Durgipatti, PO- Hudra, Police Station- Khutauna, District-
Madhubani.
50. Dharm Nath Yadav (PDD No. 269716) son of Nathuni Yadav Resident of
Village- Ghormohana, PO-Lalmani, Police Station- Laukaha, District-
Madhubani.
51. Tarkeshwar Tarait (PDD No. 221363) son of Ram Sevak Tarait Resident of
Village- Parsahi, P.O.- Parsahi Sirsiya, Police Station- Khutauna, District-
Madhubani.
52. Rajdhar Prasad Yadav (PDD No. 302898) son of Sattan Yadav Resident of
Village- Kusmar, PO- Bagha Kusmar, Police Station - Khutauna, District-
Madhubani.
53. Ram Pukar Mandal (PDDNo. 075201) son of Sewa Lal Mandal Resident of
Village- Bagha, PO-Bagha Kusmar, Police Station- Khutauna, District-
Madhubani.
54. Sudhir Kumar (PDD No.273706) son of Jagdish Bhindwar Resident of
Village-Kamalpur. Po- Hudra, Police Station- Khutauna, District- Madhubani.
55. Umesh Prasad Yadav (PDD No.273328) son of Ram Sundar Yadav Resident
of Village-Kamalpur. Po- Hudra, Police Station- Khutauna, District-
Madhubani.
56. Shyam Kumar Paswan (PDDNo. 249635) son of Satya Deo Paswan Resident
of Village- Burha, PO-Madhopur, Police station- Laukaha, District-
Madhubani.
57. Rajan Kumar Mandal (PDD No. 048462) son of Deo Narayan Mandal
Resident of Village- Deep (West), PO-Deep POlice station- Lakhnaur,
District- Madhubani.
58. Dev Narayan Yadav (PDD No. 002709) son of late Siyaram Yadav Resident
of Village- Baldhadrapur, PO- JHanJHarpur (RS), Police Station- Lakhnaur,
District- Madhubani .
59. Bindeshwar Kumar Bimal (PDD No. 035049) son of Ram Lakhan Mahto
Resident of Village- Katmakhor, Po-Harbhanga, Police Lakhnaur, District-
Madhubani.
60. Baidyanath Paswan (PDD No. 0618630) son of late Amar Paswan Resident of
Village- Baldhadrapur, PO- JhanJharpur (RS), Police Station- Lakhnaur,
District- Madhubani.
61. Lalit Kumar (PDD No. 120966) son of Vishnudev Thakur Resident of
Village- koriya Patty, PO- Rupauli, Police Station- Lakhnaur, District-
Madhubani.
62. Suresh Kumar (PDD No. 145380) Son of Vishnudev Thakur Resident of
Village- koriya Patty, PO- Rupauli, Police Station- Lakhnaur, District-
Madhubani.
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63. Natwar Thakur (PDD NO. 161265) son of Debu Thakur Resident of Village
& Po- Kaithiniya, Police Station - Lakhnaur, District- Madhubani .
64. Satan Kumar Jha (PDD No. 156418) Son of Madhu Kant Jha Resident of
Village- & PO-Kachhua, Police Station- Lakhnaur, District- Madhubani.
65. Satish Cnandra Mishra (PDD No. 047100) son of Krishna Chandra Mishra
Resident of Village- & PO-Kachhua, Police Station- Lakhnaur, District-
Madhubani.
66. Alok Kumar Mishra (PDD No. 114553) son of Rajendra Mishra Resident of
Village & Po- Kaithiniya, Police Station - Lakhnaur, District- Madhubani.
67. Rajeev Kumar Chaudhary (PDD No. 132599) son of Ras Dhari Chaudhary
Resident of Village- Bishnupatti, PO-Sonre, Police Station- Lakhnaur, District
Madhubani.
68. Pramod Kumar Thakur (PDD No 134291) son of Raj Kumar Thakur Resident
of Village- Purani Pokhar, PO-Jhanjharpur (RS), Police Station- Lakhnaur,
District Madhubani .
69. Baijoo Shankar Prasad (PDD No. 180105) son of Ramdeo Prasad Resident of
Village-Pure, PO-Ramchandra, Police Station- Lakhnaur, District -
Madhubani.
70. Dilip Kumar Ray (PDD No. 008039) son of Baidyanath Ray Resident of
Village- & PO-Kachhua, Police Station- Lakhnaur, District- Madhubani.
71. Prabhu Narayan (PDD No. 069252) son of Dev Narayan Resident of Village-
Mahadev Chouri, PO-Rupouli, Police Station- Lakhanur, District Madhubani.
72. Arvind Kumar Thakur (PDD No. 161101) son of Bal Mukund Thakur
Resident of Village- Ankushi, PO & Police Station - Lakhnaur, District -
Madhubani.
73. Satish Kumar (PDD No. 094122) son of Umesh Prasad Resident of Village &
PO Daiyakharwar, Police Station- Lakhnaur, District- Madhubani.
74. Ajit Kashyap (PDD NO.004441) son of Ashok Kumar Mishra Resident of
Village & PO- Bela, Police Station-Lakhnaur, District-Madhubani.
75. Dipesh Kumar Singh (PDD No.199184) son of Rameshwar Singh Resident of
Village- Parmesra, PO-Rupauli, Police Station - Lakhnaur, District-
Madhubani.
76. Rajesh Paswan (PDD No 117965) son of Hari Paswan Resident of Village-
Balbhadrapur, PO-Jhanjharpur (RS), Police Station -Lakhnaur, District-
Madhubani.
77. Ajay Kumar Singh (PDD No 281665) son of Laxman Prasad Singh Resident
of Village-Pathrahi Tola, PO-Jhanjharpur (RS), Poice Station- Lakhnaur,
District Madhubani.
78. Dukhan Sahu (PDD No. 160603) son of Ramchandra Sahu Resident of
Village & PO-Berma, Police Station- Lakhnaur, District- Madhubani .
79. Sulekha Kumari (PDD No. 009128) wife of Dukhan Sahu Resident of Village
& PO-Berma, Police Station- Lakhnaur, District- Madhubani.
80. Punam Kumari (PDD No. 260535) daughter of Ram Lakhan Mahto resident
of Village-Bakhroli, PO-Berma, Police Station- Lakhnaur, District -
Madhubani.
81. Amit Kumar Ram (PDD No. 273544) son of Shiv Lal Ram Resident of
Village & PO-Berma, Police Station- Lakhnaur, District- Madhubani.
82. Pankaj Kumar (PDD No. 123734) son of Jagdev Mahto Resident of Village-
Gunakarpur, PO-Daiyakharwa, Police Station - Lakhnaur, District -
Madhubani.
83. Punit Kumar Das (PDD No.073294) son of Ram Dev Lal Das resident of
Village & PO-Laupha, Police Starion-Lakhnaur, District- Madhubani.
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84. Bimal Kumar Singh (PDD No.148683) son of Ram Bilash Singh Resident of
Village-Gunakarpur, PO-Daiyakharwar, Police Station- Lakhnaur, District-
Madhubani.
85. Sunil Kumar Jha (PDD No.221450) son of Harish Chandra Jha Resident of
Village & PO Bath, Police Station- Madhepur, District- Madhubani.
86. Pradip Kumar Ray (PDD No.211681) son of Sitaram Ray Resident of Village-
PO & Police Station-Madhepur, District-Madhubani.
87. Harkhu Kumar Jha (PDD No.030398) son of Surya Mohan Jha Resident of
Village- Khajuri, PO-Daldal, Police Station- Behta, District- Madhubani.
88. Sat Narayan Kumar Mahto (PDD No.006917) son of Ram Khelaban Mahto
Resident of Village & PO-Hawada, Police Station- Madhepur, District-
Madhubani.
89. Md. Imran (PDD No.001117) son of Md. Murtuza Hussain Resident of
Village- Nawada, PO & Police Station- Madhepur, District- Madhubani.
90. Kum Kum Kumari (PDD No.253142) Daughter of Kripa Nand Jha Resident
of Village & PO-Bath, Police Station-Madhepur, District- Madhubani.
91. Manoj Kumar Mahto (PDD NO. 026135) son of Shyam Sundar Mahto
Resident of Village- Malpatol, PO-Fatki, Police Station Madhepur, District-
Madhubani.
92. Rajesh Kumar Ram (PDD NO. 156107) son of Bindeshwar Ram Resident of
Village & PO-Rahua Sangram, Police Station-Bheja, District- Madhubani .
93. Guddu Kumar Ram (PDD NO. 159725) son of Jeebachh ram Resident of
Village & PO-Rahua Sangram, Police Station-Bheja, District- Madhubani.
94. Raj Kumar Jha (PDD NO. 263799) son of Ram Vilas Jha Resident of Village-
PO & Police Station- Madhepur, District- Madhubani.
95. Manoj Kumar Sah (PDD No. 050287) son of Gauri Sah Resident of Village,
PO & Police Station-Madhepur, District- Madhubani.
96. Suman Saurabh (PDD No. 012810) son of Rajendra Mahto Resident of
Village- & PO-Pachahi, Police Station- Madhepur, District - Madhubani.
97. Ghanshyam Prasad Singh (PDD No. 295363) Son of Anirudh Prasad Singh
Resident of Village- & PO-Pachahi, Police Station- Madhepur, District -
Madhubani.
98. Chandan Kumar Singh (PDD No. 270427) son of Shivshankar Prasad Singh
Resident of Village- Kharik, PO-Rahua Sangram, Police Station-Madhepur,
District Madhubani.
99. Manoj Kumar Thakur (PDD No. 081168) son of Dunilal Thakur Resident of
Village- Nawada, PO & Police Station- Madhepur, District- Madhubani.
100. Mohan Kumar Thakur (PDD No. 216256) son of Dunilal Thakur
Resident of Village- Nawada, PO & Police Station- Madhepur, District-
Madhubani.
101. Bhagwan Kumar Mandal (PDD No. 123866) son of Ram Prasad
Mandal Resident of Village- Laximpur, PO & Police Station-Madhepur,
District-Madhubani.
102. Vijay Kumar (PDD No. 294225) son of Krishna Dev Singh Resident
of Village & PO-Ramchandra, Police Station- Madhepur, District-Madhubani.
103. Sunand Kumar Jha (PDD No. 215791) son of Meghanand Jha
Resident of Village & PO-Bhakhakain, Police Station-Madhepur, District-
Madhubani .
104. Sanjit Kumar (PDD No. 130630) son of Anand Prasad Resident of
Village & PO-Ramchandra, Police Station- Madhepur, District-Madhubani.
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105. Naresh Kumar Singh (PDD No. 144534) son of Ramchandra Singh
Resident of Village- & PO-Pachahi, Police Station- Madhepur, District -
Madhubani.
106. Sanjeev Kumar Yadav (PDD No. 169944) son of Khelawan Yadav
Resident of Village- Sripur, PO-Kalikapur, Police Station- Madhepur, District-
Madhubani.
107. Ashish Kumar (PDD No. 229963) son of Jamoon Mandal Resident of
Village, PO & Police Station-Madhepur, District- Madhubani.
108. Ramchandra Sahu (PDD No. 000628) son of Dukhi Sahu Resident of
Village & PO-Rahua Sangram, Police Station-Bheja, District- Madhubani.
109. Dinesh Kumar Prasad (PDD No. 010312) son of Yogendra Mahto
Resident of Village- Khajura, PO-Banki, Police Station-Madhepura, District-
Madhubani.
110. Mahesh Kumar Prasad (PDD No. 001173) son of Yogendra Mahto
Resident of Village- Khajura, PO-Banki, Police Station-Madhepura, District-
Madhubani.
111.Manoj Kumar (PDD No. 221554) son of Deenbandhu resident of Village &
PO- Bhagta, Police Station-Bheja, District- Madhubani .
112. Md. Sohel Ahmad (PDD No. 200149) son of Abdul Gaffer Resident
of Village, PO & Police Station-Madhepur, District- Madhubani.
113. Shiv Narayan Kumar (PDD No. 083489) son of Suresh Sunar Raut
Resident of Village- Malpatol, Fatki, PO & Police Station Madhepur, District-
Madhubani.
114. Md. Jahir Akhtar (PDD No. 086770) son of Md. Nasim Akhtar
Resident of Village- & PO-Pachahi, Police Station- Madhepur, District -
Madhubani.
115. Sushil Kumar Roy (PDD No. 080429) son of Shiv Shankar Roy
Resident of Village- Karhara, PO-Chunni, Police Station- Bheja, District-
Madhubani.
116. Indra Kumar Roy (PDD No. 316614) son of Shiv Shankar Roy
Resident of Village- Karhara, PO-Chunni, Police Station- Bheja, District-
Madhubani.
117. Santosh Kumar Mahto (PDD No. 052901) son of Dukhan Mahto
resident of Mohalla- Kadirabad, Sabji Mandi Naka-2, PO-Lalbagh, Police
Station- LNMU, District- Darbhanga.
118. Pramod Kumar Safi (PDD No. 212477) son of Mahendra Safi
resident of Village-Khajura, PO-Banki, POlice Station-Madhepur, District-
Madhubani.
119. Jay Prakash (PDD No. 233368) son of Surya Narayan Ray Resident
of Village- Khapura, PO-Banki, POlice Station-Madhepur, District-
Madhubani.
120. Gopal Prasad Nirala (PDD No. 189182) son of Late Ram Datt Prasad
Nirala Resident of Village & PO-Sundar Virajit, Police Station-Madhepur,
District- Madhubani.
121. Sunil Kumar Poddar (PDD No. 232004) son of Baidyanath Poddar
resident of Village, PO & Police Station-Bheja, District-Madhubani.
122. Md. Zubair Alam (PDD No. 154938) son of Md. Israil resident of
Village & PO-Bhakharain, Police Station-Madhepur, District- Madhubani.
123. Suman Pratihast (PDD No. 256921) son of Tej Narayan Pratihast
Resident of Village & PO-Banki , Police Station-Madhepur, District-
Madhubani
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124. Sunil Kumar (PDD No. 294631) son of Sri Triveni Roy resident of
Village-Jitwariya, Block- Kalyanpur, P.S.- Kalyanpur P.O.-Jitwariya, District-
Samastipur.
125. Mukesh Kumar (PDD No. 163889) son of Sri Shiv Kumar Ram
Resident of Village- Somnaha Gudam, Block- Kalyanpur P.S.-Kalyanpur,
P.O.-Somnaha Mirzanagar, District- Samastipur.
126. Rakesh Kumar (PDD No. 221930) son of Sri Upendra Roy Resident
of Village & P.O.- Malinagar, Block- Kalyanpur, P.S.-Kalyanpur, District-
Samastipur.
127. Bhola Kumar (PDD No.100785) Son of Sri Kishore Choudhary
Resident of Village- Rameswar Jute Mills Muktapur, Block - Kalyanpur, P.S.-
Kalyanpur, P.O. Navrang, District-Samastipur.
128. Deepak Kumar (PDD No.138889) Son of Sri Chandra Bhushan Jha
Resident of Village- Pratappur, Block & P.S.-Kalyanpur, District-Samastipur.
129. Dheeraj Kumar (PDD No.130646) Son of Sri Ramashish Paswan
Resident of Village- Musepur, Block & P.S.-Kalyanpur, District-Samastipur.
130. Anjana Kumari (PDD No.025868) Wife of Sri Nitesh Kumar
Resident of Village- Koyalkund, PO-Hayaghat,Block & P.S.-Kalyanpur,
District-Samastipur.
131. Nitesh Kumar (PDD No.025666) Son of Late Thakur Prasad Singh
Resident of Village- Koyalkund, Block & P.S.-Kalyanpur, District-
Samastipur.
132. Praveen Kumar (PDD No.095195) Son of Sri Balram Prasad Roy
Resident of Village- Tira, P.O.-Tira Jatmalpur, Block & P.S.-Kalyanpur,
District-Samastipur.
133. Deepa Kumari (PDD No.248416) Daughter of Sri Suresh Prasad
Resident of Village- Rrampur, PO-Gopalpur, Block & P.S.-Kalyanpur,
District-Samastipur.
134. Manoj Roy (PDD No.05452) Son of Sri Mishri Lal Roy Resident of
Village- Somnaha Math, Block & P.S.-Kalyanpur, District-Samastipur.
135. Ranjan Kumar (PDD No.258565) Son of Sri Suresh Thakur Resident
of Village- Gorai, P.O.-Balha Block & P.S.-Kalyanpur, District-Samastipur.
136. Raj Mohan Paswan (PDD No.189290) Son of Rit Lal Paswan
Resident of Village- Baghla, P.O.-Sormar Baghla, Block- Kalyanpur,
District-Samastipur.
137. Prabhat Kumar (PDD No.054549) Son of Sri ram Ekbal Sahani
Resident of Village- Rasalpur Baghla, P.O.-Sormar Baghla, Block-
Kalyanpur, District-Samastipur.
138. Amit Ranjan (PDD No.111568) Son of Sri Baidyanath Jha Resident
of Village- Bhagirathpur, P.O.-Jitwaria, Block- Kalyanpur, District-
Samastipur.
139. Ajit Kumar Paswan (PDD No.042577) son of Sri Shatrughan Paswan
Resident of Village- Chandrapur, P.O.-Maktapur, Block-Kalyanpur, District-
Samastipur.
140. Avinash Prasad (PDD No.043686) Son of Sri Nawal Kumar Singh
Resident of Village- Kushiyari , P.O.-Karua, Block- Kalyanpur, District-
Samastipur.
141. Suresh Kumar Ram (PDD No.040097) Son of Sri Ramashish Ram
Resident of Village- Mali Nagar Bargama, P.O.-Mali Nagar, Block-
Kalyanpur, District-Samastipur.
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142. Santosh Kumar (PDD No.046986) Son of Sri Shyam Sundar Gupta
Resident of Village- Kalyanpur, P.O.-& Block- Kalyanpur, District-
Samastipur.
143. Brijendra Kumar (PDD No.047306) Son of Sri Shyam Sundar Gupta
Resident of Village- Kalyanpur, Block & P.O.- Kalyanpur, District-
Samastipur.
144. Ajay Kumar Sahni (PDD No.049813) Son of Sri Laxshman Sahni
Resident of Village & P.O.-Saidpur, Block- Kalyanpur, District-Samastipur.
145. Jagdev Paswan (PDD No.054508) Son of Bhaglu Paswan Resident of
Village- Baghala, P.O.- Sormar Baghala, Block- Kalyanpur, District-
Samastipur.
146. Ramesh Paswan (PDD No.054516) Son of Sri Bhaglu Paswan
Resident of Village- Baghala, P.O.- Sormar Baghala, Block- Kalyanpur,
District-Samastipur.
147. Bhaskar Kumar (PDD No.006362) Son of Sri Ram Binod Thakur
Resident of Village- Rajpa, P.O.-Tira Jamalpur, Block- Kalyanpur, District-
Samastipur.
148. Rajeev Kumar Das (PDD No.297264) Son of Sri Mantun Das
Resident of Village- Manikauli, P.O.-Tira Jatmalpur, Block- Kalyanpur,
District-Samastipur.
149. Arjun Sharma (PDD No.249659) Son of Sri Dileep Sharma Resident
of Village- Manikauli, P.O.-Tira Jatmalpur, Block- Kalyanpur, District-
Samastipur.
150. Md. Sanaullah (PDD No. 012427) Son of Md. Samiuddin Saheb
Sahed Resident of Village- Purushottampur, P.O.- Janardanpur, Block-
Kalyanpur, District-Samastipur.
151. Ashok Kumar (PDD No. 007284) Son of Sri Hare Krishna Sah
Resident of Village- Baluaha, P.O.- Goversitna, Block- Kalyanpur, District-
Samastipur.
152. Rajeev Kumar Choudhary (PDD No. 076852) Son of Sri Ram Kumar
Choudhary Resident of Village- Chandauli, P.O.- Nikaspur, Block- Morwa,
District-Samastipur.
153. Asharfi Roy (PDD No. 246070) Son of Sri Sanjeev Roy Resident of
Village- Amritpur, P.O.- Songar , Block- Morwa, District-Samastipur.
154. Sonu Prasad Yadav (PDD No. 089176) Son of Sri Hari Chandra Ray
Resident of Village- Amritpur, P.O.- Nisfi Nikaspur, Block- Morwa,
District-Samastipur.
155. Avinash Kumar Choudhary (PDD No. 045824) Son of Sri Sunil
Choudhary Resident of Village- Chandauli, P.O.- Nikaspur, Block- Morwa,
District-Samastipur.
156. Randhir Kumar Jha (PDD No. 294429) Son of Sri Bhola Jha
Resident of Village- Morwai Uttri, Block- Morwa, District-Samastipur.
157. Sumesh Kumar Jha (PDD No. 224593) Son of Sri Ram Swarath Jha
Resident of Village- Laruwa, P.O.- Laruwa, Block- Morwa, District-
Samastipur.
158. Kamlesh Kumar Poddar (PDD No. 191972) Son of Sri Raj Kumar
Poddar Resident of Village- Bikrampur, P.O.- Sarangpur, Block- Morwa,
District-Samastipur.
159. Amarjeet Kumar (PDD No. 192238) Son of Munshee Lal Ray Sah
Resident of Village- Bikrampur, P.O.- Sarangpur, Block- Morwa, District-
Samastipur.
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160. Manjay Ram (PDD No. 236642) Son of Umesh Ram Resident of
Village- Kauwa, P.O.- Jorpura, Block- Morwa, District-Samastipur.
161. Sudhakar Ram (PDD No. 094665) Son of Mishri Ram Resident of
Village- Morwa, P.O.- Sarangpur, Block- Morwa, District-Samastipur.
162. Ranjan Kumar (PDD No. 059330) Son of Sri Sone Lal Rajak
Resident of Village- Indrawara, P.O.- Indrawara, Block- Morwa, District-
Samastipur.
163. Sumant Ram (PDD No. 007080) Son of Sri Gango Ram Resident of
Village- Bikrampur, P.O.- Sarangpur, Block- Morwa, District-Samastipur.
164. Manish Kumar Choudhary (PDD No. 119535) Son of Sri Ramesh
Choudhary Resident of Village- Chandauli, P.O.- Nikaspur, Block- Morwa,
District-Samastipur.
165. Kundan Kumar Choudhary (PDD No. 193417) Son of Sri Krishna
Mohan Choudhary Resident of Village- Chandauli, P.O.- Nikaspur, Block-
Morwa, District-Samastipur.
166. Shyam Kumar Roy (PDD No. 047890) Son of Sri Harihar Roy
Resident of Village- Banbira, P.O.- Halai, Block- Morwa, District-
Samastipur.
167. Tara Mallick (PDD No. 005945) Son of Sri Chhote Lal Mallick
Resident of Village- Kumaiya, P.O.- Kumaiya, Block- Morwa, District-
Samastipur.
168. Amresh Kumar Sinha (PDD No. 107003) Son of Sri Vijay Kumar
Ambastha Resident of Village- Kumaiya, P.O.- Kumaiya, Block- Morwa,
District-Samastipur.
169. Manish Kumar (PDD No. 030898) Son of Rajni Kant Choudhary
Resident of Village- Mathurapur, P.O.- Asinchak, Block & P.S.-
Dalsinghsarai, District-Samastipur.
170. Murari Kumar Singh (PDD No. 216233) Son of Ajeet Prasad Singh
Resident of Village & P.O.- Darga, Block & P.S.- Dalsinghsarai, District-
Samastipur.
171. Ajeet Kumar Mahto (PDD No. 001400) Son of Mino Mahto Resident
of Village Shambhua, P.O., Block & P.S.- Dalsinghsarai, District-
Samastipur.
172. Jaganu Mahto (PDD No. 080685) Son of Hare Krishna Mahto
Resident of Village- Khajautta, P.O.- Ghatho, Block & P.S.- Dalsinghsarai,
District-Samastipur.
173. Bhola Das (PDD No. 142199) Son of Kusheshwar Das Resident of
Village & P.O.- Rampur Jalalpur, Block & P.S.- Dalsinghsarai, District-
Samastipur.
174. Gopal Prasad Nagwansi (PDD No. 303138) Son of Late Harihar
Bhagat Resident of Village, P.O. Block & P.S.- Dalsinghsarai, District-
Samastipur.
175. Lalita Jha (PDD No. 069720) daughter of Bali Chandra Jha Resident
of Village & P.O.- Bambaiya Harlal, Block & P.S.- Dalsinghsarai, District-
Samastipur.
176. Santosh Kumar Sharma (PDD No. 030273) Son of Baidyanath
Sharma Resident of Village- Nagargram Tole-Tara, P.O.-Madhaipur, Block
& P.S.- Dalsinghsarai, District-Samastipur.
177. Sanjeev Kumar Sharma (PDD No. 063808) son of Shailendra Sharma
Resident of Village & P.O.- Madhaipur, Block & P.S.- Dalsinghsarai,
District-Samastipur.
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178. Mukesh Kumar (PDD No. 263853) son of Ramswarth Mahto
Resident of Village & P.O.- Ghatho, Block & P.S.- Dalsinghsarai, District-
Samastipur.
179. Punam Kumari (PDD No. 054513) Wife of Ajay Kumar Resident of
Village- Salkhanni, P.O.- Mokhtiyarpur, Block & P.S.- Dalsinghsarai,
District-Samastipur.
180. Ashok Kumar (PDD No. 054506) Resident of Village- Salkhanni,
P.O.- Mokhtiyarpur, Block & P.S.- Dalsinghsarai, District-Samastipur.
181. Md. Moenul Haque Ansari (PDD No. 004596) son of Md. Alimuddin
Ansari Resident of Village- Pandh, P.O.- Chakbahauddin, Block & P.S.-
Dalsinghsarai, District-Samastipur.
182. Vijay Kumar Mahto (PDD No. 005960) son of Dhanichan Mahto
Resident of Village- Pranpura, P.O.- Soira, Block & P.S.- Dalsinghsarai,
District-Samastipur.
183. Rajesh Paswan (PDD No. 158901) son of Sonelal Paswan Resident of
Village- Loknathpur Ganj (Ward No.2), P.O,- Block & P.S.- Dalsinghsarai,
District-Samastipur.
184. Manoj Kumar Sharma (PDD No. 087076) son of Deo Narayan
Sharma Resident of Village & P.O.- Kamrawn, Block & P.S.-
Dalsinghsarai, District-Samastipur.
185. Satish Kumar (PDD No. 115979) son of Ram Naresh Ray Resident of
Village- Harisankarpur, P.O.- Asinchack, Block & P.S.- Dalsinghsarai,
District-Samastipur.
186. Sangam Kumari (PDD No. 115808) Daughter of Sanjeet Kumar
Resident of Village- Harisankarpur, P.O.- Asinchack, Block & P.S.-
Dalsinghsarai, District-Samastipur.
187. Rajesh Prasad (PDD No. 153679) son of Asharfi Bhagat Resident of
Village & P.O.- Rampur-Jalalpur, Block & P.S.- Dalsinghsarai, District-
Samastipur.
188. Md. Hamid Raza (PDD No. 087010) son of Md. Sayeed Resident of
Village & P.O.-Kamrawn , Block & P.S.- Dalsinghsarai, District-
Samastipur.
189. Manoj Kuamr (PDD No. 130550) son of Nathuni Das Resident of
Village & P.O.- Kamrawan, Block & P.S.- Dalsinghsarai, District-
Samastipur.
190. Shiv Shankar Kumar (PDD No. 060566) son of Upendra Sharma
Resident of Village & P.O.- Madhaipur, Block & P.S.- Dalsinghsarai,
District-Samastipur.
191. Kundan Kumar (PDD No. 034859) son of Ganga Narayan Jha
Resident of Village- Loknathpur, PO, Block & P.S.- Dalsinghsarai, District-
Samastipur.
192. Md. Rizwan (PDD No. 123177) son of Md. Rafique Resident of
Village- Sardarganj, P.O.- Chak Nawada, Block & P.S.- Dalsinghsarai,
District-Samastipur.
193. Md. Shahid Parwez (PDD No. 086964) son of Md. Sayeed Resident
of Village & P.O.- Kamrawn, Block & P.S.- Dalsinghsarai, District-
Samastipur.
194. Abhay Kumar Sah (PDD No. 052920) son of Mahesh Prasad Sah
Resident of Village & P.O.- Bangraha, Block & P.S.- Dalsinghsarai,
District-Samastipur.
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195. Pramod Das (PDD No. 082008) son of Channu Das Resident of
Village- Kewta (Kagpur), P.O.- Kewta, Block & P.S.- Dalsinghsarai,
District-Samastipur.
196. Maharana Ranjit Singh (PDD No. 131466) son of Late Nageshwar
Singh Resident of Village- Malpur, PO, Block & P.S.- Dalsinghsarai,
District-Samastipur.
197. Akhilesh Paswan (PDD No. 023597) son of Dinesh Paswan Resident
of Village- Pandh, P.O.- Chakbahauddin, Block & P.S.- Dalsinghsarai,
District-Samastipur.
198. Ravindra Kumar Paswan (PDD No. 145121) son of Parmeshwar
Paswan Resident of Village- Loknathpur Ganj, PO, Block & P.S.-
Dalsinghsarai, District-Samastipur.
199. Rani Kumari (PDD No. 210096) daughter of Makeshwar Prasad
Resident of Village-Jayajpathi, P.O. Block & P.S.- Dalsinghsarai, District-
Samastipur.
200. Dharmendra Kumar Thakur (PDD No. 138108) son of Parmanand
Tharkur Resident of Village- Anjaul Deh, PO, Block & P.S.- Dalsinghsarai,
District-Samastipur.
201. Md. Niyaz (PDD No. 232567) son of Md. Saiful Hak Resident of
Village- Salkhinni, P.O.- Mokhtiyarpur, Block & P.S.- Dalsinghsarai,
District-Samastipur.
202. Mohan Kumar (PDD No. 036566) son of Shivji Roy Resident of
Village & P.O.- Madhaipur, Block & P.S.- Dalsinghsarai, District-
Samastipur.
203. Baidyanath Paswan (PDD No. 061686) son of Late Musay Paswan
Resident of Village- Bhagwanpur, PO, Block & P.S.- Dalsinghsarai,
District-Samastipur.
204. Ajay Kumar (PDD No. 252587) son of Vipat Mahto Resident of
Village- Salkhanni, P.O.- Mokhtiyarpur, Block & P.S.- Dalsinghsarai,
District-Samastipur.
205. Vinod Kumar (PDD No. 238154) son of Ram Sewak Ray Resident
of Village & P.O.- Keota, Block & P.S.- Dalsinghsarai, District-Samastipur.
206. Pankaj Kumar (PDD No. 019370) son of Mangal Prasad Resident of
Village- Loknathpur, PO, Block & P.S.- Dalsinghsarai, District-
Samastipur.
207. Surendra Kumar Singh (PDD No. 296263) son of Anand Lal Singh
Resident of Village- Malpur, PO, Block & P.S.- Dalsinghsarai, District-
Samastipur.
208. Ram Kumar Choudhary (PDD No. 162113) son of Rajendra
Choudhary Resident of Village & P.O.- Dhepura, Block & P.S.-
Dalsinghsarai, District-Samastipur.
209. Sanker Kumar Mahto (PDD No. 229012) son of Ram Swarth Mahto
Resident of Village & P.O.- Kamraw, Block & P.S.- Dalsinghsarai, District-
Samastipur.
210. Nitu Kumari (PDD No. 255549) daughter of Subodh Kumar
Resident of Village- Bulakpur, P.O.- Kamrown, Block & P.S.-
Dalsinghsarai, District-Samastipur.
211. Subodh Kumar (PDD No. 255919) son of Ram Kishore Prasad
Resident of Village- Bulakipur, P.O.- Mokhtiyarpur, Block & P.S.-
Dalsinghsarai, District-Samastipur.
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212. Deepak Kumar Thakur (PDD No. 210327) son of Raj Kumar Thakur
Resident of Village- Shahpur Pagra, P.O.- Pagra, Block & P.S.-
Dalsinghsarai, District-Samastipur.
213. Vinay Kumar (PDD No. 070188) son of Arun Ray Resident of Village
+ P.O.- Bambaiya Harial, Block & P.S.- Dalsinghsarai, District-Samastipur.
214. Md. Asghar Khan (PDD No. 290372) son of Md. Mahbul Khan
Resident of Village & P.O.- Kamrawn, Block & P.S.- Dalsinghsarai,
District-Samastipur.
215. Ram Udgar Pandit (PDD No. 307893) son of late Jai Kishun Pandit
Resident of Village- Loknathpur, PO, Block & P.S.- Dalsinghsarai, District-
Samastipur.
216. Neelam Kumari (PDD No. 208246) daughter of Amitabh Kumar
Resident of Village- Pandh West Tola, P.O.- Chakbhadun, Block & P.S.-
Dalsinghsarai, District-Samastipur.
217. Arvind Prasad (PDD No. 161495) son of Ganpati Prasad Resident of
Village- Salkhanni, P.O.- Mokhtiyarpur, Block & P.S.- Dalsinghsarai,
District-Samastipur.
218. Mithilesh Kumar (PDD No. 214738) son of Ram Lakhan Mahto
Resident of Village- Bulakipur, P.O.- Kamrawn, Block & P.S.-
Dalsinghsarai, District-Samastipur.
219. Sadanand Paswan (PDD No. 157731) son of Gurudeo Paswan
Resident of Village- Loknathpur Ganj, PO, Block & P.S.- Dalsinghsarai,
District-Samastipur.
220. Raj Kumar Mahto (PDD No. 266862) son of late Radhe Mahto
Resident of Village- Pandh (Purwi Tola), P.O.- Chakbahauddin, Block &
P.S.- Dalsinghsarai, District-Samastipur.
221. Chandeshwar Sah (PDD No. 025645) son of Jawahar Lal Sah
Resident of Village- Raghuwarpur, P.O.- Chakhabib, Block & P.S.-
Dalsinghsarai, District-Samastipur.
222. Avinash Kumar (PDD No. 083629) son of Baldeo Thakur Resident of
Village- Babupur Salkhanni, P.O.- Mokhtiyarpur, Block & P.S.-
Dalsinghsarai, District-Samastipur.
223. Md. Kunddush (PDD No. 006316) son of Md. Abbas Resident of
Village + P.O.- Rampur Jalalpur, Block & P.S.- Dalsinghsarai, District-
Samastipur.
224. Babalu Kumar (PDD No. 062332) son of Ganesh Prasad Sah Resident
of Village- Bhagwanpur Chak Sekhu (Ward No.6), PO, Block & P.S.-
Dalsinghsarai, District-Samastipur.
225. Arjun Paswan (PDD No. 052883) son of Sunder Paswan Resident of
Village & P.O.- Kewta, Block & P.S.- Dalsinghsarai, District-Samastipur.
226. Ajay Kumar Ram (PDD No. 256562) son of Ramchandra Ram
Resident of Village- Chack Shekhu, PO, Block & P.S.- Dalsinghsarai,
District-Samastipur.
227. Sunil Kumar (PDD No. 068894) son of Mangal Prasad Resident of
Village- Loknathpur Ganj, PO, Block & P.S.- Dalsinghsarai, District-
Samastipur.
228. Md. Ejaz (PDD No. 260963) son of Md. Jaseem Resident of Village-
Ghat Nawada, PO, Block & P.S.- Dalsinghsarai, District-Samastipur.
229. Jagdish Ram (PDD No. 229718) son of Yogendra Ram Resident of
Village & P.O.- Pagra, Block & P.S.- Dalsinghsarai, District-Samastipur.
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230. Md. Nazim Ansari (PDD No. 115577) son of Abdul Jabbar Ansari
Resident of Village- Mahnaiya, P.O.- Kamrawn, Block & P.S.-
Dalsinghsarai, District-Samastipur.
231. Nitu Kumar (PDD No. 02643) daughter of Bharat Choudhary
Resident of Village & P.O.- Dhepura, Block & P.S.- Dalsinghsarai, District-
Samastipur.
232. Govind Kumar (PDD No. 117791) son of Manohar Mahto Resident
of Village & P.O.- Chak Nawada, Block & P.S.- Dalsinghsarai, District-
Samastipur.
233. Sunil Kumar (PDD No. 131474) son of Manohar Mahto Resident of
Village & P.O.- Chak Nawada, Block & P.S.- Dalsinghsarai, District-
Samastipur.
234. Shiv Kumar (PDD No. 206380) son of Sukhdev Prasad Resident of
Village- Gospur Road, PO, Block & P.S.- Dalsinghsarai, District-
Samastipur.
235. Md. Intakhab Alam (PDD No. 184619) son of Md. Rustam Resident
of Village- Kamrawn Takia, P.O.- Kamrawn, Block & P.S.- Dalsinghsarai,
District-Samastipur.
236. Arimardan Kumar Jha (PDD No. 282463) son of Brajkishor Jha
Resident of Village- Shahpur, P.O.- Pagra, Block & P.S.- Dalsinghsarai,
District-Samastipur.
237. Ram Punit Mahto (PDD No. 249762) son of Ram Surath Mahto
Resident of Village & P.O.- Kamrawn, Block & P.S.- Dalsinghsarai,
District-Samastipur.
238. Ram Vinod Paswan (PDD No. 271585) son of Ramasray Paswan
Resident of Village & P.O.- Basathiya, Block & P.S.- Dalsinghsarai,
District-Samastipur.
239. Gaya Ray (PDD No. 035028) son of Dev Narayan Ray Resident of
Village & P.O.- Rampur Jalalpur, Block & P.S.- Dalsinghsarai, District-
Samastipur.
240. Mahesh Kumar (PDD No. 220123) son of Anandi Pandit Resident of
Village- Pandh, P.O.- Chakbahauddin, Block & P.S.- Dalsinghsarai,
District-Samastipur.
241. Pankaj Kumar Sinha (PDD No. 113450) son of late Vishwanath
Prasad Sinha Resident of Village- Pranpura, P.O-Sorya, Block & P.S.-
Dalsinghsarai, District-Samastipur.
242. Pammi Kumari (PDD No. 088497) daughter of Sanjiv Kumar
Resident of Village- Sahit, PO, Block & P.S.- Vidyapati Nagar, District-
Samastipur.
243. Mukesh Kumar (PDD No. 228580) son of Virendra Thakur Resident
of Village & P.O.- Madhaipur, Block & P.S.- Dalsinghsarai, District-
Samastipur.
244. Rinku Kumari (PDD No. 303675) daughter of Umakant Roy
Resident of Village & P.O.- Dhepura, Block & P.S.- Dalsinghsarai, District-
Samastipur.
245. Umashankar Roy (PDD No. 295870) son of Ganeshi Roy Resident of
Village & P.O.- Dhepura, Block & P.S.- Dalsinghsarai, District-Samastipur.
246. Shobhakant Roy (PDD No. 305810) son of Ganeshi Roy Resident of
Village & P.O.- Dhepura, Block & P.S.- Dalsinghsarai, District-Samastipur.
247. Bhole Nath Sah (PDD No. 131457) son of Rameshwar Sah Resident
of Village- Babi Nawada, P.O.- Dhepura, Block & P.S.- Dalsinghsarai,
District-Samastipur.
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248. Deepak Kumar Gupta (PDD No. 148608) son of Ram Pukar Gupta
Resident of Village- Birsinghpur, PO, Block & P.S.- Kalyanpur, District-
Samastipur.
249. Neelmani Kumar (PDD No. 314350) son of Upendra Ram Resident
of Village- Baghala, P.O.- Sormar Baghala, Block & P.S.- Kalyanpur,
District-Samastipur.
250. Vikash Kumar (PDD No. 238012) son of Dilip Kumar Mahto
Resident of Village- Kalyanpur, PO, & Block & P.S.- Kalyanpur, District-
Samastipur.
251. Bheemraj Choudhary (PDD No. 293611) son of Ram Balak
Choudhary Resident of Village- Maniyarpur, P.O.- Muktapur, Block & P.S.-
Kalyanpur, District-Samastipur.
252. Raman Kumar (PDD No. 222292) son of Ajit Kumar Thakur Resident
of Village- Gorain, P.O.- Balha , Block & P.S.- Kalyanpur, District-
Samastipur.
253. Ashwani Kumar (PDD No. 191126) son of Jawahar Roy Resident of
Village- & P.O.-Tira Jamalpur, Block & P.S.- Kalyanpur, District-
Samastipur.
254. Rakesh Kumar Ram (PDD No. 164070) son of Shiv Kumar Ram
Resident of Village- Sonnaha Gudam, P.O.- Sonnaha Mirzanagar, Block &
P.S.- Kalyanpur, District-Samastipur.
255. Chandramani Prasad (PDD No. 126235) son of Shiv Sharan Prasad
Resident of Village & P.O.- Karua , Block & P.S.- Kalyanpur, District-
Samastipur.
256. Navin Kumar (PDD No. 004097) son of Dev Narayan Prasad
Resident of Village - Chandharpur, P.O.- Muktapur, Block & P.S.-
Kalyanpur, District-Samastipur.
257. Shambhu Pal (PDD No. 107985) son of Devendra Pal Resident of
Village & P.O.- Gopalpur, Block & P.S.- Kalyanpur, District-Samastipur.
258. Amrendra Kumar (PDD No. 080877) son of Amarnath Prasad
Resident of Village- Chandharpur, P.O.- Muktapur, Block & P.S.-
Kalyanpur, District-Samastipur.
259. Prabhat Chandra Bhushan (PDD No. 131494) son of Late Ram Balak
Sah Resident of Village- Nagargama Tara, P.O.- Madhaipur, Block & P.S.-
Dalsinghsarai, District-Samastipur.
260. Neha Kumari (PDD No. 009269) Daughter of Devendra Bhagat
Resident of Village & P.O.- Bajidpur, Block & P.S.- Vidyapati Nagar,
District-Samastipur.
261. Ram Padarath Sharma (PDD No. 049696) son of Late Ganna Prasad
Sharma Resident of Village- Balkrishnapur, P.O, Block & P.S.- Vidyapati
Nagar, District-Samastipur.
262. Ashwini Kumar Bhatta (PDD No. 098020) son of Dharm Dev Bhatta
Resident of Village & P.O.- Bajidpur, Block & P.S.- Vidyapati Nagar,
District-Samastipur.
263. Ajeet Kumar Bhatta (PDD No. 098217) son of Dharm Dev Bhatta
Resident of Village & P.O.- Bajidpur, Block & P.S.- Vidyapati Nagar,
District-Samastipur.
264. Sanjeev Kumar Singh (PDD No. 138056) son of late Udit Narayan
Singh Resident of Village- Malkalipur, P.O, Block & P.S.- Vidyapati Nagar,
District-Samastipur.
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265. Krishna Kumari (PDD No.308805) daughter of Krishna Deo Prasad,
Resident of Village- Rajachowk, PO, Block & Police Station-Vidyapati
Nagar, District-Samastipur.
266. Sima Kumari (PDD No.176783) daughter of Vishwajit Prasad
Chourasia, Resident of Village-Sahit Rajachowk, PO, Block & Police
Station-Vidyapati Nagar, District-Samastipur.
267. Govind Kumar Giri (PDD No.201706) son of Om Prakash Giri,
Resident of Village, PO, Block & Police Station-Vidyapati Nagar, District-
Samastipur.
268. Ajay Kumar Sah (PDD No.101428) son of Shankar Sah, Resident
of Village-Mow Bazar, PO, Block & Police Station-Vidyapati Nagar, District-
Samastipur.
269. Ganesh Paswan (PDD No.145239) son of Sundar Paswan, Resident
of Village-Malkalipur, Block & Police Station-Vidyapati Nagar, District-
Samastipur.
270. Amarnath Paswan (PDD No.317489) son of Ramchandra Paswan,
Resident of Village-Malkalipur, Block & Police Station-Vidyapati Nagar,
District-Samastipur.
271. Santosh Kumar (PDD No.225650) son of late Ram Prakash Ram,
Resident of Village-Sahit, PO, Block & Police Station-Vidyapati Nagar,
District-Samastipur.
272. Anil Kumar Roy (PDD No.248816) son of late Baglu Roy, Resident
of Village-Balkrishnapur Marwa, PO, Block & Police Station-Vidyapati
Nagar, District-Samastipur
273. Sudarshan Sharma (PDD No.106701) son of Ram Prit Sharma,
Resident of Village-Mow Kaji Mohalla, PO, Block & Police Station-
Vidyapati Nagar, District-Samastipur.
274. Md. Javed (PDD No.217914) son of Md. Sabir, Resident of Village-
Khanau, Tol-Bamaura, PO, Block & Police Station-Vidyapati Nagar, District-
Samastipur
275. Md. Aabed (PDD No.012014) son of Md. Sabir, Resident of
Village-Khanau, Tol-Bamaura, PO, Block & Police Station-Vidyapati Nagar,
District-Samastipur.
276. Vinay Kumar Singh (PDD No.275492) son of Bali Ram Singh
Resident of Village-Bamaura, PO-Bazeedpur, Block & Police Station-
Vidyapati Nagar, District-Samastipur.
277. Manish Kumar (PDD No.028736) son of Jay Prakash Mahto,
Resident of Village-Mirzapur, PO, Block & Police Station-Vidyapati Nagar,
District-Samastipur.
278. Sushil Kumar (PDD No.014613) son of Shital Das, Resident of
Village-Bamaura, PO-Bazidpur, Block & Police Station-Vidyapati Nagar,
District-Samastipur.
279. Md. Anwar (PDD No.215221) son of Md. Bashir, Resident of
Village-Mow Bazar, PO, Block & Police Station-Vidyapati Nagar, District-
Samastipur.
280. Santosh Kumar Sah (PDD No.076947) son of Ramdeo Sah,
Resident of Village & PO-Garh Sisai, Block & Police Station-Vidyapati
Nagar, District-Samastipur.
281. Umesh Kumar (PDD No.097106) son of Upendra Sah, Resident of
Village-Alampur, PO-Sisai, Block & Police Station-Vidyapati Nagar, District-
Samastipur.
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282. Brajesh Paswan (PDD No.314964) son of Haresh Paswan Resident
of Village & PO-Harpur Bochaha, Block & Police Station-Vidyapati Nagar,
District-Samastipur.
283. Tuntun Kumar Sharma (PDD No.053144) son of Ramraji Sharma,
Resident of Village-Garh Sisai, Block & Police Station-Vidyapati Nagar,
District-Samastipur.
284. Sujit Kumar Mishra (PDD No.022932) son of Umesh Chandra
Mishra Resident of Village- Mow Bazar, PO, Block & Police Station-
Vidyapati Nagar, District-Samastipur.
285. Rakesh Paswan (PDD No.246222) son of Umeshwar Paswan
Resident of Village & PO-Harpur Bochaha, Block & Police Station-Vidyapati
Nagar, District-Samastipur.
286. Suryadeo Kumar Chourasia (PDD No.303995) son of Ramashish
Chourasia Resident of Village-Sahit, PO, Block & Police Station-Vidyapati
Nagar, District-Samastipur.
287. Rakesh Kumar (PDD No.006957) son of Devendra Bhagat Resident
of Village & PO-Bajidpur, Block & Police Station-Vidyapati Nagar, District-
Samastipur.
288. Vijay Kumar (PDD No.226010) son of Ram Kripal Mahto Resident
of Village- Sahit, PO, Block & Police Station-Vidyapati Nagar, District-
Samastipur.
289. Shambhu Das (PDD No.203830) son of Ganga Prasad Resident of
Village-Mow Bazar, PO, Block & Police Station-Vidyapati Nagar, District-
Samastipur.
290. Mahesh Sinha (PDD No.010660) son of Ramesh Sinha Resident of
Village- Khandpar, PO, Police Station and District-Shekhpura.
291. Sunil Kumar (PDD No.296278) son of Yadunandan Mahto Resident
of Village-Kamalbigha, PO-Brindawan, Police Station-Ariyari, District-
Sheikhpura.
292. Ritesh Kumar (PDD No.316617) son of Rajendra Prasad Resident of
Village, PO & Police Station-Chewara, District-Sheikhpura.
293. Rajnish Kumar Verma (PDD No.082923) son of Rajendra Prasad
Sharma, Resident of Village, PO & Police Station-Chewara, District-
Sheikhpura.
294. Upendra Kumar (PDD No.193221) son of Kailash Prasad Yadav,
Resident of Village & PO-Gagri, Police Station & District-Sheikhpura.
295. Abhishek Kumar (PDD No.010339) son of Shailendra Kumar Sinha,
Resident of Mohalla-Khandpar, PO, Police Station & District-Sheikhpura.
296. Raj Kumar (PDD No.107010), son of Sita Choudhary, Resident of
Village-Chakdiwan, PO, Police Station & District-Sheikhpura.
297. Awdhesh Kumar (PDD No.184952) son of Ragho Yadav , Resident
of Village-Barmi, PO-Chorbar, Police Station-Ariyari, District-Sheikhpura.
298. Sanjay Kumar (PDD No.058008) son of Shital Mahto, Resident of
Village-Vidhpura, PO-Husainabad, Police Station-Ariyari, District-
Sheikhpura.
299. Kripa Kumari (PDD No.196798) daughter of Narendra Kumar,
Resident of Village & PO-Sohadi, Block & Police Station-Ariyari, District-
Sheikhpura
300. Pranav Ranjan (PDD No.035660) son of Shailendra Prasad, Resident
of Village, & Police Station-Aifani, Block-Ariyari, District-Sheikhpura.
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301. Rajesh Kumar (PDD No.078182) son of Ram Sharan Mahto,
Resident of Village-Girihinda Kachchi Road; PO, Block, Police Station &
District-Sheikhpura.
302. Murari Prasad Yadav (PDD No.104500) son of Saukhi Yadav,
Resident of Village-Dhamkaul, PO-Bhojdih, Block & Police Station-Ariyari,
District-Sheikhpura.
303. Kumar Sachin (PDD No.135957) son of Dr. K. Swayambhu,
Resident of Mohalla-Bhadauli Bazar, PO, Block, Police Station & District-
Sheikhpura.
304. Rina Kumari (PDD No.282612) daughter of Umesh Prasad, Resident
of Mohalla-Purankama, PO, Block, Police Station & District-Sheikhpura.
305. Tulsi Ram (PDD No.214492) son of late Shivnarayan Ram, Resident
of Village-Gitwarpur, PO-Mankatha, Police Station-Lakhisarai, Block-
Ghatkushumba, District-Sheikhpura.
306. Dolly Kumari (PDD No.240308) daughter of Mohit Kumar,
Resident of Village-Khandpar; PO, Police Station, Block & District-
Sheikhpura.
307. Rohit Kumar (PDD No.014463) son of Harish Chandra Prasad,
Resident of Village, PO - Bauran, Police Station-Jawalpur, Block Hora
Bauram, District-Darbhanga.
308. Sujit Kumar Thakur (PDD No.196080), son of Suraj Thakur
Resident of Village-Baheri, PO & Police Station- Baheri, District-Darbhanga.
309. Hemant Kumar (PDD No.286586) son of Chandra Narayan Yadav,
Resident of Village-Baskatti, PO & Police Station-Baheri, District-
Darbhanga.
310. Prakash Kumar (PDD No.021574) son of Bhagvat Mandal,
Resident of Village- Baheri, PO & Police Station- Baheri, District-Darbhanga.
311. Hemant Kumar (PDD No. 286586) son of Chandra Narayan Yadav
Resident of Village-Baskatti, PO & Police Station-Baheri, District-
Darbhanga.
312. Prakash Kumar (PDD No.021574) son of Bhagvat Mandal,
Resident of Village- Baheri, PO & Police Station- Baheri, District-Darbhanga.
313. Vijay Kumar Jha (PDD No.019865) son of Ram Bilash Jha, Resident
of Village- Ramauli, PO & Police Station-Baheri, District-Darbhanga.
314. Surendra Kumar Suman (PDD No.054161) son of Upendra Mandal,
Resident of Village- Baheri, PO & Police Station- Baheri, District-Darbhanga.
315. Raj Kumar Mandal (PDD No.076261) son of Bindi Mandal,
Resident of Village-Inai, PO & Police Station- Baheri, District-Darbhanga.
316. Lal Kishore (PDD No.159315) son of Mahendra Prasad Mandal,
Resident of Village-Dhanauli, PO & Police Station- Baheri, District-
Darbhanga.
317. Arbind Kumar (PDD No.305994) son of Ramgobind Mandal,
Resident of Village-Baheri, PO & Police Station- Baheri, District-Darbhanga.
318. Ajay Kumar Singh (PDD No.223326) son of Sarva Narayan Singh,
Resident of Village-Baheri, PO & Police Station- Baheri, District-Darbhanga
319. Priti Kumari (PDD No.222729) daughter of Ajay Kumar Sing,
Resident of Village- Baheri, PO & Police Station- Baheri, District-Darbhanga.
320. Sanjeev Kumar (PDD No.050269) son of Ganesh Prasad Mahto,
Resident of Village-Dhohatanarayan, PO & Police Station- Baheri, District-
Darbhanga.
321. Arun Kumar (PDD No.234856) son of Brahmdeo Mandal, Resident
of Village-Hathauri(North), PO & Police Station- Baheri, District-Darbhanga.
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322. Subhash Kumar (PDD No.070524) son of Ram Narayan Singh,
Resident of Village-Havidih, PO & Police Station- Baheri, District-
Darbhanga.
323. Aditya Narayan (PDD No.200027) son of Babu Saheb Lal Dev,
Resident of Village-Turki, PO-Mahuli, Police Station-Baheri, District-
Darbhanga.
324. Sarvesh Kumar (PDD No.125406) son of Dharm Lal Dev, Resident
of Village-Baheri, PO & Police Station- Baheri, District-Darbhanga.
325. Surendra Kumar (PDD No.151380), son of Ram Deo Mandal,
Resident of Village & PO-Dhanauli, Police Station-Baheri, District-
Darbhanga.
326. Hare Ram Yadav (PDD No.039747) son of Gouri Lal Yadav
Resident of Village- Bithauli, PO & Police Station- Baheri, District-
Darbhanga.
327. Dhirendra Kumar Singh (PDD No.261744) son of Sudarshan Singh,
Resident of Village- Baheri, PO & Police Station- Baheri, District-Darbhanga.
328. Raman Kumar Mishra (PDD No.191954) son of Suresh Chandra
Mishra, Resident of Village-Haripatti, PO & Police Station-Bahadurpur,
District-Darbhanga.
329. Narayanjee Choudhary (PDD No.036847) son of Rajendra
Choudhary, Resident of Village-Darhar, PO & Police Station-Bahadurpur,
District-Darbhanga.
330. Rakesh Kumar Mishra (PDD No.278186) son of Anand Kumar
Mishra, Resident of Village-Haripatti, PO & Police Station-Bahadurpur,
District-Darbhanga.
331. Gopal Kumar Jha (PDD No.187049) son of Pramod Kumar Jha,
Resident of Mohalla- Balbhadrapur Nawtole, PO & Police Station-
Bahadurpur, District-Darbhanga.
332. Tapeshwar Kumar (PDD No.062213) son of Gobardhan Beldar,
Resident of Village- Drahar, PO & Police Station-Bahadurpur, District-
Darbhanga.
333. Ram Kumar Singh (PDD No.208910) son of Shobha Kant Singh,
Resident of Village-Parna Nisihara, PO-Nisihara Police Station-Biraul,
District-Darbhanga.
334. Vijay Ram (PDD No.155981) son of Pitambar Ram, Resident of
Village-Kamalpur, PO & Police Station-Biraul, District-Darbhanga.
335. Manoj Kumar (PDD No.078324) son of Ugresh Prasad Singh,
Resident of Village-Arga, PO & Police Station-Biraul, District-Darbhanga.
336. Suresh Ram (PDD No.196496) son of Bachcha Ram, Resident of
Village-North Hanuman Nagar, Fakirna Ghoghsar, PO & Police Station-
Biraul, District-Darbhanga.
337. Natwar Kumar Mandal (PDD No.069245) son of Ganga Prasad
Mandal, Resident of Village-Dumri, PO & Police Station-Biraul, District-
Darbhanga.
338. Dashrath Kumar Varma (PDD No.116367) son of Rameshwar Prasad
Varma, Resident of Village-Dumri, PO & Police Station-Biraul, District-
Darbhanga.
339. Santosh Kumar Mandal (PDD No.215775) son of Mahendra
Mandal, Resident of Village-Nawtolia , PO & Police Station-Biraul, District-
Darbhanga.
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340. Indra Mohan Yadav (PDD No.282122) son of Kailash Yadav,
Resident of Village-Gamhariya, PO & Police Station-Biraul, District-
Darbhanga.
341. Ruby Kumari (PDD No.061361) daughter of Ishki Yadav, Resident
of Village-Hansi Tole Situhai, PO & Police Station-Biraul, District-
Darbhanga.
342. Rajpati Yadav (PDD No.050473) son of Shiv Shankar Yadav,
Resident of Village-Hansi Tole Situhai, PO & Police Station-Biraul, District-
Darbhanga.
343. Digvijay Kumar (PDD No.050341) son of Ram Jatan Das, Resident
of Village-Rajmani, PO & Police Station-Biraul, District-Darbhanga.
344. Tuntun Kumar (PDD No.061869) son of Bauku Yadav, Resident of
Village-Talibpur, PO & Police Station-Biraul, District-Darbhanga.
345. Sanjay Kumar (PDD No.202437) son of Narendra Mohan Yadav,
Resident of Village-Jagdishpur, PO & Police Station-Biraul, District-
Darbhanga.
346. Ratnesh Kumar (PDD No.027796) son of Yugeshwar Prasad Singh,
Resident of Village-North Biraul, PO & Police Station-Biraul, District-
Darbhanga.
347. Anil Kumar Giri (PDD No.026122) son of Kailash Giri, Resident of
Village-Babhuni, PO & Police Station-Biraul, District-Darbhanga.
348. Rajan Kumar Mishra (PDD No.123242) son of Rajesh Kumar
Mishra, Resident of Village-Biraul, PO & Police Station-Biraul, District-
Darbhanga.
349. Shyam Kumar (PDD No.001921) son of Yamuna Mandal, Resident
of Village-Usri, PO & Police Station-Biraul, District-Darbhanga.
350. Pawan Kumar (PDD No.037932) son of Mangal Singh, Resident of
Village-Araga, PO & Police Station-Biraul, District-Darbhanga.
351. Rakesh Kumar Mandal (PDD No.289762) son of Mishri Lal Mandal,
Resident of Village-Darbhanga, PO & Police Station-Darbhanga(Sadar),
District-Darbhanga.
352. Deep Narayan Yadav (PDD No.102572) son of late Mahavir Yadav,
Resident of Village-Runna, PO-Telhan, Police Station- Darbhanga Sadar,
District-Darbhanga.
353. Pramod Kumar Lal Dev (PDD No.005605) son of Kishori Lal Dev,
Resident of Village-Panta, PO-Sonki, Police Station- Darbhanga Sadar,
District-Darbhanga.
354. Dhaneshwar Sah (PDD No.214894) son of Dukh Mochan Sah,
Resident of Village-Sadar Darbhanga, PO & Police Station- Darbhanga Sadar,
District-Darbhanga.
355. Dinesh Sah (PDD No.056393) son of Dukh Mochan Sah, Resident
of Village-Sadar Darbhanga, PO & Police Station- Darbhanga Sadar, District-
Darbhanga.
356. Anil Kumar (PDD No.025984) son of Sitaram Yadav, Resident of
Village-Mahraji Tol, PO-Dhoi, Police Station- Darbhanga Sadar, District-
Darbhanga.
357. Tej Narayan Mandal (PDD No.088638) son of Ram Sevak Mandal,
Resident of Village-Pahpadhpar, PO-Sonki, Police Station- Darbhanga Sadar,
District-Darbhanga.
358. Sri Narayan Mandal (PDD No.047203) son of Ram Sevak Mandal,
Resident of Village-Pahpadhpar, PO-Sonki, Police Station- Darbhanga Sadar,
District-Darbhanga.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
100/871
359. Ajay Kumar (PDD No.158859) son of Yogendra Bhagat, Resident
of Village- Darbhanga Sadar, PO & Police Station-Sadar, District-Darbhanga.
360. Mithilesh Kumar Mahto (PDD No.001027) son of Banarsi Mahto,
Resident of Village Darbhanga Sadar, PO & Police Station- Darbhanga Sadar,
District-Darbhanga.
361. Shiv Kumar@Shiv Kumar Singh (PDD No.209424) son of Mithilesh
Prasad Singh, Resident of Village- Gaura Bauram, PO & Police Station-
Gaura Bauram, District-Darbhanga.
362. Rajesh Thakur (PDD No.209144) son of Vishnu Deo Thakur,
Resident of Village-Nisihara, PO & Police Station-Gaura Bauram, District-
Darbhanga.
363. Lalit Kumar Safi (PDD No.252621) son of Chunni Safi, Resident of
Village-Asi, PO & Police Station-Gaura Bauram, District-Darbhanga.
364. Javed Iqbal (PDD No.290728) son of Hamidur Rahman, Resident of
Village- Gaura Bauram , PO & Police Station-Gaura Bauram, District-
Darbhanga.
365. Shahnawaz Ahmad (PDD No.304196) son of Anisur Rahman,
Resident of Village-Baurm, PO & Police Station-Gaura Bauram, District-
Darbhanga.
366. Vinod Kumar (PDD No.035120) son of late Arvind Prasad Singh,
Resident of Village & PO-Tumoul, Police Station-Ghanshyampur, District-
Darbhanga.
367. Ritu Kumari (PDD No.034834) wife of Vinod Kumar, Resident of
Village & PO-Tumouli, Police Station-Ghanshyampur, District-Darbhanga.
368. Devchandra Kumar (PDD No.190065) son of Kapleshwar Yadav,
Resident of Village-Kiratpur, PO- Kiratpur, Police Station- Kiratpur, District-
Darbhanga.
369. Amarjeet Kumar (PDD No.190780) son of Ramchandra Yadav,
Resident of Village- Kiratpur, PO-Baghras, Police Station-Jamalpur, District-
Darbhanga.
370. Ranjeet Kumar (PDD No.307638) son of Asharfi Yadav, Resident of
Village- Kiratpur, PO- Kiratpur, Police Station- Kiratpur, District-Darbhanga.
371. Pankaj Kumar (PDD No.086939) son of Ramsharan Yadav, Resident
of Village-Ujua Simar Toka, PO & Police Station-Kusheshwar Asthan(East),
District-Darbhanga.
372. Ranjeet Kumar Das (PDD No.027010) son of Shankar Das, Resident
of Village-Pipri, PO-Kushothar, Police Station-Bahadurpur, District-
Darbhanga.
373. Shesh Narayan Jha (PDD No.094742) son of Devendra Jha,
Resident of Village & PO-Dekuli, Police Station- Darbhanga, District-
Darbhanga.
374. Priyanka Kumari (PDD No.094910) daughter of Bharat Bhagat,
Resident of Village-Darbhanga Sadar, PO& Police Station- Darbhanga Sadar,
District-Darbhanga.
375. Radha Kumari (PDD No.094678) daughter of Vindeshwar Sahni,
Resident of Village- Darbhanga Sadar, PO& Police Station- Darbhanga Sadar,
District-Darbhanga.
376. Pankaj Kumar Bhagat (PDD No.154683) son of Bharat Bhagat,
Resident of Village- Darbhanga Sadar, PO& Police Station- Darbhanga Sadar,
District-Darbhanga.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
101/871
377. Laxman Kumar Ram (PDD No.031129) son of Bihari Ram, Resident
of Village- Darbhanga Sadar, PO& Police Station- Darbhanga Sadar, District-
Darbhanga.
378. Ram Kumar Ram (PDD No.011057) son of Bihari Ram, Resident of
Village- Darbhanga Sadar, PO& Police Station- Darbhanga Sadar, District-
Darbhanga.
379. Md. Mustafa Kamal (PDD No.010188) son of Md. Qumruzzama,
Resident of Village- Darbhanga Sadar, PO& Police Station- Darbhanga Sadar,
District-Darbhanga.
380. Rajesh Kumar Das (PDD No.014060) son of Ram Chandra Das,
Resident of Village- Darbhanga Sadar, PO& Police Station- Darbhanga Sadar,
District-Darbhanga.
381. Guriya Kumari (PDD No.257391) daughter of Ram Prasad Mahto,
Resident of Village- Darbhanga Sadar, PO& Police Station- Darbhanga Sadar,
District-Darbhanga.
382. Ranjit Kumar (PDD No.207319) son of Ram Bilash Sah, Resident of
Mohalla-Yusufganj, PO-Lalbagh, Police Station-Laheriasarai, District-
Darbhanga.
383. Shyam Kumar (PDD No.017338) son of Satya Narayan Das,
Resident of Mohalla-Saidnagar Kaliasthan, PO & Police Station-Laheriasarai,
District-Darbhanga.
384. Rabi Shankar (PDD No.102162) son of late Shibendra Prasad,
Resident of Village- Bahadurpur, PO & , Police Station- Bahadurpur, District-
Darbhanga.
385. Ashok Kumar Ram (PDD No.099735) son of Ramdeo Ram,
Resident of Village- Devmaria Hayaghat, PO & Police Station-Hayaghat,
District-Darbhanga.
386. Phiroj Kumar Mandal (PDD No.081085) son of Uttam Mandal,
Resident of Village-Indiara Nager, PO-Thalwara, Police Station-Laheriasarai,
District-Darbhanga.
387. Kailash Yadav (PDD No.119056) son of Parvit Lal Yadav, Resident
of Village- Hayaghat ,PO & Police Station-Hayaghat, District-Darbhanga.
388. Sanjay Kumar Yadav (PDD No.288525) son of Parvit Lal Yadav,
Resident of Village- Hayaghat ,PO & Police Station-Hayaghat, District-
Darbhanga.
389. Raj Kishore Ram (PDD No.228810) son of Shibu Ram, Resident of
Village-Kusheshwar Astan, PO & Police Station- Kusheshwar Astan ,District-
Darbhanga.
390. Kundan Kumar Gupta (PDD No.167613) son of Shivshankar Sah,
Resident of Village-Kusheshwar Astan, PO & Police Station- Kusheshwar
Astan ,District-Darbhanga.
391. Chittaranjan Kumar Thakur (PDD No.121651) son of Rasik Lal
Thakur, Resident of Village-Kusheshwar Astan, PO & Police Station-
Kusheshwar Asthan, District-Darbhanga.
392. Shambhu Kumar Das (PDD No.048779) son of Shashi Chandra Das,
Resident of Village- Haripur East, PO & Police Station- Singhwara ,District-
Darbhanga.
393. Musarrat Parveen (PDD No.024695) daughter of Md. Gurfan Ahmad,
Resident of Village- Singhwara, PO & Police Station- Singhwara ,District-
Darbhanga.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
102/871
394. Kailash Kumar Das (PDD No.009052) son of Kammo Das, Resident
of Village-Hanuman Nagar, PO & Police Station-Darbhanga Sadar, District-
Darbhanga.
395. Gajendra Kumar (PDD No.106207) son of Ram Gulam Das,
Resident of Village-Hanuman Nagar, PO & Police Station-Darbhanga Sadar,
District-Darbhanga.
396. Sachidanand Yadav (PDD No.006861) son of Ganga Vishnu Yadav,
Resident of Village-Hanuman Nagar, PO & Police Station-Darbhanga Sadar,
District-Darbhanga.
397. Santosh Kumar (PDD No.130697) son of Ram Sagar Yadav,
Resident of Village-Hanuman Nagar, PO & Police Station-Darbhanga Sadar,
District-Darbhanga.
398. Pradeep Kumar Prem (PDD No.124931) son of Ram Prasad Sharma,
Resident of Village & PO-Singhwara, Police Station-Hanuman Nagar,
District-Darbhanga.
399. Raman Paswan (PDD No.111010) son of Satto Paswan, Resident of
Village-Dilahi, PO & Police Station-Hanuman Nagar, District-Darbhanga.
400. Rajesh Kumar (PDD No.315376) son of Kapil Deo Sharma,
Resident of Village- Kamargama, P.O.- Tira Jatmalpur, Block- Kalyanpur,
District-Darbhanga.
401. Mukesh Paswan, (PDD No______) son of Umeshwar Paswn,
Resident of Village & PO-Harpur Bochaha, Block & Police Station-Vidyapati
Nagar, District-Samastipur.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 510 of 2017
In
Civil Writ Jurisdiction Case No.15888 of 2016
======================================================
1. Amitesh Kumar ( P D D No. 076410 ) son of Dilip Singh
Resident of Village - Sherpur, P.O. & Block - Vidyapati Nagar,
District - Samastipur.
2. Dharmendra Mahto @ Dharmendra Mahto (PDD No. 165952) son
of Subodh Mahto Resident of Village & P.O. - Bathua Buzurg,
Block - Sarairanjan, District - Samastipur
3. Baban Kumar (PDD No. 023675) Son of Ramkishor Prasad
Residnt of Village Kishanpur Balkunth, P.O. Kishanpur
Baikunth, Block - Warisnagar, District - Samastipur.
4. Jeetendra Kumar (PDD No. 113442) son of Satya Narayan Sah
Resident of Village - Bherokhara, P.O. - Tajpur, Block - Tajpur,
District - Samastipur.
5. Sumant Kumar Singh (PDD No. 312673) son of Ravindra Kumar
Singh Resident of Village & P.O. - Harail, Block & P.S. -
Mohiuddin Nagar, District - Samastipur.
6. Ajay Kumar (PDD No. 136133) son of Ashok Sah Resident of
Village & P.O. - Mohiuddin Nagar, Block & P.S. - Mohiuddin
Nagar, District - Samastipur.
7. Avinash Kumar (PDD No. 069813) son of Bharat Chaudhary
Resident of Village - Nawada, Block & P.S. - Mohiuddin Nagar,
District - Samastipur.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
103/871
8. Satish Kumar Singh (PDD No. 029919) son of Late Kusheshwar
Prasad Singh Resident of Village - Harail, P.O. - Mohiuddin
Nagar, Block - Mohiuddin Nagar, District - Samastipur.
9. Mukesh Kumar (PDD No. 121609) son of Sukhdeo Paswan
Resident of Village - Andaur, P.O. - Andaur, Block & P.S. -
Mohiuddin Nagar, District - Samastipur.
10. Md. Aftab Alam (PDD No. 177950) son of Md. Kasim Resident
of Village - Shivna, P.O. - Andaur, Block & P.S. - Mohiuddin
Nagar, District - Samastipur.
11. Arvind Kumar (PDD No. 276752) son of Sita Sao resident of
village - Sohdi, P.O. - Sohdi, P.S. - Ariyari, Gram Panchayat -
Chodh Dargah, Block - Ariyari, District - Sheikhpura.
12. Parshuram Kumar (PDD No. 245679) son of Umeshwar Mahto
resident of village - Lutaut, P.O. - Chatiyara, P.S. - Keranday,
Gram Panchayat- Chatiyara, Block - Chewara, District -
Sheikhpura.
13. Pravin Kumar (PDD No. 296465) son of Rajendra Prasad Singh
resident of village - Eksari Bigha, P.O. - Maninda, P.S. -
Sheikhpura, Gram Panchayat - Lahna, Block - Chewara, District
- Sheikhpura.
14. Shiv Balak Yadav (PDD No. 001066) son of Mahadeo Yadav
resident of village - Mahuli, P.O. - Chordargah, P.S. - Ariyari,
Gram Panchayat - Chordargah, Block - Ariyari, District -
Sheikhpura.
15. Uday Kumar (PDD No. 086011) son of Raj Ballam Prasad
resident of village Bhalua, Gram Panchayat - Lohan, P.O. -
Lohan, P.S. - Ariyari, Block - Chewara, District - Sheikhpura.
... ... Appellant/s
Versus
1. The State of Bihar.
2. The Chief Secretary, Government of Bihar, Patna.
3. The Principal Secretary, Cabinet Secretariat Department, Government of
Bihar, Patna.
4. The Deputy Secretary, Cabinet Secretariat Department, Government of Bihar,
Patna.
5. The Principal Secretary, Planning and Development Department, Government
of Bihar, Patna.
6. The Principal Secretary, Cooperative Department, Government of Bihar,
Patna.
7. The Director, Economics and Statistics, Planning and Development
Department, Government of Bihar, Patna, M/3, A-Z Officer's Flat, New
Punaichak, Patna.
8. The Deputy Director, Economics and Statistics, Planning and Development
Department, Government of Bihar, Patna, M/3, A-Z Officer's Flat, New
Punaichak, Patna.
9. The District Statistical Officer, Samastipur.
10. The District Statistical Officer, Madhubani.
11. The District Statistical Officer, Darbhanga.
12. The District Statistical Officer, Sheikhpura.
... ... Respondent/s
Patna High Court LPA No.535 of 2017 dt.17-04-2018
104/871
======================================================
with
Letters Patent Appeal No. 509 of 2017
In
Civil Writ Jurisdiction Case No.13811 of 2016
======================================================
1. Ranvir Ray S/o Ram Sarekh Rai R/o Village Rampur
Shyamchand, P.S. Raghopur, District Vaishali.
2. Sanjeev Kumar Singh S/o Ram Pravesh Singh R/o Village
Patepur, P.S. Raghopur, District Vaishali.
3. Harendra Das S/o Late Rameshwar Das R/o Village Malikpur,
P.S. Raghopur, District Vaishali.
4. Amarnath Kumar S/o Ram Naresh Das R/o Village Birpur, P.S.
Jurawanpur, District Vaishali.
5. Shashi Bhushan Ranjan S/o Shankar Ram R/o Village
Jurawanpur Karari, P.S. Jurawanpur, District Vaishali.
6. Nawal Kumar S/o Ram Shohag Das R/o Village Mallikpur, P.S.
Raghopur, District Vaishali.
7. Darshan Ram S/o Shiv Narayan Ram R/o Village Mallikpur, P.S.
Raghopur, District Vaishali.
8. Ravi Kant Kumar S/o Kameshwar Singh R/o Village Phethpur,
P.S. Raghopur, District Vaishali.
9. Lal Bahadur Choudhary S/o Late Motilal Choudhary R/o Village
Paharpur East, P.S. Jurawanpur, District Vaishali.
10. Pankaj Kumar S/o Bidya Karan Bhushan R/o Village Terasiya,
P.S. Ganga Bridge, District Vaishali.
11. Ravindra Kumar S/o Late Kishun Rai R/o Village Mallikpur, P.S.
Raghopur, District Vaishali.
12. Karu Kumar S/o Tuntun Sah R/o Village Raghopur West , P.S.
Jurawanpur, District Vaishali.
13. Ranjit Kumar S/o Shiv Narayan Rai R/o Village Raghopur East,
P.S. Raghopur, District Vaishali.
14. Vishwa Bandhu Kumar S/o Jai Prakash Sah R/o Village
Raghopur West, P.S. Jurawanpur, District Vaishali.
15. Ram Binod Prasad S/o Shyam Kishore Roy R/o Village
Raghopur West , P.S. Jurawanpur, District Vaishali.
16. Dhirendra Kumar Prabhakar S/o Nawal Bhakta R/o Village
Paharpur East, P.S. Jurawanpur, District Vaishali.
17. Manoj Kumar S/o Chandeshwar Sah R/o Village Raghopur
West , P.S. Jurawanpur, District Vaishali.
18. Triloki Das S/o Bhim Das R/o Village Saraipur, P.S. Ganga
Bridge, District Vaishali.
19. Manoj Kumar S/o Hari Bansh Rai R/o Village Saraipur, P.S.
Ganga Bridge, District Vaishali.
... ... Appellant/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
105/871
3. The Director, Department of Planning & Development (Directorate of
Economics & Statistics), Government of Bihar, Patna. null null
4. The Joint Director-cum-Office Head, Department of Planning &
Development, (Directorate of Economics & Statistics), Government of Bihar,
Patna.
5. The District Statistical Officer, Patna, District - Patna (Bihar).
6. The District Statistical Officer, Munger, District Munger (Bihar).
7. The District Statistical Officer, Begusarai, District Begusarai (Bihar).
8. The District Statistical Officer, Saran at Chapra, District Saran (Bihar).
9. The District Statistical Officer, Madhepura, District - Madhepura (Bihar).
10. The District Statistical Officer, Madhepura, District - Madhepura (Bihar).
11. The District Statistical Officer, Arwal, District Arwal (Bihar).
12. The District Statistical Officer, Nalanda, District Nalanda (Bihar).
13. The District Statistical Officer, Kishanganj, District Kishanganj (Bihar).
14. The District Statistical Officer, Buxar, District - Buxar (Bihar).
15. The District Statistical Officer, Siwan, District Siwan (Bihar).
16. The District Statistical Officer, Muzaffarpur, District - Muzaffarpur (Bihar).
17. The District Statistical Officer, Araria, District - Araria (Bihar).
18. The District Statistical Officer, Gaya, District Gaya (Bihar).
19. The District Statistical Officer, Bhojpur, District - Bhojpur (Bihar).
20. The District Statistical Officer, Jehanabad, District - Jehanabad, Bihar.
21. The District Statistical Officer, Vaishali, District - Vaishali (Bihar).
22. Sangeeta Kumari D/o Yogendra Prasad R/o Village Phatepur Khudgas, P.S.
Raghopur, District Vaishali.
23. Sanjeev Kumar Singh S/o Kedar Prasad Singh R/o Village Jahengirpur, P.S.
Rustampur (O.P.), District Vaishali.
24. Karmvir Kumar S/o Asharfi Roy R/o Village Rampur Shyamchand, P.S.
Raghopur, District Vaishali.
25. Rama Shankar Singh S/o Late Ram Baran Rai R/o Village Raghopur West ,
P.S. Jurawanpur, District Vaishali.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 512 of 2017
In
Civil Writ Jurisdiction Case No.11550 of 2016
======================================================
1. Dileep Kumar Anokha son of Suresh Chandra Ram Resident of
village and Post - Devdhiya, P.S. - Rajpur, District - Buxar.
2. Thakur Riteshver Prasad son of Thakur Rajendra Prasad Resident
of Village and Post - Devdhaiya, P.S. - Rajpur, District - Buxar.
3. Ajit Kumar Rai son of Jitendra Nath Rai Resident of Village -
Pipradh, Post - Hethua, P.S. - Rajpur, District - Buxar.
4. Hari Narayan Sah son of Kailash Sah Resident of Village -
Pipradh, Post - Hethua, P.S. - Rajpur, District - Buxar.
5. Subhas Kumar Ram son of Dinesh Kumar Ram resident of
village and Post - Jamauli, P.S. - Rajpur, District - Buxar.
6. Chhote Lal son of Ramkeshwar Singh Resident of Village -
Pipradh, Post - Hethua, P.S. - Rajpur, District - Buxar.
7. Dhirendra Pal son of Raghunath Pal resident of village and post
- Katariyan, P.S. - Rajpur, District - Buxar.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
106/871
8. Ashutosh Kumar Rai son of Vijay Shankar Rai Resident of
Village - Pipradh, Post - Hethua, P.S. - Rajpur, District - Buxar.
9. Sanjay Sharma son of Brameshwar Sharma resident of village
and post - Katariyan, P.S. - Rajpur, District - Buxar.
10. Munna Sharma son of Brameshwar Sharma resident of village
and post - Katariyan, P.S. - Rajpur, District - Buxar.
11. Vikash Kumar Sharma son of Ramjee Sharma Resident of village
- Lugara Sugara (Karaila), Post - Jamauli, P.S. - Rajpur, District
- Buxar.
12. Riyaj Ansari son of Imam Husain Ansari Resident of village -
Lugara Sugara (Karaila), Post - Jamauli, P.S. - Rajpur, District -
Buxar.
13. Raj Kumar Gupta Son of Ramjee Sahu Resident of Village and
Post - Rasen, P.S. Rajpur, District - Buxar.
14. Pravin Kumar son of Hiraman Singh Resident of Village and
Post - Rasen, P.S. Rajpur, District - Buxar.
15. Santosh Kumar Singh
16. Shashi Ranjan Singh both sons of Kashi Nath Singh Resident of
Village - Akodhi, Post - Manoharpur, P.S. - Rajpur, District -
Buxar.
... ... Appellant/s
Versus
1. The State of Bihar through its Chief Secretary.
2. The Principal Secretary, Planning and Development Department, Government
of Bihar, Patna.
3. The Principal Secretary, Co-operative Department, Government of Bihar,
Patna.
4. The Director, Department of Planning and Development (Directorate of
Economics and Statistics), Government of Bihar, Patna.
5. The District Statistical Officer, Buxar, District - Buxar (Bihar).
6. The District Statistical Officer, Rohtas at Sasaram, District - Rohtas (Bihar).
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 520 of 2017
In
Civil Writ Jurisdiction Case No.11550 of 2016
======================================================
1. Rakesh Kumar Dubey, Son of Shiv Bachan Dubey, Resident of
village and Post Simri Dudhi Patti, District - Buxar
2. Arun Kumar Pandey, Son of Birbal Pandey, Resident of village
and Post Simari Bakulha Patti, District - Buxar
3. Hare Ram Singh, Son of Late Shiv Kumar Singh, Resident of
village - Chhotka Rajpur, P.S. Simari Dudh Patti, District -
Buxar
4. Avanish Kumar Thakur, Son of Kapildeo Thakur, resident of
village and Post - Gangauli, P.S. Simari, District - Buxar
5. Neeraj Kumar, Son of Ram Pravesh Das, resident of village and
Post - Gangauli, P.S. Simari, District - Buxar
Patna High Court LPA No.535 of 2017 dt.17-04-2018
107/871
6. Ashish Kumar, Son of Bhag wan Kumar Gupta, resident of
village - Post and P.S. Simri Dhdhi Patti, District - Buxar
7. Ranjit Kumar Rai, Son of Dinanath Rai, resident of village Post
and P.S. Simari Dudhi Patti, District - Buxar
8. Chandan Kumar Gupta, Son of Heera Lal, resident of
Machharhatta Gali, Ward No. 11, Dumraon, P.S. Dumraon,
District - Buxar
9. Shalu Kumari, Daughter of Ganesh Prasad Keshari, Resident of
Jangal Bazar Road, Dumraon, Ward No. 11, P.S. Dumraon,
District - Buxar
10. Shweta Kumari, daughter of Ganesh Prasad Keshari, Resident of
Jangal Bazar Road, Dumraon, Ward No. 11, P.S. Dumraon,
District - Buxar
11. Raju Kumar Keshari, Son of Ram Nath Keshari, Resident of
Chowk Road, Dumraon, P.S. Dumraon, District - Buxar
12. Ved Prakash, Son of Ajay Kumar Singh, Resident of Jangal
Bazar Road, Dumraon, Ward No. 9, P.S. Dumraon, District -
Buxar
13. Ashok Kumar, Son of Bhagwan Prasad, Resident of Shivnandan
Mishra Road, Dumraon, Ward No. 07, P.S. Dumraon, District -
Buxar
... ... Appellant/s
Versus
1. The State of Bihar through its Chief Secretary
2. The Principal Secretary, Planning and Development, Government of Bihar,
pAtna
3. The Principal Secretary, Co - Operative Department, Government of Bihar,
Patna
4. The Director, Department of Planning and Development ( Directorate of
Economics and Statistics ), Government of Bihar, Patna
5. The District Statistical Officer, Buxar, District Buxar ( Bihar )
6. The District Statistical Officer, Rohtas at Sasaram, District Rohtas ( Bihar )
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 523 of 2017
In
Civil Writ Jurisdiction Case No.12294 of 2016
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1. Sunil Kumar Jha ( P D D No. 221450 ), son of Harish Chandra
Jha Resident of Village & PO Bath, Police Station- Madhepur,
District- Madhubani
2. Sunand Kumar Jha (PDD No. 215791), son of Meghanand Jha,
Resident of Village & PO-Bhakhakain, Police Station-Madhepur,
District-Madhubani
3. Harkhu Kumar Jha ( PDD No. 030398 ), Son of Surya Mohan
Jha, Resident of village - Khajuri, P.O. Daldal, Police Station -
Behta, District - Madhubani
Patna High Court LPA No.535 of 2017 dt.17-04-2018
108/871
4. Raj Kumar Jha (PDD NO. 263799), son of Ram Vilas Jha,
Resident of Village- PO & Police Station- Madhepur, District-
Madhubani
5. Kum Kum Kumari ( PDD No. 263799 ), Son of Ram Vilas Jha,
Resident of village & P.O. Bath, Police Station Madhepur,
District - Madhubani
6. Bhagwan Kumar Mandal ( PDD No. 123866 ), Son of Ram
Prasad Mandal, Resident of village - Laximpur, P.O. & Police
Station - Madhepur, District - Madhubani
7. Sat Narayan Kumar Mahto @ Satya Narayan Kumar ( PDD No.
006917 ), Son of Ram Khelaban Mahto, Resident of village &
P.O. Hawada, Police Station Madhepur, District - Madhubani
8. Naresh Kumar Singh ( PDD No. 144534 ), Son of Ramchandra
Singh, Resident of village & P.O. Pachahi, Police Station
Madhepur, District - Madhubani
9. Md. Imran @ Md. Imran ( PDD No. 001117 ), Son of Md.
Murtuza Hussain, Resident of village - Nawada, P.O. & Police
Station - Madhepur, District - Madhubani
10. Md. Jahir Akhtar ( PDD No. 086770 ), Son of Md. Nasim
Akhtar, Resident of village & P.O. Pachahi, Police Station
Madhepur, District - Madhubani
11. Sanjeev Kumar Yadav ( PDD No. 086770 ), Son of Khelawan
Yadav, Resident of village - Sripur, P.O. Kalikapur, Police
Station - Madhepur, District - Madhubani
12. Mohan Kumar Thakur ( PDD No. 216255 ), Son of Dunilal
Thakur, Resident of village - Nawada, P.O. & Police Station -
Madhepur, District - Madhubani
13. Manoj Kumar Thakur ( PDD No. 081168 ), Son of Dunilal
Thakur, Resident of village - Nawada, P.O. & Police Station -
Madhepur, District - Madhubani
14. Dinesh Kumar Prasad ( PDD No. 010312 ), Son of Yogendra
Mahto, Resident of village - Khajura, P.O. Banki, Police Station
- Madhepura, District - Madhubani
15. Santosh Kumar Mahto ( PDD No. 052901 ), Son of Dukhan
Mahto, Resident of Mohalla - Kadirabad, Sabji Mandi Naka - 2,
P.O. Lalbagh, Police Station - LNMU, District - Darbhanga
16. Rajesh Kumar Ram ( PDD No. 156107 ), Son of Bindeshwar
Ram, Resident of village & P.O. Rahua Sangram, Police Station
Bheja, District - Madhubani
17. Guddu Kumar Ram ( PDD No. 159725 ), Son of Jeebachh Ram,
Resident of village & P.O. Rahua Sangram, Police Station Bheja,
District - Madhubani
18. Suman Saurabh ( PDD No. 012810 ) Son of Rajendra Mahto,
Resident of village & P.O. Pachahi, Police Station Madhepur,
District - Madhubani
19. Ashish Kumar ( PDD No. 229963 ), Son of Jamoon Mandal,
Resident of village, P.O. & Police Station Madhepur, District -
Madhubani
20. Ghanshyam Prasad Singh ( PDD No. 295363 ), Son of Anirudh
Prasad Singh, Resident of village & P.O. Pachahi, Police Station
Madhepur, District - Madhubani
Patna High Court LPA No.535 of 2017 dt.17-04-2018
109/871
21. Mahesh Kumar Prasad ( PDD No. 001173 ), Son of Yogendra
Mahto, Resident of village - Khajura, P.O. Banki, Police Station
- Madhepura, District - Madhubani
22. Ramchandra Sahu ( PDD No. 000628 ), Son of Dukhi Sahu,
Resident of village & P.O. Rahua Sangram, Police Station Bheja,
District - Madhubani
23. Shiv Narayan Kumar ( PDD No. 083489 ), Son of Suresh Sunar
Raut, Resident of village - Malpatol, Fatki, P.O. & Police
Station - Madhepur, District - Madhubani
24. Manoj Kumar Sah @ Manoj Kumar Sahu ( PDD No. 050287 ),
Son of Gauri Sah, Resident of village, P.O. & Police Station
Madhepur, District - Madhubani
25. Pradip Kumar Ray ( PDD No. 211681 ), Son of Sitaram Ray,
Resident of village & P.O. Police Station - Madhepur, District -
Madhubani
26. Vijay Kumar ( PDD No. 294225 ), Son of Krishna Dev Singh,
Resident of village & P.O. Ramchandra, Police Station -
Madhepur, District - Madhubani
27. Pramod Kumar Safi ( PDD No. 212477 ), Son of Mahendra Safi,
Resident of village - Khajura, P.O. Banki, Police Station -
Madhepura, District - Madhubani
28. Manoj Kumar Mahto ( PDD No. 026135 ), Son of Shyam Sundar
Mahto, Resident of village - Malpatol, Fatki, P.O. & Police
Station - Madhepur, District - Madhubani
29. Dilip Kumar Ray @ Dilip Kumar Roy ( PDD No. 008039 ), Son
of Baidyanath Ray, Resident of village & P.O. Kachhua, Police
Station Lakhnaur, District - Madhubani
30. Rajan Kumar Mandal ( PDD No. 048462 ), Son of Deo Narayan
Mandal, Resident of village - Deep ( West ), P.O. Deep Police
Station Lakhnaur, District - Madhubani
31. Dukhan Sahu ( PDD No. 160603 ), Son of Ramchandra Sahu,
Resident of village & P.O. Berma, Police Station Lakhnaur,
District - Madhubani
32. Pankaj Kumar ( PDD No. 123734 ), Son of Jagdev Mahto,
Resident of village - Gunakarpur, P.O. Daiyakharwa, Police
Station Lakhnaur, District - Madhubani
33. Sulekha Kumari ( PDD No. 009128 ), Wife of Dukhan Sahu,
Resident of village & P.O. Berma, Police Station Lakhnaur,
District - Madhubani
34. Ajit Kashyap ( PDD No. 004441 ), Son of Ashok Kumar Mishra,
Resident of village & P.O. Bela, Police Station Lakhnaur,
District - Madhubani
35. Bindeshwar Kumar Bimal ( PDD No. 035049 ), Son of Ram
Lakhan Mahto, Resident of village - Katmakhor, P.O.
Harbhanga, Police Station - Lakhnaur, District - Madhubani
36. Bimal Kumar Singh ( PDD No. 148683 ), Son of Ram Bilash
Singh, Resident of village - Gunakarpur, P.O. Daiyakharwa,
Police Station Lakhnaur, District - Madhubani
37. Ajay Kumar Singh ( PDD No. 281665 ), Son of Laxman Prasad
Singh, Resident of village - Pathrahi Tola, P.O. Jhanjharpur ( RS
), Police Station - Lakhnaur, District - Madhubani
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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38. Suresh Kumar ( PDD No. 145380 ), Son of Vishnudev Thakur,
Resident of village - Koriya Patty, P.O. Rupauli, Police Station -
Lakhnaur, District - Madhubani
39. Dipesh Kumar Singh ( PDD No. 199184 ), Son of Rameshwar
Singh, Resident of village - Parmesra, P.O. Rupauli, Police
Station - Lakhnaur, District - Madhubani
40. Rajesh Paswan ( PDD No. 117965 ), Son of Hari Paswan,
Resident of village - Balbhadrapur, P.O. Jhanjharpur ( RS ),
Police Station - Lakhnaur, District - Madhubani
41. Baidyanath Paswan ( PDD No. 0618630 ), Son of Late Amar
Paswan, Resident of village - Balbhadrapur, P.O. Jhanjharpur
( RS ), Police Station - Lakhnaur, District - Madhubani
42. Natwar Thakur ( PDD No. 161265 ), Son of Debu Thakur,
Resident of village & P.O. Kaithiniya, Police Station Lakhnaur,
District - Madhubani
43. Baijoo Shankar Prasad ( PDD No. 180105 ), Son of Ramdeo
Prasad, Resident of village - Pure, P.O. Ramchandra, Police
Station - Lakhnaur, District - Madhubani
44. Satish Kumar ( PDD No. 094122 ), Son of Umesh Prasad,
Resident of village & P.O. Daiyakharwar, Police Station -
Lakhnaur, District - Madhubani
45. Amit Kumar Ram ( PDD No. 273544 ), Son of Shiv Lal Ram,
Resident of village & P.O. Berma, Police Station Lakhnaur,
District - Madhubani
46. Dev Narayan Yadav ( PDD No. 002709 ), Son of Late Siyaram
Yadav, Resident of village - Baldhadrapur, P.O. Jhanjharpur ( RS
), Police Station - Lakhnaur, District - Madhubani
47. Alok Kumar Mishra ( PDD No. 114553 ), Son of Rajendra
Mishra, Resident of village & P.O. Kaithiniya, Police Station
Lakhnaur, District - Madhubani
48. Satan Kumar Jha ( PDD No. 156418 ), Son of Madhu Kant Jha,
Resident of village & P.O. Kachhua, Police Station Lakhnaur,
District - Madhubani
49. Satish Cnandra Mishra ( PDD No. 047100 ), Son of Krishna
Chandra Mishra, Resident of village & P.O. Kachhua, Police
Station Lakhnaur, District - Madhubani
50. Rajeev Kumar Chaudhary ( PDD No. 132599 ), Son of Ras Dhari
Chaudhary, Resident of village - Bishnupatti, P.O. Sonre, Police
Station - Lakhnaur, District - Madhubani
51. Lalit Kumar ( PDD No. 120966 ), Son of Vishnudev Thakur,
Resident of village - Koriya Patty, P.O. Rupauli, Police Station -
Lakhnaur, District - Madhubani
... ... Appellant/s
Versus
1. The State of Bihar
2. The Chief Secretary, Government of Bihar, Patna
3. The Principal Secretary, Cabinet Secretariat, Department, Government of
Bihar, Patna
4. The Deputy Secretary, Cabinet Secretariat Department, Government of Bihar,
Patna
5. The Principal Secretary, Planning and Development
Patna High Court LPA No.535 of 2017 dt.17-04-2018
111/871
6. The Principal Secretary, Cooperative Department, Government of Bihar,
Patna
7. The Director, Economics and Statistics, Planning and Development
Department, Government of Bihar, Patna, M/3, A - Z officer's Flat, New
Punaichak, Patna
8. The Deputy Director, Economics and Statistics, Planning and Development
Department, Government of Bihar, Patna M/3, A-Z officer's Flat, New
Punaichak, Patna
9. Santosh Kumar Jha ( PDD No. 058848 ), Son of Mishri Lal Ray, resident of
village - P.O. & Police Station Madhepur, District - Madhubani
10. Ashok Kumar Ray ( PDD No. 058848 ), Son of Mishri Lal Ray, resident of
village - Thadhi, P.O. Thadhi, Police Station Ladania, District - Madhubani
11. Mukesh Kumar ( PDD No. 300878 ), Son of Bishnudev Yadav, resident of
village - Dharamban, P.O. Khajedih, Police Station Ladania, District -
Madhubani
12. Shatrughna Chaudhary ( PDD No. 108365 ), Ram Ekbal Chaudhary, resident
of village - Mahua, P.O. Mathia, Police Station Ladania, District - Madhubani
13. Manish Kumar ( PDD No. 075180 ), Son of Sri Vishwanath Thakur, resident
of village - Suratganj, Ward No. 15, P.O. Madhubani, P.S. Madhubani, District
- Madhubani
14. Ranjeet Kumar Yadav ( PDD No. 215177 ), Son of Dukhee Yadav, resident of
village - Bhagwatipur, P.O. Mathia, Police Station - Ladania, District -
Madhubani
15. Ram Vinay Yadav ( PDD No. 271617 ), Son of Birbal Yadav, resident of
village - Nondarhi, P.O. Sidhapkala, Police Station - Ladania, District -
Madhubani
16. Ramsebak Turi ( PDD No. 020474 ), Son of Manilal Turi, resident of village -
Gighbas, P.O. Khajedih, Police Station - Ladania, District - Madhubani
17. Ram Sevak Ram ( PDD No. 250299 ), Son of Yugeshwar Ram, resident of
village - Kumarkhat Tenuahi, P.O. Kumarkhat, Police Station - Ladania,
District - Madhubani
18. Ram Narayan Singh ( PDD No. 308613 ), Son of Sheetal Singh, resident of
village - Parsahi, P.O. Sidhap, Police Station Ladania, District - Madhubani
19. Ram Shobhit Singh ( PDD No. 133112 ), Son of Jagadeo Singh, resident of
village - Parsahi, P.O. Sidhap, Police Station Ladania, District - Madhubani
20. Suresh Prasad ( PDD No. 239620 ), Son of Late Ram Swarup Singh, resident
of village - Pathara, ( Bhartol ), P.O. Patharahi, Police Station Ladania,
District - Madhubani
21. Devendra Prasad Singh ( PDD NO. 293626 ), Son of Sheetal Singh, resident
of village - Parsahi, P.O. Sidhap, Police Station Ladania, District - Madhubani
22. Jay Kishor Prasad ( PDD No. 301563 ), Son of Manik Prasad, resident of
village & Mahatha, Police Station Ladania, District - Madhubani
23. Dharmendra Paswan ( PDD No. 103086 ), Son of Ramchandra Paswan,
resident of village - Nondarhi, P.O. Sidhapkala, Police Station - Ladania,
District - Madhubani
24. Hari Narayan Sahu ( PDD No. 318575 ), Son of Raj Kumar Sahu, resident of
village - Godan Tol, P.O. Mahtha, Police Station Ladania, District -
Madhubani
25. Amit Kumar ( PDD NO. 120552 ), Son of Gauri Shankar Prasad, resident of
village & P.O. Sidhap, Police Station Ladania, District - Madhubani
26. Shyam Kumar ( PDD No. 112333 ), Son of Ram Charitra Sah, resident of
village - Parsahi, P.O. Sidhap, Police Station Ladania, District - Madhubani
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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27. Matuk Lal Yadav ( PDD No. 307144 ), Son of Jibachh Yadav, resident of
village - Dhaniaiya, P.O. Thadhi ( Sidhap ), Police Station Ladania, District -
Madhubani
28. Anil Kumar ( PDD No. 119352 ), Son of Gauri Shankar Prasad, resident of
village & P.O. Sidhap, Police Station Ladania, District - Madhubani
29. Amar Kant Yadav ( PDD No. 027685 ), Son of Ram Ratan Yadav, resident of
village & P.O. Garha, Police Station Ladania, District - Madhubani
30. Banarsi Devi ( PDD No. 129413 ), Wife of Dinesh Kumar Sahu, resident of
village - Parsahi, P.O. Sidhap, Police Station Ladania, District - Madhubani
31. Rabindra Kumar Sah ( PDD No. 092236 ), Son of Rajendra Sah, resident of
village - Godam Tol, P.O. Mahatha, Police Station - Ladania, District -
Madhubani
32. Vijay Kumar Singh ( PDD No. 037918 ), Son of Ram Bahadur Singh, resident
of village - Karharba, P.O. Thadhi, Police Station - Ladania, District -
Madhubani
33. Ajay Kumar Sah ( PDD No. 083881 ) Son of Ramashish Sah, resident of
village - Parsahi, P.O. Sidhap, Police Station Ladania, District - Madhubani
34. Mahesh Kumar ( PDD No. 113464 ), Son of Late Nandlal Singh, resident of
village - Parsahi, P.O. Sidhap, Police Station Ladania, District - Madhubani
35. Jitendra Kumar ( PDD No. 245936 ), Son of Ram Prasad Yadav, resident of
village - Malin, P.O. Belha Malin, Police Station - Khutauna, District -
Madhubani
36. Tapeshwar Yadav ( PDD No. 198180 ), Son of Sirph Narayan Yadav, Resident
of village - Madhpur, P.O. Karmegh, Police Station Laukaha, District -
Madhubani
37. Rajeev Kumar Karak ( PDD No. 190882 ), Son of Indrajeet Karak, resident of
village P.O. & P.S. Khutauna, District - Madhubani
38. Bijli Prasad Yadav ( PDD No. 202804 ), Son of Dhanik Lal Yadav, resident of
village - Bauraha, P.O. Madhopur, Police Station - Laukaha, District -
Madhubani
39. Jagdish Prasad ( PDD No. 087908 ), Son of Ganga Prasad Sah, resident of
village - Pahari Tol, P.O. Brahmottar, Police Station Laukaha, District -
Madhubani
40. Shailendra Kumar @ Shailendra ( PDD No. 156964 ), Son of Ramvilash
Singh, resident of village - Khutauna Navtoli, P.O. & Police Station -
Khutauna, District - Madhubani
41. Dinesh Kumar Yadav ( PDD No. 207582 ), Son of Ram Udgar Yadav, resident
of village - Kusmar, P.O. Bagha Kushmar, Police Station - Khutauna, District
- Madhubani
42. Laxmi Narayan Mahto ( PDD No. 207582 ) Son of Gajendra Prasad Mahto,
resident of village - Bauraha, P.O. Madhopur, Police Station - Laukaha,
District - Madhubani
43. Shobha Mahto ( PDD No. 297184 ), Son of Rambriksha Mahto, resident of
village - Bauraha, P.O. Madhopur, Police Station - Laukaha, District -
Madhubani
44. Om Prakash Suman ( PDD No. 223271 ), Son of Thakay Yadav, resident of
village - Bisanpur, P.O. Birpur Harpatti, Police Station Laukaha, District -
Madhubani
45. Shambhu Kumar Yadav ( PDD No. 041637 ), Son of Guneshwar Prasad,
resident of village - Kusmar, P.O. Bagha Kushmar, Police Station - Khutauna,
District - Madhubani
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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46. Ajay Kumar Singh ( PDD 017373 ), Son of Late Parmeshwar Prasad Singh,
resident of village P.O. & Police Station Khutauna, District - Madhubani
47. Ram Chandra Prasad ( PDD No. 099993 ), Son of Ram Awtar Sahu, resident
of village - Ekdara, P.O. Bagaha Kusmar, Police Station Khutauna, District -
Madhubani
48. Deo Chandra Kumar ( PDD No. 166756 ), Son of Kameshwar Prasad,
resident of village & P.O. Hudra, Police Station - Khutauna, District -
Madhubani
49. Binod Thakur ( PDD No. 076038 ), Son of Ramprasad Thakur, resident of
village - Durgipatti, P.O. Hudra, Police Station - Khutauna, District -
Madhubani
50. Dharm Nath Yadav ( PDD No. 269716 ), Son of Nathuni Yadav, resident of
village - Ghormohana, P.O. Lalmani, Police Station - Laukaha, District -
Madhubani
51. Tarkeshwar Tarait ( PDD No. 221363 ), Son of Ram Sevak Tarait, resident of
village - Parsahi, P.O. Parsahi Sirsiya, Police Station Khutauna, District -
Madhubani
52. Rajdhar Prasad Yadav ( PDD No. 302898 ), Son of Sattan Yadav, resident of
village - Kusmar, P.O. Bagha Kushmar, Police Station - Khutauna, District -
Madhubani
53. Ram Pukar Mandal ( PDD No. 075201 ), Son of Sewa Lal Mandal, resident of
village - Bagha, P.O. Bagha Kusmar, Police Station Khutauna, District -
Madhubani
54. Sudhir Kumar ( PDD No. 273706 ), Son of Jagdish Bhindwar, resident of
village - Kamalpur, P.O. Hudra, Police Station Khutauna, District -
Madhubani
55. Umesh Prasad Yadav ( PDD No. 273328 ), Son of Ram Sundar Yadav,
resident of village - Kamalpur, P.O. Hudra, Police Station Khutauna, District -
Madhubani
56. Shyam Kumar Paswan ( PDD No. 249635 ), Son of Satya Deo Paswan,
resident of village - Burha, P.O. Madhopur, Police Station - Laukaha, District
- Madhubani
57. Pramod Kumar Thakur ( PDD No. 134291 ), Son of Raj Kumar Thakur,
resident of village - Purani Pokhar, P.O. Jhanjharpur ( RS ), Police Station
Lakhnaur, District - Madhubani
58. Prabhu Narayan ( PDD No. 069252 ), Son of Dev Narayan, resident of village
- Mahadev Chouri, P.O. Rupouli, Police Station Lakhanur, District -
Madhubani
59. Arvind Kumar Thakur ( PDD No. 161101 ), Son of Bal Mukund Thakur,
resident of village - Ankushi, P.O. & Police Station - Lakhnaur, District -
Madhubani
60. Punam Kumari ( PDD No. 260535 ), daughter of Ram Lakhan Mahto,
resident of village - Bakhroli, P.O. Berma, Police Station - Lakhnaur, District
- Madhubani
61. Punit Kumar Das ( PDD No. 073294 ), Son of Ram Dev Lal Das, resident of
village & P.O. Laupha, Police Station Lakhnaur, District - Madhubani
62. Chandan Kumar Singh ( PDD No. 270427 ), Son of Shivshankar Prasad
Singh, resident of village - Kharik, P.O. Rahua Sangram, Police Station -
Madhepur, District - Madhubani
63. Sanjit Kumar ( PDD No. 130630 ), Son of Anand Prasad, Resident of village
& P.O. Ramchandra, Police Station - Madhepur, District - Madhubani
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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64. Manoj Kumar ( PDD No. 221554 ), Son od Deenbandhu, resident of village
& P.O. Bhagta, Police Station Bheja, District - Madhubani
65. Md. Sohel Ahmad ( PDD No. 200149 ), Son of Abdul Gaffer, resident of
village P.O. & Police Station Madhepur, District - Madhubani
66. Sushil Kumar Roy ( PDD No. 080429 ), Son of Shiv Shankar Roy, resident of
village - Karhara, P.O. Chunni, Police Station Bheja, District - Madhubani
67. Indra Kumar Roy ( PDD No. 316614 ), Son of Shiv Shankar Roy, resident of
village - Karhara, P.O. Chunni, Police Station Bheja, District - Madhubani
68. Jay Prakash ( PDD No. 233368 ), Son of Surya Narayan Ray, resident of
village - Khapura, P.O. Banki, Police Station - Madhepur, District -
Madhubani
69. Gopal Prasad Nirala ( PDD No. 189182 ), Son of Late Ram Datt Prasad
Nirala, resident of village & P.O. Sundar Virajit, Police Station - Madhepur,
District - Madhubani
70. Sunil Kumar Poddar ( PDD No. 232004 ), Son of Baidyanath Poddar, resident
of village P.O. & Police Station - Bheja, District - Madhubani
71. Md. Zubair Alam ( PDD No. 154938 ), Son of Md. Israil, resident of village
& P.O. Bhakharain, Police Station Madhepur, District - Madhubani
72. Suman Pratihast ( PDD No. 256921 ), Son of Tej Narayan Pratihast, resident
of village & P.O. Banki, Police Station - Madhepur, District - Madhubani
73. Sunil Kumar ( PDD No. 294631 ), Son of Sri Triveni Roy, resident of village
- Jitwariya, Block - Kalyanpur, P.S. Kalyanpur, P.O. Jitwariya, District -
Samastipur
74. Mukesh Kumar ( PDD No. 163889 ), Son of Sri Shiv Kumar Ram, resident of
village - Somnaha Gudam, Block - Kalyanpur, P.S. Kalyanpur, P.O. Somnaha
Mirzanagar, District - Samastipur
75. Rakesh Kumar ( PDD No. 221930 ), Son of Sri Upendra Roy, resident of
village & P.O. Malinagar, Block - Kalyanpur, P.S. Kalyanpur, District -
Samastipur
76. Bhola Kumar ( PDD No. 100785 ), Son of Sri Kishor Choudhary, resident of
village - Rameswar Jute Mills Muktapur, Block - Kalyanpur, P.S. Kalyanpur,
P.O. Navrang, District - Samastipur
77. Deepak Kumar ( PDD No. 138889 ), Son of Sri Chandra Bhushan Jha,
resident of village - Pratappur, Block & P.S. Kalyanpur, District - Samastipur
78. Dheeraj Kumar ( PDD No. 130646 ), Son of Sri Ramashish Paswan, resident
of village - Musepur, Block & P.S. Kalyanpur, District - Samastipur
79. Anjana Kumari ( PDD No. 025868 ), Wife of Sri Nitesh Kumar, resident of
village - Koyalkund, P.O. Hayaghat, Block & P.S. Kalyanpur, District -
Samastipur
80. Nitesh Kumar ( PDD No. 025666 ), Son of Late Thakur Prasad Singh,
resident of village - Koyalkund, Block & P.S. Kalyanpur, District -
Samastipur
81. Praveen Kumar ( PDD No. 095195 ), Son of Sri Balram Prasad Roy, resident
of village - Tira, P.O. Tira Jatmalpur, Block & P.S. Kalyanpur, District -
Samastipur
82. Deepa Kumari ( PDD No. 248416 ), Daughter of Sri Suresh Prasad, resident
of village - Rrampur, P.O. Gopalpur, Block & P.S. Kalyanpur, District -
Samastipur
83. Manoj Roy ( PDD No. 05452 ), Son of Sri Mishri Lal Roy, resident of village
- Somnaha Math, Block & P.S. Kalyanpur, District - Samastipur
84. Ranjan Kumar ( PDD No. 258565 ), Son of Sri Suresh Thakur, resident of
village - Gorai, P.O. Balha Block & P.S. Kalyanpur, District - Samastipur
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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85. Raj Mohan Paswan ( PDD No. 189290 ), Son of Rit Lal Paswan, resident of
village - Baghla, P.O. Sormar Baghla, Block - Kalyanpur, District -
Samastipur
86. Prabhat Kumar ( PDD No. 054549 ), Son of Sri Ram Ekbal Sahani, resident
of village - Rasalpur Baghla, P.O. Sormar Baghla, Block - Kalyanpur, District
- Samastipur
87. Amit Ranjan ( PDD No. 111568 ), Son of Sri Baidyanath Jha, resident of
village - Bhagirathpur, P.O. Jitwaria, Block - Kalyanpur, District - Samastipur
88. Ajit Kumar Paswan ( PDD No. 042577 ), Son of Sri Shatrughan Paswan,
resident of village - Chandrapur, P.O. Maktapur, Block - Kalyanpur, District -
Samastipur
89. Avinash Prasad ( PDD No. 043686 ), Son of Sri Nawal Kumar Singh,
resident of village - Kushiyari, P.O. Karua, Block - Kalyanpur, District -
Samastipur
90. Suresh Kumar Ram ( PDD No. 040097 ), Son of Sri Ramashish Ram, resident
of village - Mali Nagar Bargama, P.O. Mali Nagar, Block - Kalyanpur,
District - Samastipur
91. Santosh Kumar ( PDD No. 046986 ), Son of Sri Shyam Sundar Gupta,
resident of village - Kalyanpur, P.O. & Block - Kalyanpur, District -
Samastipur
92. Brijendra Kumar ( PDD No. 047306 ), Son of Sri Shyam Sundar Gupta,
resident of village - Kalyanpur, Block & P.O. Kalyanpur, District - Samastipur
93. Ajay Kumar Sahni ( PDD No. 049813 ), Son of Sri Laxshman Sahni, resident
of village & P.O. Saidpur, Block - Kalyanpur, District - Samastipur
94. Jagdev Paswan ( PDD No. 054508 ), Son of Bhaglu Paswan, resident of
village - Baghala, P.O. Sormar Baghala, Block - Kalyanpur, District -
Samastipur
95. Ramesh Paswan ( PDD No. 054516 ), Son of Sri Bhaglu Paswan, resident of
village - Baghala, P.O. Sormar Baghala, Block - Kalyanpur, District -
Samastipur
96. Bhaskar Kumar ( PDD No. 006362 ), Son of Sri Ram Binod Thakur, resident
of village - Rajpa, P.O. Tira Jamalpur, Block - Kalyanpur, District -
Samastipur
97. Rajeev Kumar Das ( PDD No. 297264 ), Son of Sri Mantun Das, resident of
village - Manikauli, P.O. Tira Jatmalpur, Block - Kalyanpur, District -
Samastipur
98. Arjun Sharma ( PDD No. 249659 ), Son of Sri Dileep Sharma, resident of
village - Manikauli, P.O. Tira Jatmalpur, Block - Kalyanpur, District -
Samastipur
99. Md. Sanaullah ( PDD No. 012427 ), Son of Md. Samiuddin Saheb, resident of
village - Purushottampur, P.O. Janardanpur, Block - Kalyanpur, District -
Samastipur
100. Ashok Kumar ( PDD No. 007284 ), Son of Sri Hare Krishna Sah,
resident of village - Baluaha, P.O. Goversitna, Block - Kalyanpur, District -
Samastipur
101. Rajeev Kumar Choudhary ( PDD No. 076852 ), Son of Sri Ram
Kumar Choudhary, resident of village - Chandauli, P.O. Nikaspur, Block -
Morwa, District - Samastipur
102. Asharfi Roy ( PDD No. 246070 ), Son of Sri Sanjeev Roy, resident of
village - Amritpur, P.O. Songar, Block - Morwa, District - Samastipur
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103. Sonu Prasad Yadav ( PDD No. 089176 ), Son of Sri Hari Chandra
Ray, resident of village - Amritpur, P.O. Nisfi Nikaspur, Block - Morwa,
District - Samastipur
104. Avinash Kumar Choudhary ( PDD No. 045824 ), Son of Sri Sunil
Choudhary, resident of village - Chandauli, P.O. Nikaspur, Block - Morwa,
District - Samastipur
105. Randhir Kumar Jha ( PDD No. 294429 ), Son of Sri Bhola Jha,
resident of village - Morwai Uttri, Block - Morwa, District - Samastipur
106. Sumesh Kumar Jha ( PDD No. 224593 ), Son of Sri Ram Swarath
Jha, resident of village - Laruwa, P.O. Laruwa, Block - Morwa, District -
Samastipur
107. Kamlesh Kumar Poddar ( PDD No. 191972 ), Son of Sri Raj Kumar
Poddar, resident of village - Bikrampur, P.O. Sarangpur, Block - Morwa,
District - Samastipur
108. Amarjeet Kumar ( PDD No. 192238 ), Son of Munshee Lal Ray Sah,
resident of village - Bikrampur, P.O. Sarangpur, Block - Morwa, District -
Samastipur
109. Manjay Ram ( PDD No. 236642 ), Son of Umesh Ram, resident of
village - Kauwa, P.O. Jorpura, Block - Morwa, District - Samastipur
110. Sudhakar Ram ( PDD No. 094665 ), Son of Mishri Ram, resident of
village - Morwa, P.O. Sarangpur, Block - Morwa, District - Samastipur
111.Ranjan Kumar ( PDD No. 059330 ), Son of Sri Sone Lal Rajak, resident of
village - Indrawara, P.O. Indrawara, Block - Morwa, District - Samastipur
112. Sumant Ram ( PDD No. 007080 ), Son of Sri Gango Ram, resident of
village - Bikrampur, P.O. Sarangpur, Block - Morwa, District - Samastipur
113. Manish Kumar Choudhary ( PDD No. 119535 ), Son of Sri Ramesh
Choudhary, resident of village - Chandauli, P.O. Nikaspur, Block - Morwa,
District - Samastipur
114. Kundan Kumar Choudhary ( PDD No. 193417 ), Son of Sri Krishna
Mohan Choudhary, resident of village - Chandauli, P.O. Nikaspur, Block -
Morwa, District - Samastipur
115. Shyam Kumar ( PDD No. 047890 ), Son of Sri Harihar Roy, resident
of village - Banbira, P.O. Halai, Block - Morwa, District - Samastipur
116. Tara Mallick ( PDD No. 005945 ), Son of Sri Chhote Lal Mallick,
resident of village - Kumaiya, P.O. Kumaiya, Block Morwa, District -
Samastipur
117. Amresh Kumar Sinha ( PDD No. 107003 ), Son of Sri Vijay Kumar
Ambastha, resident of village - Kumaiya, P.O. Kumaiya, Block Morwa,
District - Samastipur
118. Manish Kumar ( PDD No. 030898 ), Son of Rajni Kant Choudhary,
resident of village - Mathurapur, P.O. Asinchak, Block & P.S. Dalsinghsarai,
District - Samastipur
119. Murari Kumar Singh ( PDD No. 216233 ), Son of Ajeet Prasad Singh,
resident of village & P.O. Darga, Block & P.S. Dalsinghsarai, District -
Samastipur
120. Ajeet Kumar Mahto ( PDD No. 001400 ), Son of Mino Mahto,
resident of village - Shambhua, P.O. Block & P.S. Dalsinghsarai, District -
Samastipur
121. Jaganu Mahto ( PDD No. 080685 ), Son of Hare Krishna Mahto,
resident of village - Khajautta, P.O. Ghatho, Block & P.S. Dalsinghsarai,
District - Samastipur
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122. Bhola Das ( PDD No. 142199 ), Son of Kusheshwar Das, resident of
village & P.O. Rampur Jalalpur, Block & P.S. Dalsinghsarai, District -
Samastipur
123. Gopal Prasad Nagwansi ( PDD No. 303138 ), Son of Late Harihar
Bhagat, resident of village P.O. Block & P.S. Dalsinghsarai, District -
Samastipur
124. Lalita Jha ( PDD No. 069720 ), daughter of Bali Chandra Jha,
resident of village & P.O. Bambaiya Harlal, Block & P.S. Dalsinghsarai,
District - Samastipur
125. Santosh Kumar Sharma ( PDD No. 030273 ), Son of Baidyanath
Sharma, resident of village - Nagargram Tole - Tara, P.O. Madhaipur, Block &
P.S. Dalsinghsarai, District - Samastipur
126. Sanjeev Kumar Sharma ( PDD No. 063808 ), Son of Shailendra
Sharma, resident of village & P.O. Madhaipur, Block & P.S. Dalsinghsarai,
District - Samastipur
127. Mukesh Kumar ( PDD 263853 ), Son of Ramswarth Mahto, resident
of village - Khajautta, P.O. Ghatho, Block & P.S. Dalsinghsarai, District -
Samastipur
128. Punam Kumari ( PDD No. 054513 ), Wife of Ajay Kumar, resident of
village - Salkhanni, P.O. Mokhtiyarpur, Block & P.S. Dalsinghsarai, District -
Samastipur
129. Ashok Kumar ( PDD No. 054506 ), resident of village - Salkhanni,
P.O. Mokhtiyarpur, Block & P.S. Dalsinghsarai, District - Samastipur
130. Md. Moenul Haque Ansari ( PDD No. 004596 ), Son of Md.
Alimuddin Ansari, resident of village - Pandh, P.O. Chakbahauddin, Block &
P.S. Dalsinghsarai, District - Samastipur
131. Vijay Kumar Mahto ( PDD No. 005960 ), Son of Dhanichan Mahto,
resident of village - Pranpura, P.O. Soira, Block & P.S. Dalsinghsarai, District
- Samastipur
132. Rajesh Paswan ( PDD No. 158901 ), Son of Sonelal Paswan, resident
of village - Loknathpur Ganj ( Ward No. 2 ), P.O. Block & P.S. Dalsinghsarai,
District - Samastipur
133. Manoj Kumar Sharma ( PDD No. 087076 ), Son of Deo Narayan
Sharma, resident of village & P.O. Kamrawn, Block & P.S. Dalsingharai,
District - Samastipur
134. Satish Kumar ( PDD No. 087076 ), Son of Ram Naresh Ray, resident
of village - Harisankarpur, P.O. Asinchack, Block & P.S. Dalsingharai,
District - Samastipur
135. Sangam Kumari ( PDD No. 115808 ), Daughter of Sanjeet Kumar,
resident of village - Harisankarpur, P.O. Asinchack, Block & P.S.
Dalsingharai, District - Samastipur
136. Rajesh Prasad ( PDD No. 153679 ), Son of Asharfi Bhagat, resident
of village & P.O. Rampur Jalalpur, Block & P.S. Dalsinghsarai, District -
Samastipur
137. Md. Hamid Raza ( PDD No. 087010 ), Son of Md. Sayeed, resident of
village & P.O. Kamrawn, Block & P.S. Dalsingharai, District - Samastipur
138. Manoj Kumar ( PDD No. 130550 ), Son of Nathuni Das, resident of
village & P.O. Kamrawn, Block & P.S. Dalsingharai, District - Samastipur
139. Shiv Shankar Kumar ( PDD No. 060566 ), Son of Upendra Sharma,
resident of village & P.O. Madhaipur, Block & P.S. Dalsinghsarai, District -
Samastipur
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140. Kundan Kumar ( PDD No. 034859 ), Son of Ganga Narayan Jha,
resident of village - Loknathpur, P.O. Block & P.S. Dalsinghsarai, District -
Samastipur
141. Md. Rizwan ( PDD No. 123177 ), Son of Md. Rafique, resident of
village - Sardarganj, P.O. Chak Nawada, Block & P.S. Dalsinghsarai, District
- Samastipur
142. Md. Shahid Parwez ( PDD No. 086964 ), Son of Md. Sayeed, resident
of village & P.O. Kamrawn, Block & P.S. Dalsingharai, District - Samastipur
143. Abhay Kumar Sah ( PDD No. 052920 ), Son of Mahesh Prasad Sah,
resident of village & P.O. Bangraha, Block & P.S. Dalsinghsarai, District -
Samastipur
144. Pramod Das ( PDD No. 082008 ), Son of Channu Das, resident of
village - Kewta ( Kagpur ), P.O. Kewta, Block & P.S. Dalsinghsarai, District -
Samastipur
145. Maharana Ranjit Singh ( PDD No. 131466 ), Son of Late Nageshwar
Singh, resident of village - Malpur, P.O. Block & P.S. Dalsinghsarai, District -
Samastipur
146. Akhilesh Paswan ( PDD No. 023597 ), Son of Dinesh Paswan,
resident of village - Pandh, P.O. Chakbahauddin, Block & P.S. Dalsinghsarai,
District - Samastipur
147. Ravindra Kumar Paswan ( PDD No. 145121 ), Son of Parmeshwar
Paswan, resident of village - Loknathpur Ganj, P.O. Block & P.S.
Dalsinghsarai, District - Samastipur
148. Rani Kumari ( PDD No. 210096 ), daughter of Makeshwar Prasad,
resident of village - Jayajpathi, P.O. Block & P.S. Dalsinghsarai, District -
Samastipur
149. Dharmendra Kumar Thakur ( PDD No. 138108 ), Son of Parmanand
Thakur, resident of village - Anjaul Deh, P.O. Block & P.S. Dalsinghsarai,
District - Samastipur
150. Md. Niyaz ( PDD No. 232567 ), Son of Md. Saiful Hak, resident of
village - Salkhini, P.O. Mokhtiyarpur, Block & P.S. Dalsinghsarai, District -
Samastipur
151. Mohan Kumar ( PDD No. 036566 ), Son of Shivji Roy, resident of
village & P.O. Madhaipur, Block & P.S. Dalsinghsarai, District - Samastipur
152. Baidyanath Paswan ( PDD No. 061686 ), Son of Late Musay Paswan,
resident of village - Bhagwanpur, P.O., Block & P.S. Dalsinghsarai, District -
Samastipur
153. Ajay Kumar ( PDD No. 252587 ), Son of Vipat Mahto, resident of
village - Salkhanni, P.O. Mokhtiyarpur, Block & P.S. Dalsinghsarai, District -
Samastipur
154. Vinod Kumar ( PDD No. 238154 ), Son of Ram Sewak Ray, resident
of village & P.O. Keota, Block & P.S. Dalsinghsarai, District - Samastipur
155. Pankaj Kumar ( PDD No. 019370 ), Son of Mangal Prasad, resident
of village - Loknathpur, P.O. Block & P.S. Dalsinghsarai, District -
Samastipur
156. Surendra Kumar Singh ( PDD No. 296263 ), Son of Anand Lal Singh,
resident of village - Malpur, P.O., Block & P.S. Dalsinghsarai, District -
Samastipur
157. Ram Kumar Choudhary ( PDD No. 162113 ), Son of Rajendra
Choudhary, resident of village & P.O. Dhepura, Block & P.S. Dalsinghsarai,
District - Samastipur
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158. Sanker Kumar Mahto ( PDD No. 229012 ), Son of Ram Swarth
Mahto, resident of village & P.O. Kamrawn, Block & P.S. Dalsingharai,
District - Samastipur
159. Nitu Kumari Karn ( PDD No. 255549 ), daughter of Subodh Kumar,
resident of village - Bulakpur, P.O. Kamrown, Block & P.S. Dalsinghsarai,
District - Samastipur
160. Subodh Kumar ( PDD No. 255919 ), Son of Ram Kishor Prasad,
resident of village - Bulakipur, P.O. Mokhtiyarpur, Block & P.S.
Dalsinghsarai, District - Samastipur
161. Deepak Kumar Thakur ( PDD No. 210327 ), Son of Raj Kumar
Thakur, resident of village - Shahpur Pagra, P.O. Pagra, Block & P.S.
Dalsinghsarai, District - Samastipur
162. Vinay Kumar ( PDD No. 070188 ), Son of Arun Ray, resident of
village + P.O. Bambaiya, Block & P.S. Dalsinghsarai, District - Samastipur
163. Md. Asghar Khan ( PDD No. 290372 ), Son of Md. Mahbul Khan,
resident of village & P.O. Kamrawn, Block & P.S. Dalsingharai, District -
Samastipur
164. Ram Udgar Pandit ( PDD No. 307893 ), Son of Late Jai Kishun
Pandit, resident of village - Loknathpur, P.O. Block & P.S. Dalsinghsarai,
District - Samastipur
165. Neelam Kumari ( PDD No. 208246 ), daughter of Amitabh Kumar,
resident of village - Pandh West Tola, P.O. Chakbhadun, Block & P.S.
Dalsinghsarai, District - Samastipur
166. Arvind Prasad ( PDD No. 161495 ) Son of Ganpati Prasad, resident of
village - Salkhanni, P.O. Mokhtiyarpur, Block & P.S. Dalsinghsarai, District -
Samastipur
167. Mithilesh Kumar ( PDD No. 214738 ), Son of Ram Lakhan Mahto,
resident of village - Bulakipur, P.O. Kamrawn, Block & P.S. Dalsinghsarai,
District - Samastipur
168. Sadanand Paswan ( PDD No. 157731 ), Son of Gurudeo Paswan,
resident of village - Loknathpur Ganj, P.O. Block & P.S. Dalsinghsarai,
District - Samastipur
169. Raj Kumar Mahto ( PDD No. 266862 ), Son of Late Radhe Mahto,
resident of village - Pandh ( Purwi Tola ), P.O. Chakbahauddin, Block & P.S.
Dalsinghsarai, District - Samastipur
170. Chandeshwar Sah ( PDD No. 025645 ), Son of Jawahar Lal Sah,
resident of village - Raghuwarpur, P.O. Chakhabib, Block & P.S.
Dalsinghsarai, District - Samastipur
171. Avinash Kumar ( PDD No. 083629 ), Son of Baldeo Thakur, resident
of village - Babupur Salkhanni, P.O. Mokhtiyarpur, Block & P.S.
Dalsinghsarai, District - Samastipur
172. Md. Kunddush ( PDD No. 006316 ), Son of Md. Abbas, resident of
village + P.O. Rampur Jalalpur, Block & P.S. Dalsinghsarai, District -
Samastipur
173. Babalu Kumar ( PDD No. 062332 ), Son of Ganesh Prasad Sah,
resident of village - Bhagwanpur Chak Sekhu ( Ward No. 6 ), P.O. Block &
P.S. Dalsinghsarai, District - Samastipur
174. Arjun Paswan ( PDD No. 052883 ), Son of Sunder Paswan, resident
of village & P.O. Kewta, Block & P.S. Dalsinghsarai, District - Samastipur
175. Ajay Kumar Ram ( PDD No. 256562 ), Son of Ramchandra Ram,
resident of village - Chack Shekhu, P.O. Block & P.S. Dalsinghsarai, District -
Samastipur
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176. Sunil Kumar ( PDD No. 068894 ), Son of Mangal Prasad, resident of
village - Loknathpur Ganj, P.O. Block & P.S. Dalsinghsarai, District -
Samastipur
177. Md. Ejaz ( PDD No. 260963 ), Son of Md. Jaseem, resident of village
- Ghat Nawada, P.O., Block & P.S. Dalsinghsarai, District - Samastipur
178. Jagdish Ram ( PDD No. 229718 ), Son of Yogendra Ram, resident of
village & P.O. Pagra, Block & P.S. Dalsinghsarai, District - Samastipur
179. Md. Nazim Ansari ( PDD No. 115577 ), Son of Abdul Jabbar Ansari,
resident of village - Mahnaiya, P.O. Kamrawn, Block & P.S. Dalsinghsarai,
District - Samastipur
180. Nitu Kumari ( PDD No. 02643 ), daughter of Bharat Choudhary,
resident of village & P.O. Dhepura, Block & P.S. Dalsinghsarai, District -
Samastipur
181. Govind Kumar ( PDD No. 117791 ), Son of Manohar Mahto, resident
of village - Sardarganj, P.O. Chak Nawada, Block & P.S. Dalsinghsarai,
District - Samastipur
182. Sunil Kumar ( PDD No. 131474 ), Son of Manohar Mahto, resident of
village & P.O. Chak Nawada, Block & P.S. Dalsinghsarai, District -
Samastipur
183. Shiv Kumar ( PDD No. 206380 ), Son of Sukhdev Prasad, resident of
village - Gospur Road, P.O., Block & P.S. Dalsinghsarai, District - Samastipur
184. Md. Intakhab Alam ( PDD No. 184619 ), Son of Md. Rustam,
resident of village - Kamrawn Takia, P.O. Kamrawn, Block & P.S.
Dalsinghsarai, District - Samastipur
185. Arimardan Kumar Jha ( PDD No. 282463 ), Son of Brajkishor Jha,
resident of village - Shahpur, P.O. Pagra, Block & P.S. Dalsinghsarai, District
- Samastipur
186. Ram Punit Mahto ( PDD No. 249762 ), Son of Ram Surath Mahto,
resident of village & P.O. Kamrawn, Block & P.S. Dalsinghsarai, District -
Samastipur
187. Ram Vinod Paswan ( PDD No. 271585 ), Son of Ramasray Paswan,
resident of village & P.O. Basathiya, Block & P.S. Dalsinghsarai, District -
Samastipur
188. Gaya Ray ( PDD No. 035028 ), Son of Dev Narayan Ray, resident of
village & P.O. Rampur Jalalpur, Block & P.S. Dalsinghsarai, District -
Samastipur
189. Mahesh Kumar ( PDD No. 220123 ), Son of Anandi Pandit, resident
of village - Pandh, P.O. Chakbahauddin, Block & P.S. Dalsinghsarai, District -
Samastipur
190. Pankaj Kumar Sinha ( PDD No. 113450 ), Son of Late Vishwanath
Prasad Sinha, resident of village - Pranpura, P.O. Sorya, Block & P.S.
Dalsinghsarai, District - Samastipur
191. Pammi Kumari ( PDD No. 088497 ), daughter of Sanjiv Kumar,
resident of village - Sahit, P.O., Block & P.S. Dalsinghsarai, District -
Samastipur
192. Mukesh Kumar ( PDD No. 228580 ), Son of Virendra Thakur,
resident of village & P.O. Madhaipur, Block & P.S. Dalsinghsarai, District -
Samastipur
193. Rinku Kumari ( PDD No. 303675 ), daughter of Umakant Roy,
resident of village & P.O. Dhepura, Block & P.S. Dalsinghsarai, District -
Samastipur
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194. Umashankar Roy ( PDD No. 295870 ), Son of Ganeshi Roy, resident
of village & P.O. Dhepura, Block & P.S. Dalsinghsarai, District - Samastipur
195. Shobhakant Roy ( PDD No. 305810 ), Son of Ganeshi Roy, resident
of village & P.O. Dhepura, Block & P.S. Dalsinghsarai, District - Samastipur
196. Bhole Nath Sah ( PDD No. 131457 ), Son of Rameshwar Sah,
resident of village - Babi Nawada, P.O. Dhepura, Block & P.S. Dalsinghsarai,
District - Samastipur
197. Deepak Kumar Gupta ( PDD No. 148608 ), Son of Ram Pukar Gupta,
resident of village - Bisringhpur, P.O., Block & P.S. Kalyanpur, District -
Samastipur
198. Neelmani Kumar ( PDD No. 314350 ), Son of Upendra Ram, resident
of village - Baghala, P.O. Sormar Baghala, Block - Kalyanpur, District -
Samastipur
199. Vikash Kumar ( PDD No. 238012 ), Son of Dilip Kumar Mahto,
resident of village - Kalyanpur, P.O., Block & P.S. Kalyanpur, District -
Samastipur
200. Bheemraj Choudhary ( PDD No. 293611 ), Son of Ram Balak
Choudhary, resident of village - Maniyarpur, P.O. Muktapur, Block & P.S.
Kalyanpur, District - Samastipur
201. Raman Kumar ( PDD No. 222292 ), Son of Ajit Kumar Thakur,
resident of village - Gorain, P.O. Balha, Block & P.S. Kalyanpur, District -
Samastipur
202. Ashwani Kumar ( PDD No. 191126 ), Son of Jawahar Roy, resident
of village & P.O. Tira Jamalpur, Block & P.S. Kalyanpur, District -
Samastipur
203. Rakesh Kumar Ram ( PDD No. 164070 ), Son of Shiv Kumar Ram,
resident of village - Sonnaha Gudam, P.O. Sonnaha Mirzanagar, Block & P.S.
Kalyanpur, District - Samastipur
204. Chandramani Prasad ( PDD No. 126235 ), Son of Shiv Sharan Prasad,
resident of village & P.O. Karua, Block & P.S. Kalyanpur, District -
Samastipur
205. Navin Kumar ( PDD No. 004097 ), Son of Dev Narayan Prasad,
resident of village - Chandharpur, P.O. Muktapur, Block & P.S. Kalyanpur,
District - Samastipur
206. Shambhu Pal ( PDD No. 107985 ), Son of Devendra Pal, resident of
village & P.O. Gopalpur, Block & P.S. Kalyanpur, District - Samastipur
207. Amrendra Kumar ( PDD No. 080877 ), Son of Amarnath Prasad,
resident of village - Chandharpur, P.O. Muktapur, Block & P.S. Kalyanpur,
District - Samastipur
208. Prabhat Chandra Bhushan ( PDD No. 131494 ), Son of Late Ram
Balak Sah, resident of village - Nagargama Tara, P.O. Madhaipur, Block &
P.S. Dalsinghsarai, District - Samastipur
209. Neha Kumari ( PDD No. 009269 ), Daughter of Devendra Bhagat,
resident of village & P.O. Bajidpur, Block & P.S. Vidyapati Nagar, District -
Samastipur
210. Ashwini Kumar Bhatta ( PDD No. 098020 ), Son of Dharm Dev
Bhatta, resident of village & P.O. Bajidpur, Block & P.S. Vidyapati Nagar,
District - Samastipur
211. Ajeet Kumar Bhatta ( PDD No. 098217 ), Son of Dharm Dev Bhatta,
resident of village & P.O. Bajidpur, Block & P.S. Vidyapati Nagar, District -
Samastipur
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212. Sanjeev Kumar Singh ( PDD No. 138056 ), Son of Late Udit Narayan
Singh, resident of village - Malkalipur, P.O., Block & P.S. Vidyapati Nagar,
District - Samastipur
213. Krishna Kumari ( PDD No. 308805 ), daughter of Krishna Deo
Prasad, resident of village - Rajachowk, P.O., Block & P.S. Vidyapati Nagar,
District - Samastipur
214. Sima Kumari ( PDD No. 176783 ), daughter of Vishwajit Prasad
Chourasia, resident of village - Sahit Rajachowk, P.O., Block & Police Station
Vidyapati Nagar, District - Samastipur
215. Govind Kumar Giri ( PDD No. 201706 ), Son of Om Prakash Giri,
resident of village P.O., Block & Police Station Vidyapati Nagar, District -
Samastipur
216. Ajay Kumar Sah ( PDD No. 101428 ), Son of Shankar Sah, resident
of village - Mow Bazar, P.O., Block & Police Station Vidyapati Nagar,
District - Samastipur
217. Ganesh Paswan ( PDD No. 145239 ), Son of Sundar Paswan, resident
of village - Malkalipur, Block & Police Station Vidyapati Nagar, District -
Samastipur
218. Amarnath Paswan ( PDD No. 317489 ), Son of Ramchandra Paswan,
resident of village - Malkalipur, Block & Police Station Vidyapati Nagar,
District - Samastipur
219. Santosh Kumar ( PDD No. 225650 ), Son of Late Ram Prakash Ram,
resident of village - Sahit, P.O., Block & Police Station Vidyapati Nagar,
District - Samastipur
220. Anil Kumar Roy ( PDD No. 248816 ), Son of Late Baglu Roy,
resident of village - Balkrishnapur Marwa, P.O., Block & Police Station
Vidyapati Nagar, District - Samastipur
221. Sudarshan Sharma ( PDD No. 106701 ), Son of Ram Prit Sharma,
resident of village - Mow Kaji Mohalla, P.O., Block & Police Station
Vidyapati Nagar, District - Samastipur
222. Md. Javed ( PDD No. 217914 ), Son of Md. Sabir, resident of village
- Khanau, Tol - Bamaura, P.O., Block & Police Station Vidyapati Nagar,
District - Samastipur
223. Md. Aabed ( PDD No. 012014 ), Son of Md. Sabir, resident of village
- Khanau, Tol - Bamaura, P.O., Block & Police Station Vidyapati Nagar,
District - Samastipur
224. Vinay Kumar Singh ( PDD No. 275492 ), Son of Bali Ram Singh,
resident of village - Bamaura, P.O. Bazeedpur, Block & Police Station
Vidyapati Nagar, District - Samastipur
225. Manish Kumar ( PDD No. 028736 ), Son of Jay Prakash Mahto,
resident of village - Mirzapur, P.O., Block & Police Station Vidyapati Nagar,
District - Samastipur
226. Sushil Kumar ( PDD No. 014613 ), Son of Shital Das, resident of
village - Bamaura, P.O. Bazidpur, Block & Police Station Vidyapati Nagar,
District - Samastipur
227. Md. Anwar ( PDD No. 215221 ), Son of Md. Bashir, resident of
village - Mow Bazar, P.O., Block & Police Station Vidyapati Nagar, District -
Samastipur
228. Santosh Kumar Sah ( PDD No. 076947 ), Son of Ramdeo Sah,
resident of village & P.O. Sisai, Block & Police Station Vidyapati Nagar,
District - Samastipur
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229. Umesh Kumar ( PDD No. 097106 ), Son of Upendra Sah, resident of
village - Alampur, P.O. Sisai, Block & Police Station Vidyapati Nagar,
District - Samastipur
230. Brajesh Paswan ( PDD No. 314964 ), Son of Haresh Paswan, resident
of village & P.O. Harpur Bochaha, Block & Police Station Vidyapati Nagar,
District - Samastipur
231. Tuntun Kumar Sharma ( PDD No. 053144 ), Son of Ramraji Sharma,
resident of village - Garh Sisai, Block & Police Station Vidyapati Nagar,
District - Samastipur
232. Sujit Kumar Mishra ( PDD No. 022932 ), Son of Umesh Chandra
Mishra, resident of village - Mow Bazar, P.O., Block & Police Station
Vidyapati Nagar, District - Samastipur
233. Rakesh Paswan ( PDD No. 246222 ), Son of Umeshwar Paswan,
resident of village & P.O. Harpur Bochaha, Block & Police Station Vidyapati
Nagar, District - Samastipur
234. Rakesh Kumar ( PDD No. 006957 ), Son of Devendra Bhagat,
resident of village & P.O. Bajidpur, Block & Police Station Vidyapati Nagar,
District - Samastipur
235. Vijay Kumar ( PDD No. 226010 ), Son of Ram Kripal Mahto,
resident of village - Sahit, P.O., Block & Police Station Vidyapati Nagar,
District - Samastipur
236. Shambhu Das ( PDD No. 203830 ), Son of Ganga Prasad, resident of
village - Mow Bazar, P.O., Block & Police Station Vidyapati Nagar, District -
Samastipur
237. Ranjit Kumar Singh ( PDD No. 008748 ), Son of Ekadash Prasad
Singh, resident of village - Haslganj Road, Patel Chowk, P.O., Police Station
and District - Sheikhpura
238. Abha Kumari ( PDD No. 008717 ) daughter of Jai Prakash Prasad,
resident of village - Haslganj Road, Patel Chowk, P.O., Police Station and
District - Sheikhpura
239. Arvind Kumar ( PDD No. 008696 ), Son of Bindeshwar Sharma,
resident of village - Khandpar, P.O. Police Station and District - Sheikhpura
240. Mahesh Sinha ( PDD No. 010660 ), Son of Ramesh Sinha, resident of
village - Khandpar, P.O. Police Station and District - Sheikhpura
241. Sunil Kumar ( PDD No. 296278 ), Son of Yadunandan Mahto,
resident of village - Kamalbigha, P.O. Brindawan, Police Station - Arivari,
District - Sheikhpura
242. Satish Kumar ( PDD No. 014186 ), Son of Bateshwar Yadav, resident
of village & P.O. Belchi, Police Station - Arivari, District - Sheikhpura
243. Surendra Kumar ( PDD No. 184762 ), Son of Ragho Yadav, resident
of village - Barmi, P.O. Chorbar, Police Station - Arivari, District -
Sheikhpura
244. Vijay Kumar ( PDD No. 164172 ), Son of Ishwar Prasad Yadav,
resident of village - Khlaspur, P.O. Gavay, Police Station & District -
Sheikhpura
245. Raju Kumar Gupta ( PDD No. 082454 ), Son of Ranjit Saw, resident
of village P.O. & Police Station Chewara, District - Sheikhpura
246. Satish Kumar Chaurasiya ( PDD No. 079230 ), Son of Raghunandan
Prasad Chaurasiya, resident of village, P.O. & Police Station - Chewara,
District - Sheikhpura
247. Ritesh Kumar ( PDD No. 316617 ), Son of Rajendra Prasad, resident
of village, P.O. & Police Station - Chewara, District - Sheikhpura
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248. Dinesh Kumar ( PDD No. 028007 ), Son of Jehal Ram, resident of
village, P.O. & Police Station - Chewara, District - Sheikhpura
249. Rajnish Kumar Verma ( PDD No. 082923 ), Son of Rajendra Prasad
Sharma, resident of village, P.O. & Police Station - Chewara, District -
Sheikhpura
250. Ravi Shankar ( PDD No. 191480 ), Son of Bhim Prasad Chaurasia,
resident of village - Ariyari, P.O. Pharpar, Police Station - Ariyari, District -
Sheikhpura
251. Sanjit Kumar Paswan ( PDD No. 010208 ), Son of Nawal Kishore
Paswan, resident of village & P.O. Aifni, Police Station - Ariyari, District -
Sheikhpura
252. Upendra Kumar ( PDD No. 193221 ), Son of Kailash Prasad Yadav,
resident of village & P.O. Gagri, Police Station & District - Sheikhpura
253. Radhe Shyam Mishra ( PDD No. 057604 ), Son of Sudan Prasad
Mishra, resident of village & P.O. Pancha, Police Station & District -
Sheikhpura
254. Dharamvir Prasad ( PDD No. 216543 ), Son of Mahesh Prasad,
resident of village - Karima Bigha, P.O. Kasar, Police Station - Ariyari,
District - Sheikhpura
255. Abhishek Kumar ( PDD No. 010339 ), Son of Shailendra Kumar
Sinha, resident of Mohalla - Khandpar, P.O., Police Station & District -
Sheikhpura
256. Sanjeev Kumar ( PDD No. 094478 ), Son of Kishori Yadav, resident
of village & P.O. Dihkosumbha, Police Station Korma, District - Sheikhpura
257. Ram Pravesh Kumar ( PDD No. 107238 ), Son of Rajendra Yadav,
resident of Mohalla - Mahadev Nagar, P.O., Police Station & District -
Sheikhpura
258. Raj Kumar ( PDD No. 107010 ), Son of Sita Choudhary, resident of
village - Chakdiwan, P.O., Police Station & District - Sheikhpura
259. Mukesh Kumar ( PDD No. 026369 ), resident of Mohalla -
Mahadevnagar, P.O., Police Station & District - Sheikhpura
260. Raqkesh Kumar ( PDD No. 122252 ), Son of Yadu Prasad, resident of
village - Mahaut, P.O. Biman, Police Station Ariyari, District - Sheikhpura
261. Awdhesh Kumar ( PDD No. 184952 ), Son of Ragho Yadav, resident
of village - Barmi, P.O. Chorbar, Police Station - Arivari, District -
Sheikhpura
262. Rajesh Kumar ( PDD No. 003112 ), Son of Dashrath Ram, resident of
village & P.O. Husainabad, Police Station - Arivari, District - Sheikhpura
263. Sanjay Kumar ( PDD No. 058008 ), Son of Shital Mahto, resident of
village - Vidhpura, P.O. Husainabad, Police Station - Arivari, District -
Sheikhpura
264. Aman Kumar ( PDD No. 032919 ), Son of Shambhoo Singh, resident
of village - Ghari, P.O. Asthama, Block - Chewara, Police Station - Karandey,
District - Sheikhpura
265. Naresh Kumar ( PDD No. 048835 ), Son of Shivanand Yadav,
resident of village - Hemdarganj, P.O. Audhey, Block, Police Station -
Sheikhpura and District - Sheikhpura
266. Kripa Kumari ( PDD No. 196798 ), daughter of Narendra Kumar,
resident of village & P.O. Sohadi, Block & Police Station - Ariyari, District -
Sheikhpura
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267. Pranav Ranjan ( PDD No. 035660 ), Son of Shailendra Prasad,
resident of village & Police Station Aifani, Block - Ariyari, District -
Sheikhpura
268. Shiv Kumar Sinha ( PDD No. 007582 ), Son of Ramchandra Prasad,
resident of village & P.O. Bhojdih, Block & Police Station - Ariyari, District -
Sheikhpura
269. Birendra Kumar ( PDD No. 060439 ), Son of Ramchandra Prasad,
resident of village & P.O. Bhojdih, Block & Police Station Ariyari, District -
Sheikhpura
270. Upendra Sinha ( PDD No. 003149 ), Son of Dashrath Prasad Sinha,
resident of village & P.O. Husainabad, Block & Police Station Ariyari,
District - Sheikhpura
271. Rajeshwar Kumar ( PDD No. 201351 ), Son of Late Kishun Das,
resident of Village & P.O. Sohadi, Block & Police Station Ariyari, District -
Sheikhpura
272. Rajesh Kumar ( PDD No. 078182 ), Son of Ram Sharan Mahto,
resident of village - Girihinda Kachchi Road, P.O., Block, Police Station &
District - Sheikhpura
273. Ajay Kumar ( PDD No. 049617 ), Son of Sadhu Sharan Mahto,
resident of village & P.O. Mashora, Block & Police Station Ariyari, District -
Sheikhpura
274. Maheshwar Mahto ( PDD No. 230031 ), Son of Kishori Mahto,
resident of village - Roundi, Karki, Block & Police Station Ariyari, District -
Sheikhpura
275. Pawan Paswan ( PDD No. 218529 ), Son of Nand Das Paswan,
resident of village & P.O. Biman, Block & Police Station Ariyari, District -
Sheikhpura
276. Paramhans Kumar ( PDD No. 283171 ), Son of Baleshwar Prasad,
resident of village - Sasbahana, P.O. Ghuskuri, Block & Police Station
Ariyari, District - Sheikhpura
277. Murari Prasad Yadav ( PDD No. 104500 ), Son of Saukhi Yadav,
resident of village - Dhamkaul, P.O. Bhojdih, Block & Police Station Ariyari,
District - Sheikhpura
278. Sanoj Kumar ( PDD No. 244952 ), Son of Om Prakash Yadav,
resident of village & P.O. Mashora, Block & Police Station Ariyari, District -
Sheikhpura
279. Gaurav Kumar Verma ( PDD No. 245257 ), Son of Brij Kishor Prasad
Verma, resident of village - Katra Chowk, P.O., Block, Police Station &
District - Sheikhpura
280. Pravesh Kumar ( PDD No. 063102 ), Son of Laxman Mahto, resident
of village - Vidyapur, P.O. Sheikhpura, Block & Police Station Ariyari,
District - Sheikhpura
281. Ghanshyam Kumar ( PDD No. 006016 ), Son of Kapildev Yadav,
resident of village - Nemdarganj, P.O. Audhey, Block, Police Station &
District - Sheikhpura
282. Arun Kumar ( PDD No. 244148 ), Son of Late Ramchandra Prasad
Sinha, resident of village - Katra, P.O., Block, Police Station & District -
Sheikhpura
283. Sanjay Kumar Verma ( PDD No. 102714 ), Son of Ishwar Chandra
Verma, resident of Mohalla - Chak Diwan, Ward No. 16, P.O., Block, Police
Station & District - Sheikhpura
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284. Mohit Kumar ( PDD No. 240393 ), Son of Arvind Kumar, resident of
village - Khandpar, P.O., Block, Police Station & District - Sheikhpura
285. Priytam Bihari ( PDD No. 001817 ), Son of Baleshwar Prasad,
resident of Mohalla - Makdumpur ( near Baburam Talab ), P.O., Block, Police
Station & District - Sheikhpura
286. Sunil Kumar ( PDD No. 065830 ), Son of Shanker Prasad, resident of
Mohalla - Khandpar, P.O., Block, Police Station & District - Sheikhpura
287. Ravi Kumar ( PDD No. 144256 ), Son of Satish Kumar Malakar,
resident of Mohalla - Kashmiri Bazar Mali ( Gali Pul Par ), P.O., Block,
Police Station & District - Sheikhpura
288. Ranjeet Kumar ( PDD No. 233811 ), Son of Ram Chandra Prasad,
resident of Mohalla - Khaira Chowk Gola Road, P.O., Block, Police Station &
District - Sheikhpura
289. Kumar Sachin ( PDD No. 135957 ), Son of Dr. K. Swayambhu,
resident of Mohalla - Bhadauli Bazar, P.O., Block, Police Station & District -
Sheikhpura
290. Rina Kumari ( PDD No. 282612 ), daughter of Umesh Prasad,
resident of Mohalla - Purankama, P.O., Block, Police Station & District -
Sheikhpura
291. Subhash Kumar ( PDD No. 198446 ), Son of Nago Prasad, resident of
village & P.O. Pachna, Police Station - Pachna, Block & District - Sheikhpura
292. Binod Kumar ( PDD No. 121519 ), Son of Ramashray Yadav, resident
of village & P.O. Gagaur, Police Station Korma, Block - Ghatkushumba,
District - Sheikhpura
293. Tulsi Ram ( PDD No. 214492 ), Son of Late Shivnarayan Ram,
resident of village - Gitwarpur, P.O. Mankatha, Police Station - Lakhisarai,
Block - Ghatkushumba, District - Sheikhpura
294. Subodh Kumar ( PDD No. 121159 ), Son of Rajkumar Yadav, resident
of village & P.O. Gagaur, Police Station Korma, Block - Ghatkushumba,
District - Sheikhpura
295. Ashwani Ranjan ( PDD No. 209587 ), Son of Ashok Prasad, resident
of village - Sabhna, P.O. Ghuskuri, Police Station & Block - Ariyari, District -
Sheikhpura
296. Dolly Kumari ( PDD No. 240308 ), daughter of Mohit Kumar,
resident of village - Khandpar, P.O., Police Station, Block & District -
Sheikhpura
297. Rohit Kumar ( PDD No. 014463 ), Son of Harish Chandra Prasad,
resident of village, P.O. Bauran, Police Station Jawalpur, Block - Hora
Bauram, District - Darbhanga
298. Sujit Kumar Thakur ( PDD No. 190080 ), Son of Suraj Thakur,
resident of village - Baheri, P.O. & Police Station Baheri, District -
Darbhanga
299. Hemant Kumar ( PDD No. 286586 ), Son of Chandra Narayan Yadav,
resident of village - Baskatti, P.O. & Police Station - Baheri, District -
Darbhanga
300. Prakash Kumar ( PDD No. 021574 ), Son of Bhagvat Mandal,
resident of village - Baheri, P.O. & Police Station Baheri, District -
Darbhanga
301. Vijay Kumar Jha ( PDD No. 019865 ), Son of Ram Bilash Jha,
resident of village - Ramauli, P.O. & Police Station Baheri, District -
Darbhanga
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302. Surendra Kumar Suman ( PDD No. 054161 ), Son of Upendra
Mandal, resident of village - Baheri, P.O. & Police Station Baheri, District -
Darbhanga
303. Raj Kumar Mandar ( PDD No. 076261 ), Son of Bindi Mandar.
resident of village - Inai, P.O. & Police Station - Baheri, District - Darbhanga
304. Lal Kishore ( PDD No. 1593615 ), Son of Mahendra Prasad Mandal,
resident of village - Dhanauli, P.O. & Police Station - Baheri, District -
Darbhanga
305. Arbind Kumar ( PDD No. 305994 ), Son of Ramgobind Mandal,
resident of village - Baheri, P.O. & Police Station - Baheri, District -
Darbhanga
306. Ajay Kumar Singh ( PDD No. 223326 ), Son of Sarva Narayan Singh,
resident of village - Baheri, P.O. & Police Station - Baheri, District -
Darbhanga
307. Priti Kumari ( PDD No. 222729 ), daughter of Ajay Kumar Singh,
resident of village - Baheri, P.O. & Police Station Baheri, District -
Darbhanga
308. Sanjeev Kumar ( PDD No. 050269 ), Son of Ganesh Prasad Mahto,
resident of village - Dhohatanarayan, P.O. & Police Station - Baheri, District -
Darbhanga
309. Arun Kumar ( PDD No. 234856 ), Son of Brahmdeo Mandal, resident
of village - Hathauri ( North ), P.O. & Police Station - Baheri, District -
Darbhanga
310. Subhash Kumar ( PDD No. 070524 ), Son of Ram Narayan Singh,
resident of village - Havidih, P.O. & Police Station - Baheri, District -
Darbhanga
311. Aditya Narayan ( PDD No. 200027 ), Son of Babu Saheb Lal Dev,
resident of village - Turki, P.O. Mahuli, Police Station - Baheri, District -
Darbhanga
312. Sarvesh Kumar ( PDD No. 125406 ), Son of Dharm Lal Dev, resident
of village - Baheri, P.O. & Police Station - Baheri, District - Darbhanga
313. Surendra Kumar ( PDD No. 151380 ), Son of Ram Deo Mandal,
resident of village & P.O. Dhanauli, Police Station - Baheri, District -
Darbhanga
314. Hare Ram Yadav ( PDD No. 039747 ), Son of Gouri Lal Yadav,
resident of village - Bithauli, P.O. & Police Station - Baheri, District -
Darbhanga
315. Dhirendra Kumar Singh ( PDD No. 261744 ), Son of Sudarshan
Singh, resident of village - Baheri, P.O. & Police Station Baheri, District -
Darbhanga
316. Raman Kumar Mishra ( PDD No. 191954 ), Son of Suresh Chandra
Mishra, resident of village - Haripatti, P.O. & Police Station - Bahadurpur,
District - Darbhanga
317. Narayanjee Choudhary ( PDD No. 036847 ), Son of Rajendra
Choudhary, resident of village - Darhar, P.O. & Police Station - Bahadurpur,
District - Darbhanga
318. Rakesh Kumar Mishra ( PDD No. 278186 ), Son of Anand Kumar
Mishra, resident of village - Harpatti, P.O. & Police Station - Bahadurpur,
District - Darbhanga
319. Gopal Kumar Jha ( PDD No. 187049 ), Son of Pramod Kumar Jha,
resident of Mohalla - Balbhadrapur Nawtole, P.O. & Police Station -
Bahadurpur, District - Darbhanga
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320. Tapeshwar Kumar ( PDD No. 062213 ), Son of Gobardhan Beldar,
resident of village - Drahar, P.O. & Police Station - Bahadurpur, District -
Darbhanga
321. Ram Kumar Singh ( PDD No. 208910 ), Son of Shobha Kant Singh,
resident of village - Parna Nisihara, P.O. Nisihara, Police Station - Biraul,
District - Darbhanga
322. Vijay Ram ( PDD No. 155981 ), Son of Pitambar Ram, resident of
village - Kamalpur, P.O. & Police Station - Biraul, District - Darbhanga
323. Manoj Kumar ( PDD No. 078324 ), Son of Ugresh Prasad Singh,
resident of village - Arga, P.O. & Police Station Biraul, District - Darbhanga
324. Suresh Ram ( PDD No. 196496 ), Son of Bachcha Ram, resident of
village - North Hanuman Nagar, Fakirna Ghoghsar, P.O. & Police Station
Biraul, District - Darbhanga
325. Natwar Kumar Mandal ( PDD No. 069245 ), Son of Ganga Prasad
Mandal, resident of village - Dumri, P.O. & Police Station Biraul, District -
Darbhanga
326. Dashrath Kumar Verma ( PDD No. 116367 ), Son of Rameshwar
Prasad Verma, resident of village - Dumri, P.O. & Police Station Biraul,
District - Darbhanga
327. Santosh Kumar Mandal ( PDD No. 215775 ), Son of Mahendra
Mandal, resident of village - Nawtolia, P.O. & Police Station Biraul, District -
Darbhanga
328. Indra Mohan Yadav ( PDD No. 282122 ), Son of Kailsh Yadav,
resident of village - Gamhariya, P.O. & Police Station Biraul, District -
Darbhanga
329. Ruby Kumari ( PDD No. 061361 ), daughter of Ishki Yadav, resident
of village - Hansi Tole Situhai, P.O. & Police Station Biraul, District -
Darbhanga
330. Rajpati Yadav ( PDD No. 050473 ), Son of Shiv Shankar Yadav,
resident of village - Hansi Tole Situhai, P.O. & Police Station Biraul, District -
Darbhanga
331. Digvijay Kumar ( PDD No. 050341 ), Son of Ram Jatan Das, resident
of village - Rajmani, P.O. & Police Station Biraul, District - Darbhanga
332. Tuntun Kumar ( PDD No. 061869 ), Son of Bauku Yadav, resident of
village - Talibpur, P.O. & Police Station Biraul, District - Darbhanga
333. Sanjay Kumar ( PDD No. 202437 ), Son of Narendra Mohan Yadav,
resident of village - Jagdishpur, P.O. & Police Station Biraul, District -
Darbhanga
334. Ratnesh Kumar ( PDD No. 027796 ), Son of Yugeshwar Prasad
Singh, resident of village - North Biraul, P.O. & Police Station Biraul, District
- Darbhanga
335. Anil Kumar Giri ( PDD No. 026122 ), Son of Kailash Giri, resident of
village - Babhuni, P.O. & Police Station Biraul, District - Darbhanga
336. Rajan Kumar Mishra ( PDD No. 123242 ), Son of Rajesh Kumar
Mishra, resident of village - Biraul, P.O. & Police Station Biraul, District -
Darbhanga
337. Shyam Kumar ( PDD No. 001921 ), Son of Yamuna Mandal, resident
of village - Usri, P.O. & Police Station Biraul, District - Darbhanga
338. Pawan Kumar ( PDD No. 037932 ), Son of Mangal Singh, resident of
village - Araga, P.O. & Police Station Biraul, District - Darbhanga
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339. Rakesh Kumar Mandal ( PDD No. 289762 ), Son of Mishri Lal
Mandal, resident of village - Darbhanga, P.O. & Police Station - Darbhanga
( Sadar ), District - Darbhanga
340. Deep Narayan Yadav ( PDD No. 102572 ), Son of Late Mahavir
Yadav, resident of village - Runna, P.O. Telhan, Police Station Darbhanga
Sadar, District - Darbhanga
341. Pramod Kumar Lal Dev ( PDD No. 005605 ), Son of Kishori Lal Dev,
resident of village - Panta, P.O. Sonki, Police Station Darbhanga Sadar,
District - Darbhanga
342. Dhaneshwar Sah ( PDD No. 214894 ), Son of Dukh Mochan Sah,
resident of village - Sadar Darbhanga, P.O. & Police Station Darbhanga Sadar,
District - Darbhanga
343. Dinesh Sah ( PDD No. 056393 ), Son of Dukh Mochan Sah, resident
of village - Sadar Darbhanga, P.O. & Police Station Darbhanga Sadar, District
- Darbhanga
344. Anil Kumar ( PDD No. 025984 ), Son of Sitaram Yadav, resident of
village - Mahraji Tol, P.O. Dhoi, Police Station Darbhanga Sadar, District -
Darbhanga
345. Tej Narayan Mandal ( PDD No. 088638 ), Son of Ram Sevak Mandal,
resident of village - Pahpadhpar, P.O. Sonki, Police Station Darbhanga Sadar,
District - Darbhanga
346. Sri Narayan Mandal ( PDD No. 047203 ), Son of Ram Sevak Mandal,
resident of village - Pahpadhpar, P.O. Sonki, Police Station Darbhanga Sadar,
District - Darbhanga
347. Ajay Kumar ( PDD No. 158859 ) Son of Yogendra Bhagat, resident of
village - Darbhanga Sadar, P.O. & Police Station Darbhanga Sadar, District -
Darbhanga
348. Mithilesh Kumar Mahto ( PDD No. 001027 ), Son of Banarsi Mahto,
resident of village - Darbhanga Sadar, P.O. & Police Station Darbhanga Sadar,
District - Darbhanga
349. Shiv Kumar @ Shiv Kumar Singh ( PDD No. 209424 ), Son of
Mithilesh Prasad Singh, resident of village - Gaura Bauram, P.O. & Police
Station - Gaura Bauram, District - Darbhanga
350. Rajesh Thakur ( PDD No. 209144 ), Son of Vishnu Deo Thakur,
resident of village - Nisihara, P.O. & Police Station Gaura Bauram, District -
Darbhanga
351. Lalit Kumar Safi ( PDD No. 252621 ), Son of Chunni Safi, resident of
village - Asi, P.O. & Police Station Gaura Bauram, District - Darbhanga
352. Javed Iqbal ( PDD No. 290728 ), Son of Hamidur Rahman, resident
of village - Gaura Bauram, P.O. & Police Station - Gaura Bauram, District -
Darbhanga
353. Shahnawaz Ahmad ( PDD No. 304196 ), Son of Anisur Rahman,
resident of village - Baurm, P.O. & Police Station Gaura Bauram, District -
Darbhanga
354. Vinod Kumar ( PDD No. 035120 ), Son of Late Arvind Prasad Singh,
resident of village & P.O. Tumoul, Police Station - Ghanshyampur, District -
Darbhanga
355. Ritu Kumari ( PDD No. 034834 ), Wife of Vinod Kumar, resident of
village & P.O. Tumouli, Police Station - Ghanshyampur, District - Darbhanga
356. Devchandra Kumar ( PDD No. 190065 ), Son of Kapleshwar Yadav,
resident of village - Kiratpur, P.O. Kiratpur, Police Station Kiratpur, District -
Darbhanga
Patna High Court LPA No.535 of 2017 dt.17-04-2018
130/871
357. Amarjeet Kumar ( PDD No. 190780 ), Son of Ramchandra Yadav,
resident of village - Kiratpur, P.O. Baghras, Police Station Jamalpur, District -
Darbhanga
358. Ranjeet Kumar ( PDD No. 307638 ), Son of Asharfi Yadav, resident
of village - Kiratpur, P.O. Kiratpur, Police Station Kiratpur, District -
Darbhanga
359. Pankaj Kumar ( PDD No. 086939 ), Son of Ramsharan Yadav,
resident of village - Ujua Simar Toka, P.O. & Police Station - Kusheshwar
Asthan ( East ), District - Darbhanga
360. Ranjeet Kumar Das ( PDD No. 027010 ), Son of Shankar Das,
resident of village - Pipri, P.O. Kushothar, Police Station - Bahadurpur,
District - Darbhanga
361. Shesh Narayan Jha ( PDD No. 094742 ), Son of Devendra Jha,
resident of village & P.O. Dekuli, Police Station Darbhanga, District -
Darbhanga
362. Priyanka Kumari ( PDD No. 094910 ) daughter of Bharat Bhagat,
resident of village - Darbhanga Sadar, P.O. & Police Station Darbhanga Sadar,
District - Darbhanga
363. Radha Kumari ( PDD No. 094678 ), daughter of Vindeshwar Sahni,
resident of village - Darbhanga Sadar, P.O. & Police Station Darbhanga Sadar,
District - Darbhanga
364. Pankaj Kumar Bhagat ( PDD No. 154683 ), Son of Bharat Bhagat,
resident of village - Darbhanga Sadar, P.O. & Police Station Darbhanga Sadar,
District - Darbhanga
365. Laxman Kumar Ram ( PDD No. 031129 ), Son of Bihari Ram,
resident of village - Darbhanga Sadar, P.O. & Police Station Darbhanga Sadar,
District - Darbhanga
366. Ram Kumar Ram ( PDD No. 011057 ), Son of Bihari Ram, resident
of village - Darbhanga Sadar, P.O. & Police Station Darbhanga Sadar, District
- Darbhanga
367. Md. Mustafa Kamal ( PDD No. 010188 ), Son of Md. Qumruzzama,
resident of village - Darbhanga Sadar, P.O. & Police Station Darbhanga Sadar,
District - Darbhanga
368. Rajesh Kumar Das ( PDD No. 014060 ) Son of Ram Chandra Das,
resident of village - Darbhanga Sadar, P.O. & Police Station Darbhanga Sadar,
District - Darbhanga
369. Guriya Kumari ( PDD No. 257391 ), daughter of Ram Prasad Mahto,
resident of village - Darbhanga Sadar, P.O. & Police Station Darbhanga Sadar,
District - Darbhanga
370. Ranjit Kumar ( PDD No. 207319 ), Son of Ram Bilash Sah, resident
of Mohalla - Yusufganj, P.O. Lalbagh, Police Station - Laheriasarai, District -
Darbhanga
371. Shyam Kumar ( PDD No. 017338 ), Son of Satya Narayan Das,
resident of Mohalla - Saidnagar Kaliasthan, P.O. & Police Station -
Laheriasarai, District - Darbhanga
372. Rabi Shankar ( PDD No. 102162 ), Son of Late Shibendra Prasad,
resident of village - Bahadurpur, P.O. & Police Station - Bahadurpur, District -
Darbhanga
373. Ashok Kumar Ram ( PDD No. 099735 ), Son of Ramdeo Ram,
resident of village - Devmaria Hayaghat, P.O. & Police Station - Hayaghat,
District - Darbhanga
Patna High Court LPA No.535 of 2017 dt.17-04-2018
131/871
374. Phiroj Kumar Mandal ( PDD No. 081085 ), Son of Uttam Mandal,
resident of village - Indiara Nagar, P.O. Thalwara, Police Station Laheriasarai,
District - Darbhanga
375. Kailash Yadav ( PDD No. 119056 ), Son of Parvit Lal Yadav, resident
of village - Hayaghat, P.O. & Police Station Hayaghat, District - Darbhanga
376. Sanjay Kumar Yadav ( PDD No. 288525 ), Son of Parvit Lal Yadav,
resident of village - Hayaghat, P.O. & Police Station Hayaghat, District -
Darbhanga
377. Raj Kishore Ram ( PDD No. 228810 ), Son of Shibu Ram, resident of
village - Kusheshwar Astan, P.O. & Police Station Kusheshwar Astan, District
- Darbhanga
378. Kundan Kumar Gupta ( PDD No. 167613 ), Son of Shivshankar Sah,
resident of village - Kusheshwar Astan, P.O. & Police Station Kusheshwar
Astan, District - Darbhanga
379. Chittaranjan Kumar Thakur ( PDD No. 121651 ), Son of Rasik Lal
Thakur, resident of village - Kusheshwar Astan, P.O. & Police Station
Kusheshwar Astan, District - Darbhanga
380. Shambhu Kumar Das ( PDD No. 048779 ), Son of Shashi Chandra
Das, resident of village - Haripur East, P.O. & Police Station Singhwara,
District - Darbhanga
381. Musarrat Parveen ( PDD No. 024695 ), daughter of Md. Gurfan
Ahmed, resident of village - Singhwara, P.O. & Police Station Singhwara,
District - Darbhanga
382. Kailash Kumar Das ( PDD No. 009052 ), Son of Kammo Das,
resident of village - Hanuman Nagar, P.O. & Police Station Darbhanga Sadar,
District - Darbhanga
383. Gajendra Kumar ( PDD No. 106207 ), Son of Ram Gulam Das,
resident of village - Hanuman Nagar, P.O. & Police Station Darbhanga Sadar,
District - Darbhanga
384. Sachidanand Yadav ( PDD No. 006861 ), Son of Ganga Vishnu
Yadav, resident of village - Hanuman Nagar, P.O. & Police Station Darbhanga
Sadar, District - Darbhanga
385. Santosh Kumar ( PDD No. 130697 ), Son of Ram Sagar Yadav,
resident of village - Hanuman Nagar, P.O. & Police Station Darbhanga Sadar,
District - Darbhanga
386. Pradeep Kumar Prem ( PDD No. 124931 ), Son of Ram Prasad
Sharma, resident of village & P.O. Singhwara, Police Station Hanuman Nagar,
District - Darbhanga
387. Raman Paswan ( PDD No. 111010 ), Son of Satto Paswan, resident of
village - Dilahi, P.O. & Police Station Hanuman Nagar, District - Darbhanga
388. Rajesh Kumar ( PDD No. 315376 ), Son of Kapil Deo Sharma,
resident of village - Kamargama, P.O. Tira Jatmalpur, Block - Kalyanpur,
District - Darbhanga
389. Mukesh Paswan ( PDD No. ), Son of Umeshwar Paswan, resident of
village & P.O. Harpur Bochaha, Block & Police Station Vidyapati Nagar,
District - Samastipur
... ... Respondent/s
======================================================
with
Patna High Court LPA No.535 of 2017 dt.17-04-2018
132/871
Letters Patent Appeal No. 524 of 2017
In
Civil Writ Jurisdiction Case No.15203 of 2016
======================================================
1. Manoj Kumar Sahni, son of Lal Babu Sahni Resident of village -
Hasanpur Surat, P.S. - Patori, District - Samastipur, Posted as
Accredited Statistics Volunteer (in short ASV) Hasanpur Surat
Panchayat under the Block - Patori, District - Samastipur.
2. Sunil Kumar son of Raj Kumar Rai R/o Village - Shahpurundi,
P.S. Patori, District Samastipur.
3. Santosh Kumar son of Parmanand Rai R/o Vill - North Dhamaun,
P.S. Patori, District - Samastipur, ASV, Uttari Dhamaun
Panchayat under the Block - Patori, District - Samastipur.
4. Manikant son of Arvind Kr. Rai Resident of J.P. Colony Hajipur,
Ward No. 23, P.S. - Hajipur, District - Vaishali, A/P posted as
ASV, South Dhamaun Panchayat under the Block - Patori,
District - Samastipur.
5. Ajay Kumar Singh @ Ajay Kumar S/o Asharfi Singh R/o Vill -
Sheura, P.S. - Patori, District - Samastipur, ASV, Sheura
Panchayat under the Block - Patori, District - Samastipur.
6. Ritesh Kumar S/o Yogendra Rai R/o Vill - Sirdilpur, P.S. -
Patori, District - Samastipur, ASV, Sirdilpur Supaul Panchayat
under the Block - Patori, District - Samastipur.
7. Bindeshwar Pd. Rai S/o Yogendra Pd. Rai R/o Vill - Sirdilpur,
P.S. - Patori, District - Samastipur, ASV, Tara Dhamaun
Panchayat under the Block - Patori, District - Samastipur.
8. Sandeep Kumar S/o Yogendra Paswan R/o Vill - Ismilpur, P.S. -
Patori, District - Samastipur, ASV, Imansarai Panchayat under
the Block - Patori, District - Samastipur.
9. Jitendra Kumar S/o Prabhans Rai R/o Vill - Amdeepur, P.S. -
Patori, District - Samastipur, ASV, Panchayat not allotted only
training under the Block - Patori, District - Samastipur.
10. Bijay Kumar Ram S/o Ram Briksha Ram R/o Vill - Jorpura, P.S.
- Tajpur, District - Samastipur, ASV, Sheura Panchayat under the
Block - Patori, District - Samastipur.
11. Prakash Chandra Prasad S/o Ramji Pandit R/o Vill. - Fatehpur,
P.S. - Patori, District - Samastipur, ASV, Sheura Panchayat under
the Block - Patori, District - Samastipur.
12. Jai Ram Kumar S/o Bare Lal Sahni R/o Vill. Hasanpur Surat,
P.S. - Patori, District - Samastipur, ASV, Sheura Panchayat under
the Block - Patori, District - Samastipur.
13. Sanjeev Kumar S/o Bishwanath Giri R/o Vill - Supaul, P.S. -
Patori, District - Samastipur, ASV, Sheura Panchayat under the
Block - Patori, District - Samastipur.
14. Kumari Premlata D/o Prithwi Raj Rai R/o Vill - Pyarepur, P.S. -
Patori, District - Samastipur, ASV, Sheura Panchayat under the
Block - Patori, District - Samastipur.
15. Sanjeev Kumar S/o Subhash Prasad Rai R/o Vill - Sirdilpur, P.S.
- Patori, District - Samastipur, ASV, Chaksalem Panchayat under
the Block - Patori, District - Samastipur.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
133/871
16. Prem Shankar S/o Jagbandhu Rai R/o Vill - South Dhamaun, P.S.
- Patori, District - Samastipur, ASV, Dhamaun Panchayat under
the Block - Patori, District - Samastipur.
17. Ashutosh Kumar S/o Late Braj Kishore Pd. Mishra R/o Vill -
Bahadurpur Patori, P.S. - Patori, District -Samastipur, ASV,
Sirdilpur Supaul Panchayat under the Block - Patori, District -
Samastipur.
18. Abhishek Kumar S/o Ram Pravesh Rai R/o Vill - Inayatpur, P.S.
- Patori, District - Samastipur, ASV, South Dhamaun Panchayat
under the Block - Patori, District - Samastipur.
19. Pramit Kumar Jha S/o Bhawani Jha R/o Vill - South Dhamaun,
P.S. - Patori, District - Samastipur, ASV, Dhamaun Panchayat
under the Block - Patori, District - Samastipur.
20. Naresh Kumar Ram S/o Ram Briksha Ram R/o Vill - Jorpura,
P.S. - Patori, District - Samastipur.
21. Manoj Kumar S/o Gangaram Mochi R/o Vill - Supaul, P.S. -
Patori, District - Samastipur.
22. Akhilesh Kumar S/o Jagdeep Rai R/o Vill - Amdipur, P.S. -
Patori, District - Samastipur, ASV, Harpur Saidabad Panchayat
under the Block - Patori, District - Samastipur.
23. Shravan Kumar S/o Damar Rai R/o Vill - South Dhamaun, P.S. -
Patori, District - Samastipur.
24. Ashok Kumar Rai S/o Bisundeo Rai R/o Vill - Bhaua, P.S. -
Patori, District - Samastipur, ASV, Harpur Saidabad Panchayat
under the Block - Patori, District - Samastipur.
25. Jagdish Prasad S/o Krishnadeo Rai R/o Vill - Sirdilpur, P.S. -
Patori, District - Samastipur, ASV, Tara Dhamaun Panchayat
under the Block - Patori, District - Samastipur.
26. Kanchan Kumari D/o Jagdish Prasad S/o Uma Shankar Rai R/o
Sirdilpur, P.S. - Patori, District - Samastipur.
27. Chaman Kumar S/o Keshaw Kishore Thakur R/o Village -
Gorgama, P.S. - Patori, District - Samastipur, ASV, Imansarai
Panchayat under the Block - Patori, District - Samastipur.
28. Anand Kumar Thakur S/o Mahavir Thakur Resident of Village -
Sirdilpur, P.O. - Patori, District - Samastipur.
... ... Appellant/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development , Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development ,
Government of Bihar, Patna.
3. The Director (Directorate of Economics & Statistics) Department of Planning
& Development, Government of Bihar, Patna.
4. The Joint Director-cum-Office Head (Directorate of Economics & Statistics)
Department of Planning & Development, Govt. of Bihar, Patna.
5. The District Magistrate, Samastipur.
6. The District Statistical Officer, Samastipur, District - Samastipur.
... ... Respondent/s
======================================================
with
Patna High Court LPA No.535 of 2017 dt.17-04-2018
134/871
Letters Patent Appeal No. 526 of 2017
In
Civil Writ Jurisdiction Case No.12912 of 2016
======================================================
1. Deo Prakash Kumar, S/o - Shiva Shankar Tiwari @ Shiv Shankar
Tiwari , Resident of Village - Ratnawa, PS - Phenhara, District -
East Champaran.
2. Namita Kumari, D/o - Shiva Shankar Tiwari @ Shiv Shankar
Tiwari, Resident of Village - Ratnawa, PS - Phenhara, District -
East Champaran.
3. Om Prakash Kumar, S/o - Shiva Shankar Tiwari @ Shiv Shankar
Tiwari, Resident of Village - Ratnawa, PS - Phenhara, District -
East Champaran.
4. Pramod Pandit, S/o - Ramautar Prasad, Resident of village
Chailahan Kudiya, P.S. - Banjaria, District - East Champaran.
5. Sujit Kumar Singh, S/o - Ramanand Singh, Resident of Village -
Semra, P.S. - Chiraiya, District - East Champaran.
6. Shailendra Kumar, S/o - Prabhunath Chaudhary, Resident of
Village - Hatiyahi, P.S. - Pipra Kothi, District - East Champaran.
7. Anil Kumar, S/o - Dinesh Tiwari, Resident of Village - Birta
Tola Dhaka, Ward No. 17, P.S. - Dhaka, District - East
Champaran.
8. Dharmendra Kumar, S/o - Dinesh Tiwari, Resident of Village -
Birta Tola Dhaka, Ward No. 17, P.S. - Dhaka, District - East
Champaran.
9. Nirbhay Kumar @ Nirbhay Kumar Singh, S/o Shyam Sunder
Singh, Resident of Village - Mankarwa, P.S. - Phenhara, District
- East Champaran.
10. Manikant Thakur, S/o Rupnarayan Thakur, Resident of village -
Mahuawa, P.S. Chiraiya, District - East Champaran
11. Anil Kumar, S/o Gajendra Thakur, Resident of Village -
Madhubani Kala, P.S. - Chiraiya, District - East Champaran.
12. Sujeet Kumar Singh, S/o Madan Singh, Resident of Village -
Ahirauliya, P.S. - Chiraiya, District - East Champaran.
13. Brajesh Kumar, S/o Ramswarup Sah, Resident of village -
Mirpur, P.S. - Chiraiya, District - East Champaran.
14. Anil Prasad Gupta, S/o Jai Ram Sah, Resident of Village -
Parewa, P.S. - Shikarganj, District - East Champaran.
15. Pramod Kumar, S/o Jota Narayan Singh, Resident of Village -
Madhubani Kala, P.S. - Chiraiya, District - East Champaran.
16. Chandra Bhushan Tiwari, S/o Ram Ayodhya Tiwari, Resident of
Village - Braitha (Bhumihari Tola), P.S. - Chiraiya, District -
East Champaran.
17. Manoranjan Singh, S/o Rama Shankar Singh, Resident of
Village - Masaha, P.S. - Shikarganj, District - East Champaran.
18. Krishna Kumar, S/o Late Asharphi Das, Resident of Village -
Harnariana, P.S. - Shikarganj, District - East Champaran.
19. Baby Kumari, W/o Rajesh Kumar, resident of Village - Dipahi,
P.S. - Chiraiya, District - East Champaran.
20. Dhanjeet Tiwari, S/o Hari Shankar Tiwari, Resident of Village -
Dipahi, P.S. - Chiraiya, District - East Champaran.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
135/871
21. Shobha Kumari, D/o Shiv Chandra Pd. Kushwaha, Resident of
Village - Dipahi, P.S. - Chiraiya, District - East Champaran.
22. Raj Kishor Thakur, S/o Ram Sagar Thakur, Resident of Village
- Mohaddipur, P.S. - Chiraiya, District - East Champaran.
23. Prasant Kumar, S/o Yogendra Prasad, Resistence of Village -
Ruphari, P.S. - Shikarganj, District - East Champaran
24. Mukesh Kumar, S/o Lal Babu Ram, Resident of Village -
Batauwa, P.S. - Shikarganj, District - East Champaran.
25. Jitendra Kumar, S/o Dasai Mahto, Resident of Village - Jalaha,
P.S. - Sangrampur, District - East Champaran.
26. Durga Kumar, S/o Ram Narayan Prasad, resident of village -
Sanjhauli, P.O. - Sanjhauli, P.S. - Sanjhauli, District - Rohtas.
... ... Appellant/s
Versus
1. The State of Bihar through its Principal Secretary, Planning and Development,
Govt. of Bihar, Patna
2. The Principal Secretary, Planning and Development, Govt. of Bihar, Patna.
3. The Director, Economics and Statistics under Planning and Development,
Govt. of Bihar, Patna.
4. The Project Director, Economics and Statistics under Planning and
Development, Govt. of Bihar, Patna.
5. The District Magistrate, East Champaran, Motihari.
6. The District Statistical Officer, East Champaran at Motihari.
7. The District Development Commissioner, East Champaran.
8. Pramod Kumar, S/o Ram Autar Prasad, Resident of village Chailahan
Kudiya, P.S. - Banjaria, District - East Champaran.
9. Bibha Kumari, D/o Jitendra Kumar, W/o Arun Prasad, Resident of Village -
Konwa, P.S. - Kotwa, District - East Champaran.
10. Satish Kumar Srivastav, S/o Shyam Nandan Prasad, Resident of village -
Semra Bhola Tola, P.S. Turkauliya, District - East Champaran
11. Manoj Kumar, S/o Rajeshwar Bhagat, Resident of village - Semra Bhola Tola,
P.S. Turkauliya, District - East Champaran
12. Sonu Ranjan, S/o Rajeshwar Prasad Shrivastava, Resident of village - Rajpur
Caul Marpa, P.S. Phenhara, District - East Champaran
13. Vikash Ranjan, S/o Rajeshwar Prasad Shrivastava, Resident of village -
Rajpur Caul Marpa, P.S. Phenhara, District - East Champaran
14. Sunil Kumar Sah, S/o Girja Prasad Sah, Resident of village - Gobind Bara,
P.S. Phenhara, District - East Champaran
15. Shive Shankar Singh, S/o Prabhunath Singh, Resident of village - Kalupakar,
P.S. Phenhara, District - East Champaran
16. Ravi Raj, S/o Shiv Shankar Singh, Resident of village - Kaulpakar, P.S.
Phenhara, District - East Champaran
17. Shambhu Ram, Shyam Lal Ram, Resident of village - Ibrahimpur, P.S.
Phenhara, District - East Champaran
18. Jay Prakash Prasad, S/o Jaleshwar Prasad, Resident of village - Khadti Purbi,
P.S. Chiraiya, District - East Champaran
19. Hemant Kumar, S/o Shailendra Prasad Singh, Resident of village -
Gangapipar, P.S. Chiraiya, District - East Champaran
20. Archana Kumari, D/o Shailendra Prasad Singh, Resident of village -
Gangapipar, P.S. Chiraiya, District - East Champaran
Patna High Court LPA No.535 of 2017 dt.17-04-2018
136/871
21. Pramod Kumar Yadav @ Pramod Prasad Yadav, S/o Rameshwar Roy,
Resident of village - Ahirauliya, P.S. Chiraiya, District - East Champaran
22. Jitendra Pandit, S/o Paltu Pandit, Resident of village - Mathkolasi, P.S.
Chiraiya, District - East Champaran
23. Ganesh Kumar, S/o Panalal Sah, Resident of village - Pareva, P.S. Shikarganj,
District - East Champaran
24. Subodh Kumar Sah, S/o Hira Lal Sah, Resident of village - Semra, P.S.
Chiraiya, District - East Champaran
25. Satyendra Kumar, S/o Late Ram Lal Singh, Resident of village - Bakhari, P.S.
Patahi, District - East Champaran
26. Satrughan Kumar Singh, Ram Lal Singh, Resident of village - Bakhari, P.S.
Patahi, District - East Champaran
27. Santosh Kumar, S/o Deo Nath Sah, Resident of village - Bakhari, P.S. Patahi,
District - East Champaran
28. Ramesh Kumar, S/o Gajendra Sah, Resident of village - Belahi Ram, P.S.
Patahi, District - East Champaran
29. Arvind Kumar, S/o Bhikhari Prasad, Resident of village - Mahmmadpur
( Devapur ), P.S. Patahi, District - East Champaran
30. Sanjay Kumar, S/o Kamla Kant Prasad, Resident of village - Mahmmadpur,
P.S. Patahi, District - East Champaran
31. Manish Kumar, S/o Nand Kishore Prasad, Resident of village - Mahmmadpur
( Devapur ), P.S. Patahi, District - East Champaran
32. Sanjeev Kumar, S/o Hari Kant Jha, resident of village - Padumker, P.S. Patahi,
District - East Champaran
33. Lav Kush Kumar, S/o Janulal Sah, Resident of village - Barashankar, P.S.
Patahi, District - East Champaran
34. Raju Kumar, S/o Raja Ram Sah, Resident of village - Barashankar, P.S.
Patahi, District - East Champaran
35. Manoj Kumar Mahto, S/o Ramgyan Mahto, Resident of village - Mahammadi
( Saraiya Gopal ), P.S. Patahi, District - East Champaran
36. Subhash Kumar, S/o Shambhu Lal Prasad, Resident of village - Barashankar,
P.S. Patahi, District - East Champaran
37. Anand Mohan Singh, S/o Late Braj Kishore Singh, Resident of village -
Jardaha, P.S. Patahi, District - East Champaran
38. Motilal Singh, S/o Umesh Chandra Singh, Resident of village - Bakhari, P.S.
Patahi, District - East Champaran
39. Shiv Kumar Sah, S/o Late Ramchandra Sah, Resident of village - Bakhari,
P.S. Patahi, District - East Champaran
40. Navin Kumar, Jhgan Ray, Resident of village - Mahammadi ( Saraiya
Gopal ), P.S. Patahi, District - East Champaran
41. Narayan Ram, S/o Ramekwal Ram, Resident of village - Patkauliya, P.S.
Patahi, District - East Champaran
42. Suresh Kumar, S/o Gajendra Prasad, Resident of village - Belahi Ram, P.S.
Patahi, District - East Champaran
43. Shubhendra Kumar Jha, S/o Yogendra Jha, Resident of village - Champapur,
P.S. Patahi, District - East Champaran
44. Trubhuwan Kumar, S/o Raj Kumar Prasad, Resident of village - Belhiram,
P.S. Patahi, District - East Champaran
45. Ankush Kumar Mishra, S/o Shivjee Mishra, Resident of village - Patti
( Ghusukpur ), P.S. Patahi, District - East Champaran
46. Arvind Kumar, S/o Manoj Kumar Singh, Resident of village - Hathiaul, P.S.
Pakaridayal, District - East Champaran
Patna High Court LPA No.535 of 2017 dt.17-04-2018
137/871
47. Prem Kumar, S/o Jagdev Das, Resident of village - Patahi, P.S. Patahi,
District - East Champaran
48. Mukesh Kumar, S/o Devendra Kumar, Resident of village - Parsauni Kapur,
P.S. Patahi, District - East Champaran
49. Prabhat Kumar, S/o Shilvant Kumar, Resident of village - Parsauni Kapur,
P.S. Patahi, District - East Champaran
50. Jugalkishor Singh, S/o Rup Narayan Singh, Resident of village - Nankar,
P.S. Patahi, District - East Champaran
51. Shatrughan Singh, S/o Narayan Singh, Resident of village - Barashankar, P.S.
Patahi, District - East Champaran
52. Uday Shankar Mishra, S/o Late Ram Mangal Mishra, Resident of village -
Chakitbal, P.S. Patahi, District - East Champaran
53. Avnish Kumar Singh, S/o Shiv Mangal Singh, Resident of village -
Chakitbal, P.S. Patahi, District - East Champaran
54. Prince Kumar, S/o Bhola Singh, Resident of village - Bhakurahi, P.S. Patahi,
District - East Champaran
55. Subesh Ram, S/o Ramekbal Ram, Resident of village - Patahi, P.S. Patahi,
District - East Champaran
56. Ram Sharan Kumar, S/o Ram Shankar Singh, Resident of village - Nanhkar,
P.S. Patahi, District - East Champaran
57. Chandan Kumar Paswan, S/o Rambharosh Ram, Resident of village -
Nanhkar, P.S. Patahi, District - East Champaran
58. Kumod Ranjan Kumar, S/o Ram Ekwal Singh, Resident of village - Nanhkar,
P.S. Patahi, District - East Champaran
59. Anjay Kumar, S/o Bhola Mandal, Resident of village - Nanhkar, P.S. Patahi,
District - East Champaran
60. Jitendra Kumar, S/o Amrit Lal Sah, Resident of village - Mirpur, P.S. -
Chiraiya, District - East Champaran.
61. Arvind Kumar, S/o Naresh Kumar, Resident of village - Parsauni Kapur, P.S.
Patahi, District - East Champaran
62. Akhilesh Kumar @ Akhileshwar Kumar, S/o Awadhesh Kumar Singh,
Resident of village - Parsauni Kapur, P.S. Patahi, District - East Champaran
63. Shashi Bhushan Kumar, S/o Jaidev Kumar, Resident of village - Parsauni
Kapur, P.S. Patahi, District - East Champaran
64. Ajit Kumar @ Ajit Kumar Singh, S/o Awadh Kishore Singh, Resident of
village - Parsauni Kapur, P.S. Patahi, District - East Champaran
65. Ranjan Kumar Baitha, S/o Ram Charit Baitha, Resident of village - Semra
Khash, P.S. Turkauli, District - East Champaran
66. Raj Kumar Baitha, S/o Bhukhal Baitha, Resident of village - Semra Bhola
Tola, P.S. Turkauliya, District - East Champaran
67. Lokesh Kumar, S/o Kameshwar Singh, Resident of village - Sapahi, P.S.
Turkauliya, District - East Champaran
68. Anil Kumar, S/o Yogendra Mahto, Resident of village - Sapahi, P.S.
Turkauliya, District - East Champaran
69. Arbind Kumar, S/o Rajendra Singh, Resident of village - Ambika Nagar, P.S.
Banjariya, District - East Champaran
... ... Respondent/s
======================================================
with
Patna High Court LPA No.535 of 2017 dt.17-04-2018
138/871
Letters Patent Appeal No. 529 of 2017
In
Civil Writ Jurisdiction Case No.12294 of 2016
======================================================
1. Shatrughna Chaudhary ( P D D No. 108365 ), Ram Ekbal
Chaudhary , resident of Village-Mahua, PO-Mathia, Police
Station- Ladania, District- Madhubani
2. Ashok Kumar Ray (PDD No. 058848 ), Son of Mishari Lal Ray,
resident of Village-Thadhi, PO-Thadhi, Police Station- Ladania,
District- Madhubani
3. Mukesh Kumar (PDD No.300878), Son of Bishnudev Yadav,
resident of Village-Dharamban, PO-Khajedih, Police Station-
Ladania, District- Madhubani
4. Ranjeet Kumar Yadav(PDD No. 215177), Son of Dukhee Yadav,
resident of Village- Bhagwatipur, PO- Mathia, Police Station-
Ladania, District- Madhubani
5. Ram Vinay Yadav (PDD No.271617), Son of Birbal Yadav,
resident of Village-Nondarhi, PO- Sidhapkala, Police Station-
Ladania, District- Madhubani
6. Ramsebak Turi (PDD No.020474), Son of Manilal Turi, resident
of Village-Gighbas, PO-Khajedih, Police Station- Ladania,
District- Madhubani
7. Ram Shobhit Singh (PDD No. 133112 ), Son of Jagadeo Singh,
resident of Village-Parsahi, Po-Sidhap, Police Station- Ladania,
District- Madhubani
8. Suresh Prasad (PDD No. 239620), Son of Late Ram Swarup
Singh, resident of Village-Pathara,(Bhartol), PO-Patharahi,
POlIce Station- Ladania, District- Madhubani
9. Dharmendra Paswan @ Davendra Paswan (PDD No. 103086 ),
Son of Ramchandra Paswan, resaident of Village- Nondarhi, PO-
Sidhapkala, Police Station Ladania, District Madhubani.
10. Hari Narayan Sahu(PDD No. 318575) Son of Raj Kumar Sahu,
resident of Vilage- Godam Tol, PO Mahtha, Police station-
Ladania Distrcit Madhubani.
11. Amit Kumar(PDD NO. 120552), Son of Gauri Shankar Prasad,
resident of Village & PO- Sidhap, Police Station- Ladania
District Madhubani.
12. Anil Kumar ( PDD No. 119352 ), Son of Gauri Shankar Prasad,
resident of Village & PO- Sidhap, Police Station- Ladania
District Madhubani.
13. Amar Kant Yadav ( PDD No. 027685 ), Son of Ram Ratan
Yadav, resident of village & P.O. Garha, Police Station Ladania,
District - Madhubani
14. Rabindra Kumar Sah ( PDD No. 092236 ), Son of Late Rajendra
Sah, resident of village - Godam Tol, P.O. Mahatha, Police
Station - Ladania, District - Madhubani
15. Vijay Kumar Singh ( PDD No. 037918 ), Son of Ram Bahadur
Singh, resident of village - Karharba, P.O. Thadhi, Police Station
- Ladania, District - Madhubani
16. Ajay Kumar Sah ( PDD No. 083881 ), Son of Ramashish Sah,
resident of village - Parsahi, P.O. Sidhap, Police Station
Ladania, District - Madhubani
Patna High Court LPA No.535 of 2017 dt.17-04-2018
139/871
17. Mahesh Kumar ( PDD No. 113464 ), Son of Late Nandlal Singh,
resident of village - Parsahi, P.O. Sidhap, Police Station
Ladania, District - Madhubani
18. Jitendra Kumar ( PDD No. 245936 ), Son of Ram Prasad Yadav,
resident of village - Malin, P.O. Belha Malin, Police Station -
Khutauna, District - Madhubani
19. Rajeev Kumar Karak ( PDD No. 190882 ), Son of Indrajeet
Karak, resident of village, P.O. & Police Station Khutauna,
District - Madhubani
20. Shailendra Kumar @ Shailendra ( PDD No. 156964 ), Son of
Ramvilash Singh, resident of village - Khutauna Navtoli, P.O. &
Police Station - Khutauna, District - Madhubani
21. Dinesh Kumar Yadav ( PDD No. 191005 ), Son of Ram Udgar
Yadav, resident of village - Kusmar, P.O. Bagha Kushmar, Police
Station - Khutauna, District - Madhubani
22. Shambhu Kumar Yadav ( PDD No. 041637 ), Son of Guneshwar
Prasad, resident of village - Kusmar, P.O. Bagha Kushmar,
Police Station - Khutauna, District - Madhubani
23. Ram Chandra Prasad ( PDD No. 099993 ), Son of Ram Awtar
Sahu, resident of village - Ekdara, P.O. Bagaha Kusmar, Police
Station Khutauna, District - Madhubani
24. Rajdhar Prasad Yadav ( PDD No. 302898 ), Son of Sattan Yadav,
resident of village - Kusmar, P.O. Bagha Kushmar, Police Station
- Khutauna, District - Madhubani
25. Vijay Kumar Mahto ( PDD No. 005960 ), Son of Dhanichan
Mahto, resident of village - Pranpura, P.O. Soira, Block & P.S.
Dalsinghsarai, District - Samastipur
26. Jay Prakash ( PDD No. 233368 ), Son of Surya Narayan Ray,
resident of village - Khapura, P.O. Banki, Police Station -
Madhepur, District - Madhubani
27. Gopal Prasad Nirala ( PDD No. 189182 ), Son of Late Ram Datt
Prasad Nirala, resident of village & P.O. Sundar Virajit, Police
Station - Madhepur, District - Madhubani
28. Sunil Kumar Poddar ( PDD No. 232004 ), Son of Baidyanath
Poddar, resident of village, P.O. & Police Station Bheja, District
- Madhubani
29. Md. Zubair Alam ( PDD No. 154938 ), Son of Md. Israil,
resident of village & P.O. Bhakharain, Police Station Madhepur,
District - Madhubani
30. Suman Pratihast ( PDD No. 256921 ), Son of Tej Narayan
Pratihast, resident of village & P.O. Banki, Police Station -
Madhepur, District - Madhubani
31. Sunil Kumar ( PDD No. 294631 ), Son of Sri Triveni Roy,
resident of village - Jitwariya, Block - Kalyanpur, P.S.
Kalyanpur, P.O. Jitwariya, District - Samastipur
32. Mukesh Kumar ( PDD No. 163889 ), Son of Sri Shiv Kumar
Ram, resident of village - Somnaha Gudam, Block - Kalyanpur,
P.S. Kalyanpur, P.O. Somnaha Mirzanagar, District - Samastipur
33. Bhola Kumar ( PDD No. 100785 ), Son of Sri Kishor Choudhary,
resident of village - Rameswar Jute Mills Muktapur, Block -
Kalyanpur, P.S. Kalyanpur, P.O. Navrang, District - Samastipur
Patna High Court LPA No.535 of 2017 dt.17-04-2018
140/871
34. Deepak Kumar ( PDD No. 138889 ), Son of Sri Chandra
Bhushan Jha, resident of village - Pratappur, Block & P.S.
Kalyanpur, District - Samastipur
35. Dheeraj Kumar ( PDD No. 130646 ), Son of Sri Ramashish
Paswan, resident of village - Musepur, Block & P.S. Kalyanpur,
District - Samastipur
36. Anjana Kumari ( PDD No. 025868 ), Wife of Sri Nitesh Kumar,
resident of village - Koyalkund, P.O. Hayaghat, Block & P.S.
Kalyanpur, District - Samastipur
37. Nitesh Kumar ( PDD No. 025666 ), Son of Late Thakur Prasad
Singh, resident of village - Koyalkund, Block & P.S. Kalyanpur,
District - Samastipur
38. Praveen Kumar ( PDD No. 095195 ), Son of Sri Balram Prasad
Roy, resident of village - Tira, P.O. Tira Jatmalpur, Block & P.S.
Kalyanpur, District - Samastipur
39. Amit Ranjan ( PDD No. 111568 ), Son of Sri Baidyanath Jha,
resident of village - Bhagirathpur, P.O. Jitwaria, Block -
Kalyanpur, District - Samastipur
40. Ajit Kumar Paswan ( PDD No. 042577 ), Son of Sri Shatrughan
Paswan, resident of village - Chandharpur, P.O. Muktapur, Block
Kalyanpur, District - Samastipur
41. Avinash Prasad ( PDD No. 043686 ), Son of Sri Nawal Kumar
Singh, resident of village - Kushiyari, P.O. Karua, Block -
Kalyanpur, District - Samastipur
42. Santosh Kumar ( PDD No. 046986 ), Son of Sri Shyam Sundar
Gupta, resident of village - Kalyanpur, P.O. & Block -
Kalyanpur, District - Samastipur
43. Brijendra Kumar ( PDD No. 047306 ), Son of Sri Shyam Sundar
Gupta, resident of village - Kalyanpur, Block & P.O. Kalyanpur,
District - Samastipur
44. Bhaskar Kumar ( PDD No. 006362 ), Son of Sri Ram Binod
Thakur, resident of village - Rajpa, P.O. Tira Jamalpur, Block -
Kalyanpur, District - Samastipur
45. Rajeev Kumar Das ( PDD No. 297264 ), Son of Sri Mantun Das,
resident of village - Manikauli, P.O. Tira Jatmalpur, Block -
Kalyanpur, District - Samastipur
46. Arjun Sharma ( PDD No. 249659 ), Son of Sri Dileep Sharma,
resident of village - Mankauli, P.O. Tira Jatmalpur, Block -
Kalyanpur, District - Samastipur
47. Md. Sanaullah ( PDD No. 012427 ), Son of Md. Samiuddin
Saheb, resident of village - Purushottampur, P.O. Janardanpur,
Block - Kalyanpur, District - Samastipur
48. Ashok Kumar ( PDD No. 007284 ), Son of Sri Hare Krishna Sah,
resident of village - Baluaha, P.O. Goversitna, Block -
Kalyanpur, District - Samastipur
49. Rajeev Kumar Choudhary ( PDD No. 076852 ), Son of Sri Ram
Kumar Choudhary, resident of village - Chandauli, P.O.
Nikaspur, Block - Morwa, District - Samastipur
50. Asharfi Roy ( PDD No. 246070 ), Son of Sri Sanjeev Roy,
resident of village - Amritpur, P.O. Songar, Block - Morwa,
District - Samastipur
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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51. Sonu Prasad Yadav ( PDD No. 089176 ), Son of Sri Hari
Chandra Ray, resident of village - Amritpur, P.O. Nisfi Nikaspur,
Block - Morwa, District - Samastipur
52. Avinash Kumar Choudhary ( PDD No. 045824 ), Son of Sri
Sunil Choudhary, resident of village - Chandauli, P.O. Nikaspur,
Block - Morwa, District - Samastipur
53. Randhir Kumar Jha ( PDD No. 294429 ), Son of Sri Bhola Jha,
resident of village - Morwai Uttri, Block - Morwa, District -
Samastipur
54. Sumesh Kumar Jha ( PDD No. 224593 ), Son of Sri Ram
Swarath Jha, resident of village - Laruwa, P.O. Laruwa, Block -
Morwa, District - Samastipur
55. Kamlesh Kumar Poddar ( PDD No. 191972 ), Son of Sri Raj
Kumar Poddar, resident of village - Bikrampur, P.O. Sarangpur,
Block - Morwa, District - Samastipur
56. Amarjeet Kumar ( PDD No. 192238 ), Son of Munshee Lal Ray
Sah, resident of village - Bikrampur, P.O. Sarangpur, Block -
Morwa, District - Samastipur
57. Manjay Ram ( PDD No. 236642 ), Son of Umesh Ram, resident
of village - Kauwa, P.O. Jorpura, Block - Morwa, District -
Samastipur
58. Sudhakar Ram ( PDD No. 094665 ), Son of Mishri Ram, resident
of village - Sarangpur, P.O. Sarangpur, Block - Morwa, District -
Samastipur
59. Ranjan Kumar ( PDD No. 059330 ), Son of Sri Sone Lal Rajak,
resident of village - Indrawara, P.O. Indrawara, Block - Morwa,
District - Samastipur
60. Sumant Ram ( PDD No. 007080 ), Son of Sri Gango Ram,
resident of village - Bikrampur, P.O. Sarangpur, Block - Morwa,
District - Samastipur
61. Manish Kumar Choudhary ( PDD No. 119535 ), Son of Sri
Ramesh Choudhary, resident of village - Chandauli, P.O.
Nikaspur, Block - Morwa, District - Samastipur
62. Kundan Kumar Choudhary ( PDD No. 193417 ), Son of Sri
Krishna Mohan Choudhary, resident of village - Chandauli, P.O.
Nikaspur, Block - Morwa, District - Samastipur
63. Shyam Kumar Roy ( PDD No. 047890 ), Son of Sri Harihar Roy,
resident of village - Banbira, P.O. Halai, Block - Morwa, District
- Samastipur
64. Tara Mallick ( PDD No. 005945 ), Son of Sri Chhote Lal
Mallick, resident of village - Kumaiya, P.O. Kumaiya, Block
Morwa, District - Samastipur
65. Amresh Kumar Sinha ( PDD No. 107003 ), Son of Sri Vijay
Kumar Ambastha, resident of village - Kumaiya, P.O. Kumaiya,
Block Morwa, District - Samastipur
66. Manish Kumar ( PDD No. 030898 ), Son of Rajni Kant
Choudhary, resident of village - Mathurapur, P.O. Asinchak,
Block & P.S. Dalsinghsarai, District - Samastipur
67. Murari Kumar Singh ( PDD No. 216233 ), Son of Ajeet Prasad
Singh, resident of village & P.O. Pagara, Block & Police Station
- Dalsinghsarai, District - Samastipur
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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68. Ajeet Kumar Mahto ( PDD No. 001400 ), Son of Bino Mahto,
resident of village - Shambhua, P.O. Block & P.S. Dalsinghsarai,
District - Samastipur
69. Jaganu Mahto ( PDD No. 080685 ), Son of Hare Krishna Mahto,
resident of village - Khajautta, P.O. Ghatho, Block & P.S.
Dalsinghsarai, District - Samastipur
70. Gopal Prasad Nagwansi ( PDD No. 303138 ), Son of Late
Harihar Bhagat, resident of village - Chaklokman, P.O., Block &
Police Station - Dalsinghsarai, District - Samastipur
71. Santosh Kumar Sharma ( PDD No. 030273 ), Son of Baidyanath
Sharma, resident of village - Nagargram Tole - Tara, P.O.
Madhaipur, Block & P.S. Dalsinghsarai, District - Samastipur
72. Sanjeev Kumar Sharma ( PDD No. 063808 ), Son of Shailendra
Sharma, resident of village & P.O. Mdhaipur, Block & Police
Station Dalsinghsarai, District - Samastipur
73. Mukesh Kumar ( PDD 263853 ), Son of Ramswarth Mahto,
resident of village & P.O. Ghatho, Block & P.S. Dalsinghsarai,
District - Samastipur
74. Punam Kumari ( PDD No. 054513 ), Wife of Ajay Kumar,
resident of village - Salkhanni, P.O. Mokhtiyarpur, Block & P.S.
Dalsinghsarai, District - Samastipur
75. Ashok Kumar ( PDD No. 054506 ), Son of Vipat Mahto, resident
of village - Salkhanni, P.O. Mokhtiyarpur, Block & P.S.
Dalsinghsarai, District - Samastipur
76. Rajesh Paswan ( PDD No. 158901 ), Son of Sonelal Paswan,
resident of village - Loknathpur Ganj ( Ward No. 2 ), P.O. Block
& P.S. Dalsinghsarai, District - Samastipur
77. Manoj Kumar Sharma ( PDD No. 087076 ), Son of Deo Narayan
Sharma, resident of village & P.O. Kamrawn, Block & P.S.
Dalsingharai, District - Samastipur
78. Satish Kumar ( PDD No. 115979 ), Son of Ram Naresh Ray,
resident of village - Harisankarpur, P.O. Asinchack, Block & P.S.
Dalsingharai, District - Samastipur
79. Sangam Kumari ( PDD No. 115808 ), Daughter of Sanjeet
Kumar, resident of village - Harisankarpur, P.O. Asinchack,
Block & P.S. Dalsingharai, District - Samastipur
80. Rajesh Prasad ( PDD No. 153679 ), Son of Asharfi Bhagat,
resident of village & P.O. Rampur Jalalpur, Block & P.S.
Dalsinghsarai, District - Samastipur
81. Md. Hamid Raza ( PDD No. 087010 ), Son of Md. Sayeed,
resident of village & P.O. Kamrawn, Block & P.S. Dalsingharai,
District - Samastipur
82. Manoj Kumar ( PDD No. 130550 ), Son of Nathuni Das, resident
of village & P.O. Kamrawn, Block & P.S. Dalsingharai, District -
Samastipur
83. Shiv Shankar Kumar ( PDD No. 060566 ), Son of Upendra
Sharma, resident of village & P.O. Madhaipur, Block & P.S.
Dalsinghsarai, District - Samastipur
84. Md. Shahid Parwez ( PDD No. 086964 ), Son of Md. Sayeed,
resident of village & P.O. Kamrawn, Block & P.S. Dalsingharai,
District - Samastipur
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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85. Abhay Kumar Sah ( PDD No. 052920 ), Son of Mahesh Prasad
Sah, resident of village & P.O. Bangraha, Block & P.S.
Dalsinghsarai, District - Samastipur
86. Pramod Das ( PDD No. 082008 ), Son of Channu Das, resident
of village - Kewta ( Kagpur ), P.O. Kewta, Block & P.S.
Dalsinghsarai, District - Samastipur
87. Maharana Ranjit Singh ( PDD No. 131466 ), Son of Late
Nageshwar Singh, resident of village - Malpur, P.O. Block & P.S.
Dalsinghsarai, District - Samastipur
88. Ravindra Kumar Paswan ( PDD No. 145121 ), Son of
Parmeshwar Paswan, resident of village - Loknathpur Ganj, P.O.
Block & P.S. Dalsinghsarai, District - Samastipur
89. Dharmendra Kumar Thakur ( PDD No. 138108 ), Son of
Parmanand Thakur, resident of village - Anjaul Deh, P.O. Block
& P.S. Dalsinghsarai, District - Samastipur
90. Md. Niyaz ( PDD No. 232567 ), Son of Md. Saiful Hak, resident
of village - Salkhanni, P.O. Mokhtiyarpur, Block & P.S.
Dalsinghsarai, District - Samastipur
91. Mohan Kumar ( PDD No. 036566 ), Son of Shivji Roy, resident
of village & P.O. Madhaipur, Block & P.S. Dalsinghsarai,
District - Samastipur
92. Baidyanath Paswan ( PDD No. 061686 ), Son of Late Musay
Paswan, resident of village - Bhagwanpur, P.O., Block & P.S.
Dalsinghsarai, District - Samastipur
93. Ajay Kumar ( PDD No. 252587 ), Son of Vipat Mahto, resident
of village - Salkhanni, P.O. Mokhtiyarpur, Block & P.S.
Dalsinghsarai, District - Samastipur
94. Vinod Kumar ( PDD No. 238154 ), Son of Ram Sewak Ray,
resident of village & P.O. Keota, Block & P.S. Dalsinghsarai,
District - Samastipur
95. Surendra Kumar Singh ( PDD No. 296263 ), Son of Anand Lal
Singh, resident of village - Malpur, P.O. Block & P.S.
Dalsinghsarai, District - Samastipur
96. Ram Kumar Choudhary ( PDD No. 162113 ), Son of Rajendra
Choudhary, resident of village & P.O. Dhepura, Block & P.S.
Dalsinghsarai, District - Samastipur
97. Sanker Kumar Mahto ( PDD No. 229012 ), Son of Ram Swarth
Mahto, resident of village & P.O. Kamrawn, Block & P.S.
Dalsingharai, District - Samastipur
98. Nitu Kumari Karn ( PDD No. 255549 ), Daughter of Subodh
Kumar, resident of village - Bulakipur, P.O. Kamrawn, Block &
P.S. Dalsinghsarai, District - Samastipur
99. Subodh Kumar ( PDD No. 255919 ), Son of Ram Kishor Prasad,
resident of village - Bulakipur, P.O. Kamrawn, Block & P.S.
Dalsinghsarai, District - Samastipur
100. Vinay Kumar ( PDD No. 070188 ), Son of Arun Ray,
resident of village & P.O. Bambaiya Harlal, Block & P.S.
Dalsinghsarai, District - Samastipur
101. Neelam Kumari ( PDD No. 208246 ), Daughter of Amitabh
Kumar, resident of village - Pandh West Tola, P.O. Chakbhadun,
Block & P.S. Dalsinghsarai, District - Samastipur
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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102. Arvind Prasad ( PDD No. 161495 ), Son of Ganpati
Prasad, resident of village - Salkhanni, P.O. Mokhtiyarpur, Block
& P.S. Dalsinghsarai, District - Samastipur
103. Mithilesh Kumar ( PDD No. 214738 ), Son of Ram Lakhan
Mahto, resident of village - Bulakipur, P.O. Kamrawn, Block &
P.S. Dalsinghsarai, District - Samastipur
104. Sadanand Paswan ( PDD No. 157731 ), Son of Gurudeo
Paswan, resident of village - Loknathpur Ganj, P.O. Block & P.S.
Dalsinghsarai, District - Samastipur
105. Raj Kumar Mahto ( PDD No. 266862 ), Son of Late Radhe
Mahto, resident of village - Pandh ( Purwi Tola ), P.O.
Chakbahauddin, Block & P.S. Dalsinghsarai, District -
Samastipur
106. Chandeshwar Sah ( PDD No. 025645 ), Son of Jawahar
Lal Sah, resident of village - Raghuwarpur, P.O. Chakhabib,
Block & P.S. Dalsinghsarai, District - Samastipur
107. Avinash Kumar ( PDD No. 083629 ), Son of Baldeo
Thakur, resident of village - Babupur Salkhanni, P.O.
Mokhtiyarpur, Block & P.S. Dalsinghsarai, District - Samastipur
108. Md. Kuddush ( PDD No. 006316 ), Son of Md. Abbas,
resident of village & P.O. Rampur Jalalpur, Block & P.S.
Dalsinghsarai, District - Samastipur
109. Babalu Kumar ( PDD No. 062332 ), Son of Ganesh Prasad
Sah, resident of village - Bhagwanpur Chak Sekhu ( Ward No.
6 ), P.O. Block & P.S. Dalsinghsarai, District - Samastipur
110. Arjun Paswan ( PDD No. 052883 ), Son of Sunder
Paswan, resident of village & P.O. Kewta, Block & P.S.
Dalsinghsarai, District - Samastipur
111. Ajay Kumar Ram ( PDD No. 256562 ), Son of
Ramchandra Ram, resident of village - Chack Shekhu, P.O.
Block & P.S. Dalsinghsarai, District - Samastipur
112. Md. Ejaz ( PDD No. 260963 ), Son of Md. Jaseem,
resident of village - Ghat Nawada, P.O., Block & P.S.
Dalsinghsarai, District - Samastipur
113. Arimardan Kumar Jha ( PDD No. 282463 ), Son of
Brajkishor Jha, resident of village - Shahpur Pagra, P.O. Pagra,
Block & P.S. Dalsinghsarai, District - Samastipur
114. Ram Punit Mahto ( PDD No. 249762 ), Son of Ram Surath
Mahto, resident of village & P.O. Kamrawn, Block & P.S.
Dalsingharai, District - Samastipur
115. Ram Vinod Paswan ( PDD No. 271585 ), Son of Ramasray
Paswan, resident of village & P.O. Basathiya, Block & P.S.
Dalsinghsarai, District - Samastipur
116. Umashankar Roy ( PDD No. 295870 ), Son of Ganeshi
Roy, resident of village & P.O. Dhepura, Block & P.S.
Dalsinghsarai, District - Samastipur
117. Deepak Kumar Gupta ( PDD No. 148608 ), Son of Ram
Pukar Gupta, resident of village - Birsinghpur, P.O. Block &
Police Station - Kalyanpur, District - Samastipur
118. Vikash Kumar ( PDD No. 238012 ), Son of Dilip Kumar
Mahto, resident of village - Kalyanpur, P.O. Block & Police
Station - Kalyanpur, District - Samastipur
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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119. Bheemraj Choudhary ( PDD No. 293611 ), Son of Ram
Balak Choudhary, resident of village - Maniyarpur, P.O.
Muktapur, Block & P.S. Kalyanpur, District - Samastipur
120. Ashwani Kumar ( PDD No. 191126 ), Son of Jawahar Roy,
resident of village & P.O. Tira Jamalpur, Block & P.S.
Kalyanpur, District - Samastipur
121. Rakesh Kumar ( PDD No. 006957 ), Son of Devendra
Bhagat, resident of village & P.O. Bajidpur, Block & P.S.
Vidyapati Nagar, District - Samastipur
122. Chandramani Prasad ( PDD No. 126235 ), Son of Shiv
Sharan Prasad, resident of village & P.O. Karua, Block & P.S.
Kalyanpur, District - Samastipur
123. Navin Kumar ( PDD No. 004097 ), Son of Dev Narayan
Prasad, resident of village - Chandharpur, P.O. Muktapur, Block
& P.S. Kalyanpur, District - Samastipur
124. Shambhu Pal ( PDD No. 107985 ), Son of Devendra Pal,
resident of village & P.O. Gopalpur, Block & P.S. Kalyanpur,
District - Samastipur
125. Amrendra Kumar ( PDD No. 080877 ), Son of Amarnath
Prasad, resident of village - Chandharpur, P.O. Muktapur, Block
& P.S. Kalyanpur, District - Samastipur
126. Prabhat Chandra Bhushan ( PDD No. 131494 ), Son of
Late Ram Balak Sah, resident of village - Nagargama Tara, P.O.
Madhaipur, Block & P.S. Dalsinghsarai, District - Samastipur
127. Neha Kumari ( PDD No. 009269 ), Daughter of Devendra
Bhagat, resident of village & P.O. Bajidpur, Block & P.S.
Vidyapati Nagar, District - Samastipur
128. Ram Padarath Sharma ( PDD No. 049696 ), Son of Late
Ganna Prasad Sharma, resident of village - Balkrishnapur, P.O.,
Block & Police Station Vidyapati Nagar, District - Samastipur
129. Ashwini Kumar Bhatta ( PDD No. 098020 ), Son of Dharm
Dev Bhatta, resident of village & P.O. Bajidpur, Block & P.S.
Vidyapati Nagar, District - Samastipur
130. Ajeet Kumar Bhatta ( PDD No. 098217 ), Son of Dharm
Dev Bhatta, resident of village & P.O. Bajidpur, Block & Police
Station Vidyapati Nagar, District - Samastipur
131. Krishna Kumari ( PDD No. 308805 ), Wife of Krishna Deo
Prasad, resident of village - Rajachowk, P.O., Block & Police
Station Vidyapati Nagar, District - Samastipur
132. Govind Kumar Giri ( PDD No. 201706 ), Son of Om
Prakash Giri, resident of village, P.O. Block & Police Station -
Vidyapati Nagar, District - Samastipur
133. Ajay Kumar Sah ( PDD No. 101428 ), Son of Shankar
Sah, resident of village - Mow Bazar, P.O., Block & Police
Station Vidyapati Nagar, District - Samastipur
134. Ganesh Paswan ( PDD No. 145239 ), Son of Sundar
Paswan, resident of village - Malkalipur, Block & Police Station
Vidyapati Nagar, District - Samastipur
135. Amarnath Paswan ( PDD No. 317489 ), Son of
Ramchandra Paswan, resident of village - Malkalipur, Block &
Police Station Vidyapati Nagar, District - Samastipur
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136. Sudarshan Sharma ( PDD No. 106701 ), Son of Ram Prit
Sharma, resident of village - Mow Kaji Mohalla, P.O., Block &
Police Station Vidyapati Nagar, District - Samastipur
137. Md. Javed ( PDD No. 217914 ), Son of Md. Sabir, resident
of village - Khanau, Tol - Bamaura, P.O., Block & Police Station
Vidyapati Nagar, District - Samastipur
138. Md. Aabed ( PDD No. 012014 ), Son of Md. Sabir,
resident of village - Khanau, Tol - Bamaura, P.O., Block &
Police Station Vidyapati Nagar, District - Samastipur
139. Vinay Kumar Singh ( PDD No. 275492 ), Son of Bali Ram
Singh, resident of village - Bamaura, P.O. Bazeedpur, Block &
Police Station Vidyapati Nagar, District - Samastipur
140. Manish Kumar ( PDD No. 028736 ), Son of Jay Prakash
Mahto, resident of village - Mirzapur, P.O., Block & Police
Station Vidyapati Nagar, District - Samastipur
141. Sushil Kumar ( PDD No. 014613 ), Son of Shital Das,
resident of village - Bamaura, P.O. Bazidpur, Block & Police
Station Vidyapati Nagar, District - Samastipur
142. Md. Anwar Ali ( PDD No. 215221 ), Son of Md. Bashir,
resident of village - Mow Bazar, P.O., Block & Police Station
Vidyapati Nagar, District - Samastipur
143. Santosh Kumar Sah ( PDD No. 076947 ), Son of Ramdeo
Sah, resident of village & P.O. Garh Sisai, Block & Police
Station - Vidyapati Nagar, District - Samastipur
144. Umesh Kumar ( PDD No. 097106 ), Son of Upendra Sah,
resident of village - Alampur, P.O. Sisai, Block & Police Station
Vidyapati Nagar, District - Samastipur
145. Tuntun Kumar Sharma ( PDD No. 053144 ), Son of
Ramraji Sharma, resident of village - Garh Sisai, Block & Police
Station Vidyapati Nagar, District - Samastipur
146. Sujit Kumar Mishra ( PDD No. 022932 ), Son of Umesh
Chandra Mishra, resident of village - Mow Bazar, P.O., Block &
Police Station Vidyapati Nagar, District - Samastipur
147. Suryadeo Kumar Chourasia ( PDD No. 303995 ), Son of
Ramashish Chourasia, resident of village - Sahit, P.O., Block &
Police Station Vidyapati Nagar, District - Samastipur
148. Vijay Kumar ( PDD No. 226010 ), Son of Ram Kripal
Mahto, resident of village - Sahit, P.O., Block & Police Station
Vidyapati Nagar, District - Samastipur
149. Shambhu Das ( PDD No. 203830 ), Son of Ganga Prasad,
resident of village - Mow Bazar, P.O., Block & Police Station
Vidyapati Nagar, District - Samastipur
150. Rina Kumari ( PDD No. 282612 ), daughter of Umesh
Prasad, resident of Mohalla - Purankama, P.O., Block, Police
Station & District - Sheikhpura
151. Rohit Kumar ( PDD No. 014463 ), Son of Harish Chandra
Prasad, resident of village + P.O. Bauram, Police Station -
Jamalpur Bauram, District - Darbhanga
152. Sujit Kumar Thakur ( PDD No. 196080 ), Son of Suraj
Thakur, resident of village - Baheri, P.O. & Police Station
Baheri, District - Darbhanga
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153. Hemant Kumar ( PDD No. 286586 ), Son of Chandra
Narayan Yadav, resident of village - Baskatti, P.O. & Police
Station - Baheri, District - Darbhanga
154. Prakash Kumar ( PDD No. 021574 ), Son of Bhagvat
Mandal, resident of village - Baheri, P.O. & Police Station
Baheri, District - Darbhanga
155. Vijay Kumar Jha ( PDD No. 019865 ), Son of Ram Bilash
Jha, resident of village - Ramauli, P.O. & Police Station Baheri,
District - Darbhanga
156. Surendra Kumar Suman ( PDD No. 054161 ), Son of
Upendra Mandal, resident of village - Baheri, P.O. & Police
Station Baheri, District - Darbhanga
157. Rajan Kumar Mandal ( PDD No. 076261 ), Son of Bindi
Mandal, resident of village - Inai, P.O. & Police Station -
Baheri, District - Darbhanga
158. Arbind Kumar ( PDD No. 305994 ), Son of Ramgovind
Mandal, resident of village - Baheri, P.O. & Police Station
Baheri, District - Darbhanga
159. Ajay Kumar Singh ( PDD No. 223326 ), Son of Sarva
Narayan Singh, resident of village - Baheri, P.O. & Police
Station Baheri, District - Darbhanga
160. Priti Kumari ( PDD No. 222729 ), daughter of Ajay Kumar
Singh, resident of village - Baheri, P.O. & Police Station Baheri,
District - Darbhanga
161. Sanjeev Kumar ( PDD No. 050269 ), Son of Ganesh
Prasad Mahto, resident of village - Dhohatanarayan, P.O. &
Police Station - Baheri, District - Darbhanga
162. Arun Kumar ( PDD No. 234856 ), Son of Brahmdeo
Mandal, resident of village - Hathauri ( North ), P.O. & Police
Station - Baheri, District - Darbhanga
163. Subhash Kumar ( PDD No. 070524 ), Son of Ram Narayan
Singh, resident of village - Havidih, P.O. & Police Station -
Baheri, District - Darbhanga
164. Aditya Narayan ( PDD No. 200027 ), Son of Babu Saheb
Lal Dev, resident of village - Turki, P.O. Mahuli, Police Station -
Baheri, District - Darbhanga
165. Sarvesh Kumar ( PDD No. 125406 ), Son of Dharm Lal
Dev, resident of village - Baheri, P.O. & Police Station Baheri,
District - Darbhanga
166. Dhirendra Kumar Singh ( PDD No. 261744 ), Son of
Sudarshan Singh, resident of village - Baheri, P.O. & Police
Station Baheri, District - Darbhanga
167. Raman Kumar Mishra ( PDD No. 191954 ), Son of Suresh
Chandra Mishra, resident of village - Haripatti, P.O. & Police
Station - Bahadurpur, District - Darbhanga
168. Rakesh Kumar Mishra ( PDD No. 278186 ), Son of Anand
Kumar Mishra, resident of village - Haripatti, P.O. & Police
Station - Bahadurpur, District - Darbhanga
169. Tapeshwar Kumar ( PDD No. 062213 ), Son of Gobardhan
Beldar, resident of village - Drahar, P.O. & Police Station -
Bahadurpur, District - Darbhanga
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170. Ram Kumar Singh ( PDD No. 208910 ), Son of Shobha
Kant Singh, resident of village - Parna Nisihara, P.O. Nisihara,
Police Station - Biraul, District - Darbhanga
171. Manoj Kumar ( PDD No. 078324 ), Son of Ugresh Prasad
Singh, resident of village - Arga, P.O. & Police Station Biraul,
District - Darbhanga
172. Santosh Kumar Mandal ( PDD No. 215775 ), Son of
Mahendra Mandal, resident of village - Nawtolia, P.O. & Police
Station Biraul, District - Darbhanga
173. Indra Mohan Yadav ( PDD No. 282122 ), Son of Kailash
Yadav, resident of village - Gamhariya, P.O. & Police Station
Biraul, District - Darbhanga
174. Rubby Kumari ( PDD No. 061361 ) daughter of Ishki
Yadav, resident of village - Hansi Tole Situhai, P.O. & Police
Station Biraul, District - Darbhanga
175. Rajpati Yadav ( PDD No. 050473 ), Son of Shiv Shankar
Yadav, resident of village - Hansi Tole Situhai, P.O. & Police
Station Biraul, District - Darbhanga
176. Digvijay Kumar ( PDD No. 050341 ), Son of Ram Jatan
Das, resident of village - Rajmani, P.O. & Police Station Biraul,
District - Darbhanga
177. Tuntun Kumar ( PDD No. 061869 ), Son of Bauku Yadav,
resident of village - Talibpur, P.O. & Police Station Biraul,
District - Darbhanga
178. Sanjay Kumar ( PDD No. 202437 ), Son of Narendra
Mohan Yadav, resident of village - Jagdishpur, P.O. & Police
Station Biraul, District - Darbhanga
179. Ratnesh Kumar ( PDD No. 027796 ), Son of Yugeshwar
Prasad Singh, resident of village - North Biraul, P.O. & Police
Station Biraul, District - Darbhanga
180. Anil Kumar Giri ( PDD No. 026122 ), Son of Kailash
Giri, resident of village - Babhuni, P.O. & Police Station Biraul,
District - Darbhanga
181. Rajan Kumar Mishra ( PDD No. 123242 ), Son of Rajesh
Kumar Mishra, resident of village - Biraul, P.O. & Police Station
Biraul, District - Darbhanga
182. Shyam Kumar ( PDD No. 001921 ), Son of Yamuna
Mandal, resident of village - Usri, P.O. & Police Station Biraul,
District - Darbhanga
183. Pawan Kumar ( PDD No. 037932 ), Son of Mangal Singh,
resident of village - Araga, P.O. & Police Station Biraul, District
- Darbhanga
184. Rakesh Kumar Mandal ( PDD No. 289762 ), Son of Mishri
Lal Mandal, resident of village - Darbhanga, P.O. & Police
Station - Darbhanga ( Sadar ), District - Darbhanga
185. Deep Narayan Yadav ( PDD No. 102572 ), Son of Late
Mahavir Yadav, resident of village - Runna, P.O. Telhan, Police
Station Darbhanga Sadar, District - Darbhanga
186. Pramod Kumar Lal Dev ( PDD No. 005605 ), Son of
Kishori Lal Dev, resident of village - Panta, P.O. Sonki, Police
Station Darbhanga Sadar, District - Darbhanga
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187. Dhaneshwar Sah ( PDD No. 214894 ), Son of Dukh
Mochan Sah, resident of village - Sadar Darbhanga, P.O. &
Police Station Darbhanga Sadar, District - Darbhanga
188. Dinesh Sah ( PDD No. 056393 ), Son of Dukh Mochan
Sah, resident of village - Sadar Darbhanga, P.O. & Police Station
Darbhanga Sadar, District - Darbhanga
189. Anil Kumar ( PDD No. 025984 ), Son of Sitaram Yadav,
resident of village - Mahraji Tol, P.O. Dhoi, Police Station
Darbhanga Sadar, District - Darbhanga
190. Tej Narayan Mandal ( PDD No. 088638 ), Son of Ram
Sevak Mandal, resident of village - Pahpadhpar, P.O. Sonki,
Police Station Darbhanga Sadar, District - Darbhanga
191. Sri Narayan Mandal ( PDD No. 047203 ), Son of Ram
Sevak Mandal, resident of village - Pahpadhpar, P.O. Sonki,
Police Station Darbhanga Sadar, District - Darbhanga
192. Ajay Kumar ( PDD No. 158859 ), Son of Yogendra
Bhagat, resident of village - Darbhanga Sadar, P.O. & Police
Station Darbhanga Sadar, District - Darbhanga
193. Mithilesh Kumar Mahto ( PDD No. 001027 ), Son of
Banarsi Mahto, resident of village - Darbhanga Sadar, P.O. &
Police Station Darbhanga Sadar, District - Darbhanga
194. Rajesh Thakur ( PDD No. 209144 ), Son of Vishnu Deo
Thakur, resident of village - Nisihara, P.O. & Police Station
Gaura Bauram, District - Darbhanga
195. Vinod Kumar ( PDD No. 035120 ), Son of Late Arvind
Prasad Singh, resident of village & P.O. Tumoul, Police Station -
Ghanshyampur, District - Darbhanga
196. Ritu Kumari ( PDD No. 034834 ), Wife of Vinod Kumar,
resident of village & P.O. Tumouli, Police Station -
Ghanshyampur, District - Darbhanga
197. Devchandra Kumar ( PDD No. 190065 ), Son of
Kapleshwar Yadav, resident of village - Kiratpur, P.O. Kiratpur,
Police Station Kiratpur, District - Darbhanga
198. Pankaj Kumar ( PDD No. 086939 ), Son of Ramsharan
Yadav, resident of village - Ujua Simar Toka, P.O. & Police
Station - Kusheshwar Asthan ( East ), District - Darbhanga
199. Priyanka Kumari ( PDD No. 094910 ), daughter of Bharat
Bhagat, resident of village - Darbhanga Sadar, P.O. & Police
Station Darbhanga Sadar, District - Darbhanga
200. Radha Kumari ( PDD No. 094678 ), daughter of
Vindeshwar Sahni, resident of village - Darbhanga Sadar, P.O. &
Police Station Darbhanga Sadar, District - Darbhanga
201. Pankaj Kumar Bhagat ( PDD No. 154683 ), Son of Bharat
Bhagat, resident of village - Darbhanga Sadar, P.O. & Police
Station Darbhanga Sadar, District - Darbhanga
202. Laxman Kumar Ram ( PDD No. 031129 ), Son of Bihari
Ram, resident of village - Darbhanga Sadar, P.O. & Police
Station Darbhanga Sadar, District - Darbhanga
203. Ram Kumar Ram ( PDD No. 011057 ), Son of Bihari Ram,
resident of village - Darbhanga Sadar, P.O. & Police Station
Darbhanga Sadar, District - Darbhanga
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204. Rajesh Kumar Das ( PDD No. 014060 ) Son of Ram
Chandra Das, resident of village - Darbhanga Sadar, P.O. &
Police Station Darbhanga Sadar, District - Darbhanga
205. Ranjit Kumar ( PDD No. 207319 ), Son of Ram Bilash
Sah, resident of Mohalla - Yusufganj, P.O. Lalbagh, Police
Station - Laheriasarai, District - Darbhanga
206. Shyam Kumar ( PDD No. 017338 ), Son of Satya Narayan
Das, resident of Mohalla - Saidnagar Kaliasthan, P.O. & Police
Station - Laheriasarai, District - Darbhanga
207. Ashok Kumar Ram ( PDD No. 099735 ), Son of Ramdeo
Ram, resident of village - Devmaria Hayaghat, P.O. & Police
Station - Hayaghat, District - Darbhanga
208. Kailash Yadav ( PDD No. 119056 ), Son of Parvit Lal
Yadav, resident of village - Hayaghat, P.O. & Police Station
Hayaghat, District - Darbhanga
209. Sanjay Kumar Yadav ( PDD No. 288525 ), Son of Parvit
Lal Yadav, resident of village - Hayaghat, P.O. & Police Station
Hayaghat, District - Darbhanga
210. Raj Kishore Ram ( PDD No. 228810 ), Son of Shibu Ram,
resident of village - Kusheshwar Astan, P.O. & Police Station
Kusheshwar Astan, District - Darbhanga
211. Kundan Kumar Gupta ( PDD No. 167613 ), Son of
Shivshankar Sah, resident of village - Kusheshwar Astan, P.O. &
Police Station Kusheshwar Astan, District - Darbhanga
212. Chittaranjan Kumar Thakur ( PDD No. 121651 ), Son of
Rasik Lal Thakur, resident of village - Kusheshwar Astan, P.O.
& Police Station Kusheshwar Astan, District - Darbhanga
213. Kailash Kumar Das ( PDD No. 009052 ), Son of Kammo
Das, resident of village - Hanuman Nagar, P.O. & Police Station
Darbhanga Sadar, District - Darbhanga
214. Gajendra Kumar ( PDD No. 106207 ), Son of Ram Gulam
Das, resident of village - Hanuman Nagar, P.O. & Police Station
Darbhanga Sadar, District - Darbhanga
215. Sachidanand Yadav ( PDD No. 006861 ), Son of Ganga
Vishnu Yadav, resident of village - Hanuman Nagar, P.O. &
Police Station Darbhanga Sadar, District - Darbhanga
216. Santosh Kumar ( PDD No. 130697 ), Son of Ram Sagar
Yadav, resident of village - Hanuman Nagar, P.O. & Police
Station Darbhanga Sadar, District - Darbhanga
217. Rajesh Kumar ( PDD No. 315376 ), Son of Kapil Deo
Sharma, resident of village - Kamargama, P.O. Tira Jatmalpur,
Block - Kalyanpur, District - Darbhanga
218. Ram Udgar Pandit ( PDD No. 307893 ), Son of Late Jai
Kishun Pandit, resident of village - Loknathpur, P.O. Block &
P.S. Dalsinghsarai, District - Samastipur
219. Mahesh Kumar ( PDD No. 220123 ), Son of Anandi
Pandit, resident of village - Pandh, P.O. Chakbahauddin, Block
& P.S. Dalsinghsarai, District - Samastipur
... ... Appellant/s
Versus
1. The State of Bihar
Patna High Court LPA No.535 of 2017 dt.17-04-2018
151/871
2. The Chief Secretary, Government of Bihar, Patna
3. The Principal Secretary, Cabinet Secretariat, Department, Government of
Bihar, Patna
4. The Deputy Secretary, Cabinet Secretariat Department, Government of Bihar,
Patna
5. The Principal Secretary, Planning and Development, Government of Bihar,
Patna
6. The Principal Secretary, Cooperative Department, Government of Bihar,
Patna
7. The Director, Economics and Statistics, Planning and Development
Department, Government of Bihar Patna, M/3, A - Z Officer's Flat, New
Punaichak, Patna
8. The Deputy Director, Economics and Statistics, Planning and Development
Department, Government of Bihar Patna, M/3, A - Z Officer's Flat, New
Punaichak, Patna
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 533 of 2017
In
Civil Writ Jurisdiction Case No.15430 of 2016
======================================================
1. Rajeev Ranjan Kumar Son of Krishna Prasad, Resident of
Village- Chandu Bigha, P.O.- Vijaypura, P.S.- Dhanarua,
District- Patna.
2. Uday Sharma, Son of Ramchandra Sharma, Resident of Village-
Basha, P.O.- Nayur, P.S.- Nabinagar, District- Aurangabad.
3. Shankar Baitha, Son of Nagendra Baitha, Resident of Village-
Rajparsa, P.O.- Baliya, Amba, District- Aurangabad.
4. Brajendra Kumar Mishra, Son of Suresh Dutt Mishra, Resident
of Village- Bairawan, P.O.- Pandariya, P.S.- Simara, District-
Aurangabad.
5. Pintu Choudhary, Son of Kailash Choudhary, Resident of
Village- Kasauti, P.O.- Bedauli, P.S.- Amba, District-
Aurangabad.
6. Udit Kumar Paswan, Son of Suresh Prasad, Resident of Village+
P.O.- Sadar, P.S.- Nabinagar, District- Aurangabad.
7. Krishna Kamal Kumar, Son of Prabhu Dayal Singh, Resident of
Village- Kishunpur, P.O.- Satgawan, P.S.- Amba, District-
Aurangabad.
8. Sunil Kumar, Son of Ram Dayal Singh, Resident of Village-
Nawner, P.O.- Dihra, P.S.- Obra, District- Aurangabad.
9. Surendra Kumar Chaudhary, Son of Suryadeo Chaudhary,
Resident of Village- Biseni, P.O.- Kapayes, District-
Aurangabad.
10. Ravindra Kumar, Son of Kedar Singh, Resident of Village-
Lasra, P.O.- Sananpura, P.S.- Khudwan, District- Aurangabad.
11. Om Sri Vishnu Hari, Son of Ram Prasad Ram, Resident of
Village+ P.O.- Sori, P.S.- Mali, District- Aurangabad.
12. Omprakash Bharti, Son of Bhola Prasad, Resident of Village-
Mangal Bazar, P.O.+ P.S.- Nabinagar, District- Aurangabad.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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13. Om Prakash, Son of Late Meghnath Singh, Resident of Village-
Obipur, P.O.- Badem, P.S.- Nabinagar, District- Aurangabad.
14. Sachidanand Mishra, Son of Arun Kumar Mishra, Resident of
Village- Old G.T. Road, Islam Toli, P.O.+ P.S.+ District-
Aurangabad.
15. Sangeeta Kumari, Daughter of Ram Prakash Saw, Resident of
Village- Chatar, Block- Obra, District- Aurangabad.
16. Gautam Kumar Pandey, Son of Shilkeshwar Pandey, Resident of
Village- Biraj Bigha, P.O.- Deshpur, P.S.- Amba, District-
Aurangabad.
17. Rajnish Kumar, Son of Murari Pandey, Resident of Village-
Dhunda, P.O.- Deshpur, P.S.- Amba, District- Aurangabad.
18. Abhimanyu Kumar, Son of Arjun Prasad Singh, Resident of
Village- Hathil Parsawan, P.O.- Pandriya, P.S.- Simra, District-
Aurangabad.
19. Pawan Kumar Nehru, Son of Ramsunder Barai, Resident of
Village- Dewariya, P.O.- Narendrakhap, P.S.- Kutumba, District-
Aurangabad.
20. Sikendra Kumar Mehta, Son of Ramvtar Mehta, Resident of
Village- Barheta, P.O.- Amba, P.S.- Kutumba, District-
Aurangabad.
21. Rakesh Kumar, Son of Parshuram Sharma, Resident of Village-
Biraj Bigha, P.O.- Deshpur, P.S.- Amba, District- Aurangabad.
22. Kavish Kumar Thakur, Son of Late Brijnandan Thakur, Resident
of Village- Labhari, P.O.- Amba, P.S.- Kutumba, District-
Aurangabad.
23. Abhishek Kumar, Son of Satendra Singh, Resident of Village-
Parsa, P.O.- Bel, P.S.- Obra, District- Aurangabad.
24. Gautam Kumar, Son of Kedar Rajak, Resident of Village-
Taradih, P.O.- Umga, P.S.- Madanpur, District- Aurangabad.
25. Shashi Ranjan Prajapati, Son of Ram Parikha Prajapati, Resident
of Village- Bairiya, P.O.- Bairiya, P.S.- Mali, District-
Aurangabad.
26. Surendra Kumar, Son of Ganesh Yadav, Resident of Village-
Jura Bigha, P.O.- Silar Kala, P.S.- Deo, District- Aurangabad.
27. Bharat Kumar Bharetendu, Son of Narayan Yadav, Resident of
Village- Singhwa, P.O.- Belwan- Dumari, P.S.- Deo, District-
Aurangabad.
28. Kush Kumar, Son of Ramjee Saw, Resident of Village- Dani
Bigha, P.O.+ P.S.+ District- Aurangabad.
29. Sunil Kumar, Son of Bharath Yadav, Resident of Village-
Kosdihra, P.O.- Padrawan, P.S.- Jamhor, District- Aurangabad.
30. Uday Mistri, Son of Bhola Mistri, Resident of Village- Ajania,
P.O.- Khadiha, P.S.- Simra, District- Aurangabad.
31. Manish Kumar, Son of Sadafal Singh, Resident of Village-
Jarmakhap, P.O.- Pauthu, P.S.- Jamhor, District- Aurangabad.
32. Abhijeet Kumar, Son of Raghav Singh, Resident of Village-
Basatpur, P.O.- Rampur, P.S.- Barun, District- Aurangabad.
33. Shailendra Suman Mishra, Son of Arvind Kumar Mishra,
Resident of Village- Dudhar, P.O.- Sundarganj, P.S.- Risiyup,
District- Aurangabad.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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34. Chitranjan Kumar, Son of Ramsvarup Singh, Resident of
Village- Eguna, P.O.- Bahuriya Bigha, P.S.- Barun, District-
Aurangabad.
35. Kamlesh Singh, Son of Sheodhyan Singh, Resident of Village-
Eduna, P.O.- Bahuriya Bigha, P.S.- Barun, District- Aurangabad.
36. Sanjay Kumar, Son of Kedar Yadav, Resident of Village-
Sendhokhap, P.O.- Charan, P.S.- Barun, District- Aurangabad.
37. Harinarayan Singh, Son of Late Bipat Singh, Resident of
Village- Sada Bigha, P.O.- Pauthu, P.S.- Jamhor, District-
Aurangabad.
38. Ranjay Kumar, Son of Ramjanam Singh, Resident of Village-
Kahira, P.O.+ P.S.- Barun, District- Aurangabad.
39. Ranjeet Kumar, Son of Bhim Singh, Resident of Village- Pandit
Bigha, P.O.+ P.S.- Barun, District- Aurangabad.
40. Sanjay Kumar, Son of Chandradeo Singh, Resident of Village-
Tendua, P.O.- Rampur, P.S.- Barun, District- Aurangabad.
41. Birendra Kumar Singh, son of Krishna Singh, Resident of
Village- Mahuari, P.O.- Charan, P.S.- Narari Khurd Kala,
District- Aurangabad.
42. Lalan Kumar Singh, Son of Rama Shankar Singh, Resident of
Village- Nawada, P.O.- Urdina, P.S.- Barun, District-
Aurangabad.
43. Sudhir, Son of R.R. Prasad, Resident of Village- Nadiyain, P.O.-
Urdina, P.S.- Barun, District- Aurangabad.
44. Manoj Kumar Singh, Son of Mr. Kailash Singh, Resident of
Village- Tengara, P.O.- Tengara, P.S.- Barun, District-
Aurangabad.
45. Ram Kumar, Son of Sidheshwar Singh, Resident of Village-
Petarhi, P.O.- Jaigobind Nagar, P.S.- Barun, District-
Aurangabad.
46. Yaspal Kumar, Son of Ravindra Singh, Resident of Village-
Petarhi, P.O.- Jaigobind Nagar, P.S.- Barun, District-
Aurangabad.
47. Arun Kumar, Son of Lalbaj Ram, Resident of Village- Tendua
Haibat, P.O.- Urdina, P.S.- Barun, District- Aurangabad.
48. Gita Kumari, Daughter of Ramashish Singh, Resident of Village-
Nawada, P.O.- Urdina, P.S.- Barun, District- Aurangabad.
49. Dhananjay Ram, Son of Jivnarayan Ram, Resident of Village-
Golgariwa, P.O.- Kutumba, P.S.- Kutumba, District- Aurangabad.
50. Kundan Kumar, Son of Late Fekan Singh, Resident of Village-
Adarsh Nagar, New Area, (Tengra Kothi), P.O.+ P.S.+ District-
Aurangabad.
51. Suhail Ansari, Son of Md. Islam Ansari, Resident of Village-
Hharina, P.O.- Sonbarsha, P.S.- Obra, District- Aurangabad.
52. Pramod Kumar, Son of Suresh Prasad, Resident of Village-
Bihari Bigha, P.O.- Sonbarsha, P.S.- Obra, District- Aurangabad.
53. Dhananjay Kumar Singh, Son of Sri Firangi Singh, Resident of
Village- Jamuni, P.O.- Chechadhi, P.S.- Obra, District-
Aurangabad.
54. Ashok Kumar, Son of Shyamdev Singh, Resident of Village-
Kanchanpur, P.O.- Chechadhi, P.S.- Obra, District- Aurangabad.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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55. Shabbir Ahmad, Son of Mokhtar Ahmad, Resident of Village-
Nawabganj, P.O.- Matpa, P.S.- Kutumba, District- Aurangabad.
56. Sanjeet Kumar Chaudhary, Son of Hira Chaudhary, Resident of
Village- Sita Bigha, P.O.- Harihar, P.S.- Kutumba, District-
Aurangabad.
57. Ashok Prasad, Son of Paras Paswan, Resident of Village+ P.O.-
Dhangain, P.S.- Jamhor, District- Aurangabad.
58. Ranjit Kumar Singh, Son of Ramchandra Singh, Resident of
Village- Nehuta, P.O.- Rajoi, P.S.+ District- Aurangabad.
59. Vikash Kumar Agrawal, Son of Naresh Prasad Agrawal, Resident
of Village+ P.O.- Khajuri Tola, P.S.- Tandwa, District-
Aurangabad.
60. Bijay Kumar Gupta, Son of Radheshyam Prasad, Resident of
Village+ P.O.- Khajuri Tola, P.S.- Tandwa, District- Aurangabad.
61. Satendra Rajak, Son of Brichha Rajak, Resident of Village+ P.O.
+ P.S.- Tandwa, District- Aurangabad.
62. Manoj Kumar, Son of Ganesh Prasad, Resident of Village+ P.O.+
P.S.- Tandwa, District- Aurangabad.
63. Dilip Kumar Mehta, Son of Late Sitaram Mehta, Resident of
Village- Koni, P.O.- Tandwa, P.S.- Tandwa, District-
Aurangabad.
64. Omprakash Kumar Rajak, Son of Rajendra Rajak, Resident of
Village+ P.O.- Khajuri Tika, P.S.- Tandwa, District- Aurangabad.
65. Rajesh Kumar Tiwary, Son of Mahendra Tiwary, Resident of
Village- Kosdihra, P.O.+ P.S.- Nabinagar, District- Aurangabad.
66. Renu Kumari, Daughter of Biteshwar Prasad Yadav, Resident of
Village- Taregna Math, P.O.+ P.S.- Masaudhi, District- Patna.
67. Brajesh Kumar, Son of Satya Narayan Singh, Resident of
Village- Nahawan, P.O.- Hasadih, P.S.- Masaudhi, District-
Patna.
68. Ranjeet Kumar, Son of Sitaram Keshri, Resident of Mohalla-
Lakhibagh, P.S.- Masaudhi, District- Patna.
69. Sumit Kumar, Son of Baijnath Prasad, Resident of Mohalla-
Lakhibagh, P.S.- Masaudhi, District- Patna.
70. Ashwani Kumar, Son of Girija Prasad Singh, Resident of
Village+ P.O.- Lahsuna, P.S.- Masaudhi, District- Patna.
71. Rukmini Kumari, Daughter of Binay Rai, Resident of Village-
Sarari, P.O.- Karanja, P.S.- Naubatpur, District- Patna.
72. Tripurari Madhukar, Son of Kamlesh Chandra Verma, Resident
of Village+ P.O.- Karanja, P.S.- Naubatpur, District- Patna.
73. Indu Kumari, Daughter of Sidheshwar Prasad, Resident of
Mohalla- Hanuman Nagar, P.S.- Masaudhi, District- Patna.
74. Ranjit Kumar, Son of Chandradeep Singh, Resident of Village+
P.O.- Usmaanchak, P.S.- Masaudhi, District- Patna.
75. Manoj Kumar Sinha, Son of Krishan Nandan Prasad, Resident of
Mohalla- Srinagar, P.O.+ P.S.- Masaudhi, District- Patna.
76. Arvind Kumar Pathak, Son of Damodar Pathak, Resident of
Mohalla- Jahanabad Road, P.O.+ P.S.- Masaudhi, District- Patna.
77. Abhay Kumar, Son of Madhusudan Prasad, Resident of Mohalla-
Purani Bazar, Sati Asthaan, P.O.+ P.S.- Masaudhi, District-
Patna.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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78. Dharmendra Kumar, Son of Shankar Prasad, Resident of
Mohalla- Hospital Road, P.O.+ P.S.- Masaudhi, District- Patna.
79. Mukesh Ranjan Kumar, Son of Sarjug Pandit, Resident of
Mohalla- Byepass Road, Lakhibagh, P.O.+ P.S.- Masaudhi,
District- Patna.
80. Rajnikant Kumar, Son of Sarjug Pandit, Resident of Mohalla-
Byepass Road, Lakhibagh, P.O.+ P.S.- Masaudhi, District- Patna.
81. Rajat Kumar, Son of Omprakash, Resident of Mohalla- Sahay
Sadan, Shivaji Nagar, Sati Asthan, P.O.+ P.S.- Masaudhi,
District- Patna.
82. Anuj Kumar, Son of Krishna Prasad, Resident of Village- Bari
Bigha, P.O.- Netaul, P.S.- Kadirganj, District- Patna.
83. Parmod Kumar Sinha, Son of Narendra Kumar Sinha, Resident
of Village- Jaivar, P.O.- Nad ghat, P.S.- Gaurichak, District-
Patna.
... ... Appellant/s
Versus
1. The State of Bihar through Chief Secretary.
2. The Principal Secretary, Planning and Development Department, Government
of Bihar, Patna.
3. The Principal Secretary, Co-operative Department, Government of Bihar,
Patna.
4. The Director, Department of Planning & Development (Directorate of
Economics & Statistics), Government of Bihar, Patna.
5. The District Statistical Officer, Aurangabad, District- Aurangabad (Bihar).
6. The District Statistical Officer, Patna, District- Patna (Bihar).
7. Abhishek Kumar, Son of Krishna Ram, Resident of Village+ P.O.- Narendra
Khap, P.S.- Kutumba, District- Aurangabad.
8. Dharmendra Kumar, Son of Mr. Raj Rup Das, Resident of Village- Ankorha,
P.O.- Railway Station Ankorha, P.S.- Khaira, District- Aurangabad.
9. Shatrughana Kumar, Son of Vishwanath Prasad Singh, Resident of Village+
P.O.+ P.S.+ District- Aurangabad.
10. Niraj Kumar, Son of Bimal Kumar Singh, At- New Area, M.G. Road,
Aurangabad, P.O. +P.S. +District- Aurangabad.
11. Dhananjay Kumar, Son of Alakh Deo Yadav, Resident of Village- Batwan,
P.O.- Ramchandranagar, P.S.- Jamhar, District- Aurangabad.
12. Ramashish, Son of Rampravesh Yadav, Resident of Village- Nirmal Bigha,
P.O.+ District- Aurangabad.
13. Mahesh Prasad, Son of Girija Prasad, At+ P.O.- Kaithi, Via- Obra, District-
Aurangabad.
14. Praphul Kumar Gupta, Son of Ramadhar Prasad Gupta, Resident of Village+
P.O.- Malawan, P.S.- Khudwan, Block- Obra, District- Aurangabad.
15. Amit Kumar, Son of Suresh Prasad, At- Sri Krishna Nagar, Near Marg
Dakshan, District- Aurangabad.
16. Pappu Kumar, Son of Jamindar Ram, Resident of Village- Khutaha, P.S.-
Obra, District- Aurangabad.
17. Lakshman Ram, Son of Mandew Ram, Resident of Village- Tamsi, P.O.-
Narendrakhap, P.S.- Kutumba, District- Aurangabad.
18. Vinod Kumar, Son of Saran Prasad, Resident of Village- Kishupur, P.O.-
Satgaw, P.S.- Amba, District- Aurangabad.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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19. Arvind Kumar Ram, Son of Suresh Ram, Resident of Village- Khaira
Barwadih, P.O.- Halka, Hariharganj, P.S.- Kutumba, District- Aurangabad.
20. Manish Kumar, Son of Rameshwar Prasad, Resident of Village- Badhki Bela,
P.O.+P.S.+District- Aurangabad.
21. Ghanshyam Prasad, Son of Ramadhar Ram, Resident of Village- Dhuriya,
P.O.- Barouli, P.S.- Barun, District- Aurangabad.
22. Praveen Kumar, Son of Late Raja Ram Paswan, Resident of Village-
Mangurahi, P.O.- Ithat, P.S.- Risiyap, District- Aurangabad.
23. Munna Kumar, Son of Naresh Ram, Resident of Village- Dharmpura, P.O.-
Jaigobind Nagar, P.S.- Jamhor, District- Aurangabad.
24. Arti Kumari, Daughter of Jairam Prasad, Resident of Village- Kudwan, P.O.-
Amilauna, P.S.- Obra, District- Aurangabad.
25. Satish Ranjan, Son of Sri Jegdeo Kumar Rajiv, Resident of Village-
Mahuawan, P.O.- Kaithi, P.S.- Obra, District- Aurangabad.
26. Ajay Kumar Singh, Son of N.K. Singh, Resident of Village- Jay Prakash
Nagar, P.O.+ P.S.+ District- Aurangabad.
27. Aftab Ansari, Son of Mahboob Ansari, Resident of Village- Purnadih, P.O.-
Dhangain, P.S.- Obra, District- Aurangabad.
28. Dharmendra Kumar, Son of Kamta Prasad Singh, Resident of Village-
Kanchanpur, P.O.- Chechadhi, P.S.- Obra, District- Aurangabad.
29. Satya Prakash, Son of Shivdat Singh, Resident of Village+ P.O.- Akauni, P.S.-
Daudnagar, District- Aurangabad.
30. Ranjay Kumar Singh, Son of Krishna Singh, Resident of Village+ P.O.-
Kapasiya, P.S.+ District- Aurangabad.
31. Sunil Kumar, Son of Bharat Yadav, Resident of Village- Kosdihra, P.O.-
Padrawan, P.S.- Jamhor, District- Aurangabad.
32. Tarannum Nasir, Daughter of Nasaruddin, Resident of Mohalla- Rehmatganj,
P.O.+ P.S.- Masaudhi, District- Patna.
33. Amit Ranjan Patel, Son of Arbind Kumar, Resident of Village- Jahanpur,
P.O.- Pavera, P.S.- Dhanarua, District- Patna.
34. Appu Kumar, Son of Omprakash Sahay, Resident of Mohalla- Lakhibagh,
P.O.+ P.S.- Masaudhi, District- Patna.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 531 of 2017
In
Civil Writ Jurisdiction Case No.12851 of 2016
======================================================
1. Brajesh Kumar Bharadwaj, S/o Rajweshwar Mishra, At Village-
Parsawan, P.O.- Amba, P.S.- Kutumba, District- Aurangabad.
2. Rajiv Kumar S/o Ramadhar Sharma Vill- Charkawan Haji, P.O.
+P.S.+Block- Rafiganj, Dist- Aurangabad.
3. Sushil Kumar Singh S/o Badri Narayan Singh Vill+ P.O.-
Raganiya, P.S.+Block- Rafiganj, Dist- Aurangabad.
4. Dilip Kumar S/o Mohan Kumar Singh Vill- Munjari, P.O.- Pogar,
P.S.+Block- Rafiganj, Dist- Aurangabad.
5. Pankaj Kumar, S/o Jamuna Ram, At Village- Kolh Manjhauli,
P.O.- Sonaura, P.S.- Mali, Dist- Aurangabad.
6. Devendra Kumar Pandey S/o Kishore Pandey Vill- Biraj Bigha,
P.O.- Deshpur, P.S.- Amba, Aurangabad.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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7. Dhirendra Kumar Pandey, S/o Musafir Pandey Vill- Biraj Bigha,
P.O.- Deshpur, P.S.- Amba, Aurangabad.
8. Satrughan Kumar Pandey S/o Parshid Pandey Vill- Biraj Bigha,
P.O.- Deshpur, P.S.- Amba, Aurangabad.
9. Benketesh Pandey, S/o Kamlesh Pandey, Vill- Biraj Bigha, P.O.-
Deshpur, P.S.- Amba, Aurangabad.
10. Upasana Sharma, W/o Brajesh Kumar Bhardwaj Village-
Parsawan, P.O.- Amba, P.O.- Kutumba, Dist- Aurangabad.
11. Brajesh Kumar Singh S/o Shiv Narayan Singh At Vill- Ibanpur,
PO- Kapasiya, P.S.+Dist- Aurangabad.
12. Ravindra Kumar Mahto, S/o Sita Mahto, Vill- Mangi, P.O.-
Rajwariya Kala, P.S.- Navinagar, Dist- Aurangabad.
13. Manoj Kumar Pandey, S/o Ram Pravesh Pandey, At Village-
Kasauti, P.O.- Bedauli, P.S.- Amba, Dist- Aurangabad.
14. Surendra Kumar S/o Sri Gupta Thakur, Vill- Parasdih, P.O.-
Pirwa, PS- Salaiya, Dist- Aurangabad.
15. Bimlesh Chaudhary S/o Bhunda Chaudhary At Vill- Shivganj,
P.O.- Teldiha, P.S.- Madanpur, Dist- Aurangabad.
16. Uday Kumar Sharma S/o Dharamdeo Mistri At Vill- Banaufer,
PO- Deo, P.S.- Madanpur, Dist- Aurangabad.
17. Madhurendra Kumar Madhu, S/o Shidheshwar Yadav At Vill-
Pipardih, P.O.- Pirwan, P.S.- Salaiya, Dist- Aurangabad.
18. Aarti Kumari D/o Lalmohan Thakur At Vill- Parasdih, P.O.-
Pirwan, P.S.- Salaiya, Dist- Aurangabad.
19. Uday Kumar Pal, S/o Rajdeo Bhagat, Vill+ P.O.- Pirwan, P.S.-
Salaiya, District- Aurangabad.
20. Krishna Gopal, S/o Sri Sitaram Das, At Vill+ P.O.- Khiriyawan,
P.S.- Madanpur, District- Aurangabad.
21. Amit Kumar Singh, S/o Nagendra Singh, At+ P.O.- Gosaidih,
P.S.- Navinagar, District- Auranagabad.
22. Mithilesh Kumar S/o Madan Saw, Vill+ P.O.- Rajoi, P.S.+
District- Aurangabad.
23. Anup Kumar S/o Krishna Prasad, Vill- Pachmo, P.O.- Badem,
P.S.- Navinagar, District- Aurangabad.
24. Santosh Kumar, S/o Narayan Mehta, Vill- Sanda Sandi, P.O.-
Matpa, P.S.- Kutumba, District- Aurangabad.
25. Manoj Kumar S/o Ram Pravesh Ram, Vill- Haneye, P.O.-
Hariharganj Alka, P.S.- Kutumba, District- Aurangabad.
26. Om Prakash Pandey S/o Ramadhar Pandey, Vill- Dhunda P.O.-
Deshpur, P.S.- Amba, District- Aurangabad.
27. Ashutosh Mishra S/o Ganesh Dutt Mishra, Vill- Parsa, P.O.-
Narendrakhap, P.S.- Kutumba, District- Aurangabad.
28. Ajay Kumar S/o Nand Kumar Ram, Vill- Dihri, P.O.- Satgawan,
P.S.- Kutumba, District- Aurangabad.
29. Chandan Kumar S/o Rameshwar Thakur, Vill+ P.O.- Sori, P.S.-
Mali, District- Aurangabad.
30. Ranjit Sharma, S/o Vishwanath Sharma, At- Shivpur, P.O.-
Kutumba, P.S.- Navinagar, District- Aurangabad.
31. Upendra Kumar Gupta, S/o Jawahar Prasad Gupta, Vill+ P.O.-
Charan, P.S.- Mali, District- Aurangabad.
32. Santan Ram S/o Dilkeshwar Ram, Vill+ P.O.- Sori, P.S.- Mali,
District- Aurangabad.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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33. Rita Kumari D/o Shyam Bihari Baitha, Vill+ P.O.- Sori, P.S.-
Mali, District- Aurangabad.
34. Uday Kumar Paswan S/o Vyas Ram, Vill+ P.O.- Sori, P.S.- Mali,
District- Aurangabad.
35. Puja Kumari D/o Rajendra Chaudhary, At-Ward No. 8, Near
Devi Mandir Old Chauk, Daud Nagar, District- Aurangabad.
36. Rajesh Kumar Tripathi, S/o Ramadhar Tiwari, Vill+ P.O.-
Mahuwan, P.S.- Navinagar, District- Aurangabad.
37. Santosh Prasad, S/o Kailash Saw, Vill+ P.O.- Charan, P.S.- Mali,
District- Aurangabad.
38. Banarasi Prasad Gupta, S/o Jawahar Prasad Gupta, Vill+ P.O.-
Charan, P.S.- Mali, District- Aurangabad.
39. Satendra Kumar, S/o Shri Bhikhar Ram, Vill- Pipra, P.O.-
Bairiya, P.S.- Mali, District- Aurangabad.
40. Rahul Kumar Chandrawanshi, S/o Balram Prasad
Chandrawanshi, Vill- Muturbigha, P.O.+ P.S.- Navinagar,
District- Aurangabad.
41. Manish Kumar S/o Shyam Narayan Singh, Vill- Anandua, P.O.+
P.S.- Navinagar, District- Aurangabad.
42. Harendra Paswan S/o Brijmohan Paswan Vill- Bhusauli Tendua,
P.O.+ P.S.- Navinagar, District- Aurangabad.
43. Birendra Kumar S/o Chandrama Singh Vill+ P.O.- Rajbariya
Kala, P.S.- Navinagar, District- Aurangabad.
44. Ranjit Kumar Singh S/o Sri Chandrama Singh, Vill+ P.O.-
Charan, P.S.- Mali, District- Aurangabad.
45. Sumit Kumar S/o Sri Ramashankar Singh Vill- Bilashpur, P.O.-
Chandagarh, P.S.- Navinagar, District- Aurangabad.
46. Rajiv Kumar Yadav S/o Balkeshwar Yadav, Vill- Kamdarpur,
P.O.- Chainpur, P.S.- Mali, District- Aurangabad.
47. Sanju Kumari D/o Udit Thakur, Vill+ P.O.- Sori, P.S.- Mali,
District- Aurangabad.
48. Dhiraj Yadav S/o Tapeshwar Gop, Vill- Kasautiya, P.O.-
Mirjapur, P.S.- Mali, District- Aurangabad.
49. Sadhana Kumari, D/o Shiv Prasad Lal, Vill- Satendra Nagar,
P.O.+ P.S.+ District- Aurangabad.
50. Pramod Kumar, S/o Jamuna Prasad, At- Budha Mahadev Mandir,
Side of the Adri River, District- Aurangabad.
51. Vidya Narayan S/o Brij Kishore Pandey, Vill- Dhuriya, P.O.-
Barauli, P.S.- Barun, District- Aurangabad.
52. Shashikant Kumar S/o Maheshwar Das, At Vill- Itkohiya, P.O.-
Pirthu, P.S.- Salaiya, District- Aurangabad.
53. Braj Kishore Singh S/o Late Rambriksh Singh At Vill-
Pachkuriya, P.O.- Poiwan, P.S.+ Block+ District- Aurangabad.
54. Reema Anand, D/o Manoj Kumar, Vill- Durga Mandap Road,
Satyendra Nagar, P.O.+ P.S.+ Block+ District- Aurangabad.
55. Rita Pandey W/o Binay Kumar Pathak Vill- Nahuta, P.O.- Rajoi,
P.S.+ Block+ District- Aurangabad.
56. Ajit Kumar S/o- Vijay Ram, Vill- Ratanua, P.O.- Bijoli, P.S.-
Aurangabad Muffasil, Block+ District- Aurangabad.
57. Meena Kumari D/o Dev Narayan Ram, Vill- Rampur, P.O.-
Kaithi, P.S.- Obra, Block- Obra, District- Aurangabad.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
159/871
58. Sanjay Kumar S/o Sri Gopal Prasad Vill- Satyendra Nagar, Dr.
K.K. Singh Clinic, P.O.+P.S.+Block+Dist- Aurangabad.
59. Manoj Kumar S/o Suraj Dev Ram Vill- Bandua, P.O.- Matpa,
P.S.- Kutumba, Block+Dist- Aurangabad.
60. Awadhesh Kumar S/o Fakira Saw Vill- Teliya Pokhar, Jaiprakash
Nagar, P.S.+Block+Dist- Aurangabad.
61. Sudama Kumar Soni S/o Late Sita Ram Swarankar, Vill-
Viratpur Old Kaji Mohalla, P.O.+P.S.+Block+Dist- Aurangabad.
62. Dudheshwar Prajapati S/o Ram Prasad Prajapati Vill- Bagatarpa.
P.O.- Jagatpur, P.S.- Barun, Block+Dist- Aurangabad.
63. Sunil Kumar S/o Sri Nand Kumar Ram, Vill- Bihari, P.O.-
Satgawan, P.S.- Kutumba, Block+Dist- Aurangabad.
64. Amarnath Kumar S/o Vishwanath Prasad Vill- Adarsh Colony,
Karma Raod, P.O.+P.S.+Block+Dist- Aurangabad.
65. Shailesh Kumar S/o Shankar Singh Vill- Dhunda, P.O.- Deshpur
(Amba), P.S.- Kutumba, Block+Dist- Aurangabad.
66. Nandan Kumar S/o Ramadhar Pandey Vill- Dhunda, P.O.-
Deshpur (Amba), P.S.- Kutumba, Block+Dist- Aurangabad.
... ... Appellant/s
Versus
1. The State of Bihar through Chief Secretary.
2. The Principal Secretary, Planning & Development Department, Government
of Bihar, Patna.
3. The Principal Secretary, Co-operative Department, Government of Bihar,
Patna.
4. The Director, Department of Planning & Development, (Directorate of
Economics & Statistics) Government of Bihar, Patna.
5. The District Statistical Officer, Madhepura, District- Aurangabad (Bihar).
6. Tuntun Kumar Singh S/o Ramlagan Singh At- Ajaniya, P.O.- Khadiha, P.S.-
Simra, Dist- Aurangabad.
7. Sanjiv Kumar S/o Ram Vinay Yadav Vill- Dalbigha (Beri), P.O.- Latta, P.S.-
Pouthu, Block- Rafiganj, Dist- Aurangabad.
8. Rakesh Ranjan S/o Sri Sarju Prasad Singh At Village- Isrour, P.O.- Chatti,
P.S.- Deo, Dist- Aurangabad.
9. Pramod Kumar, S/o Shiv Nath Saw, Vill- Pachariya, P.S.- Rafiganj, PO-
Jakhim, Dist- Aurangabad.
10. Ajit Kumar Singh S/o Sri Niwas Singh, Village- Kanker, P.O.+P.S.- Bandem,
Dist- Aurangabad.
11. Manish Kumar S/o Surendra Sharma Vill- Chandauli, PO- Barh, PS-
Madanpur, Dist- Aurangabad.
12. Avinash Ranjan S/o Ambedkar Kumar Singh At Vill- Asha Bigha, PO-
Bhadwa, PS- Rafiganj, Dist- Aurangabad.
13. Santosh Kumar S/o Late Lalan Prasad Singh At Vill- Palakiya, P.O.
Udhampur, P.S.- Madanpur, Dist- Aurangabad.
14. Brij Mohal Prasad S/o Ram Pravesh Prasad At Vill- Navinagar, Dist-
Aurangabad.
15. Ajay Kumar Pathak, S/o Jaglal Pathak Vill+P.O.- Dadhpi, P.S.- Madanpur,
Dist- Aurangabad.
16. Manish Kumar Singh S/o Birendra Kumar Singh, Vill- Mangrawa, PO-
Nagmatiya, PS- Madanpur, Dist- Aurangabad.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
160/871
17. Ranjeet Kumar S/o Kapil Dev Singh At Vill- Ajaan, P.O.- Nima Ajaan, P.S.-
Madanpur, Dist- Aurangabad.
18. Jogendra Kumar S/o Kedar Singh At+Vill+PO- Ghosta, P.S.- Madanpur, Dist-
Aurangabad.
19. Upendra Ravidas, S/o Kauleshwar Ravidas Vill- Darbhanga, P.O.- Teldiha,
P.S.- Madanpur, Dist- Aurangabad,'
20. Jamuna Yadav, S/o Ramswaroop Yadav At Vill- Raja Bigha, P.O.- Nima
Ajaan, P.S.- Madanpur, Dist- Aurangabad.
21. Surendra Sharma, S/o Suraj Dev Sharma At Vill- Atal Bigha, PO- Nagmatiya,
PS- Madanpur, Dist- Aurangabad.
22. Manoj Kumar Singh S/o Ramadhar Singh, Vill- Amior Bigha, P.O.- Gardi,
P.S.- Salaiya, Dist- Aurangabad.
23. Manoj Kumar Singh S/o Jag Narayan Singh Vill- Deojra, P.O.- Manika, P.S.-
Madanpur, Dist- Aurangabad.
24. Siyaram Prasad, S/o Kameshwar Prasad, Vill- Prasad, P.O.- War, P.S.-
Madanpur, Dist- Aurangabad.
25. Shashibhushan Singh S/o Kanak Kumar Singh Village- Mahuain, P.O.-
Manika, P.S.- Madanpur, Dist- Aurangabad.
26. Anil Kumar Yadav S/o Babulal Yadav At Vill- Pirbigha, PO- Suimla, P.S.-
Salaiya, Dist- Aurangabad,.
27. Shashi Kumar S/o Ram Briksh Yadav At Vill- Gulab Bigha, PO- Umga, P.S.-
Madanpur, Dist- Aurangabad.
28. Vipul Kumar Ranjan S/o Jagnarayan Singh At Vill- Pranpur, P.S.- Madanpur,
Dist- Aurangabad.
29. Kunjan Kumar Pandey S/o Umesh Pandey At Vill- Chintaman Kotha, PO-
Manika, P.S.- Madanpur, Dist- Aurangabad.
30. Shivan Kumar S/o Banarasi Ram, Vill- Mathaiya, P.O.- Madanpur, Dist-
Aurangabad.
31. Kumari Seema Singh D/o Ram Pravesh Singh At Village- Baniya, P.O.-
Nagamatiya, P.S.- Madanpur, Dist- Aurangabad.
32. Rajballam Kumar S/o Mohan Das, Vill- Madarpur, PO- Khiriwan, P.S.-
Madanpur, Dist- Aurangabad.
33. Binod Kumar S/o Yadunandan Yadav At Vill- Irkee Kala, PO- Chaukhara,
P.S.- Madanpur, Dist- Aurangabad.
34. Santosh Kumar S/o Arjun Chaudhary At Mirganj PO- Ranidih, P.S.- Salaiya,
Dist- Aurangabad.
35. Md. Habibullah Ansari S/o Abdullah Ansari At Vill- Darzibigha, P.O.+P.S.-
Madanpur, Dist- Aurangabad.
36. Md. Sakib Arsala, S/o Md. Sahid Ahmed Vill- Mominpur, PO+PS- Madanpur,
Dist- Aurangabad.
37. Hasib Alam S/o Habib Alam Vill- Mominpur, PO+PS- Madanpur, Dist-
Aurangabad.
38. Prashar Nityanand Sirmour, S/o Ramesh Pathak At Vill- Purnadih, PO- Umga,
P.S.- Madanpur, Dist- Aurangabad.
39. Raju Ram, S/o Samdev Ram Vill+P.O.- Rajbariya Kala, P.S.- Navinagar, Dist-
Aurangabad.
40. Vijay Kumar S/o Narendra Singh Vill P.S.- Navinagar, Dist- Aurangabad.
41. Shekhar Kumar S/o Shyamji Prasad Vill- Jayprakash Nagar, P.O.+P.S.+Dist-
Aurangabad.
42. Madhukar Kumar S/o Binod Singh At- Karma Road, Adarsh Colony, Ward
No.-7, Dist- Aurangabad.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
161/871
43. Anup Kumar S/o Digvijay Singh Vill- Sadar Block, P.O.+P.S.+Dist-
Aurangabad.
44. Prahlad Pal, S/o Suresh Pal, Vill- Amarpura, P.O.- Manika, P.S.- Madanpur,
Distt- Aurangabad.
45. Harendra Paswan S/o Brijmohan Paswan Vill- Bhusauli Tendua, P.O.+P.S.-
Navinagar, Dist- Aurangabad.
46. Dhirendra Kumar S/o Vijay Singh At Village- Basabigha, PO- Gardih, PS-
Salaiya, Dist- Aurangabad.
47. Amit Kumar S/o Bimlesh Singh Vill- Barwan, P.O.- Deoria Kala, PS.- Phesar,
Dist- Aurangabad.
48. Mrityunjay Kumar S/o Sidhnath Singh Vill- Santhua, P.O.- Pogar, P.S.+Block-
Rafiganj, Dist- Aurangabad.
49. Ajeem Sarvar S/o Md. Julfekar Ahmed Vill- Hajipur Gola, P.O.+P.S.+Block-
Rafiganj, Dist- Aurangabad.
50. Ranjeet Kumar S/o Alkhdev Yadav Vill+P.O.- Pathi, P.S.- Kashma, Block-
Rafiganj, Dist- Aurangabad.
51. Anand Prakash S/o Vijay Sharma Vill- Thakurar, P.O.+P.S.+Block- Rafiganj,
Dist- Aurangabad.
52. Sikandar Kumar S/o Saligram Paswan Vill- Kotwara, P.O.- Jakhim, P.S.
+Block- Rafiganj, Dist- Aurangabad.
53. Gautam Kumar S/o Gupta Prasad At Thana Gali, Vill+P.O.+P.S.+Block-
Rafiganj, Dist- Aurangabad.
54. Ram Vinay Singh S/o Rambriksh Singh Vill- Pathak Bigha, P.O.- Pogar, P.S.
+Block- Rafiganj, Dist- Aurangabad.
55. Arjun Singh S/o Ganauri Singh Vill- Adhin Bigha, P.O.- Barahi Bazaar, P.S.-
Pathau, Block- Rafiganj, Dist- Aurangabad.
56. Anuj Kumar S/o Karu Prasad Singh Vill- Karmi, P.O.+P.S.+Block- Rafiganj,
Dist- Aurangabad.
57. Jay Kumar S/o Rajaram Yadav Vill- Karma Masod, P.O.+P.S.+Block-
Rafiganj, Dist- Aurangabad.
58. Sanjay Kumar S/o Janardhan Yadav Vill- Adhin Bigha, P.O.- Barahi Bazaar,
P.S.- Pathu, Block- Rafiganj, Dist- Aurangabad.
59. Rajeev Kumar S/o Nandlal Prasad Vill- Tiwary Bigha, P.O.+P.S.+Block-
Rafiganj, Dist- Aurangabad.
60. Vibha Kumari D/o Mahendra Prasad Singh Vill+P.O.- Temura, P.S.- Pathau,
Block- Rafiganj, Dist- Aurangabad.
61. Rajeev Ranjan Diwakar S/o Motilal Singh Vill- Imamganj, P.O.- Bel, P.S.-
Obra, Block- Obra, Dist- Aurangabad.
62. Priyanka Kumari D/o Ranjan Kumar Vill- Imamganj, P.O.- Bel, P.S.- Obra,
Block- Obra, Dist- Aurangabad.
63. Anu Kumari D/o Birendra Sharma Vill- Baruna, P.O.- Sihuli, P.S.+Block-
Rafiganj, Dist- Aurangabad.
64. Sri Ram Kumar S/o Gannu Yadav Vill- Dekhi, P.O.- Dugul, P.S.+Block-
Rafiganj, Dist- Aurangabad.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 532 of 2017
In
Civil Writ Jurisdiction Case No.12425 of 2016
======================================================
Patna High Court LPA No.535 of 2017 dt.17-04-2018
162/871
1. Bambam Kumar S/o Sushil Kumar Mandal Resident of Vill. -
Marocha, P.O. Bastaul, P.S. Pranpur, Distt. - Katihar, Pin-
854116.
2. Binod Kumar Choudhary S/o Bishwanath Choudhary Vill. -
Gandhi Tola, P.O. + P.S. Manihari, Distt. - Katihar, Pin 854113
3. Juli Kumari D/o Jyotish Chandra Sah Resident of Vill. -
Haflaganj, P.O. Sirnea, Distt. - Katihar
4. Madhulata Kumari D/o Jyotish Chandra Sah Resident of Vill. -
Haflaganj, P.O. Sirnea, Distt. - Katihar
5. Pankaj Kumar Pankaj S/o Suresh Prasad Singh Resident of At
Nayatola Binjee, P.O. Binjee, P.S. Korha, Distt. - Katihar, Pin
854115
6. Deb Kant Parsela S/o Roop Lal Yadav Vill. Baldiyabari, P.O. +
P.S. Manihari, Distt. - Katihar, PIN 854113
7. Md. Mithoo Sazam S/o Md. Sahabuddin Vill. - Mednipur, P.O.
+ P.S. Manihari, Distt. - Katihar, Pin 854113
8. Vinay Kumar Gupta S/o Late Aarya Prasad Gupta Resident of At
+ P.O. Semapur Bazar, P.S. Barari, Distt. - Katihar PIN 854115
9. Ranjeet Kumar C/o Uma Shankar Jha Resident of At -
Buddhachak Barmasia, P.O. + P.S. Katihar, Distt. - Katihar, PIN
854105
10. Zabir Hussain C/o Rezaur Rahman Resident of At - Simaria,
Moulvi Tola, P.O. Baiznathpur Simaria, P.S. Korha, Distt. -
Katihar PIN 854106
11. Ranjit Singh S/o Sardar Atma Singh Resident of At Rajendra
Gram Colony No. 2, Katihar, Distt. - Katihar , Pin 854105
12. Chandra Mohan Prasad S/o Late Lallu Prasad Sah Resident of
At - Durgasthan 1 No. Colony, P.O. + P.S. Katihar, Distt. -
Katihar, Pin 854105
13. Md. Jabbar S/o Md. Horil Mastan Resident of Vill. -
Raghunaichak, P.O. + P.S. Mansahi, District - Katihar, Pin
854103
14. Sudhanshu Kumar Sinha S/o Binay Kumar Sinha Resident of At
- Haflaganj, P.O. Sirnia, P.S. Muffasil Katihar, Distt. - Katihar,
Pin 854103
15. Anand Kumar S/o Mahendra Mandal Resident of At
Madhubani, P.O. Semapur, P.S. Barari, Distt.- Katihar, Pin
854115
16. Md. Numan Ali S/o Shekh Abdul Salam Resident of Vill. -
Uchla, P.O. Bhandartal, P.S. Barari, Distt. - Katihar, Pin 854104
17. Jitesh Kumar S/o Late Ramchandra Sharma Resident of At
Semapur, P.S. Barari, P.O. Semapur, Distt. - Katihar Pin 854115
18. Paras Kumar Rajak S/o Kedar Rajak Resident of At Miliniya,
P.O. A.G. Bazar, P.S. Kursela, Distt. - Katihar, Pin 854101
19. Sonu Kumar Mandal S/o Boudh Narayan Mandal Vill. -
Tingharia, P.O. A.G. Bazar, P.S. Kursela, Distt. - Katihar, Pin
854101
20. Rajeev Kumar S/o Yogeshwar Tiwari Resident of At + P.O. +
P.S. Korha, Distt. - Katihar, Pin 854108
21. Deepak Kumar Sah S/o Ghanshyam Sah Resident of At
Kushiyari, P.O. Bastaul, P.S. Pranpur, Distt. - Katihar, Pin
854116
Patna High Court LPA No.535 of 2017 dt.17-04-2018
163/871
22. Chotte Lal Sah S/o Ghanshaym Sah Resident of At Kushiyari,
P.O. Bastaul, P.S. Pranpur, Distt. - Katihar, Pin 854116
23. Chitranjan Kumar S/o Gauri Prasad Yadav Resident of At -
Narayanpur, P.O. Bhatwara, P.S. Korha, Distt. - Katihar, Pin
854108
24. Bheem Kumar Sah S/o Babulal Sah Resident of Radhe Madhe,
P.O. Roshna, P.S. Amdabad, Distt. - Katihar, Pin 854117
25. Gautam Kumar Das S/o Budh Karan Das Resident of Vill. +
P.O. Fathepur, P.S. Balrampur, Distt. - Katihar, Pin 854317
26. Jay Prakash Mahto S/o Upendra Mahto Resident of At
Mawaiya, P.O. Kheria, P.S. Korha, Distt. - Katihar, Pin 854108
27. Santosh Kumar Mandal S/o Rajendra Prasad Mandal Resident
of At - Rahar, P.O. Dharhan, P.S. Pranpur, Distt. - Katihar, Pin
854116
28. Priyanka Kumari S/o Santosh Kumar Mandal Resident of At -
Rahar, P.O. Dharhan, P.S. Pranpur, Distt. - Katihar, Pin 854116
29. Aakash Kumar Pramanik S/o Awani Chandra Pramanik
Resident of Vill. + P.O. Mahishal, P.S. Balrampur, Distt. -
Katihar, Pin 854317
30. Ajay Kumar Das S/o Yogendra Nath Das Resident of Vill. -
Rangpur, P.O. Ajharail, P.S. Balrampur, Distt. - Katihar, Pin
854317
31. Pradeep Kumar Sah S/o Ganpat Sah Vill. - Radhe Madhe, P.O.
Roshna, P.S. Amdabad, Distt. - Katihar, Pin 854117
32. Rajeev Kumar S/o Deelip Kumar Mandal Resident of Vill. -
Tikaili, P.O. Dumaria, P.S. Dandkhora, Distt. Katihar Pin 855114
33. Manohar Kumar S/o Shashi Bhushan Roy Resident of At
Korha, P.O. Korha, P.S. Korha, Distt. - Katihar, Pin 854108
34. Kailash Kumar Yadav S/o Shivcharan Yadav Resident of Vill. -
Baharkhal, P.S. Khudna Rupaspur, Rautara, Distt. - Katihar
35. Kailash Kumar Rajak S/o Mahabir Rajak Resident of Vill. -
Haflaganj, Post Sirnia, Distt. - Katihar
36. Mahesh Kumar Singh S/o Nagina Singh Resident of Vill. -
Vaisaramna, P.O. Rautara, Distt. - Katihar
37. Lalan Kumar S/o Manoj Mehta Resident of At Jhiktia, P.O.
Laxmipur, P.S. Korha, Distt. - Katihar, Pin 854104
38. Wasim Akram S/o Late SK. Hasiruddin Resident of At
Makarchallah, P.O. Mahadeopur, P.S. Pranpur, Distt. - Katihar,
Pin 854116
39. Ranjeet Kumar Mandal S/o Khantar Mandal Resident of At -
Mohana Chandpur, P.O. Jot Ram Ray, P.S. Barari, Distt. -
Katihar, Pin 854104
40. Suresh Kumar Sahani S/o Rajendra Sahani Resident of At -
Mohana Chandpur, P.O. Jot Ram Ray, P.S. Barari, Distt. -
Katihar, Pin 854104
41. Md. Shamim Akhtar S/o Md. Sharafat Ali Resident of Vill. -
Mohana Chandpur, P.O. Bansgara, P.S. Barari, Distt. - Katihar,
Pin 854104
42. Lalit Kumar S/o Suresh Choudhary Resident At - Korha, P.O.
Korha, P.S. Korha, Distt.- Katihar, Pin 854108
43. Raman Kumar Jha S/o Bachendra Jha Resident At - Korha, P.O.
Korha, P.S. Korha, Distt.- Katihar, Pin 854108
Patna High Court LPA No.535 of 2017 dt.17-04-2018
164/871
44. Samir Kumar Rahul S/o Awadhesh Kumar Resident of At -
Musapur, P.O. Musapur, P.S. Korha, Distt. - Katihar, Pin 854108
45. Budh Nath Prasad S/o Ganesh Prasad Resident of At - Driver
Tola, P.O. Katihar, Distt. - Katihar, Pin 854105
46. Ravindra Kumar Mishra S/o Sushil Kumar Mishra At - Rautara,
P.O. Rautara, P.S. Rautara, Distt. - Katihar, Pin 854337
47. Binay Kumar Chauhan S/o Kedar Nath Chauhan Resident of At
Chanpi, P.O. Rautara, Distt. - Katihar
48. Ramjhim Bala Kumari W/o Binay Kumar Chauhan Resident of
At Chanpi, P.O. Rautara, Distt. - Katihar
49. Birendra Kumar Chouhan S/o Kedar Nath Chouhan Resident of
At - Chanpi, P.O. + P.S. Rouatara, Distt. - Katihar, Pin 854337
50. Sikendra Ravidas S/o Ramtahal Ravidas Resident of At Jhiktia,
P.O. Laxmipur, P.S. Korha, Distt. - Katihar
51. Dhirendra Kumar S/o Krishnadeo Prasad Sah Resident of At +
P.O. Deharia Mills, Distt. - Katihar, Pin 854103
52. Nirmal Kumar Das S/o Shiv Prasad Das Resident of At -
Chandwa, P.O. Khudnarupaspur, P.S. Rautara, Distt. - Katihar,
Pin 854303
53. Vinod Kumar S/o Yogendra Prasad Mandal Resident of At +
P.O. Bastaul, P.S. Pranpur, Distt. - Katihar, Pin 854106
54. Saket Kumar S/o Nagendra Prasad Yadav Resident of At -
Mohra, P.O. Belwari, P.S. Azamnagar, Distt. - Katihar, Pin
855103
55. Umesh Kumar Mahldar S/o Karu Mahaldar At - Sakraili, P.O.
Semapur, P.S. Barari, Distt. - Katihar, Pin 854115
56. Subodh Mandal S/o Late Fagu Mandal At + P.O. Dumar, P.S.
Falka, Distt. - Katihar, Pin 854104
57. Sanjay Kumar Yadav S/o Subodh Prasad Yadav At + P.O.
Dumar, P.S. Falka, Distt. - Katihar, Pin 854104
58. Mukesh Kumar Rajeev S/o Gurudeo Malakar Resident of At +
P.O. Chakla Maoulanagar, P.S. Falka, Distt. - Katihar, Pin
854101
59. Dharmendra Kumar S/o Mohitlal Mandal Resident of At + P.O.
Chakla Maoulanagar, P.S. Falka, Distt. - Katihar, Pin 854101
60. Ranveer Kumar S/o Mukti Singh Resident of At - Rajendra
Park Dumaria, P.O. Chandpur, P.S. Kursela, Distt. - Katihar, Pin
854101
61. Sushant Kumar S/o Chhedi Mandal Resident of At + P.O.
Chakla Maoulanagar, P.S. Falka, Distt. - Katihar, Pin 854101
62. Soni Kumari D/o Ajay Kumar Bharti At - Gerabari Bazar, P.O.
Korha, Distt. - Katihar
63. Niraj Kumar Singh S/o Rajani Kant Singh At - Basgarh, P.O.
Basgarh, P.S. Korha, District - Katihar, Pin 854108
64. Rajesh Kumar S/o Ram Swaroop Sah Resident of Vill. -
Bawanganj, P.O. Binjee, P.S. Korha, Distt. - Katihar, Pin 854115
65. Bijay Kumar Sah S/o Hari Lal Sah Resident of At - Pratap
Ganj, P.O. Basagarh, P.S. Barari, Distt. - Katihar, Pin 854115
66. Md. Nasim S/o Md. Sharafat Hussain Resident of At -
Mohanachandpur, P.O. Basgara, P.S. Barari, Distt. - Katihar, Pin
854115
Patna High Court LPA No.535 of 2017 dt.17-04-2018
165/871
67. Md. Sarfaraz Alam S/o Md. Humaun Resident of At- Bathna,
P.O.- Dilli Dewanganj, P.S.- Ambabad, District- Katihar, Pin
854115
68. Dhruv Kumar S/o Thakur Prasad Sah Resident of At- Radhe
Madhe, P.O. Roshna, P.S. Amdabad, Distt. - Katihar, Pin 854117
69. Tej Pratap Sah S/o Ashwani Prasad Sah Resident of At- Radhe
Madhe, P.O. Roshna, P.S. Amdabad, Distt. - Katihar, Pin 854117
70. Deo Kumar Anand S/o Kartik Lal Sah Resident of At- Radhe
Madhe, P.O. Roshna, P.S. Amdabad, Distt. - Katihar, Pin 854117
71. Md. Hanif S/o Md. Muzaffar Hussain Resident of At - Bargow
Bishanpur, P.O. Binjee, P.S. Kohra, Distt. - Katihar, Pin 854115
72. Nand Lal Bhagat S/o Mahendra Bahagt Resident of At
Mawaiya, P.O. Kheria,P.S. Korha, Distt. - Katihar, Pin 854108
73. Binod Kumar Yadav S/o Parshuram Yadav Resident of At -
Sivadih, P.O. Sandalpur, P.S. Korha, Distt. - Katihar, Pin 85416
74. Ranjeet Kumar Thakur S/o Birendra Kumar Thakur Resident of
At + P.O. Kabar Kothi, P.S. Barari, Distt. - Katihar, Pin 854115
75. Arvind Kumar Mehta S/o Indra Prasad Mehta Resident of At -
Bareta, P.O. Semapur, P.S. Barari, Distt. - Katihar, Pin 854115
76. Nand Kishor S/o Thakur Prasad Sah Resident of At -
Aminabad, P.O. Semapur, Distt. - Katihar, Pin 854115
77. Lalit Narayan Mishra S/o Sjankar Dyal Mishra Resident of At -
Aminabad, P.O. Semapur, P.S.- Barari, Distt. - Katihar, Pin
854115
78. Sadanand Singh S/o Baidhnath Ram Resident of At + P.O.
Rounia, P.S. Barari, Distt. - Katihar
79. Madhu Kumari D/o Rakesh Kumar Resident of At Chandan
Nagar, P.O. Semapur, Distt. - Katihar, Pin 854115
80. Sonu Kumar Jha S/o Baijnath Jha Resident of At Gouridih, P.O.
Roniya, P.S. Barari, Distt. - Katihar
81. Roshan Kumar Pandey S/o Radha Prasad Pandey Resident of At
- Pratapganj, P.O. Jotram Ray, P.S. Barari, Distt. - Katihar, Pin
854104
82. Amit Kumar S/o Naresh Prasad Mandal Resident of At -
Harphar, P.O. Bastaul, P.S. Pranpur, Distt. - Katihar, Pin 854116
83. Samir Kumar Singh S/o Parmeshwar Singh Resident of At -
Sangati Bari, P.O. Kuretha, P.S. Mansahi, Distt. - Katihar, Pin
854107
84. Rahul Kumar Yadav S/o Arvind Kumar Yadav At - Marangi,
P.O. Mansahi, Distt. Katihar, Pin 854103
85. Deepak Kumar Bharti S/o Shankar Rajak Resident of At -
Marangi, P.O. Mansahi, P.S. Mansahi, Distt. - Katihar, Pin
854103
86. Nand Kishor S/o Binod Prasad Yadav Resident of At - Marangi,
P.O. Mansahi, P.S. Mansahi, Distt. - Katihar, Pin 854103
87. Kaushal Kishor S/o Binod Kumar Resident of At - Marangi,
P.O. Mansahi, P.S. Mansahi, Distt. - Katihar, Pin 854103
88. Md. Feroz Alam S/o Abdul Matin Resident of At - Marangi,
P.O. Mansahi, P.S. Mansahi, Distt. - Katihar, Pin 854103
89. Uttam Kumar S/o Tarkeshwar Singh Resident of At - Bari
Bathna, P.O. Sirnea, Distt. Katihar, Pin 854103
Patna High Court LPA No.535 of 2017 dt.17-04-2018
166/871
90. Badshan Khan S/o Raisuddin Khan Resident of At -
Narayanpur, P.O. + P.S. Mansahi, Distt. - Katihar, Pin 854103
91. Gopal Kumar Singh S/o Rajkishor Singh Resident of At -
Mohanpur, P.O. + P.S. Mansahi, Distt. - Katihar, Pin 854103
92. Wasim Haidar S/o SK. Kalimuddin Resident of At - Narayanpur,
P.O. + P.S. Mansahi, Distt. - Katihar, Pin 854103
93. Rinku Kumar Sah S/o Janadan Prasad Sah Resident of At -
Haflaganj, P.O. Sirnia, P.S. Muffasil Katihar, Distt. - Katihar,
Pin 854103
94. Md. Alamgir S/o Mujibur Rahman Residentof At - Panchwarga,
P.O. Kuretha, P.S. Mansahi, Distt. - Katihar, Pin 854107
95. Gopal Oraon S/o Ram Krishna Oraon Resident of At -
Bhakhripur, P.O. Kuretha, P.S. Mansahi, Distt. - Katihar, Pin
854105
96. Doli Kumari W/o Ramanand Sharma Resident of At -
Hariharpur, P.O. Dighri, P.S. Rautara, Distt. - Katihar, Pin
854106
97. Ramanand Sharma S/o Bishnudeo Sharma Resident of At -
Hariharpur, P.O. Dighri, P.S. Rautara, Distt. - Katihar, Pin
854106
98. Seema Kumari W/o Sudhanshu Kumar Sinha Resident of At -
Haflaganj, P.O. Sirnia, P.S. Muffasil Katihar, Distt. - Katihar,
Pin 854103
99. Mukul Kumar Sinha S/o Binay Kumar Sinha Resident of At -
Haflaganj, P.O. Sirnia, P.S. Muffasil Katihar, Distt. - Katihar,
Pin 854103
100. Poonam Kumari D/o Hardev Prasad Singh Resident of At
- Durgapur Godhi Tola, P.O. + P.S. Katihar, District - Katihar,
Pin 854105
101. Akshay Kumar Singh S/o Janardan Prasad Singh
Resident of At - Ghasi Tola, P.O. + P.S. Mansahi, Pin 854103
102. Rupesh Kumar S/o Bhola Prasad Sharma Resident of At +
P.O. + P.S. Mohanpur, Distt. - Katihar, Pin 854103
103. Md. Irsad Ali S/o Md. Kalimuddin Resident of Vill. -
Narayanpur, P.O. + P.S. Mansahi, Distt. - Katihar, Pin 854103
104. Md. Fahimuddin S/o Md. Kalimuddin Resident of At -
Makhdampur, P.O. Sirnea, P.S. Muffasil Katihar, Distt. - Katihar,
Pin 854103
105. Md. Nadimuddin S/o Md. Kalimuddin Resident of At -
Makhdampur, P.O. Sirnea, P.S. Muffasil Katihar, Distt. - Katihar,
Pin 854103
106. Sarfaraj Alam S/o Abdul Sattar Resident of At -
Makhdampur, P.O. Sirnea, P.S. Muffasil Katihar, Distt. - Katihar,
Pin 854103
107. Shrawan Kumar Sah S/o Ramnath Sah At - Naya Tola
Daheria, P.O. Daharila Mills, Distt.- Katihar, Pin 854103
108. Sahdev Sahrama S/o Shakhi Chandra Sharma Resident of
At - Moffarganj Gareri Tola, P.O. + P.S. Katihar, Distt. - Katihar,
Pin 854105
109. Tarjan Kumar S/o Ganesh Mahto Resident of At -
Mofarganj, P.O. + P.S. Katihar, Distt. - Katihar, Pin 854105
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110. Suraj Kumar S/o Prakash Kumar Gupta Resident of At -
Naya Tola, Near - Ashok Steel, P.O. + P.S. Katihar, Distt. -
Katihar, Pin 854105
111. Dilip Kumar Sharma S/o Umesh Sharma Resident of At -
Churi Patti Bara Bazar Katihar, P.O. + P.S. Katihar, Distt. -
Katihar, Pin 854105
112. Md. Aashique Hussain S/o Md. Muslim Resident of At -
Mohanachandpur, P.O. Basgara, P.S. Barari, Distt. - Katihar, Pin
854115
113. Maheshwar Kumar Tatma S/o Mangaltatma Resident of At
- Lalia, P.O. Pawai, P.S. Falka, Distt. - Katihar, Pin 854104
114. Amin Ravidas S/o Gango Ravidas Resident of At Jhiktia,
P.O. Laxmipur, P.S. Korha, Distt. - Katihar, Pin 854104
115. Tara Kumar Das S/o Dhorailal Singh Resident of At +
P.O. Telta, P.S. Balrampur, Distt. - Katihar, Pin 854317
116. Md. Imteyaz Jawed S/o Md. Ayub Alam At - Simal Tola
Mahadepur, P.O. Madhepur, P.S. Balrampur, Distt. - Katihar, Pin
854317
117. Navin Kumar S/o Keku Prasad Resident of At - Kamra,
P.O. Madhepur, P.S. Balrampur, Distt. - Katihar, Pin 854317
118. Deepak Kumar Das S/o Devenchnadra Das Resident of
At - Kalnabari, P.O. + P.S. Balrampur, Distt. - Katihar, Pin
854317
119. Kanchan Kumar Yadav S/o Rakhal Chandra Yadav
Resident of At - Shahpur, P.O. Dangol, P.S. Balrampur, Distt. -
Katihar, Pin 854317
120. Manoj Kumar Das S/o Banmali Das Resident of -
Mahishal, P.S. Balrampur, Distt. - Katihar, Pin 854317
121. Md. Habibur Rahman S/o SK Maksud Alam Resident of
At - Simaltola, P.O. Madhepur, P.S. Balrampur, Distt. - Katihar
122. Chandan Kumar Saha S/o Rampad Saha Resident of At -
Bara Bazar Katihar, P.O. + P.S. Katihar, Distt. - Katihar, Pin
854105
123. Munna Kumar S/o Parmanand Mandal Resident of At -
Pakaria, P.O. Dharhan, Distt. - Katihar, Pin 854116
124. Pradeep Kumar Sah S/o Sri Nevanand Sah Resident of 1
No. Colony Durgasthan, P.O. + P.S. Katihar, Distt. - Katihar, Pin
854105
125. Niraj Kumar Singh S/o Krishna Kumar Singh Resident of
1 No. Colony Durgasthan, P.O. + P.S. Katihar, Distt. - Katihar,
Pin 854105
126. Pradeep Kumar Thakur S/o Kapildeo Thakur Resident of
At - Sakrily Millik Tola, P.O. Semapur, P.S. Barari, Distt. -
Katihar, Pin 854115
127. Abdul Mazid S/o Md. Jullur Rahman Resident of At -
Tinpania Kheria, P.O. Kheria, P.S. Korha, Distt. - Katihar, Pin
854108
128. Md. Shaban S/o Abdul Jabbar Resident of At - SK Tola
Binodpur, P.O. Dheeghri, P.S. Rouatar, Distt. - Katihar, Pin
854106
129. Sumit Kumar S/o Bikash Prasad Bahgat Resident of At -
Bara Bazar Bari Chowk, Distt. - Katihar, Pin 854105
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130. Abdur Rahman C/o Abdul Mannan Resident of At - Naya
Tola Chanpi, P.O. + P.S. Rautara, Distt. - Katihar, Pin 854337
131. Anshu Kumar S/o Virendra Kumar Sinha Vill. - Roshna,
P.O. Roshna, P.S. Pranpur, Distt. - Katihar, Pin 854117
132. Birendra Kumar S/o Bhelu Prasad Mandal Resident of At
- Khopra, P.O. Belbari, P.S. Azamnagar, Pin 855113
133. Md. Nadeem Alam S/o Md. Shahid Resident of At
Dhusmar, P.O. + P.S. Katihar, Distt. - Katihar, Pin 854105
134. Md. Murshid Alam S/o Md. Shahid Resident of At
Dhusmar, P.O. + P.S. Katihar, Distt. - Katihar, Pin 854105
135. Rakesh Kumar S/o Suresh Prasad Singh Resident of At
Nayatola Binjee, P.O. Binjee, P.S. Korha, Distt. - Katihar, Pin
854115
136. Rujju Kumari D/o Uma Shankar Sukla Resident of At
Nayatola Binjee, P.O. Binjee, P.S. Korha, Distt. - Katihar, Pin
854115
137. Leela Nand Thakur S/o Rameshwar Thakur Resident of
At Patel Chowk Katihar, P.O. + P.S. Katihar, Distt. - Katihar, Pin
854105
138. Ruby Kumari Thakur D/o Ram Pravesh Thakur Resident
of At - Kumari, P.O. Durgaganj, P.S. Kadwa, Distt. - Katihar, Pin
855105
139. Vikky Kumar Jaiswal S/o Ganga Prasad Choudhary
Resident of At + P.O. Rounia, P.S. Barari, Distt. - Katihar, Pin
854104
140. Md. Shah Nawaz S/o Md. Shafiqul Haque Resident of
vill. - Dhatta, P.O. Goaltoli, P.S. Barsoi, Distt. - Katihar, Pin
855102
141. Rajan Kumar S/o Pramod Kumar Chaudhary Resident of
vill. - Shahpara, P.O. Barsoi, P.S. Barsoi, Distt. - Katihar, Pin
854317
142. Sanjai Kumar Saha S/o Sivnath Saha Resident of vill. -
Malapara, P.O. Goaltoli, P.S. Abadpur, Distt. - Katihar, Pin
855102
143. Anandi Kumar Yadav S/o Ram Lal Yadav Resident of
vill. Lahgariya, P.O. Manman, P.S. Barsoi, Distt. - Katihar,
854317
144. Ashraful Haque S/o Md. Majeed Ali Resident of vill. -
Chapakhor, P.O. Hat Balrampur, P.S. Abadpur, Distt. - Katihar
145. Sanjay Kumar Yadav S/o Suresh Yadav Resident of vill. -
Raghunathpur, P.O. Barsoi Ghat, P.S. Barsoi, Distt. Katihar
146. Sanjiv Kumar Sah S/o Anandi Ram Sah Resident of vill.
- Kaswatoli, P.O. Ganjan, P.S. Barsoi, Distt. - Katihar, Pin
854317
147. Munna Kumar Singh S/o Devendra Singh Resident of At
- Bishanpur, P.O.Bishanpur, P.S. Korha, Distt. Katihar, Pin
854115
148. Santosh Kumar Das S/o Yogendra Prasad Ravidas
Resident of vill. - Raghunathpur, P.O. Barsoi Ghat, P.S. Barsoi,
Distt. Katihar, Pin 854317
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149. Ashok Kumar Mandal S/o Sudarshan Mandal Resident of
At - Harphara, P.O. Bastaul, P.S. Pranpur, Distt. - Katihar, Pin
854116
150. Md. Ataur Rahman S/o Md. Abdul Rahman At - Tonga
Sakraily, P.O. Semapur, P.S. Barari, Distt. - Katihar, Pin 854115
151. Bijendra Ram S/o Dindayal Ram At - Mohna Chandpur,
P.O. Basgadha, P.S. Barari, Distt. - Katihar, Pin 854115
152. Amrendra Kumar Sinha S/o Nayan Kumar Sinha At -
Dakra Delhi Diwanganj, Distt. - Katihar
153. Uma Shankar Mandal S/o Ram Prasad Mandal Resident
of At - Kachora, P.O. Kadwa, P.S. Kadwa, Distt. - Katihar, Pin
855114
154. Parmanand Mandal S/o Let Narayan Mandal Resident of
At - Kachora, P.O. + P.S. Kadwa, Distt. - Katihar
155. Bhagti Sagar S/o Sunil Mistry At - Nungra, P.S. + P.S.
Kadwa, Distt. - Katihar
156. Himkar Jha S/o Sankar Nath Jha At - Nungra, P.S. + P.S.
Kadwa, Distt. - Katihar
157. Md. Shabhir Alam SK. Jalaludin At - Raiyanpur, P.O. K.
Bobra, Via - Salmari, Distt. - Katihar, Pin 85513
158. Md. Kalim Ashrafi S/o Md. Aquil Ashrafi At - Malikpur,
Block - Kadwa, Distt. - Katihar
159. Pawan Kumar Bosak S/o Janardhan Bosak At + P.O.
Azamnagar ( Bosak Tola ), Distt. Katihar, Pin 85513
160. Hasibur Rahman S/o Md. Ismail At - Ballipara, P.O.
Nimaul Hat, Distt. - Katihar, Pin 855113
161. Nesar Alam S/o Equbal Hussain Vill. + P.O. Narayanpur,
P.S. Mansahi, Distt. - Katihar, Sl. No. 146 year 2013
162. Anita Kumari D/o Triveni Mandal Vill. - Gandhi Tola,
P.O. + P.S. Manihari, Distt. - Katihar, Sl. No. 160 Year 2013
163. Shivangi Raj D/o Shukdev Yadav Vill. - Purab Tola, P.O.
+ P.S. Manihari, Distt. - Katihar, Sl. No. 124 Year 2013
164. Bhawani Sinha S/o Mithoo Sazam Vill. - Mednipur, P.O.
+ P.S. Manihari, Distt. - Katihar, Sl. No. 59 Year 2013
165. Amar Kumar Thakur S/o Bijay Thakur Vill. + P.O. + P.S.
- Manihari, Distt. - Katihar, Sl. No. 43 Year 2013
166. Jaidev Thakur S/o Dinanath Poddar Vill. + P.O. + P.S. -
Manihari, Distt. - Katihar, Sl. No. 67 Year 2013
167. Sanjay Kumar Singh S/o Bindeshwari Singh Vill. + P.O. +
P.S. - Manihari, Distt. - Katihar, Sl. No. 8 Year 2013
168. Chanchal Kumar Jha S/o Janardhan Jha Vill. + P.O.
Kantakosh, P.S. Manihari, Distt. Katihar, Sl. No. 62 Year 2013
169. Ranjit Kumar Thakur S/o Naresh Thakur Vill.
Baldiyabari, P.O. + P.S. Manihari, Distt. - Katihar, Pin No. 9
Year 2013
170. SK Shamser S/o SK Mihsin Vill. Baldiyabari, P.O. + P.S.
Manihari, Distt. - Katihar, Sl. No. 166 Year 2013
171. Munna Kumar Rajak S/o Lat. Sharma Rajak Vill. -
Hanswar, P.O. Nawabganj, P.S. Manihari, Distt. - Katihar, Sl.
No. 72 Year 2013
172. Jitendra Kumar S/o Rajendra Pd Mandal Vill. + P.O.
Narayanpur, P.S. Manihari, Distt. - Katihar, Sl. No. 63 year 2013
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173. Deepak Kumar Yadav S/o Om Prakash Yadav Vill. -
Guagachhi, P.O. Hemjunja, P.S. Manihari, Distt. - Katihar, Sl.
No. 26 Year 2013
174. Manish Kumar S/o Ganesh Yadav Vill. + P.O. + P.S. -
Manihari, Distt. - Katihar, Sl. No. 120 Year 2013
175. Nandkishor Paswan S/o Saryug Paswan Vill. - Baghmara,
P.O. Nawabganj, P.S. Manihari, Distt. - Katihar, Sl. No. 55 Year
2013
176. Md. Mahboob Alam S/o Shamsul Haque Vill. -
Soharadangi, P.O. Kumaripur, P.S. Manihari, Distt. Katihar, Sl.
No. 125 Year 2013
177. Anand Kumar S/o Chandan Podar Vill. - Azampur Gola,
P.O. + P.S. Manihari, Distt. - Katihar, Sl. No. 118 Year 2013
178. Brajesh Kumar Singh S/o Ramashankar Singh Vill. -
Surapartal, P.O. + P.S. Manihari, Distt. - Katihar, Sl. No. 104
Year 2013
179. Wazee Ahmad S/o MR Abdur Rab Vill. Mahmood Nagar,
P.O. Boulia, P.S. Manihari, Distt. - Katihar, Sl. No. 165 Year
2013
180. Nadim Hussain S/o Iqbal Hussan Vill. + P.O.
Narayanpur, P.S. Manihari, Distt. - Katihar, Sl. No. 68 year 2013
181. Md. Sarwar Alam S/o Md. Aslam Vill. + P.O. R N
Boulia, P.S. Manihari, Distt. - Katihar, Sl. 112 Year 2013
182. Wasim Raza S/o Faizul Hussain Vill. + P.O. Narayanpur,
P.S. Manihari, Distt. - Katihar, Sl. No. 143 year 2013
183. Azarul Haque S/o Md. Idris Vill. - Tinkoria, P.O.
Kumaripur, P.S. Manihari, Distt. Katihar, Sl. No. 50 Year 2013
184. Ranjit Kumar S/o Parmanand Thakur Vill. Baldiyabari,
P.O. + P.S. Manihari, Distt. - Katihar, Pin No. 157 Year 2013
185. Krishna Kant Parsela S/o Rul Lal Yadav Vill.
Baldiyabari, P.O. + P.S. Manihari, Distt. - Katihar, Pin No. 88
Year 2013
186. Sanjay Kumar Sah S/o Ramesh Prasad Sah Vill. -
Baghmara, P.O. RN Boulia, P.S. Manihari, Distt. - Katihar, Sl.
No. 103 Year 2013
187. Bikash Kumar S/o Yugal Kishor Choudhary, Vill. -
Railwa Gate, P.O. + P.S. Manihari, Distt. - Katihar, Sl. No. 17
Year 2013
188. Vikesh Kumar Choursia S/o Dinesh Pd Chourisa Vill. +
P.O. + P.S. - Manihari, Distt. - Katihar, Sl. No. 158 Year 2013
189. Biru Kumar S/o Hira Lal Sah Vill. + P.O. Nawab Ganj,
P.S. Manihari, Distt. - Katihar, Sl. No. 70 Year 2013
190. Rashmi Kumari D/o Hira Lal Sah Vill. + P.O.
Nawabganj, P.S. Manihari, Distt. Katihar, Sl. No. 117 Year 2013
191. Pankaj Kumar Thakur S/o Mahendra Thakur Vill. - High
School Tola, P.O. + P.S. Manihari, Distt. - Katihar, Sl. No. 35
year 2013
192. Rakesh Kumar Agarwal S/o Kailash Pd Agarwal Vill. +
P.O. + P.S. - Manihari, Distt. - Katihar, Sl. No. 108 Year 2013
193. Mukesh Kumar S/o Upendra Choudhary Vill. - Mara
Tola, P.O. Kumaripur, P.S. Manihari, Distt. - Katihar, Sl. No. 79
year 2013
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194. Sunil Kumar Ray S/o Ganga Prasad Ray Vill. BN
Colony, P.O. + P.S. Manihari, Distt. - Katihar, Sl. No. 92 Year
2013
195. Rahul Ranjan Sah S/o Manik Chandra Sah Vill. BN
Colony, P.O. + P.S. Manihari, Distt. - Katihar, Sl. No. 102 Year
2013
196. Shani Deo Kumar S/o Bharat Tanti Vill. - Tanti Tola,
P.O. + P.S. Manihari, Distt. - Katihar, Sl. No. 128 year 2013
197. Chandra Roshan Sinha S/o Chandra Shekhar Sinha Vill. +
P.O. + P.S. - Manihari, Distt. - Katihar, Sl. No. 136 Year 2013
198. Kavita Kumari D/o Chandra Deo Thakur Vill. - High
School Tola, P.O. + P.S. Manihari, Distt. - Katihar, Sl. No. 91
year 2013
199. Prince Kumar Mandal S/o Upendra Pd Mandal Vill. -
Pagalbari, P.O. Narayanpur, P.S. Manihari, Distt. - Katihar Sl.
No. 96 year 2013
200. Yugal Kishor Yadav S/o Moti Yadav Vill. - Surapartal,
P.O. + P.S. Manihari, Distt. - Katihar, Sl. No. 58 Year 2013
201. Sujeet Kumar Yadav S/o Sadanand Pd Yadav Vill. -
Baldiyabari, P.O. + P.S. Manihari, Distt. - Katihar, Pin No. 127
Year 2013
202. Manoj Kumar S/o Khagendra Pd. Singh Vill. - Boulia,
P.O. Dilarpur, P.S. Manihari, Distt. - Katihar, Sl. No. 23 year
2013
203. Shahadat Hussain S/o Shekh Saimul Vill. - Boulia, P.O.
RN Boulia, P.S. Manihari, Distt. - Katihar, Sl. No. 113 Year 2013
204. Arun Kumar Singh S/o Mahesh Pd Singh Vill. -
Baghmara, P.O. Nawabganj, P.S. Manihari, Distt. - Katihar, Sl.
No. 32 Year 2013
205. Ambika Kumar Paswan S/o Suryug Paswan Vill. -
Baghmara, P.O. Nawabganj, P.S. Manihari, Distt. - Katihar, Sl.
No. 153 Year 2013
206. Rakhi Kumari D/o Sushil Kumar Thakur Vill. - Boulia,
P.O. RN Boulia, P.S. Manihari, Distt. - Katihar, Sl. No. 107 Year
2013
207. Sunil Marandi S/o Patras Marandi, Vill. - Azampur Gola,
P.O. + P.S. Manihari, Distt. - Katihar, Sl. No. 75 Year 2016
208. Mukesh Kumar S/o Kailash Pd Agarwal Vill. + P.O. +
P.S. - Manihari, Distt. - Katihar, Sl. No. 122 Year 2013
209. Jainarayan Paswan S/o Shiv Narayan Paswan Vill. - P.O.
Nawabganj, P.S. Manihari, Distt. Katihar, Sl. No. 131 Year 2013
210. SK Miraj S/o SK Hanif Vill. - Mednipur, P.O. + P.S.
Manihari, Distt. - Katihar, Sl. No. 148 Year 2013
211. Goutam Kumar Sharma S/o Bishwanath Sharma Vill. -
Mednipur, P.O. + P.S. Manihari, Distt. - Katihar, Sl. No. 111
Year 2013
212. Md. Nazam S/o Md. Allauddin Vill. + P.O. Narayanpur,
P.S. Manihari, Distt. - Katihar, Sl. No. 25 year 2013
213. Rakesh Kumar S/o Sshukdeo Rajak Vill. - Manihari Hat,
P.O. + P.S. Manihari, Distt. - Katihar, Sl. No. 130 Year 2013
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214. Karan Kumar Paswan S/o Bhola Paswan Vill. -
Baghmara, P.O. Nawabganj, P.S. Manihari, Distt. - Katihar, Sl.
No. 151 Year 2013
215. Sharvan Kumar Pandit S/o Chandan Kumar Pandit Vill. +
P.O. RN Boulia, P.S. Manihari, Distt. - Katihar, Sl. No. 106 Year
2013
216. Subol Pandit S/o Lt Jagnnath Pandit Vill. - Boulia, P.O.
RN Boulia, P.S. Manihari, Distt. - Katihar, Sl. No. 132 year 2013
217. Sumit Kumar Chourasia S/o Dhirendra Pd Chourasia Vill.
+ P.O. + P.S. - Manihari, Distt. - Katihar, Sl. No. 85 Year 2013
218. Prabhat Kumar Yadav S/o Shyamcharan Yadav Vill. Bus
Stand Manihari, P.O. + P.S. Manihari, Distt. - Katihar, Sl. No. 26
Year 2012
219. Anil Kumar Singh S/o Lt Ambika Singh Vill. + P.O. +
P.S. - Manihari, Distt. - Katihar, Sl. No. 28 Year 2012
220. Ravi Kumar Pandit S/o Jagarnath Pandit Vill. -
Baghmara, P.O. RN Boulia, P.S. Manihari, Distt. - Katihar, Sl.
No. 162 Year 2013
221. Chandrashekhar Paswan S/o Dasrath Paswan Vill.- Bus
Stand Bhagawati, P.O. + P.S. Manihari, Distt. - Katihar, Sl. No.
150 Year 2013
222. Rajeev Sharma S/o Kamal Sharma Vill. - Misan House,
P.O. + P.S. Manihari, Distt. - Katihar, Sl. No. 06 Year 2012
223. Mukesh Kumar S/o Dinesh Kumar Tatma Vill.
Baldiyabari, P.O. + P.S. Manihari, Distt. - Katihar, Pin No. 66
Year 2013
224. Sanjeev Kumar Sah S/o Dhanik Lal Sah Vill. BN RLY
Colony, P.O. + P.S. Manihari, Distt. - Katihar, Sl. No. 18 Year
2012
225. Md. Farahan S/o Md. Israfil Vill. - Milik Pokharkanna,
P.O. + P.S. Manihar, Distt. Katihar Sl. No. 53 Year 2013
226. Waquar Ahmad S/o Anwar Ali Vill. + P.O. Narayanpur,
P.S. Manihari, Distt. - Katihar, Sl. No. 07 year 2013
227. Rajendra Paswan Urrf Rajesh Kumar S/o Laxman Paswan
Vill. - Tanti Tola, P.O. + P.S. Manihari, Distt. - Katihar, Sl. No.
29 year 2013
228. Ajay Kumar Singh S/o Nikhil Kumar Singh Vill. + P.O.
Nawab Ganj, P.S. Manihari, Distt. - Katihar, Sl. No. 49 Year
2013
229. Manoj Kumar Deo S/o Dinanath Poddar At - Manihari
Bazar, P.O. + P.S. Manihari, District - Katihar
230. Rajan Kumar Chaurasia S/o Baidyanath Modi At - Vishni
Chank, P.O. Sameli, P.S. Falka, District - Katihar 854101
... ... Appellant/s
Versus
1. The State of Bihar through Chief Secretary
2. The Principal Secretary, Planning & Development Department, Government
of Bihar, Patna
3. The Principal Secretary, Co - Operative Department, Government of Bihar,
Patna
Patna High Court LPA No.535 of 2017 dt.17-04-2018
173/871
4. The Director, Department of Planning & Development, (Directoated of
Economics & Statistics), Government of Bihar, Patna
5. The District Statistical Officer, Katihar, District - Katihar (Bihar). null null
6. Pramod Kumar Singh S/o Dwarika Prasad Singh Resident of At + P.O.
Binjee, P.S. Korha, Distt. - Katihar, Pin 854115
7. Md. Aiyub Alam S/o SK Maqbul Hussain Vill. + P.O. Nimol, P.S.
Azamnagar, Distt. - Katihar, PIN 855113
8. Parwati Devi W/o Amit Kumar Das Resident of vill. - Satrampur, P.O.
Bastaul, P.S. Pranpur, Distt. - Katihar, Pin - 854116
9. Anita Devi D/o Arvind Das Resident of vill.- Satrampur, P.O. Bastaul, P.S.
Pranpur, Distt. - Katihar, Pin 854116
10. Raj Kumar Bhagat S/o Kishan Bhagat Resident of At Gunjra, P.O.
Bishanpur, P.S. Barari, Distt. - Katihar, Pin 854104
11. Amrendra Kumar S/o Anandi Mandal Resident of vill. - Ranikola P.O.
Parveli, P.S. Kadwa, Distt. - Katihar, Pin 855105
12. Rabindra Pal Singh S/o Bhupendra Singh Resident of At + P.O. Laxmipur,
P.S. Barari, Distt. - Katihar, Pin 854104
13. Shahnawaz Ashraf S/o Ashraf Hussain Vill. - Jaijan, P.O. + P.S. Balrampur,
Distt. - Katihar, Pin 854317
14. Nandkishor Kumar S/o Upendra Prasad Mandal Resident of At - Rajendra
Park Dumaria, P.O. Chandpur, P.S. Kursela, Distt. - Katihar, Pin 854101
15. Kundan Kumar S/o Satyanarayan Mandal Resident of At - Rajendra Park
Dumaria, P.O. Chandpur, P.S. Kursela, Distt. - Katihar, Pin 854101
16. Chandan Kumar S/o Durga Mandal Resident of At - Khatti Bhawanipur, P.O.
Pardiara, P.S. Amdabad, Distt. - Katihar, Pin 854112
17. Sanjay Kumar Poddar S/o Sudarshan Poddar Resident of At + P.O. Rautara,
Distt. - Katihar, Pin - 854337
18. Kumari Premklawati C/o Pradeep Kumar Resident of Officer Colony,
Katihar, Distt. - Katihar, Pin 854105
19. Vikash Kumar Mishra S/o Sushil Kumar Mishra Resident of At - Laxmipur,
P.O. Rautara, P.S. Rautara, Distt. - Katihar, Pin 854337
20. Manoj Kumar Sah S/o Mahabir Sah Resident of At - Rajwara, P.O. Rautara,
P.S. Rautara, Distt. - Katihar
21. Anant Shaynam S/o Rajeev Ranjan Roy Resident of At - Rajwara, P.O.
Rautara, P.S. Rautara, Distt. - Katihar
22. Ajay Kumar S/o Satyanarayan Singh Resident of At Bishariya, P.O. Sishiya,
Distt. - Katihar
23. Pinki Kumari W/o Ajay Kumar Resident of At Bishariya, P.O. Sishiya, Distt.
- Katihar
24. Mahesh Kumar Singh S/o Prem Singh At - Govindpur, P.O. Rautara, Distt. -
Katihar
25. Tinkesh Kumar S/o Vinod Prasad Mehta Resident of At Jhiktia, P.O.
Laxmipur, P.S. Korha, Distt. - Katihar, Pin 854104
26. Birbahadur Singh S/o Badri Prasad Mahto Resident of At - Purvi Bairinagar
Pokhar Tola, P.O. - Gurubazar, P.S. Barari, Distt. - Katihar, Pin 854104
27. Jitendra Kumar Yadav S/o Hare Krishna Yadav Resident of At - Barari, P.O.
Gurubazar, P.S. Barari, Distt. - Katihar, Pin 854104
28. Dipak Kumar Singh S/o Rajni Kant Singh Resident of At - Basgarah, P.O.
Basgarah, P.S. Korha, Distt. - Katihar, Pin 854108
29. Pinaki Kumar S/o Dipak Mandal Resident of At - Dhanni Tola, P.O.
Pardiyara, P.S. Amdabad, Distt.- Katihar, Pin 854112
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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30. Pawan Kumar Singh S/o Umesh Singh Resident of At - Mohana Chandpur,
P.O. Jot Ram Ram Ray, P.S. Barari, Distt. - Katihar, Pin 854104
31. Nitesh Kumar Yadav S/o Bhupendra Prasad Yadav Resident of At - Hussana,
P.O. Bhandartal, P.S. Barari, Distt. - Katihar, Pin 854104
32. Bageshwar Prasad Mandal S/o Lukhra Mandal Resident of At Madhubani,
P.O. Semapur, P.S. Barari, Distt.- Katihar, Pin 854115
33. Jitendra Narayan Singh S/o Ochandra Deo Singh Resident of At - Barari,
P.O. Gurubazar, P.S. Barari, Distt. - Katihar, Pin 854104
34. Muneshwar Thakur S/o Santlal Thakur Resident of At - Karagola, P.O.
Gurubazar, P.S. Barari, Distt. - Katihar, Pin 854104
35. Munni Kumari W/o Suman Kumar Resident of At Gandhigram, P.O.
Gurubazar, P.S. Barari, Distt. - Katihar, Pin 854104
36. Pawan Kumar Sah S/o Naresh Sah Resident of At Gouridih, P.O. Roniya,
P.S. Barari, Distt. - Katihar
37. Arvind Kumar Yadav S/o Krityanand Yadav Resident of At - Vandartal, P.S.
Barari, Distt. - Katihar
38. Priya Ranjan Mishra S/o Binay Bhushan Mishra Resident of At + P.O.
Sujapur, P.S. Barari, Distt. - Katihar, Pin 854115
39. Prem Ranjan Mishra S/o Binay Bhushan Mishra Resident of At + P.O.
Sujapur, P.S. Barari, Distt. - Katihar, Pin 854115
40. Chait Narayan Singh S/o Suresh Prasad Singh Resident of At - Benabari,
P.O. + P.S. Balrampur, Distt. - Katihar, Pin 854317
41. Hari Shankar S/o Late Ramdeni Singh Resident of At - Baribathna, P.O.
Sirnia, P.S. Mansahi, Distt. - Katihar, Pin 854103
42. Rahul Kumar Jha S/o Sanjay Kumar Jha Resident of At - Laxmipur, P.O.
Rautara, P.S. Rautara, Distt. - Katihar, Pin 854337
43. Ravi Roshan Paswan S/o Dilip Paswan At - Mansahi, P.O. Mansahi, P.S.
Mansahi, Distt. - Katihar, Pin 854103
44. Dilip Kumar Rishi S/o Ram Krishna Rishi Resident of At - Ghasi Tola, P.O. +
P.S. Mansahi, Pin 854103
45. Navin Kumar Singh S/o Prem Chandra Singh Resident of At - Govinfpur,
P.O. + P.S. Rautara, Distt. - Katihar, Pin 854337
46. Kanchan Kumar S/o Krishna Singh Resident of At Rajwara, P.O. + P.S.
Rouatar, Distt. - Katihar, Pin 854337
47. Kalicharan Thakur S/o Rambilash Thakur Resident of At - Mohana
Chandpur, P.O. Jot Ram Ram Ray, P.S. Barari, Distt. - Katihar, Pin 854104
48. Praveen Kumar Sah S/o Ramjee Sah Resident of At- Uchla, P.O. Bhandartal,
P.S. Barari, Distt. - Katihar, Pin 854104
49. Md. Imran Ansari S/o Md. Qurban Ali Ansari Resident of At + P.O. Ajharail,
P.S. Balrampur, Distt. - Katihar, Pin 854317
50. Kaushal Kumar Yadav S/o Birendra Kumar Yadav At - Luttipur (Sonapur),
P.O. Sudhani, P.S. Balrampur, Distt. - Katihar, Pin 854317
51. Somnath Pramanik S/o Rakhal Pramanik Resident of At + P.O. Manishal,
P.S. Balrampur, Distt. - Katihar, Pin 854317
52. Ratan Kumar Yadav S/o Gangadhar Yadav Resident of At - Kalyangaon,
P.O. Ajhrail, P.S. Balrampur, Distt. - Katihar, Pin 854317
53. Amar Kumar Das S/o Rajendra Prasad Das Resident of At - Kalyangaon,
P.O. Ajhrail, P.S. Balrampur, Distt. - Katihar, Pin 854317
54. Ranjeev Kumar S/o Suresh Lal Sah Resident of At - Churi Patti Bara Bazar
Katihar, P.O. + P.S. Katihar, Distt. - Katihar, Pin 854105
55. Amit Kumar S/o Kameshwar Prasad Choudhary Resident of At - Gami Tola,
P.O. + P.S. Katihar, Distt. - Katihar, Pin 854105
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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56. Chandan Kumar S/o Basudev Mandal Resident of At - Kabaiya, P.O.
Bhoganhatgama, P.S. Hasanganj, Distt. - Katihar, Pin 854337
57. Anirudha Sharma S/o Haribol Sharma Resident of At - Pipra, P.O. Parveli,
P.S. Kadwa, Pin 855105
58. Amit Kumar S/o Milan Kumar Sah Resident of At - Pawai, P.O. Pawai, P.S.
Korha, Distt. - Katihar, Pin 854104
59. Md. Imtiyaz Alam S/o Md. Azaz Alam Resident of At + P.O. Pawai, P.S.
Korha, Distt. - Katihar, Pin 854104
60. Rajesh Kumar Sharma S/o Anand Sharma Resident of At - Indra Nagar
Laliyahi, P.O. New Jute Mills, Distt. - Katihar, Pin 854103
61. Umesh Kumar Paswan S/o Bhagloo Paswan At - Ram Sabha Goushala, P.O.
Katihar Mills, Distt. - Katihar, Pin 854103
62. Bijay Shankar Bishwas S/o Krityanand Bishwas Resident of At - Kachora,
P.O. Kadwa, P.S. Kadwa, Distt. - Katihar, Pin 855114
63. Sujata Kumari D/o Subodh Sah Resident of At + P.O. Pawai, P.S. Korha,
Distt. - Katihar, Pin 854104
64. Arpan Kumari D/o Subodh Kumar Sah Resident of At + P.O. Pawai, P.S.
Korha, Distt. - Katihar, Pin 854104
65. Najib Hasan Sakeb S/o Md. Harun Rashid Resident of At - Gorgama, P.O. +
P.S. Korha, Distt. - Katihar, Pin 854108
66. Ravi Kumar Thakur S/o Vishnudeo Thakur Resident of At + P.O. Chakla
Moula Nagar, Distt. - Katihar, Pin 854108
67. Md. Shafique Alam S/o Md. Shahjahan Resident of Bakkipur Tingharia, P.O.
Baijnathpur Simaria, P.S. Korha, Distt. - Katihar, Pin 854106
68. Rohit Kumar S/o Dina Nath Mehta Resident of At Baharkhal, P.S.
Khudnarupaspur, P.S. Rautara, Distt. - Katihar
69. Nand Kumar S/o Vidhya Sagar Singh Resident of At + P.O. Binjee, P.S.
Korha, Distt. - Katihar, Pin 854115
70. Rajnish Kumar S/o Niranjan Kumar Resident of At Barinagar, PO
Gurubazar, PS Barari, Dist- Katihar, Pin- 854104
71. Anjani Kumar Choudhary S/o Bimal Kumar Choudhary At - Rupaspur, P.O.
Khudnarupaspur, Distt. - Katihar, Pin 854303
72. Pankaj Kumar Roy S/o Haldhar Prasad Roy Resident of At Gandhigram,
P.O. Gurubazar, P.S. Barari, Distt. - Katihar
73. Nitesh Kumar Nirala S/o Ramdeo Yadav Resident of At + P.O. Gurubazar,
P.S. Barari, Distt. - Katihar, Pin 854104
74. Md. Zainul Abedin S/o Md. Abdul Razzaque Resident of vill. - Raghol, P.O.
Nimol, P.S. Azamnagar, Distt. - Katihar, Pin 855113
75. Md. Manzoor Alam S/o Md. Moizuddin Resident of vill. - Khurial, P.O.
Sihipur, P.S. Azamnagar, Distt. - Katihar, Pin 855113
76. Md. Sazzad Alam S/o Abdul Khalik Resident of vill. - Chaulhar, P.O. + P.S.
Azamnagar, Distt. - Katihar, Pin 855113
77. Om Prakash Yadav S/o Ram Gopal Yadav Resident of vill. - Kaliganj, P.O.
Sitalmani, P.S. Azamnagar, Distt. - Katihar, Pin 855102
78. Md. Ahsan Alam S/o Md. Ashraful Alam Resident of Ballipram, P.O. Nimol
Hal, P.S. Azamnagar, Distt. Katihar, Pin 855102
79. Gopal Prasad S/o Awadhes Prasad At + P.O. Roshna, P.S. Pranpur, Distt. -
Katihar, Pin 854117
80. Kamal Kumar Mandal S/o Ramdeo Mandal At - Naya Tola, P.O. Kharosta,
P.S. Azamnagar, Distt. - Katihar, Pin 855113
81. Md. Ishtiaque Alam S/o Md. Hasibur Rahman Resident of vill. + P.O.
Dhumnagar, P.S. Azamnagar, Distt. - Katihar, Pin 855113
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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82. Manoj Kumar Mandal S/o Ramdev Mandal At - Naya Tola, P.O. Kharosta,
P.S. Azamnagar, Distt. - Katihar, Pin 855113
83. Md Tarique Anwar S/o Md. Noor Alam Resident of vill. - Raghol, P.S.
Azamnagar, Distt. - Katihar, Pin 855113
84. Sujeet Kumar Bosak S/o Noni Gopal Bosak Resident of At + P.O. + P.S.
Azamanagar, Distt. - Katihar, Pin 855113
85. Chandan Kumar Bosak S/o Chunni Lal Bosak Resident of At + P.O. + P.S.
Azamanagar, Distt. - Katihar, Pin 855113
86. Sujit Kumar S/o Prabahat Kumar Das Resident of At - Kamra, P.O.
Madhepur, P.S. Balrampur, Distt. - Katihar, Pin 854317
87. Md. Rameez Raza Noori S/o Md. Noorul Haque Resident of vill. -
Kandhela, P.O. Sudhani, P.S. Barsoi, Distt. - Katihar, Pin 854317
88. Md. Mahtab Alam S/o Md. Mahboob Alam Resident of vill. - Khempur, P.O.
Sitalpur, P.S. Barsol, Distt. - Katihar, Pin 854317
89. Md. Shamim Akhter S/o Md. Abduiquadir Resident of vill. - Khempur, P.O.
Sitalpur, P.S. Barsol, Distt. - Katihar, Pin 854317
90. Md. Mazhar Hussain S/o Md. Sajjad Hussain Resident of vill. - Kandhela,
P.O. Sudhani, P.S. Barsoi, Distt. - Katihar, Pin 854317
91. Amrit Kumar Thakur S/o Rajendra Thakur Vill. - Solabaghar, P.O. Manman,
P.S. Barsoi, Distt. - Katihar, Pin 854317
92. Pintu Roy S/o Gokul Roy Resident of vill. - Madhopara Chondi, P.O. Barsoi,
P.S. Barsoi, Distt. - Katihar, Pin 854317
93. Santosh Kumar Saha S/o Shambhu Nath Saha Resident of vill. - Shahpara,
P.O. Barsoi, P.S. Barsoi, Distt. - Katihar, Pin 854317
94. Md. Asifur Rahman S/o Md. Motiur Rahman Resident of vill. -
Madaragachhi, P.O. + P.S. Abadpur, Barsoi, Distt. - Katihar, Pin 854317
95. Pintu Ravidas S/o Dukhai Ravidas Resident of At - Sonapur, P.O. Sudhani,
P.S. Barsoi, Distt. - Katihar, Pin 854317
96. Dulal Yadav S/o Ram Mohan Yadav Resident of At Dogachhi, P.O. Sudhani,
P.S. Barsoi, Distt. - Katihar, Pin 854317
97. Dinesh Kumar Yadav S/o Jitendra Yadav Resident of At - Mangatpur, P.O.
Sudhani, P.S. Barsoi, Distt. - Katihar, Pin 854317
98. Krishna Kumar Yadav S/o Jittan Kumar Yadav Resident of At - Mangatpur,
P.O. Sudhani, P.S. Barsoi, Distt. - Katihar, Pin 854317
99. Prem Kumar S/o Kanhya Lal Choudhary Resident of At + P.O. Sudhani, P.S.
Barsoi, Distt. - Katihar, Pin 854317
100. Akash Kumar Roy S/o Bhagwat Roy Resident of At - Rajwara, P.O.
Rautara, Distt. - Katihar, Pin 854337
101. Ashok Kumar Bosak S/o Gopal Chandra Bosak At + P.O. + P.S.
Azamanagar, Distt. - Katihar, Pin 855113
102. Pawan Kumar Pankaj S/o Mahendra Prasad Mandal At - Nawabganj
Purabtola, P.O. Balthimaheshpur, P.S. Kursela, Distt. - Katihar, Pin 854101
103. Vidya Sagar S/o Rajendra Prasad Mandal Resident of At - Harphara,
P.O. Bastaul, P.S. Pranpur, Distt. - Katihar, Pin 854116
104. Mukesh Sharma S/o Bilas Sharma At - Dirachandpur, P.O. Chandpur,
P.S. Fhalka, Distt. - Katihar, Pin 854101
105. Srawan Kumar Singh S/o Bindeshwar Prasad Singh At - Hariyali,
P.O. Bishanpur, P.S. Korha, Distt. - Katihar, Pin 854115
106. Ganga Sagar Dinbandu S/o Ram Sundra Mukhiya, Tiyar Para, Distt.
Katihar, Pin 854105 Dsit. Katihar, Pin- 854105
107. Bindeshwar Singh S/o Ram Prasad Singh At Rauniya, P.O. Bari
Bhaisdira, P.S. Barari, Distt. - Katihar, Pin 854115
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108. Md. Nazim Reza S/o Nair Alam At - Sikarpur, P.O. Kurum , Distt. -
Katihar
109. Md. Mudassir Najar S/o Md. Salim At - Mahila, P.O. Salmari, Block
Azamnagar, Distt. - Katihar
110. Amit Kumar Yadav S/o Virendra Kumar Yadav At - Basgara, P.O. +
P.S. Korha, Distt. - Katihar, Pin 854108
111.Ramesh Kumar Gupta S/o Ashok Kumar Gupta At - Patahara, P.O. Bijaili,
P.S. Dankhora Via Sonali, Distt. - KatiharPin 855114
112. Shamim Aktar S/o Md. Shafique Rahman At - Baida, P.O. Rosna,
P.S. Amdabad, Distt. - Katihar, Pin 854117
113. Pawan Kumar Sharma S/o Vishnudev Sharma At - Chhit Baulia, P.O.
Dilarpur,P.S. Manihari, Distt. - Katihar, Sl. No. 100 Year 2013
114. Raj Kumar Paswan S/o Inderdeo Paswan Vill. - B N RLY Colony,
P.O. + P.S. Manihari, Distt. - Katihar, SL. No. 149 Year 2013
115. Akhilash Kumar Chourisya S/o Bechan Chouraisya Vill. + P.O. + P.S.
- Manihari, Distt. - Katihar, Sl. No. 24 Year 2013
116. Nisha Bharti D/o Chandra Shekhar Sinha Vill. + P.O. + P.S. -
Manihari, Distt. - Katihar, Sl. No. 145 Year 2013
117. Rahul Kumar Roy S/o Dinesh Roy Vill. - Boulia, P.O. RN Boulia,
P.S. Manihari, Distt. - Katihar, Sl. No. 52 Year 2013
118. Saroj Kumar Singh S/o Ramsinghasan Singh Vill. - Bahadurpur, P.O.
Neema, P.S. Manihari, Distt. - Katihar, Sl. No. 137 Year 2013
119. Md. Qaiser Raza S/o Md. Abul Quasim Vill. + P.O. Narayanpur, P.S.
Mansahi, Distt. - Katihar, Sl. No. 60 year 2013
120. Rajesh Kumar S/o Shukdeo Rajak Vill. - Manihari Hat, P.O. + P.S.
Manihari, Distt. - Katihar, Sl. No. 129 Year 2013
121. Krishna Kumar S/o Naresh Kumar Vill. + P.O. Nawab Ganj, P.S.
Manihari, Distt. - Katihar, Sl. No. 02 Year 2013
122. Utpal Kumar Thakur S/o Yogendra Thakur Vill. - High School Tola,
P.O. + P.S. Manihari, Distt. - Katihar, Sl. No. 142 year 2013
123. Rakesh Kumar Jaiswal S/o Ramchandra Jaiswal Vill. - Kutubpur
Sijtola, P.O. Narayanpur, P.S. Manihari, Distt. - Katihar, Sl. No. 95 Year 2013
124. Rakesh Kumar Gupta S/o Bipin Kumar Gupta Vill. Manoharpur, P.O.
Narayanpur, P.S. Manihar, Distt. - Katihar Sl. No. 51 Year 2013
125. Santosh Kumar Ray S/o Yogendra Roy At + P.O. Telta, P.S.
Balrampur, District - Katihar 854317
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 539 of 2017
In
Civil Writ Jurisdiction Case No.11736 of 2016
======================================================
1. Ashok Kumar Thakur (PDD No. 316292), son of Arjun Thakur,
Resident of Village & P.O.- Belarahi , Police Station- Jhajharpur,
District- Madhubani.
2. Prabodh Kumar Jha (PDD No.015381), son of Dhrub Narayan
Jha, Resident of Village- Mohana, PO- Simra, Police Station-
Jhajharpur, District- Madhubani.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
178/871
3. Vivekanand (PDD No.178091), son of late Palat Pandit, Resident
of Village & PO- Tajpur, Police Station- Jhajharpur, District-
Madhubani.
4. Braham Deo Prasad (PDD No.045293), son of Bindeshwar Raut,
Resident of Village-Baliyari, PO- Sukhet, Police Station-
Jhanjharpur, District- Madhubani.
5. Rajiv Ranjan @ Rajiw Ranjan (PDD No.270782), son of
Guneshwar Prasad Karn, Resident of Village, PO & Police
Station- Jhajharpur, District- Madhubani.
6. Ghan Shyam Mishra (PDD No.114469), son of Jai Shankar
Mishra, Resident of Village & PO- Kothia, Police Station-
Bhairab Asthan, District- Madhubani.
7. Balram Thakur (PDD No.205618), son of Krishna Kant Thakur,
Resident of Village-Pattitola, PO-Kothia, Police Station- Bhairab
Asthan, District- Madhubani.
8. Madhab Kumar Mishra (PDD No.142779), son of Jai Shankar
Mishra, Resident of Village- Pattikol, PO- Kothia, Police
Station- Bhairab Asthan, District- Madhubani.
9. Ranjit Kumar Ranjan @ Ranjeet Kumar Ranjan (PDD
No.303824) son of late Satyadeo Lal Das, Resident of Village &
PO- Imadpatti, Police Station- Bhairab Asthan, District-
Madhubani.
10. Ranjeet Kumar Thakur (PDD No.213656), son of Laxmi Thakur,
Resident of Village & PO- Narvar, Police Station- Bhairab
Asthan, District- Madhubani.
11. Kamlesh Kumar Chaudhary (PDD No.108224), son of Ram
Sewak Chaudhary, Resident of Village & PO- Tajpur, Police
Station- Jhanjharpur, District- Madhubani.
12. Prakash Kumar Ram (PDD No.141210), son of Rameshwar Ram,
Resident of Village- Patti Tol, PO- Kothia, Police Station-
Bhairab Asthan, District- Madhubani.
13. Ram Pukar Ram (PDD No.141608), son of Pulkit Ram, Resident
of Village- Patti Tol, PO- Kothia, Police Station- Bhairab
Asthan, District- Madhubani.
14. Sunil Kumar Mandal (PDD No.251123), son of Badri Mandal,
Resident of Village, PO & Police Station- Jhanjharpur, District-
Madhubani.
15. Chandra Dev Prasad (PDD No.206614) son of Tej Narayan Das,
Resident of Village, PO & Police Station- Jhanjharpur, District-
Madhubani.
16. Naveen Kumar Ranjan (PDD No.109401), son of Jay Prakash
Mahto, Resident of Village- Dhepura, PO- Nawani, Police
Station- Jhanjharpur, District- Madhubani.
17. Kaushal Kumar Prabhakar (PDD No.075394), son of Ramakant
Mishra, Resident of Village- Chaupta, PO- Kako, Police Station-
Bhairab Asthan, District- Madhubani.
18. Anil Kumar Chaudhary (PDD No.008362), son of Rajendra
Chaudhary, Resident of Village- Chaupta, PO- Kako, Police
Station- Bhairab Asthan, District- Madhubani.
19. Gita Kumari (PDD No.203540), daughter of Ram Narayan
Thakur, Resident of Village- Chanauragoth, PO- Chanaura,
Police Station- Jhanjharpur, District- Madhubani.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
179/871
20. Ranjeet Kumar Thakur (PDD No.203007), son of Satya Narayan
Thakur Resident of Village- Chanauragoth, PO- Chanaura, Police
Station- Jhanjharpur, District- Madhubani.
21. Rajeev Kumar Mandal (PDD No.017646), son of Shobha
Mandal, Resident of Village- Shankarpur, PO- Kako, Police
Station- Bhairav Asthan, District- Madhubani.
22. Hari Govind Ram (PDD No.207039), son of Rameshwar Ram,
Resident of Village, PO & Police Station- Jhanjharpur, District-
Madhubani.
23. Sanjeev Kumar Ram (PDD No.138442), son of Raghunandan
Ram, Resident of Village & PO- Parsa, Police Station-
Jhanjharpur, District- Madhubani.
24. Ganesh Kumar Mahto (PDD No.094142), son of Rameshwar
Mahto, Resident of Village & PO- Raiyam, Police Station-
Bhairab Asthan, District- Madhubani.
... ... Appellant/s
Versus
1. The State of Bihar.
2. The State of Bihar.
3. The Chief Secretary, Government of Bihar, Patna.
4. The Chief Secretary, Government of Bihar, Patna.
5. The Principal Secretary, Cabinet Secretariat Department, Government of
Bihar, Patna. null null
6. The Principal Secretary, Cabinet Secretariat Department, Government of
Bihar, Patna. null null
7. The Deputy Secretary, Cabinet Secretariat Department, Government of Bihar,
Patna.
8. The Deputy Secretary, Cabinet Secretariat Department, Government of Bihar,
Patna.
9. The Principal Secretary, Planning and Development Department, Government
of Bihar, Patna.
10. The Principal Secretary, Planning and Development Department, Government
of Bihar, Patna.
11. The Principal Secretary, Cooperative Department, Government of Bihar,
Patna.
12. The Principal Secretary, Cooperative Department, Government of Bihar,
Patna.
13. The Director, Economics and Statistics, Planning and Development
Department, Government of Bihar, Patna, M/3, A-Z Officer's Flat, New
Punaichak, Patna.
14. The Director, Economics and Statistics, Planning and Development
Department, Government of Bihar, Patna, M/3, A-Z Officer's Flat, New
Punaichak, Patna.
15. The Deputy Director, Economics and Statistics, Planning and Development
Department, Government of Bihar, Patna, M/3, A-Z Officer's Flat, New
Punaichak, Patna.
16. The Deputy Director, Economics and Statistics, Planning and Development
Department, Government of Bihar, Patna, M/3, A-Z Officer's Flat, New
Punaichak, Patna.
17. Dinesh Kumar (PDD No. 108629) late Ram Bahadur Yadav, Resident of
Village PO-Biraul, Police Station Khajauli, District-Madhubani.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
180/871
18. Ramcharitra Yadav (PDD No. 122362), son of Yadunandan Yadav, Resident
of Village- Kheramath, Post-Bela, Police Station-Jaynagar, District-
Madhubani.
19. Arjun Kumar Singh (PDD No. 121934), son of Rajendra Singh Resident of
Village- Ramna, Post-Padwa, Police Station-Jaynagar, District-Madhubani.
20. Surendra Prasad Yadav (PDD No. 207232), son of Ramnath Yadav, Resident
of Village & Post- Korahiya, Police Station-Jaynagar, District-Madhubani.
21. Vinay Kumar Gupta (PDD No. 245274), son of Lal Kishor Gupta, Resident of
Village & Post-Bela, Police Station-Jaynagar, District-Madhubani.
22. Ram Lalit Sharma (PDD No. 052548), Resident of Village & PO-Barhi,
Police Station-Jaynagar, District-Madhubani.
23. Sujeet Kumar (PDD No. 011097), son of Raj Kumar Vidyarthi, Resident of
Village & PO-Kachahri, Police Station-Jaynagar, District-Madhubani.
24. Kalamuddin Uddin (PDD No. 148120), son of Md Syeed, Resident of Nagar
Panchayat Jaynagar, Police Station-Jaynagar, District-Madhubani.
25. Vijay Chandra Jha (PDD No. 086851), son of Niranjan Jha, Resident of
Village & PO-Kanhauli, Police Station-Khajauli, District-Madhubani.
26. Ranjit Ranjan (PDD No. 204691), son of late Chandra Narayan Karn,
Resident of Village & PO-Kanhauli, Police Station-Khajauli, District-
Madhubani.
27. Paras Kumar Thakur (PDD No. 065219), son of Arun Kumar Thakur,
Resident of Village- Thahar (Shyampatti), PO-Thahar, Police Station-
Khajauli, District-Madhubani.
28. Pradeep Kumar Singh (PDD No.208088), son of Jagdish Prasad Singh,
Resident of Village-Chatra, PO & Police Station-Khajauli, District-
Madhubani.
29. Arun Kumar Singh (PDD No. 030203), son of Bhola Singh, Resident of
Village & PO-Panda Laxmipur, Police Station-Khajauli, District-Madhubani.
30. Pawan Kumar Ram (PDD No. 089915), son of Brihaspati Ram, Resident of
Village-Ekdara, Post- Mahua Ekdara, Police Station-Khajauli, District-
Madhubani.
31. Navin Kumar Singh (PDD No. 074822), son of late Ravinath Singh, Resident
of Village-Bela Kodhi, PO-Khajauli, Police Station-Khajauli, District-
Madhubani.
32. Sadan Kumar (PDD No. 142020), son of late Ram Gobind Yadav, Resident of
Village & PO-Biraul, Police Station-Khajauli, District-Madhubani.
33. Asheshwar Kumar (PDD No. 141796), son of Ram Govind Yadav, Resident
of Village & PO-Biraul, Police Station-Khajauli, District-Madhubani.
34. Pawan Kumar (PDD No. 287335), son of Tapeshwar Yadav, Resident of
Village & PO-Biraul, Police Station-Khajauli, District-Madhubani.
35. Sudhir Kumar Roy (PDD No. 079948), son of Parikshan Roy, Resident of
Village & PO-Rashidpur, Police Station-Khajauli, District-Madhubani.
36. Ashok Kumar Singh (PDD No. 192787), son of Ram Karant Singh, Resident
of Village & PO-Sukki, Police Station-Khajauli, District-Madhubani.
37. Bilakshan Kumar Singh (PDD No. 188844), son of Singheshwar Singh,
Resident of Village & PO-Sukki, Police Station-Khajauli, District-
Madhubani.
38. Nirmala Rani (PDD No. 188963), wife of Bilakshan Kumar Singh, Resident
of Village & PO-Sukki, Police Station-Khajauli, District-Madhubani.
39. Sanjay Kumar Singh (PDD No. 093458), son of Maheshwar Prasad Singh,
Resident of Village- Datuar, PO-Datuar, Police Station-Khajauli, District-
Madhubani.
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40. Shatrughna Prasad Choudhary (PDD No. 298984), son of Babueji Prasad
Choudhary, Resident of Village, PO & P.S.-Khajauli, District-Madhubani.
41. Jagdish Mahto (PDD No. 201323), son of Surati Mahto, Resident of Village
Behta, PO-Khajauli, Police Station-Khajauli, District-Madhubani.
42. Prakash Kumar (PDD No. 298714), son of Narsingh Prasad Singh, Resident
of Village Khajauli, PO-Khajauli, Police Station-Khajauli, District-
Madhubani.
43. Nawal Kumar (PDD No. 258327), son of Hira Lal Sah, Resident of Village-
Maniyauwa, PO-Khajauli, Police Station-Khajauli, District-Madhubani.
44. Abhay Kumar Singh (PDD No. 042438), son of Chandeshwar Singh,
Resident of Village-Maniyauwa, PO-Khajauli, Police Station-Khajauli,
District-Madhubani.
45. Arti Kumari (PDD No. 184010), Wife of Ramesh Raut, Resident of Village &
PO-Chatra (Beldarhi), Police Station-Khajauli, District-Madhubani.
46. Manoj Kumar (PDD No. 162944), son of Uttam Lal Yadav, Resident of
Village-Ekdara, PO-Mahua Ekdara, Police Station-Khajauli, District-
Madhubani.
47. Pankaj Kumar Sah (PDD No. 087573), son of Ramchandra Sah, Resident of
Village & PO-Kasma Marar, Police Station-Khajauli, District-Madhubani.
48. Raman Kumar Singh (PDD No. 279714), son of Prayag Singh, Resident of
Village & PO-Chatra, Police Station-Khajauli, District-Madhubani.
49. Dindayal Singh (PDD No. 089363), son of Anirudh Singh, Resident of
Village & PO-Gobraura, Police Station-Khajauli, District-Madhubani.
50. Suman Kumar (PDD No. 120940), son of Chandradeo Prasad, Resident of
Village & PO-Biraul, Police Station-Khajauli, District-Madhubani.
51. Shambhu Pandit (PDD No. 234176), son of Ram Bilas Pandit, Resident of
Village- Ekdara, PO-Mahua Ekdara, Police Station-Khajauli, District-
Madhubani.
52. Ram Kumar Singh (PDD No. 136151), son of Ram Prasad Singh, Resident of
Village & PO-Sukki, Police Station-Khajauli, District-Madhubani.
53. Rekha Kumari (PDD No. 136377), wife of Ram Kumar Singh, Resident of
Village & PO-Sukki, Police Station-Khajauli, District-Madhubani.
54. Alok Kumar Mishra (PDD No. 246954), son of Devendra Nath Mishra,
Resident of Village & PO-Sukki, Police Station-Khajauli, District-
Madhubani.
55. Dilip Kumar (PDD No. 058625), son of late Hriday Narayan Thakur,
Resident of Village-Sarave, PO-Khajauli, Police Station-Khajauli, District-
Madhubani.
56. Pradeep Kumar Singh (PDD No.256624), son of Fuleshwar Singh, Resident
of Village-Bela Korhi, PO-Khajauli, Police Station-Khajauli, District-
Madhubani.
57. Manoj Kumar Choudhary (PDD No. 301889), son of Rajendra Pd Choudhary,
Resident of Village-Narar East, PO-Narar West, Police Station-Kaluahi,
District-Madhubani.
58. Rahul Kumar (PDD No. 262199), son of Ramashish Ray, Resident of Village
& PO-Rashidpur, Police Station-Khajauli, District-Madhubani.
59. Pramod Kumar (PDD No. 105560), son of Rampreet Ray, Resident of Village
& PO-Rashidpur, Police Station-Khajauli, District-Madhubani.
60. Pramod Kumar Singh (PDD No. 298210), son of Lalit Prasad Singh, Resident
of Village-Bela Kothi, PO & Police Station-Khajauli, District-Madhubani.
61. Praveen Kumar Jha (PDD No. 074535), son of Indra Kumar Jha, Resident of
Village & PO-Kanhauli, Police Station-Khajauli, District-Madhubani.
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62. Mahesh Prasad Singh (PDD No. 299280), son of Ram Pravesh Singh,
Resident of Village & PO-Sukki, Police Station-Khajauli, District-
Madhubani.
63. Nitu Kumari (PDD No. 074939), daughter of Umesh Thakur, Resident of
Village-Akastpura, PO-Kaluahi, Police Station-Khajauli, District-Madhubani.
64. Sanjay Kumar Choudhary (PDD No. 102012), son of Rajendra Prasad
Choudhary, Resident of Village-Chatra Beldarhi, PO-Chatra, Police Station-
Khajauli, District-Madhubani.
65. Shatrughna Prasad Choudhary (PDD No. 029812), son of Mahendra
Choudhary, Resident of Village-Chatra Beldarhi, PO-Chatra, Police Station-
Khajauli, District-Madhubani.
66. Devendra Kumar Raut (PDD No. 256227), son of Yogendra Raut, Resident of
Village-Chatra Beldarhi, PO-Chatra, Police Station-Khajauli, District-
Madhubani.
67. Lakshman Kumar (PDD No. 309369), son of Badri Narayan Singh, Resident
of Village & PO-Chatra, Police Station-Khajauli, District-Madhubani.
68. RaJesh Kumar Chaudhary (PDD No. 251139), son of Ram Ekbal Chaudhary,
Resident of Village & PO-Khajauli, Police Station-Khajauli, District-
Madhubani.
69. Mithilesh Kumar Choudhary (PDD No. 103754), son of Singheshwar
Choudhary, Resident of Village & PO-Kasma Marara, Police Station-
Khajauli, District-Madhubani.
70. Indrajit Kumar Singh (PDD No. 052137), son of Ram Ratan Singh, Resident
of Village & PO-Biraul, Police Station-Khajauli, District-Madhubani.
71. Dinesh Kumar Sah (PDD No. 262147) son of Chandradeo Sah, Resident of
Village & PO-Sukki, Police Station-Khajauli, District-Madhubani.
72. Jitendra Kumar Bhagat (PDD No. 129133), son of late Kameshwar Bhagat,
Resident of Village & PO-Gangdwar, Police Station-Andhratharhi, District-
Madhubani.
73. Krityanand Kumar Yadav (PDD No. 162021), son of Sanjan Yadav, Resident
of Village & PO-Gangdwar, Police Station-Andhratharhi, District-Madhubani.
74. Pradeep Kumar Jha (PDD No. 032189), son of Sheetal jha, Resident of
Village & PO-Tharhi, Police Station-Andhratharhi, District-Madhubani.
75. Devendra Kumar (PDD No. 261849), son of late Nasib Lal Paswan, Resident
of Village & PO-Andhra, Police Station-Andhratharhi, District-Madhubani.
76. Rajeev Kumar Mishra (PDD No. 289912), son of Chandra Mishra, Resident
of Village & PO-Tharhi, Police Station-Andhratharhi, District-Madhubani.
77. Mohan Prasad (PDD No. 167706), son of Rajendra Kumar Yadav, Resident of
Village & PO-Baswa, Police Station-Andhratharhi, District-Madhubani.
78. Madan Kumar Ray (PDD No. 271823), son of Ghuran Ray, Resident of
Village & PO-Fulwariya, Police Station-Andhratharhi, District-Madhubani.
79. Birendra Kumar Paswan (PDD No. 12008), son of Laksmeshwar Paswan,
Resident of Village-Rajanpura, PO-Mailam, Police Station-Andhratharhi,
District-Madhubani.
80. Surendra Prasad Suman (PDD No. 278530), son of Jaybir Yadav, Resident of
Village & PO-Andhra, Police Station-Andhratharhi, District-Madhubani.
81. Md. Akwar Ali (PDD No.104558), son of Nathuni Husain, Resident of
Village & PO-Harna, Police Station-Andhratharhi, District-Madhubani.
82. Arun Kumar Yadav (PDD No. 178219), son of Ram Bahadur Yadav, Resident
of Village- Pastan Navtoli, PO-Pastan, Police Station-Andhratharhi, District-
Madhubani.
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83. Nitish Kumar Singh (PDD No. 210559), son of Pradeep Kumar Singh,
Resident of Village & PO-Mailam, Police Station-Andhratharhi, District-
Madhubani.
84. Baidyanath Yadav (PDD No. 107871), son of Mishra Lal Yadav, Resident of
Village-Tilai, PO-Mailam, Police Station-Andhratharhi, District-Madhubani.
85. Mangal Das (PDD No. 296622), son of Baleshwar Das, Resident of Village-
Sijaul, PO-Mailam, Police Station-Andhratharhi, District-Madhubani.
86. Sunil Kumar (PDD No. 117154), son of Pitambar Bhagat, Resident of
Village-Suratganj, PO-Main Road, Police Station & District-Madhubani.
87. Amresh Kumar Jha (PDD No.237033), son of Vidyakant Jha, Resident of
Village-Bhawam, PO-Hardi, Police Station-Rudrapur, District-Madhubani.
88. Md Asfaq Ahmad (PDD No.233489), son of Md. Mustaq Ahmad, Resident of
Village-Mitharganj, PO-Mathna, Police Station-Andhratharhi, District-
Madhubani.
89. Manoj Kumar Ray (PDD No.061725), son of Amrit Ray, Resident of Village
& PO-Mailam, Police Station-Andhratharhi, District-Madhubani.
90. Umesh Kumar Choudhary (PDD No.197117), son of Ram Bilas Choudhary,
Resident of Village-Gaud Andhra, PO-Andhratharhi, Police Station-Rudrapur,
District-Madhubani.
91. Gayanand Prasad (PDD No.251718), son of Jhauli Yadav, Resident of
Village-Singyaun, PO-Dhamaura, Police Station-Andhratharhi, District-
Madhubani.
92. Devendra Kumar Sah (PDD No.299110), son of Murari Sahu, Resident of
Village & PO-Pastan, Police Station-Andhratharhi, District-Madhubani.
93. Vivekanand Safi (PDD No.264600), son of Asharfi Safi, Resident of Village
& PO-Meghaul, Police Station-Pandaul, District-Madhubani.
94. Kanhaiya Pathak (PDD No.208499), son of Ramakant Pathak, Resident of
Village-Shubhankarpur, PO-Abdah, Police Station-Pandaul, District-
Madhubani.
95. Durganand Choudhary (PDD No. 315354), son of Ram Narayan Choudhary,
Resident of Village- Mohanpur, PO-Sripur Hati, Police Station-Pandaul,
District-Madhubani.
96. Sudhir Safi (PDD No. 199874), son of Baudhu Safi, Resident of Village &
PO-Makrampur, Police Station-Sakri, District-Madhubani.
97. Navin Kumar Jha (PDD No. 213062), son of Raj Kumar Jha, Resident of
Village & PO-Meghaul, Police Station-Sakri, District-Madhubani.
98. Md. Fool Hasan (PDD No. 016477), son of Md. Subhan, Resident of Village
& PO-Bhawanipur, Police Station-Sakri, District- Madhubani.
99. Dinesh Thakur (PDD No. 194504), son of Late Ram Narayan Thakur,
Resident of Village & PO-Pandaul (Laheri Tol), Police Station-Pandaul,
District-Madhubani.
100. Vijay Kumar Das (PDD No.223418), son of Hoshiyar Das, Resident
of Village & PO-Bhawanipur, Police Station-Sakri, District- Madhubani.
101. Ganesh Kumar Paswan (PDD No. 214664), son of Chhannu Paswan,
Resident of Village- Kanakpur, PO-Kanhauli, Police Station- Sakri, District-
Madhubani.
102. Bahadur Paswan (PDD No. 125782), son of Gulten Paswan, Resident
of Village & PO-Bhawanipur, Police Station-Sakri, District- Madhubani.
103. Guddu Kumar Sharma (PDD No. 106735), son of Rajendra Sharma,
Resident of Village- Mohan Badhiyam, PO & Police Station-Sakri, District-
Madhubani.
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104. Pramod Kumar Thakur (PDD No. 107544), son of Munni Thakur,
Resident of Village- Mohan Badhiyam, PO & Police Station-Sakri, District-
Madhubani.
105. Suman Kumar Mandal (PDD No. 038029), son of Narayanji Mandal,
Resident of Village- Baliyadih Tol, PO & Police Station-Sakri, District-
Madhubani.
106. Mithilesh Kumar Thakur (PDD No. 106174), son of Ramkrishna
Thakur, Resident of Village- Mohan Badhiyam, PO & Police Station-Sakri,
District- Madhubani.
107. Ajay Ranjan Sharma (PDD No. 164144), son of Narayan Sharma,
Resident of Village & PO-Narpati Nagar, Police Station-Sakri, District-
Madhubani.
108. Kameshwar Mahto (PDD No. 033830), son of Ramchandra Mahto,
Resident of Village & PO-Kamalpur, Police Station-Pandaul, District-
Madhubani.
109. Prakash Jha (PDD No. 091674), son of Satya Narayan Jha, Resident
of Village & PO-Shahpur, Police Station-Pandaul, District- Madhubani.
110. Keshav Kumar (PDD No. 104670), son of Raj Kumar Mahto,
Resident of Village, PO & Police Station-Pandaul, District- Madhubani.
111.Kumari Ankita (PDD No.058996), daughter of Anil Kumar Verma, Resident
of Mohalla- Shahid Chowk, PO & Police Station-Madhubani, District-
Madhubani.
112. Mukesh Sah (PDD No. 067001), son of Satya Narayan Sah, Resident
of Village & PO-Bhagwatipur, Police Station-Pandaul, District- Madhubani.
113. Murti Devi (PDD No. 154597), wife of Ram Prakash Prasad,
Resident of Village & PO-Shripur Hari, Police Station-Pandaul, District-
Madhubani.
114. Ram Prakash Prasad (PDD No.154503), son of Sitaram Prasad,
Resident of Village & PO-Shripur Hari, Police Station-Pandaul, District-
Madhubani.
115. Chandan Kumar (PDD No.197133), son of Mahendra Mandal,
Resident of Village-Brahmgoriya, PO-Bithuar, Police Station-Pandaul,
District- Madhubani.
116. Saroj Kumari (PDD No.197716), daughter of Bhagirath Mandal,
Resident of Village-Barahgoriya, PO-Bithuar, Police Station-Pandaul,
District- Madhubani.
117. Amar Kumar (PDD No. 056434) son of Raj Kumar Das, Resident of
Village-Pandaul (Budhnaya Tola), Police Station-Pandaul, District-
Madhubani.
118. Sanjay Kumar (PDD No.158762), son of Jagdish Das, Resident of
Village-Pandaul (Laheri Tola), PO & Police Station-Pandaul, District-
Madhubani.
119. Raj Kumar Ram (PDD No.096421), son of Jeewach Ram, Resident of
Village-Pandaul (Laheri Tola), PO & Police Station-Pandaul, District-
Madhubani.
120. Soni Kumari (PDD No.172775), daughter of Rajendra Mahto,
Resident of Village-Pandaul (Mokrari Tol Kali Mandir), PO & Police Station-
Pandaul, District- Madhubani.
121. Santosh Kumar (PDD No.197822), son of Ram Bilas Sahu, Resident
of Village-Pandaul West, PO & Police Station-Pandaul, District- Madhubani.
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122. Abhay Kumar Sinha (PDD No.060441), son of Lakshmi Narayan Lal
Das, Resident of Mohalla- Saraswati Vihar, Near Bank of Baroda, PO-
Lakshmisagar, Police Station- Laheriasaray, District- Darbhanga.
123. Deepak Kumar Paswan (PDD No.316596), son of Lal Bahadur
Paswan, Resident of Village & PO Mokrampur, Police Station- Sakri,
District- Madhubani.
124. Bechan Kumar Das (PDD No.033703), son of Kishori Das, Resident
of Village & PO-Bhawanipur, Police Station-Sakri, District- Madhubani.
125. Tribhuwan Pawan (PDD No.225259), son of Bauan Paswan, Resident
of Village-Pandaul, Kali Mandir Mokrari Tol, PO & Police Station- Pandaul,
District- Madhubani.
126. Dina Shankar (PDD No. 290690), son of late Raj Kumar Thakur,
Resident of Village & PO-Sagarpur, Police Station- Sakri, District-
Madhubani.
127. Ganesh Sahu (PDD No. 043049), son of Bauku Sahu, Resident of
Village & PO-Bhawanipur, Police Station-Sakri, District- Madhubani.
128. Bimlesh Kumar Paswan (PDD No.225417), son of Bauan Paswan,
Resident of Village & PO-Pandaul, Police Station-Pandaul, District-
Madhubani.
129. Pappu Kumar Mahto (PDD No.129485), son of Rambriksh Mahto,
Resident of Village & PO-Kamalpur, Police Station-Pandaul, District-
Madhubani.
130. Sanjay Kumar Prasad (PDD No. 162960), son of Ram Chandra
Prasad, Resident of Village-Sakri (Old Bazar), PO & Police Station- Sakri,
District- Madhubani.
131. Vijay Kumar Prasad (PDD No. 003557), son of Ram Chandra Prasad ,
Resident of Village-Sakri (Old Bazar), PO & Police Station- Sakri, District-
Madhubani.
132. Masood Ahmad (PDD No.274738), son of late Naisar Ahmad,
Resident of Village-Sakri, PO & Police Station- Sakri, District- Madhubani.
133. Manoj Kumar Prasad (PDD No. 178217), son of Ramchandra Prasad,
Resident of Village-Sakri (Old Bazar), PO & Police Station- Sakri, District-
Madhubani.
134. Bablu Kumar Ray (PDD No.003463), son of Babu Lal Ray, Resident
of Village-Sakri (Old Bazar), PO & Police Station- Sakri, District-
Madhubani.
135. Jivesh Kumar (PDD No.273546), son of Kamal Narayan Das,
Resident of Village-Kamalpur, PO- D. Madhopur, Police Station- Pandaul,
District- Madhubani.
136. Shiv Kumar Paswan (PDD No. 159229), son of Jogendra, Resident of
Village-Bhawanipur (Navtoli), PO- Pandaul, Police Station- Sakri, District-
Madhubani.
137. Sitaram Ram (PDD No.203607), son of Baualal Ram, Resident of
Village & PO-Kamalpur, Police Station-Pandaul, District- Madhubani.
138. Ruby Kumari (PDD No.204880), daughter of Tej Narayan Ram,
Resident of Village & PO-Kamalpur, Police Station-Pandaul, District-
Madhubani.
139. Kewal Paswan (PDD No.247588), son of Parmeshwar Paswan,
Resident of Village-Bikrampur Balia, PO & Police Station- Sakri, District-
Madhubani.
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140. Ashok Sahu (PDD No.041349), son of Moti Sahu, Resident of
Village-Pandaul (Western Tola), PO & Police Station-Pandaul, District-
Madhubani.
141. Dinesh Kumar Das (PDD No.087553), son of Siyaram Das, Resident
of Village & PO-Yamsham, Police Station-Pandaul, District- Madhubani.
142. Suman Kumar (PDD No.202453), son of Ram Bahadur Thakur,
Resident of Village & PO- Bhaur, Police Station- Pandaul, District-
Madhubani.
143. Shambhu Yadav (PDD No.069799), son of Rabindra Nath Yadav,
Resident of Village, PO & Police Station-Pandaul, District- Madhubani.
144. Devnath Purbe (PDD No.228151), son of Satyanarayan Purbe,
Resident of Village-Belahi, PO-Lohat, Police Station- Pandaul, District-
Madhubani.
145. Ranjit Kumar (PDD No.157145), son of Bimal Kant Laldas, Resident
of Village-Belahi, PO-Lohat, Block & Police Station- Pandaul, District-
Madhubani.
146. Pradip Kumar Mandal (PDD No.059066), son of Ratan Mandal,
Resident of Village & PO-Bhamsam, Police Station-Pandaul, District-
Madhubani.
147. Rajan Kumar Yadav (PDD No. 014241), son of Kamaldeo Yadav,
Resident of Village-Raghunathpur, PO-Lohat, Police Station- Pandaul,
District- Madhubani.
148. Amar Kant Roy (PDD No.038795), son of Jagdish Roy, Resident of
Village-Balia, PO & Police Station-Sakri, District- Madhubani.
149. Arun Kumar Safi (PDD No.044272), son of Nageshwar Safi, Resident
of Village-Pandaul (West), PO & Police Station-Pandaul, District-
Madhubani.
150. Shambhu Kumar Mishra (PDD No.001887), son of Amrendra Mishra,
Resident of Village & PO-Salempur, Police Station- Pandaul, District-
Madhubani.
151. Rakesh Kumar (PDD No.104091), son of Daya Ram Yadav, Resident
of Village-Ghritkundali, PO-Kamalpur, Police Station- Pandaul, District-
Madhubani.
152. Ritu Kumari (PDD No. 087639), daughter of Ashok Thakur, Resident
of Village, PO & Police Station-Pandaul, District- Madhubani.
153. Shweta Kumari (PDD No. 082940), daughter of Sushil Kumar
Thakur, Resident of Village & PO-Sagarpur, Police Station- Sakri, District-
Madhubani.
154. Jitendra Kumar Jha (PDD No.042947), son of Baidyanath Jha,
Resident of Village-Baragaon (North Tol), PO- Dahimat Madhopur, Police
Station-Pandaul, District- Madhubani.
155. Santosh Kumar Paswan (PDD No.059407), son of Bhuwan Paswan,
Resident of Village-Sahaspur, PO- Rajnagar, Block & Police Station-
Rajnagar, District- Madhubani.
156. Anjum Parvej (PDD No.210060), daughter of Usman Ghazi, Resident
of Village-Ramkhetari, PO- Simri, Police Station-Rajnagar, District-
Madhubani.
157. Lalit Kumar Jha (PDD No.076262), son of Tara Kant Jha, Resident of
Village-Sigiyaun, PO- Rampatti, Block & Police Station-Rajnagar, District-
Madhubani.
158. Bechan Lal Singh (PDD No.279104), son of Hansraj Singh, Resident
of Village- Kunwar, PO- Simri, Police Station-Rajnagar, District- Madhubani.
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159. Kiran Kumari (PDD No.286285), daughter of Keshinath Jha,
Resident of Village- Ramkhetari, PO- Simri, Police Station-Rajnagar, District-
Madhubani.
160. Md. Firoz Alam (PDD No.272418), son of Mohiuddin Akhtar,
Resident of Village- Ramkhetari, PO- Simri, Police Station-Rajnagar, District-
Madhubani.
161. Dipak Kumar Thakur (PDD No.168356), son of Mohan Thakur,
Resident of Village- Satdhara, PO- Rajnagar, Block & Police Station-
Rajnagar, District- Madhubani.
162. Jibachh Roy (PDD No.208316), son of Tezi Roy, Resident of Village-
Ekamma, PO- Ghanghaur, Block & Police Station-Rajnagar, District-
Madhubani.
163. Navin Kumar (PDD No.192224), son of Ramashish Roy, Resident of
Village- Ekamma, PO- Ghanghaur, Block & Police Station-Rajnagar, District-
Madhubani.
164. Manoj Kumar Ray (PDD No.023125), son of Lalit Ray, Resident of
Village & PO- Chapahi, Block & Police Station-Rajnagar, District-
Madhubani.
165. Shyam Balak Ram (PDD No.004403), son of Arjun Ram, Resident of
Village-Madhubani Tol, PO- Pariharpur, Block & Police Station- Rajnagar,
District- Madhubani.
166. Surendra Choudhary (PDD No.214890), son of late Kameshwar
Choudhary, Resident of Village-Kushmaul, PO- Rampatti, Police Station-
Rajnagar, District- Madhubani.
167. Lalit Kumar Yadav (PDD No.040488), son of Ram Sarobar Yadav,
Resident of Village-Jaypatti, PO-Narayanpatti, Police Station-Rajnagar,
District- Madhubani.
168. Manoj Kumar Das (PDD No.118408), son of Ramlakhan Das,
Resident of Village-Sahaspur, PO & Police Station-Rajnagar, District-
Madhubani.
169. shambhu Kumar (PDD No.317839), son of Basant Ram, Resident of
Village & PO-Chapahi, Police Station-Rajnagar, District- Madhubani.
170. Shishir Chandra Shrivastav (PDD No.165697), son of late Ashesh
Prasad Shrivastav, Resident of Village-Chichiri Bujurg, PO & Police Station-
Rajnagar, District- Madhubani.
171. Pramod Kumar Lal (PDD No.270531), son of Ganga Narayan Lal
Das, Resident of Village-Satdhara, Police Station-Rajnagar, District-
Madhubani.
172. Keshav Kumar (PDD No.013526), son of Sita Ram, Resident of
Village-Chichiri Bujurg, PO & Police Station-Rajnagar, District- Madhubani.
173. Pankaj Kumar (PDD No.007670), son of Bindeshwari Prasad,
Resident of Village-Amlatoli, PO- Rajnagar, Police Station-Rajnagar, District-
Madhubani.
174. Devendra Ram (PDD No.099560), son of Govind Ram, Resident of
Village-Amlatoli, PO- Rajnagar, Police Station-Rajnagar, District-
Madhubani.
175. Sanjeet Kumar (PDD No.099502), son of late Lakshmi Ram, Resident
of Village-Amlatoli, PO- Rajnagar, Police Station-Rajnagar, District-
Madhubani.
176. Navin Kumar Bhushan @ Navin Bhushan (PDD No.070784), son of
Dinesh Prasad Srivastav, Resident of Village-Amlatoli, PO- Rajnagar, Police
Station-Rajnagar, District- Madhubani.
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177. Mona Kumari (PDD No.122369), daughter of Manoj Kumar Jha,
Resident of Village-Balaha, PO- Pariharpur, Police Station-Rajnagar, District-
Madhubani.
178. Dharmendra Paswan (PDD No.063791), son of Ganga Ram Paswan,
Resident of Village-Kewan, PO-Chichiri Kanungo, Police Station-Rajnagar,
District- Madhubani.
179. Dharmdeo Kumar (PDD No.040858), son of Satyadeo Ray, Resident
of Village & PO-Chapahi, Police Station-Rajnagar, District- Madhubani.
180. Sangita Kumari (PDD No.238493), wife of Dharmdeo Kumar,
Resident of Village & PO-Chapahi, Police Station-Rajnagar, District-
Madhubani.
181. Khushbu Kumari (PDD No.098245), wife of Shailendra Prasad
Singh, Resident of Village-Simri East, PO & Police Station-Rajnagar,
District- Madhubani.
182. Umeshwar Narayan Roy (PDD No.029230), son of Baidyanath Roy,
Resident of Village & PO-Rajnagar, Police Station-Rajnagar, District-
Madhubani.
183. Ruby Kumari (PDD No.206160), daughter of Shivdhari Paswan,
Resident of Village-Barhara, PO-Nakti, Police Station-Rajnagar, District-
Madhubani.
184. Gautam Kumar Jha (PDD No.011156), son of Sudisht Narayan Jha,
Resident of Village-Shivaipatti, PO- Shivaipatti, Block & Police Station-
Rajnagar, District- Madhubani.
185. Navin Kumar Ray (PDD No.306978), son of Bhogendra Ray,
Resident of Village-Haripatti, PO- Narayanpatti, Block & Police Station-
Rajnagar, District- Madhubani.
186. Shailesh Kumar (PDD No.314086), son of Upendra Yadav, Resident
of Village-Mahinathpur, PO-Rampatti, Police Station-Rajnagar, District-
Madhubani.
187. Md. Shamshad Alam (PDD No.006967), son of Md. Hashim,
Resident of Village-Raghubirchak, PO- Rampatti, Police Station-Rajnagar,
District- Madhubani.
188. Md. Imran Alam (PDD No.042936), son of Md. Hashim, Resident of
Village-Raghubirchak, PO- Rampatti, Police Station-Rajnagar, District-
Madhubani.
189. Suresh Kumar Paswan (PDD No.075162), son of Ramdeo Paswan,
Resident of Village-Kunwar, PO-Simri, Police Station-Rajnagar, District-
Madhubani.
190. Raju Mandal (PDD No.045613), son of Lakhan Mandal, Resident of
Village & PO-Sugauna, Police Station-Rajnagar, District- Madhubani.
191. Ramdeo Paswan (PDD No.209972), son of late Jhingur Paswan,
Resident of Village & PO-Sugauna, Police Station-Rajnagar, District-
Madhubani.
192. Prabhash Kumar (PDD No.047200), son of Ganaur Paswan, Resident
of Village & PO-Sugauna, Police Station-Rajnagar, District- Madhubani.
193. Vidya Nand Jha (PDD No.093364), son of late Devanand Jha,
Resident of Village- Harinagar, PO-Raghuni Dehat, Police Station-Rajnagar,
District- Madhubani.
194. Ravindra Kumar Singh (PDD No.069045), Resident of Village-
Sahora Sthan, PO & Police Station-Rajnagar, District- Madhubani.
195. Saket Kumar Mahto (PDD No.281352), son of Om Prakash Mahto,
Resident of Village-Laheriaganj, PO, Police Station & District- Madhubani.
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196. Ajay Kumar (PDD No.183700) son of Parmanand Mishra, Resident
of Village-Khoir, Pariharpur, Police Station-Rajnagar, District- Madhubani.
197. Rakesh Ranjan (PDD No.269167), son of Vijendra Narayan Singh,
Resident of Village & PO-Kewalpatti, Police Station-Rajnagar, District-
Madhubani.
198. Jitendra Kumar Singh (PDD No.166118), son of late Yogendra Prasad
Singh, Resident of Village & PO-Kewalpatti, Police Station-Rajnagar,
District- Madhubani.
199. Indrajit Kumar Singh (PDD No. 007049), son of late Akhileshwar
Prasad Singh, Resident of Village-Simri, PO & Police Station-Rajnagar,
District- Madhubani.
200. Chande Paswan (PDD No.210410), son of Gangaai Paswan, Resident
of Village-Simri, PO & Police Station-Rajnagar, District- Madhubani.
201. Rakesh Kumar Mandal (PDD No.023133), son of Raju Mandal,
Resident of Village & PO- Chapahi, Police Station-Rajnagar, District-
Madhubani.
202. Kanchan Kumari (PDD No.131920), daughter of Soman Paswan,
Resident of Village-Thikaha Belwar, PO & Police Station-Rajnagar, District-
Madhubani.
203. Sonu Kumari (PDD No.201291), daughter of Navin Kumar, Resident
of Village-Ikamma, PO-Ghanghor, Police Station-Rajnagar, District-
Madhubani.
204. Sarfaraj Ahmad (PDD No.157917), son of Md. Zahir, Resident of
Village-Satghar Muzaffarpur, PO & Police Station-Rajnagar, District-
Madhubani.
205. Mukesh Kumar Panjiar (PDD No.267466), son of late Mahabir
Panjiar, Resident of Village-Rajnagar, Mohalla- Chatti Road, Police Station-
Rajnagar, District- Madhubani.
206. Mukund Kumar (PDD No.057562), son of Bunni Lal Paswan,
Resident of Village-Ranti, PO- Ranti, Police Station-Rajnagar, District-
Madhubani.
207. Kundan Kumar (PDD No.105557), son of Ranjan Sah, Resident of
Village-Station Road Rajnagar, PO & Police Station-Rajnagar, District-
Madhubani.
208. Khushbu Kumari (PDD No.106104), daughter of Ranjan Sah,
Resident of Village-Station Road Rajnagar, PO & Police Station-Rajnagar,
District- Madhubani.
209. Chandan Kumar (PDD No.104963), son of Ranjan Sah, Resident of
Village-Station Road Rajnagar, PO & Police Station-Rajnagar, District-
Madhubani.
210. Gurudev Kumar (PDD No.153174), son of Kari Mahto, Resident of
Village-Maharajganj, PO- Sugauna, Police Station-Rajnagar, District-
Madhubani.
211. Sanjay Kumar Yadav (065254), son of Dhanik Lal Yadav, Resident of
Village-Kewan, PO & Police Station-Rajnagar, District- Madhubani.
212. Arjun Kumar Sharma (PDD No.023024), son of Shivlal Sharma,
Resident of Village-Kewan, PO & Police Station-Rajnagar, District-
Madhubani.
213. Balram Yadav (PDD No.065547), son of Suresh Yadav, Resident of
Village-Kewan, PO & Police Station-Rajnagar, District- Madhubani.
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214. Vinit Kumar Sharma (PDD No.023023), son of Bhola Sharma,
Resident of Village-Kewan, PO & Police Station-Rajnagar, District-
Madhubani.
215. Ranjay Kumar Singh (PDD No.092571), son of Shatrughan Singh,
Resident of Village-Rahi South, PO-Balha, Police Station-Rajnagar, District-
Madhubani.
216. Awdhesh Kumar Jha (PDD No.200609), son of Harshnath Jha,
Resident of Village & PO- Belbar, Police Station-Rajnagar, District-
Madhubani.
217. Priyanka Kumari (PDD No.097799), daughter of Lakshman Singh,
Resident of Village-Old Thana Chowk Rajnagar, PO & Police Station-
Rajnagar, District- Madhubani.
218. Pritee Kumari (PDD No.097987), daughter of Lakshman Singh,
Resident of Village-Thana Chowk Rajnagar, PO & Police Station-Rajnagar,
District- Madhubani.
219. Rajnish Kumar (PDD No.010429), son of Upendra Sah, Resident of
Village-Nakti Rajnagar, PO & Police Station-Rajnagar, District- Madhubani.
220. Bijendra Ram (PDD No.091467), son of late Lakshmi Das, Resident
of Village & PO-Lakshmipur, Police Station-Rajnagar, District- Madhubani.
221. Bighanesh Kumar (PDD No.182701), son of Kusheshwar Yadav,
Resident of Village-Marmohra, PO- Sugauna, Police Station-Rajnagar,
District- Madhubani.
222. Shiv Shankar Sahu (PDD No.031589), son of Ram Swarth Sahu,
Resident of Village- Kushmaul, PO- Nagdah, Police Station-Arer, District-
Madhubani.
223. Sanjay Kumar Jha (PDD No.065668), son of late Kapileshwar Jha,
Resident of Village-Narhi, PO- Narhi Mureth, Police Station-Arer, District-
Madhubani.
224. Ranjan Kumar (PDD No.130264), son of Ram Charitar Paswan,
Resident of Village & PO-Belahi, Police Station- Kaluahi, District-
Madhubani.
225. Gopal Krishna Jha (PDD No.167574), son of late Ramanand Jha,
Resident of Village-Bhatahiseth, PO- Benipatti, District- Madhubani.
226. Sanjeev Kumar Prasad (PDD No.059113), son of Kamla Prasad,
Resident of Village & PO- Arer Hat, Police Station- Arer, District-
Madhubani.
227. Sangita Devi (PDD No.035534) wife of Ram Udgar Sah, Resident of
Village- Kushmau, PO- Nagdah Balain, Police Station-Arer, District-
Madhubani.
228. Gangesh Kumar Kanth (PDD No.193350), son of late Jayshankar
Prasad, Resident of Village & PO-Birauli, Police Station-Benipatti, District-
Madhubanii.
229. Virendra Kumar Lal Das (PDD No.250428), son of late Hriday
Narayan Lal Das, Resident of Village & PO-Birauli, Police Station- Banipatti,
District-Madhubani.
230. Jitendra Kumar Thakur (PDD No.065567), son of Arun Kumar
Thakur, Resident of Village & PO-Kataiya, Police Station- Benipatti, District-
Madhubani.
231. Dinesh Kumar Paswan (PDD No.250344), Resident of Village-
Parkauli, PO-Dhakjari, Police Station- Arer, District- Madhubani.
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232. Umesh Kumar Mahto (PDD No.315279), son of Shiv Chandra Mahto,
Resident of Village- Bichkhana, PO- Ektara, Police Station- Arer, District-
Madhubani.
233. Prashant Kumar Karn (PDD No.001171) son of Anand Kumar Lal
Karn, Resident of Village & PO- Paraul, Police Station- Arer, District-
Madhubani.
234. Siddhi Vinayak (PDD No.014354), son of Udar Nath Jha, Resident of
Village & PO- Paraul, Police Station- Arer, District- Madhubani.
235. Maksudan Paswan (PDD NO.001158), son of Shivlal Paswan,
Resident of Village & PO-Birauli, Police Station- Banipatti, District-
Madhubani.
236. Shiv Kumar Safi (PDD No.216618), son of Prasadi Safi, Resident of
Village & PO- Balain, Police Station- Arer, District- Madhubani.
237. Ashwani Kumar (PDD No.075209), son of Rajendra Lal Dutta,
Resident of Village & PO- Balain, Police Station- Arer, District- Madhubani.
238. Munmun Kumar Mandal (PDD No.092671) son of Ram Lakhan
Mandal, Resident of Village- Pauna, PO- Arer Hat, Police Station- Arer,
District- Madhubani.
239. Umesh Kumar Sah (PDD No.079787), son of Bhogendra Sah,
Resident of Village & PO- Chatra, Police Station- Arer, District- Madhubani.
240. Vinay Kumar Thakur (PDD No.011759), son of Ram Sarovar Thakur,
Resident of Village- Sundarpur, PO & Police Station- Basopatti, District-
Madhubani.
241. Rajendra Kumar Thakur (PDD No.107462), son of Narayan Thakur,
Resident of Village, PO & Police Station-Basopatti, District-Madhubani.
242. Umesh Kumar (PDD No. 046948), son of Mahabir Yadav, Resident of
Village- Narkatiya, PO- Mathiya, Police Station- Basopatti, District-
Madhubani.
243. Kashindra Kumar (PDD No.222448), son of Judi Lal Sahu, Resident
of Village- Archhawa, PO- Kamalpur, Police Station- Basopatti, District-
Madhubani.
244. Sanjay Kumar Pandey (PDD No.291569), son of Kameshwar Pandey,
Resident of Village- Ghodbanki, Police Station- Basopatti, District-
Madhubani.
245. Manoj Kumar Yadav 1(PDD No.192945), son of Surya Narayan
Yadav, Resident of Village & PO- Uchhal, Police Station- Basopatti, District-
Madhubani.
246. Murli Manohar Mahto (PDD No.085165), son of Ram Bilas Mahto,
Resident of Village & PO- Selibeli, Police Station- Basopatti, District-
Madhubani.
247. Asheshwar Prasad (PDD No. 0952250), son of Prayag Mahto,
Resident of Village- Mathia Kamlabari, PO- Mathia, Police Station-
Basopatti, District- Madhubani.
248. Ashok Kumar Ram (PDD No.064010) son of Kamal Ram, Resident
of Village- Mansingh Patti, PO & Police Station- Basopatti, District-
Madhubani.
249. Pappu Kumar (PDD No.155550), son of Raj Kumar Yadav, Resident
of Village & PO- Madhia, Police Station- Basopatti, District- Madhubani.
250. Dinesh Kumar Singh (PDD No.154533) son of Lalji Singh, Resident
of Village- Naraila, PO- Bhaiyapatti, Police Station- Basopatti, District-
Madhubani.
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251. Rajilal Yadav (PDD No.150713), son of Ram Bilas Yadav, Resident
of Village- Naraila, PO- Bhaiyapatti, Police Station- Basopatti, District-
Madhubani.
252. Saroj Kumar Thakur (PDD No.114870) son of Ramprit Thakur,
Resident of Village- Simradhi, PO- Jonki, Police Station- Basopatti, District-
Madhubani.
253. Hukumdeo Sah (PDD No.115324), son of Ram Kumar Sah, Resident
of Village- Simradhi, PO- Jonki, Police Station- Basopatti, District-
Madhubani.
254. Manoj Kumar Sah (PDD No.115194), son of Rajendra Sah, Resident
of Village- Simradhi, PO- Jonki, Police Station- Basopatti, District-
Madhubani.
255. Saroj Kumar Sah (PDD No.114722) son of Rajendra Sah, Resident of
Village- Simradhi, PO- Jonki, Police Station- Basopatti, District- Madhubani.
256. Vijay Kumar Yadav (PDD No.024007), son of Mohan Yadav,
Resident of Village & PO- Madhia, Police Station- Basopatti, District-
Madhubani.
257. Vijay Kumar Yadav (PDD No.217337), son of late Pulkit Yadav,
Resident of Village- Ardhawa, PO- Kamalpur, Police Station- Basopatti,
District- Madhubani.
258. Jagdeo Prasad (PDD No. 087586) son of late Ayodhi Yadav, Resident
of Village- Mehtarpatti, Police Station- Basopatti, District- Madhubani.
259. Khushbu Kumari (PDD No.309841), daughter of Sanjay Kumar
Pandey, Resident of Village & PO-Ghodbanki, Police Station- Basopatti,
District- Madhubani.
260. Ram Udgar Paswan (PDD No.310269) son of Sita Ram Paswan,
Resident of Village, PO & Police Station- Basopatti, District- Madhubani.
261. Sunil Kumar Sah (PDD No.018881) son of Yogendra Sah, Resident of
Village- Bundelkhand, Police Station- Basopatti, District- Madhubani.
262. Manoj Kumar Thakur (PDD No.291357), son of Ramchandra Thakur,
Resident of Village- Bhaluahi, Police Station- Basopatti, District- Madhubani.
263. Ranjit Thakur (PDD No.098756), son of Ram Ashish Thakur,
Resident of Village, PO & Police Station- Basopatti, District- Madhubani.
264. Rajesh Kumar Sah (PDD No.122145), son of Bindeshwar Sah,
Resident of Village, PO & Police Station- Basopatti, District- Madhubani.
265. Ram Baran Mahto (PDD No.126962), son of Ram Prasad Mahto,
Resident of Village, PO & Police Station- Basopatti, District- Madhubani.
266. Arvind Kumar (PDD No.031317), son of Jang Bahadur Sah, Resident
of Village- Ardhava, PO-Kamalpur, Police Station- Basopatti, District-
Madhubani.
267. Santosh Kumar Singh (PDD No.226782), son of Ram Shankar
Prasad, Singh, Resident of Village & PO-Chhatauni, Police Station-
Basopatti, District- Madhubani.
268. Arun Kumar Mandal (PDD No.237332), son of Ramji Mandal,
Resident of Village- Mohanpatti, PO-Chhatauni, Police Station-Basopatti,
District- Madhubani.
269. Lalan Kumar Singh (PDD No.059346), son of Ram Sakal Singh,
Resident of Village & PO-Chachraha, Police Station- Basopatti, District-
Madhubani.
270. Santosh Kumar Jha (PDD No.167337), son of Harishchandra Jha,
Resident of Village & PO-Chachraha, Police Station- Basopatti, District-
Madhubani.
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271. Anil Kumar (PDD No.076962), son of Yogendra Prasad, Resident of
Village- Narkatiya, PO-Mathia, Police Station- Basopatti, District-
Madhubani.
272. Rekha Kumari (PDD No.078391) daughter of Satya Narayan Yadav,
Resident of Village- Narkatiya, PO-Mathia, Police Station- Basopatti,
District- Madhubani.
273. Raj Kumar Singh (PDD No. 217141), son of Indra Kishore Singh,
Resident of Village- Narkatiya, PO-Mathia, Police Station- Basopatti,
District- Madhubani.
274. Nutan Kumar (PDD No.184512), daughter of Upendra Mishra,
Resident of Village & PO-Ghodbanki, Police Station- Basopatti, District-
Madhubani.
275. Vinod Kumar Jha (PDD No.062176), son of Malhu Jha, Resident of
Village & PO-Malmal, Police Station- Kaluahi, District- Madhubani.
276. Raghvendra Choudhary (PDD No.176532), son of Suvansh
Choudhary, Resident of Village-Haripur Majrahi, PO & Police Station-
Kaluahi, District- Madhubani.
277. Lalan Ram (PDD No.037410), son of Dasai Ram, Resident of
Village-Haripur Majrahi, PO & Police Station- Kaluahi, District- Madhubani.
278. Krishna Paswan (PDD No.178829), son of Sukhdeo Paswan, Resident
of Village- Dokhar, PO-Belahi, Police Station- Kaluahi, District- Madhubani.
279. Vinod Kumar Paswan (PDD No.075109), son of Thakkan Paswan,
Resident of Village- Dostpur, PO-Karmauili, Police Station- Khajauli,
District- Madhubani.
280. Chhotu Paswan (PDD No.045182), son of Gangai Paswan, Resident
of Village & PO-Kalikapur, Police Station- Kaluahi, District- Madhubani.
281. Raghavendra Kumar Jha (PDD No.084013) son of Chandra Mohan
Jha, Resident of Village & PO-Loha, Police Station- Kaluahi, District-
Madhubani.
282. Rajnish Kumar @ Rajnish Kumar Yadav (PDD No.026330), son of
Raj Narayan Yadav, Resident of Village- Naraila, PO-Malmal, Police Station-
Kaluahi, District- Madhubani.
283. Rajesh Kumar Paswan (PDD No.042923), son of Asharfi Paswan,
Resident of Village-Haripur Majrahi, PO & Police Station- Kaluahi, District-
Madhubani.
284. Sudisht Kumar (PDD No.203921), son of Jibachh Pal, Resident of
Village, PO & Police Station- Kaluahi, District- Madhubani.
285. Pramod Kumar Yadav (PDD No.291588), son of Asheshwar Yadav,
Resident of Village- Rath, PO-Malmal, Police Station- Kaluahi, District-
Madhubani.
286. Hira Nand Jha (PDD No.022585), son of Shiv Shankar Jha, Resident
of Village- Chanaura Goth, PO- Chanaura Ganj, Police Station- Jhajharpur,
District- Madhubani.
287. Sanjeet Kumar Jha (PDD No.239166), son of Krishna Kumar Jha,
Resident of Village- Samaya, PO- Menhath, Police Station- Bhairab Asthan,
District- Madhubani
288. Sudip Kumar Mishra (PDD No.013764), son of Anand Mishra,
Resident of Village & PO- Naruar, Police Station- Bhairav Asthan, District-
Madhubani.
289. Pankaj Kumar Das (PDD No.056491), son of Pasupati Nath Das,
Resident of Village & PO Nawani, Police Station- Jhanjharpur, District-
Madhubani.
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290. Rup Narayan Yadav (PDD No.195856), son of late Basudeo Yadav,
Resident of Village & PO- Ganauraganj, Police Station- Jhanjharpur, District-
Madhubani.
291. Santosh Kumar Thakur (PDD No.048884), son of Ram Mohan
Thakur, Resident of Village & PO- Raiyam, Police Station- Bhairav Asthan,
District- Madhubani.
292. Vijendra Kumar Karn (PDD No.267133), son of Parmanand Lal Das,
Resident of Village- Olipur, PO- Imadpatti, Police Station- Bhairab Asthan,
District- Madhubani.
293. Kailash Kumar (PDD No.260951), son of Lakshmikant Mandal,
Resident of Village- Hatada Rupauli, Police Station- Bhairab Asthan, District-
Madhubani.
294. Suman Ji Jha (PDD No. 199315), son of Devendra Narayan Jha,
Resident of Village- Nabtol, PO- Bharam, Police Station- Bhairab Asthan,
District- Madhubani.
295. Vinay Kumar Das (PDD No.206459), son of late Vidya Nath Das,
Resident of Village, PO- Belarahi, Police Station- Jhanjharpur, District-
Madhubani.
296. Kishori Kumari (PDD No.211601), daughter of Pramod Narayan Jha,
Resident of Village- Mahinathpur, PO- Mahinath, Police Station- Bhairab
Asthan, District- Madhubani.
297. Arun Kumar Karn (PDD No.099647), son of late Maujelal Karn,
Resident of Village- Rewari, PO- Chouramahrail, Police Station- Jhanjharpur,
District- Madhubani.
298. Ranjit Kumar (PDD No.262783), son of Subhash Das, Resident of
Village- Choura, PO- Kako, Police Station- Bhairab Asthan, District-
Madhubani.
299. Laxman Bhandari (PDD No.090748), son of late Ram Narayan
Bhandari, Resident of Village, PO & Police Station- Jhanjharpur, District-
Madhubani.
300. Radhe Shyam Bhandari (PDD No.124768), son of Raj Kumar
Bhandari, Resident of Village & PO- Chura Mahrail, Police Station-
Jhanjharpur, District- Madhubani.
301. Lakhichandra Kumar Paswan (PDD No.142049), son of Bachche Lal
Paswan, Resident of Village- Majhaura, PO- Chanura Ganj, Police Station-
Jhanjharpur, District- Madhubani.
302. Gauri Shankar Prasad (PDD No.154114), son of Arun Mahto,
Resident of Village & PO- Nawani, Police Station- Jhanjharpur, District-
Madhubani.
303. Bhairav Yadav (PDD No. 106529), son of Birbal Yadav, Resident of
Village- Kathina Mohanpur, PO- Hatadh Rupauli, Police Station- Bhairab
Asthan, District- Madhubani.
304. Shiv Kumar Mandal (PDD No. 171781), son of late Baleshwar
Mandal, Resident of Village- Bishoul, PO- Sukhet, Police Station-
Jhanjharpur, District- Madhubani.
305. Mukesh Kumar Singh (PDD No.090269), son of Suraj Singh,
Resident of Village- Bhupatti, PO- Kharagbani, Police Station- Babubarhi,
District- Madhubani.
306. Anusuya Priya (PDD No.089154), daughter of Radha Prasad Mehta,
Resident of Village- Bhupatti, PO- Kharagbani, Police Station- Babubarhi,
District- Madhubani.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
195/871
307. Ranjeet Kumar Jha (PDD No.010730), son of Raj Kumar Jha,
Resident of Village & PO- Ghonghour, Police Station- Babubarhi, District-
Madhubani.
308. Anupam Kumari (PDD No.010809), daughter of Jay Kumar Jha,
Resident of Village & PO- Ghonghour, Police Station- Babubarhi, District-
Madhubani.
309. Mahesh Kumar Chaudhary (PDD No. 006867), son of Mukti Narayan
Chaudhary, Resident of Village, PO & Police Station- Babubarhi, District-
Madhubani.
310. Vikram Paswan (PDD No.003971), son of Hulli Paswan, Resident of
Village, PO & Police Station- Babubarhi, District- Madhubani.
311. Pradeep Kumar (PDD No.066353), son of Ramashish Singh, Resident
of Village- Malinapatti, PO- Maheshwara, Police Station- Babubarhi, District-
Madhubani.
312. Tej Narayan Singh (PDD No.246325), son of Bihari Singh, Resident
of Village- Malinapatti, PO- Maheshwara, Police Station- Babubarhi, District-
Madhubani.
313. Devendra Kumar Yadav (PDD No. 088170), son of Nathuni Yadav,
Resident of Village & PO- Bhatchoura, Police Station- Babubarhi, District-
Madhubani.
314. Umesh Kumar Das (PDD No.087535), son of Biltu Das, Resident of
Village- Barail, PO- Teghra, Police Station- Babubarhi, District- Madhubani.
315. Ashok Ram (PDD No. 043054), son of Kanchan Ram, Resident of
Village & PO- Pirhi, Police Station- Babubarhi, District- Madhubani.
316. Santosh Kumar Safi (PDD No.237816), son of Narayan Safi, Resident
of Village & PO- Dhamoura, Police Station- Babubarhi, District- Madhubani.
317. Baidyanath Karn (PDD No.075244), son of Jagdish Lal Karn,
Resident of Village- Chhoti Tola Murhaddi, PO &Police Station- Babubarhi,
District- Madhubani.
318. Manoj Kumar Paswan (PDD No.042884), son of Lakouri Paswan,
Resident of Village- Lohapipar, PO- Pachrukhi, Police Station- Babubarhi,
District- Madhubani.
319. Shiv Narayan Chaudhary (PDD No.006656), son of Mahadeo
Chaudhary, Resident of Village & PO- Pachrukhi, Police Station- Babubarhi,
District- Madhubani.
320. Yogendra Prasad Chaudhary (PDD No.180991), son of late
Bishwanath Chaudhary, Resident of Village, PO & Police Station- Babubarhi,
District- Madhubani.
321. Krishna Kumar (PDD No. 187832), son of Biltu Sahu, Resident of
Village & PO- Kharagbani, Police Station- Babubarhi, District- Madhubani.
322. Navin Kumar Yadav (PDD No.121632), son of Ram Prasad Yadav,
Resident of Village- Barail, PO- Teghra, Police Station- Babubarhi, District-
Madhubani.
323. Dharmnath Yadav (PDD No.269286) son of Ram Prakash Yadav,
Resident of Village, PO & Police Station- Babubarhi, District- Madhubani.
324. Kumar Kundan (PDD No.009267), son of Hari Narayan Panjiya,
Resident of Village, PO & Police Station- Babubarhi, District- Madhubani.
325. Lalit Paswan (PDD No.139929), son of Ghuran Paswan, Resident of
Village, PO & Police Station- Babubarhi, District- Madhubani.
326. Shashi Kumar (PDD No.242777), son of Ram Lakhan Mahto,
Resident of Village- Khoir, PO-Ramnipatti, Police Station- Babubarhi,
District- Madhubani.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
196/871
327. Rajendra Prasad Chaudhary (PDD No.160147), son of late
Bishwanath Prasad, Resident of Village, PO & Police Station- Babubarhi,
District- Madhubani.
328. Saroj Kumar Mandal (PDD No. 024686), son of Ramsagar Mandal,
Resident of Village & PO- Maheshwara, Police Station- Babubarhi, District-
Madhubani.
329. Rajiv Kumar (PDD No.021734), son of Upendra Yadav, Resident of
Village- Rahikpur PO-Mishraulia, Police Station- Babubarhi, District-
Madhubani.
330. Om Prakash Yadav (PDD No. 202755), son of Madan Yadav,
Resident of Village-Basaha, PO- Barhara, Police Station- Babubarhi, District-
Madhubani.
331. Hari Lal Ram (PDD No.108656), son of Budhan Ram, Resident of
Village & PO- Pirhi, Police Station- Babubarhi, District- Madhubani.
332. Shambhunath Yadav (PDD No.247638), son of Ram Swarup Yadav,
Resident of Village &PO- Bhatchaura, Police Station- Babubarhi, District-
Madhubani.
333. Shreekant Suman (PDD No.300934), son of Raj Kumar Yadav,
Resident of Village &PO- Bhatchaura, Police Station- Babubarhi, District-
Madhubani.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 536 of 2017
In
Civil Writ Jurisdiction Case No.11753 of 2016
======================================================
1. Chun Chun Kumar, S/o Late Braj Bihari Tiwari, resident of
Village- Koiriya Nijamat, P.S.- Paroo, District- Muzaffarpur.
2. Bhanu Kumar S/o Yogendra Ram, resident of Village-
Budhanpur, P.S.- Deoria Kothi, District- Muzaffarpur.
3. Vinod Kumar S/o Sant Kumar Singh resident of Village- Koiriya
Nizamat, P.S.- Paroo, District- Muzaffarpur.
4. Akhilesh Kumar S/o Chandeshwar Ram, resident of Village- Jalil
Nagar, P.S.- Paroo, District- Muzaffarpur.
5. Anil Kumar Ram, S/o Ramashish Ram resident of Village-
Bhagwanpur Simra, P.S.- Paroo, District- Muzaffarpur.
6. Anjali Kumari D/o Akhilesh Kumar resident of Village-
Keshopur Babhangaon, P.S.- Paroo, District- Muzaffarpur.
7. Chandan Kumar S/o Nandkishore Patel, residence at Paroo, P.S.-
Paroo, District- Muzaffarpur.
8. Manoj Ram, S/o Premchand Ram, resident of Village- Koiriya
Nizamat, P.S.- Paroo, District- Muzaffarpur.
9. Awadesh Kumar S/o Ram Ayodhya Sah resident of Village-
Dharfari, P.S.- Paroo, District- Muzaffarpur.
10. Md. Firoz Alam S/o Md. Mukhtar resident of Village- Murgia
Chak, P.S.- Tajpur, District- Samastipur.
11. Raj Kumar S/o Harishankar Singh resident of Village-
Brahmpura, P.S.- Paroo, District- Muzaffarpur.
12. Lakshman Kumar, S/o Kishun Rai, resident of Village- Naya
Tola, Laloo, P.S.- Paroo, district- Muzaffarpur.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
197/871
13. Nagendra Ray, S/o Bindeshwar Ray, resident of Village- Gariba
Simra, P.S.- Paroo, District- Muzaffarpur.
14. Akshay Kumar S/o Subodh Sharma resident of Village- Paroo,
P.S.- Paroo, District- Muzaffarpur.
15. Manish Kumar, S/o Nagnarayan Singh resident of Village-
Sarmastpur, P.S.- Paroo, District- Muzaffarpur.
16. Sanjay Kumar, S/o Siyaram Rai, resident of Village-
Laluchhapra, P.S.- Paroo, District- Muzaffarpur.
17. Rajesh Kumar S/o Raghunath Thakur, resident of Village-
Chapra Aas, P.S.- Paroo, District- Muzaffarpur.
18. Arvind Kumar, S/o Genulal Ram, resident of Village- Gaddopur,
P.S.- Paroo, District- Muzaffarpur.
19. Sanjay Ram, S/o Hira Ram, resident of Village- Mohabbatpur,
P.S.- Deoria Kothi, District- Muzaffarpur.
20. Mukesh Kumar S/o Chandrika Das, resident of Village-
Mohabbatpur, P.S.- Deoria Kothi, District- Muzaffarpur.
21. Kundan Kumari D/o Raushan Kumar, resident of Paroo Uttari,
P.S.- Paroo, District- Muzaffarpur.
22. Govind Paswan, S/o Kanchan Paswan, resident of Village-
Chandpura, P.S.- Paroo, District- Muzaffarpur.
23. Ratnesh Kumar S/o Krishna Sah, resident of Village-
Chintawanpur, P.S.- Paroo, District- Muzaffarpur.
24. Krishna Kumar, S/o Baijnath Paswan resident of Village-
Baijalpur, P.S.- Paroo, District- Muzaffarpur.
25. Gautam Kumar, S/o Yogendra Chaudhary resident of Village-
Baijalpur, P.S.- Paroo, District- Muzaffarpur.
26. Sanjay Kumar S/o Mahendra Singh resident of Village-
Jaimaldumari, P.S.- Paroo, District- Muzaffarpur.
27. Rudresh Ranjan S/o Ram Kripal Sah resident of Village-
Bhagwanpur, P.S.- Mushahari, District- Muzaffarpur.
28. Kamini Kumari D/o Sadesh Ranjan, resident of Village-
Bhagwanpur, P.S.- Mushahari, District- Muzaffarpur.
29. Sangita Kumari, D/o Badri Sharma resident of Village- Saraiya,
P.S.- Deoria, District- Muzaffarpur.
30. Rajesh Kumar Paswan, S/o Vishwanath Paswan, resident of
Village- Gosai Tola, P.S.- Paroo, District- Muzaffarpur.
31. Sunil Thakur S/o Rameshwar Thakur resident of Village-
Kamalpura, P.S.- Paroo, district- Muzaffarpur.
32. Ranjit Kumar S/o Balam Singh resident of Village-
Raghunathpur, P.S.- Paroo, District- Muzaffarpur.
33. Nawal Kishore Ray, S/o Sambh Ray, resident of Village- Rampur
Kesho @ Malahi, P.s.- Paroo, District- Muzaffarpur.
34. Ganesh Kumar S/o Suraj Ram, resident of Village- Roop
Narayanpur, P.S.- Paroo, District- Muzaffarpur.
... ... Appellant/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
null null
2. The Cabinet Secretary, Government of Bihar, Patna.
3. The Principal Secretary, Department of General Administration, Government
of Bihar, Patna.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
198/871
4. The Principal Secretary, Department of Planning, Government of Bihar,
Patna.
5. The Secretary, Department of Rural Development, Government of Bihar,
Patna.
6. The Director, Department of Statistics, Government of Bihar, Patna.
7. Ramu Ram, S/o Bhikhar Ram, resident of Village- Jalil Nagar, P.S.- Paroo,
District- Muzaffarpur.
8. Poonam Kumari, D/o Jagadish Ram resident of Village- Kdhua, P.S.- Saraiya,
District- Muzaffarpur.
9. Dheeraj Kumar S/o Sadha Sharan Sah resident of Village- Bhagwanpur
Simra, P.S.- Paroo, District- Muzaffarpur.
10. Pappu Kumar Yadav S/o Brahamdeo Ray resident of Village- Mohabbatpur,
P.S.- Paroo, District- Muzaffarpur.
11. Shiv Shankar Ram, S/o Bijuli Ram resident of Village- Kodaria Mago, P.S.-
Paroo, District- Muzaffarpur.
12. Archana Kumari D/o Subodh Kumar resident of Village- Bhagwanpur Simra,
P.S.- Paroo, District- Muzaffarpur.
13. Rangita Kumari D/o Bhola Sah resident of Village- Kesopur, Babhangaun,
P.S.- Paroo, District- Muzaffarpur.
14. Ashutosh Kumar S/o Raj Kumar Singh resident of Village- Kesopur,
Babhangaun, P.S.- Paroo, District- Muzaffarpur.
15. Manish Kumar, S/o Girishdeo Tiwari, resident of Village- Mohabbatpur, P.S.-
Deoria, District- Muzaffarpur.
16. Aakash Kumar Yadav, S/o Dharmdeo Prasad Yadav, resident of Village-
Muhabbatpur, P.S.- Paroo, District- Muzaffarpur.
17. Md. Kalamuddin S/o Md. Mansur Alam resident of Village- Chhapra Aas,
P.S.- Paroo, District- Muzaffarpur.
18. Rajnish Kumar S/o Prabhu Prasad, resident of Village- Bada Daud, P.S.-
Paroo, District- Muzaffarpur.
19. Ravi Ranjan Kumar, S/o Ram Kishore Singh, resident of Village- Rampur
Kesho Malahi, P.S.- Paroo, District- Muzaffarpur.
20. Vinod Kumar S/o Shankar Prasad Yadav resident of Village- Laluchhapra,
P.S.- Paroo, District- Muzaffarpur.
21. Sunil Kumar S/o Jaiprakash Narayan Yadav resident of Village- Jagdishpur
Via, P.S.- Paroo, District- Muzaffarpur.
22. Manoj Kumar, S/o Sitaram Sah, resident of Village- Chhapra Aas, P.S.- Paroo,
District- Muzaffarpur.
23. Amod Kumar Sharma, S/o Satyanand Sharma, resident of Village- Saraiya,
P.S.- Deoria, District- Muzaffarpur.
24. Avendra Kumar S/o Chandra Prakash Sharma, resident of Village- Saraiya,
P.S.- Deoria, District- Muzaffarpur.
25. Samrendra Kumar Sharma S/o Ramprit Singh resident of Village- Fatehabad,
P.S.- Paroo, District- Muzaffarpur.
26. Krishna Murari, S/o Ram Binay Tiwari resident of Village- Paroo Mathiya,
P.S.- Paroo, District- Muzaffarpur.
27. Sunil Kumar, S/o Munna Sah, resident of Village- Kaji Mahmadpur, P.S.-
Paroo, District- Muzaffarpur.
28. Nitesh Kumar, S/o Kishundev Patel, resident of Village- Misrauliya, P.s.-
Deoria, District- Muzaffarpur.
29. Vikas Kumar, S/o Lakashman Das, resident of Village- Paroo Mathiya, P.S.-
Paroo, District- Muzaffarpur.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
199/871
30. Rakesh Kumar S/o Satyadev Ram resident of Village- Mohabbatpur, P.S.-
Paroo, District- Muzaffarpur.
31. Devendra Gautam, S/o Jay Kishore Singh resident of Village- Chandpura,
P.S.- Deoria, District- Muzaffarpur.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 543 of 2017
In
Civil Writ Jurisdiction Case No.14645 of 2016
======================================================
1. Gopal Choudhary, Son of Sri Ramsurat Choudhary, Resident of
Village- Harpura, P.S.- Bikram, District- Patna
2. Rajeshwar Kumar, Son of Gowardhan Prasad, Resident of
Village- Gulami Chak, P.S.-Bikram, District- Patna.
3. Mihir Kumar, Son of Santosh Verma, Resident of Village-
Govindpur, P.S.- Bikram, District- Patna
4. Ishwarchandra Verma, Son of Kameshwar Verma, Resident of
Village- Gorakhari, P.S.-Bikram, District- Patna.
5. Krisn Kant Kumar @ Krisn Kant Yadav, Son of Ramdhari Singh,
Resident of Village- Saidabad, P.S.- Ranitalab, District- Patna.
6. Akhilesh Prasad, Son of Sri Sudarshan Prasad, Resident of
Village- Saidabad, P.S.- Ranitalab, District- Patna.
7. Dhananjay Kumar, Son of Kamlesh Mahto, Resident of Village-
Saidabad, P.S.- Ranitalab, District- Patna.
8. Chandan Chaudhary, Son of Fekan Chaudhary, Resident of
Village- Amirabad, P.S.- Ranitalab, District- Patna.
9. Sabindra Kumar, Son of Sri Indrajit Mahto, Resident of Village-
Kanpa, P.S.- Ranitalab, District- Patna.
10. Sanjeev Kumar, Son of Akhilesh Prasad, Resident of Village-
Dhanraj Chapra, P.O.- Saidabad, P.S.- Ranitalab, District-
Patna.
11. Vikash Kumar, Son of Sanjivan Prasad, Resident of Village-
Ahiyapur, P.S.- Bikram, District- Patna.
12. Sudhir Kumar, Son of Arun Kumar, Resident of Village- Danara,
P.S.- Bikram, District- Patna.
13. Ramanuj Prasad, Son of Sakal Yadav, Resident of Village-
Chihunta, P.S.- Ranitalab, District- Patna.
14. Rajneesh Kumar, Son of Bhagwan Sao, Resident of Village-
Haibaspur, P.S.- Ranitalab, District- Patna.
15. Sanjay Kumar, Son of Late Narendra Prasad Singh, Resident of
Village- Nisarpura, P.S.- Bikram, District- Patna.
16. Manoj Kumar, Son of Rameshwar Thakur, Resident of Village-
Hathsar, P.S.- Bikram, District- Patna.
17. Manoj Kumar Sharma, Son of Sri Gopal Prasad Sharma,
Resident of Village- Bikram, P.S.- Bikram, District- Patna.
18. Jitendra Kumar, Son of Sri Kedar Sao, Resident of Village-
Gopalpur, P.S.- Bikram, District- Patna
19. Radhe Shyam Kumar, Son of Suresh Yadav, Resident of Village-
Kelhanpur, P.S.- Bikram, District- Patna
Patna High Court LPA No.535 of 2017 dt.17-04-2018
200/871
20. Arbind Kumar, Son of Sri Ramswarup Choudhary, Resident of
Village- Akhtiyarpur, P.S.- Bikram, District- Patna
21. Shambhu Sharan Sinha, Son of Chandeshwar Sinha, Resident of
Village- Parandha, P.S.- Ranitalab, District- Patna.
22. Pramod Kumar, Son of Lalmohan Prasad, Resident of Village-
Budhichhapra, P.S.- Ranitalab, District- Patna.
23. Nitesh Kumar, Son of Awdhesh Sharma, Resident of Village-
Govindpur, P.S.- Bikram, District- Patna.
24. Anuj Kumar, Son of Ramrup Thakur, Resident of Village-
Tarawan, P.S.- Parsabazar, District- Patna.
25. Ranjeet Kumar @ Ranjit Kumar, Son of Sri Satyadev Pandit,
Resident of Village- Bara, P.S.- Ranitalab, District- Patna.
26. Ashok Kumar, Son of Sri Akhileshwar Prasad, Resident of
Village- Sarwan Bhadshwara, P.S.- Bikram, District- Patna.
27. Sushma Kumari, D/o Manoj Thakur, Resident of Village-
Punpun, P.S.- Punpun, District- Patna.
... ... Appellant/s
Versus
1. The State of Bihar through the Principal Secretary, Planning & Development
Department, Government of Bihar, Patna.
2. The Principal Secretary, Co-operative Department, Government of Bihar,
Patna.
3. The Director, Department of Planning & Development (Directorate of
Economics & Statistics), Government of Bihar, Patna.
4. The District Statistical Officer, Patna, District- Patna.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 546 of 2017
In
Civil Writ Jurisdiction Case No.14322 of 2016
======================================================
1. Pradeep Kumar Jha Son of Sri Madhukant Jha Resident of
village - Bhuidhara, Patna High Court CWJC No.11550 of 2016
dt.24-01-2017 339, P.O. Dhurlakh, District - Samastipur.
2. Arjun Roy Son of Sri Dayanand Roy Resident of village and
P.O. Kalyanpur, District - Samastipur
3. Raj Kumar Son of Sri Ram Narayan Roy Resident of Mohalla -
Bengali Tola, Ward No. 25, Town and District - Samastipur
4. Nalin Kumar Sudhanshu Son of Kameshwar Prasad Resident of
village - Bargawn, P.O. Hasanpur Sugar Mill, District
Samastipur
5. Ranjit Kumar Mahto Son of Sri Janak Mahto Resident of
village - Shasan, P.O. Hasanpur, District - Samastipur
6. Nand Kishor Roy Son of Sri Gauri Shankar Roy Resident of
Mohalla - Magardahi, Ward No. 29, Town and District
Samastipur
7. Lalan Kumar Son of Sri Ramashray Roy Resident of village -
Mordiva, P.O. Mordiva, District - Samastipur
Patna High Court LPA No.535 of 2017 dt.17-04-2018
201/871
8. Vishwajeet Kumar Son of Sri Rajendra Prasad Yadav Resident
of Mohalla - Magardahi, Ward No. 29, Town and District
Samastipur
9. Pawan Kumar Poddar Son of Sri Lal Babu Poddar Resident of
village - Mohiuddinpur, P.O. Hansa, District - Samastipur
10. Md. Parwez Alam Son of Late Md. Haseeb Alam Resident of
Mohalla - Station Road, Town and District Samastipur
11. Md. Azmat Ali Daughter of Md. Mustaqueen Resident of
village - Nirpur, P.O. Nirpur, District Samastipur
12. Appu Kumar Son of Sri Vishwanath Roy Resident of Mohalla -
Mohanpur, Ward No. 12, Town and District Samastipur
13. Nagmani Kumar Son of Sri Kailash Mahto Resident of village -
Purani, Bhirha, P.O. Rosera, District - Samastipur
14. Ashu Kumar Son of Sri Dharam Nath Prasad Patwa Resident of
Mohalla - Dhav, Ward No. 15, Rosera, District Samastipur
15. Ram Naresh Yadav Son of Sri Yogeshwar Yadav Resident of
Village - Tekuna Math, P.O. Bharwari Rosera, District
Samastipur
16. Sanjeet Kumar Son of Sri Vijay Prasad Singh Resident of
village - Muradpur Bangara, P.S. Kubauliram, District -
Samastipur
17. Anil Kumar Singh Son of Sri Badri Naryan Singh Resident of
village - Nakuni, P.O. Hasanpur, District - Samastipur
18. Sikandar Kumar Son of Sri Ramanuj Yadav Resident of village
- Paroriya, P.O. Mangalgram, District Samastipur
19. Arvind Kumar Son of Sri Ram Kumar Verma Resident of village
- Simraha, Patna High Court CWJC No.11550 of 2016 dt.24-01-
2017 341. P.O. Sakarpura, District - Samastipur
20. Hare Ram Yadav Son of Sri Shankar Prasad Yadav Resident of
village - Grahh Bishanpur, P.O. Shankarpur, District -
Samastipur
21. Arvind Kumar Son of Sri Ram Prasad Yadav Resident of
village and P.O. Gaspatti, District - Samastipur
22. Mithilesh Kumar Yadav Son of Sri Nathuni Yadav Resident of
village - Ballahpur Vatwan, P.O. Hasanpur, District - Samastipur
23. Deepak Kumar Singh Son of Sri Ramakant Singh Resident of
village - Atapur Nakuni, P.O. Hasanpur, District Samastipur
24. Ram Pravesh Kumar Paswan Son of Paltan Paswan Resident of
village - Jagannathpur, P.O. Kale Narpat Nagar, District -
Samastipur
25. Rajeev Kumar Son of Ram Nandan Mahto Resident of village -
Malhipur, P.O. Hasanpur Sugar Mill, District - Samastipur
26. Tej Narayan Prasad Son of Raghuvir Prasad Resident of village
- Pirouna, P.O. Hasanpur Sugar Mill, District - Samastipur
27. Uma Shankar Yadav Son of Sri Ram Bilash Yadav Resident of
village - Bargawn, P.O. Hasanpur Sugar Mill, District
Samastipur
28. Hemant Kumar Son of Sri Uchit Das Resident of village -
Mohiddinpur, Nayangar, P.O. Hasanpur, District Samastipur
29. Rajesh Kumar Son of Sri Rameshwar Kamti Resident of village
- Patsa, P.O. Hasanpur, District - Samastipur
Patna High Court LPA No.535 of 2017 dt.17-04-2018
202/871
30. Saket Saran Bihari Son of Sri Sadhu Sharan Rajak Resident of
village - Surha Basantpur, P.S. Gaspatti Hasanpur, District -
Samastipur
31. Harischandra Roy Son of Sri Upendra Roy Resident of village
- Sharan, P.O. Hasanpur, District Samastipur
32. Sharwan Kumar Son of Sri Ramdeo Prasad Singh Resident of
village - Maldah Mauji, P.O. Hasanpur, District - Samastipur
33. Raj Kumar Son of Sri Kamleshwari Prasad Sahu Resident of
village - Sarhachia, Mangalgarh, P.O. Hasanpur, District -
Samastipur
34. Naveen Kumar Son of Ram Sudhista Prasad Resident of village
- Sarhachia, Mangalgarh, P.O. Hasanpur, District - Samastipur
35. Amarjeet Kumar Singh Son of Sri Devendra Prasad Singh
Resident of village Patna High Court CWJC No.11550 of 2016
dt.24-01-2017 342- Atapur Nakuni, P.O. Hasanpur, District
Samastipur
... ... Appellant/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna
3. The Director, Directorate of Economic and Statistics, Department of Planning
& Development Government of Bihar, Patna
4. The Joint Director - Cum - Office Head, Department of Planning &
Development, Government of Bihar, Patna
5. The D.M. Samastipur
6. The District Statistical Officer, Samastipur, District - Samastipur
7. Sushil Kumar Son of Sri Dilip Sahni Resident of village - Rahua, P.O.
Rahua, District - Samastipur
8. Seema Kumari Daughter of Sri Bhubhneshwar Prasad Resident of village -
Narahan, P.O. Narhan, District Samastipur
9. Santosh Kumar Poddar Son of Sri Parmeshwar Mahto Resident of village -
Bishnupur Bandey, P.O. Mohanpur, District - Samastipur
10. Pooja Kumari Daughter of Sri Asharfi Roy Resident of Mohalla - Mohanpur,
Town and District Samastipur
11. Rajiv Ranjan Son of Sri Ram Chandra Roy Resident of Mohalla - Mohanpur,
Town and District Samastipur
12. Rajiv Kumar Son of Sri Umesh Chandra Saran Resident of village - Nagar
Basti, P.O. Begampur, District - Samastipur
13. Bharti Kumar Daughter of Sri Rajendra Prasad Verma Resident of Mohalla -
Mohanpur, Town and District Samastipur
14. Kaushal Kumar Son of Sri Pramodanand Prasad Resident of Mohalla-
Kashipur, Ward No. 5, Town and District Samastipur
15. Arvind Kumar Son of Sri Kusheshwar Mahto Resident of village and P.O.
Kewas Nijamat, District - Samastipur
16. Dinesh Prasad Son of Sri Ram Chandra Ram Resident of Mohalla - Barah
Patthar, Town and District Samastipur
17. Umakant Suman Son of Sri Ayodhya Mahto Resident of village - Haripur,
Block - Rosera, District Samastipur
18. Manoj Kumar Mahto Son of Bilat Mahto Resident of Mohalla - Mahadev
Math, Ward No. 1, Rosera, District - Samastipur
Patna High Court LPA No.535 of 2017 dt.17-04-2018
203/871
19. Durga Prasad Rituraj Son of Sri Shivdani Prasad Singh Resident of village -
Hiramiya, P.O. Dharma Rosera, District Samastipur
20. Laxman Paswan Son of Sri Rajendra Paswan Resident of Mahalla - Ward
No. Patna High Court CWJC No. 11550 of 2016 dt.24-01-2017 3401 Rosera,
District Samastipur
21. Dilip Kumar Paswan Son of Late Paltu Paswan Resident of village - Purani,
Bhirha, P.O. Rosera, District - Samastipur
22. Sanjay Kumar Kumar Ram Son of Sri Jhoti Ram Resident of Village
Udaypur, P.O. Rosera, District Samastipur
23. Pappu Kumar Son of Sri Laxmi Paswan Resident of village - Bhirha, P.O.
Bhiraha, District Samastipur
24. Ram Kishore Yadav Son of Sri Domi Yadav Resident of village and P.O.
Bhirha, District Samastipur
25. Krishna Kumar Sah Son of Sri Nirdhan Sah Resident of village and P.O.
Muradpur, District Samastipur
26. Jeebachh Mahto Son of Sri Ram Sagar Mahto Resident of Mohalla -
Panchopur, Ward No. 5, Rosera, District Samastipur
27. Shobha Kumari Daughter of Ram Badan Das Resident of village - Bhutha,
P.O. Muradpur, District - Samastipur
28. Subham Son of Sri Subhash Bhoosan Bariyar Resident of village - Dhurlakh,
P.O. Samastipur, District Samastipur
29. Kalyan Singh Son of Sri Surya Prakash Singh Resident of village -
Girdharpur, P.O. Ahilwar, District - Samastipur
30. Vijay Kumar Chaudhary Son of Sri Mahendra Chaudhary Resident of village
- Hasanpur Bazar, P.O. Hasanpur Sugar Mill, District Samastipur
31. Rajesh Kumar Son of Sri Kamleshwari Prasad Yadav Resident of village -
Gaspatti, P.O. Hasanpur, District - Samastipur
32. Suman Kumar Yadav Son of Sri Ram Chandra Yadav Resident of village -
Paroriya, P.O. Mangalgram, District Samastipur
33. Sanjay Kumar Son of Sri Ram Sudhari Mahto Resident of village - Pirouna,
P.O. Hasanpur Sugar Mill, District - Samastipur
34. Ranjeet Kumar Son of Sri Ram Chandra Prasad Resident of village -
Pirouna, P.O. Hasanpur Sugar Mill, District - Samastipur
35. Arjun Kumar Son of Sri Ram Chandra Ram Resident of village - Haripur,
Bishanpur, P.O. Maujee, District Samastipur
36. Birendra Kumar Son of Sri Sakaldeo Chaurasia Resident of village - Patia
Hasanpur Sugar Mill, P.O. Hasanpur Sugar Mill, District Samastipur
37. Mamta Kumari Daughter of Sri Sakaldeo Chaurasia Resident of village -
Patia Hasanpur Sugar Mill, P.O. Hasanpur Sugar Mill, District Samastipur
38. Vikash Kumar Chaurasia Son of Sri Sakaldeo Chaurasia Resident of village -
Patia Hasanpur Sugar Mill, P.O. Hasanpur Sugar Mill, District Samastipur
39. Subhash Kumar Raut Son of Sri Ghanshyam Raut Resident of village -
Bhatwan, P.O. Bhatwan Hasanpur, District Samastipur
40. Raj Kishore Kumar Sri Ghanshyam Raut Resident of village - Bhatwan, P.O.
Bhatwan Hasanpur, District Samastipur
41. Naresh Kumar Son of Sri Ram Nandan Prasad Yadav Resident of village -
Surha Basantpur, P.S. Gaspatti Hasanpur, District - Samastipur
42. Hiren Kumar Ghosh Son of Sri Mukeshwar Prasad Yadav Resident of
village - Paridan, P.O. Hasanpur Sugar Mill, District - Samastipur
43. Ram Dayal Kumar Yadav Son of Sri Ram Nandi Yadav Resident of village -
Bargawn, P.O. Hasanpur Sugar Mill, District Samastipur
Patna High Court LPA No.535 of 2017 dt.17-04-2018
204/871
44. Shiv Chindra Yadav Son of Sri Ram Bahadur Yadav Resident of village -
Pirouna, P.O. Hasanpur Sugar Mill, District - Samastipur
45. Ashutosh Kumar Singh Son of Chandrika Prasad Singh Resident of village -
Jagannathpur, P.O. Kale Narpat Nagar, District - Samastipur
46. Pravin Kumar Yadav Son of Sri Mahesh Prasad Resident of village -
Ballahpur Bhatwan, P.O. Hasanpur, District - Samastipur
47. Anil Ram Son of Lalo Ram Resident of village and P.O. Hasanpur, District
Samastipur
48. Anil Kumar Yadav Son of Sri Baiju Yadav Resident of village - Mangalgarh,
P.O. Hasanpur, District - Samastipur
49. Kumari Shabnam daughter of Suresh Prasad Azad Resident of village -
Bhorwara, Bharwori, P.O. Hasanpur, District Samastipur
50. Pratima Kumari Daughter of Raj Kumar Sahu Resident of village -
Sarhachia, Mangalgarh, P.O. Hasanpur, District - Samastipur
51. Amresh Kumar Son of Sri Ram Lakhan Yadav Resident of village - Haripur
Mavj, P.O. Hasanpur, District - Samastipur
52. Rishu Kumar Son of Sri Pramanand Prasad Resident of Mohalla -
Moolchand Road, Town and District Samastipur
53. Ritesh Raj Gupta Son of Sri Shankar Prasad Resident of Mohalla - Kapoor
Market, Ward No. 20, Town and District Samastipur
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 547 of 2017
In
Civil Writ Jurisdiction Case No.11042 of 2016
======================================================
1. Manjay Kumar son of Umesh Singh, resident of Village- Imlia,
P.O. Deodaha, P.S.- Dhanarua, District- Patna (Bihar).
2. Rajesh Kumar son of Late Gopal Prasad, resident of Village-
Makhdumpur, District- Jehanabad (Bihar).
3. Rajesh Kumar son of Sri Bindeshwar Lal, resident of Village-
Narawar, Prakhand- Atri, P.O.- Piyar, P.S.- Atri, District- Gaya
(Bihar).
4. Chandra Shekhar Kumar son of Dwarika Prajapat, resident of
Village & P.O.- Dihuri, P.S.- Atri, Prakhand- Atri, District- Gaya
(Bihar).
5. Muslim Ansari son of Gulam Rasul, resident of Village /
Mohallah- Near Tower Road, Bihiya, P.O. & P.S.- Bihiya,
District- Bhojpur (Bihar).
6. Rajesh Ranjan son of Sri Kailash Sharma, resident of Village &
P.O.- Bhagipur, P.S.- Alamnagar, District- Madhepura (Bihar).
7. Md. Firoz Alam son of Md. Nasimuddin, resident of Village &
P.O.- Jhanjhari, P.S.- Gwalpara, District- Madhepura (Bihar).
8. Shankar Kumar Poddar son of Prithvi Chand Poddar, resident of
Village & P.O.- Gwalpara, P.S.- Gwalpara, District- Madhepura
(Bihar).
9. Md. Naiyar Ekbal son of Md. Mustaque Ahmed, resident of
Village & P.O.- Khokhasi Sharanpur, P.S.- Gwalpara, District-
Madhepura (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018
205/871
10. Navneet Kumar son of Surya Narayan Yadav, resident of
Village- Kalutaha, P.O.- Chatra, P.S.- Gwalpara, District-
Madhepura (Bihar).
11. Rupesh Kumar 'Rudra' son of Bhupendra Prasad, resident of
Village/ Mohallah- East of Tara Iron Hostel, Ward No. 05, P.O.
& P.S.- Madhepura, District- Madhepura (Bihar).
12. Subhash Kumar 'Sudhanshu' son of Bhupendra Prasad, resident
of Village/ Mohallah- East of Tara Iron Hostel, Ward No. 05,
P.O. & P.S.- Madhepura, District- Madhepura (Bihar).
13. Prashant Kumar son of Vijay Prasad Yadav, resident of Village-
Jajhar Sabaila, P.O.- Sinheshwar, P.S.- Sinheshwar, District-
Madhepura (Bihar).
14. Md. Saddam Hussain son of Md. Yunus, resident of Ward No.
04, College Chouk Madhepura, P.O. & P.S.- Madhepura, District-
Madhepura (Bihar).
15. Rajesh Kumar son of Ramautar Yadav, resident of Village-
Rampatti, P.O.- Sinheshwar, P.S.- Sinheshwar, District-
Madhepura (Bihar).
16. Raj Ballabh Kumar son of Kadam Lal Yadav, resident of Village-
Bhaiuraha, P.O.- Bariyahi, P.S.- Shankarpur, District- Madhepura
(Bihar).
17. Kishor Kumar son of Sri Ram Surendra Thakur, resident of
Village & P.O.- Kolhua, P.S.- Shankarpur, District- Madhepura
(Bihar).
18. Subhash Kumar Roy son of Yognarayan Roy, resident of Village-
Parsa, P.O.- Bathan Parsa, P.S.- Shankarpur, District- Madhepura
(Bihar).
19. Vijay Kumar Bibhuti son of Hari Nandan Yadav, resident of
Village- Harinagar, P.O.- Bhatrandha, P.S.- Dhailarh, Distict-
Madhepura (Bihar).
20. Kappu Kumar Paswan son of Shyam Paswan, resident of Village
& P.O.- Goth Bardaha, P.S.- Dhailarh, District- Madhepura
(Bihar).
21. Achyut Mishra son of Late Muktinath Mishra, resident of
Village & P.O.- Alamnagar (East), P.S.- Alamnagar, District-
Madhepura (Bihar).
22. Subhash Kumar Singh son of Shyamal Kishore Singh, resident
of Village & P.O.- Khurharn, P.S.- Alamnagar, District-
Madhepura (Bihar).
23. Santosh Kumar Thakur @ Santosh Thakur, son of Shyamanand
Thakur, resident of Village & P.O.- Alamnagar (West), P.S.-
Alamnagar, District- Madhepura (Bihar).
24. Salona Acharya son of Keshawanand Acharya, resident of
Village & P.O.- Alamnagar (East), P.S.- Alamnagar, District-
Madhepura (Bihar).
25. Chandan Kumar Jaiswal son of Surendra Kumar jaiswal, resident
of Village & P.O.- Alamnagar, P.S.- Alamnagar, District-
Madhepura (Bihar).
26. Akshay Kumar son of Prakash Jaiswal, resident of Village &
P.O.- Alamnagar, P.S.- Alamnagar, District- Madhepura (Bihar).
27. Anuj Kumar son of Ganauri Mistri, resident of Village- Sherpur,
P.O.- Nehusa, P.S.- Harnaut, District- Nalanda (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018
206/871
28. Mukesh Kumar Raut son of Bharat Prasad, resident of Village-
Pauwakhali, P.O. & P.S.- Pauwakhali, Prakhand- Thakurganj,
District- Kishanganj (Bihar).
29. Bitu Kumar Gupta son of Ram Bahadur Gupta, resident of
Village- Pauwakhali, P.O. & P.S.- Pauwakhali, Prakhand-
Thakurganj, District- Kishanganj (Bihar).
30. Shubham Kumar Sinha son of Shailendra Kumar Sinha, resident
of Village- Pauwakhali, P.O. & P.S.- Pauwakhali, Prakhand-
Thakurganj, District- Kishanganj (Bihar).
31. Manjit Rai son of Chandeshwar Rai, resident of Village-
Achalpur, PO.- Sutihar, P.S.- Derni, Prakhand- Dariyapur,
District- Saran (Bihar).
32. Asgar Ali son of Imamuddin, resident of Village- Manpur, P.O.-
Bela, P.S.- Dariyapur, District- Saran (Bihar).
33. Kumod Kumar Sharma son of Kameshwar Prasad Sharma,
resident of Village- Mohammadpur, P.O.- Bela, P.S.- Dariyapur,
Block- Dariyapur, District- Saran (Bihar).
34. Binod Singh son of Sri Baijnath Prasad Singh, resident of
Village- Manpur, P.O.- Bela, P.S.- Derni, Block- Dariyapur,
District- Saran (Bihar).
35. Shailendra Kumar son of Shivdhani Ram, resident of Village-
Khewali, P.O.- Ariwar, P.S.- Murar, Parkhand- Chaugain,
District- Buxar (Bihar).
36. Munna Kumar son of Surendra Singh, resident of Village-
Konhi, P.O. & P.S.- Murar, Prakhand- Chaugain, District- Buxar
(Bihar).
37. Ravi Ranjan Pandey son of Narvadeshwar Pandey, resident of
Village- Thori Pandeypur, P.O. & P.S.- Murar, Prakhand-
Chaugain, District- Buxar (Bihar).
38. Sunil Kumar Tiwari son of Kanhaiya Tiwari, resident of Village-
Thori Pandeypur, P.O. & P.S.- Murar, Prakhand- Chaugain,
District- Buxar (Bihar).
39. Manish Kumar son of Ashok Kumar, resident of Village-
Banjaria, P.O.- Murar, P.S.- Murar, Block- Chaugain, District-
Buxar (Bihar).
40. Rakesh Kumar son of Ashok Kumar Nagbanshi, resident of
Village- Dariyapur, P.O.- Fathua, P.S.- Fathua, Prakhand-
Fathua, District- Patna (Bihar).
41. Shivu Kumar son of Satya Prakash Singh, resident of Village-
Sadhanpura, P.O.- Usfa, P.S.- Gaurichak, Prakhand- Fathua,
District- Patna (Bihar).
42. Rajesh Kumar son of Judagi Mistri, resident of Village-
Govindpur, P.O. & P.S.- Fathua, Prakhand- Fathua, District-
Patna (Bihar).
43. Sanjeev Kumar son of Jagdish Sao, resident of Village- Chhoti
Pahari, Near Middle School, P.O.- Bari Pahari, P.S.- Agamkuan,
Anchal- Patna Sadar, District- Patna (Bihar).
44. Pranjeet Kumar son of Jagdish Sao, resident of Village- Chhoti
Pahari, Near Middle School, P.O.- Bari Pahari, P.S.- Agamkuan,
Anchal- Patna Sadar, District- Patna (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018
207/871
45. Rajesh Kumar son of Jagdish Sao, resident of Village- Chhoti
Pahari, Near Middle School, P.O.- Bari Pahari, P.S.- Agamkuan,
Anchal- Patna Sadar, District- Patna (Bihar).
46. Tarun Kumar son of Sri Ram Bihari Lal, resident of Village-
Raypura, Fathua, P.O. & P.S.- Fathua, Prakhand- Fathua,
District- Patna (Bihar).
47. Suman Kumar son of Dinesh Prasad Sinha, resident of Village/
Mohallah- Lodi Katra, Pulis Chauki, P.S.- Khajekalan, Patna
City, Prakhand- Patna Sadar, District- Patna (Bihar).
48. Kiran Kumari wife of Anuj Kumar Sinha, resident of Mohallah-
Lodi Katra, Pulis Chauki, P.S.- Khajekalan, Patna City,
Prakhand- Patna Sadar, District- Patna (Bihar).
49. Rahul Kumar son of Ram Bihari Sharma, resident of Village-
Mirzapur, P.O.- Fukunpura, P.S.- Didarganj, District- Patna
(Bihar).
50. Vijay Kumar Pandey son of Barmeshwar Pandey, resident of
Village & P.O.- Parsia, Via- Arak, P.S.- Brahampur, Block-
Chakki, District- Buxar (Bihar).
51. Umesh Kumar Pandey son of Chandradeo Pandey, resident of
Village & P.O.- Parsia, Via- Arak, P.S.- Brahampur, Block-
Chakki, District- Buxar (Bihar).
52. Rana Abhishek Kumar son of Ram Sharan Singh, resident of
Village & P.O.- Ram Nagar Diyara, P.S.- Athmalgola, Prakhand-
Athmalgola, District- Patna (Bihar).
53. Pankaj Kumar son of Lagandeo Prasad, resident of Village &
P.O.- Ram Nagar Diyara, P.S.- Athmalgola, Prakhand-
Athmalgola, District- Patna (Bihar).
54. Shambhu Nath Singh son of Sri Uma Rai, resident of Village &
P.O.- Budhra, P.S.- Athmalgola, Prakhand- Athmalgola, District-
Patna (Bihar).
55. Shiv Dayal Prasad son of Randeo Roy, resident of Village-
Chanda, P.O. & P.S.- Athmalgola, Prakhand- Athmalgola,
District- Patna (Bihar).
56. Jai Shankar Kumar son of Devendra Prasad Singh, resident of
Village- Jamalpur Bigha (Chaksarwar), P.O.- Chaksarwar,
District- Patna (Bihar).
57. Md. Irshad Alam son of Md. Ushman, resident of Village-
Sabnima, P.O. & P.S.- Athmalgola, Prakhand- Athmalgola,
District- Patna (Bihar).
58. Ram Naresh Prasad son of Late Ram Bilash Prasad Singh,
resident of Village- Ganjpar, P.O. & P.S.- Athmalgola, Prakhand-
Athmalgola, District- Patna (Bihar).
59. Ajitesh Kumar son of Ganesh Prasad Singh, resident of Village-
Usmanpur Chhedi Singh Tola, P.O. & P.S.- Athmalgola,
Prakhand- Athmalgola, District- Patna (Bihar).
60. Akshay Sisodiya son of Amarnath Singh, resident of Village-
Usmanpur, P.O. & P.S.- Athmalgola, Prakhand- Athmalgola,
District- Patna (Bihar).
61. Devendra Kumar son of Shiweshwar Prasad Singh, resident of
Village & P.O.- Shaistapur, Via- Athmalgola, P.S.- Athmalgola,
Prakhand- Athmalgola, District- Patna (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018
208/871
62. Swarjit Kumar son of Late Shivji Prasad Singh, resident of
Village- Ram Nagar Diyara, P.O.- Ram Nagar Diyara, P.S.-
Athmalgola, District- Patna (Bihar).
63. Sujeet Kumar son of Late Shivjee Prasad Singh, resident of
Village- Ram Nagar Diyara, P.O.- Ram Nagar Diyara, P.S.-
Athmalgola, District- Patna (Bihar).
64. Manoj Kumar son of Krishna Prajapati, resident of Village-
Itwaw, P.O.- Itwar, P.S.- Mohanpur, Block- Mohanpur District-
Gaya (Bihar).
65. Ajay Kumar Ajay son of Naresh Prasad Tanti, resident of
Village- Barki Hathiya, P.O. & P.S.- Haweli Kharagpur,
District- Munger (Bihar).
66. Vikram Kumar son of Brahamdeo Shah, resident of Village-
Purab Azimganj, P.O. & P.S.- Haweli Kharagpur, Prakhand -
Haweli Kharagpur, District- Munger (Bihar).
67. Vivekananad Gupta son of Binod Prasad Sah, resident of
Village- Purab Azimganj, P.O. & P.S.- Haweli Kharagpur,
Prakhand - Haweli Kharagpur, District- Munger (Bihar).
68. Vishesh Kumar son of Brahamdeo Prasad Sah, resident of
Village- Purab Azimganj, P.O. & P.S.- Haweli Kharagpur,
Prakhand - Haweli Kharagpur, District- Munger (Bihar).
69. Manjesh Kapri son of Bindeshwari Kapri, resident of Village-
Mohanpur, P.O.- Bari Manjhgaon, Via- Haweli Kharagpur, P.S.-
Haweli Kharagpur, District- Munger (Bihar).
70. Arutesh Kumar son of Chandra Shekhar Kapri, resident of
Village- Mohanpur, P.O.- Bari Manjhgaon, Via- Haweli
Kharagpur, P.S.- Haweli Kharagpur, District- Munger (Bihar).
71. Shailendra Kumar Singh son of Late Jai Narayan Singh, resident
of Village & P.O.- Bhadaura, P.S.- Haweli Kharagpur, District-
Munger (Bihar).
72. Dewesh Kumar Karn son of Ram Narayan Lal Das, resident of
Village- Thuthi, P.O.- Baluva Bazar, P.S.- Bhimpur, Block-
Chhatapur, District- Supaul (Bihar).
73. Sumit Kumar son of Ganpat Singh, resident of Village & P.O.-
Bhimpur, P.S.- Bhimpur, Via- Baluwabazar, Anchal- Chhatapur,
District- Supaul (Bihar).
74. Subhash Kumar son of Parshuram Mehta, resident of Village &
P.O.- Jiwachhpur, P.S.- Bhimpur, Via- Pratapganj, Prakhand-
Chhatapur, District- Supaul (Bihar).
75. Kartik Kumar son of Dinesh Mehta, resident of Village & P.O.-
Jiwachhpur, P.S.- Bhimpur, Via- Pratapganj, Prakhand-
Chhatapur, District- Supaul (Bihar).
76. Ashwani Kumar Karn son of Ram Narayan Lal Das, resident of
Village- Hanuman Nagar, P.O.- Anchara, P.S.- Phulkaha, Block-
Narpatganj, District- Araria (Bihar).
77. Pawan Kumar son of Late Raj Kumar Singh, resident of Village-
Nirakhpur, P.O.- Paliganj, P.S.- Paliganj, District- Patna (Bihar).
78. Satyendra Kumar son of Ram Dhyan Verma, resident of Village-
Khapura, P.O. & P.S.- Paliganj, District- Patna (Bihar).
79. Chandan Kumar son of Kishori Prasad, resident of Village-
Pipardaha, P.O.- Sarsi, P.S.- Paliganj, District- Patna (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018
209/871
80. Santosh Kumar son of Awadhesh Kumar, resident of Village-
Bahadurganj, P.O.- Chisi, P.S.- Sigauri, District- Patna (Bihar).
81. Avishek Kumar son of Kavilash Prasad, resident of Village-
Sikandarpur, P.O.- Makhmilpur, P.S.- Paliganj, District- Patna
(Bihar).
82. Braj Kishore Kumar son of Rajhuraj Prasad, resident of Village-
Raghunathpur, P.O.- Sidhipur, P.S.- Khiri More (Paliganj),
District- Patna (Bihar).
83. Shailendra Kumar son of Saryug Singh, resident of Village-
Izarata,, P.O.- Paipura (Kalan), P.S.- Paliganj, District- Patna
(Bihar).
84. Parshnath Singh son of Tapeshwar Yadav, resident of Village-
Pandeyachak, P.O.- Ranipur, P.S.- Paliganj, District- Patna
(Bihar).
85. Amarnath Kumar son of Ram Sagar Ram, resident of Village-
Nirakhpur, P.O. & P.S.- Paliganj, District- Patna (Bihar).
86. Sudhir Prasad Singh son of Arjun Prasad Singh, resident of
Village & P.O.- Sikaria, Via- Paliganj, P.S.- Paliganj, District-
Patna (Bihar).
87. Santosh Kumar son of Biteshwar Sharma, resident of Village-
Sarsi, P.O.- Sarsi, P.S.- Paliganj, District- Patna (Bihar).
88. Sanjeev Ranjan son of Raj Kumar Prasad, resident of Village-
Dihpali, P.O. & P.S.- Paliganj, District- Patna (Bihar).
89. Sushil Kumar son of Naresh Yadav, resident of Village-
Madaripur, P.O.- Sidhipur, P.S.- Paliganj, District- Patna
(Bihar).
90. Sudhir Kumar son of Raj Kishore Singh, resident of Village-
Imamganj, P.O.- Shankarpur Imamganj, P.S.- Paliganj, District-
Patna (Bihar).
91. Ravi Ranjan Kumar son of Rajesh Singh, resident of Village-
Imamganj, P.O.- Shankarpur Imamganj, P.S.- Paliganj, District-
Patna (Bihar).
92. Uday Kumar son of Naresh Yadav, resident of Village- Bala
Bigha, P.O. & P.S.- Paliganj, District- Patna (Bihar).
93. Sanjay Kumar Singh son of Chandra Shekhar Singh, resident of
Village- Machatpur, P.O.- Bhagwatipur Karmaur, Prakhand-
Pandarak, District- Patna (Bihar).
94. Ranjay Kumar son of Ramu Sinha, resident of Village- Gopkita,
P.O. & P.S.- Pandarak, District- Patna (Bihar).
95. Binod Kumar son of Ramkreet Roy, resident of Village-
Gopkita, P.O. & P.S.- Pandarak, District- Patna (Bihar).
96. Ajay Kumar Singh son of Chandra Shekhar Singh, resident of
Village- Madadpur, P.O.- Bhagwatipur, Karmour, P.S.- Pandarak,
Prakhand- Pandarak, District- Patna (Bihar).
97. Dharmendra Kumar son of Yugeshwar Singh, resident of Village
& P.O.- Bihari Bigha, P.S.- Pandarak, Prakhand- Pandarak,
District- Patna (Bihar).
98. Sudhir Kumar son of Binod Kumar Singh, resident of Village &
P.O.- Bihari Bigha, P.S.- Pandarak, Block- Pandarak, District-
Patna (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018
210/871
99. Ram Nantu Kumar @ Rana Nantu Kumar son of Sri Sakaldeo
Singh, resident of Village & P.O.- Bihari Bigha, P.S.- Pandarak,
Block- Pandarak, District- Patna (Bihar).
100. Shiv Shankar Kumar son of Rajeshwar Prasad, resident of
Village- Rajapur, P.O.- Rahimapur, P.S.- Barh, District- Patna
(Bihar).
101. Ram Balak Prasad son of Damodar Prasad Chouhan,
resident of Village- Saidpur, P.O.- Atnawan, P.S.- Barh, Block-
Barh, District- Patna (Bihar).
102. Ravi Kumar son of Sri Rajniti Prasad, resident of
Village/Mohallah- Panchseel Nagar, P.O. & P.S.- Barh, District-
Patna (Bihar).
103. Alok Kumar son of Sri Bhola Prasad, resident of Village-
Bichli Malahi, Near Middle School, P.O. & P.S.- Barh, District-
Patna (Bihar).
104. Sanjay Kumar son of Sri Shyamhari Paswan, resident of
Village- Rashidachak, P.O.- Chhoti Pahari, P.S.- Agamkuan,
District- Patna (Bihar).
105. Pawan Prasad @ Pavan Prasad, son of Sri Ram Pravesh
Prasad, resident of Village & P.O.- Madhopur, P.S.-
Bakhtiyarpur, District- Patna (Bihar).
106. Awadhesh Kumar son of Deepan Singh, resident of
Village- Mogalpura, P.O.- Lakhanpura, Via- Khushrupur, P.S.-
Bakhtiyarpur, District- Patna (Bihar).
107. Manjit Kumar @ Manjeet Kumar, son of Jai Prakash,
resident of Village- Maharani Road, P.O. & P.S.- Gaya, Block-
Chandauti, District- Gaya (Bihar).
108. Umesh Kumar son of Shiojee Prasad, resident of
Village/Mohallah- Judge Bazar Navodaya Road Bihiya, P.O. &
P.S.- Bihiya, District- Bhojpur (Bihar).
109. Ram Pujan Giri son of Sheo Pujan Giri, resident of
Village- Piyara Math, P.O.- Bajahiyan, District- Saran (Bihar).
110. Anand Kumar son of Sonalal Singh, resident of Village-
Maniyara, P.O.- Sikariya, P.S.- Tiyar, District- Bhojpur (Bihar).
111. Nawnit Kumar son of Ram Nagina Prasad, resident of
Village- Dhanka Imli, Near Shiv Medical, P.O.- Gulzarbagh,
P.S.- Gulzarbagh, District- Patna (Bihar).
112. Shambhu Sharan Bani @ Shambhu Sharan Beni, son of
Kapil Deo Pandit, resident of Village & P.O.- Karara, P.S.-
Ghoswari, District- Patna (Bihar).
113. Smriti Raj daughter of Rajeshwar Prasad, resident of
Village & P.O.- Karkain, P.S.- Ghoshwari, District- Patna
(Bihar).
114. Raj Kishore Prasad @ Raj Kishore Kumar son of
Brihaspati Prasad, resident of Village & P.O.- Ghoshwari, P.S.-
Ghoshwari, District- Patna (Bihar).
115. Tarun Deo Kumar son of Goswami Mandal, resident of
Village & P.O.- Dhailarh, P.S.- Dhailarh, Prakhand- Dhailarh,
District- Madhepura (Bihar).
116. Naresh Kumar son of Vishnudeo Prasad, resident of
Village- Pathraha, P.O.- Dhaularh, P.S.- Dhaularh, District-
Madhepura (Bihar).
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117. Renu Devi wife of Naresh Prasad, resident of Village-
Pathraha, P.O.- Dhaularh, P.S.- Dhaularh, District- Madhepura
(Bihar).
118. Binod Kumar son of Late Shiv Narayan Yadav, resident of
Village- Ghopa, P.O. & P.S.- Dhaularh, District- Madhepura
(Bihar).
119. Baiju Kumar son of Rajendra Sah, resident of Village-
Pathraha, P.O.- Dhaularh, P.S.- Dhaularh, District- Madhepura
(Bihar).
120. Ajay Kumar son of Shiv Prasad Sah, resident of Village-
Kanua Gorihari, P.O.- Babhani, P.S.- Gamharia, Prakhand-
Sinheshwar, District- Madhepura (Bihar).
121. Ravi Shankar Kumar son of Dinesh Prasad, resident of
Village & P.O.- Hulasganj, P.S.- Hulasganj, Prakhand-
Hulasganj, District- Jehanabad (Bihar).
122. Moulesh Kumar son of Sri Nakul Nandan Singh, resident
of Village- Pathak Bigha, P.O.- Murgaon, P.S-Hulasganj,
Prakhand- Hulasganj, District- Jehanabad (Bihar).
123. Hemant Kumar son of Sona Roy, resident of Village &
P.O.- Maricha, P.S.- Sahajitpur, Prakhand- Baniyapur, District-
Saran (Bihar).
124. Sunil Kumar son of Sona Lal Roy, resident of Village &
P.O.- Maricha, P.S.- Sahajitpur, Prakhand- Baniyapur, District-
Saran (Bihar).
125. Anil Kumar Roy son of Sona Lal Roy, resident of Village
& P.O.- Maricha, P.S.- Sahajitpur, Prakhand- Baniyapur,
District- Saran (Bihar).
126. Munna Kumar son of Kaushal Kishore Tiwari, resident of
Village & P.O.- Baniyapur, P.S.- Baniyapur, Prakhand-
Baniyapur, District- Saran (Bihar).
127. Sanjeev Kumar Singh son of Chandrika Prasad Singh.
resident of Village- Bangali Bhitthi, P.O.- Maricha, P.S.-
Baniyapur, Prakhand- Baniyapur, District- Saran (Bihar).
128. Deeplal Ram son of Shiv Lal Ram, resident of Village-
Basauta, P.O.- Paiga, P.S.- Bheldi, District- Saran (Bihar).
129. Shivji Singh son of Dudhnath Singh, resident of Village-
Salkhala, P.O. & P.S.- Nawanagar, Prakhand- Nawanagar,
District- Buxar (Bihar).
130. Niraj Kumar son of Ramesh Chandra Prasad, resident of
Village & P.O.- Vaishali, P.S.- Vaishali, Block- Vaishali,
District- Vaishali (Bihar).
131. Sanjay Kumar son of Rajendra Bhagat, resident of Village
& P.O.- Amritpur, P.S.- Vaishali, Prakhand- Vaishali, District-
Vaishali (Bihar).
132. Upendra Kumar son of Chandra Shekhar Das, resident of
Village- West Pandarak, P.O. & P.S.- Pandarak, District- Patna
(Bihar).
133. Amlesh Kumar son of Ghuran Pandit, resident of Village-
Salehchak, P.O.- Husaina (Lakhmimiya), P.S.- Balia, District-
Begusarai (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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134. Kamlesh Kumar son of Ghuran Pandit, resident of Village-
Salehchak, P.O.- Husaina (Lakhmimiya), P.S.- Balia, District-
Begusarai (Bihar).
135. Ram Udgar Pandit son of Saudagar Pandit, resident of
Village- Dumri, P.O.- Dumri, P.S.- Muffassil (Singhaul),
District- Begusarai (Bihar).
136. Ram Nihal Ram son of Ram Sundar Ram, resident of
Village - Bali, P.S.- Nawanagar, District- Buxar (Bihar).
... ... Appellant/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna.
3. The Director, Department of Planning & Development, (Directorate of
Economics & Statistics),Government of Bihar, Patna.
4. The Joint Director -Cum- Office Head, Department of Planning &
Development, (Directorate of Economics & Statistics), Government of Bihar,
Patna.
5. The District Statistical Officer, Patna, District- Patna (Bihar).
6. The District Statistical Officer, Munger, District- Munger (Bihar).
7. The District Statistical Officer, Begusarai, District- Begusarai (Bihar).
8. The District Statistical Officer, Saran at Chapra, District- Saran (Bihar).
9. The District Statistical Officer, Madhepura, District- Madhepura (Bihar).
10. The District Statistical Officer, Supaul, District- Supaul (Bihar).
11. The District Statistical Officer, Arwal, District- Arwal (Bihar).
12. The District Statistical Officer, Nalanda, District- Nalanda (Bihar).
13. The District Statistical Officer, Kishanganj, District- Kishanganj (Bihar).
14. The District Statistical Officer, Buxar, District- Buxar (Bihar).
15. The District Statistical Officer, Siwan, District- Siwan (Bihar).
16. The District Statistical Officer, Muzaffarpur, District- Muzaffarpur (Bihar).
17. The District Statistical Officer, Araria, District- Araria (Bihar).
18. The District Statistical Officer, Gaya, District- Gaya (Bihar).
19. The District Statistical Officer, Bhojpur, District- Bhojpur (Bihar).
20. The District Statistical Officer, Jehanabad, District- Jehanabad (Bihar).
21. The District Statistical Officer, Vaishali, District- Vaishali (Bihar).
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 550 of 2017
In
Civil Writ Jurisdiction Case No.11892 of 2016
======================================================
1. Manoj Kumar, Son of Ram Prit Prasad resident of Village and
Post- Khushrupur, Police Station- Khushrupur, District- Patna.
2. Satish Kumar, Son of Ranjit Singh, resident of Village-
Nuruddinpur, Post- Fatuha, Police Station- Fatuha, District-
Patna.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
213/871
3. Rajesh Kumar, Son of Bashishtha Prasad Singh, resident of
Village- Fatuha, Post- Fatuha Nagar Panchayat, Police Station-
Fatuha, District- Patna.
4. Sanjeev Kumar, Son of Jagdish Ram, resident of Village- Muski,
Post- Ftuha, Police Station- Khusrupur, District- Patna.
5. Shankar Kumar, Son of Suresh Chaudhary, resident of Village-
Muski, Post- Ftuha, Police Station- Khusrupur, District- Patna.
6. Vidya Shankar, Son of Krishandeo Prasad Yadav, resident of
Village- Madanpur, Post- Ladura Pakri, Police Station- Kurhani,
District- Muzaffarpur.
7. Ratnesh Kumar, Son of Sitaram Thakur, resident of Village-
Madhaul, Post- Susta Madhopur, Police Station- Kurhani,
District- Muzaffarpur.
8. Rupesh Kumar, Son of Ram Padarath Singh, resident of Village-
Ram Nagar, Post- Dholi, Police Station- Sakra, District-
Muzaffarpur.
9. Prem Kumar, Son of Sri Ram Prakash Thakur, resident of
Village- Bharthpur, Post- Saraiya, Police Station- Sakra,
District- Muzaffarpur.
10. Ritesh Kumar, Son of Sri Suresh Jha, resident of Village-
Agamagar, Post- Purushottampur, Police Station- Maniyari,
District- Muzaffarpur.
11. Manoj Kumar, Son of Radhe Vishwakarma, resident of Village-
Fatuha, Post- Fatuha Nagar Panchayat, Police Station- Fatuha,
District- Patna.
12. Sunil Kumar, Son of Vidhya Lal Ray, resident of Village-
Bariyarpur, Post- Bariyarpur, Police Station- Sakra, District-
Muzaffarpur.
13. Chandradip Kumar Sharma, Son of Rajendra Sharma, resident of
Village- Ganj Gaurihar, Post- Bariyarpur, Police Station- Sakra,
District- Muzaffarpur.
14. Shiv Mahadeo Choudhary, Son of Ram Chandra Choudhary,
resident of Village- Fatuha, Post- Fatuha Nagar Panchayat,
Police Station- Fatuha, District- Patna.
15. Richa Kumari, Wife of Jitendra Kumar, resident of Village-
Harishankar Maniyari, Post- Silout, Police Station- Maniyari,
Saraiya, District- Muzaffarpur.
16. Archana Kumari, Wife of Ramji Singh, resident of Village-
Morsand Sabalia, Post- Bishnupur Deo, Police Station- Minapur,
District- Muzaffarpur.
17. Vimal Kumari, Daughter of Shambhu Narayan, resident of
Village- Madapur, Post- Ladura Pakri, Police Station- Kurhani,
District- Muzaffarpur.
18. Santosh Kumar, Son of Amod Pathak, resident of Village and
Post- Bishanpur Dodi, Police Station- Dhamdaha, District-
Purnea.
19. Ravi Shankar Kumar, Son of Amod Pathak, resident of Village
and Post- Bishanpur Dodi, Police Station- Dhamdaha, District-
Purnea.
20. Ram Shankar Thakur, Son of Anirudh Thakur, resident of
Village and Post- Parashmani, Police Station- Sarsi, Prakhand-
Dhamdaha, District- Purnea, Bihar.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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21. Anuj Kumar, Son of Ashok Kumar Jha, resident of Village and
Post- Parashmani, Police Station- Sarsi, Prakhand- Dhamdaha,
District- Purnea, Bihar.
22. Praveen Kumar, Son of Shree Anirudh Thakur, resident of
Village and Post- Parashmani, Police Station- Sarsi, Prakhand-
Dhamdaha, District- Purnea, Bihar.
... ... Appellant/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna.
3. The Director, Department of Planning & Development, Government of Bihar,
Patna.
4. The Joint Director -Cum- Office Head, Department of Planning &
Development, Government of Bihar, Patna.
5. The District Statistical Officer, Patna, District - Patna (Bihar).
6. The District Statistical Officer, Bhojpur, District - Bhojpur (Bihar).
7. The District Statistical Officer, Rohtas, District - Rohtas (Bihar).
8. The District Statistical Officer, Muzaffarpur, District - Muzaffarpur (Bihar).
9. The District Statistical Officer, Begusarai, District - Begusarai (Bihar).
10. The District Statistical Officer, Khagaria, District - Khagaria (Bihar).
11. The District Statistical Officer, Siwan, District - Siwan (Bihar).
12. The District Statistical Officer, Kaimur, District - Kaimur (Bihar).
13. The District Statistical Officer, Vaishali, District - Vaishali (Bihar).
14. The District Statistical Officer, Purnea, District - Purnea (Bihar).
15. The District Statistical Officer, Aurangabad, District - Aurangabad (Bihar).
16. The District Statistical Officer, Gaya, District - Gaya (Bihar).
17. The District Statistical Officer, West Champaran, District - West Champaran
(Bihar). null null
18. The District Statistical Officer, Nalanda, District - Nalanda (Bihar).
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 551 of 2017
In
Civil Writ Jurisdiction Case No.12602 of 2016
======================================================
1. Abdur Rafe Asad (PDD No. 224406) son of Abdul Quayaim
Ansari Resident of Village - Hasanpur, PO - Jagatpur, Police
Station - Phulparas, District - Madhubani.
2. Kishore Kumar (PDD No. 115496) son of Bishwanath Roy
Resident of Village & PO - Jagatpur, Police Station - Phulparas,
District - Madhubani.
3. Dhavir Prasad (PDD No. 293877) son of Deo Narayan Yadav
Resident of Village, PO & Police Station - Phulparas, District -
Madhubani.
4. Jitendra Paswan (PDD No. 060860) son of Butai Paswan
Resident of Village & PO Balua, Police Station - Phulparas,
District - Madhubani.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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5. Sohan Paswan (PDD No. 059444) son of Tetar Paswan Resident
of Village & PO Amauja, Police Station - Phulparas, District -
Madhubani.
6. Jibach Paswan (PDD No. 061152) son of Bhutai Paswan Resident
of Village & PO Balua, Police Station - Phulparas, District -
Madhubani.
7. Rohit Kumar Sahu (PDD No. 273994) son of Bhogindar Prasad
Sahu Resident of Village & PO Balua, Police Station -
Phulparas, District - Madhubani.
8. Amod Kumar Singh @ Amod K. Singh (PDD No. 050068) son of
Raj Kumar Mahto Resident of Village - Balabakhar, PO -
Gehuma Bairiya, Police Station - Phulparas, District -
Madhubani.
9. Togeshwar Prasad (PDD No. 065038) son of Ganga Prasad Yadav
Resident of Village - Rautiniya, PO - Jagatpur, Police Station -
Phulparas, District - Madhubani.
10. Santosh Kumar Das (PDD No. 260152) son of Sitaram Das
Resident of Village - Rautiniya, PO - Jagatpur, Police Station -
Phulparas, District - Madhubani.
11. Dilip Kumar Jha (PDD No. 062494) son of Navindra Jha
Resident of Village & PO- Sijaula, Police Station - Phulparas,
District - Madhubani.
12. Pramod Kumar (PDD No. 193167) son of Shivji Prasad Sah
Resident of Village - Mainha, PO - Bathanaha, Police Station -
Phulparas, District - Madhubani.
13. Ram Bilas Yadav (PDD No. 046805) son of late Shital Prasad
Yadav Resident of Village & PO - Mahathaur Khurd, Police
Station - Phulparas, District - Madhubani.
14. Sanjay Kumar Yadav (PDD No. 208250) son of Madhusudan
Yadav Resident of Village & PO Suggapatti, Police Station -
Phulparas, District - Madhubani.
15. Rijay Kumar (PDD No. 259598) son of Siya Ram Das Resident
of Village - Rauthiniya, PO - Jagatpur, Police Station -
Phulparas, District - Madhubani.
16. Sanjeev Kumar (PDD No. 085416) son of Bhageshwar Yadav
Resident of Village - Balabakhar, PO - Gehuma Bairiya, Police
Station - Phulparas, District - Madhubani.
17. Shiv Kumar (PDD No. 160152) son of Ramdeo Yadav Resident
of Village & PO - Gehumabairiya, Police Station - Phulparas,
District - Madhubani.
18. Rinku Kumari ( PDD No.44999 ) daughter of Azad Lal Mandal
Resident of Village - Sudai Navtoli, PO - Sudai Ratauli, Police
Station - Phulparas, Block - Ghoghardiha, District - Madhubani.
19. Shambhu Kumar Malakar (PDD No. 301610) son of Parmeshwar
Malakar Resident of Village - Mainhi, PO - Amhi, Police Station
- Ghoghardiha, Block - Ghoghardiha, District - Madhubani.
20. Choudhary Kumar Mandal (PDD No. 229628/314893) son of
Harinath Mandal Resident of Village - Anani Nagar, PO & Police
Station - Ghoghardiha, Block - Ghoghardiha, District -
Madhubani.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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21. Sunil Kumar (PDD No. 021775) son of Jeebachh Mandal
Resident of Village - Garba, PO - Sangi, Police Station -
Phulparas, Block - Ghoghardiha, District - Madhubani.
22. Md. Shakir Hussain (PDD No. 031682) son of Md. Saeed
Resident of Village & PO - Brahmpur, Police Station -
Phulparas, Block - Ghoghardiha, District - Madhubani.
23. Md Asadullah Ansari (PDD No. 0318837) son of Md. Zahid
Hussain Ansari Resident of Village & PO - Brahmpur, Police
Station - Phulparas, Block - Ghoghardiha, District - Madhubani.
24. Pappu Kumar Mandal (PDD No. 088935) son of Rajendra
Mandal Resident of Village - Sudai Navtoli, PO - Sudai Ratauli,
Police Station - Phulparas, Block - Ghoghardiha, District -
Madhubani.
25. Ram Dutt Kumar Ramdutt Kr (PDD No. 041826) son of Rajendra
Kumar Thakur Resident of Village - Ratauli, PO - Sudai Ratauli,
Police Station - Phulparas, Block - Ghoghardiha, District -
Madhubani.
26. Dharm Narayan Gupta (PDD No. 180302) son of Bhagwati
Gupta Resident of Village & PO - Chhajana, Police Station -
Laukahi, Block - Ghoghardiha, District - Madhubani.
27. Munni Kumari (PDD No. 143762) daughter of Surya Narayan
Sahu Resident of Village - Lakshminiya, PO - Chhajana, Police
Station - Laukahi, Block - Ghoghardiha, District - Madhubani.
28. Priti Kumari (PDD No. 028822) daughter of Indrakant Thakur
Resident of Village - Sisoni, PO - Mahrail, Police Station -
Rudpur, Block - Ghoghardiha, District - Madhubani.
29. Amaresha Kumar (PDD No. 028600) son of Jitendra Sharma
Resident of Village - Beharari, PO - Kewtona, Police Station -
Phulparas, Block - Ghoghardiha, District - Madhubani. Block -
Ghoghardiha, District - Madhubani.
30. Kisun Deo Thakur (PDD No. 241926) son of Musaharu Thakur
Resident of Village & PO - Chhajana, Police Station - Laukahi,
Block - Ghoghardiha, District - Madhubani.
31. Rajeev Kumar (PDD No. 134978) son of Biswambhar Prasad
Resident of Village - Ratauli, PO - Sudai Ratauli, Police Station
- Phulparas, Block - Ghoghardiha, District - Madhubani.
32. Yogendra Kumar (PDD No. 017990) son of Arun Kumar Safi
Resident of Village - Laxminiya, PO - Chhajana, Police Station -
Laukahi, Block - Ghoghardiha, District - Madhubani.
33. Rahul Raj (PDD No. 261991) son of Suresh Kamat Resident of
Village, PO & Police Station - Ghoghardiha, Block -
Ghoghardiha, District - Madhubani.
34. Aditya Raj (PDD No. 262165) son of Suresh Kamat Resident of
Village, PO & Police Station - Ghoghardiha, Block -
Ghoghardiha, District - Madhubani.
35. Ranju Kumari (PDD No. 192100) wife of Ram Bharos Thakur
Resident of Village - Sudai, PO - Sudai Ratauli, Police Station -
Phulparas, Block - Ghoghardiha, District - Madhubani.
36. Lakshman Thakur (PDD No. 190119) son of Mohit Thakur
Resident of Village - Sudai, PO - Sudai Ratauli, Police Station -
Phulparas, Block - Ghoghardiha, District - Madhubani.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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37. Sanjiv Kumar Suman (PDD No. 180735) son of Tarun Kumar
Paswan Resident of Village - Belmohan, PO - Sudai Ratauli,
Police Station - Phulparas, Block - Ghoghardiha, District -
Madhubani.
38. Hareram Mandal (PDD No. 293917) son of Shivram Mandal
Resident of Village - Majhaura, PO - Chhajana, Police Station -
Laukahi, Block - Ghoghardiha, District - Madhubani.
39. Santosh Kumar Sahu @ Santosh (PDD No. 211612) son of Jay
Narayan Sahu Resident of Village & PO - Ratansara, Block &
Police Station - Ghoghardiha, District - Madhubani.
40. Jagannat Jha (PDD No. 170431) son of late Krishna Chandra Jha
Resident of Village - Deorh, PO, Block & Police Station -
Ghoghardiha, District - Madhubani.
41. Ramawatar Mandal (PDD No. 167991) son of Ram Lakhan
Mandal Resident of Village & PO - Ratansara, Block & Police
Station - Ghoghardiha, District - Madhubani.
42. Kush Narayan Sahu (PDD No. 036505) son of Khattar Sahu
Resident of Village & PO - Chhajana, Police Station - Laukahi,
Block - Ghoghardiha, District - Madhubani.
43. Jay Prakash Mandal (PDD No. 280413) son of Raj Deo Mandal
Resident of Village - Kishnipatti, PO & Police Station - Laukahi,
District - Madhubani.
44. Sanjay Prasad Gupta (PDD No. 126135) son of Yugeshwar Lal
Sahu Resident of Village - Ratauli, PO - Sudai Ratauli, Police
Station - Phulparas, Block - Ghoghardiha, District - Madhubani.
... ... Appellant/s
Versus
1. The State of Bihar.
2. The Chief Secretary, Government of Bihar, Patna.
3. The Principal Secretary, Cabinet Secretariat Department Government of
Bihar, Patna.
4. The Deputy Secretary, Cabinet Secretariat Department, Government of Bihar,
Patna.
5. The Principal Secretary, Planning and Development
6. The Principal Secretary, Cooperative Department, Government of Bihar,
Patna.
7. The Director, Economics and Statistics, Planning and Development
Department, Government of Bihar, Patna, M/3, A - Z Officer's Flat, New
Punaichak, Patna.
8. The Deputy Director, Economics and Statistics, Planning and Development
Department, Government of Bihar, Patna, M/3, A - Z Officer's Flat, New
Punaichak, Patna.
9. Mukesh Kumar Safi (PDD No. 192365) son of Kameshwar Safi Resident of
Village - Garba, PO - Sangi, Police Station - Phulparas, Block - Ghoghardiha,
District - Madhubani.
10. Mithilesh Kumar Safi (PDD No. 157332) son of Kameshwar Safi Resident of
Village - Garba, PO - Sangi, Police Station - Phulparas, Block - Ghoghardiha,
District - Madhubani.
11. Pramod Kumar (PDD No. 067191) son of Tapeshwar Yadav Resident of
Village, P.O. & Police Station - Ghoghardiha, Block - Ghoghardiha, District -
Madhubani.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
218/871
12. Sanjay Kumar Nirala (PDD No. 153165) son of Rang Lal Choudhary
Resident of Village - Dabnathpati Sarauti, P.O. - Hatni, Police Station -
Ghoghardiha, Block - Ghoghardiha, District - Madhubani.
13. Md. Mumtaj (PDD No. 060125) son of Md. Hanif Resident of Village -
Mahadeva, P.O. & Police Station - Ghoghardiha, Block - Ghoghardiha,
District - Madhubani.
14. Suresh Kumar 'Suman' (PDD No. 170054) son of Bhubneshwar Prasad
'Bhushan' Resident of Village - Dabghat, P.O. - Matras, Police Station -
Ghoghardiha, Block - Ghoghardiha, District - Madhubani.
15. Hari Prasad Yadav (PDD No. 005695) son of late Ram Dayal Yadav Resident
of Village - Bhelwa, PO - Alola, Police Station - Ghoghardiha, District -
Madhubani.
16. Santosh Kumar Yadav (PDD No. 034065) son of Lakhan Yadav Resident of
Village - Bhelwa, PO - Alola, Police Station - Ghoghardiha, Block -
Ghoghardiha, District - Madhubani.
17. Mukesh Kumar Ram (PDD No. 013378) son of Tejeelal Ram Resident of
Village & PO - Chhajana, Block - Ghogardiha, Police Station - Laukahi,
District - Madhubani.
18. Purushottam Kumar (PDD No. 028779) son of Dhanik Lal Yadav Resident of
Village - Basbariya, PO & Police Station - Saharghat, Block - Madhwapur,
District - Madhubani.
19. Ranjeet Kumar Das (PDD No. 189758) son of Ram Briksh Das Resident of
Village & PO - Bihari, Police Station - Madhwapur, District - Madhubani.
20. Sushil Kumar Sah (PDD No. 236248) son of Jainarayan Sah Resident of
Village - Basuki Bihari, PO - Bihari, Police Station - Madhwapur, Block -
Madhwapur, District - Madhubani.
21. Ram Kumar Yadav (PDD No. 014646) son of Khushi Lal Yadav Resident of
Village - Pahipura, PO & Police Station - Saharghat, Block - Madhwapur,
District - Madhubani.
22. Sanjiv Kumar (PDD No. 033180) son of Ganesh Dev Lal Karn Resident of
Village, PO & Police Station - Saharghat, Block - Madhwapur, District -
Madhubani.
23. Bhogendra Mandal (PDD No. 198236) son of Bunlal Mandal Resident of
Village & PO - Bihari, Police Station - Madhwapur, Block - Madhwapur,
District - Madhubani.
24. Shobhit Kumar (PDD No. 114956) son of Bindeshwar Panjiyar Resident of
Village - Bartol, PO & Police Station - Saharghat, Block - Madhwapur,
District - Madhubani.
25. Isha Bharti (PDD No. 316174) daughter of Devendra Sah Resident of Village
- Teraiya, PO & Police Station - Saharghat, Block - Madhwapur, District -
Madhubani.
26. Sudheer Kumar Mandal (PDD No. 228556) son of Badhna Mandal Resident
of Village - Teraiya, PO - Taraiya, Police Station - Saharghat, Block -
Madhwapur, District - Madhubani.
27. Mahesh Kumar Pandit (PDD No. 126807) son of Ram Swarth Pandit
Resident of Village - Pihawara, PO - Saharghat, Police Station - Saharghat,
Block - Madhwapur, District - Madhubani.
28. Naresh Kumar Thakur (PDD No. 117331) son of Rambhajan Thakur Resident
of Village & PO - Bihari, Police Station - Madhwapur, Block - Madhwapur,
District - Madhubani.
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29. Rajeev Kumar (PDD No. 226234) son of Ramchandra Thakur Resident of
Village & PO - Pirokher, Police Station - Madhwapur, Block - Madhwapur,
District - Madhubani.
30. Umesh Kumar Sah (PDD No. 048736) son of Satyadev Sah Resident of
Village & PO - Awari, Police Station - Madhwapur, Block - Madhwapur,
District - Madhubani.
31. Shrawan Kumar (PDD No. 030750) son of Mohan Mahto Resident of Village
& PO - Piraukhar, Police Station - Madhwapur, District - Madhubani.
32. Vikash Kumar (PDD No. 167216) son of Brahmdev Paswan Resident of
Village & PO - Saharghat, Police Station - Saharghat, District - Madhubani.
33. Manoj Kumar Yadav (PDD No. 312636) son of Brajnandan Yadav Resident
of Village - Loma, PO & Police Station - Saharghat, District - Madhubani.
34. Vishwanath Yadav (PDD No. 049233) son of Mahendra Yadav Resident of
Village & PO - Pakhrauni, Police Station - Saharghat, District - Madhubani.
35. Shatrughan Kumar Mandal (PDD No. 283848) son of late Dev Narayan
Manal Resident of Village & PO & Police Station - Madhwapur, District -
Madhubani.
36. Sanjay Raj Singh (PDD No. 163074) son of Chandrabhushan Singh Resident
of Village & PO - Bihari, Police Station - Madhwapur, District - Madhubani.
37. Baidyanath Prasad (PDD No. 054831) son of Brahmdeo Sahu Resident of
Village - Basuki Bihar, PO - Bihari, Police Station - Madhwapur, District -
Madhubani.
38. Kumod Kumar Jha (PDD No. 034652) son of Bhogendra Jha Resident of
Village - Mukhiyapatti, PO & Police Station - Saharghat, District -
Madhubani.
39. Keshav Kumar (PDD No. 159831) son of Brahmdev Sah Resident of Village -
Mukhiyapatti, PO & Police Station - Saharghat, District - Madhubani.
40. Ravindra Kumar (PDD No. 304823) son of Phaudan Mahto Resident of
Village - Baratol, PO - Saharghat, Police Station - Madhwapur, District -
Madhubani.
41. Mukesh Raut (PDD No. 306332) son of Lal Kishore Raut Resident of Village
- Sugatpur, PO - Pirokhar, Police Station - Madhwapur, District - Madhubani.
42. Abodh Kumar (PDD No. 082888) son of Rambalam Sah Resident of Village -
Mukhiyapatti, PO - Saharghat, Police Station - Madhwapur, District -
Madhubani.
43. Ajay Kumar Yadav (PDD No. 272016) son of Rampravesh Yadav Resident of
village - Loma, PO - Saharghat, Police Station - Madhwapur, District -
Madhubani.
44. Himanshu Kumar (PDD No. 193536) son of late Shahsikant Prasad Gupta
Resident of Village, PO & Police Station - Madhwapur, District - Madhubani.
45. Bijay Kumar (PDD No. 316469) son of Ganesh Mahto Resident of Village -
Sahar South, PO & PS - Saharghat, District - Madhubani.
46. Santosh Kumar (PDD No. 167279) son of Sahdev Ray Resident of Village &
PO - Pidaukhar, Police Station - Madhwapur, District - Madhubani.
47. Praveer Kumar Prabhat (PDD No. 053788) son of Baidyanath Prasad
Resident of Village - Makdampur, PO - Belaunja, Block & Police Station -
Bisfi, District - Madhubani.
48. Sanjiv Kumar (PDD No. 278043) son of Umashankar Prasad Sinha Resident
of village, PO & Police Station - Jaynagar, District - Madhubani.
49. Om Prakash (PDD No. 283327) son of Satya Narayan Sah Resident of Village
- Narhi, PO - Mahadeo Math, Police Station - Andhramath, District -
Madhubani.
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50. Manoj Kumar Ram (PDD No. 210336) son of Rameli Ram Resident of
Village - Navpatti, PO - Narhiya, Police Station - Phulparas, District -
Madhubani.
51. Binod Kumar Sahu (PDD No. 230242) son of Uttamlal Sahu Resident of
Village & PO - Murli, Police Station - Phulparas, District - Madhubani.
52. Dinesh Kumar Singh (PDD No. 043668) son of Bishwanath Singh Resident
of Village & PO Suggapatti, Police Station - Phulparas, District - Madhubani.
53. Nites Kumar (PDD No. 027457) son of Mohan Kumar Yadav Resident of
Village & PO - Kalapatti, Police Station - Phulparas, District - Madhubani.
54. Pritam Kumar Verma (PDD No. 111832) son of Sri Surendra Nath Verma
Resident of Village - Khajuri, P.O. - Khajuri, Police Station - Madhubani,
District - Madhubani.
55. Amit Kumar Verma (PDD No. 103860) Son of Sri Chanchal Kumar Verma
Resident of Village - Khajuri, P.O. - Khajuri, Police Station - Madhubani,
District - Madhubani.
56. Lal Bahadur Das (PDD No. 080103) Son of Sri Chunni Lal Das Resident of
Village - Gajwa, P.O. - Basauli, Block & P.S. - Rahika, District - Madhubani.
57. Ajeet Kumar Gupta (PDD No. 207680) Son of Ram Shobhan Sah Resident of
Village - Nima, P.O. - Raivam Factory, P.S. - Sakari, District - Madhubani.
58. Kamlesh Kumar Bhandari (PDD No. 060425) Son of Sri Brij Narayan
Bhandari Resident of Village - Satghara, P.O. - Satghara, P.S. - Rahika,
District - Madhubani.
59. Deepak Kumar (PDD No. 042547) Son of Shyam Sundar Karak Resident of
Village - Karak Marg, P.O. - Madhubani, P.S. - Madhubani, District -
Madhubani.
60. Ashish Kumar (PDD No. 046296) Son of Sri Bharat Prasad Sah Resident of
Lohar Sari Chowk (Santu Nagar), P.O. - Madhubani, P.S. - Madhubani,
District - Madhubani.
61. Abhimanyu Kumar (PDD No. 074418) Son of Sri Ram Narayan Sah Resident
of Village - Ramganj Ward No. 02, (Laheriyaganj), P.O. - Madhubani, P.S. -
Madhubani, District - Madhubani.
62. Nitin Mukesh (PDD No. 281321) Son of Sri Gangduar Prasad Resident of
Village - Chakdah, P.O. - Madhubani, P.S. - Raj Nagar, District - Madhubani.
63. Lakshmi Narain Mandal (PDD No. 222965) Son of Sri Ram Krishna Mandal
Resident of Village - Gandhwari, P.O. - Gandhwari, P.S. - Sakari, District -
Madhubani.
64. Kailash Mahto (PDD No. 279824) Son of Sri Mahavir Mahto Resident of
Village - Maqsuad, P.O. - Maqsuda, P.S. - Sakari, District - Madhubani.
65. Bhavnath Pathak (PDD No. 241023) Son of Late Anand Pathak Resident of
Village - Satlakha Pathak Tol, P.O. - Hussainpur, P.S. - Rahika, District -
Madhubani.
66. Pankaj Kumar Singh (PDD No. 003507) Son of Sri Mahendra Singh Resident
of Village - Gandhi Chowk (Balua), Near Suri Vivahaw, P.O. - Madhubani,
P.S. - Madhubani, District - Madhubani.
67. Yamunanand Choudhary (PDD No. 220819) Son of Late Ram Lal Choudhary
Resident of Village - Chandrasenpur, P.O. - Hussainpur, P.S. - Rahika, District
- Madhubani.
68. Shyam Kumar Ram (PDD No. 039730) Son of Sri Bir Bahadur Ram Resident
of Village - Laxmi Sargar Baritol, P.O. - Bhowara, P.S. - Madhubani, District -
Madhubani.
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69. Rajesh Kumar Bhaskar (PDD No. 142150) Son of Sri Binod Ram Resident of
Village - Ward No. 16, Moh - New Chakdah, Near Railway Gumti No. 12,
P.O. - Madhubani, P.S. - Madhubani, District - Madhubani.
70. Aditya Ranjan (PDD No. 044176) Son of Sri Raj Kumar Choudhary Resident
of Village - Chakdah, P.O. - Madhubani, P.S. - Raj Nagar, District -
Madhubani.
71. Hira Chaupal (PDD No. 059683) Son of Sri Prabhu Choupal Resident of
Village - Gajwa, P.O. - Basauli, Block & P.S. - Rahika, District - Madhubani.
72. Jyoti Kumar Thakur (PDD No. 042866) Son of Sri Hem Kant Thakur
Resident of Vllage - Satlakha Dih, P.O. - Rahika, P.S. - Rahika, District -
Madhubani.
73. Vijay Kumar Sah (PDD No. 012412) Son of Sri Dinkar Sah Resident of
village - Bhouwara Morcha Tola, P.O. - Bhouwara Kutwali Chowk, P.S.
Madhubani, District - Madhubani.
74. Mukesh Kumar Sah (PDD No. 010196) Son of Sri Raghunandan Sah
Resident of village - Bhouwara Morcha Tola, P.O. - Bhouwara , P.S.
Madhubani, District - Madhubani.
75. Nand Kumar Sharma (PDD No. 063761) Son of Sri Kailash Sharma Resident
of Village - Mali Tol Sarhatiya, P.O. - Maqsuda, P.S.- Sakari, District -
Madhubani.
76. Ravi Shankar Prasad (PDD No. 206108) Son of Sri Ghuran Prasad Resident
of Village - Kharua, P.O. - Kharua, P.S. - Rahika, District - Madhubani.
77. Pramod Kumar Mahto (PDD No. 015149) Son of Sri Mahabir Mahto
Resident of Village - R.K. College Gate Ward No. 11, P.O. - Madhubani, P.S.
Madhubani, District - Madhubani.
78. Kundan Kumar Jha (PDD No. 008635) Son of Sri Barun Kumar Jha Resident
of Village - Satlakha, P.O. Rahika, P.S. - Rahika, District - Madhubani.
79. Vashishth Kumar Paswan (PDD No. 180990) Son of Sri Bacche Lal Paswan
Resident of Village - Sima, P.O. - Kapilshwar Sthan, P.S. Madhubani, District
- Madhubani.
80. Abhishek Kumar (PDD No. 136548) Son of Sri Om Prakash Mahto Resident
of Village - Laheriya Ganj, Ward No. 01, P.O. - Madhubani, P.S. Madhubani,
District - Madhubani.
81. Satya Narayan Prasad (PDD No. 270940) Son of Late Anand Lal Paswan
Resident of Village - Satghara Navtoli, P.O. - Rayyam Sugar Mill, P.O. -
Rahika, District - Madhubani.
82. Rahul Kumar (PDD No. 001394) Son of Sri Laxmi Panjiyar Resident of
Village - Gandhi Chowk, Balua Ward No. 12, P.O. - Madhubani, P.S. -
Madhubani, District - Madhubani.
83. Vikash Kumar (PDD No. 102488) Son of Sri Chandeshwar Panjiyar Resident
of Village - Maharajganj, P.O. - Madhubani, P.S. Madhubani, District -
Madhubani.
84. Dinesh Kumar Paswan (PDD No. 074635) Son of Sri Baldeo Paswan
Resident of Village - Suganuna, P.O. - Rahika, P.S. - Basauli, District -
Madhubani.
85. Md. Shakil (PDD No. 092473) Son of Md. Tahir Ansari Resident of Village -
Rahika, P.O. - Rahika, P.S. - Rahika, District - Madhubani.
86. Jagdeep Kumar (PDD No. 014845) Son of Sri Hari Narayan Ram Resident of
Village - Surat Ganj, Ward No. 12, North of Bata Chowk, P.O. - Madhubani,
P.S. Madhubani, District - Madhubani.
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87. Nitish Kumar Nath (PDD No. 062244) Son of Sri Sunil Kumar Khan
Resident of Village - Bhouwara, behind Mahadev Sthan, P.O. - Bhouwara,
P.S. Madhubani, District - Madhubani.
88. Nutan Kumar (PDD No. 069742) daughter of Indu Jha Anil Resident of
Village - Satlakha, P.O. Rahika, P.S. - Rahika, District - Madhubani.
89. Virendra Kumar Pradhan (PDD No. 273342) Son of Sri Rajkumar Pradhan
Resident of Village Maharajganj, Ward No. 13, P.O. - Madhubani, P.S.
Madhubani, District - Madhubani.
90. Mukesh Kumar Thakur (PDD No. 102417) Son of Sri Ram Autar Thakur
Resident of Village - Sima, P.O. - Kapilshwar Sthan, P.S. Madhubani, District
- Madhubani.
91. Arun Kumar Choudhary (PDD No. 216018) Son of Sri Hari Kishor
Choudhary Resident of Village - Noniya Tola, Ward No. 14, Near Marriage
Bhawan, P.O. - Madhubani, P.S. Madhubani, District - Madhubani.
92. Bijay Kumar Sah (PDD No. 141211) Son of Sri Ghanshyam Sah Resident of
Village - Suratganj, Ward No. 14, P.O. - Madhubani, P.S. Madhubani, District
- Madhubani.
93. Anju Kumari (PDD No. 005813) wife of Brahma Nand Prasad Resident of
C/O Sanjay Kumar Verma, B.N. Studio, Ward No. 14, P.O. - Madhubani, P.S.
Madhubani, District - Madhubani.
94. Ujjwal Kumar Singh (PDD No. 206447) Son of Sri Shekhar Prasad Singh
Resident of Village - Mitthouli, P.O. - Rahika, P.S. - Ragatpur, District -
Madhubani.
95. Navin Kumar Jha (PDD No. 117499) Son of Sri Deo Chandra Jha Resident of
Village - Jagatpur Baraiya Tola, P.O. - Jagatpur, P.S. - Rahika, District -
Madhubani.
96. Vikash Kumar Mishra (PDD No. 110420) Son of Late Vidya Nath Jha
Resident of Village - Basauli, P.O. - Basauli, P.S. - Rahika, District -
Madhubani.
97. Amit Kumar Choudhary (PDD No. 102429) Son of Sri Yogendra Choudhary
Resident of Village - Dumari, P.O. - Dumari, P.S. - Rahika, District -
Madhubani.
98. Ranjeet Kumar Sinha (PDD No. 192003) Son of Late Indra Narayan Prasad
Resident of Village - Tilak Chowk , Gaushala Road, P.O. - Madhubani, P.S.
Madhubani, District - Madhubani.
99. Surya Kant Jha (PDD No. 059618) Son of Sri Bishnu Kant Jha Resident of
Village - Saurath, P.O. - Surath, P.S. - Rahika, District - Madhubani.
100. Pratyush Prabhakar (PDD No. 316519) Son of Sri Arun Kumar
Prasad Resident of Village - Marak Marg, P.O. - Madhubani, P.S. Madhubani,
District - Madhubani.
101. Anil Kumar Vats (PDD No. 054537) Son of Sri Vinod Jha Resident of
Village - Rahika, P.O. - Rahika, P.S. - Rahika, District - Madhubani.
102. Rajendra Kumar Raju (PDD No. 109943) Son of Sri Ram Prasad Das
Resident of village - Belam, P.O. - Rayyam Factory, P.S. - Sakari, District -
Madhubani.
103. Lalit Kumar Choudhary (PDD No. 046784) Son of Late Shri Kant
Choudhary Resident of Village - Bhoura, P.O. - Madhubani, P.S. - Raj Nagar,
District - Madhubani.
104. Prabhash Kumar Jha (PDD No. 102990) Son of Sri Satya Narayan Jha
Resident of village - Kakraul, P.O. - Kakraul, P.S. - Rahika, District -
Madhubani.
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105. Ashutosh Kumar (PDD No. 118465) Son of Sri Nathuni Mukhiya
Resident of Village - Sapta Parvati Tol, P.O. - Sapta, P.S. - Rahika, District -
Madhubani.
106. Vijay Kumar Jha (PDD No. 003059) Son of Sri Laxman Jha Resident
of Village - Satlakha Laksamar, P.O. Rahika, P.S. - Rahika, District -
Madhubani.
107. Bhagwan Ji Thakur (PDD No. 002944) Son of Sri Laxman Thakur
Resident of Village - Pokhrauni, P.O. - Saurath, P.S. - Rahika, District -
Madhubani.
108. Sujit Kumar Jha (PDD No. 263848) Son of Sri Chandeshwar Jha
Resident of village - Kakraul, P.O. - Kakraul, P.S. - Rahika, District -
Madhubani.
109. Sharwan Kumar Thakur (PDD No. 043153) Son of Sri Raja Kumar
Thakur Resident of Village - Maharajganj, P.O. - Madhubani, P.S.
Madhubani, District - Madhubani.
110. Satyajeet Kumar Mandal (PDD No. 078816) Son of Sri Rama Kant
Mandal Resident of Village - Khajuri, P.O. - Khajuri, Police Station -
Madhubani, District - Madhubani.
111.Avinash Kumar Jha (PDD No. 060804) Son of Sri Navonath Jha Resident of
Village - Satlakha Laksamar, P.O. Rayyam, P.S. - Rahika, District -
Madhubani.
112. Suman Prasad (PDD No. 198029) Son of Sri Surendra Nath Verma
Resident of Village - Khajuri, P.O. - Khajuri, Police Station - Madhubani,
District - Madhubani.
113. Gautam Kumar Verma (PDD No. 121120) Son of Sri Surendra Nath
Verma Resident of Village - Khajuri, P.O. - Khajuri, Police Station -
Madhubani, District - Madhubani.
114. Arun Kumar Mishra (PDD No. 093431) son of Shashikant Mishra
Resident of Village, PO & Police Station - Benipatti, District - Madhubani.
115. Shiv Shankar Chaudhary (PDD No. 002710) son of Madan Kant
Chaudhary Resident of Village & PO - Loha, Police Station - Kaluahi, District
- Madhubani.
116. Jitu Kumar Mishra (PDD No. 053978) son of Krishna Kant Mishra
Resident of Village, PO & Police Station - Benipatti, District - Madhubani.
117. Nibha Kumari (PDD No. 228038) daughter of Kapleshwar Mishra
Resident of Village - Balia, PO - Umri, Police Station - Lakhnaur, District -
Madhubani.
118. Hem Kant Thakur (PDD No. 302811) son of Shashi Kant Thakur
Resident of Village & PO - Barha, Police Station - Bisfi, District -
Madhubani.
119. Amol Kumar (PDD No. 278093) son of Ajab Paswan Resident of
Village - Sakrahi, PO - Parohi, Police Station - Bisfi, District - Madhubani.
120. Ajit Kumar (PDD No. 302822) son of Surendra Yadav Resident of
Village - Bisfi (Dih), PO & Police Station - Bisfi, District - Madhubani.
121. Manoj Kumar (PDD No. 033166) son of Biltu Mandal Resident of
Village - Chapariya, PO - Singhaso, Police Station - Bisfi, District -
Madhubani.
122. Manoj Kumar Yadav (PDD No. 054711) son of Ram Bahadur Yadav
Resident of Village & PO - Jafra, Police Station - Bisfi, District - Madhubani.
123. Sita Kant Chaudhary (PDD No. 162513) son of Bachchelal
Chaudhary Resident of Village & PO - Jafra, Police Station - Bisfi, District -
Madhubani.
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124. Kapildeo Chaudhary (PDD No. 189363) son of Radha Kant
Chaudhary Resident of Village & PO - Jafra, Police Station - Bisfi, District -
Madhubani.
125. Lal Safi (PDD No. 036768) son of Raghopur Itahar Resident of
Village & PO - Barha, Police Station - Bisfi, District - Madhubani.
126. Rakesh Kumar (PDD No. 215087) son of Ramji Thakur Resident of
Village & PO - Bhoj Pandaul, Police Station - Bisfi, District - Madhubani.
127. Anil Kumar Safi (PDD No. 192086) son of Mahavir Safi Resident of
Village - Ajnauli, PO - Barha, Police Station - Bisfi, District - Madhubani.
128. Rakesh Kumar Yadav (PDD No. 316706) son of Ram Chandra Yadav
Resident of Village & PO - Belauja, Police Station - Bisfi, District -
Madhubani.
129. Nayan Kumar (PDD No. 247828) son of Narendra Kishor Kanth
Resident of Village & PO - Bhoj Pandaul, Police Station - Bisfi, District -
Madhubani.
130. Gudiya Kumari (PDD No. 080958) daughter of Kameshwar Sahu
Resident of Village & PO - Simri, Police Station - Bisfi, District - Madhubani.
131. Anil Kumar (PDD No. 080648) son of Heera Lal Sah Resident of
Village & PO - Simri, Police Station - Bisfi, District - Madhubani.
132. Narayan Kumar @ Narayan Kumar Jha (PDD No. 151318) son of
Dharmagat Jha Resident of Village & PO - Parsauni, Police Station - Bisfi,
District - Madhubani.
133. Ranjit Kumar (PDD No. 064578) son of Pulkit Yadav Resident of
Village - Khangraitha, PO - Nahas Rupauli, Police Station - Bisfi (Patauna),
District - Madhubani.
134. Vishwanath Ram (PDD No. 021259) son of late Budhu Ram Resident
of Village - North Belauja, Police Station - Bisfi (Patauna), District -
Madhubani.
135. Shyam Kumar (PDD No. 299577) son of Ramdeo Yadav Resident of
Village - Kathaila, PO - Bherwa, Police Station - Bisfi, District - Madhubani.
136. Umesh Chandra Thakur (PDD No. 080832) son of Moti Prasad
Thakur Resident of Village - Patauna, PO - Parohi, Police Station - Bisfi,
District - Madhubani.
137. Virendra Kumar Pandit (PDD No. 056465) son of Ram Ashish Pandit
Resident of village - Bhagauti, PO - Khairibonka, Police Station - Bisfi,
District - Madhubani.
138. Surendra Kumar Yadav (PDD No. 069646) son of Ram Sharan Yadav
Resident of Village & PO - Kerbar, Police Station - Bisfi, District -
Madhubani.
139. Anandi Kumari (PDD No. 102511) daughter of Saroj Kumar Sahu
Resident of Village & PO - Kerbar, Police Station - Bisfi, District -
Madhubani.
140. Vijay Kumar Sahu (PDD No. 139549) son of Ghuran Sahu Resident
of Village & PO - Kerbar, Police Station - Bisfi, District - Madhubani.
141. Saroj Kumar Sahu (PDD No. 042871) son of Mahanth Sahu Resident
of Village & PO - Kerbar, Police Station - Bisfi, District - Madhubani.
142. Brajesh Kumar Jha (PDD No. 064283) son of Ishwar Kant Jha
Resident of Village & PO - Kerbar, Police Station - Bisfi, District -
Madhubani.
143. Rajeev Ranjan (PDD No. 013671) son of Narendra Yadav Resident of
Village - Sakrahi, PO - Parohi, Police Station - Bisfi, District - Madhubani.
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144. Shankar Kumar (PDD No. 231287) son of Yogendra Sahu Resident of
Village - Salempur, PO - Bhoj Pandaul, Police Station - Bisfi, District -
Madhubani.
145. Lakshman Kumar (PDD No. 249627) son of Shibu Sah Resident of
Village - Dujraulia, PO - Rathaus, Police Station - Bisfi, District - Madhubani.
146. Ashok Kumar (PDD No. 227711) son of Ram Babu Mandal Resident
of Village - Kamlabari, PO - Khairibonka, Police Station - Bisfi, District -
Madhubani.
147. Ganesh Yadav (PDD No. 267350) son of Bhola Yadav Resident of
Village - Hanuman Nagar, PO - Bhoj Pandaul, Police Station - Bisfi, District -
Madhubani.
148. Kavita Kumari (PDD No. 314400) daughter of Lakshman Yadav
Resident of Village - Hanuman Nagar, PO - Bhoj Pandaul, Police Station -
Bisfi, District - Madhubani.
149. Sangita Kumari (PDD No. 244783) daughter of Manoj Kumar Sah
Resident of Village - Lohra, PO - Rabhos, Police Station - Bisfi, District -
Madhubani.
150. Rakesh Kumar Sah (PDD No. 070417) son of Yogendra Sah Resident
of Village - Prasadi Tola Noorchak, PO - Noorchak, Police Station - Bisfi,
District - Madhubani.
151. Baidyanath Mandal (PDD No. 059861) son of Fakir Mandal Resident
of Village - Gajba, PO - Bhoj Pandaur, Police Station - Bisfi, District -
Madhubani.
152. Sushil Kumar Mandal (PDD No. 300048) son of Jagdish Mandal
Resident of Village - Sisai, PO - Bhoj Pandaul, Police Station - Bisfi, District
- Madhubani.
153. Manoj Kumar Gupta (PDD No. 222749) son of Yogendra Sah
Resident of Village & PO - Simri, Police Station - Bisfi, District - Madhubani.
154. Lalit Kumar Safi (PDD No. 191767) son of Mahabir Safi Resident of
Village - Ajnauli, PO - Barha, Police Station - Bisfi (Patauna), District -
Madhubani.
155. Surendra Prasad (PDD No. 014059) son of Yugal Sharma Resident of
Village & PO - Simri, Police Station - Bisfi (Patauna), District - Madhubani.
156. Ranjan Kumar (PDD No. 008781) son of Ram Ashish Yadav Resident
of Village - Salempur, PO - Bhoj Pandaul, Police Station - Bisfi, District -
Madhubani.
157. Rajesh Kumar Ranjan (PDD No. 087799) son of Ram Babu Yadav
Resident of Village - Puari, PO - Khairibonka, Police Station - Bisfi, District -
Madhubani.
158. Manish Kumar Thakur (PDD No. 058557) son of Sogarath Thakur
Resident of Village & PO - Bhoj Pandaul, Police Station - Bisfi, District -
Madhubani.
159. Amarnath Jha (PDD No. 005656) son of Baidyanath Jha Resident of
Village & PO - Bhoj Pandaul, Police Station - Bisfi, District - Madhubani.
160. Basant Kumar Jha (PDD No. 196753) son of Jeev Kant Jha Resident
of Village & PO - Belauja, Police Station - Bisfi (Patauna), District -
Madhubani.
161. Chandrakala Kumari (PDD No. 038703) daughter of Lohra PO -
Rathos, Police Station - Bisfi, District - Madhubani.
162. Barun Kumar (PDD No. 038591) son of Basudeo Prasad Yadav
Resident of Village & PO - Lohra, Police Station - Bisfi, District -
Madhubani.
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163. Bal Ganga Yadav (PDD No. 180744) son of Manager Yadav Resident
of Village - Ajnauli, PO - Barha, Police Station - Bisfi (Patauna), District -
Madhubani.
164. Harideo Kumar Paswan (PDD No. 022330) son of Jeevachh Paswan
Resident of Village - Ausignot, PO - Aunsi Babhangawa, Police Station -
Bisfi, District - Madhubani.
165. Raj Kumar 'Raju' (PDD No. 009813) son of late Yugal Sharma
Resident of Village & PO - Simri, Police Station - Bisfi, District - Madhubani.
166. Deepak Kumar (PDD No. 079789) son of Ram Swarth Sharma
Resident of Village & PO - Simri, Police Station - Bisfi, District - Madhubani.
167. Devendra Kumar (PDD No. 105654) son of Krishna Chandra Mishra
Resident of Village & PO - Simri, Police Station - Bisfi, District - Madhubani.
168. Arun Kumar Yadav (PDD No. 014389) son of Yogendra Yadav
Resident of Village - Nahas West, PO - Nahas Ruapuli, Police Station - Bisfi,
District - Madhubani.
169. Mamta Kumari (PDD No. 080867) daughter of Yogendra Sharma
Resident of Village & PO - Parsauni, Police Station - Bisfi, District -
Madhubani.
170. Suresh Prasad Pandit (PDD No. 054583) son of Nathu Ram Pandit
Resident of Village - Bhagauli, PO - Khairibonka, Police Station - Bisfi,
District - Madhubani.
171. Balram Yadav (PDD No. 118592) son of Tej Narayan Yadav Resident
of Village - Nahas West, PO - Nahas Ruapuli, Police Station - Bisfi, District -
Madhubani.
172. Govind Kumar (PDD No. 089446) son of Ram Kailash Yadav
Resident of Village & PO - Sadulhpur, Police Station - Bisfi, District -
Madhubani.
173. Sanjay Kumar Paswan (PDD No. 259272) son of Bachandeo Paswan
Resident of Village & PO - Sadulpur, Police Station - Bisfi, District -
Madhubani.
174. Prabhat Kumar (PDD No. 094111) son of Ramjati Pandit Resident of
Village - Singhiagot, PO - Singhia Devdhi, Police Station - Bisfi, District -
Madhubani.
175. Amlesh Kumar Thakur (PDD No. 073289) son of MadanThakur
Resident of Village & PO - Sadulhpur, Police Station - Bisfi, District -
Madhubani.
176. Rakesh Kumar Thakur (PDD No. 097191) son of Upendra Thakur
Resident of Village & PO - Sadulhpur, Police Station - Bisfi, District -
Madhubani.
177. Mukesh Kumar Mishra (PDD No. 231348) son of Vishundev Mishra
Resident of Village - Singhiya, PO - Singhia Got, Police Station - Bisfi,
District - Madhubani.
178. Priyanka Kumari (PDD No. 073516) daughter of Lalit Mohan Thakur
Resident of Village & PO - Sadulpur, Police Station - Bisfi, District -
Madhubani.
179. Shiv Shankar Kumar (PDD No. 222617) son of Krishna Kumar
Mandal Resident of Village - Madhia, PO - Kajitol Chapariya, Police Station -
Bisfi, District - Madhubani.
180. Kailash Kumar (PDD No. 113400) son of late Yogendra Lal Karn
Resident of Village & PO - Nahas Rupauli, Police Station - Bisfi, District -
Madhubani.
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181. Shiv Lal Yadav (PDD No. 118474) son of Baldeo Yadav Resident of
Village - Chandranana, PO - Dulaha, Police Station - Bisfi, District -
Madhubani.
182. Ramsufal Pandit (PDD No. 095540) son of late Maharaj Pandit
Resident of Village - Bhagauni, PO - Khairbonka, Police Station - Bisfi,
District - Madhubani.
183. Lal Bindu Kumar (PDD No. 019008) son of Bhwaneshwar Yadav
Resident of Village & PO - Nahas Rupauli, Police Station - Bisfi, District -
Madhubani.
184. Archana Kumari (PDD No. 019251) daughter of Saroj Yadav
Resident of Village & PO - Nahas Rupauli, Police Station - Bisfi, District -
Madhubani.
185. Navin Kumar Mandal (PDD No. 228569) son of Jagdish Mandal
Resident of Village - Sisai, PO - Bhoj Pandaul, Police Station - Bisfi, District
- Madhubani.
186. Gauri Kumar Yadav (PDD No. 149817) son of Sasvir Yadav Resident
of Village - Parkauli, PO - Dhakjari, Police Station - Arer, District -
Madhubani.
187. Vinod Sahu (PDD No. 300774) son of Mahendra Sahu Resident of
Village & PO - Simri, Police Station - Bisfi, District - Madhubani.
188. Rajdev Paswan (PDD No. 176637) son of late Rambahadur Paswan
Resident of Village, PO, Block & Police Station - Hanuman Nagar, District -
Darbhanga.
189. Radha Raman Mishra (PDD No. 185762) son of Nilambar Mishra
Resident of Village - Singhwara South, PO, Block & Police Station -
Singhwara, District - Darbhanga.
190. Dhiraj Kumar (PDD No. 003100) son of Nilambar Mishra Resident of
Village - Singhwara South, PO, Block & Police Station - Singhwara, District -
Darbhanga.
191. Vinay Kumar Thakur (PDD No. 202029) son of Ram Siban Thakur
Resident of Village & PO - Bharathi, Block & Police Station - Singhwara,
District - Darbhanga.
192. Dinesh Mahto (PDD No. 195339) son of Jageshwar Mahto Resident
of Village, PO , Block & Police Station - Singhwara, District - Darbhanga.
193. Aashutosh Kumar Pathak (PDD No. 221285) son of Gopal Pathak
Resident of Village - Simri, PO - Kansi Simri, Police Station - Simri, District
- Darbhanga.
194. Mritunjay Kumar (PDD No. 049402) son of Surendra Mahto Resident
of Village - Simri, PO - Kansi Simri, Police Station - Simri, District -
Darbhanga.
195. Ram Naresh Prasad (PDD No. 228437) son of Amrit Prasad Resident
of Village - Vishwanath Patti, PO, Bock & Police Station - Singhwara,
District - Darbhanga.
196. Sangita Kumari (PDD No. 141454) daughter of Abhishek Kumar
Resident of Village - Mahisar Bhawanipur, PO, Bock & Police Station -
Singhwara, District - Darbhanga.
197. Anamika Kumari (PDD No. 051522) daughter of Ram Nath Ray
Resident of Village - Singhwara , PO, Block & Police Station - Singhwara,
District - Darbhanga.
198. Sarita Kumari (PDD No. 003892) daughter of Indra Kumar Lal
Resident of Village - Kumarpatti, PO - Bharathi, Police Station - Singhwara,
District - Darbhanga.
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199. Dhiraj Kumar Jha (PDD No. 111015) son of Vishwanath Jha Resident
of Village - Singhwara , PO, Block & Police Station - Singhwara, District -
Darbhanga.
200. Janak Kumar (PDD No. 088986) son of Jagdish Baitha Resident of
Village & PO - Asthua, Block & Police Station - Singhwara, District -
Darbhanga.
201. Raushan Kumar Sharma (PDD No. 020992) son of Ram Prasad
Sharma Resident of Village - Singhwara , PO, Block & Police Station -
Singhwara, District - Darbhanga.
202. Riddhi Vinayak Jha (PDD No. 179307) son of Sri Vidyadhar Jha,
Resident of Village & PO - Bharwara, Block & Police Station - Singhwara,
District - Darbhanga.
203. Md. Nadeem Afzal (PDD No. 023988) son of Md. Safiuddin Kouser
Resident of Village - Singhwara , PO, Block & Police Station - Singhwara,
District - Darbhanga.
204. Manoj Kumar Ram (PDD No. 229809) son of Bilat Ram Resident of
Village & PO - Madhopur, Block & Police Station - Singhwara, District -
Darbhanga.
205. Mukesh Kumar Chaudhary (PDD No. 274707) son of Raj Kumar
Chaudhary Resident of Village - Singhwara , PO, Block & Police Station -
Singhwara, District - Darbhanga.
206. Ajit Madhav (PDD No. 218980) son of late Ram Chandra Yadav
Resident of Village - Singhwara , PO, Block & Police Station - Singhwara,
District - Darbhanga.
207. Kamod Paswan (PDD No. 196886) son of Bindeshwar Paswan
Resident of Village, PO, Block & Police Station - Bahadurpur, District -
Darbhanga.
208. Md. Shahid Anwar (PDD No. 317871) son Anwar Alam Resident of
Village, PO, Block - Biraul, District - Darbhanga.
209. Ranjan Kumar Mishra (PDD No. 032372) son of Suresh Chandra
Mishra Resident of Village, PO, Block & Police Station - Bahadurpur, District
- Darbhanga.
210. Md. Entajar Uddin (PDD No. 098687) son of Md. Nizamuddin
Resident of Village, PO, Block & Police Station - Darbhanga Sadar,
Darbhanga.
211. Anita Kumari (PDD No. 051868) daughter of Mahesh Chandra Yadav
Resident of Village, PO, Block & Police Station - Darbhanga Sadar,
Darbhanga.
212. Pinki Devi @ Pinki Kumari (PDD No. 126005) daughter of Ram
Kumar Sah Resident of Village, PO, Block & Police Station - Darbhanga
Sadar, Darbhanga.
213. Pankaj Kumar (PDD No. 199377) son of Yogi Paswan Resident of
Village, PO, Block & Police Station - Darbhanga Sadar, Darbhanga.
214. Surendra Kumar Yadav (PDD No. 094628) son of Arvind Kumar
Resident of Village, PO, Block & Police Station - Darbhanga Sadar,
Darbhanga.
215. Manila Kumari (PDD No. 169256) daughter of Sudeep Yadav
Resident of Village, PO, Block & Police Station - Darbhanga Sadar,
Darbhanga.
216. Sunil Kumar (PDD No. 008077) son of late Asharphi Mahto Resident
of Village, PO, Block & Police Station - Darbhanga Sadar, Darbhanga.
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217. Amarnath Kumar (PDD No. 119122) son of Shambhu Prasad Gupta
Resident of Village, PO, Block & Police Station - Darbhanga Sadar,
Darbhanga.
218. Randhish Kumar (PDD No. 001100) son of Rajendra Prasad Mahto
Resident of Village, PO, Block & Police Station - Darbhanga Sadar,
Darbhanga.
219. Rakesh Kumar (PDD No. 000990) son of Rajendra Prasad Mahto
Resident of Village, PO, Block & Police Station - Darbhanga Sadar,
Darbhanga.
220. Dharmendra Kumar Gupta (PDD No. 022598) son of late Rajendra
Prasad Gupta Resident of Village, PO, Block & Police Station - Darbhanga
Sadar, Darbhanga.
221. Rajesh Kumar (PDD No. 081213) son of Kamlesh Thakur Resident of
Village, PO, Block & Police Station - Darbhanga Sadar, Darbhanga.
222. Vijay Kumar Roy (PDD No. 033691) son of Vishwanath Roy
Resident of Village, PO, Block & Police Station - Darbhanga Sadar,
Darbhanga.
223. Devendra Kumar Thakur (PDD No. 217760) son of Gopi Krishna
Thakur C/o Rit Lal Thakur, Mohalla - Ruhelaganj, PO - Lalbagh, Block &
Police Station - Darbhanga Sadar, Darbhanga.
224. Rinku Kumari (PDD No. 217187) daughter of Pankaj Kumar
Resident of Village, PO and Block - Hayaghat, District - Darbhanga.
225. Anjum Furqan (PDD No. 122382) son of late Badrun Hasan Resident
of Village & PO - Chilha Dilawarpur, Block - Baheri, District - Darbhanga.
226. Ganga Ram Paswan (PDD No. 258252) son of late Ram Swarup
Paswan Resident of Village, PO, Block & Police Station - Darbhanga Sadar,
Darbhanga.
227. Amit Kumar (PDD No. 091297) son of Binod Kumar Resident of
Village, PO and Block - Baheri, District - Darbhanga.
228. Anuj Kumar (PDD No. 117555) son of Rajendra Prasad Karn
Resident of Village, PO, Block & Police Station - Darbhanga Sadar,
Darbhanga.
229. Jay Kumar Yadav (PDD No. 276921) son of Yogeshwar Yadav
Resident of Village, PO & Police Station - Kiratpur, District - Darbhanga.
230. Gauri Shankar Khan (PDD No. 145477) son of Kumar Kant Khan
Resident of Village, PO & Police Station - Kiratpur, District - Darbhanga.
231. Jay Shankar Khan (PDD No. 113811) son of Kumar Kant Khan
Resident of Village, PO & Police Station - Kiratpur, District - Darbhanga.
232. Kamal Kumar (PDD No. 226382) son of Chandra Kant Khan
Resident of Village, PO & Police Station - Kiratpur, District - Darbhanga.
233. Suneel Kumar (PDD No. 138217) son of Yashodhar Yadav Resident
of Village, PO & Police Station - Kiratpur, District - Darbhanga.
234. Mani Bhushan Mishra (PDD No. 012601) son of late Kusheshwar
Mishra Resident of Village, PO & Police Station - Kiratpur, District -
Darbhanga.
235. Rakesh Kumar Khan (PDD No. 157502) son of late Sushil Khan
Resident of Village - Mushariya, PO & Police Station - Jamalpur, District -
Darbhanga.
236. Naveen Kumar Singh (PDD No. 022265) son of Manohar Prasad
Singh Resident of Village - Manhauli, PO - Panchove, Police Station -
Bishanpur, District - Darbhanga.
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237. Mukesh Kumar Jha (PDD No. 127440) son of Govind Jha Resident of
Village, PO and Block - Baheri, District - Darbhanga.
238. Prabhash Kumar Singh (PDD No. 227178) son of Ashok Kumar
Singh Resident of Village, PO & Police Station - Biraul, District - Darbhanga.
239. Pradeep Kumar Singh (PDD No. 238874) son of Ashok Singh
Resident of Village & PO - Biraul, Police Station - Ghanshyampur, District -
Darbhanga.
240. Abuzar Qasmi (PDD No. 008452) son of Abdul Aziz Resident of
Village - Karkauli, PO - Biraul, Police Station - Ghanshyampur, District -
Darbhanga.
241. Md. Razi Alam (PDD No. 135313) son of Md. Muslim Resident of
Village, PO & Block - Manigachi, District - Darbhanga.
242. Karmveer Prasad (PDD No. 079825) son of Chandeshwar Sah
Resident of Village, PO & Block - Jale, District - Darbhanga.
243. Vijay Kumar Sah (PDD No. 188176) son of Sitaram Sah Resident of
Village, PO & Block - Jale, District - Darbhanga.
244. Lalit Paswan (PDD No. 062904) son of Suvai Lal Paswan Resident of
Village, PO, Block & Police Station - Hanuman Nagar, District - Darbhanga.
245. Bipin Thakur (PDD No. 278490) son of Satyendra Thakur Resident of
Village, PO , Block - Singhwara, District - Darbhanga.
246. Gurudayal Yadav (PDD No. 079383) son of Sitaram Yadav Resident
of Village, PO & Block - Ghanshyampur, District - Darbhanga.
247. Anil Kumar Choudhary (PDD No. 254291) son of Lakshmeshwar
Choudhary Resident of Village - Mirjapur Jagni, PO & Police Station -
Singhwara, District - Darbhanga.
248. Surendra Ram (PDD No. 082214) son of Mahesh Ram Resident of
Village, PO & Block - Singhwara, District - Darbhanga.
249. Raj Kumar Ram (PDD No. 042306) son of Ganesh Ram Resident of
Village, PO & Block - Singhwara, District - Darbhanga.
250. Dilip Kumar Ram (PDD No. 042185) son of Thakko Ram Resident of
Village, PO & Block - Singhwara, District - Darbhanga.
251. Amol Kumar (PDD No. 217389) son of Shankar Mandal Resident of
Village & PO - Bharathi, Block - Singhwara, District - Darbhanga.
252. Deepak Kumar Thakur (PDD No. 034052) son of Lalan Kumar
Thakur Resident of Village, PO & Block - Singhwara, District - Darbhanga.
253. Madanjit Kumar (PDD No. 203961) son of Arun Kumar Singh
Resident of Village - Pipra, PO - Bandhpura, Block & Police Station -
Singhwara, District - Darbhanga.
254. Prakash Chandra Ray (PDD No. 211473) son of Tej Narayan Ray
Resident of Gandhi Nagar Teachers Colony Katrahia, PO & Police Station -
Laxmisagar, District - Darbhanga.
255. Dhiraj Kumar (PDD No. 024375) son of Ram Babu Prasad Resident
of Harhi Trace Kameshwar Market, Room No. 2, PO - Lalbag, Block -
Darbhanga Sadar, District - Darbhanga.
256. Satyendra Kumar Paswan (PDD No. 060281) son of Sunil Paswan
Resident of Village, PO & Block - Bahadurpur, District - Darbhanga.
257. Deepak Kumar Kamat (PDD No. 169955) son of Durga Nand Kamat
Resident of Village, PO & Block - Bahadurpur, District - Darbhanga.
258. Pravin Kumar Chandan (PDD No. 127366) son of Dhyani Paswan
Resident of Village - Fakirna, PO & Police Station - Biraul, District -
Darbhanga.
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259. Laltun Paswan (PDD No. 218527) son of Jeevachh Paswan Resident
of Village, PO, Block Station - Gaura Bauram, District - Darbhanga.
260. Ram Bilash Mahto (PDD No. 052100) son of Ram Chandra Mahto
Resident of Village, PO & Block - Darbhanga Sadar, Darbhanga.
261. Dharmendra Paswan (PDD No. 173128) son of Ram Chandra Paswan
Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
262. Devesh Kumar Anand (PDD No. 271567) son of Late Paltu Yadav
Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
263. Anil Kumar Pandit (PDD No. 052926) son of Arjun Pandit Resident
of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
264. Suman Kumar (PDD No. 096295) son of Jilebee Sah Resident of
Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
265. Raj Kishor Roy (PDD No. 018147) son of Maha Narayan Roy
Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
266. Raman Kumar Singh (PDD No. 257885) son of Lalit Mohan Singh
Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
267. Deepak Kumar Singh (PDD No. 257479) son of Lalit Mohan Singh
Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
268. Ramanuj Yadav (PDD No. 172094) son of Ram Prakash Yadav
Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
269. Urmila Kumari (PDD No. 063869) daughter of Ram Nandan Mahto
Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
270. Sanjay Kumar Suman (PDD No. 196316) son of Ramanand Pandit
Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
271. Jay Shankar Prasad (PDD No. 314638) son of Mohan Yadav Resident
of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
272. Jay Kant Yadav (PDD No. 039779) son of Ram Narayan Yadav
Resident of Village - Sahora Ghat, PO - Bargaom, Police Station -
Kusheshwar Asthan, District - Darbhanga.
273. Roshan Lal Malakar (PDD No. 122604) son of Ramswarup Malakar
Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
274. Jibachh Yadav (PDD No. 059552) son of Dular Chand Yadav
Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
275. Anuranjan Kumar Singh (PDD No. 266243) son of Ramshankar
Singh Resident of Village, PO & Block - Kusheshwar Asthan, District -
Darbhanga.
276. Manohar Sahu (PDD No. 233477) son of Baidyanath Sahu Resident
of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
277. Shailendra Kumar Ray (PDD No. 150582) son of Bhola Ray Resident
of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
278. Krishna Kumar Pandit (PDD No. 004105) son of Ram Bahadur
Pandit Resident of Village, PO & Block - Kusheshwar Asthan, District -
Darbhanga.
279. Vijay Kumar Manjhi (PDD No. 052992) son of Mahendra Manjhi
Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
280. Bimal Kant Jha (PDD No. 281110) son of late Gangadhar Jha
Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
281. Birendra Kumar (PDD No. 023404) son of Madeshwar Yadav
Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
282. Rajesh Kumar Yadav (PDD No. 073383) son of Jibachh Yadav
Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
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283. Suresh Kumar (PDD No. 022451) son of late Kamla Kant Choudhary
Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
284. Jivachh Kamti (PDD No. 249249) son of Ramjivan Kamti Resident of
Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
285. Jannat Khatun (PDD No. 226273) wife of Abdul Wahid Resident of
Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
286. Ranjeet Yadav (PDD No. 120262) son of Ramchandra Yadav Resident
of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
287. Parashuram Malakar (PDD No. 114301) son of Ramswarup Malakar
Resident of Village - Masankhon, PO - Balaha, Police Station - Kusheshwar
Asthan, District - Darbhanga.
288. Kaushal Kumar Jha (PDD No. 008531) son of Lakshman Jha
Resident of Village, PO, Block - Biraul, District - Darbhanga.
289. Nanadan Kumar Sah (PDD No. 168054) son of Shivshankar Sah
Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
290. Ajay Kumar (PDD No. 002867) son of Krishna Chandra Lal Das
Resident of Village, PO & Block - Bahadurpur, District - Darbhanga.
291. Jyoti Kumar Singh (PDD No. 115244) son of Chandrashekhar Singh
Resident of Village & PO - Godhiyari, Police Station - Bishanpur, District -
Darbhanga.
292. Kailash Prasad (PDD No. 209270) son of Ram Udgar Yadav Resident
of Village - Mithuniya, PO & Block - Baheri, District - Darbhanga.
293. Santosh Kumar Singh (PDD No. 021700) son of Dashrath Prasad
Singh Resident of Village, PO & Block - Gaura Bauram, District -
Darbhanga.
294. Rama Raman Rakesh (PDD No. 273924) son of Binod Prasad Singh
Resident of Village - Goraman Singh, PO & Block - Gaura Bauram, District -
Darbhanga.
295. Rahul Kumar Singh (PDD No. 258123) son of Raj Kumar Singh
Resident of Village, PO & Block - Gaura Bauram, District - Darbhanga.
296. Praveen Kumar Singh (PDD No. 269168) son of Bipin Prasad Singh
Resident of Village , PO & Block - Gaura Bauram, District - Darbhanga.
297. Anand Kumar Choudhary (PDD No. 309195) son of late Mahesh
Choudhary Resident of Village & PO - Barheta, Block & Police Station -
Kalyanpur, District - Samastipur.
298. Anish Kumar (PDD No. 077299) son of Ram Binod Sah Resident of
Village - Tira Jatmalpur, Block & Police Station - Kalyanpur, District -
Samastipur.
299. Sunil Kumar (PDD No. 177378) son of Shashi Bhushan Yadav
Resident of Village - Kudhwa Kothiya, PO - Janardanpur, Block & Police
Station - Kalyanpur, District - Samastipur.
300. Runa Kumari (PDD No. 275336) wife of Rakesh Kumar Resident of
Village & PO - Namapur, Block & Police Station - Kalyanpur, District -
Samastipur.
301. Amresh Kumar (PDD No. 102273) son of Shivchandra Baitha
Resident of Village - Srinath Paran, PO - Jagdish Paran, Block & Police
Station - Kalyanpur, District - Samastipur.
302. Shambhu Paswan (PDD No. 266061) son of Ramashray Paswan
Resident of Village - Kolhuara, PO - Narga, Block & Police Station -
Kalyanpur, District - Samastipur.
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303. Rani Kumari (PDD No. 221465) daughter of Upendra Kumar Yadav
Resident of Village - Kapoorpatti, PO - Koylam, Block & Police Station -
Kalyanpur, District - Samastipur.
304. Niraj Kumar (PDD No. 076141) son of Bhola Ram Resident of
Village - Somnaha Ramchandri, PO - Somnaha Mizanagar, Block & Police
Station - Kalyanpur, District - Samastipur.
305. Sushil Kumar Rahi (PDD No. 109643) son of Baidyanath Prasad
Singh Resident of Village - Chhakantoli, PO - Koilym, Block & Police
Station - Kalyanpur, District - Samastipur.
306. Raushan Kumar (PDD No. 093468) son of Dukhmochan Ray
Resident of Village - Chhakantoli, PO - Koilym, Block & Police Station -
Kalyanpur, District - Samastipur.
307. Tripurari Prasad Deva (PDD No. 193855) son of late Ram Padarath
Deva Resident of Village - Bhagwanpur Barheta, PO - Kurbha Barheta, Block
& Police Station - Kalyanpur, District - Samastipur.
308. Vimal Kumar (PDD No. 087246) son of Ram Suresh Thakur Resident
of Village & PO - Kalyanpur, Block & Police Station - Kalyanpur, District -
Samastipur.
309. Dheeraj Kumar (PDD No. 180690) son of Shivnath Prasad Resident
of Village & PO - Barheta, Block & Police Station - Kalyanpur, District -
Samastipur.
310. Sohan Kumar (PDD No. 187768) son of Ram Pukar Paswan Resident
of Village - Musepur, PO - Narga, Block & Police Station - Kalyanpur,
District - Samastipur.
311. Poonam Kumari (PDD No. 062354) daughter of Neema Chaikhaidar
PO - Janardanpur, Block & Police Station - Kalyanpur, District - Samastipur.
312. Ravi Ranjan Kumar (PDD No. 028529) son of Arvind Kumar Ray
Resident of Village & PO - Tira Jamalpur, Block & Police Station -
Kalyanpur, District - Samastipur.
313. Shashi Ranjan Kumar (PDD No. 193475) son of Arvind Kumar Ray
Resident of Village & PO - Tira Jamalpur, Block & Police Station -
Kalyanpur, District - Samastipur.
314. Suresh Kumar (PDD No. 128861) son of Ranjeet Kumar Resident of
Village - Milke, PO - Ladaura Dargah, Block & Police Station - Kalyanpur,
District - Samastipur.
315. Sujeet Kumar (PDD No. 166663) son of Sukhnandan Ray Resident of
Village - Kasbe Ahar, PO - Tajpur, Block & Police Station - Kalyanpur,
District - Samastipur.
316. Shekhar Kumar Sharma (PDD No. 222369) son of Amar Nath
Sharma Resident of Village & PO - Rahimabad, Block & Police Station -
Tajpur, District - Samastipur.
317. Surya Prakash (PDD No. 181810) son of Lalbabu Singh Resident of
Village - Sabaha, PO - Gauspur Sarsauna, Block & Police Station - Tajpur,
District - Samastipur.
318. Simpi Kumari (PDD No. 165391) wife of Sujeet Kumar Resident of
Village - Kasbe Ahar, PO - Tajpur, Block & Police Station - Kalyanpur,
District - Samastipur.
319. Seema Kumari (PDD No. 166517) wife of Lal Babu Ray Resident of
Village - Kasbe Ahar, PO, Block & Police Station - Tajpur, District -
Samastipur.
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320. Suman Kumar (PDD No. 164696) son of Dhirendra Prasad Sinha
Resident of Village - Gaddopur, PO - Manpura, Block & Police Station -
Tajpur, District - Samastipur.
321. Md. Arman (PDD No. 029179) son of Md. Abul Qais Resident of
Village & PO Shahpur Bagauni, Block & Police Station - Tajpur, District -
Samastipur.
322. Rakesh Kumar (PDD No. 010887) son of Jai Narayan Singh Resident
of Village - Awabakarpur, PO - Manpur, Block & Police Station - Tajpur,
District - Samastipur.
323. Raushan Kumar (PDD No. 182129) son of Surendra Singh Resident
of Village - Sadipur, PO - Manpura, Block & Police Station - Tajpur, District
- Samastipur.
324. Vishwa Ranjan Kumar Rajan (PDD No. 000636) son of Bishnu Deo
Prasad Resident of Village & PO - Manpura, Block & Police Station - Tajpur,
District - Samastipur.
325. Arvind Kumar Sah (PDD No. 040855) son of Bhola Sah Resident of
Village - Sadipur, PO - Manpura, Block & Police Station - Tajpur, District -
Samastipur.
326. Om Prakash Thakur (PDD No. 000434) son of Dev Narayan Thakur
Resident of Village - Chakhaidar, PO - Motipur, Block & Police Station -
Tajpur, District - Samastipur.
327. Manoj Kumar (PDD No. 022949) son of Sukhdev Ray Resident of
Village & PO - Rampur - Maheshpur, Block & Police Station - Tajpur,
District - Samastipur.
328. Ram Nandan Das (PDD No. 106583) son of Ram Johan Das Resident
of Village - Salempur, PO - Manpura, Block & Police Station - Tajpur,
District - Samastipur.
329. Md. Mahfooz (PDD No. 078936) son of Md. Mobin Resident of
Village - Gaddopur, PO - Manpura, Block & Police Station - Tajpur, District -
Samastipur.
330. Amarjit Kumar Pandit (PDD No. 024332) son of Mohan Pandit
Resident of Village - Gaddopur, PO - Manpura, Block & Police Station -
Tajpur, District - Samastipur.
331. Anand Shankar Kumar Verma (PDD No. 060319) son of Brajendra
Kumar Verma Resident of Village & PO - Manpura, Block & Police Station -
Tajpur, District - Samastipur.
332. Manoj Kumar (PDD No. 305381) son of Sukhdeo Sah Resident of
Village - Kasbe Ahar, PO - Tajpur, Block & Police Station - Kalyanpur,
District - Samastipur.
333. Rajdeo Sah (PDD No. 022883) son of Yogendra Prasad Resident of
Village - Gangapur, PO - Vaini, Block & Police Station - Pusa, District -
Samastipur.
334. Umesh Ram (PDD No. 039840) son of Rajendra Ram Resident of
Village & PO - Dharmagatpur Bathua, Block & Police Station - Pusa, District
- Samastipur.
335. Vinod Kumar Paswan (PDD No. 213552) son of Badri Paswan
Resident of Village & PO - Dharmagatpur Bathua, Block & Police Station -
Pusa, District - Samastipur.
336. Ratnesh Kumar (PDD No. 017806) son of Chandra Shekhar Prasad
Singh Resident of Village & PO - Kabuliram, Block & Police Station - Pusa,
District - Samastipur.
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337. Pankaj Kumar Singh (PDD No. 077188) son of Prabhat Kumar Singh
Resident of Village - Milki, PO - Kabuliram, Block & Police Station - Pusa,
District - Samastipur.
338. Suresh Kumar Paswan (PDD No. 279875) son of Dhanik Lal Paswan
Resident of Village - Rampur Ayodhya, PO - Waini, Block & Police Station -
Pusa, District - Samastipur.
339. Niraj Kumar Sharma (PDD No. 048290) son of Bhuvneshwar Sharma
Resident of Village & PO - Dharmagatpur Bathua, Block & Police Station -
Pusa, District - Samastipur.
340. Bhushan Narayan Das (PDD No. 196105) son of Rambilash Das
Resident of Village & PO - Chandouli, Block & Police Station - Pusa, District
- Samastipur.
341. Guddu Kumar (PDD No. 049932) son of Mohan Baitha Resident of
Village - Gangapur, PO - Vaini, Block & Police Station - Pusa, District -
Samastipur.
342. Ashok Kumar (PDD No. 058051) son of Upendra Ray Resident of
Village - Harpur Pusa, PO, Block & Police Station - Pusa, District -
Samastipur.
343. Rajeev Kumar (PDD No. 163027) son of Ram Babu Sharma Resident
of Village - Gangapur, PO - Vaini, Block & Police Station - Pusa, District -
Samastipur.
344. Manish Kumar (PDD No. 032325) son of Lal Babu Sah Resident of
Village - Gangapur, PO - Waini, Block & Police Station - Pusa, District -
Samastipur.
345. Abhishek Kumar (PDD No. 042383) son of Lal Babu Sah Resident of
Village - Gangapur, PO - Waini, Block & Police Station - Pusa, District -
Samastipur.
346. Sangita Kumari (PDD No. 096756) wife of Ajay Kumar Pandey
Resident of Village - Narayanpur Khairi, PO - Waini, Block & Police Station -
Pusa, District - Samastipur.
347. Chandan Kumar Jha (PDD No. 172564) son of Nirmal Kumar Jha
Resident of Village - Gangapur, PO - Waini, Block & Police Station - Pusa,
District - Samastipur.
348. Raju Kumar (PDD No. 039472) son of Ram Pukar Sahni Resident of
Village & PO - Waini, Block & Police Station - Pusa, District - Samastipur.
349. Kapil Deo Mahto (PDD No. 294806) son of Ram Avtar Mahto
Resident of Village & PO - Mohammadpur Koari, Block & Police Station -
Pusa, District - Samastipur.
350. Inthakhab Ahmad (PDD No. 159633) son of Ali Ahmad Resident of
Village & PO - Mohammadpur Koari, Block & Police Station - Pusa, District
- Samastipur.
351. Neeraj Kumar (PDD No. 136772) son of Vinod Kumar Roy Resident
of Village - Jagdishpur, PO - Malikour,Resident of Village & PO -
Mohammadpur Koari, Block & Police Station - Pusa, District - Samastipur.
352. Ajay Kumar Pandey (PDD No. 079223) son of Jay Narayan Pandey
Resident of Village - Narayanpur Khairi, PO - Waini, Block & Police Station -
Pusa, District - Samastipur.
353. Praveen Kumar (PDD No. 105364) son of Ramjee Mahto Resident of
Village - Thahra Gopalpur, PO - Gopalpur, Block & Police Station - Pusa,
District - Samastipur.
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354. Sanjay Kumar (PDD No. 105364) son of Ramjee Mahto Resident of
Village - Thahra Gopalpur, PO - Gopalpur, Block & Police Station - Pusa,
District - Samastipur.
355. Pramod Kumar Thakur (PDD No. 250120) son of Mahavir Thakur
Resident of Village - Kalyanpur Basti, PO, Block & Police Station -
Mohiuddin Nagar, District - Samastipur.
356. Subodh Kumar (PDD No. 068969) son of Virendra Sharma PO, Block
& Police Station - Mohiuddin Nagar, District - Samastipur.
357. Shashi Kant Gupra (PDD No. 091142) son of Bhuwneshwar Prasad
Gupta Resident of Village - Tanra, PO, Block & Police Station - Mohiuddin
Nagar, District - Samastipur.
358. Harendra Kumar (PDD No. 013850) son of Rama Kant Roy Resident
of Village - Kursaha, PO, Block & Police Station - Mohiuddin Nagar, District
- Samastipur.
359. Shiv Kumar Ram (PDD No. 034547) son of Bigan Ram Resident of
Village & PO - Siwaisingpur, Block & Police Station - Mohiuddin Nagar,
District - Samastipur.
360. Dinesh Prasad Raut (PDD No. 170193) son of Ram Bilas Mahto
Resident of Village, PO, Block - Mohiuddin Nagar, District - Samastipur.
361. Shailendra Kumar (PDD No. 086432) son of Ram Bilas Mahto
Resident of Village - Lakhanpur, PO, Block & Police Station - Mohiuddin
Nagar, District - Samastipur.
362. Akhilesh Kumar (PDD No. 165607) son of Prabhu Ram Resident of
Village - Anand Golwa, PO - Harail, Block & Police Station - Mohiuddin
Nagar, District - Samastipur.
363. Indrajeet Kumar (PDD No. 215968) son of Babula Thakur Resident
of Village - Mangal Chak, PO, Block & Police Station - Mohiuddin Nagar,
District - Samastipur.
364. Subodh Kumar Ray (PDD No. 175354) son of Raj Kumar Ray
Resident of Village & PO - Madudabad, Block & Police Station - Mohiuddin
Nagar, District - Samastipur.
365. Mukesh Kumar Jha (PDD No. 215714) son of Ram Narayan Jha
Resident of Village - Hanuman Nagar, PO, Block & Police Station -
Mohiuddin Nagar, District - Samastipur.
366. Arun Kumar (PDD No. 014190) son of Jangi Thakur Resident of
Village, PO & Block - Mohiuddin Nagar, District - Samastipur.
367. Raju Kumar Sah (PDD No. 189406) son of Ramnath Sah Resident of
Village - Mahmadpur, PO, Block & Police Station - Mohiuddin Nagar,
District - Samastipur.
368. Md. Moinuddin (PDD No. 143321) son of Abdul Halim Resident of
Village - Mastalipur, PO - Bochaha, Block & Police Station - Mohiuddin
Nagar, District - Samastipur.
369. Saroranjan Kumar (PDD No. 241772) son of Alakhdev Ram Resident
of Village & PO - Bochaha,Block & Police Station - Mohiuddin Nagar,
District - Samastipur.
370. Rajeev Kumar Ray (PDD No. 027999) son of Jagarnath Ray Resident
of Village & PO - Siwaisingpur, Block & Police Station - Mohiuddin Nagar,
District - Samastipur.
371. Abhijeet Kumar (PDD No. 237224) son of Braj Bhushan Singh
Resident of Village & PO - Harail, Block & Police Station - Mohiuddin
Nagar, District - Samastipur.
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372. Avinash Choudhary (PDD No. 054489) son of Parmeshwar
Choudhary Resident of Village - Nawada, PO, Block & Police Station -
Mohiuddin Nagar, District - Samastipur.
373. Pankaj Kumar Singh (PDD No. 013566) son of Devendra Prasad
Singh Resident of Village & PO - Harail, Block & Police Station - Mohiuddin
Nagar, District - Samastipur.
374. Shailendra Kumar Singh (PDD No. 013617) son of Ramanuj Singh
Resident of Village & PO - Harail, Block & Police Station - Mohiuddin
Nagar, District - Samastipur.
375. Chandan Kumar Singh (PDD No. 219441) son of Anil Singh Resident
of Village & PO - Harail, Block & Police Station - Mohiuddin Nagar, District
- Samastipur.
376. Pramod Kumar Roy (PDD No. 016180) son of Bishnudeo Roy
Resident of Village & PO - Bochaha, Block & Police Station - Mohiuddin
Nagar, District - Samastipur.
377. Ripu Sudan Prasad Singh (PDD No. 001561) son of Ramesh Prasad
Singh Resident of Village, PO & Block - Mohiuddin Nagar, District -
Samastipur.
378. Ravi Shankar Kumar Sah (PDD No. 035985) son of Murari Lal Sah
Resident of Village - Ramgama, PO - Rajajan, Block & Police Station -
Mohiuddin Nagar, District - Samastipur.
379. Bipin Kumar Sharma (PDD No. 150428) son of Ashok Kumar
Sharma Resident of Village & PO - Rajajan, Block & Police Station -
Mohiuddin Nagar, District - Samastipur.
380. Navjeet Kumar Roy (PDD No. 287066) son of Bhuneshwar Roy
Resident of Village & PO - Rajajan, Block & Police Station - Mohiuddin
Nagar, District - Samastipur.
381. Deepak Kumar (PDD No. 189616) son of Ramnath Sah Resident of
Village - Mahmadpur, PO - Hanuman Nagar, Block & Police Station -
Mohiuddin Nagar, District - Samastipur.
382. Bhavesh Kumar Thakur (PDD No. 286330) son of Satish Thakur
Resident of Village - Nandani, PO -Sivaisinghpur, Block & Police Station -
Mohiuddin Nagar, District - Samastipur.
383. Sumant Kumar (PDD No. 286330) son of Ganga Prasad Sah Resident
of Village - Takiya (Shivana), PO - Andaur, Block & Police Station -
Mohiuddin Nagar, District - Samastipur.
384. Geeta Kumari (PDD No. 087564) daughter of Ram Pravesh Rajak
Resident of Village - Ramaiya, PO - Bhadaiya, Block & Police Station -
Mohiuddin Nagar, District - Samastipur.
385. Amaresh Kumar (PDD No. 038356) son of Sukhdeo Paswan Resident
of Village & PO - Andaur, Block & Police Station - Mohiuddin Nagar,
District - Samastipur.
386. Sudhir Kumar Ram (PDD No. 052023) son of Indradev Ram Resident
of Village & PO - Vishanpur Beri, Block & Police Station - Mohiuddin Nagar,
District - Samastipur.
387. Abhishek Kumar (PDD No. 265381) son of Braj Bhushan Singh
Resident of Village & PO - Harail, Block & Police Station - Mohiuddin
Nagar, District - Samastipur.
388. Pankaj Kumar (PDD No. 119155) son of Raghuveer Singh Resident
of Village & PO - Siwaisingpur, Block & Police Station - Mohiuddin Nagar,
District - Samastipur.
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389. Rana Shubheshwar Singh (PDD No. 162193) son of Rana Rama Kant
Singh Resident of Village, PO - Raspur Patasiya, Block & Police Station -
Mohiuddin Nagar, District - Samastipur.
390. Md. Sageer (PDD No. 089430) son of Md. Taiyab Resident of Village
- Madudabad, P.O., Block & Police Station - Mohiuddin Nagar, District -
Samastipur.
391. Indrajeet Kumar Singh (PDD No. 273619) son of Ganesh Singh
Resident of Village & PO - Chapar, Block & Police Station - Mohiuddin
Nagar, District - Samastipur.
392. Virendra Sharma (PDD No. 224102) son of Maheshwar Sharma
Resident of Village - Hasani, P.O., Block & Police Station - Mohiuddin
Nagar, District - Samastipur.
393. Jitendra Ram (PDD No. 019254) son of Umesh Ram Resident of
Village & PO - Kursaha, Block & Police Station - Mohiuddin Nagar, District -
Samastipur.
394. Dhaneshwar Raut (PDD No. 170695) son of Motilal Raut Resident of
Village, PO & Block - Mohiuddin Nagar, District - Samastipur.
395. Avinash Kumar (PDD No. 009158) son of Ram Narayan Paswan
Resident of Village & PO - Jhakhraha, Block & Police Station - Sarairanjan,
District - Samastipur.
396. Ravi Kumar (PDD No. 229607) son of Mithilesh Prasad Singh
Resident of Village & PO - Manikpur, Block & Police Station - Sarairanjan,
District - Samastipur.
397. Subhankar Kumar Sah (PDD No. 055926) son of Ram Babu Sah
Resident of Village - Amrouli, PO - Akhtiyarpur Khajuri, Block & Police
Station - Sarairanjan, District - Samastipur.
398. Shubhraj Kumar (PDD No. 316726) son of Ram Babu Sah Resident
of Village - Amrouli, PO - Akhtiyarpur Khajuri, Block & Police Station -
Sarairanjan, District - Samastipur.
399. Shyam Babu Sah (PDD No. 033137) son of Jhagaru Sah Resident of
Village - Bahadurpur Amrouli, PO - Khajuri, Block & Police Station -
Sarairanjan, District - Samastipur.
400. Santosh Kumar Jha (PDD No. 213256) son of Harishchandra Jha
Resident of Village - Kankalipur, PO - Jhakhraha, Resident of Village -
Amrouli, PO - Akhtiyarpur Khajuri, Block & Police Station - Sarairanjan,
District - Samastipur.
401. Rupesh Kumar Jha (PDD No. 006606) son of Chandra Kishore Jha
Resident of Village & PO - Jitwarpur Kumhira, Block & Police Station -
Sarairanjan, District - Samastipur.
402. Vivekanand Chaudhary (PDD No. 261531) son of Manoj Kumar
Chaudhary Resident of Village & PO - Jitwarpur Kumhira, Block & Police
Station - Sarairanjan, District - Samastipur.
403. Mithilesh Prasad (PDD No. 293029) son of Jay Kailash Prasad
Resident of Village & PO - Musapur, Block & Police Station - Sarairanjan,
District - Samastipur.
404. Rajesh Kumar Ray (PDD No. 026191) son of Ram Baran Ray
Resident of Village - Jagdishpur, PO - Musapur, Block & Police Station -
Sarairanjan, District - Samastipur.
405. Ram Bilas Das (PDD No. 241407) son of Lakhan Das Resident of
Village & PO - Musapur, Block & Police Station - Sarairanjan, District -
Samastipur.
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406. Sudhir Kumar (PDD No. 236243) son of Krishna Dev Mahto
Resident of Village - Khetapur Dharampur, PO - Manikpur, Block & Police
Station - Sarairanjan, District - Samastipur.
407. Amit Kumar (PDD No. 057234) son of Jay Mangal Roy Resident of
Village - Lagma, PO - Bahadurpur, Block & Police Station - Sarairanjan,
District - Samastipur.
408. Mantun Kumar Chaudhary (PDD No. 093211) son of Bindeshwar
Choudhary Resident of Village - Lagma, PO - Bahadurpur, Block & Police
Station - Sarairanjan, District - Samastipur.
409. Raj Kumar Ram (PDD No. 237058) son of Ram Swarth Ram
Resident of Village - Manika, PO - Akhtiyarpur, Block & Police Station -
Sarairanjan, District - Samastipur.
410. Ramesh Prasad (PDD No. 298922) son of late Laxmi Prasad Resident
of Village - Bhojpur, PO - Akhtiyarpur, Block & Police Station - Sarairanjan,
District - Samastipur.
411. Pappu Kumar Jha (PDD No. 225287) son of Harishchandra Jha
Resident of Village - Kankalipur, PO - Jhakhraha, Block & Police Station -
Sarairanjan, District - Samastipur.
412. Nishi Kumari (PDD No. 314276) daughter of late Devendra Narayan
Jha Resident of Village & PO - Pagra, Block & Police Station -
Dalsinghsarai, District - Samastipur.
413. Shambhu Sharan (PDD No. 146493) son of late Vibhishan Prasad
Yadav Resident of Village - Mow Dhaneshpur South (Lodiyahi), P.O., Block
& Police Station - Vidyapati Nagar, District - Samastipur.
414. Ranjeet Kumar (PDD No. 127985) son of Suresh Choudhary Resident
of Village - Chhapra, PO - Chandauli, Block & Police Station - Vidyapati
Nagar, District - Samastipur.
415. Anjani Kumar Choudhary (PDD No. 011324) son of Khushi Kant
Choudhary Resident of Village - Bhanpur, PO - Dinmanpur, Block & Police
Station - Khanpur, District - Samastipur.
416. Arshad Anjum (PDD No. 157379) son of Anwar Alam Ansari
Resident of Village & PO - Chak Nawada, Block & Police Station -
Dalsinghsarai, District - Samastipur.
417. Rupesh Kumar (PDD No. 157379) son of Anwar Alam Ansari
Resident of Village & PO - Koeta, Block & Police Station - Dalsinghsarai,
District - Samastipur.
418. Arun Kumar Roy (PDD No. 202503) son of Ram Nandan Roy
Resident of Village - Daini Pagra, PO - Pagra, Block & Police Station -
Dalsinghsarai, District - Samastipur.
419. Ram Bharosh Ray (PDD No. 103244) son of Ram Udesh Ray
Resident of Village - Babupur Salkhanni, PO - Mokhtiyarpur, Block & Police
Station - Dalsinghsarai, District - Samastipur.
420. Hira Lal Sharma (PDD No. 152853) son of Sadanand Sharma
Resident of Village & PO - Mokhtiyarpur, Block & Police Station -
Dalsinghsarai, District - Samastipur.
421. Ragesh Kumar Dev (PDD No. 113727) son of Sri P.P. Dev 'Saroj'
Resident of Village & PO - Barheta, Block & Police Station - Kalyanpur,
District - Samastipur.
422. Pravind Kumar (PDD No. 208773) son of Sudama Prasad Mahto
Resident of Village - Hanuman Nagar, PO, Block & Police Station -
Mohiuddin Nagar, District - Samastipur.
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423. Sita Kumari (PDD No. 063869) daughter of Lal Babu Ray Resident
of Village - Gangapur, PO - Waini, Block & Police Station - Pusa, District -
Samastipur.
424. Binod Kumar Thakur (PDD No. 119500) son of Ramrup Thakur
Resident of Village - Thahra, PO - Gopalpur, Block & Police Station - Pusa,
District - Samastipur.
425. Chandan Kumar (PDD No. 019309) son of Bishwanath Sharma
Resident of Village & PO - Bishunpur Bathua, Block & Police Station - Pusa,
District - Samastipur.
426. Sumit Kumar (PDD No. 156346) son of Surendra Prasad Sinha
Resident of Village - Madhopur Khairi, PO - Waini, Block & Police Station -
Pusa, District - Samastipur.
427. Ganesh Kumar Sharma (PDD No. 049099) son of Ram Chandra
Sharma Resident of Village - Kaji Bahera, PO & Block - Jale, District -
Darbhanga.
428. Priya Nandan Kumar (PDD No. 279575) son of Ram Nandan Ray
Resident of Village & PO - Bhindua, Block - Kusheshwar Asthan, District -
Darbhanga.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 552 of 2017
In
Civil Writ Jurisdiction Case No.11968 of 2016
======================================================
1. ADARSH KUMAR SINGH SON OF KRISHNA SINGH, AT -
BELDIHA, PO- AHIRO, PS- DHORAIYA, DIST- BANKA.
2. PINTU KUMAR, SON OF BHUPAL MANDAL AT - BHELAY,
PO-SONDIHA, BABHANGAMA, PS- DHORAIYA, DIST-
BANKA.
3. SONALAL KAPRI, SON OF NARESH KAPRI, AT + PO-
RANGAON, PS- DHORAIYA, DIST- BANKA, 813110
4. MAHESH PRASAD KAMTI, SON OF VIMAL KAMTI, AT-
MOTANGA, PS- DHORAIYA, DIST- BANKA.
5. AMIT KUMAR, SON OF SURESH KAPRI, AT+ PO-
RANGAON, PS- DHORAIYA, DIST- BANKA,813110
6. GAUTAM KUMAR MAHTO, SON OF KARU MAHTO, AT
UCHDIHA, PS- DHORAIYA, DIST- BANKA.
7. MD. AZIZ AHMAD, SON OF LATE MD. MUSLIM, AT-
KATHBANGAON, DHORAIYA, BANKA.
8. MD. IRFAN ALAM, SON OF MD. SARFUDDIN, AT-SAGINIA,
PO-BATSAR, DHORAIYA, DIST- BANKA.
9. PUNAM KUMARI, SON OF PRADIP KUMAR, AT-
GANGADORI, PO + PS-DHORAIYA, DIST- BANKA.813224
10. PRADIP KUMAR SON OF DASRATH PANDIT, AT-
GANGADORI, PO + PS-DHORAIYA, DIST- BANKA.813224
11. RAMDEO KUMAR SUMAN SON OF DASRATH PANDIT, AT-
GANGADORI, PO + PS-DHORAIYA, DIST- BANKA.813224
12. MD. AHAH ALAM, SON OF MD. FAZAL MAHMOOD, AT-
SINGARPUR, PO- AHIRO, DHORAIYA, BANKA, 813110.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
241/871
13. ARVIND KUMAR GUPTA, SON OF SANKAR SAH, AT + PO-
BATSAR, PS-DHORAIYA, BANKA, 813205
14. SANJAY KUMAR, SON OF GYANESHWARI YADAV, AT-
RAHMANKITTA, P.O- BISHANPUR, DHORAIYA, BANKA.
15. SUBODH PRASAD YADAV, SON OF KESHAV PD YADAV, AT-
SATHIYARI, PS-DHORAIYA, BANKA, 813205
16. PAWAN KUMAR, SON OF KESHAV PD YADAV AT-
SATHIYARI, PS-DHORAIYA, BANKA, 813205
17. CHANDAN KUMAR SON OF ANAND KUMAR GUPTA, AT-
KURMA, PS-DHORAIYA, BANKA, 813205
18. ASHWINI KUMAR, SON OF JAGDISH CHANDRA MANJHI,
AT- BIRNIYA, DHORAIYA, BANKA, 813110
19. AJAY KUMAR, SON OF MANDARESHWAR KAPRI, AT-
BIRNIYA, DHORAIYA, BANKA, 813110
20. RISHISHAR PRASAD, SON OF LATE SATISH PRASAD AT +
PO- BATSAR, PS-DHORAIYA, BANKA, 813205
21. KALPANA BHARTI, SON OF KRISHNA KUMAR MANDAL,
AT- MATHURAUR, PS-DHORAIYA, BANKA.
22. SUMAN KUMAR JHA, SON OF NAKUL CHANDRA JHA, AT-
PATWA, PO- SRIPATHAR, DHORAIYA, BANKA, 813109.
23. DHANRAJ KUMAR, SON OF ASHOK KUMAR, AT + PO-
CHANDADIH, PS- DHORAIYA, BANKA
24. KRISHNA MURARI, SON OF UPENDRA THAKUR, AT + PO+
PS- DHORAIYA, BANKA, 813205
25. SUNIL KUMAR MANDAL, SON OF ARJUN PD MANDAL, AT-
PURAINAIYA, PO- AHIRO, PS- HORAIYA, BANKA, 813110.
26. NIRANJAN KUMAR, SON OF PARMANAND DAS, AT+ PO-
JOTHA, PS- DHORAIYA, DIST- BANKA- 813109.
27. RANVIJAY KUMAR CHOUDHARY, SON OF SARGUN PD
CHOUDHARY, AT-DEODAR, PO- HASAI, PS- DHORAIYA,
DIST- BANKA -813205.
28. SUMAN KUMAR, SON OF DHANANJAN RAO, AT-
DOMODIH, PO- KUMARPUR, PS- FULLIDUMAR, DIST-
BANKA- 813211
29. RAHUL RANJAN, SON OF JAYNARAYAN YADADV, AT-
PARAWCHAK, PO- TELIYA NAGAUIN, PS- FULLIDUMAR,
BANKA.
30. AJAY ANAND SON OF ASHOK KUMAR MEHTA, AT + PO-
KANDUAR, PS- FULLIDUMAR, DIST- BANKA- 813101
31. SANJEEV KUMAR SINGH, SON OF JAIDEV PRASAD SINGH,
AT+ PO-KANDUAR, PS- FULLIDUMAR, DIST- BANKA-
813101.
32. PANKAJ KUMAR YADAV SON OF KAILASH YADAV, AT-
OLHANI, PO- KOGHI, PS + DIS- BANKA,
33. SAURABH KUMAR, SON OF KAMLESHWRI PRASAD
YADAV, AT-SATHIYARI, PO-RANGHATTA, PS- KATORIYA,
DIST- BANKA.
34. HITESH KUMAR SINGH SON OF UPENDRA NARAYAN
SINGH, VILL- CHHATAKURUM, PO+ PS- KATORIYA, DIST-
BANKA.
35. MD GULAB HUSAIN, SON OF MD ANWAR HUSAIN, VILL +
PO- KATORIYA, DIST- BANKA.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
242/871
36. KUNDAN KUMAR RAM, SON OF PAWAN RAM, VILL + PO +
PS- KATORIYA, DIST- BANKA.
37. MUNNA BHAGAT, SON OF SITARAM BHAGAT, VILL + PO +
PS- KATORIA, DIST- BANKA.
38. SHIVSHANKAR GUPTA, SON OF AMBIKA GUPTA, VILL +
PO + PS- KATORIYA, DIST- BANKA.
39. NARESH KUMAR MANDAL, SON OF DWARIKA PRASAD
MANDAL, VILL + PO- KATORIYA, DIST- BANKA.
40. SUNIL KUMAR YADAV, SON OF RUPLAL YADAV, VILL-
BELCHUR, PO + PS- KATORIYA, DIST- BANKA.
41. RAMESH KUMAR, SON OF SURANDRA PANDEY, VILL-
TARPATIYA, PO + PS- KATORIYA, DIST- BANKA.
42. KAMESHWAR KUMAR YADAV, SON OF BALDEV YADAV,
VILL- MANIYARPUR, PO + PS- KATORIYA, DIST- BANKA.
43. NARESH ROUT, SON OF CHANO ROUT, VILL- KATHOUN,
PO + PS- KATORIYA, DIST- BANKA.
44. ANIL KUMAR SINHA, SON OF SURANDRA PRASDA, VILL-
MAKNA, PO + PS- KATORIYA, DIST- BANKA.
45. AMBUJ KUMAR SINGH, SON OF KUMOD KUMAR INGH,
VILL- CHHATAKURUN, PO+ PS- KATORIYA, DIST- BANKA.
46. ABINASH KUMAR RANJAN SON OF KESHO DAS, VILL-
TULSIWARAN, PO + PS- KATORIYA, DIST- BANKA.
47. MADHURI KUMARI, WIFE OF AHILANAND SINGH, VILLL +
PO- KATORIYA, DIST- BANKA.
48. JITENDRA KUMAR SINGH, SON OF AHILANAND SINGH,
VILLL + PO- KATORIYA, DIST- BANKA.
49. AMOD KUMAR TANTI, SON OF VISHESHWAR TANTI, VILL
+ PO- INARAVARAN, PS- KATORIYA, DIST- BANKA.
50. MANOJ KUMAR, SON OF JAWALA PRASAD SAH, VILL +
PO- JAYPUR, PS- KARORIYA, DIST- BANKA.
51. SUMAN KUMAR, SON OF BINDEHSWARI PRASAD AT-
KATIA, PO- PUNSIA, PS- RAJOUN, DIST- BANKA, PIN-
813109.
52. RAJESH KUMAR MISHRA, SON OF UDAYKANT MISHRA,
AT + PO- ORHARA, PS- RAJOUN, DIST- BANKA, PIN-
813109.
53. VIVEKANAND VIVEK, SON OF SHARAVAN PRASAD YADAV
AT + PO-RAJOUN, PS- RAJOUN, DIST- BANKA, PIN- 813107.
54. ABHAY KUMAR DAS, SON OF GULABI DAS, AT- KATIA,
PO- PUNSIA, PS- RAJOUN, DIST- BANKA, PIN- 813109.
55. AMRENDRA KUMAR SINGH, SON OF SAHDEO RAY, AT-
GORADIH, PO-NAWADA BAZAR, PS- RAJOUN, DIS- BANKA,
813105.
56. SUBODH KUMAR SUMAN ANANDI YADAV, AT- SUJAL
KORAMA, PO- KATHRANG, P.S- RAJOUN, DIS- BANKA
813105.
57. GOPAL PRASAD SAH, SON OF LAKHAN LAL SAH, AT-
PIPRADI, PO- MORAMA, PS- RAJOUN, DIST- BANKA, PIN-
813107.
58. VIKASH KUMAR CHATARBHUJ PRASAD YADAV, AT-
MARNI, PO- MORAMA, PS- RAJOUN, DIST- BANKA, PIN-
813107.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
243/871
59. SANTOSH KUMAR, SON OF NANDKISHOR YADAV, AT + PO-
KATHOUN P.S.- RAJOUN, DIST- BANKA, PIN- 813107.
60. PAWAN KUMAR, SON OF SHYAM PRASAD SAH, AT-
MAHADA, PO- BAMDEO, PS- RAJOUN, DIST- BANKA, PIN-
813107.
61. SANTOSH KUMAR, SON OF SURESH DAS, AT-
KATHCHATAR, PO- LILATARI, P.S- RAJOUN, DIS- BANKA,
PIN- 813109
62. ARUN KUMAR, SON OF LAKSHMAN PRASAD, AT + PO-
LILATARI, PS- RAJOUN, DIST- BANKA.
63. YASHWANT KUMAR, SON OF SUMAN KUMAR, AT- KATIA,
PO- PUNSIA, PS- RAJOUN, DIST- BANKA PIN- 813109.
64. LALAN KUMAR SUMAN SON OF BODHNARAYAN SINGH,
AT- KATIA, PO- PUNSIA, PS- RAJOUN, DIST- BANKA PIN-
813109.
65. VIJAY PANJIYARA, SON OF SHATISH PANJIYARA, AT +
PO- NARIPA, PS- RAJOUN, DIST- BANKA, PIN- 813107.
66. SANJEEV KUMAR THAKUR, SON OF ABHAYKANT
THAKUR, AT + PO- ORHARA, PS- RAJOUN, DIST- BANKA,
PIN- 813109.
67. PRAFULLACHANDARA THAKUR, SON OF ABHAYKANT
THAKUR, AT + PO- ORHARA, PS- RAJOUN, DIST- BANKA,
PIN- 813109.
68. AMIT KUMAR MISHRA, SON OF RAJNIKANT MISHRA, AT +
PO- ORHARA, PS- RAJOUN, DIST- BANKA, PIN- 813109.
69. JAY KUMAR SON OF SAHDEV DAS, AT-
ARAJIJAGANNATHPUR, RUPSA, PS- RAJOUN, DIST-
BANKA, PIN- 813109.
70. SHIVSHANKER ANAND, SON OF RANVIR PRASAD SINGH,
AT- CHILKAWAR, P.O- MANJHOUNI, PS- RAJOUN, DIST-
BANKA, PIN- 813107.
71. AMIT KUMAR SINGH, SON OF ARUN KUMAR SINGH, AT-
MARNI, PO- MORAMA, PS- RAJOUN, DIST- BANKA, PIN-
813107.
72. CHANDAN KUMAR SON OF ANAND KRISHNA
MADHUKAR, AT + P.O- RAJOUN, P.S. RAJOUN, DIST-
BANKA, PIN- 813107.
73. RANJAN KUMAR SINGH SON OF SHUBHASH PRASAD
SINGH, AT- TILAKPUR, PO- BAMDEO AT + P.O- RAJOUN,
DIST- BANKA, PIN- 813107.
74. SHIVSHANKAR SAH, SON OF BHUSHAN SAH, AT+ PO.-
UPRAMA, P.O- RAJOUN, DIST- BANKA, PIN- 813109.
75. RAKESH KUMAR RAJPAL, SON OF RAM RAJPAL, AT-
BISHANUPUR, MOHANPUR, SANJHA, DIS- BANKA, PIN-
813105.
76. DHARMENDRA KUMAR, SON OF JAI PRAKASH SAH, AT-
ARAJI KARSOP, PO + PS-SAMBHUGANJ, DIST- BANKA.
77. PURUSHOTTAM KUMAR, SON OF NAND KISHOR PRASAD,
AT + PO- SHAMBHUGANJ, PS- SHAMBHUGANJ, DIST-
BANKA.
78. PRABHAKAR KUMAR, BINOD BHUSHAN YADAV, AT-
KARSOP, PO- SHAMBHUGANJ, DIST- BANKA.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
244/871
79. VINAY KUMAR YADAV, SON OF NARESH PRASAD YADAV,
AT + PO- CHOTI BHARATSHILA, PS.- SHAMBHUGANJ,
DIST- BANKA.
80. MALTI KUMARI, WIFE OF PANCH NAND SINGH, AT-
MALDIH, PO- KARANJA, PS- SHAMBHUGANJ, DIST-
BANKA.
81. PANKAJ KUMAR, SON OF DEONANDAN PRASAD, AT+ PO-
KAITHA, PS- SHAMBHUGANJ, DIST- BANKA.
82. RAJESH KUMAR SINGH, SON OF KULDIP PRASD SINGH,
AT+ PO- KAITHA, PS- SHAMBHUGANJ, DIST- BANKA.
83. SHEKHAR SUMAN, SON OF ANUJ KUMAR SINGH, AT-
KARAHARIA, P.O- KARANJA, PS- SHAMBHUGANJ, DIS-
BANKA.
84. BRAJESH KUMAR, SON OF SANJEEV KUMAR, AT- KARSOP,
PO + PS- SHAMBHUGANJ, DIST- BANKA.
85. MALLIK MD KHUSTAR, SON OF MD. KHALID HUSSAIN, AT
+ PO- KASWA, PS- SHAMBHUGANJ, DIST- BANKA.
86. BHAWESH KUMAR, SON OF SHIV PRASAD YADAV, AT-
ASOTA, PS- SHAMBHUGANJ, DIST- BANKA.
87. OM KUMAR, SON OF SHYAM MOHAN PANJIKAR, AT-
NIJHRI, PS- SHAMBHUGANJ, DIST- BANKA.
88. NANDAN KUMAR, SON OF RAMBILASH SINGH, AT + PO-
NAROUN, PS- SHAMBHUGANJ, DIST- BANKA.
89. SUDARSHAN SON OF HARI KISHORE SINGH AT-
KARAHARIA, PO- KARANJA, PS- SHAMBHUGANJ, DIS-
BANKA.
90. PRABHAKAR KUMAR PRABHAT, SON OF MAHESHWARI PD
SINGH, AT- BAROTHA, PO- KARANJA, PS- SHAMBHUGANJ,
DIS- BANKA.
91. BIJAY KUMAR SON OF KAMESHWAR PRASAD SINGH, AT-
MALDI, PO- KARANJA, PS- SHAMBHUGANJ, DIST- BANKA.
92. GOPAL KUMAR SINGH, SON OF BINAY PRASAD SINGH,
AT- KARAHARIA, PO- KARANJA, PS- SHAMBHUGANJ, DIS-
BANKA.
93. SUDHUNSU SHEKHAR SINGH, SON OF MAHESH PRASAD
SINGH, AT- KARAHARIA, PO- KARANJA, PS-
SHAMBHUGANJ, DIS- BANKA.
94. NAKUL PASWAN, SON OF JALDHAR PASWAN, AT-
KARAHARIAR, PO-KARANJA, PS- SHAMBHUGANJ, DIS-
BANKA.
95. SUBODH KUMAR, SON OF KAMLESHWARI PRASAD
SINGH, AT- KARSOP, PO + PS- SHAMBHUGANJ, DIST-
BANKA.
96. PRABHAKAR KUMAR, SON OF ANANDI PANJIYARA, AT-
NIJHARI, PO- BHARATSHILA, PS- SHAMBHUGANJ, DIST
BANKA, 813207.
97. KRISHNA KUMAR, SON OF KANTLAL SINGH, AT-
KARHARIA, PO- KARANJA, PS- SHAMBHUGANJ, DIST-
BANKA- 813207.
98. GOLDEN KUMAR, SON OF ANUPLAL MANDAL, AT-
SAHEBGANJ, MATHURA, SAHEBGANJ, BELHAR, BANKA
813202.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
245/871
99. SATISH CHANDRA SINGH, SON OF DEVENDRA PRASAD,
AT- ORAIYA, PO- JHIKULIA, PS- BELHAR, DIST- BANKA-
813212.
100. RAJIV KUMAR SINGH, SON OF KULDIP PRASAD
SINGH, AT- KUMREL, PO- BARHARA, PS- BELHAR, DIST-
BANKA.
101. SANJAY KUMAR, SON OF MAHADEV YADAV, AT +
PO- GERUA, PS- BELHAR, DIST- BANKA, PIN- 813212.
102. ARVIND KUMAR YADAV, SON OF HARI NARAYAN
YADAV, AT- NAGEL, PO- BISANPUR, PS- BELHAR, DIST-
BANKA, 813207.
103. CHANDRAMOHAN PRASAD, SON OF HARI NARAYAN
PRASAD, AT- NAGEL, PO- BISANPUR, PS- BELHAR, DIST-
BANKA, 813207.
104. UTTAM KUMAR, SON OF DILIP YADAV, AT- NAGEL,
PO- BISANPUR, PS- BELHAR, DIST- BANKA, 813207.
105. NITISH KUMAR PRASHANT, SON OF JAWAHAR
PANDIT, AT- MATIHANI, PO- MANJHLI MATIHANI,
BELHAR, BANKA, 813202
106. SHIVNANDAN PRASAD, SON OF BANARSI PANDIT,
AT- MATIHANI, PO- MANJHLI MATIHANI, BELHAR,
BANKA, 813202
107. BIRENDRA PRASAD, SON OF YUGALKISHOR
PANDIT, AT + PO.-BARA, PS- BELHAR, DIST- BANKA.
108. PAWANKISHORE PRAJAPATI, SON OF UPENDRA
NATH PANDIT, AT- MATIHANI, PO- MANJHLI MATIHANI,
BELHAR, BANKA, 813202
109. NIRANJAN KUMAR, SON OF BHARTHARI PRASAD,
AT- LAKARKHAUA, PO- RANGA, PS- BELHAR, DIST-
BANKA.
110. GURUDEV KUMAR SINGH, SON OF JALDHAR
PRASAD SINGH, AT-DEVANDIH, PO- JIKHULIA, PS-
BELHAR, DIST- BANKA, 813212.
111. MUKESH KUMAR PANDIT, SON OF PRASADI PANDIT,
AT + PO- BARA, PS- BELHAR, DIST- BANKA, PIN- 813202.
112. ASHOK KUMAR SINGH, SON OF AJIT PRASAD
SINGH, AT- DHARMRAHI, P.O- BELDIHA, PS- BELHAR,
DIST- BANKA.
113. KUMAR AMARNATH, SON OF RABINDRA PRASAD
SINGH, AT- SAHEBGANJ, MATHURA, SAHEBGANJ,
BELHAR, BANKA, 813202
114. VIKASH CHANDRA YADAV, SON OF SUDHIR YADAV,
AT- KUMRI, PO- SANGRAMPUR, PS- BELHAR, DIST-
BANKA, 813212
115. RAMLAL HEMBREM, SON OF BABLU HEMBRAM, AT-
DUBRAJ, PO- BHITIYA, PS- FULLIDUMAR, DIST- BANKA.
116. PRADIP KUMAR HEMBREM, SON OF BIRENDRA
HEMBRAM, AT- HIRANATAR, PO- BHIITIYA, PS-
FULLIDUMAR, DIST- BANKA.
117. AVINASH CHANDRA, SON OF UMESH PANDIT, AT +
PO- BARA, PS-BELHAR, DIST- BANKA, PIN- 813202
Patna High Court LPA No.535 of 2017 dt.17-04-2018
246/871
118. SHEKHAR RAJ, SITARAM PANDIT AT- BIRGAON, PO-
MATHURA, SAHEBGANJ, BELHAR, BANKA.
119. RAMSHANKAR PRASAD, SON OF SHUKDEV PANDIT,
AT + PO- BARA, PS- BELHAR, DIST- BANKA, PIN- 813202
120. VIBHASH KUMAR GUPTA, SON OF MAHENDRA
PRASAD SAH. AT- THANA COLONY, PO +PS-BOUNSI, DIST-
BANKA, 813104
121. RATAN KUMAR MITRA, SON OF GAURI SHANKAR
MITRA, AT- ACHARAJ, PO + PS- BOUNSI, DIST- BANKA,
813104.
122. VIBHASH KUMAR SINGH, SON OF DEVENDRA
PRASAD SINGH, AT- BAGHWA, PO + PS- BOUNSI, DIST-
BANKA,813104
123. DEEPAK KUMAR SAH, SON OF VIMAL PRASAD SAH,
AT- ACHARAJ, PO + PS- BOUNSI, DIST- BANKA, 813104.
124. ASHOK KUMAR, SON OF LATE RAMESHWAR JHA,
AT- ACHARAJ, PO + PS- BOUNSI, DIST- BANKA, 813104.
125. MUKESH KUMAR, SON OF SACCHIDANAND SAH, AT-
ACHARAJ, PO + PS- BOUNSI, DIST- BANKA, 813104.
126. MADHUKAR THAKUR, SON OF SHYAMNARAYAN
THAKUR, AT- SIRAY, PO + PS- BOUNSI, DIST- BANKA,
813104
127. CHANDAN KUMAR DAS, SON OF ANANT LAL DAS,
AT-GOKULA, PO + PS- BOUNSI, DIST- BANKA, 813104
128. BINOD KUMAR YADAV, SON OF BHUVNESHWAR
YADAV, AT- ACHARAJ, PO + PS- BOUNSI, DIST- BANKA,
813104
129. SUNIL KUMAR, SON OF ARJUN PRASAD SAH, AT-
UDAIPURA KATHOON, PO + PS- KTORIYA, 813106.
130. PRASHANT KUMAR PATHAK SON OF KANHAIYA LAL
PATHAK, AT- BHAIYA BHITHA, PATHAK TOLA, PO + PS-
BOUNSI, BANKA, 813104.
131. NANDAN KUMAR SINGH, SON OF MANOJ KUMAR
SINGH, AT- MADHUSUDAN NAGAR, PO + PS- BOUNSI,
DIST- BANKA, 813104
132. ATUL KUMAR AKELA, SON OF JAY NANDAN
PRASAD, AT- BABHANGAMA, PO + PS- BOUNSI, DIST-
BANKA, 813104.
133. SANJIV KUMAR SINGH, SON OF NATHO SINGH, AT-
BHAIYA BHITHA, PATHAK TOLA, PO + PS- BOUNSI,
BANKA, 813104.
134. PRADIP KUMAR MANJHI, SON OF GOPAL MANJHI,
AT- BALTHARIYA, GOKULA, PO + PS- BOUNSI, DIST-
BANKA, 813104
135. AJAY KUMAR SUMAN, SON OF INDRA LAL YADAV,
AT- SIRAY, PO + PS- BOUNSI, DIST- BANKA, 813104
136. HEERA LAL YADAV, SON OF MURESH YADAV, AT-
GAJIADIH, PO + PS- BOUNSI, DIST- BANKA, 813104.
137. KAILASH PATHAK, SON OF RAMAKANT PATHAK, AT-
BARAMANIYA, PO + PS- BOUNSI, DIST- BANKA, 813104
138. RAJIV KUMAR YADAV, SON OF RASIKLAL YADAV,
AT- BAGDUMBA, PO + PS- BOUNSI, DIST- BANKA, 813104.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
247/871
139. PRADIP KUMAR BHAGAT, SON OF JAGARNATH
BHAGAT, AT- PANDA TOLA, PO + PS- BOUNSI, DIST-
BANKA, 813104.
140. ANIMESH KUMAR, SON OF MAHENDRA PRASAD
BHAGAT, AT- DUMKA ROAD, DALIYA, PO + PS- BOUNSI,
DIST- BANKA, 813104
141. NIGAM DEVI, WIFE OF SUSHIL KUMAR YADAV, AT-
BAGDUMBA, PO + PS- BOUNSI, DIST- BANKA, 813116.
142. SHAVITRI KUMARI, W/O AJAY KUMAR SUMAN, AT-
SIRAY, PO + PS- BOUNSI, DIST- BANKA, 813104
143. ABHIJEET KUMAR, SON OF PRADEEP KUMAR
GHOSH, AT- THANAN COLONY, PO + PS- BOUNSI, DIST-
BANKA,813104.
144. RAHUL BHAGAT, SON OF MAHESHWAR BHAGAT,
AT- MIRJAPUR, PO + PS- BOUNSI, DIST- BANKA, 813104
145. RAMANAND YADAV, SON OF BANARSI YADAV, AT-
TETRIYA, P.O + P.S.- BOUNSI, DIST- BANKA, 813104.
146. ALOK KUMAR SON OF PRADEEP PANJIYARA, AT-
JANGALPURA, JHARNA, PO + PS- BOUNSI, DIST- BANKA,
813104.
147. NAND GOPAL JEE, SON OF ANIRUDH PRASAD, AT-
SIVAJI CHOWK, PO + PS+DIS- BANKA, 813102.
148. SUNIL KUMAR, SON OF RAMANAND YADAV, AT-
KHORIMOH, PO + PS- BOUNSI, DIST- BANKA, 813104.
149. SUNIL KUMAR GUPTA, SON OF SHAMBHU PRASAD
GUPTA, AT- DALIYA, PO+ PS- BOUNSI, DIST- BANKA,
813104.
150. LAKSHMAN KUMAR, SON OF NARESH YADAV, AT-
BHAGA, PO + PS- BOUNSI, DIST- BANKA, 813104.
151. DEENBANDHU KUMAR, SON OF NANDKISHOR,
YADAV, AT- ACHARAJ, PO + PS- BOUNSI, DIST- BANKA,
813104.
152. RAJNISH ANAND SON OF DASRATH MANDAL, AT-
DULHANDIH, SANGA, PO + PS- BOUNSI, DIST- BANKA,
813104.
153. OMPRAKASH BHANDARI, SON OF ARSINGH PD
BHANDARI, AT- RATANSAR, SARUA, PO + PS- BOUNSI,
DIST- BANKA, 813104.
154. RAVI KUMAR, SON OF KAILASH RAM, AT- DALIYA,
PO + PS- BOUNSI, DIST- BANKA, 813104.
155. PAWAN KUAMR SAH, SON OF NAWAL KISHORE SAH,
AT- BARMANIA, PO + PS- BOUNSI, DIST- BANKA, 813104.
156. JITENDRA KUMAR SINHA, SON OF VISHNUDEV
PRASAD, HOUSE NO.-93, PANDA TOLA, BOUNSI ,DIST-
BANKA.
157. KAILASH THAKUR, SON OF BATASHI THAKUR, AT-
KENDUAR, PO- BHAIROGANJ, PS- CHANDAN, BANKA,
813106.
158. RAM SAKAL YADAV, SON OF JEEVLAL YADAV, AT-
DHAWAKOL, PO- TETARIA, PS- KATORIA, BANKA 813106.
159. SHANKER YADAV, SON OF RAM PRASAD YADAV, AT-
SALAIYA PO- SIMULTALA, PS- CHANDAN BANKA, 811316.
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248/871
160. MAHESH KUMAR, SON OF KAILASH PRASAD
YADAV, AT- NAWADIH, PO- BHAIROGANJ, PS- CHANDAN
BANKA,813106.
161. SANJAY KUMAR, SON OF MOHAN THAKUR, AT-
BHELVA, PO- BHELWA, PS- KATORIYA, BANKA,813106.
162. GOVIND YADAV, SON OF SAHDEO YADAV, AT-
TAHAKWANI, PO- SIMULTALA, PS- CHANDAN, BANKA,
811316.
163. KAPILDEO KUMAR THAKUR, SON OF MOHAN
THAKUR, AT- BHELVA, PO- BHELWA, PS- KATORIYA,
BANKA,813106.
164. PANKAJ KUMAR, SAPUT GUPTA, AT + PO- SUIA, PS-
KATORIYA, BANKA, 813106.
165. BIJAY KUMAR YADAV, SON OF DEO NARAYAN
YADAV, AT- GODIYARI, PO- LOHARI, PS- CHANDAN
BANKA, 814131
166. BALRAM KUMAR, SON OF GIRAJA DAS, AT-
KUSUMJORI, PO- FATEHPUR, PS- CHANDAN,
BANKA,813106.
167. INDIRA KUMARI, W/O- BIJAY KUMAR YADAV, AT-
GODIYARI, PO- LOHARI, PS- CHANDAN BANKA,814131.
168. MANISH KUMAR, SON OF THAKUR PRASAD YADAV,
AT- BIYAHI, PO + PS- CHANDAN, DIST- BANKA, 814131.
169. PANCHANAND THAKUR, SON OF RAMDEO THAKUR,
AT + PO+ PS- CHANDAN, BANKA, 814131.
170. RAJNIKANT GUPTA, SON OF ARUN PRASAD GUPTA,
AT + PO+ PS- CHANDAN, BANKA, 814131.
171. DABLU KUMAR, SON OF LATE KISHUN PRASAD
YADAV, AT- GODIYARI, PO- LOHARI, PS- CHANDAN
BANKA, 814131
172. GAUTAM KUMAR NIRALA, SON OF NARMDEV
YADAV, AT- MANJHALI, PO- BHAIROGANJ, PS- CHANDAN,
BANKA, 813106.
173. BINOD KUMAR RAJAK, SON OF MADAN RAJAK, AT +
PO+ PS- CHANDAN, BANKA, 814131.
174. ANOJ KUMAR, SON OF GHANSHYAM MISTRI, AT +
PO+ PS- CHANDAN, BANKA, 814131.
175. RAHUL KUMAR YADAV, SON OF BARSATI YADAV,
AT- KENDUAR, PO- BHAIROGANJ, PS- CHANDAN, BANKA,
813106.
176. DEEPAK KUMAR JHA, SON OF SHIVNANDAN JHA,
AT- BAGHMARI, PO+PS-CHANDAN, BANKA, 814131.
177. ANAND KUMAR JHA, SON OF SHIVNANDAN JHA, AT-
BAGHMARI, PO+ PS- CHANDAN, BANKA, 814131
178. RAMESH PRASAD DAS, SON OF BISHESHWAR DAS,
AT- KENDUAR, PO- BHAIROGANJ, PS- CHANDAN, BANKA,
813106.
179. DEVENDRA PRASAD, SON OF LATE KAMESHWAR
PRASAD YADAV, AT- TAHAKWANI, PO- SIMULTALA, PS-
CHANDAN, BANKA, 813116.
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249/871
180. MUKUL, SON OF RAMAWATAR SINGH, AT-
DUMARIYA, PO- CHIRAIYA, PS- AMARPURA, BANKA,
813127
181. ANAND KUMAR, SON OF JAY KARAN PRASAD
SINGH, AT- JETHOUR JAMUA, PS- AMARPUR, DIST-
BANKA,813101.
182. UDAY KUMAR SINGH, SON OF NAVIN CHANDRA
SINGH, AT + PO- BHIMSEN, PS-AMARPUR, BANKA.
183. NANDKISHOR KUMAR, SON OF ANIRUDH YADAV,
AT- KASHIPUR, PO- AMARPUR, DIST- BANKA, PIN- 813101.
184. MUKESH PRASAD YADAV, SON OF YOGENDRA
YADAV, AT + PO- BHARKO, PS- AMARPUR, DIST- BANKA.
185. RAJ KISHOR YADAV, SON OF YOGENDRA YADAV, AT
+ PO- BHARKO, PS- AMARPUR, DIST- BANKA.
186. RAKESH KUMAR RAJAK, SON OF GANESH RAJAK,
AT + PO- BALLIKITTA, PS- AMARPUR, DIST- BANKA.
187. SANJAY SUMAN, SON OF PRIYATAM LAL KAPRI, AT-
PAVAIDIH, PS- AMARPUR, DIST- BANKA.
188. YOGENDRA PRASAD SAH, SON OF RAMBILASH SAH,
AT- BHARKO, PO+PS- AMARPUR, DIST- BANKA 813101.
189. THAKUR MRITYUNJOY PRASAD, SON OF GANESH
THAKUR, AT- GANGAPUR GARHEL, PO- SULTANPUR, DIST-
BANKA, 813101.
190. SOMESH KUMAR, SON OF BINDESHWARI JHA, AT-
PAHARPUR, PO- GORGAMA, PS- AMARPUR, DIS- BANKA,
813101
191. NITISH KUMAR, SON OF LATE KAPILDEO SINGH, AT-
KOTHIA, PO- MAHADEOPUR, PS- AMARPUR, DIST- BANKA,
813101
192. VIDYA NZND VISHWAKARMA, SON OF ARJUN
MISTRY, AT + PO- KAMDEVPUR, (KORAICHAK), PS-
AMARPUR, DIST- BANKA.
193. BIRENDRA KUMAR, SON OF GOPAL PRASAD SINGH,
AT + PO- SALEMPUR, PS- AMARPURDIST-BANKA.
194. PANKAJ KUMAR SINGH, BINAY PANJIYARA, AT-
GANGAPUR GARHEL, PO- SULTANPUR, DIST- BANKA,
813101.
195. GANESH KUMSAR DAS, SON OF BADRI DAS, AT+
PO+PS- AMARPUR, DIST- BANKA, 813101
196. RAVI KUMAR GUPTA, SON OF SHALIGRAM SAH, AT+
PO+PS- AMARPUR, DIST- BANKA, 813101
197. GAUTAM KUMAR, SON OF RADHE PRASAD SAH, AT
+ PO + PS- AMARPUR, DIST- BANKA 813101.
198. ARUN SHARMA, SON OF BHUVNESHWAR SHARMA,
AT + PO- SALEMPUR, PS- AMARPUR, DIST- BANKA-813101.
199. CHANDAN KUMAR, SON OF BASUDEO MANDAL, AT-
PURANI LAHAITA, PS- SAMUKHIYA, BANKA, 813102.
200. PRITAM KUMAR PANJIYARA, SON OF BALI
PANJIYARA, AT- DUDHARI, BANKA, PIN-813102.
201. UTPHUL KUMAR, SON OF RADHA KRISHNA KARN,
AT- BABUTOLA, PS- BANKA, DIST- BANKA, PIN-813102.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
250/871
202. SUNNY KUMAR SINGH, SON OF SHAMBHUPRASAD
SINGH, AT- BISHANPUR, PS- BANKA, DIST- BANKA, PIN-
813102
203. RAJEEV KUMAR RANJAN SON OF HIRALAL
MANDAL, AT- BHAGWANPUR, LAKNODIH, BANKA, PIN-
813102.
204. DIVYANSHU RAJ, SON OF JANARDAN YADAV, AT-
KHAMARI, PO- KAKWARA, PS + DIST- BANKA, PIN- 813118
205. SUMRIT MANDAL, SON OF NAKUL MANJHI, AT-
CHUTIYA, PS+DIST- BANKA, PIN- 813102.
206. RAMAN KUMAR, SON OF NANDLAL THAKUR, AT-
CHUTIYA, PS+DIST- BANKA, PIN- 813102.
207. NIBARAN DAS, SON OF YOGENDRA DAS, AT-
KATELI, PO- KAKWARA, P.S. & DIST- BANKA, PIN-813102
208. SANJEEV KUMAR, SON OF NARAYAN RAM, AT-
VIJAYNAGAR, PO+ PS+ DIST- BANKA, PIN- 813102.
209. BASUDEO KUMAR, SON OF GIRDHARI CHOUDHARY,
AT- HASIYA, PO- PAPARIYA, PS+ DIST- BANKA, PIN-
813102.
210. BALRAM KUMAR PANDIT, SON OF NANDKISHORE
PANDIT, AT- FULLIDUMAR, PO- MANJIRA, DOMUHAN,
BANKA 813102.
211. KRISHNA RANJAN KUMAR, SON OF NARESH
PRASAD YADAV, AT- DURGA STHAN, KARHARIYA, BANKA,
PIN- 813102.
212. RAGHU NANDAN KUMAR, SON OF ANANDI PRASAD
MANDAL, AT- GAROTIKAR, PO- SAMUKHIYAMOD, BANKA,
813102.
213. RAKESH KUMAR, SON OF BIJAY PRASAD SINGH, AT-
YOGDIHA, PO- DUDHARI, PS+ DIST- BANKA, 813102.
214. BALRAM MANDAL, SON OF RAGHUNATH MANDAL,
AT- YOGIDIH, PO- DUDHARI, PS+ DIST- BANKA,813102.
215. MAHESH KUMAR MANDAL, SON OF SITARAM
MANDAL, AT- GAROTIKAR, PO- SAMUKHIYAMOD,
BANKA, 813102.
216. BIKASH KUMAR ANAND, SON OF MAHADEO
CHANDRA DAS, AT- NAYATOLA BANKA, PS+DIST-BANKA,
PIN- 813102.
217. ANU PRIYA SON OF RAJKUMAR MANJHI, AT-
JHIRWA, PO+PS+DIST- BANKA, 813102.
218. MANOJ KUMAR, SON OF RAMLAL MANDAL, AT-
JALMARAY, PO- DOMUHAN, PS+ DIS- BANKA.
219. UJJWAL KUMAR SARKAR, SON OF LATE KRITINDRA
JYOTI SARKAR, AT- MALLIKTOLA, PO+PS+DIST- BANKA,
813102.
220. ASHOK KUMAR YADAV, SON OF CHATEN PRASAD
YADAV, AT- DAUNA, PO- BALYAMHARA, PS+ DIST- BANKA,
813102.
221. RAMLAKHAN YADAV SON OF YOGENDRA PRASAD
YADAV, AT- TAPPADIH, PO+ PS- BARAHAT, DIST- BANKA,
813103.
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251/871
222. MUKESH KUMAR, SON OF ARUN PRASAD DAS, AT+
PO- SABALPUR, PS- PANJWARA, DIST- BANKA, 813104.
223. DILIP KUMAR BHAGAT, SON OF JAGDISH PRASAD
BHAGAT, AT+ PO- SABALPUR, PS- PANJWARA, DIST-
BANKA, 813104.
224. PURNA NAND JHA, SON OF UYUGAL KISHOR JHA,
AT+PO-KHARHARA, PS- BARAHAT, DIST- BANKA, 813121.
225. DURGA KUMARI, W/O PURNAND JHA, AT+PO-
KHARHARA, PS- BARAHAT, DIST- BANKA, 813121.
226. KUMAR RAJNISH SINGH WATSA, SON OF SANJAY
KUMAR SINGH, AT+PO- AZADNAGAR, SABALPUR, DIST-
BANKA, 813104.
227. SUHANA PARVEEN WIFE OF RASEED ANSARI, AT-
KAITHATIKAR, PO- NARAYANPUR, PS- BARAHAT. BANKA.
228. RASHBIHRI SINGH, SON OF BHOLA PRASAD SINGH,
AT- HIJRAR, PO- BARHOUNA, PS- BARAHAT, BANKA,
813103.
229. ANMOLA LAXMI, WIFE OF AJAY KUMAR SINGH, AT-
KAITHPURA, PO+ PS- BARAHAT, BANKA, 813103.
230. AMIT KUMAR SINGH, SON OF SUBHASH PRASAD
SINGH, AT + PO + PS- PANJAWARA, DIST- BANKA, 813110.
231. AMRENDRA THAKUR, SON OF RADHE THAKUR, AT-
KAITKA, PO- BABA NGAMA.PS- BARAHAT, BANKA,
813123.
232. SUBHASH KUMAR, SON OF KAILASH HARIJAN, AT-
CHARUA, PO- CHANGARI MIRZAPUR, PS- BARAHAT,
BANKA.
233. NANDLAL SON OF RADHEKANTBAGBAI, AT-
BIKRAMPUR, PO- LAKHPURA, PS- PANJWARA, BANKA.
234. MR ARYAN KASHYAP, SON OF MR HARE KRISHNA
JHA, AT+PO-KHARHARA, PS- BARAHAT, DIST- BANKA,
813121.
235. BIRENDRA KUMAR, SON OF HARIHAR PRASAD
MANDAL, AT- HARIJAN TOLA, PANJWARA, PO+ PS-
PANJWARA, BANKA.
236. VIKASH KUMAR BHARTI, SON OF BHAIRAB
HARIJAN, AT- JATHORE KAKARIYA, PO- BARAHAT, DIST-
BANKA.
237. SHIVANAND DAS, SON OF HIRALAL DAS, AT + PO-
KHARHARA, PS- BARAHAT, DIST- BANKA, 813121.
238. SANJEEV KUMAR SINGH, SON OF KAILASH PRASAD
SINGH, AT POST- JAGATPUR, P.S.- PANJWARA, DISTRICT-
BANKA.
239. RAJEEV RANJAN PANDEY, SON OF UMESH
CHANDRA PANDEY, AT GHASIYA, P.S.- DHORAIYA,
DISTRICT- BANKA.
240. PINTU PASWAN, SON OF HIRALAL PASWAN, AT
MATHURAPUR, P.O- AHIRO, P.S.- DHORAIYA, DISTRICT-
BANKA.
241. RISHIDEO RAJAK, SON OF NASIB RAJAB AT DERU
P.O+ P.S.- DHORAIYA DISTRICT- BANKA.
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252/871
242. GOPAL KUMAR MANDAL, SON OF PRADIP MANDAL,
AT GAROTIKAR, P.O- SAMUKHIYA MORE, P.S. + DISTRICT-
BANKA.
243. PARMANAND YADAV, SON OF BISHWANATH YADAV,
AT BEHRWARI, P.O- SUIYA, P.S.- KATORIYA, DISTRICT-
BANKA.
244. GOPAL MALAKAR, SON OF JAGARNATH MALAKAR,
AT PANDATOLA, P.S.-BOUNSI, DISTRICT- BANKA.
245. RITESH KUMAR SINGH, SON OF RAMRUP SINGH, AT
ATHMAHA, P.O- RANIKITTA, P.S.- AMARPUR, DISTRICT-
BANKA.
246. SANJAY KUMAR SINGH, SON OF RAMRUP SINGH,
AT ATHMAHA, P.O- RANIKITTA, P.S.- AMARPUR, DISTRICT-
BANKA.
247. RAJESH KUMAR, SON OF SADANAND KAPRI, AT
FATEHPUR, P.S.- AMARPUR, DISTRICT- BANKA.
248. JITENDRA KUMAR, SON OF KAMLESHSWARI
PRASAD YADAV, AT VILLAGE- MIRJAPUR, P.O- CHANGERI,
P.S- BARAHAT, DISTRICT- BANKA.
249. SUBEDAR YADAV, SON OF PARMESHWAR YADAV, AT
DHAWAVARAN, P.O.- KOSHI, P.S.-FULLIDUMAR, DISTRICT-
BANKA.
250. VAKIL YADAV, SON OF ANAND YADAV, AT-
MAYURNACHAN, P.O- KOSHI, P.S.- FULLIDUMAR,
DISTRICT- BANKA.
251. MINTU KUMAR, SON OF KAMALAKANT YADAV, AT-
DHAWA, P.O- KOSHI, P.S.- FULLIDUMAR, DISTRICT-
BANKA.
... ... Appellant/s
Versus
1. The State of Bihar through Chief Secretary.
2. The Principal Secretary, Planning & Development Department, Government
of Bihar, Patna.
3. The Principal Secretary, Co-operative Department, Government of Bihar,
Patna.
4. The Director, Department of Planning & Development (Directorate of
Economics & Statistics), Government of Bihar, Patna.
5. The District Statistical Officer, Banka, District- Banka (Bihar).
6. VIKASH KUMAR, SON OF S.N MANDAL, AT- MAHUVAKACHARATI,
PS-DHORAIYA, BANKA.
7. RAJIV RANJAN SINGH, SON OF LAXMIKANT SINGH, AT- PATWA,
PO- SRIPATHAR, DHORAIYA, BANKA 813109.
8. GHANSHYAM KUMAR DAS, SON OF SRIDHAR DAS, AT- MOTANGA,
PS-DHORAIYA, BANKA, 813110.
9. JAI JAI RAM MANDAL, SON OF NAGESHWAR MANDAL, AT+ PO-
DHORAIYA, PS- DHORAIYA, DIST- BANKA- 813205.
10. RAHUL KUMAR SINGH SON OF RANJIT PRASAD SINGH, VILL-
ANGRAJOR, PO- BHITIYA, PS- FULLIDUMAR, DIST- BANKA 813207.
11. ANKIT KUMAR SINGH, SON OF RANJIT PRASAD SINGH, VILL-
ANGRAJOR, PO- BHITIYA, PS- FULLIDUMAR, DIST- BANKA 813207.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
253/871
12. PRAMOD KUMAR YADAV, SON OF SHITAL RAOUT, AT-
PARAWCHAK, PO- TELIYA NAGAUIN, PS- FULLIDUMAR, BANKA.
13. BIRENDRA KUMAR, SON OF UPENDRA PRASAD YADAV, AT-
DOMODIH, PO- KUMARPUR, PS- FULLIDUMAR, DIST- BANKA-
813211.
14. SANJIV KUMAR RAO, SON OF SUBHASH PRASAD RAO, AT-
DOMODIH, PO- KUMARPUR, PS- FULLIDUMAR, DIST- BANKA-
813211.
15. SUJIT KUMAR SON OF LATE - RAMBILASH PRASAD SINGH, AT +
PO- KUMARPUR, PS- FULLIDUMAR, BANKA- 813211
16. RUPESH KUMAR RAO, SON OF AMRENDRA PRASAD RAO, AT -
DOMODIH, PO- KUMARPUR, PS- FULLIDUMAR, DIST- BANKA-
813211
17. VIJAY KUMAR, SON OF KULDIP PRASAD YADAV, AT- ITHARI, PS-
FULLIDUMAR, DIST- BANKA- 813207
18. RAHUL KUMAR SAH, SON OF GAJADHAR SAH, AT + PO + PS-
FULLIDUMAR, DIST- BANKA, 813207.
19. ROHIT KUMAR, SON OF SHYAM KUMAR YADAV, VILL + PO-
RIKHIYARAGDHA, PS- KATORIYA, DIST- BANKA.
20. DINESH KUMAR DINKAR, SON OF JAGESHWAR PRASAD YADAV,
VILL+ PO- BADAVASANI, PS- KATORIYA, DIST- BANKA.
21. NITU KUMARI SON OF RAMCHANDRA SAH, VILL- RADHANAGAR,
PO + PS- KATORIYA, DIST- BANKA.
22. UMESH PRASAD YADAV, SON OF JAVAHAR PRASAD YADAV, VILL-
BAKUAMOR, PO- UPARCHAKMARIYA, PS- KATORIYA, BANKA.
23. ROHIT KUMAR, SON OF SHYAM SUNDAR MANDAL, VILLL + PO-
KATORIYA, DIST- BANKA.
24. TARACHANDRA CHOUDHARI, SON OF CHHAVILAL CHOUDHARI,
VILL + PO- MERA, PS- KATORIYA, DIST- BANKA.
25. BANDHU KUMAR BHARTI, SON OF JHAGRU KAPRI, VILL + PO-
MERA, PS- KATORIYA, DIST- BANKA.
26. PRAMOD KUMAR TANTI, SON OF DHANESHWAR MANDAL, VILL-
BHAMYA, PO- BANIYAKURA, PS- KATORIYA, DIST-BANKA.
27. BHWESH KUMAR, SON OF BINOD PRASDA YADAV VILL-
JAMKHUT, PO- RANGHATTA, PS- KATORIYA, DIST- BANKA.
28. AJIT KUMAR SINGH SON OF VIJAY PRASAD SINGH, AT- NARIPA, PS-
RAJOUN, DIST- BANKA, PIN- 813107.
29. SHAILENDRA KUMAR SINGH, SON OF BACHO PRASAD SINGH, AT+
PO- BIJAY NAGAR, DIST- BANKA, PIN- 813102.
30. BIDUR KUMAR CHOUDHARY, SON OF JAYKANT CHOUDHARY, AT
+ PO- SINGHNAN, PS- RAJOUN, DIST- BANKA, PIN- 83105.
31. RAJNEESH KUMAR, SON OF BINAY KUMAR SINGH, AT + PO-
KOTVALI, PS- RAJOUN, DIST- BANKA, PIN- 813105.
32. PUSHPA KUMARI WIFE OF KAILASH PRASAD SINGH, AT- KOTWALI,
PO- HARCHANDI, PS- RAJOUN, DIST- BANKA, PIN- 813105.
33. NIRMAL KUMAR BHARTI, SON OF RAGHUNANDAN DAS, AT + P.O-
RAJOUN, P.S. RAJOUN, DIST- BANKA, PIN- 813107.
34. UMESH KUMAR, SON OF SHYAM MANDAL, AT- KATIA, P.O- PUSIA,
PS- RAJOUN, DIST- BANKA, PIN- 813109
35. RAJKUMAR MANDAL, SON OF SARGUN MANDAL, AT- GOPALPUR,
PO- NAVADA, PS- RAJOUN, DIST- BANKA- 813105.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
254/871
36. GANESH KUMAR SINGH, SON OF BASUKI PRASAD SINGH, AT-
-GULNI KUSHAHA, PS- SHAMBHUGANJ, DIST- BANKA.
37. NIRANKAR KUMAR, SON OF KALA NAND SINGH, AT- -GULNI
KUSHAHA, PS- SHAMBHUGANJ, DIST- BANKA.
38. DEWENDRA KUMAR, SON OF BINDESHWARI PRASAD SINGH, AT +
PO- MAHISOTA, PS- SHAMBHUGANJ, DIST- BANKA.
39. BIRENDRA KUMAR, SON OF BINDESHWARI PRASAD SINGH, AT +
PO- MAHISOTA, PS- SHAMBHUGANJ, DIST- BANKA.
40. ASHISH RANJAN, SON OF PRADEEP KUMAR SNGH, AT-
KEHANICHUK, PO + PS- SHAMBHUGANJ, DIS- BANKA.
41. NIRAJ KUMAR, SON OF LAKSHAMAN PRASAD SINGH, AT-
KIRANPUR, PO-PAPARIYA, PS- SHAMBHUGANJ, DIS- BANKA.
42. SOHAN KUMAR PANDIT, SON OF BALDEO PANDIT, AT + PO-
RANGA BAZAR, PS-BELHAR, DIST- BANKA.
43. MAHESH KUMAR, SON OF BALDEO SAH, AT- GORGAMA, PO-
SANGRAMPUR, PS- BELHAR, DIST- BANKA.
44. UPENDRA YADAV, SON OF KRISHANDEO YADAV, AT- AMAHARA,
PO- NIMIYA, PS- BELHAR, DIST- BANKA.
45. BIPIN KUMAR MANDAL, SON OF SONELAL MANDAL, AT
SAHASRAM, GOKULA, PO + PS- BOUNSI, DIST- BANKA, 813104.
46. AJIT KUMAR BARNWAL, SON OF SHIVBACHAN BARNWAL, AT +
PO- TETARIYA, PS- KATORIYA, DIST- BANKA, 813106.
47. PRAMOD KUMAR KOLE, SON OF PAIRU KOLE, AT- MUSKORWA,
PO- FATHEPUR, PS- CHANDAN, BANKA,814131.
48. MUKESH KUMAR YADAV, SON OF TUPHANI YADAV, AT- DUASAR,
PO-SUIA, PS- KATORIYA, DIS- BANKA, 813106.
49. SIKANDRA TANTI, SON OF KESHO TANTI, AT- SIDHUDIH, PO-
BHAIROGANJ, CHANDAN BANKA 813106.
50. MANISH BHARTI , SON OF BIJAY YADAV, AT- BAGRA, PO-
BHAIROGANJ, CHANDAN, BANKA, 813106.
51. SANTOSH KUMAR YADAV, SON OF VIJAY YADAV, AT+ PO-
KATORIYA, PS- KATORIYA, BANKA, 813106.
52. NRIPENDRA KUMAR SINGH, SON OF AKHILA NAND SINGH, AT+
PO- KATORIYA, PS- KATORIYA, BANKA, 813106.
53. RANJIT KUMAR, SON OF SITARAM BHAGAT, AT + PO- SUIYA
BAZAR, PS- KATORIYA, BANKA, 813106.
54. SONU KUMAR SINGH, SON OF PRAMOD KUMAR SINGH, NEHRU
COLONY BANKA, PIN- 813102.
55. NIRAJ KUMAR, SON OF NISHIKANT YADAV, AT- BABUTOLA, PS-
BANKA, DIST- BANKA, PIN-813102.
56. VIKRAM KUMAR CHOUDHARY, SON OF RAMBILASH CHOUDHARY,
AT+PO- PARARIYA, CHAKKADIH, BANKA, PIN- 813102.
57. SANJEEV KUMAR SUMAN, SON OF ARVIND KUMAR YADAV, AT-
KUMARPUR, FULLIDUMAR, BANKA, PIN-813101.
58. KUMAR MUKESH, SON OF RAJENDRA PRASAD SHARMA, AT-
NAYATOLA, PS+DIST- BANKA, PIN- 813102.
59. SUNIL KUMAR SINGH, SON OF GAIBI PRASAD SINGH, AT-
BHADRAR, PS+ DIST- BANKA.
60. PRABHAKAR KUMAR, SON OF SURESH PRASAD, AT + PO-
CHUTTIYA, DIST- BANKA, PIN- 813102.
61. ARUN KUMAR SINGH, SON OF RAJARAM SINGH, AT- TILLAYA
DOUNA, PS + DIST-BANKA, PIN-813102.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
255/871
62. RUPESH KUMAR, SON OF MANIJAR YADAV, AT- VIDAYDIH,
MANIKCHAK, BANKA, PIN- 813102.
63. NEERAJ KUMAR SINGH, SON OF RAJKUMAR SINGH, AT-
KORAIYANDHA, PO- CHUTIYA, BANKA, PIN-813102.
64. RAVINDRA KUMAR YADAV, SON OF CHAMAN PRASAD YADAV, AT-
FULLIDUMAR, PO- MANJIRA, DOMUHAN, BANKA-813102.
65. NARENDRA KUMAR SINGH, SON OF SHASHI SHEKHAR SINGH, AT-
WARD-11, PO+ PS+ DIS- BANKA, PIN- 813102.
66. OM NARAYAN SHARMA, SON OF LATE SHAILENDRANATH
SHARMA, AT- LADUARI, PO- SUTIHARA, PS- PARIHAR, DIST-
SITAMADHI.
67. ANUPAM ANAND SON OF ANIL PRASAD SINGH, AT + PO-
NARAYANPUR, PS- BARAHAT, DIST- BANKA, 813103.
68. SANTOSH ANAND, SON OF RAGHUNANDAN SINGH, AT+PO-
AZADNAGAR, SABALPUR, DIST- BANKA,813104.
69. ANGAD PASWAN, SON OF CHULAHAYA PASWAN, AT- BARATIKAR,
PO- LILATARI, PS- BARAHAT, DIST- BANKA.
70. MITHILESH KUMAR, SON OF CHANDRA SHEKHAR MEHTA, AT-
GAJHANDA, PO- CHANDADIH, PS- BARAHAT, DIST- BANKA, 813121.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 553 of 2017
In
Civil Writ Jurisdiction Case No.12392 of 2016
======================================================
1. Alok Kumar son of Harendra Prasad Verma Resident of Village-
Harpur, P.O.-Rampur, P.S.-Madhaura, District-Saran
2. Raviranjan Kumar son of Harendra Prasad Verma Resident of
Village-Harpur, P.O.-Rampur, P.S.-Madhaura, District-Saran
3. Alok Kumar Son of Harendra Nath Singh Resident of Village+
P.O.-Rampur Khorram, P.S.-Madhaura, District-Saran
4. Rakesh Kumar Raj son of Rajkishore Pandit Resident of Village-
Hathisar, P.O.-Gaura, P.S.- Madhaura, District-Saran
5. Md. Abdul Kalam Azad, son of Sadre Alam Resident of
Village+P.O.Narharpur, P.S.-Madhuara, District-Saran
6. Surendra Kumar Rai Son of Shiv Nandan Rai Resident of
Village-Bindbahuaar, P.O.-Nagra, P.S.-Madhuara, District-Saran
7. Upendra Kumar son of Mukudhan rai resident of Village +P.O.-
Shilhauri, P.S.-Madhuara, District-Saran
8. Surendra Sah Son of Parmeshwar Sah Resident of Village+P.O.
Madhopur, P.S.-Madhuara, District-Saran
9. Munna Kumar son of Tulsi Sah Resident of Village-Madhaura
Khurd, P.S.- Madhuara, District-Saran
10. Vikash Kumar Soni son of Madan Prasad Resident of Village-
Madhaura, Ward No. 13,P.O.+P.S.-Madhuara, District-Saran
11. Praveen Kumar Son of Kameshwar Prasad resident of Village-
P.O.-Awari, P.S.-Madhuara, District-Saran
12. Binod Kumar Manjhi son of Arjun Manjhi Resident of Village-
Dhenuki, P.O.+P.S.-Madhuara, District-Saran
Patna High Court LPA No.535 of 2017 dt.17-04-2018
256/871
13. Md. Arman Son of Salim Miya Resident of Village-Dhenuki,
P.O.+P.S.-Madhuara, District-Saran
14. Dhananjay Kumar Son of Vishwanath Singh Resident of
Village-Madhuara Khurd, P.O.+P.S.Madhuara, District-Saran
15. Manish kumar Son of Jitendra Singh Resident of Village-
Madhaura Khurd, P.O.+ P.S.- Madhuara, District-Saran
16. Md. Sahjad Alam Ansari Son of Md. Maruf Resident of Village-
Madhuara Khurd, P.O.+P.S.Madhuara, District-Saran
17. Kaushal Kumar Gupta Son of Kedar Prasad Gupta Resident of
Village-Madhuara Khurd, P.O.+P.S.Madhuara, District-Saran
18. Santosh Kumar Giri Son of Kamal Giri Resident of
Village+P.O.-Salimapur, P.S.-Madhuara, District-Saran
19. Chandrabhushan Giri Son of Kamaldev giri Resident of Village-
Repura, P.O.-Nagara, P.S.-Madhuara, District-Saran
20. Jitendra Kumar Gupta son of Budhan Prasad Gupta Resident of
Village+P.O.- Aata, P.S.-Madhuara, District-Saran
21. Rinki Kumari daughter of Vijay Kumar Sharma Resident of
Village-Narharpur Chamari, P.O.-Narharpur, P.S.-Madhuara,
District-Saran
22. Awadhesh Prasad son of Shivnath Prasad Resident of Village-
Hathisar, P.O.-Gaura, P.S.- Madhaura, District-Saran
23. Devanand Singh Son of Jagdish Singh Resident of Village+
P.O.-Bhuwalpur, P.S.-Madhuara, District-Saran
24. Jaishiv Kumar Singh Son of Rambharosha Singh resident of
village+ P.O.-Bhuwalpur, P.S.-Madhuara, District-Saran
25. Arun Kumar Son of Shatruhan Sah Resident of Village-Hathisar,
P.O.-Gaura, P.S.- Madhaura, District-Saran
26. Pappu Kumar Sharma son of Jhaman Sharma Resident of
Village-Hathisar, P.O.-Gaura, P.S.- Madhaura, District-Saran
27. Rohit Kumar Singh Son of Rambabu Singh Resident of Village-
Khalishpur, P.O.-Gaura, P.S.-Madhuara, District-Saran
28. Sankesh Kumar Ram son of Rajnath Ram Resident of Village+
P.O. Gaura, P.S.-Madhuara, District-Saran
29. Rakesh Kumar Son of Lalan Prasad Resident of Village-
Madhaura Khurd, P.O.+ P.S.- Madhuara, District-Saran
30. Md. Nasim Akhatar Ansari Son of Md. Sahban Ansari resident of
Village-Sharda Rai ke Tola, P.O.-Narharpur, P.S.-Madhuara,
District-Saran
31. Hridey Kumar Pandey son of Rajeshwar Pandey Resident of
Village+ P.O.-Narharpur, P.S.-Madhuara, District-Saran
32. Amar Kumar Mahto Son of Tulsi Mahto Resident of
Village+P.O.-Bhualpur, P.S.-Madhuara, District-Saran
33. Bishnu Kumar Singh son of Umashanker Singh Resident of
Village+P.O.Bhualpur, P.S.-Madhuara, District-Saran
34. Amardeo Kumar Gupta son of Shivnath Pd. village+P.O.-Rampur
Khoram, P.S.-Madhuara, District-Saran
35. Sameer Kumar Singh son of Yogendra Singh Resident of
Village-Govindpur, P.O.+P.S.-Khaira, Block-Nagra, District-
Saran
36. Amit Kumar Singh son of Yogendra Singh Resident of Village-
Govindpur, P.O.+P.S.-Khaira, Block-Nagra, District-Saran
Patna High Court LPA No.535 of 2017 dt.17-04-2018
257/871
37. Ramesh Prasad Ray son of Suresh Prasad Rai Resident of
Village-Govindpur, P.O.+P.S.-Khaira, Block-Nagra, District-
Saran
38. Vinod Kumar Son of Baijnath Prasad Resident of Village-
Govindpur, P.O.+P.S.-Khaira, Block-Nagra, District-Saran
39. Ravindra Kumar Ram Son of Biran Ram Resident of Village-
Gopalpur, P.O.-Fanaar Hariharpur, P.S.-Khaira, District-Saran
40. Rama Shankar Upadhyay son of Shivjee Upadhyay Resident of
Village+P.O.Rampur Kala, P.S.-Khaira, District-Saran
41. Mukesh Thakur Son of Bhagwan Thakur Resident of Village-
Afaur Purab Tola, P.O.-Afaur, P.S.-Khaira, District-Saran
42. Yusuf Raja Son of Md. Reyazuddin Resident of Village-
Kadipur, P.O.-Nagara, P.S.-Khaira, District-Saran
43. Prem Shankar Upadhyay son of Shivjee Upadhyay Resident of
Village+P.O.Rampur Kala, P.S.-Khaira, District-Saran
44. Alok Kumar son of Ramayodhya Bhakt Resident of Village-
Kadipur, P.O.-Nagara, P.S.-Khaira, District-Saran
45. Rajesh Kumar son of Prabhunath Singh Resident of
Village+P.O.-Afaur, P.S.-Khaira, District-Saran
46. Shailendra Kumar son of Dharmnath Rai Resident of Village-
Bada Takiya, P.O.-Khodaibagh, P.S.-Khaira, District-Saran
47. Salma Aaga daughter of Md. Raja Khan Resident of Village-
Arwa, P.O.-Nagara, P.S.-Khaira, District-Saran
48. Chhathu Kumar son of Harendra Rai Resident of Village-
Nempuri ke Tola, P.O.+P.S.-Khaira, District-Saran
49. Anil Kumar son of Ravindra Sah Resident of Village+P.O.+P.S.-
Khaira, District-Saran
50. Dhananjay Kumar Singh Son of Ganesh Singh Resident of
Village+P.O.+P.S.-Khaira, District-Saran
51. Emran Khan son of Sulemaan Khan Resident of Village+P.O.
+P.S.-Khaira, District-Saran
52. Santosh Kumar Singh son of Shivpratap Singh Resident of
Village-Banni, P.O.-Nagara, P.S.-Khaira, District-Saran
53. Prabhushankar Pandey son of Chandrashekhar Pandey Resident
of Village+P.O.Rampur Kala, P.S.-Khaira, District-Saran
54. Vikash Kumar Son of Late Kapildev Prasad Resident of Village-
Kadipur, P.O.-Nagara, P.S.-Khaira, District-Saran
55. Arun Kumar son of Raghunath Rai Resident of Village+P.O.-
Nagara, P.S.-Khaira, District-Saran
56. Sanjay Kumar Rai son of Suresh Ray Resident of Village-
Suraudha, P.O.-Shahabuddin Mitti, P.S.-Baniyapur, District-
Saran
57. Chand Kishore Paswan son of Narendra Kumar Resident of
Village+P.O.-Khabsi, P.s.-Baniyapur, District-Saran
58. Akhilendra Kumar Singh son of Sri Satyanarayan Singh
Resident of Village-Chhotki, Ghurapali, P.O.-Ghurapali Banpur,
P.S.-Rashulpur, District-Saran
59. Rajesh Kumar Singh son of Sri Lalan Prasad Singh Resident of
Village-Hansrajpur, P.O.+P.S.-Ekma, District-Saran
60. Pratyush Son of Lalan Prasad Resident of Village+P.O.+P.S.-
Rasulpur, District-Saran
Patna High Court LPA No.535 of 2017 dt.17-04-2018
258/871
61. Ravichandra Prakash son of Lalan ji Prasad Resident of
Village+P.O.-Rampur Bindalal, P.S.-Ekma, District-Saran
62. Shakil Ansari son of Salim Ansari Resident of Village+P.O.-
Bharhopur, P.S.-Ekma, District-Saran
63. Anand Kumar Prasad son of Sri Shatrughan Prasad Resident of
Village-Jamanpura, P.O.-Devpura, District-Saran
64. Sanjay Kumar Sharma son of Sri Ramnaresh Sharma reisdent of
Village-Hansrajpur, P.O.+P.S.-Ekma, District-Saran
65. Rupesh Kumar Srivastava son of Sri Ramji Prasad Srivastava
Resident of Village+P.O.-Chanchaura, Block- Ekma, District-
Saran
66. Sandip Kumar Sah son of Sri Sukul Sah Resident of
Village+P.O.-Maane, P.S.-Ekma, District-Saran
67. Pammi Kumari D/o Sri Krishnakant Singh Resident of
Village+P.O.-Yogia, P.S.-Rasulpur, District-Saran
68. Nagendra Sah son of Hardev Sah Resident of Village+P.O.-
Rampur Bindalal, P.S.-Ekma, District-Saran
69. Suresh Kumar Prasad Son of Sri Chhathu Lal Mahto Resident of
Village+P.O.-Parsagadh Bazar, P.S.-Ekma, District-Saran
70. Md. Parwej Akhatar son of Md. Mojahim Ansari Resident of
Village-Bharhopur, P.S.-Ekma, District-Saran
71. Krishna Kumar Kushwaha son of Satyadev Kushwaha Resident
of Village-Banpura, P.O.-Chanchaura, P.S.-Rasulpur, District-
Saran
72. Pankaj Kumar Gupta son of Sri Vijay Shankar Prasad Resident
of Village-Banarasi sah ke Tola Hansrajpur, P.O.+P.S.-Ekma,
District-Saran
73. Md. Shalahuddin son of Md. Yusuf Resident of Village+P.O.-
Parsagadh P.S.-Ekma, District-Saran
74. Mithilesh Kumar Prasad son of Sri Bikrama Prasad Resident of
Village+P.O.-Ekshar, P.S._Rasulpur, District-Saran
75. Praveen Kumar Sharma son of Sri Paramatama Sharma Resident
of Village-Jamanpur, P.O.-Devpura, P.S.-Rasulpur, District-Saran
76. Prasun Kumar son of Uday Shankar Pd. Resident of Village-
Charwa, P.O.-Chainwa, P.S.-Rasulpur, District-Saran
77. Abhay Kumar Pandey son of Sri Ganesh Pandey Resident of
Village+P.O.-Sadha, P.S.-Chhapra Muffasil, District-Saran
78. Kundan Kumar son of Sri Hari Narayan Chaudhary Resident of
Village-Maharajganj, P.O.-Gultenganj, District-Saran
79. Prabhat Kumar son of Sri Jaglal Prasad Resident of Village-
Luvkushpur, P.O.-Gultenganj, District-Saran
80. Uma Shankar Singh son of Sri Ramdev Singh Resident of
Village+P.O.-Fakuli, P.S.-Muffasil, District-Saran
81. Jainath Prasad Son of Sri Ramji Rai Resident of Village-Chhota,
Brahmpur, P.O.-Chapra, P.S.-Bhagwan Bazar, District-Saran
82. Arjun Kumar son of Sri Shravan Kumar Resident of Village-
Luvkushpur, P.O.-Gultenganj, District-Saran
83. Abhishek Kumar Chaudhary son of Sri Ashok Chaudhary
Resident of Village-Masoomganj, P.O.-Chapra, P.S.-Bhagwan
Bazar, District-Saran
84. Bidyabhushan Prasad son of Sri Indradev Prasad Resident of
Village-Bhairopur Nijamat, P.O.+ P.S.- Doriganj, District-Saran
Patna High Court LPA No.535 of 2017 dt.17-04-2018
259/871
85. Ramesh Kumar Manjhi son of Sri Moti Charan Manjhi Resident
of Village-Mala, P.O.-Gurukul Mehiya, District- Chapra, Saran
86. Pawan Singh son of Sri Jagarnath Singh Resident of Village-
Kutubpur, P.O.-Kotwapatti Rampur, P.S.-Doriganj, District-saran
87. Pappu Kumar son of Sri Lalan Parwat Resident of Village-Lohri,
P.O.-Gurukul Mehiya, P.S.-Muffasil, District-Saran
88. Alok Kumar Srivastava son of Sri Rameshwar Prasad resident f
Shiv Sharan Bhawan Mauna Chowk, Chapra, P.O.-Chapra,
District-Saran
89. Raju Kumar son of Sri Ramji Prasad Resident of Village-
Bhairopur, P.O.+ P.S.- Doriganj, District-Saran
90. Sanjeev Kumar Singh Son of Sri Mithilesh Singh Rsident of
Village+PO-Fakuli, District-Saran
91. Hari Nath Ram son of Late Shiv Balak Ram Resident of Village-
Dumaria, P.O.-ChanChaura, P.S.-Chapra Muffasil District-Saran
92. Pradibya Shankar Singh son of Ram Krishna Kumar singh
Resident of Mohalla-Shyamchak, P.O.-Rajendra Collee, District-
Saran
93. Kanhaiya Kumar Mishra son of Sri Yogendra Mishra Resident of
Village-Mala, P.O.-Gurukul Mehiya, P.S.-Chapra Muffasil,
District- Saran
94. Binod Kumar Son of Late Mahavir Ram Resident of Village+
P.O.-Gheghta, P.s.-Chapra Muffasil, District-Saran
95. Pankaj Kumar Son of Sri Bhaunath Singh Resident of Village-
Kohbarwa, P.O.-Badlutola, P.S.-Chapra Muffasil, District-Saran
96. Jwala Prasad Rai son of Sri Chandradeep Rai Resident of
Village-Chakiya, P.O.-Kotwapatti Rampur, P.S.-Doriganj,
District-Saran
97. Deepak Kumar Son of Sri Pradeep Chaudhary Resident of
Village-Shyamchak Nayee Basti, P.O.-Chapra, P.S.-Bhagwan
Bazar, District-Saran
98. Ram Prakash Singh son of Sri Tribhuwan Singh Resident of
Village-Bada Telpa, Nayee Basti, P.O.-Chapra, District-Saran
99. Ram Bhagwan Kumar son of Sri Ramadhar Rai Resident of
Village-Chakiya, P.O.-Kotwapatti Rampur, P.S.-Doriganj,
District-Saran
100. Ratnesh Kumar Singh Son of Sri Nath Rai Resident of
Village-prabhunath Nagar, (Kamta Sakhi Math) P.O.-Tadi, P.S.-
Muffasil, District-Saran
101. Aasif Khan son of Late Khalil Khan Resident of Mohalla-
East Salempur, P.O.-Chapra, District-Saran
102. Harishankar Ram Son of Late Rameshwar Ram Resident
of Village-Jatua, P.O.-Naini, District-Saran
103. Dharmendra Kumar Ram son of Late Lakhan Das Resident
of Village-Naini Paschim Tola, P.O.-Naini, P.S.-Muffasil,
District-Saran
104. Devendra Kumar Rai Son of Sri Parshuram Rai Resident
of Village-Dumri Shanichara Tola, P.O.-Dumri Adda, P.S.-
Doriganj, District-Saran
105. Sandeep Kumar Kashyap son of Sri Prem Shankar Ram
Resident of Village-Dumri Pandey Tola, P.O.-Dumri Adda, P.S.-
Doriganj, District-Saran
Patna High Court LPA No.535 of 2017 dt.17-04-2018
260/871
106. Amlesh Kumar Son of Sri Shankar Prasad Yadav Resident
of Village-Gheghtaganj, P.O.-Gheghta, P.S.-Chapra Muffasil,
District-Saran
107. Ravi Kumar Sharma son of Sri Ram Naresh Sharma
Resident of Village+P.O.-Sadha, Near Bazar Samiti, P.S.-Chapra
Muffasil, District-Saran
108. Sudish Kumar son of Sri Ramayan Prasad Resident of
Village-Kuldip Nagar, P.O.-Sadha, P.S.-Muffasil, District-Saran
109. Narendra Kumar Singh Son of Sri Shyamdev Singh
Resident of Village-Uma Nagar Colonyi, P.O.-Sadha, P.S.-
Muffasil, District-Saran
110. Rajnikant Das Son of Sri Ram Balak Ram Resident of
Village-Dumariya, P.O.-Chanchaura, P.S.- Muffasil, District-
Saran
111. Ratnesh Ratna Saurabh son of Sri Sureshwar Prasad
Srivastava Resident of Village-Chhota Telpa Lala Toli Korar,
P.O.+District-Chapra, Saran
112. Kundan Kumar son of Sri Prahlad Singh Resident of
Village+ P.O.-Khalpura, District-Chapra, Saran
113. Rajan Kumar Singh son of Sri Surendra Prasad Singh
Resident of Village+P.O.-Chirand, District-Chapra, Saran
114. Md. Taukir Ali Son of Md. Ashraf Ali Resident of Village-
Rauaja Masjid, P.O.-Chapra, District- Chapra, Saran.
115. Shakir Ekbal Son of Md. Mansoor Ansari Resident of
Village-Chhota Telpa Takiya P.O.- Chapra, District- Saran
116. Shyam Babu son of Sri Ramnaresh Sharma Resident of
Village-Sadha, Bazar Samiti, P.O.-Sadha, Chapra, District-Saran
117. Rohan Kumar son of Sri Dinanath Rai Resident of
Village-Dahiyanwa Tola, Chapra, Near Saran Academy, District-
Saran
118. Rahul Kumar son of sri Dinanath Rai Resident of Village-
Dahiyanwa Tola, Chapra, Near Saran Academy, District-Saran
119. Niraj Kumar Gupta son of Sri Bijendra Prasad Gupta
Resident of Village+P.O.Dumri Adda, P.S.-Doriganj, District-
Saran
120. Vivek Kumar son of Sri Jawaharlal Vyahut Resident of
Village-Mauna Mohalla, P.S.-Nagar, District-Saran
121. Akshay Upadhyay Son of Sri Ramnarayan Upadhyay
Resident of Village-Uma Nagar, P.O.Sadha, Chapra, District-
Saran
122. Sanjay Goswami son of Sri Ramesh Kumar Goswami
Resident of Village-Ramnagar, P.O.-Sadha, Chapra, District-
Saran
123. Anil Kumar son of Sri Ramashish Ram Resident of
Village-Ramnagar, P.O.-Sadha, Chapra, District-Saran
124. Mukesh Kumar son of Sri Surendra Prasad Resident of
Village-Daulatganj, Mirchaiya Tola, P.O.-Chapra, District-Saran
125. Amit Kumar Singh son of Sri Ashok Kumar Singh
Resident of Village-Sadha, Nevaji Tola, P.O.-Sadha, P.S.-
Muffasil, District-Saran
126. Md. Javed Ekbal son of Md. Muslim Resident of Village-
Chhota Telpa P.O.-Chapra, District-Saran
Patna High Court LPA No.535 of 2017 dt.17-04-2018
261/871
127. Ajay Kumar son of Sri Rameshwar Prasad Yadav Resident
of Village-P.O.+Bigha, via-Yogiya, District-Saran
128. Nishant Kumar son of Sri Shailesh Kumar Resident of
Village+P.O.-Bigha, via-Yogiya, District-Saran
129. Raju Kumar Dubey son of Sri Ramashankar Dubey
Resident of Village+P.O.-Bangra, P.S.-Daudpur, District-Saran
130. Arun Kumar Ray son of Sri Krishna Ray Resident of
Village+P.O.-Jaitpur, P.S.-Daudpur, District-Saran
131. Rajeev Kumar Mishra son of Sri Dev Kumar Mishra
Resident of Village-Aliyash Pur, P.O.-Bangra, P.S.-Manjhi,
District-Saran
132. Rajesh Kumar Singh son of Sri Bhawsagar Singh Resident
of Village+ P.O.-Khajuhari, P.S.-Manjhi, District-Saran
133. Chandra Prakash son of Sri Bihari Sharan Divedi Resident
of Village+P.O.-Bangra, P.S.-Daudpur, District-Saran
134. Vipin Kumar son of Sri Swami Nath Ram resident of
Village-Harshpura, P.O.+P.S.-Daudpur, District-Saran
135. Ajeet Prasad son of Sri Shatrughan Prasad Resident of
Village+P.O.-Nandpur, P.S.-Manjhi, District-Saran
136. Ravi Kumar Chaudhary son of Sri Lalbabu Chaudhary
Resident of Village-Bahoran Singh Tola P.O.+P.S.-Manjhi,
District-Saran
137. Ramendra Kumar son of Sri Gulab Chandra Ram Resident
of Village+P.O.-Matiyar, P.S.-Manjhi, District-Saran
138. Kumar Brijkishore son of Sri Ramakant Singh Resident of
Village-Bharwalia, P.O.-Jaitpur, P.s.-Daudpur, District-Saran
139. Dhananjaya Prasad son of Sri Sakaldeo Prasad Resident of
Village-Pilue P.S.-Daudpur, District-Saran
140. Mritunjay Kumar Singh son of Sri Shankar Singh Resident
of Village-Dharmpura P.S.-Daudpur, District-Saran
141. Narendra Kumar son of Sri Prem Shankar Prasad Resident
of Village+Piluyee P.O.+P.S.-Daudpur, District-Saran
142. Biresh Kumar Singh son of Sri Nagendra Singh Resident
of Village-Gobarhi, P.O.-Chephul, P.S.-Daudpur, District-Saran
143. Dharmendra Kumar Dubey son of Sri Narvdeshwar Dubey
Resident of Village+P.O.-Bangra, P.S.-Daudpur, District-Saran
144. Mahesh Kumar Prasad son of Sri Bhagwan Ji Prasad
Resident of Village-Manjhi Kisnali Bazar P.O.+P.S.-Manjhi,
District-Saran
145. Anil Kumar son of Sri Rajendra Prasad resident of
Village-Ekdegwa, P.O.-Mubarakpur, P.S.-Manjhi, District-Saran
146. Govind Ram son of Sri Mohan Ram Resident of Village-
Enayatpur P.O.+P.S.-Daudpur, District-Saran
147. Brajesh Kumar Bhartiya son of Sri Sudama Prasad
Resident of Village-Tajpur, P.O.-Phulwariya Tajpur, P.S.-Manjhi,
District-Saran
148. Pintu Kumar Son of Sri Surendra Rai Resident of Village-
Gurdaha Khurd, P.O.+P.S.-Manjhi, District-Saran
149. Rajeev Kumar Singh son of Sri Suresh Singh Resident of
Village+P.O.-Dumri, P.S.-Manjhi, District-Saran
150. Saroj Kumar son of Sri Phulena Baitha Resident of
Village-Mahui, P.O.-Bighan, P.S.-Manjhi, District-Saran
Patna High Court LPA No.535 of 2017 dt.17-04-2018
262/871
151. Mukesh Kumar Ram son of Sri Biresh Ram Resident of
Village-Jhankhara, P.O.-Fulwariya Tajpur, P.S.-Manjhi, District-
Saran
152. Govinda Kumar Ram son of Deo Kumar Ram Resident of
Village+P.O.-Jaitpur, P.S.-Daudpur, District-Saran
153. Satish Kumar Sharma son of Sri Prabhunath Sharma
Resident of Village-Salimpatti, P.O.-Ekma, P.S.- Manjhi,
District-Saran
154. Mantu Kumar Prasad son of Sri Mahavir Prasad Resident
of Village+P.O.Khanpur, Via-Ekma, P.s.-Manjhi, District-Saran
155. Deepak Kumar Thakur son of Sri Ramayan Thakur
Resident of Village-Mahui, P.O.-Bighan, P.S.-Manjhi, District-
Saran
156. Vijay Prakash son of Sri Thakur Prasad Resident of
Village-Sarayupar, P.O.-Bhorhopur, P.S.-Daudpur, District-Saran
157. Rahul Kumar Singh son of Sri Dinesh Singh Resident of
Village-Sarayupar, P.O.-Bhorhopur, P.S.-Daudpur, District-Saran
158. Kundan Kumar Ram son of Sri Gaurishankar Ram
Resident of Village+P.O.-Mubarakpur, P.S.-Manjhi, District-
Saran
159. Alka Kumari daughter of Gautam Manjhi Resident of
Village-Banwar, P.O.-Soniya, P.S.-Daudpur, District-Saran
160. Arvind Kumar Son of Sri Shishankar Singh Resident of
Village-P.O.+P.S.-Daudpur, District-Saran
161. Guriya Kumari daughter of Sri Shivshankar Singh
Resident of Village+P.O.-P.S.-Daudpur, District-Saran
162. Manish Kumar Singh son of Ajay Singh Resident of
Village+P.O.-Dumri, P.S.-Manjhi, District-Saran
163. Santosh Kumar Pandey son of Late Ramkaran Pandey
Resident of Village-Vishunpura, P.O.-Jalalpur Bazar, P.S.-
Jalalpur, District-Saran
164. Chandresh Kumar Gupta son of Sri Sudarshan Pd. Gupta
Resident of Village+P.O.-Jalalpur Bazar, P.S.-Jalalpur, District-
Saran
165. Mukesh Kumar son of Sri Jai Kishun Mahto Resident of
Village+P.O.-Samhota, P.S.-Kopa, District-Saran
166. Satish Kumar Son of Sri Dwarika Prasad Yadav Resident
of Village+P.O.-Sakaddi, P.S.-Jalalpur, District-Saran
167. Manoj Kumar Singh son of Sri Virendra Nath Singh
Resident of Village+Samhota Mathiya, P.O.-Kopa Samhota, P.S.-
Kopa, District-Saran
168. Vikash Kumar Singh son of Sri Jitendra Kumar Singh
Resident of Village-Madhopur, P.O.-Jalalpur Bazar, P.S. Jalalpur,
District-Saran
169. Chandrabhushan Yadav son of Sri Tilakeshwar Yadav
Resident of Village-Chandan Tola, P.O.-Kopa Samhota, P.S.-
Kopa, District-Saran
170. Andhan Kumar Prasad son of Sri Radha Prasad Resident
of Village-Samhota Mathiya, P.O.-Kopa Samhota, P.S.-Kopa,
District-Saran
Patna High Court LPA No.535 of 2017 dt.17-04-2018
263/871
171. Rajeev Kumar Singh son of Sri Nand Singh Resident of
Village-Sanwari Bazar, P.O.-Jalalpur Bazar, P.S.-Jalalpur,
District-Saran
172. Mritunjay Kumar Singh son of sri Lal Bihari Singh
Resident of Village+ P.O.-Noornagar Kanhi, P.S. Jalalpur,
District-Saran
173. Ranjeet Kumar Singh son of Sri Radheshyam Singh
Resident of Village-Samhota P.O.-Kopa Samhota, P.S.-Kopa,
District-Saran
174. Ranjan Kumar Thakur son of Sri Subhash Thakur Resident
of Village-Sanwari Bazar, P.O.-Jalalpur Bazar, P.S.-Jalalpur,
District-Saran
175. Pinku Manjhi son of Sri Rajdeo Manjhi Resident of
Village-Rewari, P.S.-Kopa, District-Saran
176. Ashok Kumar Ram son of Sri Prithvi Nath Ram Resident
of Village-Rewari, P.S.-Kopa, District-Saran
177. Sonu Kumar Son of Sri Shivshankar Prasad Resident of
Village+P.O.-Rewari, P.S.-Kopa, District-Saran
178. Ravi Kumar Paswan son of Sri Narsingh Paswan Resident
of Village-Pokhar Bhinda, P.O.-Kopa Samhota, P.S.-Kopa,
District-Saran
179. Madhusudan Tiwari son of Sri Niwas Tiwari Resident of
Village+P.O.-Kumna, P.S.-Kopa, District-Saran
180. Rahul Kumar Prasad son of Sri Mahavir Prasad Resident
of Village+P.O.-Sakaddi, P.S.-Jalalpur, District-Saran
181. Dhanranjan Kumar Pandit son of Sri Harnarayan Pandit
Resident of Village-Samhota P.O.-Kopa Samhota, P.S.-Kopa,
District-Saran
182. Sujit Kumar Dubey son of Sri Surendra Nath Dubey
Resident of Village-Samhota P.O.-Kopa Samhota, P.S.-Kopa,
District-Saran
183. Mantu Kumar Bharti son of Sri Ramdas Bharti Resident
of Village+P.O.-Sakaddi, Bharti Tola, P.S.-Jalalpur, District-
Saran
184. Niraj Kumar Gupta son of sri Vinod Sah Resident of
Village+P.O.-Jalalpur Bazar, P.S.-Jalalpur, District-Saran
185. Pankaj Kumar Singh Son of Sri Gorakh Singh Resident of
Village+P.O.-Anwal, P.S.-Kopa, District-Saran
186. Tarik Anwar son of Md. Mushtafa Hussain Resident of
Village+P.S.-Jalalpur, P.O.-Jalalpur Bazar, District-Saran
187. Dinesh Bihari Pandey son of Sri Bipin Bihari Pandey
Resident of Village-Rampur Noornagar, P.O.-Kanhi, P.S.-
Jalalpur, District-Saran
188. Bijli Rai Son of Raghubansh Rai Resident of Makanpura,
PO-Kishunpur, P.S.-Jalalpur, District-Saran
189. Ashwini Kumar son of Vijay Kumar Singh At+P.O.-
Kanchnar Bhaya Kopa Bazar, P.S.-ravilganj, Dist.-Chapra
(Saran) State-Bihar, Pin-841305
190. Sukh Lal son of Jay Prakash Narayan At-Nayaka Tola,
P.O. +P.S.-Ravilganj, Dist.-Chapra (Saran) State-Bihar, Pin-
841305
Patna High Court LPA No.535 of 2017 dt.17-04-2018
264/871
191. Manjeeva Kumar Singh son of Virnarayan Singh At-
Sengar Tola, P.O.+ P.S.-Ravilganj, Dist.-Chapra (Saran) State-
Bihar,Pin-841305
192. Ajay Kumar Soni son of Ram Babu Prasad At+P.O.-
Ravilganj, P.S.-Ravilganj, Dist.-Chapra (Saran), State-Bihar-Pin-
841305
193. Sanjeev Kumar Singh Son of Late Harihar Singh At+P.O.-
Enai, P.S.-Ravilganj, District-Chapra (Saran) State-Bihar,Pin-
841305
194. Avinash Kumar Son of Late Ramkrishna Singh At+P.O.-
Enai, P.S.-Ravilganj, District-Chapra (Saran) State-Bihar,Pin-
841305
195. Amit Kumar Singh son of Veer Narayan Singh At-Sengar
Tola, P.O.+ P.S.-Ravilganj, Dist.-Chapra (Saran) State-Bihar,Pin-
841305
196. Nawlesh Kumar Singh Son of Rashbihari Singh At-Sengar
Tola, P.O.+ P.S.-Ravilganj, Dist.-Chapra (Saran) State-Bihar,Pin-
841305
197. Fulena Manjhi son of Sri Puran Manjhi At-Repura, P.O.
+P.S.-Ravilganj, District, Dist.-Chapra (Saran) State-Bihar, Pin-
841305
198. Amit Kumar son of Parshuram Prasad At-Sekhpura, P.O.-
Mukrera, P.S,-Ravilganj, Dist.-Chapra (Saran) State-Bihar, Pin-
841301
199. Rajesh Kumar son of Shyama Prasad At-Semariya, P.O.
+P.S.-Ravilganj, Dist.-Chapra (Saran) State-Bihar, Pin-841305
200. Mithilesh Kumar Rai Son of Hardeo Rai At-Auli, P.O.-
Methwalia, P.S.-Ravilganj, Dist.-Chapra (Saran) State- Bihar,
Pin-841305
201. Chandan Kumar son of Vinod Kumar Singh At-Panchpatra,
P.O.-Mekrera, P.S.-Ravilganj, Dist.-Chapra (Saran) State- Bihar,
Pin-841301
202. Sunil Kumar Pandey son of Late Rajendra Datt Pandey
At-Mohabbatparsa, P.O.+P.S.-Ravilganj, Dist.-Chapra (Saran)
State-Bihar, PIn-841301
203. Sanjeet Kumar Son of Sri Jaleshwar Prasad At+P.O.-
Dewariya, P.S.-Ravilganj, Dist.-Chapra (Saran) State-Bihar, PIn-
841213
204. Amarjeet Sharma son of Sri Prabhunath Sharma Resident
of Village-Chanana P.O. Senduari, P.S. Maraurah District Saran
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 555 of 2017
In
Civil Writ Jurisdiction Case No.13218 of 2016
======================================================
Patna High Court LPA No.535 of 2017 dt.17-04-2018
265/871
1. Ramesh Prasad Yadav Son of Nagendra Rai resident of village -
Jhitkahiya, P.O. Mahuawa, P.S. Bathnaha, District - Sitamarhi
2. Ganga Mahto Son of Hathi Mahto resident of village - Parsaptti
( Simra ), P.O. + P.S. Dumra, District - Sitamarhi
3. Harishankar Purve Son of Ramgulam Purve resident of village +
P.O. Jagdar, P.S. Parihar, District - Sitamadhi
4. Shiv Shankar Prasad Son of Sampat Lal Mahto resident of
village + P.O. Jagdar, P.S. Parihar, District - Sitamadhi
5. Shankar Panjiyar Son of Bindeshwar Panjiyar resident of village
- Birrakh, P.O. Baghari, P.S. Sursandh, District Sitamarhi
6. Feku Paswan Son of Rambriksh Paswan resident of village -
Simra, P.O. + P.S. Dumra, District - Sitamarhi
7. Rajesh Jha Son of Ramesh Jha resident of village + P.O. Koeli,
P.S. Nanpur, District Sitamarhi
8. Vijay Kumar Son of Hardev Rai resident of village - Khairwi,
P.O. Bariyarpur, P.S. Bathnaha, District Sitamarhi
9. Mritunjay Kumar Son of Shivshankar Yadav resident of village
- Bhutaha, P.O. Meghpur, P.S. Pupri, District Sitamarhi
10. Rani Kumari Daughter of Krishna Awataar Chaudhury resident
of village - Krishna Nagar, Ward No. 10, P.S. + District
Sitamarhi
11. Lalan Kumar Thakur Son of Ram Binod Thakur resident of
village - Semahli, P.O. Saharghat, P.S. Khirhar, District
Sitamarhi
12. Santosh Kumar Son of Yugal Kishore Sah resident of village -
Narsama, P.O. Rewasi, P.S. Riga, District Sitamarhi
13. Suresh Kumar Son of Rambachan Yadav resident of village -
Sundargama, P.O. Bhagwanpur, P.S. Parsauni, District Sitamarhi
14. Premchandra Chaudhary Son of Sheelanath Chaudhary resident
of village - Hasaur, P.O. Tariyani Chhapra, P.S. Bailsandh,
District Sitamarhi
15. Harishankar Kumar Son of Vijay Rai resident of village -
Gopenathpur, P.O. Rampur Bakhari, P.S. Dumra, District
Sitamadhi
16. Vimal Kumar Son of Ramesh Prasad Yadav resident of village -
Dayan Chhapra, P.O. Sanaul Mahoday, P.S. Sahiyaar, District
Sitamadhi
17. Pappu Kumar Son of Pradeep Rai resident of village - Rampur,
P.O. + P.S. Bathnaha, District Sitamadhi
18. Awadhesh Kumar Son of Pramod Rai resident of village -
Rampur, P.O. + P.S. Bathnaha, District Sitamadhi
19. Sushil Kumar Son of Upendra Mahto resident of village -
Khap, P.O. + P.S. Kanhauli, District Sitamadhi
20. Md. Mozibur Rahman Son of Md. Izhaar Ansari resident of
village + P.O. Kaproll, P.S. Riga, District Sitamarhi
21. Hemant Kumar Son of Arun Kumar Thakur resident of village -
Yadupatti, P.O. Yadupatti Bazar, P.S. Pupri, District Sitamarhi
22. Dinbandhu Purve Son of Deeplal Purve resident of village -
Yadupatti, P.O. Yadupatti Bazar, P.S. Pupri, District Sitamarhi
23. Mahesh Kumar Son of Yogendra Prasad resident of village +
P.O. Shahbazpur, P.S. Riga, District Sitamarhi
Patna High Court LPA No.535 of 2017 dt.17-04-2018
266/871
24. Satish Kumar Son of Rajendra Prasad Rai resident of village -
Rampur, P.O. Jogiyara, P.S. Pupri, District Sitamarhi
25. Vishwash Satyam Paswan Son of Anand Bharti resident of
village + P.O. Riga Station, P.S. Riga, District Sitamadhi
26. Shankar Kumar Son of Nand Kishore Prasad resident of village
- Hanuman Nagar, P.O. Bhagwanpur, P.S. Riga, District
Sitamarhi
27. Subodh Kumar Son of Ramashankar Pandit resident of village
+ P.O. Rewasi, P.S. Riga, District Sitamarhi
28. Manoj Kumar Son of Ramayodhya resident of village -
Basantkhurd, P.O. Suppi, P.S. Majorganj, District Sitamarhi
29. Rakesh Kumar Son of Satya Narayan Sah resident of village -
Bangawa, P.O. + P.S. Bajpatti, District Sitamarhi
30. Gopal Kumar Son of Lakshmi Prasad resident of village -
Maibi, P.O. Kishunpur, P.S. Bathnaha, District Sitamarhi
31. Madhu Kumari daughter of Lakshmi Prasad resident of village -
Maibi, P.O. Kishunpur, P.S. Bathnaha, District Sitamarhi
32. Umesh Prasad Das Son of Rijhan Prasad Das resident of village
+ P.O. + P.S. Bathnaha, Chhaudhari Tol, District Sitamarhi
33. Ramesh Prasad Son of Satya Narayan Sah resident of village +
P.O. Patdaura, P.S. Bajpatti, District Sitamarhi
34. Shambhu Das Son of Sakaldev Das resident of village + P.O.
Barharwa, P.S. Majorganj, District Sitamadhi
35. Rajnish Kumar Son of Ganga Prasad Sah resident of village +
P.O. Bakhri, P.S. Sursandh, District Sitamadhi
36. Pramod Kumar Son of Dhanilal Singh resident of village -
Adhkhanni, P.O. Sutihar, P.S. Parihar, District Sitamarhi
37. Ramanek Rai Son of Jivach Rai resident of village - Parwaha,
P.O. Andauli, P.S. Parihaar, District Sitamadhi
38. Sikandar Singh Son of Ramashish Singh resident of village -
Maibi, P.O. Kishunpur, P.S. Bathnaha, District Sitamarhi
39. Shivam Kumar Son of Jay Shankar Prasad Chaudhary resident
of village + P.O. Koeli, P.S. Nanpur, District Sitamarhi
40. Kumar Sukesh Son of Niras Sah resident of village + P.O.
Fatehpur, Girmishani, Sitamadhi
41. Santosh Kumar Patel Son of Ram Narayan Prasad Rai resident
of village - Nauwadih, P.O. Batra, P.S. Nanpur, District
Sitamadhi
42. Amod Kumar Prasad Son of Rajkumar Prasad resident of
village - Maniyari, P.O. Dheng, P.S. Majorganj, District
Sitamadhi
43. Mukesh Kumar Son of Suryadev Raut resident of village -
Maibi, P.O. Kishunpur, P.S. Bathnaha, District Sitamarhi
44. Ramashankar Kumar Son of Pradeep Singh resident of village -
Maibi, P.O. Kishunpur, P.S. Bathnaha, District Sitamarhi
45. Krishna Bhushan Singh Son of Brij Mohan Singh resident of
village - Matiyarkala, P.S. Sahiyara, Block - Bathnaha, District
Sitamarhi
46. Dharmendra Kumar Son of Devendra Prasad Yadav resident of
village - Fulparashi, P.O. Singarhiya, P.S. Sahiyara, District
Sitamadhi
Patna High Court LPA No.535 of 2017 dt.17-04-2018
267/871
47. Pradip Bhagat Son of Mahavir Bhagat resident of village -
Bhagwarpur, P.O. Harpurwa, P.S. Bajpatti, District Sitamarhi
48. Ramnath Rai Son of Nagendra Rai resident of village + P.O.
Baburban, P.S. Parihar, District Sitamadhi
49. Chandan Kumar Son of Arun Kumar Chaudhari resident of
village - Manikpur - Mushaharniya, P.O. Andauli, P.S. Parihaar,
District Sitamarhi
50. Vikash Kumar Son of Ramlakhan Sah resident of village + P.O.
Dharwara, P.S. Majorganj, District Sitamadhi
51. Mukesh Kumar Son of Baliram Singh resident of village + P.O.
Madanpur, P.S. Parsauni, District Sitamarhi
52. Alok Ranjan Son of Krishna Nandan Prasad Singh resident of
village - Dhangar, P.O. Madanpur, P.S. Parsauni, District -
Sitamadhi
53. Ganesh Kumar Son of Nagendra Sah resident of village -
Dhangar, P.O. Madanpur, P.S. Parsauni, District - Sitamadhi
54. Divyanshu Kumar Parsar Son of Ramayodhya Mishra resident
of village - Dhurwar, P.O. + P.S. Parsauni, District - Sitamadhi
55. Mahesh Paswan Son of Bihari Paswan resident of village -
Ramnagar, P.O. Sirauli, P.S. Riga, District Sitamarhi
56. Rakesh Kumar Son of Letau Paswan resident of village -
Baghasanti, P.O. Dumharpatti, P.S. Pupri, District Sitamarhi
57. Minu Kumari daughter of Hemant Kumar Bharti resident of
village - Sonebarsha Tola, Pupri, P.S. Pupari, District Sitamarhi
58. Panchdev Pathak Son of Ramayodhya Pathak resident of village
+ P.O. Sasaul, P.S. Majorganj, District Sitamadhi
59. Ajit Kumar Chaudhary Son of Kamalkant Chaudhary resident
of village - Gharwara, P.S. Majorgani, District Sitamadhi
60. Arjun Jha Son of Ramnarayan Jha resident of village -
Ramnagar, P.O. Sirauli, P.S. Riga, District Sitamadhi
61. Pawan Kumar Son of Ganesh Sah resident of village + P.O.
Kumma, P.S. Sursandh, District Sitamadhi
62. Prashant Kumar Son of Ashok Kumar Rai resident of village -
Khopi, P.O. Dhanushi, P.S. Runnisaid, District Sitamadhi
63. Ashok Kumar Rai Son of Laxmi Narayan Rai resident of
village - Khopi, P.O. Dhanushi, P.S. Runnisaid, District
Sitamadhi
64. Bablu Kumar Son of Upendra Patel resident of village -
Rupauli, P.O. Kishunpur, P.S. Dumra, District - Sitamadhi
65. Praful Kumar Son of Shatrughan Rai resident of village -
Khopi, P.O. Dhanushi, P.S. Runnisaid, District Sitamadhi
66. Md. Mubarak Husain Son of Md. Izrafil resident of village +
P.O. + P.S. Parsauni, District Sitamadhi
67. Md. Tabrez Son of Md. Izrafil resident of village + P.O. + P.S.
Parsauni, District Sitamadhi
68. Rajeev Kumar Son of Laxmi Thakur resident of village -
Khopi, P.O. Dhanushi, P.S. Runnisaidpur, District Sitamadhi
69. Ajit Kumar Son of Raj Narayan Prasad resident of village -
Rajopatti, Ward No. 11, Aadarsh Nagar, District Sitamarhi
70. Virendra Ram Son of Mitan Ram resident of village -
Basantpur, Pakari, P.O. + P.S. Riga, District Sitamarhi
Patna High Court LPA No.535 of 2017 dt.17-04-2018
268/871
71. Sushil Paswan Son of Bhikhari Paswan resident of village +
P.O. Riga Station, P.S. Riga, District Sitamadhi
72. Anil Kumar Rai Son of Chandeshwar Rai resident of village -
Uffrauliya, P.O. Barahi, P.S. Riga, District Sitamarhi
73. Ashok Kumar Son of Satya Narayan Sah resident of village -
Rajopatti, P.S. + District Sitamadhi
74. Madan Kumar Son of Mahesh Singh resident of village -
Chandpura, P.O. Kamaldah, P.S. Bathnaha, District Sitamarhi
75. Bijendra Kumar Son of Ramcharitra Yadav resident of village -
Saidpur Hajipur, P.O. Haranhiya, P.S. Sahiyara, District
Sitamadhi
76. Pawan Kumar Jha Son of Rambharosh Jha resident of village -
Kodarkat, P.O. Singarhiya, P.S. Bathnaha, District Sitamarhi
77. Vinay Kumar Son of Rammilan Prasad resident of village -
Parsa, P.O. Kumma, P.S. Sursand, District Sitamarhi
78. Sita Kumari daughter of Kailash Sah resident of village -
Jhitkahiya, P.O. Mahuawa, P.S. Bathnaha, District - Sitamarhi
79. Rajesh Kumar Singh Son of Ram Prasad Singh resident of
village - Basant khurd, P.O. Suppi, P.S. Majorganj, District
Sitamarhi
80. Ravindra Kumar Son of Lagandev Mahto resident of village -
Basant khurd, P.O. Suppi, P.S. Majorganj, District Sitamarhi
81. Md. Abulaish Son of Md. Faij Ahmed resident of village -
Shivnagar, Chamra Godam, Ward No. 13, P.S. Bairganiya,
District - Sitamadhi
82. Saket Kumar Mishra Son of Nand Kishore Mishra resident of
village - Rewasi Pakri, P.O. Rewasi, P.S. Riga, District
Sitamadhi
83. Krishna Kumar Son of Satyanarayan Yadav resident of village -
Sonaulkhan, P.O. Gharwara, P.S. Majorganj, District Sitamarhi
84. Ramanek Kumar Son of Jugutlal Rai resident of village -
Sundargama, P.O. Madanpur, P.S. Parsauni, District Sitamadhi
85. Rajesh Kumar Son of Rambahadur Sah resident of village +
P.O. Premnagar, P.S. Runnisaidpur, District - Sitamarhi
86. Rajesh Paswan Son of Ganesh Paswan resident of village -
Simra, P.O. + P.S. Dumra, District - Sitamarhi
87. Sarvjit Kumar Son of Ramkripal Thakur resident of village -
Yamuna Barahi, P.O. Kamaldah, P.S. Bathnaha, District
Sitamarhi
88. Pradyuman Kumar Son of Nandlal Singh resident of village +
P.O. Bokdha, P.S. Majorganj, District Sitamadhi
89. Mukesh Kumar Son of Ramchandra Singh resident of village -
Jamla, P.O. Barharwa, P.S. Majorganj, District Sitamadhi
90. Dinesh Kumar Son of Ramvilash Mahto resident of village +
P.O. Barharwa, P.S. Majorganj, District Sitamadhi
91. Santosh Kumar Son of Nirshal Thakur resident of village -
Sangramfandah, P.O. + P.S. Riga, District - Sitamadhi
92. Subodh Kumar Son of Upendra Paswan resident of village -
Sangramfandah, P.O. + P.S. Riga, District - Sitamadhi
93. Pradip Chandra Mandal Son of Sonelal Mandal resident of
village - Parsandi, P.O. Sardalpatti, P.S. Parihar, District
Sitamadhi
Patna High Court LPA No.535 of 2017 dt.17-04-2018
269/871
94. Harendra Kumar Mandal Son of Ramchandra Mandal resident of
village - Parsandi, P.O. Sardalpatti, P.S. Parihar, District
Sitamadhi
95. Chandan Kumar Son of Ganga Prasad resident of village -
Saurbhar, P.O. Manpaur, P.S. Bela, District - Sitamadhi
96. Ghazee Mohammad Iqubal Son of Md. Mobin Ashraf resident of
village - Shahpur, P.O. Aawapur, P.S. Pupri, District Sitamarhi
97. Dharmendra Kumar Son of Pragash Chaudhary resident of
village - Rambhelahi, P.O. Baburban, P.S. Parihar, District
Sitamarhi
98. Rambharosh Pandit Son of Palat Pandit resident of village +
P.O. Premnagar, P.S. Runnisaidpur, District - Sitamarhi
99. Raju Kumar Son of Sitaram Mahto resident of village -
Madhiya, P.O. Singhwahini, P.S. Sonebarsha, District -
Sitamadhi
100. Amit Kumar Son of Rukmini Raman Prasad resident of
village - Vishnupur Aadhar, P.O. Ararira, P.S. Kanhauli, District
Sitamadhi
101. Sanjay Kumar Son of Prameshwar Chaudhary resident of
village + P.O. Koeli, P.S. Nanpur, District Sitamarhi
102. Poonam Kumari Daughter of Ramagya Prasad resident of
village + P.O. Koeli, P.S. Nanpur, District Sitamarhi
103. Md. Noormohammad Son of Md. Mainul Darji resident of
village + P.O. Koeli, P.S. Nanpur, District Sitamarhi
104. Phulmohammad Son of Md. Mainul Darji resident of
village + P.O. Koeli, P.S. Nanpur, District Sitamarhi
105. Pawan Kumar Son of Ramlal Sharan resident of village -
Biraul, P.O. Janakpur Road, P.S. Pupri, District Sitamarhi
106. Md. Zafar Iqubal Son of Md. Sabir Husain resident of
village - Yadupatti, P.O. Janakpur Road, P.S. Nanpur, District
Sitamarhi
107. Ranjit Kumar Sah Son of Ganesh Sah resident of village -
Marpai Khardash, P.O. Bakhar Chandiha, P.S. Majorganj,
District Sitamadhi
108. Rakesh Krishna Mishra Son of Banke Bihari Mishra
resident of village + P.O. Akhata, P.S. Bairganiya, District
Sitamadhi
109. Mukesh Kumar Son of Anutha Paswan resident of village
+ P.O. Raghopur, Bakhari, P.S. + District Sitamadhi
110. Gayatri Kumari daughter of Manoj Chaudhary resident of
village - Berbash, P.O. Raghopur, Bakhari, P.S. Dumra, District
Sitamadhi
111. Saroj Paswan Son of Kameshwar Paswan resident of
village - Rampur Pachasi, P.O. Jogiyara, P.S. Pupri, District
Sitamadhi
112. Ramkailash Rai Son of Rajnandan Rai resident of village
+ P.O. Pupri, P.S. Pupri, District Sitamadhi
113. Chhabil Kumar Son of Badri Mandal resident of village +
P.O. Pupri, P.S. Pupri, District Sitamadhi
114. Narendra Kumar Son of Ram Narayan Sah resident of
village - Bishanpur, P.O. Kamaldah, P.S. Bathnaha, District
Sitamadhi
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115. Mukesh Kumar Son of Rajnandan Rai resident of village +
P.O. Raipur, P.S. Nanpur, District Sitamadhi
116. Mukesh Kumar Son of Devnarayan Sah resident of village
+ P.O. Kohbarwa, P.S. Sonebarsha, District Sitamadhi
117. Raju Thakur Son of Hitlal Thakur resident of village +
P.O. Bagha, P.S. Kanhauli, District Sitamarhi
118. Mukesh Kumar Son of Shivji Sah resident of village -
Rain Kharka, P.O. Rainshankar, P.S. Runni Saidpur, District
Sitamadhi
119. Rakesh Paswan Son of Khublal Paswan resident of
village - Chamanpur, P.O. + P.S. Sahiyara, District Sitamadhi
120. Tarun Kumar Son of Chandra Kishore Rai resident of
village + P.O. Korlahiya, P.S. Runni Saidpur, District Sitamadhi
121. Sanjay Kumar Son of Harinarayan Singh resident of
village - Madhaul, P.O. Maanpur, Ratnawali, P.S. Runni Saidpur,
District Sitamadhi
122. Dilip Kumar Son of Mahendra Thakur resident of village
+ P.O. Punaura, P.S. Dumra, District Sitamadhi
123. Pawan Kumar Son of Yugul Kishore resident of village +
P.O. Humayupur, P.S. Bajpatti, District Sitamadhi
124. Manoj Kumar Son of Ramashraya Prasad Yadav resident
of village - Sundargama, P.O. Madanpur, P.S. Parsauni, District
Sitamadhi
125. Rajesh Kumar Son of Ram Suyash Prasad resident of
village - Bangaon Bazar, P.O. + P.S. Bajpatti, District Sitamadhi
126. Harishankar Kumar Son of Sri Krishnadev Singh resident
of village - Singarhiya, P.O. Kishanpur, P.S. Sahiyara, District
Sitamadhi
127. Amit Kumar Son of Rameshwar Prasad Singh resident of
village + P.O. Bajitpur, P.S. Bajpatti, District Sitamadhi
128. Amar Kumar Singh Son of Ramesh Prasad Singh resident
of village + P.O. Bajitpur, P.S. Bajpatti, District Sitamadhi
129. Rajan Kumar Son of Nagendra Prasad resident of village
- Mirchaipatti, P.O. + P.S. + District Sitamadhi
130. Baidyanath Prasad Gupta Son of Raghunath Prasad Gupta
resident of village + P.O. Ranjitpur, P.S. + District Sitamadhi
131. Dhirendra Kumar Son of Fakira Sah resident of village +
P.O. Srikhandi, Bhidha, P.S. Sursand, District Sitamadhi
132. Manoj Kumar Son of Harinarayan Rai resident of village
- Indarba, P.O. Dhalkawa, P.S. Sonebarsha, District Sitamadhi
133. Sudhakar Ram Son of Rambahadur Ram resident of
village + P.O. Kumma, P.S. Sursandh, District Sitamadhi
134. Bablu Sah Son of Nandlal Sah resident of village + P.O.
Manikpur Chowk, P.S. Runni Saidpur, District Sitamadhi
135. Chandra Kishore Sah Son of Rambhajan Sah resident of
village - Madhubani, P.O. Yogiwana, P.S. Sahiyara, District
Sitamadhi
136. Birendra Bhagat Son of Jagdish Bhagat resident of
village - Supaina, P.O. Haribela, P.S. Bathnaha, District
Sitamadhi
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137. Rajesh Kumar Verma Son of Nirbhay Prasad Verma
resident of village + P.O. Bhavdepur, P.S. Riga, District
Sitamadhi
138. Bablu Kumar Shrawan Son of Krishna Bihari Gupta
resident of village - Maivi, P.O. Kishanpur, P.S. Bathnaha,
District Sitamadhi
139. Sanjay Kumar Son of Shambhunath Prasad resident of
village - Court Bazar, Ward No. 13, P.S. + District Sitamadhi
140. Manoj Kumar Son of Shambhunath Prasad resident of
village - Court Bazar, Ward No. 13, P.S. + District Sitamadhi
141. Rajnish Kumar Son of Digambar Nath Srivastava
resident of village - Koeli, Police Station Nanpur, District -
Sitamarhi
142. Mandeep Kumar Son of Surendra Thakur resident of
village + P.O. Bela, P.S. Bairganiya, District Sitamadhi
143. Vimlesh Kumar Son of Mahendra Rai resident of village -
Manikthar, P.O. Malahi, P.S. Bel, District Sitamadhi
144. Ashok Kumar Son of Mahendra Rai resident of village -
Manikthar, P.O. Malahi, P.S. Bel, District Sitamadhi
145. Dhruv Narayan Rajak Son of Yogendra Rajak resident of
village - Bairha, P.O. Sirauli, P.S. Bathnaha, District Sitamadhi
146. Devendra Prasad Son of Ramdev Mahaseth resident of
village + P.O. Haribela, P.S. Bathnaha, District Sitamadhi
147. Sunil Kumar Ranjan Son of Madan Paswan resident of
village + P.O. Barari, Behta, P.S. Pupri, District Sitamadhi
148. Nirjala Kumari Daughter of Randhir Kumar Singh
resident of village + P.O. Baligadh, P.S. Runni Saidpur, District
Sitamadhi
149. Chandan Thakur Son of Ramkripal Thakur resident of
village + P.O. Lagma, P.S. Dumra, District Sitamadhi
150. Narendra Kumar Sahi son of Asharfi Sahi resident of
village - Sahyee Malikana, P.O. Premnagar, P.S. Dumra, District
Sitamadhi
151. Ramvinay Kumar Yadav Son of Satyanarayan Yadav
resident of village - Kusumpur Bakhri, P.O. + P.S. Riga, District
Sitamadhi
152. Mahanth Ram Son of Singheshwar Ram resident of village
- Kusumpur Bakhri, P.O. + P.S. Riga, District Sitamadhi
153. Dilip Kumar Son of Shivraj Sah resident of village + P.O.
+ P.S. Riga, District Sitamadhi
154. Satyapriyadarshi Son of Ashok Kumar Gupta resident of
village - Ganeshpur Babhangama, P.O. + P.S. Riga, District
Sitamadhi
155. Santosh Kumar Son of Jagdish Singh resident of village +
P.O. Dumarwana, P.S. Bairganiya, District Sitamarhi
156. Bhushan Kumar Son of Ramchandra Sah resident of
village + P.O. Dumarwana, P.S. Bairganiya, District Sitamarhi
157. Vijay Shankar Yadav Son of Budhdev Prasad Yadav
resident of village - Hanuman Nagar - 2 ( Lalbandi ), P.O. Pipra
Prashayeen, P.S. Sonebarsha, District Sitamadhi
158. Navin Kumar Son of Ganaur Pandit resident of village -
Bashahan, P.O. Madhuban, P.S. Bajpatti, District Sitamadhi
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159. Omprakash Kumar Son of Vishwanath Prasad resident of
village - Singarhiya, P.O. Kishanpur, P.S. Sahiyara, District
Sitamadhi
160. Saroj Kumar Son of Rai Prakash Rai resident of village -
Mahuayeen, P.O. Patdaura, P.S. Bajpatti, District Sitamadhi
161. Vinod Kumar Son of Krishnadev Singh resident of
village - Madhubani Tola, P.O. Jogwana, P.S. Sahiyara, District
Sitamadhi
162. Ramnarayan Sinha Son of Matuk Sinha resident of village
- Bishunpur Pitambar, P.O. Jogwana, P.S. Sahiyara, District
Sitamadhi
163. Ajay Kumar Son of Indradev Singh resident of village -
Maivi, P.O. Kishanpur, P.S. Bathnaha, District Sitamadhi
164. Ramnaresh Prasad Son of Vashisth Rai resident of
village - Sirsiyan, P.O. Narha, P.S. Bathnaha, District Sitamadhi
165. Alok Kumar Son of Siyasharan Lal resident of village -
Biraul, P.O. + P.S. Pupri, District Sitamadhi
166. Niraj Kumar Son of Krishna Prasad resident of village +
P.O. Court Bazar, P.S. + District Sitamadhi
167. Raushan Kumar Son of Shambhu Sharan resident of
village - Sundhi, P.O. Kumma, P.S. Sursand, District Sitamadhi
168. Ramakant Singh Raman Son of Vishnu Singh resident of
village + P.O. Bariyarpur, P.S. Dumra, District Sitamadhi
169. Sunil Kumar Son of Ramchandra Sah resident of village -
Sarbarpur, P.O. Pipradadan, P.S. Sonebarsha, District Sitamadhi
170. Rajiv Kumar Son of Krishnandan Yadav resident of
village + P.O. Sankhi, P.S. Riga, District Sitamadhi
171. Ribha Bharti Wife of Rajiv Kumar resident of village +
P.O. Sankhi, P.S. Riga, District Sitamadhi
172. Prashant Kumar Son of Kaushal Kumar resident of
village- Vishwanathpur, P.O. Dumra, P.S. Dumra, District
Sitamarhi
173. Raghu Sharan Son of Maheshwar Prasad Gupta resident of
village - Rampatti, P.O. Paktola, P.S. Dumra, District -
Sitamadhi
174. Dipak Kumar Son of Nand Kishore Das resident of
village - Vishnupur, P.O. Kamaldah, P.S. Bathnaha, District
Sitamadhi
175. Shri Lal Prasad Son of Sahdev Rai resident of village -
Gobri, P.O. Mokhlishpur, P.S. Banjariya, District East
Champaran
176. Amrendra Kumar Son of Bhagwan Sah resident of village
- Mohari, P.O. Kamrauli, P.S. + District Sheohar
177. Madan Kumar Yadav Son of Hardev Yadav resident of
village - Khairvi, P.O. Bariyarpur, P.S. Bathnaha, District
Sitamarhi
178. Ajeet Kumar Singh Son of Shivnarayan Singh resident of
village - Parsa, P.O. Ranyodha, P.S. Dhankhund, Dhoraiya,
District Banka
179. Pradeep Kumar Son of Zhulan Prasad Dervay resident of
village + P.O. Makduma, P.S. Amarpur, District Banka
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180. Ritesh Kumar Son of Shambhu Mandal resident of village
- Ratanpur, P.O. Makduma, P.S. Amarpur, District Banka
181. Mukesh Kumar Son of Manejar Pd. Mandal resident of
village - Ratanpur, P.O. Makduma, P.S. Amarpur, District Banka
182. Niraj Kumar Son of Ranjeet Prasad Sah resident of
village + P.O. Makduma, P.S. Amarpur, District Banka
183. Dinanath Sah Son of Asharfi Sah resident of village -
Soutahdih, P.S. Belhar, District Banka
184. Bhawesh Kumar Son of Anirudha Pandit resident of
village - Bara, P.S. Belhar, District - Banka 813202
... ... Appellant/s
Versus
1. The State of Bihar through Chief Secretary
2. The Principal Secretary, Planning & Development Department, Government
of Bihar, Patna
3. The Principal Secretary, Co - Operative Department, Government of Bihar,
Patna
4. The Director, Department of Planning & Development ( Directorate of
Economics & Statistics ), Government of Bihar, Patna
5. The District Statistical Officer, Sitamadhi, District Sitamadhi
6. The District Statistical Officer, Sheohar, District Sheohar
7. The District Statistical Officer, Banka, District Banka
8. The District Statistical Officer, East Champaran ( Motihari ), District East
Champaran ( Motihari )
9. The District Statistical Officer, Madhubani, District Madhubani
10. Sanjay Kumar Ranjan Son of Satya Narayan Sah resident of village + P.O.
Patdaura, P.S. Bajpatti, District Sitamarhi
11. Sikandar Yadav Son of Saburi Yadav resident of village - Amana, P.O.
Majhaur, P.S. Sursandh, District Sitamadhi
12. Mahesh Kumar Son of Mahendra Prasad resident of village - Parari, P.O.
Rampur Bakhari, P.S. + District - Sitamarhi
13. Madhurendra Kumar Son of Bindeshwar Baitha resident of village - Rupauli,
P.O. Sauli, P.S. Tariyani, District Sitamarhi
14. Kanchan Kumar Thakur Son of Rambihari thakur resident of village -
Nawafi, P.O. Hanuman Nagar, P.S. Sursandh, District Sitamadhi
15. Rajkumar Jha Son of Ganesh Jha resident of village - Birar, P.O. Belasanti
Kutir, P.S. Nanpur, District Sitamarhi
16. Tarun Kumar Son of Rambhagat Kunwar resident of village + P.O. Vangaon,
P.S. Bajpatt, District Sitamadhi
17. Husain Ahmad Son of Mukhtar Ahmad resident of village - Sharifpur, P.O.
Koeli, P.S. Nanpur, District Sitamadhi
18. Raju Ranjan Son of Nageshwar Sahi resident of village - Sahyee Malikana,
P.O. Premnagar, P.S. Dumra, District Sitamadhi
19. Jitendra Kumar Son of Rambachan Sah resident of village + P.O. Jamua, P.S.
Bairganiya, District Sitamadhi
20. Upendra Ram resident of Bhola Ram, resident of village + P.O. Jamua Ward
No. 5, P.S. Bairganiya, District Sitamarhi
21. Vijay Kumar Thakur Son of Chunchun Thakur resident of village -
Kusumpur Bakhri, P.O. + P.S. Riga, District Sitamadhi
22. Md. Aziz Alam Son of Md. Habib Ansari resident of village - Hathiapathar,
P.O. Tetaria, P.S. Katoria, District Banka
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23. Md. Sarfraj Ansari Son of Abdul Kuddus Miya resident of village - Dumariya,
P.S. Chandan, District Banka
24. Jay Krishn Kumar Son of Om Kumar resident of village + P.O. Karanja, P.S.
Shambhuganj, District Banka
25. Rajkamal Anand Son of Ashok Prasad resident of village - Parmanandpur,
Bhatasilsa, District Banka 813207
26. Pooja Kumari daughter of Parmanand Sah resident of village - Ratanpur, P.O.
Makduma, P.S. Amarpur, District Banka
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 556 of 2017
In
Civil Writ Jurisdiction Case No.13977 of 2016
======================================================
1. Vijay Kumar Gaur (PDD/015442), S/o- Sri Radhakant Gaur,
Resident of Village- Bahadurpur, Ward NO.-27, P.S- Samastipur,
District- Samastipur.
2. Sanjay Kumar Verma (PDD/268641), S/o- Mahendra Prasad
Verma, Resident of Village- Adarsh Nagar, Road NO. II/D
Samastipur, P.S Samastipur, District- Samastipur.
3. Santosh Kumar (PDD/003550) S/O- Sri Bhupendra Prasad
Verma, Resident of Village-Sonbarsha Chowk, South of M.K.
Traders, P.S- Samastipur, District- Samastipur.
4. Pramod Kumar (PDD/179613), s/o Yogendra Rai, Resident of
Village- Hasanpur Jitwarpur, P.S.- Mufassil Samastipur, District-
Samastipur.
5. Gulrez Elahi (PDD/193052), S/o Md. Elah Bakhsh, Resident of
Village- Bisanpur, P.S.-Samastipur, District- Samastipur.
6. Shivjee Malakar (PDD/030261), S/o Ramlakhan Malakar,
Resident of Village- Musapur, P.S- Samastipur, District-
Samastipur.
7. Amit Kumar Dhiraj (PDD/256503), S/o- Surya Deo Ram,
Resident of Village- Lawapur Narayan, P.S- Mahnar, Block-
Mahnar, District- Vaishali.
8. Sudhir Kumar Sinha (PDD/195989), S/o- Ram Kumar Sinha,
Resident of Village- Waini, P.S- Pusa, District- Samastipur.
9. Dharmendra Kumar (PDD/02883), S/o- Sri Bhupendra Prasad
Veriria, Resident of Village- Sonbarsha Chowk, South of M.K.
Traders, P.S.- Samastipur, District- Samastipur.
10. Rishikesh Kumar Singh (PDD/021343) s/o- Surendra Prasad
Singh, Resident of Village- Pahepur, P.S.- Samastipur, District-
Samastipur.
11. Amardeep Kumar (245601), S/o- Mahendra Singh, Resident of
Village- Bishanpur Bande, P.S.- Samastipur, District-
Samastipur.
12. Vinod Kumar Singh (PDD/280724), s/o- Late Mahendra Singh,
Resident of Village- Chando Patti, P.S.- Samastipur, District-
Samastipur.
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13. Deepak Kumar (PDD/001938), S/o- Pachu Mahto, Resident of
Village- Bishanpur Bande, P.S- Samastipur, District-
Samastipur.
14. Pradeep Kumar (PDD/245709), S/o- Mahendra Mahto, Resident
of Village- Bishanpur Bande, P.S.- Samastipur, District-
Samastipur.
... ... Appellant/s
Versus
1. The State of Bihar through The Principal Secretary, Planning and
Development, Govt. of Bihar, Patna.
2. The Principal Secretary, Planning and Development, Govt. of Bihar, Patna.
3. The Director, Economics and Statistics under Planning and Development,
Govt. of Bihar, Patna.
4. The Project Director, Economics and Statistics under Planning and
Development, Govt. of Bihar, Patna.
5. Bachcha Prasad Yadav ( PDD / 020028), S/o - Motilal Prasad Yadav, Resident
of Village- Banakatwa, P.S- Jitna, District- East Champaran.
6. Santosh Kumar (PDD/ 0368974), S/o- Yamuna Thakur, Resident of Village-
Kodarkat, P.S- Jitna, District- East Champaran.
7. Bachalal Kumar (PDD/0198574), S/o- Yodha Ray Prasad Yadav, Resident of
Village- Ghughua, P.S.- Ghorasahan, District- East Champaran.
8. Uday Thakur (PDD/019630), S/o- Dinesh Thakur, Resident of Village-
Ghughua, P.S.- Ghorasahan, District- East Champaran.
9. Rajesh Gin (PDD/019726), S/o Shivpujan Gin, Resident of Village-
Banakatwa, P.S- Jitna, District- East Champaran.
10. Chandan Kumar Yadav (PDD/078110), S/o- Phoolena Rai, Resident of
Village- Amar Chhatauni, P.S- Muffasil Motihari, District- East Champaran.
11. Kaushinath Yadav (PDD/1024732), S/o- Harimohan Rai, Resident of Village-
Amar Chhatauni, P.S- Muffasil Motihari, District- East Champaran.
12. Lal Babu Kumar (PDD/ 082631), S/o - Ganesh Prasad, Resident of Village-
Amlapatti, Mina Bazar, Motihari, P.S- Town Thana Motihari, District- East
Champaran.
13. Upendra Kumar Pandey (PDD/061893), S/o- Suresh Pandey, Resident of
Village- Damobriti, PS.- Harsidhi, District- East Champaran.
14. Satish Kumar (PDD/028933), S/o- Laldev Sanni, Resident of Village-
Pirmohmadpur, P.S- Ahiyapur, District - Muzaffarpur.
15. Vijay Kumar Singh (PDD/ 193776), S/o- Late Yogendra Singh, Resident of
Village- K.R. Mathia, P.S.- Sangrampur, District- East Champaran.
16. Rabikant Prasad (PDD/128573), S/o- Gopal Prasad, Resident of Vilage-
Barwa, P.S.- Sangrampur, District- East Champaran.
17. Chandan Kumar (PDD/1059528), S/o- Sheo Mangal Majhi, Resident of
Village- Dhangarha, P.S Bariapur, District- Chhapra (Saran).
18. Ajay Kumar Singh (165275), S/o Sri Ram Singar Singh, Resident of Village-
Supgadha, P.S.-Chiraiya, District- East Champaran.
19. Mohar Ram, S/o- Jitu Ram, Resident of village- Katkuiya, Tola- Bhinak
Singh, P.S- -Chiraiya, District- East Champaran.
20. Durgesh Kumar Pandey (PDD/209944), S/o Ishwar Chandra Pandey,
Resident of Village- Rajapur, P.S.- Kateya , District- Gopalganj.
21. Sachin Kumar Tiwari (PDD/060592), S/o- Vinod Tiwari, Resident of Village-
Babhanauli, P.S- Vijaypur, District- Gopalganj.
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22. Kumari Goldi (PDD/210106), D/o- Ishwar Chandra Pandey, Resident of
Village- Rajapur, P.S- Kateya, District- Gopalganj.
23. Surmila Kumari (PDD/209767), D/o- Awdhesh Choubey, Resident of
Village- Rajapur, P.S- Kateya, District- Gopalganj.
24. Ravi Shankar Kushwaha (PDD/048449), S/o- Amrit Kishor Kushwaha
Resident of Village- Ram Nagar, P.S- Vijaypur, District- Gopalganj.
25. Akhilesh Kumar Pathak (PDD/206784), S/o- Kailash Pathak, Resident of
Village-Mishra Bandhaura, P.S- Vijaypur, District- Gopalganj.
26. Anup Kumar Pandey (PDD/209539), S/O - Ishwar Chandra Pandey, Resident
of Village- Rajapur, P.S- Vijaypur, District- Gopalganj.
27. Santosh Kumar Ram (PDD/195761), S/o - Rudal Ram, Resident of Village-
Dumarauna, P.S- Kateya, District- Gopalganj.
28. Lalan Kumar (PDD/244764), S/o- Umesh Sah, Resident of Village-
Madhepura,, P.S- Madhepura, District- Madhepura.
29. Bimal Kumar (PDD/243339), S/o- Sadanand Yadav, Resident of Village-
Sukhan Chakla, P.S- Madhepura, District- Madhepura.
30. Deepak Kumar Singh ( PDD/ 044648), S/o- Han Shankar Singh, Resident of
Village- Ithari, P.S. Rasulpur, District- Chhapra (Saran).
31. Rajesh Kumar Bharti (PDD/099780), S/o-Mithlesh Bharti, Resident of
Village- Devpura, Mathiya, P.S. Rasulpur, District- Chhapra (Saran).
32. Sanjeet Kumar (PDD/143093), S/o- Indradeo Sharma, Resident of Village-
Noorsarai, P.S. Noorsarai, District- Nalanda.
33. Mahendra Kumar (PDD/ 176633), S/o- Late Sone Lal, Resident of Village-
Rani Sakar Pura, P.S- Khagaria, District- Khagaria.
34. Babloo Kumar Yadav (PDD/301118), S/o- Late Fulo Yadav, Resident of
Village- Rani Sakar Pura, P.S.- Khagaria, District- Khagaria.
35. Sunny Kumar (PDD/187089), S/o- Laxman Ray, Resident of Ghandhi
Chowk Baghi, P.S- Nagar, Begusarai, District- Begusarai.
36. Chandan Bharti (PDD/126205), S/o- Umesh Prasad Sah, Resident of Village-
Chatti Road, Ward No.-22, P.S- Begusarai, District- Begusarai.
37. Bharat Bhushan Gin (PDD/1204382), S/O- Ghuran Goswami, Resident of
village- Dhyanchakki, P.S- Bakhri, District- Begusarai.
38. Sanjeet Kumar (PDD/1224379), S/o- Surendra Mahto, Resident of Village-
Bagha, Ward No.29, P.S- Nagar Begusarai, District- Begusarai.
39. Chandan Kumar (PDD/042418) S/o- Gopal Rant, Resident of Village-
Nagdah, Begusarai, P.S.- Muffasil Begusarai District- Begusarai.
40. Krishana Kumar Thkur (PDD/116510), S/O- Jatadhar Thakur, Resident of
Village- Bakhari Bazar, P.S- Bakhari Bazar, District- Begusarai.
41. Md. Muntjim Ansari (PDD/133932), S/o- Md Mustakeem Ansari, Resident of
Village- Makkhachak Bakhrj, Ward No.4, P.S - Bakhari Bazar, District-
Begusarai.
42. Heera Kumar Sah (PDD/1088890), S/o- Late Yogendra Sah, Resident of
Village- Bakhari Bazar, P.S- Bakhari Bazar, District- Begusarai.
43. Mukesh Kumar Verma (PDD/132320), S/o- Sarug Mahto @ Saryug Mahto,
Resident of Village- Madhua, P.S- Bakhari,District- Begusarai.
44. Mcl. Manauwer (PDD/13520), S/o- Ahmad Khalifa, Resident of Village-
Bakhari Bazar, P.S- Bakhari Bazar, District- Begusarai.
45. Maheshwar Kumar (PDD/134512), S/o- Ramchandra Das, Resident of
Village- Salouna, P.S.- Bakhari Bazar, District- Begusarai.
46. Dhiraj Ravi Das (PDD/033566), S/o- Bhirn Ravi Das, Resident of Village-
Rampur, P.S.- Suryagarha, District- Lakhisarai.
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47. Mithilesh Kumar Yadav (PDD/101890), S/o - Babunand Yadav, Resident of
Village- Koriyapatti, P.S.- Raghopur, District- Supaul.
48. Dilip Kumar (PDD/139758), S/O- Suyra Narayan Yadav, Resident of Village-
Koriyapatti, P.S.- Raghopur, District- Supaul.
49. Durganand Yadav (PDD/140268), S/o- Surya Narayan Yadav, Resident of
Village- Koriyapatti, P.S.- Raghopur, District- Supaul.
50. Pramod Kumar Sharma (PDD/227836), S/o- Bishnu Dev Sharma, Resident of
Village- Manik Chand Chakia, P.S.- Raghopur, District- Supaul.
51. Shaligram Sah (PDD/220794), S/o- Jay Prakash Sah, Resident of Village-
Ram Bisanpur, P.S.- Raghopur, District- Supaul.
52. Vikram Kumar Verma (PDD/035614), S/o- Birendra Kumar Verma, Resident
of Village- Manikchand Chakla, P.S- Raghopur, District- Supaul.
53. Ritesh Kumar Hitesh (PDD/098160), S/o- Umesh Lal Das, Resident of
Village- Pilwaha, P.S.- Jadia, District- Supaul.
54. Tapeshwari Kumar Sharma (PDD/066845), S/o- Basudev Sharma, Resident of
Village- Thalha, P.S.- Raghopur, District- Supaul.
55. Shamsher Alam S/o- Md. Shabbir Ahmad, Resident of Village- Johaniya, P.S-
Pipra, District- Supaul.
56. Naresh Pandit (PDD/304168), S/o- Baldev Pandit, Resident of Village-
Bayasi, P.S- Bayasi, District- Supaul.
57. Subesh Raj (PDD/0474421), S/o Bhumeshwar Mehta, Resident of Village-
Pilwaha, P.S- Jadia, District- Supaul.
58. Vikram Kumar Verma (PDD/035614), S/o- Birendra Kumar Verma, Resident
of Village- Manik Chandra Chakla, P.S- Raghopur, District- Supaul.
59. Munna Ansari (PDD/294081), S/o Late Farid Ansari, Resident of Village-
Bharti Tola, P.S- Barari, District- Katihar.
60. Sandip Kumar (PDD/1574461), S/o Sikendra Paswan, Resident of Village-
Agama, P.S.- Basnahi, District- Saharsa.
61. Pramod Paswan (PDD/089840), s/o Karan Paswan, Resident of Village-
Tungi, P.S.- Hisua,District- Nawada.
62. Sunny Kumar (PDD/089636), S/o- Ratan Kumar Gupta, Resident of Village-
Tungi Beldari, P.S.- Hisua, District- Nawada.
63. Ajit Kumar (PDD/231741), S/o Ram Chandra Singh, Resident of Village-
Bishanpur Bande, P.S.- Samastipur, District- Samastipur.
64. Rekha Kumari (PDD/236430), W/o- Chandeshwar Roy, Resident of Village-
Chakhahabib, P.S.- Bibhutipur, District- Samastipur.
65. Archana Kumari (PDD/061898), D/o- Amrendra Prasad Singh, Resident of
Village- Singhia, P.S.- Singhia, District- Samastipur.
66. Dharmendra Kumar Paswan (PDD/123196), S/o Ghuran Paswan, Resident of
village- Kankari, P.S.- Singhia, District Samastipur.
67. Avinash Kumar Snehi (PDD/162745), S/o- Prom Shankar Das, Resident of
Village- Kishanpur Amkhoriya, P.S.- Sajour, District- Bhagalpur.
68. Saurabh Kumar Singh (PDD/1228443), S/o- Shivnandan Singh, Resident of
Village- Sarouni, P.S.- Shahkund, District- Bhagalpur.
69. Amit Kumar Mishra (PDD/1055644), S/o- Jayesh Mishra, Resident of
Village- Nirpur, P.S- Samastipur, District- Samastipur.
70. Sonu Kumar (PDD/087383), S/o Ram Gopal Paswan, Resident of Village-
Dhurlakh, P.S- Samastipur, District- Samastipur.
71. Ankit Raj (PDD/021197), S/o- Amod Kumar, Resident of Village- Q.No.- T
42/F Ghadhi Park Railway Colony, Samastipur, P.S- Samastipur, District-
Samastipur.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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72. Sanjeet Kumar (PDD/075054), S/o- Rameshwar Ram, Resident of Village-
Dhurlakh, P.S- Samastipur, District- Samastipur.
73. Ajeet Kumar (PDD/075218), s/o- Rameshwar Ram, Resident of Village-
Dhurlakh, P.S- Samastipur, District- Samastipur.
74. Anjit Kumar Ram (PDD/075055), Son of Ramesbwar Ram, Resident of
Village- Dhurlakh, P.S- Samastipur, District- Samastipur.
75. Nishant Kumar (PDD/064404), Son of Ram Bilash Paswan, Resident of
Village- Dhurlakh, P.S- Samastipur, District- Samastipur.
76. Ashish Kumar (PDD/277966), S/o- Jagdish Paswan, Resident of Village-
Kashipur, Ward No.-5, P.S- Samastipur, District- Samastipur.
77. Rajesh Kumar (PDD/1066542) S/o- Umesh Prasad Srivastava, Resident of
Village Bahadurpur, Ward NO.-27, P.S- Samastipur, District- Samastipur.
78. Raj Kumar Poddar (PDD/178020), s/o- Ram Naresh Poddar, Resident of
Village- Bahadurpur, Ward No.-26, P.S- Samastipur, District- Samastipur.
79. Avadhesh Kumar Singh (PDD/208180), S/o- Dinesh Prasad Singh, Resident
of Village- Laguniya, Rajghukanth, P.S- Samastipur, District- Samastipur.
80. Vijay Shankar Dubey (PDD/111884), S/o- Kameshwar Dubey, Resident of
Village- Jalalpur, P.S- Daraunia, District- Siwan.
81. Kundan Kumar Singh (PDD/0505274), S/o- Prahalad Singh, Resident of
Village- Jalalpur, P.S- Daraunia, District- Siwan.
82. Md. Hasan Raza (PDD/158488), S/o- Md Alim Azad, Resident of Village-
Ashiyana Colony, P.S.- K. Hatt, District- Purnea.
83. Mujahidul Islam (PDD/157840), S/o- Zamir Uddin Ahmed, Resident of
Village- Ashiyana Colony, P.S- K. Hatt, District- Purnea.
84. Pankaj Kumar (PDD/306546), S/o- Kamleshwari Mandal, Resident of
Village- Bhagaha, P.S Falka, District- Katihar.
85. Shri Narayan Yadav (PDD/1058158), S/o- Hareram Yadav, Resident of
Village- Hariyari, P.S.- Phulparas, District- Madhubani.
86. Ram Yatan Yadav (PDD/303581), S/o- Devilal Yadav, Resident of Village-
Rautiniya, P.S.- Phulparas, District- Madhubani.
87. Prasant Kumar (PDD/277652), S/o- Late Santosh Prasad, Resident of village-
Near, M.H.S.H. School, LCT Ghat, Mainpura, P.S- Patliputra, District- Patna.
88. Birendra Kumar (PDD/244901), S/o- Sri Upendra Sharma, Resident of
Village- Maheshpur, P.S- Bhagwanpur, District- Begusarai.
89. Lalan Kumar Thakur (PDD/278796), S/o- Nagendra Thakur, Resident of
Village- Ladipur Sahpur, P.S.- Muffasil Begusarai, District- Begusarai.
90. Ranjan Kumar (PDD/090466), S/o- Paras Singh, Resident of Village-
Jalalpur, P.S- Daraundha, Block- Daraudha, District- Siwan.
91. Triloki Prasad (PDD/153682), S/o Laxman Prasad, Resident of Village-
Jalalpur, P.S- Daraundha, Block- Daraudha, District- Siwan.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 557 of 2017
In
Civil Writ Jurisdiction Case No.12602 of 2016
======================================================
1. Rinku Kumari (PDD No. 217187) daughter of Pankaj Kumar
Resident of Village, PO and Block - Hayaghat, District -
Darbhanga.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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2. Pritam Kumar Verma (PDD No. 111832) son of Sri Surendra
Nath Verma Resident of Village - Khajuri, P.O. - Khajuri, Police
Station - Madhubani, District - Madhubani.
3. Amit Kumar Verma (PDD No. 103860) Son of Sri Chanchal
Kumar Verma Resident of Village - Khajuri, P.O. - Khajuri,
Police Station - Madhubani, District - Madhubani.
4. Ajeet Kumar Gupta (PDD No. 207680) Son of Shobhan Sah
Resident of Village - Nima, P.O. - Raivam Factory, P.S. - Sakari,
District - Madhubani.
5. Kamlesh Kumar Bhandari (PDD No. 060425) Son of Sri Brij
Narayan Bhandari Resident of Village - Satghara, P.O. -
Satghara, P.S. - Rahika, District - Madhubani.
6. Deepak Kumar (PDD No. 042547) Son of Shyam Sundar Karak
Resident of Village - Karak Marg, P.O. - Madhubani, P.S. -
Madhubani, District - Madhubani.
7. Ashish Kumar (PDD No. 046296) Son of Sri Bharat Prasad Sah
Resident of Lohar Sari Chowk (Santu Nagar), P.O. - Madhubani,
P.S. - Madhubani, District - Madhubani.
8. Abhimanyu Kumar (PDD No. 074418) Son of Sri Ram Narayan
Sah Resident of Village - Ramganj Ward No. 02, (Laheriyaganj),
P.O. - Madhubani, P.S. - Madhubani, District - Madhubani.
9. Nitin Mukesh (PDD No. 281321) Son of Sri Gangduar Prasad
Resident of Village - Chakdah, P.O. - Madhubani, P.S. - Raj
Nagar, District - Madhubani.
10. Lakshmi Narain Mandal (PDD No. 222965) Son of Sri Ram
Krishna Mandal Resident of Village - Gandhwari, P.O. -
Gandhwari, P.S. - Sakari, District - Madhubani.
11. Kailash Mahto (PDD No. 279824) Son of Sri Mahavir Mahto
Resident of Village - Maqsuad, P.O. - Maqsuda, P.S. - Sakari,
District - Madhubani.
12. Pankaj Kumar Singh (PDD No. 003507) Son of Sri Mahendra
Singh Resident of Village - Gandhi Chowk (Balua), Near Suri
Vivahaw, P.O. - Madhubani, P.S. - Madhubani, District -
Madhubani.
13. Yamunanand Choudhary (PDD No. 220819) Son of Late Ram Lal
Choudhary Resident of Village - Chandrasenpur, P.O. -
Hussainpur, P.S. - Rahika, District - Madhubani.
14. Shyam Kumar Ram (PDD No. 039730) Son of Sri Bir Bahadur
Ram Resident of Village - Laxmi Sargar Baritol, P.O. - Bhowara,
P.S. - Madhubani, District - Madhubani.
15. Rajesh Kumar Bhaskar (PDD No. 142150) Son of Sri Binod Ram
Resident of Village - Ward No. 16, Moh - New Chakdah, Near
Railway Gumti No. 12, P.O. - Madhubani, P.S. - Madhubani,
District - Madhubani.
16. Aditya Ranjan (PDD No. 044176) Son of Sri Raj Kumar
Choudhary Resident of Village - Chakdah, P.O. - Madhubani,
P.S. - Raj Nagar, District - Madhubani.
17. Jyoti Kumar Thakur (PDD No. 042866) Son of Sri Hem Kant
Thakur Resident of Vllage - Satlakha Dih, P.O. - Rahika, P.S. -
Rahika, District - Madhubani.
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18. Vijay Kumar Sah (PDD No. 012412) Son of Sri Dinkar Sah
Resident of village - Bhouwara Morcha Tola, P.O. - Bhouwara
Kutwali Chowk, P.S. Madhubani, District - Madhubani.
19. Mukesh Kumar Sah (PDD No. 010196) Son of Sri Raghunandan
Sah Resident of village - Bhouwara Morcha Tola, P.O. -
Bhouwara , P.S. Madhubani, District - Madhubani.
20. Ravi Shankar Prasad (PDD No. 206108) Son of Sri Ghuran
Prasad Resident of Village - Kharua, P.O. - Kharua, P.S. -
Rahika, District - Madhubani.
21. Pramod Kumar Mahto (PDD No. 015149) Son of Sri Mahabir
Mahto Resident of Village - R.K. College Gate Ward No. 11,
P.O. - Madhubani, P.S. Madhubani, District - Madhubani.
22. Kundan Kumar Jha (PDD No. 008635) Son of Sri Barun Kumar
Jha Resident of Village - Satlakha, P.O. Rahika, P.S. - Rahika,
District - Madhubani.
23. Vashishth Kumar Paswan (PDD No. 180990) Son of Sri Bacche
Lal Paswan Resident of Village - Sima, P.O. - Kapilshwar Sthan,
P.S. Madhubani, District - Madhubani.
24. Satya Narayan Prasad (PDD No. 270940) Son of Late Anand Lal
Paswan Resident of Village - Satghara Navtoli, P.O. - Rayyam
Sugar Mill, P.O. - Rahika, District - Madhubani.
25. Rahul Kumar (PDD No. 001394) Son of Sri Laxmi Panjiyar
Resident of Village - Gandhi Chowk, Balua Ward No. 12, P.O. -
Madhubani, P.S. - Madhubani, District - Madhubani.
26. Vikash Kumar (PDD No. 102488) Son of Sri Chandeshwar
Panjiyar Resident of Village - Maharajganj, P.O. - Madhubani,
P.S. Madhubani, District - Madhubani.
27. Jagdeep Kumar (PDD No. 014845) Son of Sri Hari Narayan Ram
Resident of Village - Surat Ganj, Ward No. 12, North of Bata
Chowk, P.O. - Madhubani, P.S. Madhubani, District -
Madhubani.
28. Nitish Kumar Nath @ Nitish Kumar (PDD No. 062244) Son of
Sri Sunil Kumar Khan Resident of Village - Bhouwara, behind
Mahadev Sthan, P.O. - Bhouwara, P.S. Madhubani, District -
Madhubani.
29. Mukesh Kumar Thakur (PDD No. 102417) Son of Sri Ram Autar
Thakur Resident of Village - Sima, P.O. - Kapilshwar Sthan, P.S.
Madhubani, District - Madhubani.
30. Arun Kumar Choudhary (PDD No. 216018) Son of Sri Hari
Kishor Choudhary Resident of Village - Noniya Tola, Ward No.
14, Near Marriage Bhawan, P.O. - Madhubani, P.S. Madhubani,
District - Madhubani.
31. Bijay Kumar Sah (PDD No. 141211) Son of Sri Ghanshyam Sah
Resident of Village - Suratganj, Ward No. 14, P.O. - Madhubani,
P.S. Madhubani, District - Madhubani.
32. Anju Kumari (PDD No. 005813) wife of Brahma Nand Prasad
Resident of C/O Sanjay Kumar Verma, B.N. Studio, Ward No.
14, P.O. - Madhubani, P.S. Madhubani, District - Madhubani.
33. Ujjwal Kumar Singh (PDD No. 206447) Son of Sri Shekhar
Prasad Singh Resident of Village - Mitthouli, P.O. - Rahika, P.S.
- Ragatpur, District - Madhubani.
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34. Vikash Kumar Mishra (PDD No. 110420) Son of Late Vidya
Nath Jha Resident of Village - Basauli, P.O. - Basauli, P.S. -
Rahika, District - Madhubani.
35. Amit Kumar Choudhary (PDD No. 102429) Son of Sri Yogendra
Choudhary Resident of Village - Dumari, P.O. - Dumari, P.S. -
Rahika, District - Madhubani.
36. Sanjiv Kumar (PDD No. 033180) son of Ganesh Dev Lal Karn
Resident of Village, PO & Police Station - Saharghat, Block -
Madhwapur, District - Madhubani.
37. Pratyush Prabhakar (PDD No. 316519) Son of Sri Arun Kumar
Prasad Resident of Village - Marak Marg, P.O. - Madhubani, P.S.
Madhubani, District - Madhubani.
38. Anil Kumar Vats (PDD No. 054537) Son of Sri Vinod Jha
Resident of Village - Rahika, P.O. - Rahika, P.S. - Rahika,
District - Madhubani.
39. Lalit Kumar Choudhary (PDD No. 046784) Son of Late Shri
Kant Choudhary Resident of Village - Bhoura, P.O. - Madhubani,
P.S. - Raj Nagar, District - Madhubani.
40. Prabhash Kumar Jha (PDD No. 102990) Son of Sri Satya
Narayan Jha Resident of village - Kakraul, P.O. - Kakraul, P.S. -
Rahika, District - Madhubani.
41. Ashutosh Kumar (PDD No. 118465) Son of Sri Nathuni Mukhiya
Resident of Village - Sapta Parvati Tol, P.O. - Sapta, P.S. -
Rahika, District - Madhubani.
42. Vijay Kumar Jha (PDD No. 003059) Son of Sri Laxman Jha
Resident of Village - Satlakha Laksamar, P.O. Rahika, P.S. -
Rahika, District - Madhubani.
43. Bhagwan Ji Thakur (PDD No. 002944) Son of Sri Laxman
Thakur Resident of Village - Pokhrauni, P.O. - Saurath, P.S. -
Rahika, District - Madhubani.
44. Sujit Kumar Jha (PDD No. 263848) Son of Sri Chandeshwar Jha
Resident of village - Kakraul, P.O. - Kakraul, P.S. - Rahika,
District - Madhubani.
45. Sharwan Kumar Thakur (PDD No. 043153) Son of Sri Raja
Kumar Thakur Resident of Village - Maharajganj, P.O. -
Madhubani, P.S. Madhubani, District - Madhubani.
46. Satyajeet Kumar Mandal (PDD No. 078816) Son of Sri Rama
Kant Mandal Resident of Village - Khajuri, P.O. - Khajuri,
Police Station - Madhubani, District - Madhubani.
47. Avinash Kumar Jha (PDD No. 060804) Son of Sri Navonath Jha
Resident of Village - Satlakha Laksamar, P.O. Rayyam, P.S. -
Rahika, District - Madhubani.
48. Suman Prasad (PDD No. 198029) Son of Sri Surendra Nath
Verma Resident of Village - Khajuri, P.O. - Khajuri, Police
Station - Madhubani, District - Madhubani.
49. Gautam Kumar Verma (PDD No. 121120) Son of Sri Surendra
Nath Verma Resident of Village - Khajuri, P.O. - Khajuri, Police
Station - Madhubani, District - Madhubani.
50. Gudiya Kumari (PDD No. 080958) daughter of Kameshwar Sahu
Resident of Village & PO - Simri, Police Station - Bisfi, District
- Madhubani.
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51. Anil Kumar (PDD No. 080648) son of Heera Lal Sah Resident of
Village & PO - Simri, Police Station - Bisfi, District -
Madhubani.
52. Shyam Kumar (PDD No. 299577) Son of Ramdeo Yadav
Resident of Village - Kathaila, PO - Bherwa, Police Station -
Bisfi, District - Madhubani.
53. Umesh Chandra Thakur (PDD No. 080832) son of Moti Prasad
Thakur Resident of Village - Patauna, PO - Parohi, Police
Station - Bisfi, District - Madhubani.
54. Virendra Kumar Pandit (PDD No. 056465) son of Ram Ashish
Pandit Resident of Village - Bhagauti, PO - Khairibonka, Police
Station - Bisfi, District - Madhubani.
55. Ganesh Yadav (PDD No. 267350) son of Bhola Yadav Resident
of Village - Hanuman Nagar, PO - Bhoj Pandaul, Police Station -
Bisfi, District - Madhubani.
56. Kavita Kumari (PDD No. 314400) daughter of Lakshman Yadav
Resident of Village - Hanuman Nagar, PO - Bhoj Pandaul, Police
Station - Bisfi, District - Madhubani.
57. Surendra Prasad (PDD No. 014059) son of Yugal Sharma
Resident of Village & PO - Simri, Police Station - Bisfi
(Patauna), District - Madhubani.
58. Rajesh Kumar Ranjan (PDD No. 087799) son of Ram Babu
Yadav Resident of Village - Puari, PO - Khairibonka, Police
Station - Bisfi, District - Madhubani.
59. Raj Kumar 'Raju' (PDD No. 009813) son of late Yugal Sharma
Resident of Village & PO - Simri, Police Station - Bisfi, District
- Madhubani.
60. Deepak Kumar (PDD No. 079789) son of Ram Swarth Sharma
Resident of Village & PO - Simri, Police Station - Bisfi, District
- Madhubani.
61. Arun Kumar Yadav (PDD No. 014389) son of Yogendra Yadav
Resident of Village - Nahas West, PO - Nahas Ruapuli, Police
Station - Bisfi, District - Madhubani.
62. Suresh Prasad Pandit (PDD No. 054583) son of Nathu Ram
Pandit Resident of Village - Bhagauli, PO - Khairibonka, Police
Station - Bisfi, District - Madhubani.
63. Kailash Kumar (PDD No. 113400) son of late Yogendra Lal Karn
Resident of Village & PO - Nahas Rupauli, Police Station -
Bisfi, District - Madhubani.
64. Lal Bindu Kumar (PDD No. 019008) son of Bhwaneshwar Yadav
Resident of Village & PO - Nahas Rupauli, Police Station -
Bisfi, District - Madhubani.
65. Archana Kumari (PDD No. 019251) daughter of Saroj Yadav
Resident of Village & PO - Nahas Rupauli, Police Station -
Bisfi, District - Madhubani.
66. Radha Raman Mishra (PDD No. 185762) son of Nilambar
Mishra Resident of Village - Singhwara South, PO, Block &
Police Station - Singhwara, District - Darbhanga.
67. Dhiraj Kumar (PDD No. 003100) son of Nilambar Mishra
Resident of Village - Singhwara North, PO, Block & Police
Station - Singhwara, District - Darbhanga.
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68. Sangita Kumari (PDD No. 141454) daughter of Abhishek Kumar
Resident of Village - Mahisar Bhawanipur, PO, Bock & Police
Station - Singhwara, District - Darbhanga.
69. Sarita Kumari (PDD No. 003892) daughter of Indra Kumar Lal
Resident of Village - Kumarpatti, PO - Bharathi, Police Station -
Singhwara, District - Darbhanga.
70. Ajit Madhav (PDD No. 218980) son of late Ram Chandra Yadav
Resident of Village - Singhwara , PO, Block & Police Station -
Singhwara, District - Darbhanga.
71. Kamod Paswan (PDD No. 196886) son of Bindeshwar Paswan
Resident of Village, PO, Block & Police Station - Bahadurpur,
District - Darbhanga.
72. Md. Shahid Anwar (PDD No. 317871) son Anwar Alam Resident
of Village, PO, Block - Biraul, District - Darbhanga.
73. Ranjan Kumar Mishra (PDD No. 032372) son of Suresh Chandra
Mishra Resident of Village, PO, Block & Police Station -
Bahadurpur, District - Darbhanga.
74. Md. Entajar Uddin (PDD No. 098687) son of Md. Nizamuddin
Resident of Village, PO, Block & Police Station - Darbhanga
Sadar, Darbhanga.
75. Anita Kumari (PDD No. 051868) daughter of Mahesh Chandra
Yadav Resident of Village, PO, Block & Police Station -
Darbhanga Sadar, Darbhanga.
76. Pankaj Kumar (PDD No. 199377) son of Yogi Paswan Resident
of Village, PO, Block & Police Station - Darbhanga Sadar,
Darbhanga.
77. Om Prakash (PDD No. 283327) son of Satya Narayan Sah
Resident of Village - Narhi, PO - Mahadeo Math, Police Station
- Andhramath, District - Madhubani.
78. Ganga Ram Paswan (PDD No. 258252) son of late Ram
Shawarup Paswan Resident of Village, PO, Block & Police
Station - Darbhanga Sadar, Darbhanga.
79. Amit Kumar (PDD No. 091297) son of Binod Kumar Resident of
Village, PO and Block - Baheri, District - Darbhanga.
80. Anuj Kumar (PDD No. 117555) son of Rajendra Prasad Karn
Resident of Village, PO, Block & Police Station - Darbhanga
Sadar, Darbhanga.
81. Mukesh Kumar Jha (PDD No. 127440) son of Govind Jha
Resident of Village, PO and Block - Baheri, District -
Darbhanga.
82. Md. Razi Alam (PDD No. 135313) son of Md. Muslim Resident
of Village, PO & Block - Manigachi, District - Darbhanga.
83. Karmveer Prasad (PDD No. 079825) son of Chandeshwar Sah
Resident of Village, PO & Block - Jale, District - Darbhanga.
84. Vijay Kumar Sah (PDD No. 188176) son of Sitaram Sah
Resident of Village, PO & Block - Jale, District - Darbhanga.
85. Gurudayal Yadav (PDD No. 079383) son of Sitaram Yadav
Resident of Village, PO & Block - Ghanshyampur, District -
Darbhanga.
86. Madanjit Kumar (PDD No. 203961) son of Arun Kumar Singh
Resident of Village - Pipra, PO - Bandhpura, Block & Police
Station - Singhwara, District - Darbhanga.
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87. Deepak Kumar Kamat (PDD No. 169955) son of Durga Nand
Kamat Resident of Village, PO & Block - Bahadurpur, District -
Darbhanga.
88. Ram Bilash Mahto (PDD No. 052100) son of Ram Chandra
Mahto Resident of Village, PO & Block - Darbhanga Sadar,
Darbhanga.
89. Dharmendra Paswan (PDD No. 173128) son of Ram Chandra
Paswan Resident of Village, PO & Block - Kusheshwar Asthan,
District - Darbhanga.
90. Devesh Kumar Anand (PDD No. 271567) son of Late Paltu
Yadav Resident of Village, PO & Block - Kusheshwar Asthan,
District - Darbhanga.
91. Anil Kumar Pandit (PDD No. 052926) son of Arjun Pandit
Resident of Village, PO & Block - Kusheshwar Asthan, District -
Darbhanga.
92. Suman Kumar (PDD No. 096295) son of Jilebee Sah Resident of
Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
93. Raj Kishor Roy (PDD No. 018147) son of Maha Narayan Roy
Resident of Village, PO & Block - Kusheshwar Asthan, District -
Darbhanga.
94. Raman Kumar Singh (PDD No. 257885) son of Lalit Mohan
Singh Resident of Village, PO & Block - Kusheshwar Asthan,
District - Darbhanga.
95. Deepak Kumar Singh (PDD No. 257479) son of Lalit Mohan
Singh Resident of Village, PO & Block - Kusheshwar Asthan,
District - Darbhanga.
96. Ramanuj Yadav (PDD No. 172094) son of Ram Prakash Yadav
Resident of Village, PO & Block - Kusheshwar Asthan, District -
Darbhanga.
97. Urmila Kumari (PDD No. 063869) daughter of Ram Nandan
Mahto Resident of Village, PO & Block - Kusheshwar Asthan,
District - Darbhanga.
98. Sanjay Kumar Suman (PDD No. 196316) son of Ramanand
Pandit Resident of Village, PO & Block - Kusheshwar Asthan,
District - Darbhanga.
99. Jay Shankar Prasad (PDD No. 314638) son of Mohan Yadav
Resident of Village, PO & Block - Kusheshwar Asthan, District -
Darbhanga.
100. Jay Kant Yadav (PDD No. 039779) son of Ram Narayan
Yadav Resident of Village - Sahora Ghat, PO - Bargaom, Police
Station - Kusheshwar Asthan, District - Darbhanga.
101. Roshan Lal Malakar (PDD No. 122604) son of Ramswarup
Malakar Resident of Village, PO & Block - Kusheshwar Asthan,
District - Darbhanga.
102. Jibachh Yadav (PDD No. 059552) son of Dular Chand
Yadav Resident of Village, PO & Block - Kusheshwar Asthan,
District - Darbhanga.
103. Shailendra Kumar Ray (PDD No. 150582) son of Bhola
Ray Resident of Village, PO & Block - Kusheshwar Asthan,
District - Darbhanga.
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104. Krishna Kumar Pandit (PDD No. 004105) son of Ram
Bahadur Pandit Resident of Village, PO & Block - Kusheshwar
Asthan, District - Darbhanga.
105. Vinay Kumar Manjhi (PDD No. 052992) son of Mahendra
Manjhi Resident of Village, PO & Block - Kusheshwar Asthan,
District - Darbhanga.
106. Bimal Kant Jha (PDD No. 281110) son of late Gangadhar
Jha Resident of Village, PO & Block - Kusheshwar Asthan,
District - Darbhanga.
107. Birendra Kumar (PDD No. 023404) son of Madeshwar
Yadav Resident of Village, PO & Block - Kusheshwar Asthan,
District - Darbhanga.
108. Rajesh Kumar Yadav (PDD No. 073383) son of Jibachh
Yadav Resident of Village, PO & Block - Kusheshwar Asthan,
District - Darbhanga.
109. Jivachh Kamti (PDD No. 249249) son of Ramjivan Kamti
Resident of Village, PO & Block - Kusheshwar Asthan, District -
Darbhanga.
110. Ranjeet Yadav (PDD No. 120262) son of Ramchandra
Yadav Resident of Village, PO & Block - Kusheshwar Asthan,
District - Darbhanga.
111. Parashuram Malakar (PDD No. 114301) son of Ramswarup
Malakar Resident of Village - Masankhon, PO - Balaha, Police
Station - Kusheshwar Asthan, District - Darbhanga.
112. Nanadan Kumar Sah (PDD No. 168054) son of
Shivshankar Sah Resident of Village, PO & Block - Kusheshwar
Asthan, District - Darbhanga.
113. Jyoti Kumar Singh (PDD No. 115244) son of
Chandrashekhar Singh Resident of Village & PO - Godhiyari,
Police Station - Bishanpur, District - Darbhanga.
114. Kailash Prasad (PDD No. 209270) son of Ram Udgar
Yadav Resident of Village - Mithuniya, PO & Block - Baheri,
District - Darbhanga.
115. Rahul Kumar Singh (PDD No. 258123) son of Raj Kumar
Singh Resident of Village, PO & Block - Gaura Bauram, District
- Darbhanga.
116. Anand Kumar Choudhary (PDD No. 309195) son of late
Mahesh Choudhary Resident of Village & PO - Barheta, Block &
Police Station - Kalyanpur, District - Samastipur.
117. Anish Kumar (PDD No. 077299) son of Ram Binod Sah
Resident of Village - Tira Jatmalpur, Block & Police Station -
Kalyanpur, District - Samastipur.
118. Sunil Kumar (PDD No. 177378) son of Shashi Bhushan
Yadav Resident of Village - Kudhwa Kothiya, PO - Janardanpur,
Block & Police Station - Kalyanpur, District - Samastipur.
119. Amresh Kumar (PDD No. 102273) son of Shivchandra
Baitha Resident of Village - Srinath Paran, PO - Jagdish Paran,
Block & Police Station - Kalyanpur, District - Samastipur.
120. Niraj Kumar (PDD No. 076141) son of Bhola Ram
Resident of Village - Somnaha Ramchandri, PO - Somnaha
Mizanagar, Block & Police Station - Kalyanpur, District -
Samastipur.
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121. Sushil Kumar Rahi (PDD No. 109643) son of Baidyanath
Prasad Singh Resident of Village - Chhakantoli, PO - Koilym,
Block & Police Station - Kalyanpur, District - Samastipur.
122. Raushan Kumar (PDD No. 093468) son of Dukhmochan
Ray Resident of Village - Chhakantoli, PO - Koilym, Block &
Police Station - Kalyanpur, District - Samastipur.
123. Tripurari Prasad Deva (PDD No. 193855) son of late Ram
Padarath Deva Resident of Village - Bhagwanpur Barheta, PO -
Kurbha Barheta, Block & Police Station - Kalyanpur, District -
Samastipur.
124. Vimal Kumar (PDD No. 087246) son of Ram Suresh
Thakur Resident of Village & PO - Kalyanpur, Block & Police
Station - Kalyanpur, District - Samastipur.
125. Dheeraj Kumar (PDD No. 180690) son of Shivnath Prasad
Resident of Village & PO - Barheta, Block & Police Station -
Kalyanpur, District - Samastipur.
126. Sohan Kumar (PDD No. 187768) son of Ram Pukar
Paswan Resident of Village - Musepur, PO - Narga, Block &
Police Station - Kalyanpur, District - Samastipur.
127. Poonam Kumari (PDD No. 062354) daughter of Neema
Chaikhaidar PO - Janardanpur, Block & Police Station -
Kalyanpur, District - Samastipur.
128. Ravi Ranjan Kumar (PDD No. 028529) son of Arvind
Kumar Ray Resident of Village & PO - Tira Jamalpur, Block &
Police Station - Kalyanpur, District - Samastipur.
129. Shashi Ranjan Kumar (PDD No. 193475) son of Arvind
Kumar Ray Resident of Village & PO - Tira Jamalpur, Block &
Police Station - Kalyanpur, District - Samastipur.
130. Suresh Kumar (PDD No. 128861) son of Ranjeet Kumar
Resident of Village - Milke, PO - Ladaura Dargah, Block &
Police Station - Kalyanpur, District - Samastipur.
131. Sujeet Kumar (PDD No. 166663) son of Sukhnandan Ray
Resident of Village - Kasbe Ahar, PO - Tajpur, Block & Police
Station - Kalyanpur, District - Samastipur.
132. Shekhar Kumar Sharma (PDD No. 222369) son of Amar
Nath Sharma Resident of Village & PO - Rahimabad, Block &
Police Station - Tajpur, District - Samastipur.
133. Surya Prakash (PDD No. 181810) son of Lalbabu Singh
Resident of Village - Sabaha, PO - Gauspur Sarsauna, Block &
Police Station - Tajpur, District - Samastipur.
134. Simpy Kumari (PDD No. 165391) wife of Sujeet Kumar
Resident of Village - Kasbe Ahar, PO - Tajpur, Block & Police
Station - Kalyanpur, District - Samastipur.
135. Suman Kumar (PDD No. 164696) son of Dhirendra Prasad
Sinha Resident of Village - Gaddopur, PO - Manpura, Block &
Police Station - Tajpur, District - Samastipur.
136. Md. Arman (PDD No. 029179) son of Md. Abul Qais
Resident of Village & PO Shahpur Bagauni, Block & Police
Station - Tajpur, District - Samastipur.
137. Rakesh Kumar (PDD No. 010887) son of Jai Narayan
Singh Resident of Village - Awabakarpur, PO - Manpur, Block &
Police Station - Tajpur, District - Samastipur.
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138. Raushan Kumar (PDD No. 182129) son of Surendra Singh
Resident of Village - Sadipur, PO - Manpura, Block & Police
Station - Tajpur, District - Samastipur.
139. Vishwa Ranjan Kumar Rajan @ V. Ranjan (PDD No.
000636) son of Bishnu Deo Prasad Resident of Village & PO -
Manpura, Block & Police Station - Tajpur, District - Samastipur.
140. Arvind Kumar Sah (PDD No. 040855) son of Bhola Sah
Resident of Village - Sadipur, PO - Manpura, Block & Police
Station - Tajpur, District - Samastipur.
141. Om Prakash Thakur (PDD No. 000434) son of Dev
Narayan Thakur Resident of Village - Chakhaidar, PO - Motipur,
Block & Police Station - Tajpur, District - Samastipur.
142. Manoj Kumar (PDD No. 022949) son of Sukhdev Ray
Resident of Village & PO - Rampur - Maheshpur, Block &
Police Station - Tajpur, District - Samastipur.
143. Ram Nandan Das (PDD No. 106583) son of Ram Johan
Das Resident of Village - Salempur, PO - Manpura, Block &
Police Station - Tajpur, District - Samastipur.
144. Md. Mahfooz (PDD No. 078936) son of Md. Mobin
Resident of Village - Gaddopur, PO - Manpura, Block & Police
Station - Tajpur, District - Samastipur.
145. Amarjit Kumar Pandit (PDD No. 024332) son of Mohan
Pandit Resident of Village - Gaddopur, PO - Manpura, Block &
Police Station - Tajpur, District - Samastipur.
146. Anand Shankar Kumar Verma (PDD No. 060319) son of
Brajendra Kumar Verma Resident of Village & PO - Manpura,
Block & Police Station - Tajpur, District - Samastipur.
147. Manoj Kumar (PDD No. 305381) son of Sukhdeo Sah
Resident of Village - Kasbe Ahar, PO - Tajpur, Block & Police
Station - Kalyanpur, District - Samastipur.
148. Rajdeo Sah (PDD No. 022883) son of Yogendra Prasad
Resident of Village - Gangapur, PO - Vaini, Block & Police
Station - Pusa, District - Samastipur.
149. Umesh Ram (PDD No. 039840) son of Rajendra Ram
Resident of Village & PO - Dharmagatpur Bathua, Block &
Police Station - Pusa, District - Samastipur.
150. Vinod Kumar Paswan (PDD No. 213552) son of Badri
Paswan Resident of Village & PO - Dharmagatpur Bathua, Block
& Police Station - Pusa, District - Samastipur.
151. Ratnesh Kumar (PDD No. 017806) son of Chandra
Shekhar Prasad Singh Resident of Village & PO - Kabuliram,
Block & Police Station - Pusa, District - Samastipur.
152. Suresh Kumar Paswan (PDD No. 279875) son of Dhanik
Lal Paswan Resident of Village - Rampur Ayodhya, PO - Waini,
Block & Police Station - Pusa, District - Samastipur.
153. Niraj Kumar Sharma (PDD No. 048290) son of
Bhuvneshwar Sharma Resident of Village & PO - Dharmagatpur
Bathua, Block & Police Station - Pusa, District - Samastipur.
154. Bhushan Narayan Das (PDD No. 196105) son of
Rambilash Das Resident of Village & PO - Chandouli, Block &
Police Station - Pusa, District - Samastipur.
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155. Guddu Kumar (PDD No. 049932) son of Mohan Baitha
Resident of Village - Gangapur, PO - Waini, Block & Police
Station - Pusa, District - Samastipur.
156. Ashok Kumar (PDD No. 058051) son of Upendra Ray
Resident of Village - Harpur Pusa, PO, Block & Police Station -
Pusa, District - Samastipur.
157. Rajeev Kumar (PDD No. 163027) son of Ram Babu
Sharma Resident of Village - Gangapur, PO - Waini, Block &
Police Station - Pusa, District - Samastipur.
158. Manish Kumar (PDD No. 032325) son of Lal Babu Sah
Resident of Village - Gangapur, PO - Waini, Block & Police
Station - Pusa, District - Samastipur.
159. Abhishek Kumar (PDD No. 042383) son of Lal Babu Sah
Resident of Village - Gangapur, PO - Waini, Block & Police
Station - Pusa, District - Samastipur.
160. Sangita Kumari (PDD No. 096756) wife of Ajay Kumar
Pandey Resident of Village - Narayanpur Khairi, PO - Waini,
Block & Police Station - Pusa, District - Samastipur.
161. Raju Kumar (PDD No. 039472) son of Ram Pukar Sahni
Resident of Village & PO - Waini, Block & Police Station -
Pusa, District - Samastipur.
162. Inthakhab Ahmad (PDD No. 159633) son of Ali Ahmad
Resident of Village & PO - Mohammadpur Koari, Block & Police
Station - Pusa, District - Samastipur.
163. Ajay Kumar Pandey (PDD No. 079223) son of Jay
Narayan Pandey Resident of Village - Narayanpur Khairi, PO -
Waini, Block & Police Station - Pusa, District - Samastipur.
164. Praveen Kumar (PDD No. 105364) son of Ramjee Mahto
Resident of Village - Thahra Gopalpur, PO - Gopalpur, Block &
Police Station - Pusa, District - Samastipur.
165. Sanjay Kumar (PDD No. 105364) son of Ramjee Mahto
Resident of Village - Thahra Gopalpur, PO - Gopalpur, Block &
Police Station - Pusa, District - Samastipur.
166. Pramod Kumar Thakur (PDD No. 250120) son of Mahavir
Thakur Resident of Village - Kalyanpur Basti, PO, Block &
Police Station - Mohiuddin Nagar, District - Samastipur.
167. Subodh Kumar (PDD No. 068969) son of Virendra Sharma
PO, Block & Police Station - Mohiuddin Nagar, District -
Samastipur.
168. Shashi Kant Gupta (PDD No. 091142) son of
Bhuwneshwar Prasad Gupta Resident of Village - Tanra, PO,
Block & Police Station - Mohiuddin Nagar, District -
Samastipur.
169. Hamendra Kumar (PDD No. 013850) son of Rama Kant
Roy Resident of Village - Kursaha, PO, Block & Police Station -
Mohiuddin Nagar, District - Samastipur.
170. Shiv Kumar Ram (PDD No. 034547) son of Bigan Ram
Resident of Village & PO - Siwaisingpur, Block & Police
Station - Mohiuddin Nagar, District - Samastipur.
171. Dinesh Prasad Raut (PDD No. 170193) son of Ram Bilas
Mahto Resident of Village, PO & Block - Mohiuddin Nagar,
District - Samastipur.
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172. Shailendra Kumar (PDD No. 086432) son of Ram Bilas
Mahto Resident of Village - Lakhanpur, PO, Block & Police
Station - Mohiuddin Nagar, District - Samastipur.
173. Akhilesh Kumar (PDD No. 165607) son of Prabhu Ram
Resident of Village - Anand Golwa, PO - Harail, Block & Police
Station - Mohiuddin Nagar, District - Samastipur.
174. Indrajeet Kumar (PDD No. 215968) son of Babula Thakur
Resident of Village - Mangal Chak, PO, Block & Police Station -
Mohiuddin Nagar, District - Samastipur.
175. Subodh Kumar Ray (PDD No. 175354) son of Raj Kumar
Ray Resident of Village & PO - Madudabad, Block & Police
Station - Mohiuddin Nagar, District - Samastipur.
176. Mukesh Kumar Jha (PDD No. 215714) son of Ram
Narayan Jha Resident of Village - Hanuman Nagar, PO, Block &
Police Station - Mohiuddin Nagar, District - Samastipur.
177. Raju Kumar Sah (PDD No. 189406) son of Ramnath Sah
Resident of Village - Mahmadpur, PO, Block & Police Station -
Mohiuddin Nagar, District - Samastipur.
178. Md. Moinuddin (PDD No. 143321) son of Abdul Halim
Resident of Village - Mastalipur, PO - Bochaha, Block & Police
Station - Mohiuddin Nagar, District - Samastipur.
179. Saroranjan Kumar (PDD No. 241772) son of Alakhdev
Ram Resident of Village & PO - Bochaha, Block & Police
Station - Mohiuddin Nagar, District - Samastipur.
180. Abhijeet Kumar (PDD No. 237224) son of Braj Bhushan
Singh Resident of Village & PO - Harail, Block & Police Station
- Mohiuddin Nagar, District - Samastipur.
181. Avinash Choudhary (PDD No. 054489) son of Parmeshwar
Choudhary Resident of Village - Nawada, PO, Block & Police
Station - Mohiuddin Nagar, District - Samastipur.
182. Pankaj Kumar Singh (PDD No. 013566) son of Devendra
Prasad Singh Resident of Village & PO - Harail, Block & Police
Station - Mohiuddin Nagar, District - Samastipur.
183. Shailendra Kumar Singh (PDD No. 013617) son of
Ramanuj Singh Resident of Village & PO - Harail, Block &
Police Station - Mohiuddin Nagar, District - Samastipur.
184. Chandan Kumar Singh (PDD No. 219441) son of Anil
Singh Resident of Village & PO - Harail, Block & Police Station
- Mohiuddin Nagar, District - Samastipur.
185. Pramod Kumar Roy (PDD No. 016180) son of Bishnudeo
Roy Resident of Village & PO - Bochaha, Block & Police Station
- Mohiuddin Nagar, District - Samastipur.
186. Ripu Sudan Prasad Singh (PDD No. 001561) son of
Ramesh Prasad Singh Resident of Village, PO & Block -
Mohiuddin Nagar, District - Samastipur.
187. Ravi Shankar Kumar Sah (PDD No. 035985) son of Murari
Lal Sah Resident of Village - Ramgama, PO - Rajajan, Block &
Police Station - Mohiuddin Nagar, District - Samastipur.
188. Bipin Kumar Sharma (PDD No. 150428) son of Ashok
Kumar Sharma Resident of Village & PO - Rajajan, Block &
Police Station - Mohiuddin Nagar, District - Samastipur.
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189. Navjeet Kumar Roy (PDD No. 287066) son of Bhuneshwar
Roy Resident of Village & PO - Rajajan, Block & Police Station
- Mohiuddin Nagar, District - Samastipur.
190. Sumant Kumar (PDD No. 286330) son of Ganga Prasad
Sah Resident of Village - Takiya (Shivana), PO - Andaur, Block
& Police Station - Mohiuddin Nagar, District - Samastipur.
191. Amaresh Kumar (PDD No. 038356) son of Sukhdeo
Paswan Resident of Village & PO - Andaur, Block & Police
Station - Mohiuddin Nagar, District - Samastipur.
192. Sudhir Kumar Ram (PDD No. 052023) son of Indradev
Ram Resident of Village & PO - Vishanpur Beri, Block & Police
Station - Mohiuddin Nagar, District - Samastipur.
193. Abhishek Kumar (PDD No. 265381) son of Braj Bhushan
Singh Resident of Village & PO - Harail, Block & Police Station
- Mohiuddin Nagar, District - Samastipur.
194. Md. Sageer (PDD No. 089430) son of Md. Taiyab
Resident of Village - Madudabad, P.O., Block & Police Station -
Mohiuddin Nagar, District - Samastipur.
195. Indrajeet Kumar Singh (PDD No. 273619) son of Ganesh
Singh Resident of Village & PO - Chapar, Block & Police
Station - Mohiuddin Nagar, District - Samastipur.
196. Virendra Sharma (PDD No. 224102) son of Maheshwar
Sharma Resident of Village - Hasani, P.O., Block & Police
Station - Mohiuddin Nagar, District - Samastipur.
197. Jitendra Ram (PDD No. 019254) son of Umesh Ram
Resident of Village & PO - Kursaha, Block & Police Station -
Mohiuddin Nagar, District - Samastipur.
198. Dhaneshwar Raut (PDD No. 170695) son of Motilal Raut
Resident of Village, PO & Block - Mohiuddin Nagar, District -
Samastipur.
199. Avinash Kumar (PDD No. 009158) son of Ram Narayan
Paswan Resident of Village & PO - Jhakhraha, Block & Police
Station - Sarairanjan, District - Samastipur.
200. Santosh Kumar Jha (PDD No. 213256) son of
Harishchandra Jha Resident of Village - Kankalipur, PO -
Jhakhraha, Resident of Village - Amrouli, PO - Akhtiyarpur
Khajuri, Block & Police Station - Sarairanjan, District -
Samastipur.
201. Raj Kumar Ram (PDD No. 237058) son of Ram Swarth
Ram Resident of Village - Manika, PO - Akhtiyarpur, Block &
Police Station - Sarairanjan, District - Samastipur.
202. Pappu Kumar Jha (PDD No. 225287) son of Harishchandra
Jha Resident of Village - Kankalipur, PO - Jhakhraha, Block &
Police Station - Sarairanjan, District - Samastipur.
203. Shambhu Sharan (PDD No. 146493) son of late Vibhishan
Prasad Yadav Resident of Village - Mow Dhaneshpur South
(Lodiyahi), P.O., Block & Police Station - Vidyapati Nagar,
District - Samastipur.
204. Anjani Kumar Choudhary (PDD No. 011324) son of
Khushi Kant Choudhary Resident of Village - Bhanpur, PO -
Dinmanpur, Block & Police Station - Khanpur, District -
Samastipur.
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205. Ram Bharosh Ray (PDD No. 103244) son of Ram Udesh
Ray Resident of Village - Babupur Salkhanni, PO -
Mokhtiyarpur, Block & Police Station - Dalsinghsarai, District -
Samastipur.
206. Hira Lal Sharma (PDD No. 152853) son of Sadanand
Sharma Resident of Village & PO - Mokhtiyarpur, Block &
Police Station - Dalsinghsarai, District - Samastipur.
207. Ragesh Kumar Dev (PDD No. 113727) son of Sri P.P. Dev
'Saroj' Resident of Village - Barhetta, Block & P.O. - Kalyanpur,
P.S.- Kalyanpur, District - Samastipur.
208. Pravind Kumar (PDD No. 208773) son of Sudama Prasad
Mahto Resident of Village - Hanuman Nagar, PO, Block & Police
Station - Mohiuddin Nagar, District - Samastipur.
209. Binod Kumar Thakur (PDD No. 119500) son of Ramrup
Thakur Resident of Village - Thahra, PO - Gopalpur, Block &
Police Station - Pusa, District - Samastipur.
210. Chandan Kumar (PDD No. 019309) son of Bishwanath
Sharma Resident of Village & PO - Bishunpur Bathua, Block &
Police Station - Pusa, District - Samastipur.
211. Ganesh Kumar Sharma (PDD No. 049099) son of Ram
Chandra Sharma Resident of Village - Kaji Bahera, PO & Block
- Jale, District - Darbhanga.
212. Seema Kumari (PDD No. 166517) wife of Lal Babu Ray
Resident of Village - Kasbe Ahar, PO, Block & Police Station -
Tajpur, District - Samastipur.
213. Neeraj Kumar (PDD No. 136772) son of Vinod Kumar
Roy Resident of Village - Jagdishpur, PO - Malikour,Resident of
Village & PO - Mohammadpur Koari, Block & Police Station -
Pusa, District - Samastipur.
214. Govind Kumar (PDD No. 089446) son of Ram Kailash
Yadav Resident of Village & PO - Sadulhpur, Police Station -
Bisfi, District - Madhubani.
215. Amlesh Kumar Thakur (PDD No. 073289) son of
MadanThakur Resident of Village & PO - Sadulhpur, Police
Station - Bisfi, District - Madhubani.
216. Sanjay Kumar Paswan (PDD No. 259272) son of
Bachandeo Paswan Resident of Village & PO - Sadulpur, Police
Station - Bisfi, District - Madhubani.
217. Rakesh Kumar Thakur (PDD No. 097191) son of Upendra
Thakur Resident of Village & PO - Sadulhpur, Police Station -
Bisfi, District - Madhubani.
218. Ranjeet Kumar Sinha (PDD No. 192003) Son of Late
Indra Narayan Prasad Resident of Village - Tilak Chowk ,
Gaushala Road, P.O. - Madhubani, P.S. Madhubani, District -
Madhubani.
219. Rana Shubheshwar Singh (PDD No. 162193) son of Rana
Rama Kant Singh Resident of Village & PO - Raspur Patasiya,
Block & Police Station - Mohiuddin Nagar, District -
Samastipur.
220. Nand Kumar Sharma (PDD No. 063761) Son of Sri
Kailash Sharma Resident of Village - Mali Tol Sarhatiya, P.O. -
Maqsuda, P.S.- Sakari, District - Madhubani.
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... ... Appellant/s
Versus
1. The State of Bihar.
2. The Chief Secretary, Government of Bihar, Patna.
3. The Principal Secretary, Cabinet Secretariat Department Government of
Bihar, Patna.
4. The Deputy Secretary, Cabinet Secretariat Department, Government of Bihar,
Patna.
5. The Principal Secretary, Planning and Development Department, Government
of Bihar, Patna.
6. The Principal Secretary, Cooperative Department, Government of Bihar,
Patna.
7. The Director, Economics and Statistics, Planning and Development
Department, Government of Bihar, Patna, M/3, A - Z Officer's Flat, New
Punaichak, Patna.
8. The Deputy Director, Economics and Statistics, Planning and Development
Department, Government of Bihar, Patna, M/3, A - Z Officer's Flat, New
Punaichak, Patna.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 563 of 2017
In
Civil Writ Jurisdiction Case No.15561 of 2016
======================================================
1. Saroj Kumar, Son of Sri Yamuna Prasad Singh, resident of
Village- Morcha, Post- Jagdishpur, P.S.- Jagdishpur, District-
Bhojpur.
2. Aswani Kumar, Son of Mahendra Singh, resident of Jagdishpur,
Post- Jagdishpur, P.S.- Jagdispur, District- Bhojpur.
3. Rakesh Roshan, Son of Shri Shiv Kumar Sing, Resident of
Ayer, Post- Ayer, P.S.- Ayer, District- Bhojpur.
4. Md. Shakir, Son of Md. Taiyab Warsi, resident of Jagdishpur,
P.O.- Jagdishpur, P.S.- Jagdishpur, District- Bhojpur.
... ... Appellant/s
Versus
1. The State of Bihar through its Chief Secretary.
2. The Principal Secretary Planing and Development Department.
3. The District Magistrate Bhojpur, Arrah.
4. The District Magistrate, Buxar.
5. The Block Development Officer, Buxar.
6. The Block Development Officer, Simari.
7. The District Programme Officer Bhojpur, Arrah.
8. Himanshu Shekhar, Son of Sri Nagendra Prasad Gupta, resident of
Jagdishpur, P.O.- Jagdispur, P.S.- Jagdishpur, District- Bhojpur.
9. Sanjeet Kumar, Son of Ram Ayodha Singh, resident of Village Bairahi, Post-
Bairahi, P.S.- Jagdishpur, District- Bhojpur.
10. Sanju Kumari, Wife of Ram Singh, resident of Laxmipur, Post- Bairahi, P.S.-
Ayer, District- Bhojpur.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
293/871
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 564 of 2017
In
Civil Writ Jurisdiction Case No.14028 of 2016
======================================================
1. Ajit Kumar, S/o Sri Krishna Prasad, R/o village - Narauli Dih,
Post- Binda, P.S. Musahari, District - Muzaffarpur.
2. Vijay Kumar, S/o Late Ram Chandar Das, R/o Mohalla - Satpura,
Post- Ramna, P.S. Sadar Muzaffarpur, District - Muzaffarpur.
3. Prakash Kumar, S/o Sri Nand Kishor Prasad, R/o Mohalla -
Luxmi Chowk, Post- M.I.T., P.S. Brahmpur, District -
Muzaffarpur.
4. Khemchandra Prasad, S/o Late Ram Bilas Prasad, Resident of
village - Shivriaima, Post- Gidha, P.S. Saraiya, District -
Muzaffarpur.
5. Amit Kumar, S/o Sheojee Thakur, R/o village - Khabra, Post-
Khabra, Police Station- Muzaffarpur Sadar, District -
Muzaffarpur.
6. Prince Kumar, S/o Sri Madhesh Prasad, R/o village - Parbat
Nagar, Nazirpur, P.S. Ahiapur, District - Muzaffarpur.
7. Sanjay Kumar, S/o Tarkeshwar Prasad Sinha, resident of
Mohalla- Atardah, Post- Ramna, Police Station- Muzaffarpur
Sadar, District- Muzaffarpur.
8. Amit Kumar, Son of Ram Nath Prasad, resident of Mohalla-
Atardah Kachhi Pakki Road, Post- Ramna, Police Station-
Muzaffarpur Sadar, District- Muzaffarpur.
9. Devendra Kumar Paswan, Son of Late Mukesh Paswan, resident
of Village- Atardah, Post- Ramna, Police Station- Muzaffarpur
Sadar, District- Muzaffarpur.
10. Vikash Kumar, Son of Radha Raman Prasad Singh, resident of
Village- Ganipur (Hazipur Road), Post- Ramna, Police Station-
Kazi Mohammadpur, District- Muzaffarpur.
11. Sanjay Kumar, Son of Late Binda Prasad Das, Resident of
Village- Daud Nagara, Post- Chakgadho, Police Station-
Bidupur, District- Vaishali.
12. Rajiv Kumar, Son of Kaushal Kishor Singh, Resident of
village- Malighat, Post- Ramna, Police Station- Musahari,
District- Muzaffarpur.
13. Pankaj Kumar, Son of Manjay Lal Choudhary, resident of
Village- Chaturi Panash, Post- HPO Muzaffarpur, Police Station-
Ahiapur, District- Muzaffapur.
14. Sanjay Kumar, Son of Sri Ramashankar Pandit, resident of
Mohalla and Post- Susta, Police Station- Muzaffarpur Sadar,
District- Muzaffarpur.
15. Manoj Kumar Singh, Son of Lal Babu Singh, resident of
Village- Kanchanpur, Post- Rajason, Police Station- Bidupur,
District- Vaishali.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
294/871
16. Manoj Kumar Chaudhary, Son of Sri Lakshman Chaudhary,
resident of Village- Rambagh Road, Mahavir Asthan, Post-
Muzaffarpur, Police Station- Mithanpura, District- Muzaffarpur.
17. Md. Quaish, Son of Md. Navi, resident of Village and Post-
Jhapahan, Police Station- Mushahari, District- Muzaffarpur.
18. Pinkesh Raushan, Son of Uday Shankar Thakur, resident of
Village- Madhubani, Post- Patahi, Police Station- Muzaffarpur
Sadar, District- Muzaffarpur.
19. Pawan Kumar, Son of Jamjee Jha, resident of Mohalla- Mahavir
Nagar, Pankha Toli, Post- Ramna, Police Station- Kazi
Mohammadpur, District- Muzaffarpur.
20. Amarjit Kumar, Son of Sri Bindeshwar Ram, resident of
Village- Mominpur, Post- Dumari, Police Station- Musahari,
District- Muzaffarpur.
21. Kundan Kumar, Son of Dineshwar Lal, resident of Mohalla-
Rambagh Chouri South of Temple Road Ramna, Post- Ramna,
Police Station- Mithanpur, District- Muzaffarpur.
22. Sanjay Thakur, Son of Shanker Thakur, resident of Village and
Post- Chapra Megha, Police Station- Musahari, District-
Muzaffarpur.
23. Shanker Kumar, Son of Sri Devendra Ray, resident of Village-
Sahwazpur, Post- Bhikhanpur, Police Station- Ahiapur, District-
Muzaffarpur.
24. Nisar Ahmad, Son of Late Mumtaz Ahmad, resident of village-
Patiasha, Post- Mirzapur, Police Station- Ahiapur, District-
Muzaffarpur.
25. Raushan Kumar, Son of Vijay Kumar Singh, resident of Village
and Post- Shekhpur, Police Station- Ahiapur, District-
Muzaffarpur.
26. Devendra Kumar, Son of Sri Ram Nagina Baitha, resident of
Village- Dwarika Nagar, Post Binda, Police Station- Musahari,
District- Muzaffarpur.
27. Neeraj Kumar, Son of Ramjee Prasad Sharma, resident of
Village- Rasulpur Zilani Majhaulia Road, Ward No. 10, Post
-HPO, Police Station Kazi Mohammadpur, District- Muzaffarpur.
28. Parwej Alam, Son of Md. Quem, resident of Mohalla- Vicky
Palace, Near Abeda High School, Tinkotia, Post- Ramna, Police
Station- Mithanpura, District- Muzaffarpur.
29. Rajesh Kumar, Son of Kamal Narayan Lal, resident of
Mohalla- Zila Khadigramodogya Sangh Ramna, Post- Ramna,
Police Station- Mithanpura, District- Muzaffarpur.
30. Wasim Ahmad, Son of Shamim Ahmar, resident of 44, Azad
Road, Mahmud Manzil, Post- HPO, Police Station- Saraiya,
District- Muzaffarpur.
31. Binod Kumar, Son of Tarkeshwar Prasad Sinha, resident of
Village- Atardah, Post- Ramna, Police Station- Muzaffarpur
Sadar, District- Muzaffarpur.
32. Uday Kumar Chandra, Son of Mohan Prasad, resident of
Mohalla- Shakti Nagar Kanhaui Azarakabe, Post- Ramna, Police
Station- Mithanpura, District- Muzaffarpur.
33. Devanand, Son of Shrikrishna Kumar Singh, resident of
Mohalla- Mashauli Dharam Das Dal Mill (Campus), Post-
Patna High Court LPA No.535 of 2017 dt.17-04-2018
295/871
Ramna, Police Station- Muzaffarpur Sadar, District- Muzaffarpur
Sadar, District- Muzaffarpur.
34. Ram Kumar @ Dr. Ram Kumar, S/o Sri Ram Chandra Prasad
Gupta, resident of Village- Naya Gaon, P.S.- Musahari, District-
Muzaffarpur.
35. Amit Kumar, Son of Jagdish Prasad Patwa, resident of
Mohalla- Belwa Lane Aam Gola Pankha Toli, Police Station-
Kazi Mohammadpur, District- Muzaffarpur.
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 562 of 2017
In
Civil Writ Jurisdiction Case No.12104 of 2016
======================================================
1. Abhishek Kumar Singh, son of Siddhanath Singh, resident of
Village - Haldi Chapra Nayka Tola, P.O. - Ramnagar, P.S. -
Maner, Prakhand - Maner, District - Patna (Bihar).
2. Anil Kumar Singh, son of Rameshwar Singh, resident of Village
- Hasanpura, P.O. - Mahnar, P.S. - Mahnar, Prakhand - Mahnar,
District - Vaishali (Bihar).
3. Babloo Kumar Singh, son of Arun Singh, resident of Village -
Hasanpura, P.O. - Mahnar, P.S. - Mahnar, Prakhand - Mahnar,
District - Vaishali (Bihar).
4. Abdhesh Kumar, son of Kishori Ray, resident of Village -
Narayanpur Dedhpura, P.O. - Narayan Dedhpura, P.S. - Mahnar,
Prakhand - Mahnar, District - Vaishali (Bihar).
5. Ashok Kumar, son of Bishun Ray, resident of Village - Allipur
Hatta, P.O. - Mahnar, Via - Mahnar, P.S. - Mahnar, Prakhand -
Mahnar, District - Vaishali (Bihar).
6. Anish Kumar, son of Ramdev Prasad, resident of Village -
Makkanpur, P.O. - Jandaha, P.S. - Mahnar, Prakhand - Mahnar,
District - Vaishali (Bihar).
7. Raj Kumar Ray, son of Maheshwar Ray, resident of Village -
Allipur Hatta, P.O. - Mahnar, Via - Mahnar, P.S. - Mahnar,
Prakhand - Mahnar, District - Vaishali (Bihar).
8. Amarnath Ray, son of Ram Lagan Ray, resident of Village -
Hargovindpur, P.O. - Basudevpur Chandel, P.S. - Mahnar,
Prakhand - Mahnar, District - Vaishali (Bihar).
9. Amresh Kumar Singh, son of Siyaram Singh, resident of Village
- Hasanpur North, P.O. - Mahnar, Via - Mahnar, P.S. - Mahnar,
Prakhand - Mahnar, District - Vaishali (Bihar).
10. Mukund Kumar, son of Mahendra Prasad Singh, resident of
Village - Karnauti, P.O. - Karnauti, Via - Basudeopur Chandel,
P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018
296/871
11. Md. Humayun Rashid, son of Md. Naiyar Hussain, resident of
Village - Momin Tola, P.O. Khas Bazar, P.S. - Haweli Kharagpur,
Prakhand - Haweli Kharagpur, District - Munger (Bihar).
12. Ravindra Kumar Sharma, son of Sahdeo Mistri, resident of
Village - Galimpur, P.O. - Lohachi, P.S. - Haweli Kharagpur,
Prakhand - Haweli Kharagpur, District - Munger (Bihar).
13. Bibhishan Thakur, son of Sitaram Thakur, resident of Village -
Shampur, P.O. - Shampur (Katchari), P.S. - Haweli Kharagpur,
Prakhand - Haweli Kharagpur, District - Munger (Bihar).
14. Ajay Kumar, son of Vishnudeo Yadav, resident of Village -
Tilwaria, P.O. - Haweli Kharagpur, P.S. - Haweli Kharagpur,
Prakhand - Haweli Kharagpur, District - Munger (Bihar).
15. Sarvajeet Kumar, Son of Sant Kumar Singh, resident of village -
Bahira, P.O. Lohachi, P.S. Haweli Kharagpur, District Munger
( Bihar ).
16. Sudesh Kumar, Son of Anirudh Prasad Singh, resident of
village - Bahira, P.O. Bhadaura, P.S. Haweli Kharagpur, District
Munger.
17. Binay Kumar Singh, Son of Tarni Prasad Singh, resident of
village - Vrindaban, P.O. Lohachi, P.S. Haweli Kharagpur,
Prakhand - Haweli Kharagpur, District - Munger ( Bihar ).
18. Shankar Kumar, Son of Nakuldeo Mandal, resident of village -
Bageshwari, P.O. K. Shampur, P.S. Haweli Kharagpur, Prakhand
- Haweli Kharagpur, District Munger ( Bihar ).
19. Anil Kumar Goswami, Son of Rajendra Giri, resident of village
- Agrahan, P.O. Agrahan, P.S. Haweli Kharagpur, Prakhand -
Haweli Kharagpur, District - Munger ( Bihar ).
20. Sanjay Kumar Ajad, Son of Subuk Lal Tanti, resident of
Village- Madanpur, P.O. K. Shampur, P.S. Haweli Kharagpur,
Prakhand- Haweli Kharagpur, District- Munger (Bihar).
21. Nand Kishore Singh, Son of Nityanand Singh, resident of
village - Shampur, P.O. K, Shampur, P.S. Haweli Kharagpur,
Prakhand - Haweli Kharagpur, District - Munger ( Bihar ).
22. Rajesh Thakur, Son of Binod Thakur, resident of village -
Agrahan, P.O. Agrahan, P.S. Haweli Kharagpur, Prakhand -
Haweli Kharagpur, District - Munger ( Bihar ).
23. Ashok Kumar Son of Baudhu Ram, resident of village - Manapur
Bazar, P.O. Chanan, P.S. Chanan, Prakhand- Chanan, District-
Lakhisarai (Bihar).
24. Ankesh Kumar, Son of Shiv Prasad Gupta, Resident of Village-
Mananpur Bazar, P.O. Chanan, P.S. Chanan, Prakhand- Chanan,
District- Lakhisarai (Bihar).
25. Shambhu Kumar, Son of Narayan Modi, resident of Village-
Gohari, P.O. Chanan, P.S. Chanan, Prakhand- Chanan, District-
Lakhisarai (Bihar).
26. Rakesh Kumar Pandit, Son of Thag Pandit, resident of village -
Dharmakriyar ( Badli ), P.O. Dhanauli Math, P.S. Siwan
Prakhand - Siwan, District - Siwan ( Bihar ).
27. Suman Kumar, Son of Shivnath Ram, resident of village -
Nautan, P.O. Nautan, P.S. Nautan, Prakhand - Nautan, District
Siwan ( Bihar ).
Patna High Court LPA No.535 of 2017 dt.17-04-2018
297/871
28. Arunendra Narayan Sharma, Son of Madhusudan Sharma,
resident of village - Khap Mishrauli, P.O. Khap Mishrauli, P.S.
Nautan, Prakhand - Nautan, District - Siwan ( Bihar ).
29. Raghunath Prasad, Son of Ramchandra Prasad, resident of
village - Murarpatti, P.O. Kilpur, P.S. Nautan, Prakhand -
Nautan, District - Siwan ( Bihar ).
30. Premnath Ram, Son of Hari Shankar Ram, resident of village -
Mathiya, P.O. Shahpur, P.S. Nautan, Prakhand - Nautan, District
- Siwan ( Bihar ).
31. Arvind Kumar Thakur, Son of Ramanand Thakur, resident of
village - Pratappur, P.O. Shahpur, P.S. Nautan, Prakhand -
Nautan, District - Siwan ( Bihar ).
32. Mukesh Kumar Sharma, Son of Byas Sharma, resident of village
- Galimapur, P.O. Semaria, P.S. Nautan, Prakhand - Nautan,
District - Siwan ( Bihar ).
33. Ashok Kumar Ram, Son of Bishwanath Harijan, resident of
village - Galimapur, P.O. Semaria, P.S. Nautan, Prakhand -
Nautan, District - Siwan ( Bihar ).
34. Govind Ram, Son of Lal Mohar Ram , resident of village -
Angauta, P.O. Mirzapur, P.S. Nautan, Prakhand - Nautan, District
- Siwan ( Bihar ).
35. Ranjan Pandey, Son of Narad Pandey, resident of village -
Galimapur, P.O. Semaria, P.S. Nautan, Prakhand - Nautan,
District - Siwan ( Bihar ).
36. Upendra Ram , Son of Ram Subhag Ram, resident of village -
Balwa, P.O. Sirisiya, P.S. Nautan, Prakhand - Nautan, District -
Siwan ( Bihar ).
37. Anup Kumar, Son of Om Prakash Mishra, resident of village -
Marachi, P.O. Semari, P.S. Nautan, Prakhand - Nautan, District -
Siwan ( Bihar ).
38. Rajiv Kumar Tiwary, Son of Prameshwar Tiwari, resident of
village - Hathauji, P.O. Hasua, P.S. Nautan, Prakhand - Nautan,
District - Siwan ( Bihar ).
39. Hareram Prasad Jaiswal, Son of Kishun Prasad Jaiswal, resident
of village - Nautan, P.O. Nautan, P.S. Nautan, Prakhand -
Nautan, District - Siwan ( Bihar ).
40. Lalan Yadav, Son of Krishnadeo Chaudhary, resident of village -
Khas Mishrauli, P.O. Nautan, P.S. Nautan, Prakhand - Nautan,
District - Siwan ( Bihar ).
41. Harendra Yadav, Son of Late Nageshwar Yadav, resident of
village - Khap Bankat Mishrauli, P.O. Nautan, P.S. Nautan,
Prakhand - Nautan, District - Siwan ( Bihar ).
42. Arvind Kumar Singh, Son of Brahma Singh, resident of village -
Bhulauni, P.O. Semaria, P.S. Nautan, Prakhand - Nautan, District
- Siwan ( Bihar ).
43. Barrister Kumar Singh, Son of Sri Gaya Singh, resident of
village - Semra Bujurg, P.O. Shahpur, P.S. Nautan, Prakhand -
Nautan, District - Siwan ( Bihar ).
44. Harendra Yadav, Son of Late Motilal Yadav resident of village
- Khas Mishrauli, P.O. Shahpur, P.S. Nautan, Prakhand - Nautan,
District - Siwan ( Bihar )
Patna High Court LPA No.535 of 2017 dt.17-04-2018
298/871
45. Shiv Shankar Chaubey, Son of Late Gorakh Nath, resident of
village - Murarpatti, P.O. Kilpur, P.S. Nautan, Prakhand -
Nautan, District - Siwan ( Bihar ).
46. Rajesh Kumar Tiwari, Son of Late Ram Bilash Tiwari, resident
of village - Pipra, P.O. Nautan, P.S. Nautan, Prakhand - Nautan,
District - Siwan ( Bihar ).
47. Shambhu Sharan Kumar, Son of Indradev Mahto, resident of
village - Girdharpur, P.O. Birpur, via - Barhaiya, P.S. Birpur,
Prakhand - Barahiya, District - Lakhisarai ( Bihar ).
48. Murari Mahto, Son of Jairam Mahto, resident of village -
Girdharpur, P.O. Birpur, via - Barhaiya, P.S. Birpur, Prakhand -
Barahiya, District - Lakhisarai ( Bihar .
49. Ajit Kumar Singh, Son of Surendra Singh, resident of village -
Bali, P.O. Sombarsha, P.S. Nawanagar, Prakhand - Nawanagar,
District - Buxar ( Bihar ).
50. Rajeev Ranjan, Son of Ravindra Prasad, resident of village -
Girdharpur, P.O. Birpur, via - Barhaiya, P.S. Birpur, Prakhand -
Barahiya, District - Lakhisarai ( Bihar ).
51. Ravi Kant Pandey, Son of Dhanajay Pandey, resident of village -
Bharhopur, P.O. Bharhonpur, P.S. Ekma, Prakhand - Ekma,
District - Saran ( Bihar ).
52. Mithilesh Kumar Rahi, son of Birendra Prasad Chaurasia,
resident of Village - Pitaunjhia, P.O. - Khagaria, P.S. - Gogari,
Prakhand - Gogari, District - Khagaria (Bihar).
53. Rajeev Kumar, son of Mahendra Prasad, resident of Village -
Pitaunjhia, P.O. - Khagaria, P.S. - Gogari, Prakhand - Gogari,
District - Khagaria (Bihar).
54. Pramod Kumar, son of Mahendra Prasad, resident of Village -
Pitaunjhia, P.O. - Khagaria, P.S. - Gogari, Prakhand - Gogari,
District - Khagaria (Bihar).
55. Sanjeev Kumar, son of Siyaram Sah, resident of Village -
Papraur, P.S. - Barauni, Prakhand - Barauni, District - Begusarai
(Bihar).
56. Binit Kumar Yadav @ Vineet Kumar Yadav. son of Ashok Yadav,
resident of Village - Jiraul, P.O. - Jiraul, P.S. - Khirhar,
Prakhand - Harlakhi, District - Madhubani (Bihar).
57. Laldev Kumar Gupta, son of Ram Udgar Sah, resident of Village
- Jiraul, P.O. - Jiraul, P.S. - Khirhar, Prakhand - Harlakhi,
District - Madhubani (Bihar).
58. Munna Pandey, son of Sri Hridyanand Pandey, resident of
Village - Ekma, P.O. - Ekma, P.S. - Ekma, Prakhand - Ekma,
District - Saran (Bihar).
59. Ravi Shankar Prasad, son of Satya Narayan Prasad, resident of
Village - Brahampur, P.O. - Brahampur, P.S. - Brahampur,
Prakhand - Brhampur, District - Buxar (Bihar).
60. Yogendra Prasad Yadav, son of Kailash Prasad Yadav, resident
of Village - Brahampur, P.O. - Brahampur, P.S. - Brahampur,
Prakhand - Brhampur, District - Buxar (Bihar).
61. Mohan Kumar Yadav, son of Saral Yadav, resident of Village -
Brahampur, P.O. - Brahampur, P.S. - Brahampur, Prakhand -
Brhampur, District - Buxar (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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62. Shailendra Kumar, son of Ram Layak Singh, resident of Village
- Brahampur, P.O. - Brahampur, P.S. - Brahampur, Prakhand -
Brhampur, District - Buxar (Bihar).
63. Hare Ram, son of Late Ramlal Ram, resident of Village -
Brahampur, P.O. - Brahampur, P.S. - Brahampur, Prakhand -
Brhampur, District - Buxar (Bihar).
64. Manoj Kumar, son of Ram Nandan Paswan, resident of Village -
Sonwan, P.O. - Chandhari, P.S. - Islampur, Prakhand - Islampur,
District - Nalanda (Bihar).
65. Bablu Kumar, son of Rajendra Thakur, resident of Village -
Ghagha, P.O. - Nawadah Ben, P.S. - Bihiya, Prakhand - Bihiya,
District - Bhojpur (Bihar).
66. Binda Kumari, daughter of Sri Nand Lal Ram, resident of
Village - Padiyari, P.O. - Mahila, P.S. - Kurhani, Prakhand -
Kurhani, District - Kaimur (Bihar).
67. Satyendra Kumar, son of Mohan Ram, resident of Village -
Padiyari, P.O. - Taraiya, P.O. - Raraiya, P.S. - Ramgarh,
Prakhand - Nuoun, District - Kaimur (Bihar).
68. Kamla Ram, son of Late Munni Lal Ram, resident of Village -
Akhini, P.O. - Akhini, P.S. - Noun, Prakhand - Nuoun, District -
Kaimur (Bihar).
69. Ram Awadh Ram, son of Sri Shiv Dahin Ram, resident of
Village - Satoawanti Chapraug, P.O. - Chapraug, P.S. - Nuoun,
Prakhand - Nuoun, District - Kaimur (Bihar).
70. Ram Ekbal Ram, son of Shiv Dahin Ram, resident of Village -
Satoawanti Chapraug, P.O. - Chapraug, P.S. - Nuoun, Prakhand -
Nuoun, District - Kaimur (Bihar).
71. Moti Chand Kumar Bharti, son of Suresh Ram, resident of
Village - Baddha, P.O. - Nuoun Chapraug, P.S. - Nuoun,
Prakhand - Nuoun, District - Kaimur (Bihar).
72. Binod Kumar Pal, son of Indradeo Pal, resident of Village -
Bardhi, P.o. - Bajraon, P.S. - Nuoun, Prakhand - Nuoun, District
- Kaimur (Bihar).
73. Santosh Kumar Singh, Son of Sri Lalan Prasad Singh, resident
of Village- Chandesh, P.O.- Chandesh, P.S.- Kurhani, Prakhand-
Nuoun, District- Kaimur (Bihar).
74. Rakesh Kumar Jaiswal, son of Prem Chand Jaiswal, resident of
Village - Baddha, P.O. - Nuoun, P.S. - Nuoun, Prakhand - Nuoun,
District - Kaimur (Bihar).
75. Arun Kumar, son of Awadh Bihari Chaudhary, resident of
Village - Barhari, P.O. - Barhari, P.S. - Karhagar, Prakhand -
Karhagar, District - Rohtas (Bihar).
76. Sohrab Ansari, son of Late Yasin Ansari, resident of Village -
Bansa, P.O. - Karwandia, P.S. - Sasaram, Prakhand - Sasaram,
District - Rohtas (Bihar).
77. Jitendra Kumar, son of Daya Shankar Singh, resident of Village
- Amithi, P.O. - Masona, P.S. - Sanjhauli, Prakhand - Sanjhauli,
District - Rohtas (Bihar).
78. Vijay Kumar, son of Baban Choudhary, resident of Village -
Buknaw, P.O. - Sanjhauli, P.S. - Sanjhauli, Prakhand - Sanjhauli,
District - Rohtas (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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79. Deepak Kumar, son of Ram Bachan Singh, resident of Village -
Motihari, P.O. - Siaruan, P.S. - Sanjhauli, Prakhand - Sanjhauli,
District - Rohtas (Bihar).
80. Shambhu Kumar Mandal, son of Jai Prakash Mandal, resident of
Village - Jhilipara, P.O. - Palsa, P.S. - Azamnagar, Prakhand -
Azamnagar, District - Katihar (Bihar).
81. Kanak Shah, son of Lakshman Sah, resident of Village -
Jhilipara, P.O. - Palsa, P.S. - Azamnagar, Prakhand - Azamnagar,
District - Katihar (Bihar).
82. Brajnandan Sah, son of Yogendra Prasad Sah, resident of Village
- Jhilipara, P.O. - Palsa, P.S. - Azamnagar, Prakhand -
Azamnagar, District - Katihar (Bihar).
83. Bina Kumari, daughter of Bishwanath Poddar, resident of
Village - Azamnagar, P.O. - Azamnagar, Via - Salmari, P.S. -
Azamnagar, Prakhand - Azamnagar, District - Katihar (Bihar).
84. Md. Ezaz Ahmad @ Md. Azaz Ahmad, son of Abdul Azia,
resident of Village - Singhaul, P.O. - Belwari, P.S. - Azamnagar,
Prakhand - Azamnagar, District - Katihar (Bihar).
85. Shyam Sundar Rai, son of Basant Kumar Rai, resident of Village
- Singhaul, P.O. - Belwari, P.S. - Azamnagar, Prakhand -
Azamnagar, District - Katihar (Bihar).
86. Md. Abdur Raquib, son of Md. Abdul Bari, resident of Village -
Azamnagar, P.O. - Azamnagar, Via - Salmari, P.S. - Azamnagar,
Prakhand - Azamnagar, District - Katihar (Bihar).
87. Md. Shahnawaz Alam, son of Md. Yunus. resident of Village -
Azamnagar, P.O. - Azamnagar, Via - Salmari, P.S. - Azamnagar,
Prakhand - Azamnagar, District - Katihar (Bihar).
88. Nahid Alam, son of Usman Ghani, resident of Village -
Azamnagar (South Tola), P.O. - Azamnagar, Via - Salmari, P.S. -
Azamnagar, Prakhand - Azamnagar, District - Katihar (Bihar).
89. Sanjeev Kumar, son of Sri Dinesh Prasad Sinha, resident of
Village - Lodi Katra, Patna City, P.O. - Sultanganj, P.S. - Chauk
Patna City, Prakhand - Patna Sadar, District - Patna (Bihar).
90. Alok Kumar Srivastava, son of Madan Mohan Srivastava,
resident of Village - Belwa Lakhanpur, P.O. - Lauria, P.S. -
Lauria, Prakhand - Lauria, District - West Champaran (Bihar).
91. Rajat Kumar Srivastava, son of Krisai Sharan Prasad, resident of
Village - Belwa Lakhanpur, P.O. - Lauria, P.S. - Lauria,
Prakhand - Lauria, District - West Champaran (Bihar).
92. Nidhi Srivastava, wife of Rupesh Kumar, resident of Village -
Belwa Lakhanpur, P.O. - Lauria, P.S. - Lauria, Prakhand -
Lauria, District - West Champaran (Bihar).
93. Rupesh Kumar, son of Hari Shankar Prasad Srivastava, resident
of Village - Belwa Lakhanpur, P.O. - Lauria, P.S. - Lauria,
Prakhand - Lauria, District - West Champaran (Bihar).
94. Nitu Sinha, wife of Ritesh Kumar, resident of Village - Lodi
Katra, Patna City, P.O. - Sultanganj, P.S. - Chauk Patna City,
Prakhand - Patna Sadar, District - Patna (Bihar).
95. Manoj Kumar, son of Brahamdev Sahni, resident of Village -
Narikala, P.O. - Naraikhurd, P.S. - Jandaha, Prakhand -Jandaha,
District - Vaishali (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018
301/871
96. Dukhan Chaudhari, son of Bhola Chaudhari, resident of Village
- Arnia, P.O. - Arniya, P.S. - Jandaha, Prakhand -Jandaha,
District - Vaishali (Bihar).
97. Sanjeev Kumar Gupta, son of Om Prakash Gupta, resident of
Village - Jandaha, P.O. - Jandaha, P.S. - Jandaha, Prakhand -
Jandaha, District - Vaishali (Bihar).
98. Amod Kumar, son of Devi Ray, resident of Village - Fatehpur
Kamli, P.O. - Mahnar, P.S. - Mahnar, Prakhand - Mahnar,
District - Vaishali (Bihar).
99. Chandan Kumar, son of Umesh Sharma, resident of Village -
Deshrajpur, P.O. - Mahnar, P.S. - Mahnar, Prakhand - Mahnar,
District - Vaishali (Bihar).
100. Sanjay Kumar, son of Satya Narayan Ray, resident of
Village - Fatehpur Kamli, P.O. - Mahnar, P.S. - Mahnar,
Prakhand - Mahnar, District - Vaishali (Bihar).
101. Raj Kumar Ranjan, son of Prameshwar Das, resident of
Village - Mahindwara, P.O. - Mahnar, P.S. - Mahnar, Prakhand -
Mahnar, District - Vaishali (Bihar).
102. Shiv Dayal Singh, son of Ram Prasad Singh, resident of
Village - Nayatola Hasanpur, P.O. - Hasanpur Gurda, P.S. -
Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
103. Suresh Kumar Ray, son of Prabhansh Ray, resident of
Village - Hasanpur, P.O. - Hasanpur Gurda, P.S. - Mahnar,
Prakhand - Mahnar, District - Vaishali (Bihar).
104. Kunj Bihari, son of Ganga Vishnu Ray, resident of Village
- Baghnocha, P.O. - Hasanpur, P.S. - Mahnar, Prakhand - Mahnar,
District - Vaishali (Bihar).
105. Manoj Kumar Ray, son of Mohan Ray, resident of Village
- Lawapur Narayan, P.O. - Lawapur Narayan, P.S. - Mahnar,
Prakhand - Mahnar, District - Vaishali (Bihar).
106. Prakash Kumar Singh, son of Jagat Nandan Singh,
resident of Village - Lawapur Narayan, P.O. - Lawapur Narayan,
P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
... ... Appellant/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna.
3. The Director, Department of Planning & Development, Government of Bihar,
Patna.
4. The Joint Director-cum-Office head, Department of Planning and
Development, Government of Bihar, Patna.
5. The District Statistical Officer, Patna, District - Patna (Bihar).
6. The District Statistical Officer, Bhojpur, District - Bhojpur (Bihar).
7. The District Statistical Officer, Rohtas, District - Rohtas (Bihar).
8. The District Statistical Officer, Muzaffarpur, District - Muzaffarpur (Bihar).
9. The District Statistical Officer, Begusarai, District - Begusarai (Bihar).
10. The District Statistical Officer, Khagaria, District - Khagaria (Bihar).
11. The District Statistical Officer, Munger, District - Munger (Bihar).
12. The District Statistical Officer, Siwan, District - Siwan.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
302/871
13. The District Statistical Officer, Saran, District - Saran (Bihar).
14. The District Statistical Officer, Kaimur, District - Kaimur (Bihar).
15. The District Statistical Officer, Vaishali, District - Vaishali (Bihar).
16. The District Statistical Officer, Purnea, District - Purnea (Bihar).
17. The District Statistical Officer, Aurangabad, District - Aurangabad (Bihar).
18. The District Statistical Officer, Gaya, District - Gaya (Bihar).
19. The District Statistical Officer, West Champaran, District - West Champaran
(Bihar).
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 567 of 2017
In
Civil Writ Jurisdiction Case No.14368 of 2016
======================================================
1. Bijendra Kumar, son of Uma Kant Yadav, resident of Village-
Nemua, P.O.- Anandpura , P.S.- Udakishunganj, District-
Madhepura.
2. Khublal Kumar, Son of Shankar Pandit, resident of Village-
Baratten, P.O.- Lashkari , P.S.- Udakishunganj, District-
Madhepura.
3. Nilesh Kumar, Son of Bindeshwari Prasad Yadav, resident of
Village- Haraily, P.O. + P.S.- Udakishunganj, District-
Madhepura.
4. Sanjeev Kumar, Son of Brahamdeo Yadav, resident of Village-
Maheswa, P.O. + P.S.- Udakishunganj, District- Madhepura.
5. Rahul Kumar, son of Sanjay Gupta, resident of Village-
Udakishunganj, P.O.+ P.S.- Udakishunganj, District- Madhepura.
6. Dharmendra Kumar, Son of Ashok Mehta, resident of Village-
Sukhasni, P.O.- Khara, P.S.- Udakishunganj, District-
Madhepura.
7. Pramod Kumar Vishwakarma, Son of Bhola Vishwakarma,
resident of Village- Uda, P.O.- Madhuvan, P.S.- Udakishunganj,
District- Madhepura.
8. Md. Sarafaraj, son of Abdul Hasan, resident of Village-
Mazherpatty, P.O. + P.S.- Udakishunganj, District- Madhepura.
9. Manoj Kumar son of Surya Narayan Yadav, resident of Village-
Maheshua, P.O. + P.S.- Udakishunganj, District- Madhepura.
10. Saurav Kumar, Son of Sunil Kumar Yadav, resident of Village-
Harily, P.O. + P.S.- Udakishunganj, District- Madhepura.
11. Anjan Kumar, son of Suresh Prasad Singh, resident of Village-
Murli Chandwa, P.O.- Murli Chandwa , P.S.- Udakishunganj,
District- Madhepura.
12. Navin Kumar Nirala, son of Hemnarayan Yadav, resident of
Village + P.O.- Madhuban, P.S.- Udakishunganj, District-
Madhepura.
13. Ajay Kumar, Son of Suresh Mehta, resident of Village+ P.O.-
Madhuban, P.S.- Udakishunganj, District- Madhepura.
14. Rabindra Kumar Thakur, Son of Hari Narayan Thakur, resident
of Village + P.O.- Murlichanwa, P.S.- Udakishunganj, District-
Madhepura.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
303/871
15. Pawan Kumar Poddar Son ofJanardan Poddar, resident of
Village- Pariharpur, P.O. - Biriranpal, P.S.- Udakishunganj,
District- Madhepura.
16. Rajesh Kumar, Son of Gauri Paswan, resident of Village + P.O. -
Karauti Bazar, P.S.- Udakishunganj, District- Madhepura.
17. Pankaj Kumar, Son of Shyamnath Mehta, resident of Village+
P.O.- Madhuban, P.S.- Udakishunganj, District- Madhepura.
18. Nirmal Kumar, Son of Ganga Prasad Mehta, resident of Village+
P.O.- Madhuban, P.S.- Udakishunganj, District- Madhepura.
19. Sanjay Kumar Thakur, Son of Hari Narayan Thakur, resident of
Village+ P.O.- Murlichandwa, P.S.- Udakishunganj, District-
Madhepura.
20. Bikash Kumar, Son of Bindeshwari Mandal, resident of Village
+ P.O. + P.S.- Udakishunganj, District- Madhepura.
21. Brajesh Kumar, son of Bindeshwari Mandal, resident of Village
+ P.O. + P.S.- Udakishunganj, District- Madhepura.
22. Anjani Kumar Parikshit, son of Bhajanand Ray, resident of
Village- Lakshmipur, P.O.- Murlichandwa, District- Madhepura.
23. Mukesh Kumar, Son of Vishwamohan Yadav, resident of Village-
Rahijagatpur, P.O. Lakshmipurlalchan, P.S.- Bihariganj, District-
Madhepura.
24. Kailash Kumar Choudhary, Son of Ramchandra Choudhary,
resident of Village- Chonabhatti, P.O.- Gangwar, P.S.-
Darbhanga Sadar, District- Darbhanga.
25. Raju Kumar, Son of Naresh Prasad Verma, resident of Vilage-
Nemua, P.O.- Anandapura, P.S.- Udakishunganj, District-
Madhepura.
... ... Appellant/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Department of General Administration, Government
of Bihar, Patna.
3. The Principal Secretary, Department of Planning and Development,
Government of Bihar, Patna.
4. The Secretary, Cabinet Secretariat, Government of Bihar, Patna.
5. The Director, Directorate of Economics and Statistics, Department of
Planning and Development.
6. The District Magistrate, Madhepura.
7. The District Statistics Officer, Madhepura.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 569 of 2017
In
Civil Writ Jurisdiction Case No.14931 of 2016
======================================================
1. Jay Prakash Roshan, Son of Ram Nandan Bhagat, resident of
village - Paigambarpur Gorigama, P.S. Goraul, District Vaishali.
2. Rajint Kumar Singh, Son of Brij Nandan Singh, resident of
Mohalla - Chakwara, P.S. Nagar Hajipur, District Vaishali.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
304/871
3. Dhiraj Kumar Sharma, Son of Sri Nand Kishor Sharma, resident
of Gandhi Chowk, Hajipur, P.S. Hajipur Town, District Vaishali.
4. Pankaj Kishor, Son of Sri Bhola Prasad Singh, resident of
village - Mahindwara, P.S. Mahnar, District Vaishali.
5. Pankaj Kumar, Son of Sri Devendra Ray, resident of village -
Akilabad, P.S. Sadar Hajipur, District Vaishali.
6. Md. Rustam Ansari, Son of Md. Sagir Ansari, resident of village
- Gadai Saray, P.S. Sadar, Hahipur, District Vaishali
7. Pappu Kumar, Son of Sri Umesh Paswan, resident of village -
Hela Bazar, P.O. Hajipur, P.S. Town Hajipur, District Vaishali.
8. Suruchi Kumari, D/o Jagarnath Prasad, resident of Mohalla -
Chakwara, P.S. Hajipur Town, District Vaishali.
9. Pankaj Kumar Sharma, Son of Sri Nand Kishor Sharma, resident
of Gandhi Chowk, Hajipur, P.S. Hajipur Town, District Vaishali.
10. Ruby Kumari, Wife of Pankaj Kishor, resident of village -
Mahindwara, P.S. Mahnar, District Vaishali.
11. Manoj Kumar, Son of Sri Prabhu Dayal Bhagat, resident of
village - Chakia, P.S. Goraul, District Vaishali.
12. Pallavi Nidhi, D/o Sri Ram Babu Singh, resident of village -
Dighi Kala East, P.S. Sadar Hajipur, District Vaishali.
13. Ajay Kumar, Son of Sri Ranveer Singh, resident of Mohalla -
Chakwara, P.S. Hajipur Town, District Vaishali.
... ... Appellant/s
Versus
1. The State of Bihar through Chief Secretary.
2. The Principal Secretary, Planning & Development Department, Government
of Bihar, Patna.
3. The Principal Secretary, Co - Operative Department, Government of Bihar,
Patna.
4. The Director, Department of Planning & Development ( Directorate of
Economics & Statistics ), Government of Bihar, Patna.
5. The District Magistrate, District Vaishali at Hajipur.
6. The District Statistical Officer, District Vaishali at Hajipur.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 574 of 2017
In
Civil Writ Jurisdiction Case No.14744 of 2016
======================================================
1. Ravi Kant Ranjan, Son of Krishna Kr. Keshari, R/o Vill + Post-
Jagdishpur, P.S. Sahebganj, Dist.- Muzaffarpur.
2. Punyadeo Ram, Son of Late Ganaur Ram, R/o Vill- Hmatpati,
Post- Kariyowl, P.S. Sahebganj, Dist.- Muzaffarpur.
3. Saddam Hussain, son of Abdul Hamid, R/o Vill- Navanagar
Nizamit, Post Kurnowl, P.S. Sahebganj, Dist- Muzaffarpur.
4. Pappu Yadav, Son of Dharam Yadav, R/o Vill.- Vasdevpur
Mushari Tola, Post- Kurnowl, District- Muzaffarpur.
5. Ram Ayodhya Kumar, son of Bhikari Sah, R/o Vill.- Baldhanaih
Pur, Post- Kurnowl, Dist.- Muzaffarpur.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
305/871
6. Jayprakash Ray, son of Late Dhuman Ray, R/o Vill + Post-
Dhanaiya, P.S.- Sahebganj, Dist.- Muzaffarpur.
7. Chandan Kumar, Son of Dinesh Singh, R/o Vill.- Himatpatti,
Post- Kurnowl, P.S.- Sahebganj, Dist.- Muzaffarpur.
8. Shyamnandan Kumar Thakur, Son of Ram Nath Thakur, R/o
Vill.- Gulab Patti Prasauni, Post- Kurnowl, Dist.- Muzaffarpur.
9. Sujeet Suman, son of Sitaram Ray, R/oVill- Madhopur, Post-
Rajepur, P.S. Sahebganj, Dist.- Muzaffarpur.
10. Arvind Kumar, S/o Shubhnarayan Kunwar, R/o At + Post-
Dhanaiya, P.S. Sahebganj, Dist.- Muzaffarpur.
11. Shiv Kumar Mahto, S/o Dhanu Mahto, R/o Village- Chiknauta,
Post- Dhanaiya, P.S. Sahebganj, Dist- Muzaffarpur.
12. Pramod Kumar, S/o Mahesh Prasad Chaurasiya, R/o Village-
Suleman Chhapra, Post- Parsa Patti, P.S. Sahebganj, Dist.-
Muzaffarpur.
13. Ravindra Kumar, S/o Ramnarayan Ray, At + P.O. Pakari
Basarat, Via- Deoria Kothi, P.S. Sahebganj, Distt.- Muzaffarpur.
14. Manendra Kumar, S/o Ramgya Mishra, At + P.O. Pakari
Basarat, Via- Sahebganj, Dist.- Muzaffarpur.
15. Anand Prasad Yadav, S/o Nayan Pd. Yadav, Vill + P.O. Pakari
Basarat, P.S.- Sahabapur, Distt.- Muzaffarpur.
... ... Appellant/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Planning & Development Department, Government
of Bihar, Patna.
3. The Senior Joint Director- cum-Office Head, Planning & Development
Department and Economics and Statistical Directorate, Bihar, Patna.
4. The District Magistrate- cum-District Collector, Muzaffarpur, Patna.
5. The District Statistical Officer, Muzaffarpur, District- Muzaffarpur, Bihar.
6. Sujeet Suman, S/o Sitaram Ray, R/o Vill.- Madhopur, Post- Rajepur, P.S.
Sahebganj, Dist.- Muzaffarpur.
7. Randheer Kumar Paswan, S/o Ramchandra Paswan, R/o Vill- Bahora
Chapra, Post- Saraya, P.S. Sahebganj, Dist.- Muzaffarpur.
8. Niraj Kumar, S/o Sati Raman Singh, R/o Village + P.O.- Bahilwara Govind,
P.S. Saraiya, Dist.- Muzaffarpur.
9. Indrajeet Kumar, S/o Sri Ram Chandra Das, R/o Vill + P.O. Bahilwara Roop
Nath, P.S. Saraiya, Dist.- Muzaffarpur.
10. Subodh Kumar, S/o Ram Kishore Sah, R/o Vill + P.O. Bahilwara Roop Nath,
P.S. Saraiya, Dist.- Muzaffarpur.
11. Manoj Kumar, S/o Sri Suresh Sah, R/o Vill + P.O.- Bahilwara Roop Nath,
P.S. Saraiya, Dist.- Muzaffarpur.
12. Som Nath Thakur, S/o Rajeshwar Thakur, R/o Village + P.O.- Bahilwara
Govind, P.S. Saraiya, Dist.- Muzaffarpur.
13. Sohan Kumar, S/o Late Chandeshwar Pd. Singh, R/o Village + P.O.-
Bahilwara Govind, P.S.- Saraiya, Dist.- Muzaffarpur.
14. Dinesh Kumar, S/o Nand Lal Thakur, Vill- Siuri Gopinathpur, P.O.
Bahilwara Govind, P.S.- Saraiya, Dist.- Muzaffarpur.
15. Lalan Kumar, S/o Sri Kishori Sah, R/o Vill + P.O.- Bahilwara Roop Nath,
P.S. Saraiya, Dist.- Muzaffarpur.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
306/871
16. Simit Ranjan Kumar, S/o Sachit Sharma, R/o vill + P.O. Bahilwara Roop
Nath, P.S. Saraiya, Dist.- Muzaffarpur.
17. Randhir Kumar, S/o Ajit Kumar, R/o Vill + P.O.- Rajarampur, P.S. Saraiya,
Dist.- Muzaffarpur.
18. Vinod Kumar, S/o Sri Sakal Sah, R/o Vill + Post- Basantpur Patti, P.S.
Saraiya, Dist.- Muzaffarpur.
19. Mukesh Kumar, S/o Mahadeo Sah, R/o Vill.- Marwapakar, P.O. Choubey,
P.S. Saraiya, Dist.- Muzaffarpur.
20. Manoj Kumar Pathak, S/o Sahdeo Pathak, R/o- Vill.- Dhanupura, P.O.-
Kolwara, P.S. Saraiya, Dist.- Muzaffarpur.
21. Mohan Kumar, S/o Asharfilal Mahto, R/o Vill- Kolhua, P.O. Bakhra, P.S.-
Saraiya, Dist.- Muzaffarpur.
22. Pappu Kumar, S/o Shankar Das, R/o Ufraul, P.O. Bakhra, P.S.- Saraiya,
Dist.- Muzaffarpur.
23. Munilal Ram, S/o Yogendra Ram, R/o Vill- Narangi Jivnath, P.O. Kolwara,
P.S. Saraiya, Dist.- Muzaffarpur.
24. Raj Kishore Mahto, S/o Ram Paras Mahto, R/o Village- Choubey Ambara,
P.S. + P.O. Saraiya, Dist.- Muzaffarpur.
25. Sabloo Kumar, S/o Jawahar Lal Choudhary, R/o Rewadih, P.O. Rewa
Basantpur, P.S. Saraiya Dist.- Muzaffarpur.
26. Rajesh, S/o Jawahar Lal Choudhary, R/o Rewadih, P.O. Basantpur, P.S.
Saraiya, Dist.- Muzaffarpur.
27. Vikash Ranjan, S/o Uday Kumar Srivastava, Vill.- Vishunpur, Basant, P.O.
Basantpur Patti, P.S. Saraiya, Dist.- Muzaffarpur.
28. Chandrashekhar Kumar Malakar , S/o Ramesh Bhagat, R/o Vill- Basantpur
Patti, P.O. Basantpur Patti, P.S. Saraiya, Dist.- Muzaffarpur.
29. Guddu Kumar Ram, S/o Harihar Ram, Vill.- Basantpur Patti, P.O. Basantpur
Patti, P.S. Saraiya, Dist.- Muzaffarpur.
30. Tara Kumari, D/o Ashok Kumar Gupta, Vill + P.O. Saraiya, P.S. Saraiya,
District- Muzaffarpur.
31. Chandan Kumar Ranjan, S/o Umesh Prasad Singh, Vill- Shri Krishnapur,
P.O. Bakhra, P.S. Saraiya, Distt.- Muzaffarpur.
32. Niranjan Kumar, S/o Dwarika Singh, Vill- Himmat Patti, P.O. - Ganaul, P.S.
Sahebganj, Distt.- Muzaffarpur.
33. Rajiv Ranjan Baitha, S/o Jangli Baitha, Vill.- Paharpur Manorth, P.O.
Manain, Via- Karnoul, P.S. Sahebganj, Distt.- Muzaffarpur.
34. Nagendra Paswan, S/o Rajendra Paswan, Vill.- Belkanti Dharhara, P.O.
Rupchapara, P.S. Sahebganj, Distt.- Muzaffarpur.
35. Harerndra Paswan, S/o Jogendra Paswan, Vill.- Belkanti Dharhara, P.O.
Rupchhapa, P.S. Sahebganj, Distt.- Muzaffarpur.
36. Subodh Kumar Ram, S/o Narayan Ram, At + P.O. Pakari Basarat, Via-
Deoria Kothi, P.S. Sahebganj, Distt.- Muzaffarpur.
37. Shamsul Ansari, S/o Krmullah Ansari, Vill- Premnagar Kodarkatta, P.O
Bajee, P.S.- Motipur, District- Muzaffarpur.
38. Ram Babu Thakur, S/o Hema Thakur, Vill- Maguraho, P.O.- Rajepur
Baruraj, Prakhand- Motipur, Distt.- Muzaffarpur.
39. Ravi Shankar Thakur, S/o Gorakh Thakur, Vill.- Bhagwanpur, P.O.
Mahmatha, P.S. Baruraj, Prakhand- Motipur, District- Muzaffarpur.
... ... Respondent/s
======================================================
with
Patna High Court LPA No.535 of 2017 dt.17-04-2018
307/871
Letters Patent Appeal No. 573 of 2017
In
Civil Writ Jurisdiction Case No.11736 of 2016
======================================================
1. Dinesh Kumar (PDD No. 108629), son of Late Ram Bahadur
Yadav, Resident of Village & PO-Biraul, Police Station Khajauli,
District-Madhubani.
2. Ramcharitra Yadav (PDD No. 122362), son of Yadunandan
Yadav, Resident of Village- Kheramath, Post-Bela, Police
Station-Jaynagar, District-Madhubani.
3. Arjun Kumar Singh (PDD No. 121934), son of Rajendra Singh,
Resident of Village- Ramna, Post-Padwa, Police Station-
Jaynagar, District-Madhubani.
4. Surendra Prasad Yadav (PDD No. 207232), son of Ramnath
Yadav, Resident of Village & Post- Korahiya, Police Station-
Jaynagar, District-Madhubani.
5. Vinay Kumar Gupta (PDD No. 245274), son of Lal Kishor
Gupta, Resident of Village & Post-Bela, Police Station-Jaynagar,
District-Madhubani.
6. Ram Lalit Sharma (PDD No. 052548), Resident of Village &
PO-Barhi, Police Station-Jaynagar, District-Madhubani.
7. Sujeet Kumar (PDD No. 011097), son of Raj Kumar Vidyarthi,
Resident of Village & PO-Kachahri Tol, Police Station-Jaynagar,
District-Madhubani.
8. Kalamuddin Uddin (PDD No. 148120), son of Md Syeed,
Resident of Nagar Panchayat Jaynagar, Police Station-Jaynagar,
District-Madhubani.
9. Vijay Chandra Jha (PDD No. 086851), Son of Niranjan Jha,
Resident of Village & PO- Kanhauli, Police Station- Khajauli,
District- Madhubani.
10. Arun Kumar Singh (PDD No. 030203), Son of Bhola Singh.
Resident of Village & PO-Panda Laxmipur, Police Station-
Khajauli, District-Madhubani.
11. Pawan Kumar Ram (PDD No. 089915), son of Brihaspati Ram,
Resident of Village-Ekdara, Post- Mahua Ekdara, Police Station-
Khajauli, District-Madhubani.
12. Navin Kumar Singh (PDD No. 074822), son of late Ravinath
Singh, Resident of Village-Bela Kodhi, PO-Khajauli, Police
Station-Khajauli, District-Madhubani.
13. Sadan Kumar (PDD No. 142020), son of late Ram Gobind Yadav,
Resident of Village & PO-Biraul, Police Station-Khajauli,
District-Madhubani.
14. Asheshwar Kumar (PDD No. 141796), son of Ram Govind
Yadav, Resident of Village & PO-Biraul, Police Station-
Khajauli, District-Madhubani.
15. Ashok Kumar Singh (PDD No. 192787), son of Ram Karan
Singh, Resident of Village & PO-Sukki, Police Station-Khajauli,
District-Madhubani.
16. Bilakshan Kumar Singh (PDD No. 188844), son of Singheshwar
Singh, Resident of Village & PO-Sukki, Police Station-Khajauli,
District-Madhubani.
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17. Nirmala Rani (PDD No. 188963), wife of Bilakshan Kumar
Singh, Resident of Village & PO-Sukki, Police Station-Khajauli,
District-Madhubani.
18. Sanjay Kumar Singh (PDD No. 093458), son of Maheshwar
Prasad Singh, Resident of Village- Datuar, PO-Datuar, Police
Station-Khajauli, District-Madhubani.
19. Shatrughna Prasad Chodhri (PDD No. 298984), son of Babueji
Prasad Chodhri, Resident of Village, PO & P.S.-Khajauli,
District-Madhubani.
20. Jagdish Mahto (PDD No. 201323), son of Surati Mahto,
Resident of Village Behta, PO-Khajauli, Police Station-Khajauli,
District-Madhubani.
21. Prakash Kumar (PDD No. 298714), son of Narsingh Prasad
Singh, Resident of Village Khajauli, PO-Khajauli, Police
Station-Khajauli, District-Madhubani.
22. Naval Kumar (PDD No. 258327), son of Hira Lal Sah, Resident
of Village-Maniyauwa, PO-Khajauli, Police Station-Khajauli,
District-Madhubani.
23. Abhay Kumar Singh (PDD No. 042438), son of Chandeshwar
Singh, Resident of Village-Maniyauwa, PO-Khajauli, Police
Station-Khajauli, District-Madhubani.
24. Arti Kumari (PDD No. 184010), Wife of Ramesh Raut, Resident
of Village & PO-Chatra (Beldarhi), Police Station-Khajauli,
District-Madhubani.
25. Pankaj Kumar Sah (PDD No. 087573), son of Ramchandra Sah,
Resident of Village & PO-Kasma Marar, Police Station-Khajauli,
District-Madhubani.
26. Raman Kumar Singh (PDD No. 279714), son of Prayag Singh,
Resident of Village & PO-Chatra, Police Station-Khajauli,
District-Madhubani.
27. Dindayal Singh (PDD No. 089363), son of Anirudh Singh,
Resident of Village & PO-Gobraura, Police Station-Khajauli,
District-Madhubani.
28. Suman Kumar (PDD No. 120940), son of Chandradeo Prasad,
Resident of Village & PO-Biraul, Police Station-Khajauli,
District-Madhubani.
29. Alok Kumar Mishra (PDD No. 246954), son of Devendra Nath
Mishra, Resident of Village & PO-Sukki, Police Station-
Khajauli, District-Madhubani.
30. Dilip Kumar (PDD No. 058625), son of late Hriday Narayan
Thakur, Resident of Village-Sarave, PO-Khajauli, Police Station-
Khajauli, District-Madhubani.
31. Pradeep Kumar Singh (PDD No. 256624), son of Fuleshwar
Singh, Resident of Village-Bela Korhi, PO-Khajauli, Police
Station-Khajauli, District-Madhubani.
32. Manoj Kumar Choudhary (PDD No. 301889), son of Rajendra
Choudhary, Resident of Village-Narar East, PO-Narar West,
Police Station-Kaluahi, District-Madhubani.
33. Pramod Kumar (PDD No. 105560), son of Rampreet Ray,
Resident of Village & PO-Rashidpur, Police Station-Khajauli,
District-Madhubani.
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34. Prabin Kumar Jha (PDD No. 074535), son of Indra Kumar Jha,
Resident of Village & PO-Kanhauli, Police Station-Khajauli,
District-Madhubani.
35. Sanjay Kumar Choudhary (PDD No. 102012) son of Rajendra
Prasad Choudhary, Resident of Village-Narar East, PO-Narar
West, Police Station-Kaluahi, District-Madhubani.
36. Devendra Kumar Raut (PDD No. 256227), son of Yogendra
Raut, Resident of Village-Chatra Beldarhi, PO-Chatra, Police
Station-Khajauli, District-Madhubani.
37. Lakshman Kumar (PDD No. 309369), son of Badri Narayan
Singh, Resident of Village & PO-Chatra, Police Station-
Khajauli, District-Madhubani.
38. RaJesh Kumar Chaudhary (PDD No. 251139), son of Ram Ekbal
Chaudhary, Resident of Village & PO-Khajauli, Police Station-
Khajauli, District-Madhubani.
39. Mithilesh Kumar Choudhary (PDD No. 103754), son of
Singheshwar Chaudhary, Resident of Village & PO-Kasma
Marara, Police Station-Khajauli, District-Madhubani.
40. Dinesh Kumar Sah (PDD No. 262147) son of Chandradeo Sah,
Resident of Village & PO-Sukki, Police Station-Khajauli,
District-Madhubani.
41. Jitendra Kumar Bhagat (PDD No. 129133), son of late
Kameshwar Bhagat, Resident of Village & PO-Gangdwar, Police
Station-Andhratharhi, District-Madhubani.
42. Krityanand Kumar Yadav (PDD No. 162021), son of Sanjan
Yadav, Resident of Village & PO-Gangdwar, Police Station-
Andhratharhi, District-Madhubani.
43. Devendra Kumar (PDD No. 261849), son of late Nasib Lal
Paswan, Resident of Village & P.O.- Andhra, Police Station-
Andhratharhi, District- Madhubani.
44. Mohan Prasad (PDD No. 167706), son of Rajendra Kumar
Yadav, Resident of Village & PO-Baswa, Police Station-
Andhratharhi, District-Madhubani.
45. Madan Kumar Ray (PDD No. 271823), Son of Ghuran Ray,
Resident of Village & P.O.- Fulwariya, Police Station-
Andhratharhi, District- Madhubani.
46. Birendra Kumar Paswan (PDD No. 121008), son of
Laksmeshwar Paswan, Resident of Village-Rajanpura, PO-
Mailam, Police Station-Andhratharhi, District-Madhubani.
47. Surendra Prasad Suman (PDD No. 278530), son of Jaybir Yadav,
Resident of Village & PO-Andhra, Police Station-Andhratharhi,
District-Madhubani.
48. Md. Akwar Ali (PDD No.104558), son of Nathuni Husain,
Resident of Village & PO-Harna, Police Station-Andhratharhi,
District-Madhubani.
49. Nitish Kumar Singh (PDD No. 210559), son of Pradeep Kumar
Singh, Resident of Village & PO-Mailam, Police Station-
Andhratharhi, District-Madhubani.
50. Baidyanath Yadav (PDD No. 107871), son of Mishra Lal Yadav,
Resident of Village-Tilai, PO-Mailam, Police Station-
Andhratharhi, District-Madhubani.
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51. Mangal Das (PDD No. 296622), son of Baleshwar Das, Resident
of Village-Sijaul, PO-Mailam, Police Station-Andhratharhi,
District-Madhubani.
52. Sunil Kumar (PDD No. 117154), son of Pitambar Bhagat,
Resident of Village-Suratganj, PO-Main Road, Police Station &
District-Madhubani.
53. Amresh Kumar Jha (PDD No.237033), son of Vidyakant Jha,
Resident of Village-Bhawam, PO-Hardi, Police Station-
Rudrapur, District-Madhubani.
54. Manoj Kumar Ray (PDD No.061725), son of Amrit Ray,
Resident of Village & PO-Mailam, Police Station-Andhratharhi,
District-Madhubani.
55. Kumari Ankita (PDD No.058996), Daughter of Anil Kumar
Kumar Verma. Resident of Mohalla- Shahid Chowk, PO & Police
Station-Madhubani, District- Madhubani.
56. Santosh Kumar Paswan (PDD No.059407), son of Bhuwan
Paswan, Resident of Village-Sahaspur, PO- Rajnagar, Block &
Police Station-Rajnagar, District- Madhubani.
57. Lalit Kumar Jha (PDD No.076262), son of Tara Kant Jha,
Resident of Village-Sigiyaun, PO- Rampatti, Block & Police
Station-Rajnagar, District- Madhubani.
58. Jibachh Roy (PDD No.208316), son of Tezi Roy, Resident of
Village- Ekamma, PO- Ghanghaur, Block & Police Station-
Rajnagar, District- Madhubani.
59. Navin Kumar (PDD No.192224), son of Ramashish Roy,
Resident of Village- Ekamma, PO- Ghanghaur, Block & Police
Station-Rajnagar, District- Madhubani.
60. Manoj Kumar Ray (PDD No.023125), son of Lalit Ray, Resident
of Village & PO- Chapahi, Block & Police Station-Rajnagar,
District- Madhubani.
61. Shyam Balak Ram (PDD No.004403), son of Arjun Ram,
Resident of Village-Madhubani Tol, PO- Pariharpur, Block &
Police Station- Rajnagar, District- Madhubani.
62. Surendra Choudhary (PDD No.214890), son of late Kameshwar
Choudhary, Resident of Village-Kushmaul, PO- Rampatti, Police
Station-Rajnagar, District- Madhubani.
63. Lalit Kumar Yadav (PDD No.040488), son of Ram Sarobar
Yadav, Resident of Village-Jaypatti, PO-Narayanpatti, Police
Station-Rajnagar, District- Madhubani.
64. Manoj Kumar Das (PDD No.118408), son of Ramlakhan Das,
Resident of Village-Sahaspur, PO & Police Station-Rajnagar,
District- Madhubani.
65. Shambhu Kumar (PDD No.317839), son of Basant Ram,
Resident of Village & PO-Chapahi, Police Station-Rajnagar,
District- Madhubani.
66. Shishir Chandra Shrivastav (PDD No.165697), son of late
Ashesh Prasad Shrivastav, Resident of Village-Chichiri Bujurg,
PO & Police Station-Rajnagar, District- Madhubani.
67. Pramod Kumar Lal (PDD No.270531), son of Ganga Narayan Lal
Das, Resident of Village-Satdhara, Police Station-Rajnagar,
District- Madhubani.
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68. Keshav Kumar (PDD No.013526), son of Sita Ram, Resident of
Village-Chichiri Bujurg, PO & Police Station-Rajnagar, District-
Madhubani.
69. Pankaj Kumar (PDD No.007670), son of Bindeshwari Prasad,
Resident of Village-Amlatoli, PO- Rajnagar, Police Station-
Rajnagar, District- Madhubani.
70. Devendra Ram (PDD No.099560), son of Govind Ram, Resident
of Village-Amlatoli, PO- Rajnagar, Police Station-Rajnagar,
District- Madhubani.
71. Sanjeet Kumar (PDD No.099502), son of late Lakshmi Ram,
Resident of Village-Amlatoli, PO- Rajnagar, Police Station-
Rajnagar, District- Madhubani.
72. Navin Kumar Bhushan @ Navin Bhushan (PDD No.070784), son
of Dinesh Prasad Srivastav, Resident of Village-Amlatoli, PO-
Rajnagar, Police Station-Rajnagar, District- Madhubani.
73. Dharmdeo Kumar (PDD No.040858), son of Satyadeo Ray,
Resident of Village & PO-Chapahi, Police Station-Rajnagar,
District- Madhubani.
74. Sangita Kumari (PDD No.238493), wife of Dharmdeo Kumar,
Resident of Village & PO-Chapahi, Police Station-Rajnagar,
District- Madhubani.
75. Khushbu Kumari (PDD No.098245), wife of Shailendra Prasad
Singh, Resident of Village-Simri East, PO & Police Station-
Rajnagar, District- Madhubani.
76. Umeshwar Narayan Roy (PDD No.029230), son of Baidyanath
Roy, Resident of Village & PO-Rajnagar, Police Station-
Rajnagar, District- Madhubani.
77. Gautam Kumar Jha (PDD No.011156), son of Sudisht Narayan
Jha, Resident of Village-Shivaipatti, PO- Shivaipatti, Block &
Police Station-Rajnagar, District- Madhubani.
78. Navin Kumar Ray (PDD No.306978), son of Bhogendra Ray,
Resident of Village-Haripatti, PO- Narayanpatti, Block & Police
Station-Rajnagar, District- Madhubani.
79. Shailesh Kumar (PDD No.314086), son of Upendra Yadav,
Resident of Village-Mahinathpur, PO-Rampatti, Police Station-
Rajnagar, District- Madhubani.
80. Md. Shamshad Alam (PDD No.006967), son of Md. Hashim,
Resident of Village-Raghubirchak, PO- Rampatti, Police Station-
Rajnagar, District- Madhubani.
81. Md. Imran Alam (PDD No.042936), son of Md. Hashim,
Resident of Village-Raghubirchak, PO- Rampatti, Police Station-
Rajnagar, District- Madhubani.
82. Suresh Kumar Paswan (PDD No.075162), son of Ramdeo
Paswan, Resident of Village-Kunwar, PO-Simri, Police Station-
Rajnagar, District- Madhubani.
83. Raju Mandal (PDD No.045613), son of Lakhan Mandal,
Resident of Village & PO-Sugauna, Police Station-Rajnagar,
District- Madhubani.
84. Ramdeo Paswan (PDD No.209972), son of late Jhingur Paswan,
Resident of Village & PO-Sugauna, Police Station-Rajnagar,
District- Madhubani.
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85. Prabhash Kumar (PDD No.047200), son of Ganaur Paswan,
Resident of Village & PO-Sugauna, Police Station-Rajnagar,
District- Madhubani.
86. Vidya Nand Jha (PDD No.093364), son of late Devanand Jha,
Resident of Village- Harinagar, PO-Raghuni Dehat, Police
Station-Rajnagar, District- Madhubani.
87. Chande Paswan (PDD No.210410), son of Gangaai Paswan,
Resident of Village-Simri, PO & Police Station-Rajnagar,
District- Madhubani.
88. Ajay Kumar (PDD No.183700) son of Parmanand Mishra,
Resident of Village-Khoir, Pariharpur, Police Station-Rajnagar,
District- Madhubani.
89. Jitendra Kumar Singh (PDD No.166118), Son of Late Yogendra
Prasad Singh. Resident of Village & PO-Kewalpatti, Police
Station-Rajnagar, District- Madhubani.
90. Rakesh Kumar Mandal (PDD No.023133), son of Raju Mandal,
Resident of Village & PO- Chapahi, Police Station-Rajnagar,
District- Madhubani.
91. Sonu Kumari (PDD No.201291), daughter of Navin Kumar,
Resident of Village-Ikamma, PO-Ghanghor, Police Station-
Rajnagar, District- Madhubani.
92. Mukesh Kumar Panjiar (PDD No.267466), son of late Mahabir
Panjiar, Resident of Village-Rajnagar, Mohalla- Chatti Road,
Police Station-Rajnagar, District- Madhubani.
93. Gurudev Kumar (PDD No.153174), son of Kari Mahto, Resident
of Village-Maharajganj, PO- Sugauna, Police Station-Rajnagar,
District- Madhubani.
94. Awdhesh Kumar Jha (PDD No.200609), son of Harshnath Jha,
Resident of Village & PO- Belbar, Police Station-Rajnagar,
District- Madhubani.
95. Priyanka Kumari (PDD No.097799), daughter of Lakshman
Singh, Resident of Village-Old Thana Chowk Rajnagar, PO &
Police Station-Rajnagar, District- Madhubani.
96. Pritee Kumari (PDD No.097987), daughter of Lakshman Singh,
Resident of Village-Thana Chowk Rajnagar, PO & Police
Station-Rajnagar, District- Madhubani.
97. Rajnish Kumar (PDD No.010429), son of Upendra Sah, Resident
of Village-Nakti Rajnagar, PO & Police Station-Rajnagar,
District- Madhubani.
98. Bijendra Ram (PDD No.091467), son of late Lakshmi Das,
Resident of Village & PO-Lakshmipur, Police Station-Rajnagar,
District- Madhubani.
99. Shiv Shankar Sahu (PDD No.031589), son of Ram Swarth Sahu,
Resident of Village- Kushmaul, PO- Nagdah, Police Station-
Arer, District- Madhubani.
100. Gopal Krishna Jha (PDD No.167574), son of late
Ramanand Jha, Resident of Village-Bhatahiseth, PO- Benipatti,
District- Madhubani.
101. Sanjeev Kumar Prasad (PDD No.059113), son of Kamla
Prasad, Resident of Village & PO- Arer Hat, Police Station-
Arer, District- Madhubani.
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102. Sangita Devi (PDD No.035534) wife of Ram Udgar Sah,
Resident of Village- Kushmau, PO- Nagdah Balain, Police
Station-Arer, District- Madhubani.
103. Gangesh Kumar Kanth (PDD No.193350), son of late
Jayshankar Prasad, Resident of Village & PO-Birauli, Police
Station-Benipatti, District-Madhubanii.
104. Virendra Kumar Lal Das (PDD No.250428), son of late
Hriday Narayan Lal Das, Resident of Village & PO-Birauli,
Police Station- Benipatti, District-Madhubani.
105. Jitendra Kumar Thakur (PDD No.065567), son of Arun
Kumar Thakur, Resident of Village & PO-Kataiya, Police
Station- Benipatti, District- Madhubani.
106. Dinesh Kumar Paswan (PDD No.250344), Resident of
Village- Parkauli, PO-Dhakjari, Police Station- Arer, District-
Madhubani.
107. Umesh Kumar Mahto (PDD No.315279), son of Shiv
Chandra Mahto, Resident of Village- Bichkhana, PO- Ektara,
Police Station- Arer, District- Madhubani.
108. Prashant Kumar Karn (PDD No.001171) son of Anand
Kumar Lal Karn, Resident of Village & PO- Paraul, Police
Station- Arer, District- Madhubani.
109. Siddhi Vinayak (PDD No.014354), son of Udar Nath Jha,
Resident of Village & PO- Paraul, Police Station- Arer, District-
Madhubani.
110. Shiv Kumar Safi (PDD No.216618), son of Prasadi Safi,
Resident of Village & PO- Balain, Police Station- Arer, District-
Madhubani.
111. Munmun Kumar Mandal (PDD No.092671) son of Ram
Lakhan Mandal, Resident of Village- Pauna, PO- Arer Hat,
Police Station- Arer, District- Madhubani.
112. Vinay Kumar Thakur (PDD No.011759), son of Ram
Sarovar Thakur, Resident of Village- Sundarpur, PO & Police
Station- Baspatti, District- Madhubani.
113. Rajendra Kumar Thakur (PDD No.107462), son of
Narayan Thakur, Resident of Village, PO & Police Station-
Basopatti, District-Madhubani.
114. Umesh Kumar (PDD No. 046948), son of Mahabir Yadav,
Resident of Village- Narkatiya, PO- Mathiya, Police Station-
Basopatti, District- Madhubani.
115. Kashindra Kumar (PDD No.222448), son of Judi Lal Sahu,
Resident of Village- Archhawa, PO- Kamalpur, Police Station-
Basopatti, District- Madhubani.
116. Sanjay Kumar Pandey (PDD No.291569), son of
Kameshwar Pandey, Resident of Village- Ghodbanki, Police
Station- Basopatti, District- Madhubani.
117. Manoj Kumar Yadav 1(PDD No.192945), son of Surya
Narayan Yadav, Resident of Village & PO- Uchhal, Police
Station- Basopatti, District- Madhubani.
118. Murli Manohar Mahto (PDD No.085165), son of Ram
Bilas Mahto, Resident of Village & PO- Selibeli, Police Station-
Basopatti, District- Madhubani.
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119. Asheshwar Prasad (PDD No. 0952250), Son of Prayag
Mahto, Resident of Village- Mathia Kamlabari, PO- Mathia,
Police Station- Basopatti, District- Madhubani.
120. Ashok Kumar Ram (PDD No.064010) son of Kamal Ram,
Resident of Village- Mansingh Patti, PO & Police Station-
Basopatti, District- Madhubani.
121. Pappu Kumar (PDD No.155550), son of Raj Kumar Yadav,
Resident of Village & PO- Madhia, Police Station- Basopatti,
District- Madhubani.
122. Dinesh Kumar Singh (PDD No.154533) son of Lalji
Singh, Resident of Village- Naraila, PO- Bhaiyapatti, Police
Station- Basopatti, District- Madhubani.
123. Rajlal Yadav (PDD No.150713), son of Ram Bilas Yadav,
Resident of Village- Naraila, PO- Bhaiyapatti, Police Station-
Basopatti, District- Madhubani.
124. Saroj Kumar Thakur (PDD No.114870) son of Ramprit
Thakur, Resident of Village- Simradhi, PO- Jonki, Police
Station- Basopatti, District- Madhubani.
125. Hukumdeo Sah (PDD No.115324), son of Ram Kumar Sah,
Resident of Village- Simradhi, PO- Jonki, Police Station-
Basopatti, District- Madhubani.
126. Manoj Kumar Sah (PDD No.115194), son of Rajendra Sah,
Resident of Village- Simradhi, PO- Jonki, Police Station-
Basopatti, District- Madhubani.
127. Saroj Kumar Sah (PDD No.114722) son of Rajendra Sah,
Resident of Village- Simradhi, PO- Jonki, Police Station-
Basopatti, District- Madhubani.
128. Vijay Kumar Yadav (PDD No.217337), son of late Pulkit
Yadav, Resident of Village- Ardhawa, PO- Kamalpur, Police
Station- Basopatti, District- Madhubani.
129. Jagdeo Prasad (PDD No. 087586). son of late Ayodhi
Yadav, Resident of Village- Mehtarpatti, Police Station-
Basopatti, District- Madhubani.
130. Khushbu Kumari (PDD No.309821), daughter of Sanjay
Kumar Pandey, Resident of Village & PO-Ghodbanki, Police
Station- Basopatti, District- Madhubani.
131. Ram Udgar Paswan (PDD No.310269), son of Sita Ram
Paswan, Resident of Village, PO & Police Station- Basopatti,
District- Madhubani.
132. Manoj Kumar Thakur (PDD No.291357), son of
Ramchandra Thakur, Resident of Village- Bhaluahi, Police
Station- Basopatti, District- Madhubani.
133. Ranjit Thakur (PDD No.098756), son of Ram Ashish
Thakur, Resident of Village, PO & Police Station- Basopatti,
District- Madhubani.
134. Rajesh Kumar Sah (PDD No.122145), son of Bindeshwar
Sah, Resident of Village, PO & Police Station- Basopatti,
District- Madhubani.
135. Ram Baran Mahto (PDD No.126962), son of Ram Prasad
Mahto, Resident of Village, PO & Police Station- Basopatti,
District- Madhubani.
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136. Arvind Kumar (PDD No.031317), son of Jang Bahadur
Sah, Resident of Village- Ardhava, PO-Kamalpur, Police Station-
Basopatti, District- Madhubani.
137. Arun Kumar Mandal (PDD No.237332), son of Ramji
Mandal, Resident of Village- Mohanpatti, PO-Chhatauni, Police
Station-Basopatti, District- Madhubani.
138. Raj Kumar Singh (PDD No. 217141), son of Indra Kishore
Singh, Resident of Village- Narkatiya, PO-Mathia, Police
Station- Basopatti, District- Madhubani.
139. Vinod Kumar Jha (PDD No.062176), son of Malhu Jha,
Resident of Village & PO-Malmal, Police Station- Kaluahi,
District- Madhubani.
140. Raghvendra Choudhary (PDD No.176532), son of Suvansh
Choudhary, Resident of Village-Haripur Majrahi, PO & Police
Station- Kaluahi, District- Madhubani.
141. Lalan Ram (PDD No.037410), son of Dasai Ram, Resident
of Village-Haripur Majrahi, PO & Police Station- Kaluahi,
District- Madhubani.
142. Krishna Paswan (PDD No.178829), son of Sukhdeo
Paswan, Resident of Village- Dokhar, PO-Belahi, Police Station-
Kaluahi, District- Madhubani.
143. Vinod Kumar Paswan (PDD No.075109), son of Thakkan
Paswan, Resident of Village- Dostpur, PO-Karmauli, Police
Station- Khajauli, District- Madhubani.
144. Chhotu Paswan (PDD No.045182), son of Gangai Paswan,
Resident of Village & PO-Kalikapur, Police Station- Kaluahi,
District- Madhubani.
145. Pramod Kumar Yadav (PDD No.291588), son of
Asheshwar Yadav, Resident of Village- Rath, PO-Malmal, Police
Station- Kaluahi, District- Madhubani.
146. Mukesh Kumar Singh (PDD No.090269), son of Suraj
Singh, Resident of Village- Bhupatti, PO- Kharagbani, Police
Station- Babubarhi, District- Madhubani.
147. Anusuya Priya (PDD No.089154), daughter of Radha
Prasad Mehta, Resident of Village- Bhupatti, PO- Kharagbani,
Police Station- Babubarhi, District- Madhubani.
148. Ranjeet Kumar Jha (PDD No.010730), son of Raj Kumar
Jha, Resident of Village & PO- Ghonghour, Police Station-
Babubarhi, District- Madhubani.
149. Anupam Kumari (PDD No.010809), daughter of Jay
Kumar Jha, Resident of Village & PO- Ghonghour, Police
Station- Babubarhi, District- Madhubani.
150. Vikram Paswan (PDD No.003971), son of Hulli Paswan,
Resident of Village, PO & Police Station- Babubarhi, District-
Madhubani.
151. Pradeep Kumar (PDD No.066353), son of Ramashish
Singh, Resident of Village- Malinapatti, PO- Maheshwara, Police
Station- Babubarhi, District- Madhubani.
152. Tej Narayan Singh (PDD No.246325), son of Bihari
Singh, Resident of Village- Mainapatti, PO- Maheshwara, Police
Station- Babubarhi, District- Madhubani.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
316/871
153. Devendra Kumar Yadav (PDD No. 088170), son of
Nathuni Yadav, Resident of Village & PO- Bhatchoura, Police
Station- Babubarhi, District- Madhubani.
154. Baidyanath Karn (PDD No.075244), son of Jagdish Lal
Karn, Resident of Village- Chhoti Tola Murhaddi, PO &Police
Station- Babubarhi, District- Madhubani.
155. Shiv Narayan Chaudhary (PDD No.006656), son of
Mahadeo Chaudhary, Resident of Village & PO- Pachrukhi,
Police Station- Babubarhi, District- Madhubani.
156. Navin Kumar Yadav (PDD No.121632), son of Ram Prasad
Yadav, Resident of Village- Barail, PO- Teghra, Police Station-
Babubarhi, District- Madhubani.
157. Shashi Kumar (PDD No.242777), son of Ram Lakhan
Mahto, Resident of Village- Khoir, PO-Ramnipatti, Police
Station- Babubarhi, District- Madhubani.
158. Om Prakash Yadav (PDD No. 202755), son of Madan
Yadav, Resident of Village-Basaha, PO- Barhara, Police Station-
Babubarhi, District- Madhubani.
159. Hari Lal Ram (PDD No.108656), son of Budhan Ram,
Resident of Village & PO- Pirhi, Police Station- Babubarhi,
District- Madhubani.
160. Shambhunath Yadav @ Srikant Suman (PDD No.247638),
son of Ram Swarup Yadav, Resident of Village &PO-
Bhatchaura, Police Station- Babubarhi, District- Madhubani.
161. Shreekant Suman (PDD No.300934), son of Raj Kumar
Yadav, Resident of Village &PO- Bhatchaura, Police Station-
Babubarhi, District- Madhubani.
162. Sanjay Kumar Jha (PDD No.065668), son of late
Kapileshwar Jha, Resident of Village-Narhi, PO- Narhi Mureth,
Police Station-Arer, District- Madhubani.
... ... Appellant/s
Versus
1. The State of Bihar.
2. The Chief Secretary, Government of Bihar, Patna.
3. The Principal Secretary, Cabinet Secretariat Department Government of
Bihar, Patna.
4. The Deputy Secretary, Cabinet Secretariat Department Government of Bihar,
Patna.
5. The Principal Secretary, Planning and Development Department, Government
of Bihar, Patna.
6. The Principal Secretary, Cooperative Department, Government of Bihar,
Patna.
7. The Director, Economics and Statistics, Planning and Development
Department, Government of Bihar, Patna, M/3, A-Z Officer's Flat, New
Punaichak, Patna.
8. The Deputy Director, Economics and Statistics, Planning and Development
Department, Government of Bihar, Patna, M/3, A-Z Officer's Flat, New
Punaichak, Patna.
... ... Respondent/s
======================================================
Patna High Court LPA No.535 of 2017 dt.17-04-2018
317/871
with
Letters Patent Appeal No. 570 of 2017
In
Civil Writ Jurisdiction Case No.11887 of 2016
======================================================
1. Rameshwar Prasad, Son of Ram Krishna Chaurasiya, resident
of Village & P.O.- Karhagar, P.S. Karhagar, District- Sasaram
Bihar.
2. Chandra Bhushan Singh, Son of Ram Bahadur Singh, Resident
of Village & P.O. Sondiha, P.S. Pasraha, Prakhand, Gogari,
District- Khagaria, Bihar.
3. Manish Kumar Deepak, Son of Narayan Malakar, resident of
Village & P.O.- Jamalpur Gogari, P.S. Gogari, Prakhand Gogari,
District Khagaria, Bihar.
4. Rakesh Kumar, Son of Dukkha Prasad Singh, resident of
Village & P.O.- Sondiha, P.S. Pasraha Prakhand Gogari, District-
Khagaria, Bihar.
5. Santosh Kumar, son of Janardan Rajak, resident of Village &
P.O.- Sondiha, P.S. Pasraha Prakhand Gogari, District Khagaria,
Bihar.
6. Sanjay Kumar Singh, Son of Braham Deo Prasad Singh,
resident of Village- Chandi tola Banni, P.O.- Babu Bagicha, P.S.
Mahesh Khunt, Prakhand Gogari District Khagaria Bihar.
7. Chandra Shekhar Kumar, Son of Basdeo Prasad Singh, resident
of Village- Chaidha, P.O. Babu Bagicha, P.S. Mahesh Khunt,
Prakhand Gogari, District Khagaria Bihar.
8. Amit Kumar Sinha, Son of Shiv Chandra Prasad, resident of
Village- Bhojua, P.O. Gogari, P.S. Gogari, Prakhand Gogari,
District- Khagaria, Bihar.
9. Sujit Kumar Singh, son of Mithilesh Prasad Singh, resident of
Village- Nagar Panchayat Gogari, P.O. Gogari, P.S.- Gogari,
Prakhand Gogari, District- Khagaria, Bihar.
10. Bipin Kumar Yadav, Son of Brahamdev Yadav, resident of
Village- Mdarpur, P.O. & P.S. Madarpur Prakhand, Gogari,
District Khagaria Bihar.
11. Mukesh Kumar Suman, Son of Medini Prasad Yadav, resident of
Village- Govindpur, P.O. Mahesh Khunt, P.S. Mahesh Khunt,
Prakhand- Gogaril District Khagaria Bihar.
12. Gobardhan Kumar @ Goverdhan Kumar, Son of Tanuklal Yadav,
Resident of Village- Pakrail, P.O. Mahesh Khunt, P.S. Mahesh
Khutn, Prakhand Gogari, District- Khagaria, Bihar.
13. Rajnandan Kumar, Son of Arjun Prasad, Resident of Village-
Pakrail, P.O. Mahesh Khunt, P.S. Mahesh Khunt, Prakhand-
Gogaril, District- Khagaria Bihar.
14. Mukesh Kumar Mishra, Son of Vivekanand Mishra, Resident of
Village- Fatehpur, P.O. Jamalpur, (Gogari), P.S.- Gogari
Prakhand Gogari, District- Khagaria Bihar, District- Khagaria.
15. Munna Kumar, Son of Gulab Chaurasiya, Resident of Village-
Mahesh Khunt, P.O. Mahesh Khunt, P.S. Mahesh Khunt,
Prakhand- Gogaril District Khagaria, Bihar.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
318/871
16. Sunita Kumari, Wife of Manoj Kumar Singh, Resident of
Village- Banni, P.O. Banni, P.S. Gogari Prakhand Gogari,
District- Khagaria, Bihar.
17. Manoranjan Kumar, Son of Barelal Singh, Resident of Village-
Banni, P.O. Banni, P.S. Gogari Prakhand Gogari, District-
Khagaria, Bihar.
18. Soni Kumari, Wife of Niranjan Kumar, Resident of Village-
Banni, P.O. Banni, P.S. Gogari Prakhand Gogari, District-
Khagaria, Bihar.
19. Binod Kumar Sharma, son of Pujari Sharma, Resident of
Village- Pitounjhia, P.O. Pasraha, P.S. Gogari, Prakhand Gogari,
District- Khagaria, Bihar.
20. Arun Kumar, Son of Ganesh Sharma, Resident of Village-
Pitounjhia, P.O. Pasraha, P.S. Gogari, Prakhand Gogari, District-
Khagaria, Bihar.
21. Niraj Kumar, Son of Jainarayan Singh, Resident of Village-
Hardayal Nagar Banni, P.O. Babu Bagicha, P.S. Mahesh Khunt,
Prakhand Gogari, District- Khagaria, Bihar.
22. Ranjan Kumar, Son of Prabhu Rajak, Resident of Village-
Muskipur, P.O. Muskipur, P.S. Gogari Prakhand Gogari, District-
Khagaria, Bihar.
23. Kasim Alam, Son of Islam Uddin, Resident of Village-
Muskipur, P.O.- Muskipur, P.S. Gogari Prakhand Gogari,
District- Khagaria, Bihar.
24. Abhishek Kumar @ Abhishek Kumar Pintu, Son of Turanti Sah,
Resident of Village- Dukha Tola, P.O. Mahesh Khunt, P.S.
Gogari Prakhand Gogari, District- Khagaria, Bihar.
25. Kamlesh Kumar, Son of Basudeo Prasad Sharma, Resident of
Village- Dharampur Banni, P.O. Banni, P.S. Mahesh Khunt,
Prakhand Gogari District Khagaria Bihar.
26. Ram Kumar Bhagat, Son of Yadunandan Prasad Bhagat,
resident of Village- Karua, P.O.- Chautham, P.S.- Chautham,
District- Khagaria.
27. Amit Kumar Achyut, Son of Mahendra Narayan Singh,
Resident of Village- Dharampur Banni, P.O. Banni, P.S. Mahesh
Khunt, Prakhand Gogari, District Khagaria, Bihar.
28. Yaswant Kumar, Son of Arjun Paswan, resident of Village-
Devka, P.S.- Chautham, District- Khagaria.
29. Rajdip Kumar, Son of Nageshwar Prasad, resident of Village-
Bhutaulimalpa, P.S.- Chautham, District- Khagaria, Bihar.
30. Ashish Kumar, Son of Shri Nandan Prasad, resident of Village-
Bhutauli Malda, P.S.- Chautham, District- Khagaria, Bihar.
31. Sanjay Kumar Singh, son of Rajendra Singh, resident of Village
- Bamhour, P.O. - Sheosagar, P.S. - Sheosagar, Prakhand -
Sheosagar, District - Rohtas (Bihar).
32. Renu Kumari, daughter of Devmuni Chaurasiya, resident of
Village - Rasenduaa, P.O. - Dumarir, P.S. - Sheosagar, Prakhand
- Sheosagar, District - Rohtas (Bihar).
33. Anish Kumar Singh, son of Shivnarayan Singh, resident of
Village - Machwar, P.O. - Malwar, P.S. - Sheosagar, Prakhand -
Sheosagar, District - Rohtas (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018
319/871
34. Shivanand Singh, son of Ramayan Singh, resident of Village -
Bhagawlia, P.O. - Silarir, P.S. - Sheosagar, Prakhand -
Sheosagar, District - Rohtas (Bihar).
35. Amit Kumar Bharti, son of Sideshwar Bharti, resident of Village
- Kumahu, P.O. - Morsarai, P.S. - Sheosagar, Prakhand -
Sheosagar, District - Rohtas (Bihar).
36. Vijay Kumar Gupta @ Vinay Kumat Gupta, son of Late Shiv
Shankar Prasad, resident of Village - Karan Sarai Adda Road,
Near Durga Mandir Sasaram, P.O. - Sasaram, P.S. - Sasaram,
Prakhand - Sasaram, District - Rohtas (Bihar).
37. Rudra Prakash Narayan, son of Mahesh Sah, resident of Village
- Chandravanshi Nagar, Bhaiadi, P.O. - Sasaram, P.S. - Sasaram,
Prakhand - Sasaram, District - Rohtas (Bihar).
38. Anil Kumar Chourasiya, son of Niranjan Prasad Chaurasiya,
resident of Village - Khilanganj Near Kali Mandir, P.O. -
Sasaram, P.S. - Sasaram, Prakhand - Sasaram, District - Rohtas
(Bihar).
39. Yogendra Pal, son of Megha Pal, resident of Village - Turki Pal
Tola , P.O. - Muradabad, P.S. - Agrer (Sasaram), Prakhand -
Sasaram, District - Rohtas (Bihar).
40. Meena Bharti, son of Kameshwar Ram, resident of Village -
Bhatadhi, P.O. - Sasaram, P.S.- Sasaram, Prakhand - Sasaram,
District - Rohtas (Bihar).
41. Raj Shekhar, son of Bishwanath Singh, resident of Village -
Gamhariya, P.O. - Maker, P.S. - Agrer (Sasaram), Prakhand -
Sasaram, District - Rohtas (Bihar).
42. Puja Kumari, daughter of Bishwantah Prasad Jaiswal, resident of
Village - Karan Sarai, P.O. - Sasaram, P.S. - Sasaram, Prakhand -
Sasaram, District - Rohtas (Bihar).
43. Harish Kumar, son of Banshi Prasad, resident of Village -
Khilanganj Gali No. 9, Sasaram P.O. - Sasaram, P.S. - Sasaram,
Prakhand - Sasaram, District - Rohtas (Bihar).
44. Kumar Diwakar, son of Shiv Parsan Singh, resident of Village -
Lalganj, P.O. Sasaram, P.S. - Sasaram, Prakhand - Sasaram,
District - Rohtas (Bihar).
45. Rinki Kumari, daughter of Ashok Singh, resident of Village -
Muradabad, P.O. - Sasaram, P.S. - Sasaram, Prakhand - Sasaram,
District - Rohtas (Bihar).
46. Raju Kumar Singh, son of Raj Girihi Singh, resident of Village -
Belarhi, P.O.- Moresarai, P.S. - Darjgawn, Prakhand - Sasaram,
District - Rohtas (Bihar).
47. Anil Kumar, son of Ashok Kumar, resident of Village - Karan
Sarai, Adda Road Sasaram, P.O. - Sasaram, P.S. - Sasaram,
Prakhand - Sasaram, District - Rohtas (Bihar).
48. Baljeet Kumar, son of Birendra Kumar, resident of Village -
Mokar, P.O. - Mokar, P.S. - Agrer, Prakhand - Sasaram, District -
Rohtas (Bihar).
49. Hare Ram Prasad, son of Tulsi Ram, resident of Village - Mokar,
P.O. - Mokar, P.S. - Agrer, Prakhand - Sasaram, District - Rohtas
(Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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50. Veer Avatar, son of Kashinath Chourasia, resident of Village -
Alamganj, Near Durga Mandir, P.O. - Sasaram, P.S. - Sasaram,
Prakhand - Sasaram, District - Rohtas (Bihar).
51. Awadhesh Kumar, son of Gopal Prasad, resident of Village -
Alamganj, Near Durga Mandir, P.O. - Sasaram, P.S. - Sasaram,
Prakhand - Sasaram, District - Rohtas (Bihar).
52. Ravi Shankar, son of Kedar Prasad, resident of Village - Mokar,
P.O. - Mokar, P.S. - Agrer, Prakhand - Sasaram, District - Rohtas
(Bihar).
53. Dewlal Pal, son of Late Nathuni Pal, resident of Village- Karan
Sarai, P.O.- Sasaram, P.S.- Sasaram, Prakhand- Sasaram,
District- Rohtas (Bihar).
54. Sonu Kumar, son of Awadhesh Singh, resident of Village-
Pawani, P.O.- Pawani, P.S.- Nasirganj, Prakhand- Nasirganj,
District- Rohtas (Bihar).
55. Vinay Kumar, son of Surya Dev Singh, resident of Village-
Pawani, P.O.- Pawani, P.S.- Nasirganj, Prakhand- Nasirganj,
District- Rohtas (Bihar).
56. Kamlesh Kumar, son of Jawahir Singh, resident of Village-
Maudiha Tola, P.O.- Gopta, P.S.- Agrer, Prakhand- Sasaram,
District- Rohtas (Bihar).
57. Rakesh Kumar, son of Rajdev Prasad, resident of Village-
Chawar Takiya, P.O.- Sasaram, P.S.- Sasaram, Prakhand-
Sasaram, District- Rohtas (Bihar).
58. Ravindra Kumar, son of Moti Chand Singh, resident of Village-
Mitanda, P.O.- Raiypur Chor, P.S.- Sheosagar, Prakhand-
Sheosagar, District- Rohtas (Bihar).
59. Deepak Kumar Gupta, son of Bharat Prasad Gupta, resident of
Village- Badka Ramdihara, P.O.- Derwan, P.S.- Kudra, Prakhand-
Kudra, District- Kaimur (Bihar).
60. Sujeet Kuma Singh, son of Late Ashok Singh, resident of
Village- Auwan, P.O.- Thunwan, P.S.- Sheosagar, Prakhand-
Sheosagar, District- Rohtas (Bihar).
61. Vinit Kumar Singh, son of Sri Rabindra Kumar Singh, resident
of Village- Moresarai, P.O.- Moresarai, P.S.- Sheosagar,
Prakhand- Sheosagar, District- Rohtas (Bihar).
62. Shantanu Kumar, son of Shambhu Sharan Singh, resident of
Village- Kirhiri Konpa Kevtani, P.O.- Patani, P.S.- Sheosagar,
P.O.- Moresarai, P.S.- Sheosagar, Prakhand- Sheosagar, District-
Rohtas (Bihar).
63. Amar Kumar, son of Asha Mahto, resident of Village-
Bharatiganj, P.O.- Sasaram, P.S.- Sasaram, Prakhand- Sasaram,
District- Rohtas (Bihar).
64. Vikash Kumar Dubey, son of Ashok Kumar Dubey, resident of
Village- Lashkariganj, P.O.- Sasaram, P.S.- Sasaram, Prakhand-
Sasaram, District- Rohtas (Bihar).
65. Ramanand Sharma, son of Shree Bhagwan Sharma, resident of
Village- Lodhi Barawan, P.O.- Moresarai, P.S.- Sheosagar,
Prakhand- Sasaram, District- Rohtas (Bihar).
66. Irshad Alam, son of Late Md. Zafiruddin, resident of Village-
Sherganj, P.O.- Sherganj, P.S.- Sasaram, Prakhand- Sasaram,
District- Rohtas (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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67. Newton Kumar, son of Dr. Arjun Prasad, resident of Village-
Adarsh Colony, Noorganj, P.O.- Sasaram, P.S.- Sasaram,
Prakhand- Sasaram, District- Rohtas (Bihar).
68. Rajesh Kumar, son of Ram Naresh Singh, resident of Village-
Nooranganj Bauliya Road, P.O.- Sasaram, P.S.- Sasaram,
Prakhand- Sasaram, District- Rohtas (Bihar).
69. Birendra Prasad Gupta, son of Haricharan Prasad, resident of
Village- Pipri, P.O.- Torni, P.S.- Sheosagar, Prakhand-
Sheosagar, District- Rohtas (Bihar).
70. Ajay Kumar, son of Kapil Muni Prasad, resident of Village-
Khilanganj, P.O.- Sasaram, P.S.- Sasaram, Prakhand- Sasaram,
District- Rohtas (Bihar).
71. Deepak Kumar, son of Kapil Muni Ram, resident of Village-
Khilanganj, P.O.- Sasaram, P.S.- Sasaram, Prakhand- Sasaram,
District- Rohtas (Bihar).
72. Piyush Raj Kumar, son of Binay Kumar, resident of Village-
Kabirganj Back of Manoj Tilkut, P.O.- Sasaram, P.S.- Sasaram,
Prakhand- Sasaram, District- Rohtas (Bihar).
73. Prakash @ Prakash Kumar, son of Nawal Kishore Singh,
resident of Village- New Khilanganj Gali No. A/9, P.O.-
Sasaram, P.S.- Sasaram, Prakhand- Sasaram, District- Rohtas
(Bihar).
74. Sanjay Kumar Tiwari, son of Triveni Tiwari, resident of Village-
Urda, P.O.- Chenari, P.S.- Chenari, Prakhand- Chenari, District-
Rohtas (Bihar).
75. Aftab Alam, son of Md. Shahabuddin Ansari, resident of
Village- Rakasiyan, P.O.- Jhalkhoriya, P.S.- Agrer, Prakhand-
Sasaram, District- Rohtas (Bihar).
76. Dhananjay Kumar, son of Sri Raghunandan Ram, resident of
Village- Rupas Bharuari, P.O.- Kaladiyara, P.S.- Bakhtiyarpur,
Prakhand- Bakhtiyarpur, District- Patna (Bihar).
77. Gajendra Kumar, son of Yodha Ram, resident of Village- Mehsi,
P.O.- Mehsi, P.S.- Mehsi, Prakhand- Mehsi, District- East
Champaran (Bihar).
78. Narendra Kumar son of Shivkumar Prasad, resident of Village-
Kochas, P.O.- Kochas, P.S.- Kochas, Prakhand- Kochas, District-
Rohtas (Bihar).
79. Hareram Gupta, son of Jagdish Prasad Gupta, resident of
Village- Kochas, P.O.- Kochas, P.S.- Kochas, Prakhand- Kochas,
District- Rohtas (Bihar).
80. Arshad Jawed, son of Abid Ansari, resident of Village- Kochas,
P.O.- Kochas, P.S.- Kochas, Prakhand- Kochas, District- Rohtas
(Bihar).
81. Kamlesh Kumar Kamal son of Akshawar Prasad, resident of
Village- Kapsiya, P.O.- Kopsar, P.S.- Kochas, District- Rohtas
(Bihar).
82. Shiv Shankar Prasad Gupta, son of Shiv Narayan Gupta, resident
of Village- Satsa, P.O.- Balthary, P.S.- Kochas, Prakhand-
Kochas, District- Rohtas (Bihar).
83. Raj Narayan Singh son of Shiv Nath Singh, resident of Village-
Bharhua, P.O.- Khuduru, P.S.- Dinara, Prakhand- Kochas,
District- Rohtas (Bihar).
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84. Santosh Kumar Singh, son of Shree Bhagwan Singh, resident of
Village- Khaira, P.S.- Kochas, District- Rohtas (Sasaram) Bihar.
85. Bipin Bihari Singh, son of Ram Sihasan Singh, resident of
Village- Saroser, P.O.- Khuduru, Via-Kochas P.S.- Dinara,
Prakhand- Kochas, District- Rohtas (Bihar).
86. Mantosh Kumar Singh son of Sri Lalan Singh, resident of
Village- Anhari, P.S.- Kochas, District- Rohtas (Sasaram) Bihar.
87. Pappu Kumar Singh, Son of Sudama Chaudhary, Resident of
Village- Mahuari, P.S.- Kochas, District- Rohtas (Sasaram),
Bihar.
88. Mithilesh Kumar, son of Baban Ram, resident of Village- Khairi,
P.S.- Kochas, District- Rohtas (Sasaram) Bihar.
89. Aman Kumari, Daughter of Jay Kumar Gupta, resident of
Village- Kochas, P.O.- Kochas, P.S.- Kochas, Prakhand- Kochas,
District Rohtas (Bihar).
90. Sushil Kumar Sharma, son of Kamleshwar Sharma, resident of
Village- Sareya, P.O.- Kochas, P.S.- Kochas, Prakhand- Kochas,
District- Rohtas (Bihar).
91. Arun Singh @ Arun Kumar, son of Late Ramashish Singh,
Resident of Village- Kapsiyan, P.O.- Kopsar, P.S.- Kochas,
District- Rohtas (Sasaram) Bihar.
92. Sonu Kumar Sharma, son of Kamleshwar Sharma, resident of
Village- Sareya, P.O.- Kochas, P.S.- Kochas, Prakhand- Kochas,
District- Rohtas (Bihar).
93. Nirmal Kumar Singh son of Shio Kailash Singh, resident of
Village- Bahoranpur, P.O.- Dadhaon, P.S.- Kochas, Prakhand-
Kochas, District- Rohtas (Bihar).
94. Bijesh Kumar Ram, son of Dinanath Ram, resident of village-
Delhuan, P.O.- Indour, P.S.- Dinara, Prakhand - Kochas, District-
Rohtas (Bihar)
95. Ramesh Kumar Gupta, son of Yogendra Prasad, resident of
Village - Kochas (Mudrika Bearing Dukar- Mohaniya Road,),
P.O.- Kochas, P.S.- Kochas, Prakhand- Kochas, District- Rohtas
(Bihar).
96. Upendra Kumar Singh, son of Megha Singh, resident of village-
Parasiyan, P.O.-Kochas, P.S.- Kochas, Prakhand- Kochas,
District- Rohtas (Bihar).
97. Bimal Kumar Singh, son of Hari Narayan Singh, resident of
Village - Anhari, P.O. - Gara, P.S. - Kochas, District- Rohtas
(Sasaram).
98. Jit Narayan Singh, Son of Dev Muni Singh, resident of Village-
Saroser, P.O.- Khudra, Via, Kochas, P.S.- Dinara, Prakhand-
Kochas, District- Rohtas (Bihar).
99. Kamlesh Kumar Singh, son of Baban Singh, resident of Village-
Dhabchhuan, P.O.- Khuduru, P.S. -Dinara, District-Rohtas
(Sasaram) Bihar.
100. Anita Kumari, Daughter of Dinanath Singh, resident of
Village- Prasiyan, P.S.- Kochas, District- Rohtas (Bihar).
101. Vaibhav Dubey, son of Yamuna Prasad Dubey, resident of
Village- Kochas, P.O. - Kochas, P.S.-Kochas, Prakhand- Kochas,
District- Rohtas (Bihar)
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102. Shiv Govind Singh, Son of Dwarika Singh, resident of
Village- Nowan, P.S.- Dinara, District- Rohtas (Sasaram) Bihar.
103. Ashutosh Kumar, Son of Lakshman Ray, Resident of
village- Shivaji Nagar, P.S.- Kochas, District- Rohtas (Sasaram),
Bihar.
104. Subhash Singh, son of Sudama Singh, resident of Village-
Saroth, P.S.- Dinara, District- Rohtas (Sasaram)Bihar.
105. Prem Prakash, son of Janardan Singh, resident of Village-
Rupiban, P.O.-Dihita, P.S.- Kochas, District-Rohtas Bihar.
106. Om Prakash Singh, son of Ram Ashish Singh, resident of
Village- Debuha, P.O. Indaul, P.S.-Dinara, Prakhand- Kochas,
District- Rohtas (Bihar).
107. Rajendra Prasad, son of Madan Prasad Sinha, resident of
Village- Satasa, P.O.- Balthari, P.S.- Kochas, Prakhand- Kochas,
District-Rohtas (Bihar).
108. Beuti Kumari Srivastava, Daughter of Late Uttam Kumar
Srivastava, resident of Village-Satasa, P.O.- Balthari, P.S.-
Kochas, Prakhand- Kochas, District- Rohtas (Bihar).
109. Rubee Kumari, daughter of Thakur Prasad, resident of
village- Kochas North Patel Nagar, Ward No. 12, P.O.- Kochas,
P.S. - Kochas, Prakhand - Kochas, Distrit- Rohtas(Bihar).
110. Rajan Prasad, Son of Thakur Prasad, Resident of Village-
Kochas North Patel Nagar, Ward No. 12, P.O.- Kochas, P.S.-
Kochas, Prakhand- Kochas, District- Rohtas (Bihar).
111. Usha Kumari, Daughter of Late Arvind Kumar, Resident
of Village-Khodari, P.S.- Kochas, District- Rohtas (Bihar).
112. Nilesh Kumar, Son of Ram Darash Singh, resident of
Village- Mahavir Asthan Ward No. 15, Kochas, P.O.-Kochas,
P.S.- Kochas, Prakhad- Kochas, District- Rohtas (Bihar).
113. Mahesh Prasad Rai, Son of Radheshyam Rai, resident of
Village- Anhari, P.O.- Gara , P.S.- Kuchhila, Prakhand- Kochas,
District- Rohtas (Bihar).
114. Ravindra Sharma, son of Sigasan Sharma, resident of
Village- Saroser, P.S.- Dinara, District- Rohtas, Bihar.
115. Jitendra Singh, Son of Ramakant Singh, resident of
Village- Bahoranpur, P.O.- Dadhau, P.S.- Kochas Prakhand-
Kochas, District- Rohtas (Bihar).
116. Chhotelal Sah, Son of Ram Dhari Sah, Resident of
Village- Satsar, P.O.- Balthari, P.S.- Kochas, Prakhand- Kochas,
District- Rohtas (Bihar).
117. Akhilesh Kumar, Son of Ram Ashish Singh, resident of
village- Delhuan, P.O.- Indour, P.S.- Dinara, District- Rohtas,
Bihar.
118. Kabindra Kumar Singh, Son of Ramakant Singh, resident
of Village- Bahoranpur, P.O.- Dadhau, P.S.- Kochas, Prakhand-
Kochas, District- Rohtas, (Bihar).
119. Ashok Kumar, Son of Lalmohar Ram, Resident of
Village- Bahoranpur, P.O.- Dadhau, P.S.- Kochas, Prakhand-
Kochas, District- Rohtas (Bihar).
120. Rajesh Kumar Suman, Son of Jagnarayan Ram, Resident
of Village- Nainakon, P.S.- Kochas, District- Rohtas (Sasaram),
Bihar.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
324/871
121. Paramhans Kumar, Son of Sri Bhagwan Ram, resident of
Village- Khairi, P.S.- Kochas, District- Rohtas (Sasaram) Bihar.
122. Pramod Kumar Singh, Son of Muneshwar Prasad Singh,
Resident of Village- Rajendra Nagar (Sanhauli), P.O.- Koshi
College, P.S.- Chitragupta Nagar, Prakhand- Khagaria, District-
Khagaria (Bihar).
123. Seemant Kumar Paswan, Son of Soman Paswan, resident
of Village- Sabalpur, P.O.- Marar, P.S.- Markahi, Prakhand-
Khagaria, District- Khagaria (Bihar).
124. Rajesh Kumar, Son of Turanti Prasad Singh, resident of
Village- Bhadas Uttari, P.O.- Bhadas Dakshini, P.S.- Khagaria,
Prakhand- Khagaria, District- Khagaria (Bihar).
125. Ajit Chitranjan, Son of Arjun Prasad Singh, resident of
Village- Bhadas Uttari, P.O.- Bhadas Dakshini, P.S.- Khagaria,
Prakhand- Khagaria, District- Khagaria (Bihar).
126. Navin Kumar Nirala, Son of Jayshankar Ram, resident of
Village- Awas Board, P.O.- Koshi College, P.S.- Khagaria,
Prakhand- Khagaria, District- Khagaria (Bihar).
127. Amit Kumar, Son of Ram Narayan Sah, resident of
Village- Bhadas Uttari Ward No. 08, P.O.- Bhadas Dakshini,
P.S.- Khagaria, Prakhand- Khagaria, District- Khagaria (Bihar).
128. Chandan Kumar, Son of Devnarayan Mandal, resident of
Village- Alauli, P.O.- Alauli, P.S.- Alauli, Prakhand- Khaaria,
District- Khagaria (Bihar).
129. Samanjay Kumar, Son of Pawan Kumar, Resident of
Village- Alaili, P.O.- Alauli, P.S.- Alauli, Prakhand- Khagaria,
District- Khagaria (Bihar).
130. Sonu Kumar, Son of Umesh Poddar, resident of Village-
Alauli, P.O.- Alauli, P.S.- Alauli, Prakhand- Khaaria, District-
Khagaria (Bihar).
131. Abhishek Kumar, Son of Ramvilash Yadav, resident of
Village- Alauli, P.O.- Alauli, P.S.- Alauli, Prakhand- Khaaria,
District- Khagaria (Bihar).
132. Rajesh Kumar Paswan, Son of Bindeshwari Paswan,
resident of Village- Amba, P.O.- Amba, Alauli Prakhand-
Khagaria, District- Khagaria (Bihar).
133. Manoj Kumar Singh, Son of Late Ram Narayan Singh,
Resident of Village- Mujauna, P.O.- Haripur, P.S.- Alauli,
Prakhand- Khagaria, District- Khagaria (Bihar).
134. Raju Kumar, Son of Binay Kumar Singh, resident of
Village- Dalan Haripur, P.O.- Budwa, P.S. Alauli, Prakhand-
Khagaria, District- Khagaria (Bihar).
135. Ram Balak Kumar, Son of Suresh Pandit, resident of
Village- Ladaura, P.O.- Sahasi, P.S.- Alauli, Prakhand- Khagaria,
District- Khagaria (Bihar).
136. Umesh Kumar, Son of Late Anandi Thakur, Village-
Tharua Tola, P.S.- Alouli, District- Khagaria, Bihar.
137. Dhirendra Kumar Chaudhary, Son of Newalal Chaudhary,
Resident of Village- Kanhaiya Chak, P.O.- Kanahiyachak, P.S.-
Parbatta, District- Khagaria (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018
325/871
138. Ranjit Kumar @ Ranjeet Kumar, Son of Shivshankar
Poddar, resident of Village- Bharaia, P.O.- Pipra Latif, P.S.-
Parbatta, Prakhand- Khagaria, District- Khagaria (Bihar).
139. Arjun Prasad, Son of Jhallu Prasad, resident of Village-
Baisa, P.O.- Baisa, Via- Mahddipur, P.S.- Parbatta, Prakhand
Khagaria, District- Khagaria (Bihar).
140. Madhukar Anand, Son of Naresh Poddar, resident of
Village- Baisa, P.O.- Baisa, P.S.- Parbatta, District- Khagaria
(Bihar).
141. Rajiv Kumar Singh, Son of Late Anant Singh, Resident
of Village- Sarosher, P.O.- Khudrakh, P.S.- Dinara, District-
Rohtas, Bihar.
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 586 of 2017
In
Civil Writ Jurisdiction Case No.13160 of 2016
======================================================
1. Jyotish Kumar Thakur, Son of Shri Rajendra Thakur, Resident of
Village-Bhakua, P.O.-Mohanpur, P.S.-Nauhatta, District-Saharsa.
2. Vinay Kumar, Son of Late Bhagirath Lal, Resident of Village-
Dumrail, Ward No. 33, Tola, P.O.-Saharsa Basti, P.S.+District-
Saharsa.
3. Ashish Kumar, Son of Shri Bhavesh Chandra Khan, Resident of
Village-P.O. Kahra, P.S. + District-Saharsa.
4. Ajay Kumar, Son of Shri Mahendra Pandey, Resident of Village-
P.O.-Rouha (Tulsiyahi) Via Panchgahhiya, P.S.-Bihra, District-
saharsa.
5. Niraj Ram,J Son of Shri Jitendra Prasad, Resident of Village-
Dharam Road, Ward No.21,P.S. + District-Saharsa.
6. Vimal Kumar, Son of Shri Vinay Kant Jha, Resident of Village-
Gautamnagar, Gangjala, Ward No. 15, P.S. + District -Saharsa.
7. Bhim Kumar, Sono f Late Bhagwat Ra, Resident of Village-
Dumrail, Ward No. 33, Tola, P.O.-Saharsa Basti, P.S.+District-
Saharsa.
8. Girish Kumar Gunjan, Son of Ramnath Prasad Gupta, Resident
of Village-Bariyahi Bazar, P.O. + P.S.-Bangaon, District-
Saharsa.
9. Ranjeet Kumar Sinha, Son of Late Gauri Shankar Prasad,
Resident of Village + P.O.-Balhi, P.S.-Simri Bakhtiyarpur,
District-Saharsa.
10. Indu Bhushan, Son of Shri Biranchi Prasad Yadav, Resident of
Village-Baidi, P.O.-Bhavdeva, P.S.-Simri Bakhtiyarpur, District-
Saharsa.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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11. Sudhir Kumar Bhagat, Sono f Shri Prasad Bhagat, Resident of
Village+P.O.-Sitanabad, Ward NO. 10, P.S.-Simri Bakhtiyarpur,
District-Saharsa.
12. Gauri Shankar Prasad Gupta, Sono f Shri Rameshwar Prasad
Gupta, resident of Kayastha Tola, Ward No. 29,P.O. + P.S. +
District-Saharsa,
13. Ravindra Kumar, Son of Badri Bhagat, Resident of
Village+P.O.-Sitanabad, Ward NO. 10, P.S.-Simri Bakhtiyarpur,
District-Saharsa.
14. Ashutosh Kumar Singh, Sono f Binod Prasad Singh, Resident of
Village+P.O.-Dhabouli-3, P.S.-Sour Bazar, District-Saharsa.
15. Satish Kumar, Sono f Shri Kishore Chandra Chaudhary, Resident
of Village+P.O.-Sitanabad, Ward NO. 9, P.S.-Simri Bakhtiyarpur,
District-Saharsa.
16. Md. Shakir Hussain, Son of Abdul Razik Hussain, Resident of
Village-Sitanabad, P.S.-Simri Bakhtiyarpur, District-Saharsa.
17. Rajaram Kumar, Sono f Shri Dhanik Lal Sah, Resident of
Village-Lataha, P.O.-Nariyar, P.S.+District-Saharsa.
18. Md. Amir Alam, Son of Gulam Rasul, Resident of Village-
Lataha, P.O.-Nariyar, P.S.+District-Saharsa.
19. Mahesh Kumar Chaudhary, Sono f Shri Chalitra Chaudhary,
resident of Sharda Nagar, Ward No.27, P.O. + P.S.+ District-
Saharsa.
20. Rajeev Kumar, Sono f Shri Shashi Bhushan Gupta, Resident of
Village-Tulsiyahi, P.O.-Rahua, P.S.-Bihra, District-Saharsa.
21. Sushil Kumar, Sono of Shri Bhajju Sah, Resident of Village +
P.O.-Khadagpur, P.s.-Sonbarsa Katchahri, District-saharsa.
22. Neeraj Kumar , Sono f Shri Vishwanath Verma, Resident of
Village-Patori, P.O.-Panchgachhiya, P.S.-Bihra, District-Saharsa.
23. Raj Kumar, Son of Shri Upendra Narayan Yadav, Resident of
Village-Bhawanipur, P.O.-Ajgeba, P.S.-Sour Bazar, District-
Saharsa.
24. Pramod Kumar, Son of Shri Aklu Tanti, Resident of Village-
Safabad, P.O. + P.S.-Bangaon, District-Saharsa.
25. Govind Kumar, Sono of Shri Jai Prakash Gupta, Resident of
Village + P.O.+ P.S.-Sour Bazar, District-Saharsa.
26. Binod Kumar, Sono f Shri Vishundeo Yadav, Resident of
Village-Bhawanipur, P.O.-Ajgeba, P.S.-Sour Bazar, District-
Saharsa.
27. Amrendra Kumar, Sono f Shri Hari Narayan Mehta, Resident of
Village-+P.O.-Baijnathpur, P.S.-Sour Bazar, District-Saharsa.
28. Ramesh Kumar Ram, Son of Shri Chano Ram, Resident of
Village-basudeva, P.O.-Murli Basantpur, P.S.-Bangaon, District-
Saharsa.
29. Ranjeet Ram, Son of Janardan Ram, Resident of Village-
Jhakhra, P.O.-Sisauna, P.S.-Mahishi, District-Saharsa.
30. Ramrup Kumar, Son of Late Mahendra Das, Resident of Village-
basudeva, P.O.-Murli Basantpur, P.S.-Bangaon, District-Saharsa.
31. Chandan Kumar, Sono f Bindeshwari Rai, Resident of Village-
Barahi, P.O.-Dhanchhoha, P.S.-Sour Bazar, District-Saharsa.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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32. Arjun Nishad, Sono f Shri Bhagwat Mukhiya, Resident of
Village-basudeva, P.O.-Murli Basantpur, P.S.-Bangaon, District-
Saharsa.
33. Lalan Kumar, Son of Shri Jhingur Das, Resident of Village-
Balha, P.O.-Gadhiya, P.S.-Bangaon, District-Saharsa.
34. Bhavesh Kumar, Sono f Rajendra Sah, Resident of Village-Balha
Dih, P.O.-Gadhiya, P.S.-Bangan, District-Saharsa.
35. Birendra Sah, Son of Late Yogendra Sah, Resident of Village-
Tulsiyahi, P.O.-Rahua, P.S.-Bihra, District-Saharsa.
36. Shankar Kumar, Sono f Late Mahanti Prasad, Resident of
Village-+P.O.Ramnagar, Bharna, P.S.-Nauhatta, District-Saharsa.
37. Munchun KUmar, Son of Shri Bhogendra Ram, Resident of
Village-P.O.-Dhamsaina, P.S.-Sour Bazar, District-Saharsa.
38. Dileep Kumar, Son of Shri Bhogendra Ram, Resident of
Village+ P.O.-Dhamsaina, P.S.-Sour Bazar, District-Saharsa.
39. Sanjeev Kumar, Sono f Shri Tej Narayan Prasad Yadav, Resident
of Village + P.O.-Barsam, P.S.-Sour Basar, District-Saharsa.
40. Shambhu Kumar, Son of Shri Natho, Praasd Yadav, Resident of
Village-Belha, P.O.-Chandaur, P.S.-Sour Bazar, District-Saharsa.
41. Randhir Kumar, Son of Shri Sachidanand Sharma, Resident of
Village-+P.O.-Baijnathpur, P.S.-Sour Bazar, District-Saharsa.
42. Ratan Kumar, Son of Shri Kappo Yadav, Resident of
Village+P.O.-Barahi, P.S.-P.S.-Sour Bazar, District-Saharsa.
43. Satish Kumar Rai, Sono f Shri Ganga Prasad Rai, Resident of
Village+P.O.-Suhath, P.S.-Sour Bazar, District-Saharsa.
44. Pramod Kumar, Sono f Shri Raj Narayan Yadav, Resident of
Village-Belha, P.O.-Chandaur, P.S.-Sour Bazar, District-Saharsa.
45. Santosh Kumar, Sono f Shri Shibu Sah, Resident of Village-
Bishanpur, P.O.-Khadagpur, P.S.-Sonbarsa Kachahari, District-
saharsa.
46. Arbind KUmar, Sono f Shri Brahmdeo Yadav, Resident of
Village-Arrha, P.O.-Sahuriya Purbi, P.S.-Sour Bazar, District-
Saharsa.
47. Rajdeep Kumar, Son of Shri Thithar Prasad yadav, Resident of
Village-Sonbarsa Tola, P.O.-Sahuriya Purbi, P.S.-Sour Bazar,
District-Saharsa.
48. Chandan Kumar, Son of Shri Yogendra Thakur, Resident of
Village+P.O.-Amarpur, P.S.-Sonbarsa Kachahari, District-
Saharsa.
49. Priya Ranjan, Son of Shri Jagdish Prasad Yadav, Resident of
Village+P.O.-Amarpur, P.S.-Sonbarsa Kachahari, District-
Saharsa.
50. Pappu Kumar, Son of Shri Shankar Sah, Resident of Village-
Bishanpur, P.O.-Khadagpur, P.S.-Sonbarsa Kachahari, District-
saharsa.
51. Navin Kumar Singh, Sono f Shri Bhuneshwar Prasad Singh,
resident of Refujee Colony, P.O. + P.S.+District-Saharsa.
52. Sudhir Kumar, Son of Shri Ramavtar Yadav, Resident of Village-
Baluaha, P.O.-Dhdhaila, P.S.-Sonbarsa Kachahari, District-
Saharsa.
53. Md. Murshid Khan, Son of Sameer Khan, Resident of Village-
Tarha, P.O.-Sugma, P.S.-Salkhua, District-Saharsa.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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54. Pawan Kumar, Sono f Shri Chhotelal Sah, Resident of Village +
P.O.-Khadagpur, P.s.-Sonbarsa Katchahri, District-saharsa.
55. Rahul Kumar, Son of Shri Bijendra Yadav, Resident of Village +
P.O.-Khajuri, P.S.-Sour Bazar, District-Saharsa.
56. Anjani Kumar, Son of Shri Shyamanand Jha, Resident of Village
+P.O.-Bara, P.S.-Bihra, District-Saharsa.
57. Bijendra Sharma Son of Shri Birendra Kuamr Sharma, Resident
of Village +P.O.-Bara, P.S.-Bihra, District-Saharsa.
58. Sanjana Kumari, D/o Shri Shiv Narayan Badhai, Resident of
Village +P.O.-Bara, P.S.-Bihra, District-Saharsa.
59. Arun Kumar, Son of Shri Chandeshwari Prasad Yadav, Resident
of Village-Baijnath Patti, P.O. + P.S. + District-Saharsa.
60. Subodh Kumar, Son of Shri Bindeshwari Yadav , Resident of
Village-Suhariyapurvi, P.O.-Dhamsaina, P.S.-Saurbazar, District-
Saharsa.
61. Santosh Kumar Sinha, Sono f Shri Ashok Kumar Sinha, resident
of Santnagar, Hanuman Chowk, Ward No.-35, P.S. + District-
Saharsa.
62. Sushil Kumar, Sono f Shri Devnarayan Yadav , Resident of
Village-Birjain, P.O.-Narayanpur, Sataur, P.S.-Nauhatta,
District-saharsa.
63. Sanjay Kumar, Sono f Shri Kappo Yadav, Resident of Village-
Barahi, P.O.-Dhanchhoha, P.S.-Sour Bazar, District-Saharsa.
64. Santosh Kumar Yadav, Son of Shri Anil Yadav Resident of
Bumpher Chowk, Shankar Niwas, P.O. + P.S. + District-Sararsa.
65. Santosh Kumar, Sono of Shri Satyendra Prasad Yadav, Resident
of Village-Kataiya, P.O.-Sattar, P.S. + District-Saharsa.
66. Anil Kumar Yadav, Son of Shri Mahendra Prasad Yadav,
Resident of Village- + P.O.-Sahuriya Purbi, P.S.-Sour Bazar,
District-Saharsa.
67. Lalan Kumar Bhagat, Son of Shri Mahavir Bhagat, Resident of
Village- + P.O.-Sahuriya Purbi, P.S.-Sour Bazar, District-
Saharsa.
68. Ashwini Kumar Akela, Son of Shri Manohar Kumar Raman,
Resident of Village-+ P.O.-Suhath, P.S.-Sour Bazar, District-
Saharsa.
69. Manohar Kumar Gupta, Son of Shri Rajendra Prasad Gupta,
Resident of Village + P.O.-Chandrayan, P.S.-Nauhatta, District-
Saharsa.
70. Anil Kumar Mistri, Son of Shri Bindeshwari Mistri, Resident of
Village + P.O.-Bariyahi Bazar, P.S.-Bangaon, District-Saharsa.
71. Sanjay Kumar, Son of Shri Shivnarayan Sah, Resident of
Village-Safabad, P.O.-Bariyahi, P.S.-Bangaon, District-Saharsa.
72. Santosh Tanti, Son of Shri Jagalal Tanti, Resident of Village-
Safabad, P.O.-Bariyahi, P.S.-Bangaon, District-Saharsa.
73. Rajkumar Sada, Son of Shri Ramchandra Sada, Resident of
Village + P.O.-Telhar, P.S.-Mahishi, District-Saharsa.
74. Jayshankar Kumar, Son of Shri Kaleshwar Ram, Resident of
Village-basudeva, P.O.-Murli Basantpur, P.S.-Bangaon, District-
Saharsa.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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75. Aman Kumar Ram, Son of Shri Ramesh Ram, Resident of
Village-basudeva, P.O.-Murli Basantpur, P.S.-Bangaon, District-
Saharsa.
76. Subhash Chandra Kumar, Son of Shri Hari Mohan Yadav,
Resident of Village + P.O.-Diwari, P.S.-Sonbarsa Katchahri,
District-Saharsa.
77. Sanjay Kumar Saurabh, Son of Shri Upendra Sharma, Resident
of Village + P.S.-Sour Bazar, District-Saharsa.
78. Ajay Kumar, Son of Shri Devnarayan Singh, Resident of Village
+ P.S.-Baijnathpur, District-Saharsa.
79. Awadhesh Kumar Amar, Son of Shri Shatrudhan Prasad Yadav,
Resident of Village-Bhagwanpur, P.O. + P.S.-Baijnathpur,
District-Saharsa.
80. Md. Arshad, Son of Md. Nasiruddin Resident of Village+P.O.-
Bangaon Utari, P.S.-Bangaon, District-Saharsa.
81. Draupadi Kumari, D/o Shri Lalan Kumar Bhagat, Resident of
Village + P.O. + P.S.-Sour Bazar, District-Saharsa.
82. Bikash Kumar Rana, Son of Shri Bimal Kant Verma, Resident of
Village-Khadka Telwa, P.O. + P.S.-Nauhatta, District-Saharsa.
83. Kunal Kishor, Son of Shri Sikandar Prasad, Resident of Village-
Shitalpatti, P.O.-Kanp Bazar, P.S.-Sour Bazar, District-Saharsa.
84. Mithilesh Kumar Paswan, Son of Shri Abhinandan Paswan,
Resident of Village + P.O. + P>S.-Bangaon, District-Saharsa.
85. Ajay Ram, Son of Shri Medani Ram, Resident of Village-P.O.-
Khajuri, P.S.-Simri Bakhtiyarpur, District-Saharsa.
86. Bhavesh Kumar Ram, Son of Shri Anandi Ram, Resident of
Village + P.O.-Khajuri, P.S.-Simri Bakhtiyarpur, District-
Saharsa.
87. Mukesh Ram, Son of Anandi Ram, Resident of Village + P.O.-
Khajuri, P.S.-Simri Bakhtiyarpur, District-Saharsa.
88. Lekhanand Kumar, Son of Shri Indrajeet Yadav, Resident of
Village-Nayanpur, P.O.-Paharpur, P.S.-Simri Bakhtiyarpur,
District-Saharsa.
89. Abhishek Kumar, Son of Surendra Lal Das, resident of Malti
Niwas, Islamiyan Chowk, Ward No No. 17, Sahara, P.S. +
District-Saharsa.
90. Pawan Kumar, Son of Shri Nunulal Ram, Resident of Village +
P.O.-P.S.-Mahishi, District-Saharsa.
91. Lochan Kumar, Son of Shri Chandeshwari Sah, Resident of
Village + P.O.-Telhar, P.S.-Mahishi, District-Saharsa.
92. Abhay Kumar Mishra Son of Shri Kedar Nath Mishra, Resident
of Village + P.O. -Sihaul, P.S.-Bihra, District-Saharsa.
93. Nirbhay Kumar Mishra, Son of Kedar Nath Mishra, Resident of
Village + P.O.-Sihaul, P.S.-Bihra, District-Saharsa.
94. Raju Kumar Jha, Son of Shri Birendra Jha, Resident of Village +
P.O.-Sihaul, P.S.-Bihra, District-Saharsa.
95. Dhiraj Kumar Mishra, Son of Shri Promod Mishra, Resident of
Village + P.O.-Sihaul, P.S.-Bihra, District-Saharsa.
96. Subendra Kumar Patel, Son of Shri Dayanand Mahto, Resident
of Village-Ithara, P.O.-Gamhariya Rampur, P.S.-Sour Bazar,
District-Saharsa.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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97. Santosh Thakur, Son of Baleshwar Thakur, Resident of Village +
P.O.+P.S.-Bangaon, District-Saharsa.
98. Nandan Kumar, Son of Shri Bijendra Prasad Yadav, Resident of
Village + P.O.-Sisai, P.S. + District-Saharsa.
99. Jawahar Kumar Roy, Son of Shri Bhagal Roy, Resident of
Village-Sakra, P.O.-Sakra Paharpur, P.S.-Simri Bakhtiyarpur,
District-Saharsa.
100. Rajesh Kumar, Son of Shri Ghanshyam Gupta, Resident of
Village + P.O.-Tariyama, P.S.-Bakhtiyarpur, District-Saharsa.
101. Mithu Kumar Sah, Son of Bijal Sah, Resident of Village-
Lalganj, P.O.-Bara, P.S.-Bihra, District-Saharsa.
102. Manoj Kumar, Son of Shri Balkrishna Verma, Resident of
Village-Tarha, P.O.-Sugma, P.S.-Salkhua, District-Saharsa.
103. Pankaj Kumar Son of Shri Balkrishna Verma, Resident of
Village-Tarha, P.O.-Sugma, P.S.-Salkhua, District-Saharsa.
104. Kumar Sudhanshu, Son of Shri Satya Narayan Yadav,
Resident of Village + P.O.-Gamhariya, P.S.-Sour Bazar, District-
Saharsa.
105. Dharmbir Paswan, Son of Dhanpat Paswan, Resident of
Village-Sonbarsa Tola, P.O.-Sahuriya Purbi, P.S.-Sour Bazar,
District-Saharsa.
106. Lalan Kumar Yadav, Son of Shri Ram Bahadur Yadav,
Resident of Village + P.O.-Parasbanna, Shahpur, P.S.-Nauhatta,
District-Saharsa.
107. Manohar Prasad Sah, Son of Shri Shyam Sundar Sah,
Resident of Village + P.O.-Sahpur, Manjhol, P.S.-Nauhatta,
District-Saharsa.
108. Ramesh Kumar, Son of Janardan Yadav, Resident of
Village-Paharpur, P.O.-Kedali Patti, P.S.-Nauhatta, District-
Saharsa.
109. Ashok Kumar, Son of Shri Bindeshwari Yadav, Resident
of Village-Haripur, P.O. +P.S.-Salkhua, District-Saharsa.
110. Ratan Deo Kumar, Son of Mandaj Prasad, Resident of
Village + P.O.-Gordah P.S.-Salkhua, District-Saharsa.
111. Dimpal Kumar, Son of Bechu Yadav, Resident of Village +
P.O.-Utesra, P.S.-Salkhua, District-Saharsa.
112. Bablu Kumar, Son of Shri Babulal Prasad Yadav, Resident
of Village + P.O.-Gauspur, P.S.-Salkhua, District-Saharsa.
113. Rampravesh Pandit, Son of Mahendra Pandit, Resident of
Village-Morkahi, P.O.-Hareva, P.S.-Salkhua, District-Saharsa.
114. Chandra Kishore Sharma, Son of Nand Kishore Sharma,
Resident of Village + P.O.-Goriyari, P.S.-Salkhua, District-
Saharsa.
115. Amit Kumar, Son of Ramsharan Prasad Yadav, Resident of
Village-Bhaura, P.O.-Bariyarpur, P.S.-Simri Bakhtiyarpur, P.S.-
Salkhua, District-Saharsa.
116. Abdul Basit Ashraf, So of Saiyed Ekram Ashraf, Resident
of Village-Ashrafchak, P.O. + P.S.-Simri Bakhtiyarpur, P.S.-
Salkhua, District-Saharsa.
117. Mukesh Kumar, Son of Lakshman Prasad Yadav, Resident
of Village-Naya Tola, P.O.-Bariyarpur, P.S.-Simri Bakhtiyarpur,
District-Saharsa.
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118. Ajay Kumar, Son of Moti Prasad Yadav, Resident of
Village-Bhagwanpur, P.O.-Khajuri, P.S.-Sour Bazar, District-
Saharsa.
119. Sanjeev Kumar, Son of Niranjan Kumar, Resident of
Village-Situaha, P.O. + P.S.-Salkhua, District-Saharsa.
120. Rajesh Ranjan, Son of Surya Narayan Yadav, Resident of
Village- P.O.-Sattar, P.S. + Bihra, District-Saharsa.
121. Shamrul Alam, Son of Md. Ainul, resident of Village+
P.O. + P.S.-Nauhatta, District-Saharsa.
122. Md. Manzur Alam, Son of Abdul Latif, Resident of
Village + P.O. + P.S.-Nauhatta, District-Saharsa.
123. Suman Kumar Thakur, Son of Harishchandra Thakur,
Resident of Village + P.O. = P.S.-Nauhatta, District-Saharsa.
124. Jitendra Kumar Gupta, Son of Hirendra Prasad Gupta,
Resident of Village-Khadka Telwa, P.O. + P.S.-Nauhatta,
District-Saharsa.
125. Shivnandan Mukhiya, Son of Anirudh Mukhiya, Resident
of Village-Asay, P.O.-Kedali, P.S.-Nauhatta, District-Saharsa.
126. Ramesh Kumar, Son of Ramdeo Sharma Resident of
Village + P.O.-Kedali, P.S.-Nauhatta, District-Saharsa.
127. Aasif Ali, Son of Md. Islam, Resident of Village + P.O. =
P.S.-Nauhatta, District-Saharsa.
128. Md. Wasi Ahmad, Son of Md. Mazibullah, Resident of
Village + P.O. + P.S.-Nauhatta, District-Saharsa.
129. Md. Pyare, Son of Md. Shaifulah, Resident of Village +
P.O. + P.S.-Nauhatta, District-Saharsa.
130. Surendra Kumar, Son of Chhotelal Bhagat, Resident of
Village + P.O. + P.S.-Simri Bakhtiyarpur, District-Saharsa.
131. Pramod Kumar, Son of Tarni Tanti, Resident of Village-
Hanuman Bag, P.O.-Bariyahi Bazar, P.S.-Bangaon, District-
Saharsa.
132. Lalan Kumar, Son of Narayan Prasad, resident of Patel
Nagar, Hariyagachhi, P.O. + P.S. + District-Saharsa.
133. Anil Kumar Chaudhary, Son of Jagdish Chaudhary,
Resident of Village-Safabad, P.O.-Bariyahi Bazar, P.S.-Bangaon,
District-Saharsa.
134. Pramod Mehta, Son of Bouku Mehta, Resident of Village-
Bhaura, P.O.-Bariyarpur, P.S.-Simri Bakhtiyarpur, District-
Saharsa.
135. Soni Kumari, D/o Pramod Mehta, Resident of Village-
Bhaura, P.O.-Bariyarpur, P.S.-Simri Bakhtiyarpur, District-
Saharsa.
136. Chandan Kumar, Son of Soti Thakur, Resident of Village-
Naula, P.O.-Darhar, P.S.-Nauhatta, District-Saharsa.
137. Bipin Kumar, Son of Mainee Yadav, Resident of Village-
Nathpur, P.O.-Kachra, P.S.-Nauhatta, District-Saharsa.
138. Rupen Kumar, Son of Mainu Yadav, Resident of Village-
Nathpur, P.O.-Kachra, P.S.-Sour Bazar, District-Saharsa.
139. Chandra kumar Yadav, Son of Yogendra Prasad Yadav,
Resident of Village-Dholi, P.O.-Chainpur, P.S. + District-
Saharsa.
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140. Ashutosh Kumar, Son of Ganesh Jha, Resident of Village
+ P.O.-Chainpur, P.S.-Bangaon, District-Saharsa.
141. Jaywant Kumar Singh, Son of Radhakrishna Singh,
Resident of Village + P.O.-Sardiha, P.S.-Simri Bakhtiyarpur,
District-Saharsa.
142. Amit Kumar, Son of Bijendra Thakur, Resident of
Village-Saini Tola, P.O. + P.S.-Simri Bakhtiyarpur, District-
saharsa.
143. Madan Kumar Thakur, Son of Garib Thakur, Resident of
Village-Saini Tola, P.O. + P.S.-Simri Bakhtiyarpur, District-
saharsa.
144. Suman Kumar, Son of Manikant Thakur, Resident of
Village-Saini Tola, P.O. + P.S.-Simri Bakhtiyarpur, District-
saharsa.
145. Dipak Kumar, Son of Bhagal Roy, Resident of Village-
Sakra, P.O.-Sakra Paharpur, P.S.-Simri Bakhtiyarpur, Resident of
Village-Saini Tola, P.O. + P.S.-Simri Bakhtiyarpur, District-
Saharsa.
146. Neetu Devi, W/o Shailendra Yadav Resident of Village-
Ajgaiba, P.O. + P.S.-Sour Bazar, District-Saharsa.
147. Sudhanshu Shekhar Azad, Son of Ujageer Ram, Resident
of Village-Ajgaiba, P.O. + P.S.-Sour Bazar, District-Saharsa.
148. Shailendra Kumar, Son of Ramchandra Yadav, Resident of
Village-Ajgaiba, P.O. + P.S.-Sour Bazar, District-Saharsa.
149. Rajeev Ranjan, Son of Shri Ramcharitra Prasad, Resident
of Village-Khapauti, P.O.-Damgadhi, P.S.-Sour Bazar, District-
Saharsa.
150. Mukesh Kumar Singh Son of Janardan Prasad Singh,
resident of Gandhi Path, Ward No. 21, P.O. + P.S. District-
Saharsa.
151. Raj Kumar, Son of Dhyani Sah Resident of Village-
Khaira, P.O.-Gadhiya, P.S.-Sour Bazar, District-Saharsa.
152. Bipin Kumar, Son of Nirmal Kumar, Resident of Village-
Chakla Tola, P.O. + P.S.-Simri Bakhtiyarpur, District-Saharsa.
153. Abkash Kumar Bhardwaj, Son of Shri Satish Chandra Jha,
Resident of Village- + P.O.-Kahra, P.S. + District-Saharsa.
154. Ranjeet Kumar, Son of Shri Kapileshwar Yadav, Resident
of Village + P.O.-Bakunia, P.S.-Nauhatta, District-Saharsa.
155. Vikash Kumar Babban, Son of Shri Ravindra Kunwar,
Resident of Village + P.O.-Khadka Telwa, P.S.-Nauhatta,
District-Saharsa.
156. Rameshwar Mandal, Son of Shri Dahaur Mandal, Resident
of Village + P.O.-Bakunia, P.S.-Nauhatta, District-Saharsa.
157. Ravi Raj Son of Shri Rajendra Prasad, Resident of
Village-Shivpuri, Ward No. 14, P.O. + P.S.-Saharsa, District-
Saharsa.
158. Navneet Kumar, Son of Shri Hareram Poddar, Resident of
Village-Shivpuri, Ward No.-13, P.O. + P.S.-Saharsa, District-
Saharsa.
159. Manoj Kumar Verma Son of Shri Ramdeo Prasad, rsident
of Gangjala Chowk, P.O. + P.S.+ District-Saharsa.
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160. Navin Kumar jha, Son of Late Mohan Jha, Resident of
Panchwati, Trishul Chowk, Ward No.-17, Saharsa, P.S. +
District-Saharsa.
161. Anuj Kumar Mishra, Son of Indra Mohan Mishra,
Resident of Village-Balwa, P.O. + P.S.-Nauhatta, District-
Saharsa.
162. Praveen Kumar, Son of Ramnarayan Prasad Yadav,
Resident of Village + P.O.-Sarauni, P.S.-Mahishi, District-
Saharsa.
163. Murli Kumar, Son of Suresh Mehta, Resident of Village +
P.O.-Kachra, P.S.-Sour Bazar, District-Saharsa.
164. Bibek Kumar, Son of Shri Ram Bilash Singh, Resident of
Village-Samharkhurd, P.O. +P.S.-Salkhua, District-Saharsa.
165. Lalit KUmar, Son of Shri Ram Bahadur Yadav, Resident
of Village + P.O.-Dhanchhoha, P.S.-Sour Bazar, District-Saharsa.
166. Avinash Kumar, Son of Shri Ajay Kumar Thakur, Resident
of Village- + P.O.-Kahra, P.S. + District-Saharsa.
167. Suresh Kumar Suman, Son of Chintamani Yadav, Resident
of Village-Baijnath Patti, Tola-Baluaha, P.O.-Simraha, P.S. +
District-Saharsa.
168. Sanjay Kumar jha, Son of Shri Suryakant Jha, Resident of
Village + P.O.-Sihaul, P.S.-Bihra, District-Saharsa.
169. Pradeep Kumar Roy, Son of Shri Vidyanand Roy,
Resident of Village + P.O.-Darhar, P.S.-Nauhatta, District-
Saharsa.
170. Jawahar KUmar, Son of Shri Bindeshwari Yadav, Resident
of Village-Paharpur, P.O.-Sakara Paharpur, P.S.-Simri
Bakhtiyarpur, District-Saharsa.
171. Nawal Kishore Sah, Son of Shri Domi Sah, Resident of
Village-Jeewachhpur, P.O.-Ajgaiba, P.S.-Sour Bazar, District-
Saharsa.
172. Pradeep Kumar, Son of Shri Domi Prasad Gupta, Resident
of Village + P.O. + P.S.-Sour Bazar, District-Saharsa.
173. Lalan Kumar Sharma, Son of Shri Ganga Ram Sharma,
resident of Batraha, Ward No.25, Thakur Chowk, P.S. + District-
Saharsa.
174. Kumari Sonam, D/o Shri Anil Kumar Bhagat, Resident of
Village + P.O. + P.S.-Kashnagar, District-Saharsa.
175. Ravindra Kumar Ravi Son of Prithvichand yadav, Resident
of Village + P.O.-Bela, Mohammadpur Chapraon Tola, P.S.-Simri
Bakhtiyarpur, District-Saharsa.
176. Ghanshyam Kumar Thakur, Son of Late Ramchandra
Thakur, Resident of Village + P.O.-Gamhariya, P.S.-Sour Bazar,
District-Saharsa.
... ... Appellant/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Department, of General Administration, Government
of Bihar, Patna.
3. The Principal Secretary, Department, of Planning and Development,
Government of Bihar, Patna.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
334/871
4. The Secretary, Cabinet Secretariat, Government of Bihar, Patna.
5. The Director, Directorate of Economics and Statistics, Department of
Planning and Development
6. The District Magistrate, Saharsa
7. The District Statistical Officer, Saharsa.
8. Pran Mohan jha, Son of Shri Ramakant Jha, Resident of Village-Bangaon
Uttri, Purbari Tola, Rampur Bangla, P.S.-Bangaon, District-Saharsa.
9. Arun Kumar, Son of Shri Dhalai Prasad Yadav, Resident of Village-
Padampur, P.O. -Khadipur, P.S.-Bihra, District-Saharsa.
10. Vinayak Das, Son of Shri Vishwanath Das, Resident of Koshi Colony Road,
P.O. + P.S.+District-Saharsa.
11. Madhav Mahto, Son of Shri Dinesh Mahto, Resident of Village + P.O.-
Panchgachhiya, P.S.-Bihra, District-Saharsa.
12. Ashutosh Nandan, Son of Shri Shailendra Kumar Jha, Resident of Village-
Rahua, P.s.-Sour Bazar, District-Saharsa.
13. Mithilesh Kumar Paswan, Son of Shri Abhinandan Paswan, Resident of
Village + P.O. + P.S.-Bangaon, District-Saharsa.
14. Prashant Kumar Roy, Son of Shri Agnideo Roy, Resident of Village-
Naharkhar, P.O.-Maina Gram, P.S.-Mahishi, District-Saharsa.
15. Pushpraj Roushan, Son of Shri Devkant Singh, Resident of Village-Lahuar,
P.O.-Telhar, P.S.-Mahishi, District-Saharsa.
16. Raj Mohan Singh, Son of Shri Badri Narayan Singh, Resident of Village-
Lohar, P.O.-Telhar, P.S.-Mahishi, District-Saharsa.
17. Smit Kumar, Son of Binod Kumar Chaudhary, Resident of Village + P.O.
+P.S.-Salkhua, District-Saharsa.
18. Jeevan Kumar Verma, Son of Shashi Shekhar Karn, Resident of Village-
Brahman Toli, P.O. + P.S.-Nauhatta, District-Saharsa.
19. Raj Kumar, Son of Anup Lal Prasad Singh Resident of Village-Kachout, P.O.
+ P.S.-Salkhua, District-saharsa.
20. Mithu Kumar, Son of Gopal Rajak Resident of Village + P.O.-Biratpur, P.S.-
Sonbarsha,
21. Manoj Kumar Bharti, Son of Suresh Prasad Gupta, Resident of Village-Arsi,
P.O.-Maina, P.S.-Sonbarsa, District-saharsa.
22. Sudhanshu Shekhar Singh Son of Shri Krishnadeo Prasad Singh, Resident of
Village +P.O.-Mangwar, P.S/-Basnahi, District-Saharsa.
23. Suman Kumar, Son of Sotilal Sutihar, Resident of Village + P.O.-Barsam,
P.S.-Basnahi, District-Saharsa.
24. Chandan Kumar, Son of Bauku Pandit Resident of Village-Rakhauta, P.O.-
Khajuraha P.S.- Sonbarsa, District Saharsa.
25. Satish Kumar, Son of Umesh Prasad Yadav, Resident of Village-Chakla, P.O.-
Khajuraha, P.S.-Sonbarsa, District-Saharsa.
26. Ashok Kumar, Son of Sayta Narayan Yadav, Resident of Village-Rakhauta,
P.O.-Khajuraha P.S.- Sonbarsa, District Saharsa.
27. Vikash Kumar, Son of Chandeshwari Bhagat, Resident of Village-Rakhauta,
P.O.-Khajuraha P.S.- Sonbarsa, District Saharsa.
28. Mukesh Kumar Yadav, Son of Nawal Kishore Yadav, Resident of Village-
Rakhaura, P.O.-Khajuraha, P.S.-Sonbarsa, District-Saharsa.
29. Bipin KUmar Bihari, Son of Lakshman Prasad Yadav, Resident of Village +
P.O.-Mangwar, P.S.-Basnahi, District-Saharsa.
30. Gajendra Prasad Yadav, Son of Gudal Prasad Yadav, Resident of Village +
P.O.-Sahpur, P.S.-Sonbarsa, District-Saharsa.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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31. Hare Ram Kumar, Son of Radheyshyam Podhar, Resident of Village +P.O.-
Sahpur, P.S.-Sonbarsa, District-Saharsa.
32. Rupesh Kumar, Son of Hardeo Thakur, Resident of Village-Manori, P.O. +
P.S.-Sonbarsa, District-Saharsa.
33. Subhash Kumar Yadav, Son of Chandeshwari Yadav, Resident of Village -
Manauri, P.O. + P.S.-Sonbarsa, District-Saharsa.
34. Sanoj Kumar, Son of Sahdeo Mukhiya, Resident of Village + P.O. + P.S.-
Sonbarsa, District-Saharsa.
35. Md. Mannan, Son of Md. Salauddin, Resident of Village + P.O. + P.S.-
Sonbarsa, District-Saharsa.
36. Ranjeet KUmar Vishwash, Son of Stya Narayan Vishwash, Resident of
Village + P.O. + P.S.-Sonbarsa, District-Saharsa.
37. Deepak Kumar, Son of Vidyanand Swarnkar, Resident of Village + P.O. +
P.S.-Sonbarsa, District-Saharsa.
38. Dileep Kumar, Son of Bandelal Yadav, Resident of Village-Gaji Patta, P.O.-
Viratpur, P.S.-Sonbarsa, District-Saharsa.
39. Mithilesh Kumar Yadav , Son of Yogendra Prasad Yadav , Resident of
Village-Gaji Patta, P.O.-Viratpur, P.S.-Sonbarsa, District-Saharsa.
40. Vijay Kumar Ram, Son of Siyaram ram, Resident of Village + P.O.-Viratpur,
P.S.-Sonbarsa, District-Saharsa.
41. Gopal Krishna Kumar, Son of Ram Bilash Sah, Resident of Village-Rakhaura,
P.O.-Khajuraha, P.S.-Sonbarsa, District-Saharsa.
42. Sanjeet Kumar Jha, Son of Naryan Jha, Resident of Village + P.O.-Khajuraha,
P.S.-Sonbarsa, District-Saharsa,
43. Rajesh Kumar, Son of Surendra Prasad Yadav, Resident of Village-Rakhaura,
P.O.-Khajuraha, P.S.-Sonbarsa, District-Saharsa.
44. Lambodar Kumar Yadav, Son of Jagdish Prasad Yadav Resident of Village-
Rakhuta, P.O.-Khajuraha, P.S.-Sonbarsa, District-Saharsa.
45. Shailendra Kumar Son of Bindeshwari Prasad Yadav, Resident of Village+
P.O.-Baraith, P.S.-Basnahi, District-Saharsa.
46. Gopal Kumar, Son of Ghanshyam Yadav, Resident of Village+ P.O.-Baraith,
P.S.-Basnahi, District-Saharsa.
47. Manish Kumar, Son of Ghanshyam Yadav, Resident of Village+ P.O.-Baraith,
P.S.-Basnahi, District-Saharsa.
48. Brajesh Kumar, Son of Anandi Yadav, Resident of Village+ P.O.-Baraith, P.S.-
Basnahi, District-Saharsa.
49. Ravindra Kumar, Son of Dev Narayan Sharma, Resident of Village-Durgapur,
P.O.-Mangwar, P.S.-Basnahi, District-Saharsa.
50. Prabhat Kumar, Son of Maheshwari Sharma, Resident of Village-Durgapur,
P.O.-Mangwar, P.S.-Basnahi, District-Saharsa.
51. Rakesh Kumar, Son of Dayanand Yadav, Resident of Village + P.O.-Badsam,
P.S.-Basnahi, District-Saharsa.
52. Ranjeet Kumar Raman, Son of Indradeo Keshari, Resident of Village + P.O.-
Barsam, P.S.-Basnahi, District-Saharsa.
53. Sujeet Kumar Mehta, Son of Kamal Mehta, Resident of Village-Patna, P.O.-
Mahua Bazar, P.S.-Basnahi, District-Saharsa.
54. Subh Kumar Sharma Son of Krishnadeo Resident of Village-Pama, P.O.-
Mahua Baar, P.s.-Basnahi, District-Saharsa.
55. Rajeev Kumar Sharma Son of Shivendra Prasad Sharma Resident of Village
+P.O.-Sarauni-Madhepura, P.S.-Basnahi, District-Saharsa.
56. Surendra Kumar Sharma, Son of Shivendra Prasad Sharma, Resident of
Village + P.O.-Sarauni-Madhepura, P.S.-Basnahi, District-Saharsa
Patna High Court LPA No.535 of 2017 dt.17-04-2018
336/871
57. Krishna Nandan Kumar, Son of Daurik Ram Resident of Village + P.O.-
Sarauni-Madhepura, P.S.-Basnahi, District-Saharsa
58. Vinay Kumar, Son of Indradeo Mandal, Resident of Village + P.O.-Sarauni-
Madhepura, P.S.-Basnahi, District-Saharsa
59. Santosh Kumar, Son of Indradeo Prasad keshri, Resident of Village + P.O.-
Barsam, P.S.-Basnahi District-Saharsa.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 584 of 2017
In
Civil Writ Jurisdiction Case No.11315 of 2016
======================================================
1. Amrendra Kumar Pathak, Sono f Vishundeo Pathak, Resident of
Village and Post-Bariyarpur, Poice Station-Sakara, District-
Muzaffarpur.
2. Subodh Kumar, Sono f Baijnath Thakur, Resident of Village and
Post-Turki, Police Station-Kurhani, District-Muzaffarpur.
3. Abhay Kumar, Son of Sri Mahatma Sah, Resident of Village and
Post-Sahajitpur, Police Station-Sahajitpur, District-saran.
4. Bikky Kumar Singh, Sono f Gorakh Singh, Resident of Village-
Pipra, Post-Sahajitpur, Police Station-Sahajitpur, District-Saran.
5. Shailesh Kumar, Son of Prabhunath Singh, Resident of Village-
Manopali, Post-Sahajitpur, Police Station-Sahajitpur, District-
Saran.
6. Shailendra Kumar Ojha, Son of Sudama Ojha, Resident of
Village-Panchamahala, Post-Sahajitpur, Police Station-
Sahajitpur, District-Saran.
7. Shiv Shankar, Son of Jaga Ram, Resident of Village-Madhaul,
Post-Amrakh, Police Station-Maniyari, District-Muzaffarpur.
8. Sushil Kumar, Son of Ram Naresh Ray Resident of Village and
Post-Mahamadpur Bujurg, Police Station-Sakra, District-
Muzaffarpur.
9. Brajesh Kumar, Son of late Choulhai Mahto, Resident of Village-
Majhouli Pachdahi, Post-Majhouli Pachdahi, Police Station-
Sakra, District-Muzaffarpur.
10. Shiv Shankar Kumar, Son of Gauri Shankar Ray, Resident of
Village and Post-Mahanth Maniyari, Police Station-
Maniyari,District-Muzaffarpur
11. Shobha Kumari Wife of Rakesh Kumar, Resident of Village and
Post-Mahanth Maniyari, Police Station-Maniyari,District-
Muzaffarpur
12. Dharmendra Kumar, Son of Jay Krishna Thakur, Resident of
Village-Madhuban, Post-Silout, POlice Station-Maniyari,
District-Muzaffarpur.
13. Anita Kumari, Wife of Dharmendra Kumar, Resident of Village-
Madhuban, Post-Silout, POlice Station-Maniyari, District-
Muzaffarpur.
14. Brajesh Kumar, Son of Jai Krishna Thakur, Resident of Village-
Madhuban, Post-Silout, POlice Station-Maniyari, District-
Muzaffarpur.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
337/871
15. Mukesh Kumar, Son of Baleshwar Thakur, Resident of Village-
Sitarampur, Post-Amrakh (Silout), Police Station-Maniyari,
District-Muzaffarpur.
16. Amit Ranjan, Son of Rajeshwar Sahani, Resident of Village-
Laxmipur, POst-Turki, Police Station-Kurhani, District-
Muzafarpur.
17. Manoj Kumar Rai, Son of Rambabu Rai, Resident of Village-
Bhawanipur, Post-Gangeya, Police Station-Katra, District-
Muzaffarpur.
... ... Appellant/s
Versus
1. The State of Bihar through its Principal Secretary Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development,
Government of BIhar, Patna.
3. The Director, Department of Planning & Development, (Directorate of
Economics & Statistics), Government of Bihar, Patna.
4. The Joint Director-cum-Officer Head Department of Planning &
Development, (Directorate of Economics and Statistics) Government of
Bihar, Patna.
5. The District Statistical Officer, Patna, District-Patna Bihar.
6. The District Statistical Officer, Munger, District-Munger Bihar
7. The District Statistical Officer, Begusarai, District-Begusarai, Bihar,
8. The District Statistical Officer, Saran at Chapra, District-Saran, Bihar,
9. The District Statistical Officer, Saharsa, District-Saharsa, Bihar,
10. The District Statistical Officer, Madhepura, District-Madhepura, Bihar
11. The District Statistical Officer, Supaul, District-Supaul, Bihar
12. The District Statistical Officer,Arwal, District-Arwal Bihar
13. The District Statistical Officer, Buxar, District-Buxar BIhar
14. The District Statistical Officer, Muzaffarpur District-Muzaffarpur Bihar.
15. The District Statistical Officer, Gaya District-Gaya, Bihar.
16. The District Statistical Officer, Bhojpur, District-Bhojpur, Bihar.
17. The District Statistical Officer, Aurangabad, District-Aurangabad. Bihar
18. The District Statistical Officer, Vaishali, District-Vaishali, Bihar.
19. The District Statistical Officer, East Champaran, , District-East Champaran.
Bihar.
20. The District Statistical Officer, West Champaran, District-West Champaran.
Bihar,
21. The District Statistical Officer, Jehanabad, District-Jehanabad. Bihar.
22. The District Statistical Officer, Rohtas, District-Rohtas. Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 591 of 2017
In
Civil Writ Jurisdiction Case No.13477 of 2016
======================================================
1. Ajay Kumar Tiwari, S/o Prabhu Narayan Tiwari Resident of
Village/mohalla- Jalalpur, P.O. Ujari Sikanthi, P.S. Bhabhua,
Distt- Kaimur Pin-821109.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
338/871
2. Sunil Kumar Choubey Son of Harihar Choubey Resident of
Village/mohalla- Pachhehara, Post- Nouhatta, P.S Belaon,
District- Kaimur.
3. Manorma Kumari wife of Bajrang Dubey Resident of
Village/mohalla- Lalapur, Post- Kudra, P.S. Kudra, District-
Kaimur.
4. Ravindra Kumar Sharma son of Raja Ram Sharma Resident of
Village/mohalla- Tendua, Post- Dhawpokhar, P.S. Sabar,
District- Kaimur.
5. Manoj Kumar Dueby Son of Manohar Dubey Resident of
Village/mohalla- Rudrawar (Khurd), Post- Rudrawar Kala, P.S.
Belaon, District- Kaimur.
6. Vijay Shankar Sharma Son of Lalan Sharma Resident of
Village/mohalla- Tendua, P.O. Dhawpokhar, P.S. Sabar, District-
Kaimur.
7. Pratima Kumari Wife of Ravindra Kumar Sharma Resident of
Village/mohalla- Tendua, Post- Dhawpokhar, P.S. Sabar, District-
Kaimur.
8. Shashi Kant Tiwari Son of Kanhaiya Tiwari Resident of
Village/mohalla- c Majhiyaw, P.O. Jaitpur (Kala), P.S.
Bhagwanpur, District- Kaimur.
9. Dheeraj Kumar Singh Son of Shiv Murat Singh Resident of
Village/mohalla- Sonaon, P.O. Kharenda, P.S. Belaon, Block-
Rampur, District- Kaimur.
10. Ajit Kumar Singh Son of Raj Keshwar Singh Resident of
Village/mohalla- Barli, P.O. Nauhatta, via- Chenari, P.S.
Karamchat, District- Kaimur.
11. Nandan Kumar Singh Son of Shri lallu Ji Singh Resident of
Village/mohalla- Gamhariyan, P.O. Mion, P.S. Belawn, Block-
Rampur, Kaimur.
12. Nandu Prajapati Son of Haribansh Prajapati Resident of
Village/mohalla- - Sabar, P.O Sabar, Distt- Kaimur.
13. Kamleshwar Upadhyay Son of late Jagdev Upadhyay Resident
of Village/mohalla- Lohani, P.S. Sabar, P.S. Karamchat, Distt-
Kaimur.
14. Harendra Kumar Son of Bal Krishna Prajapati Resident of
Village/mohalla- Pandeypur, P.O. Sabar, P.S. Karamchat, Distt-
Kaimur.
15. Narendra Kumar Son of Vishwanath Dubey Resident of
Village/mohalla- Sohasa, P.O. MIV, P.S. Balawn, Distt- Kaimur.
16. Ajay Kumar Singh Son of Radha Singh Resident of
Village/mohalla- Akorhi, P.s. Nauhatta, P.S. Belaon, District-
Kaimur.
17. Ashok Kumar Kushwaha son of late Meghnath Singh Resident of
Village/mohalla- Khadhiya, P.O. Jaitpur Kala, P.S. Bhaganpur,
Distt Kaimur.
18. Kamal Narayan Chaubey Son of Sri Ram chaubey Resident of
Village/mohalla- Nateyan P.O. Nateyan, P.S. Kudra, District-
Kaimur Bhabhua (Bihar).
19. Rajeev Ranjan Choubey Son of Jainendra Chaubey Resident of
Village/mohalla- Haighat, P.O. Nateya, P.S Kudra, District-
Kaimur(Bhabhua).
Patna High Court LPA No.535 of 2017 dt.17-04-2018
339/871
20. Binod Kumar Shrivastava Son of Shiodhani Lal Resident of
Village/mohalla- Bahuara, P.O. Nateya, P.S Kudra, District-
Kaimur(Bihar).
21. Santosh Kumar Ram Son of Ramvatar Ram Resident of
Village/mohalla- Bahuara, P.O. Nateya, P.S Kudra, District-
Kaimur(Bhabhua).
22. Denendra Kumar Tiwari Son of Sachchan Tiwari Resident of
Village/Mohalla- Bhabhua-I, District- Kaimur(Bhabhua) Bihar.
23. Sudhansu Kumar Pandey Son of Kamlakar Pandey Resident of
Village/mohalla- Sikandarpur, P.S Chainpur, District-
Kaimur(Bhabhua).
24. Sanju Kumar Son of Lalita Prasad Ththera Resident of
Village/mohalla- Ramgradh, P.O. Ramgardh, P.S. Ramgradh,
District- Kaimur.
25. Rahul Kumar Jaiswal Son of Ramesh Prasad Jaiswal Resident of
Village/mohalla- +P.O. +P.S. Bhabua Ward No. 18, Distt-
Kaimur.
26. Sweta Rangoli Wife of Sunil Singh Resident of
Village/Mohalla- Station Road Sarangpur, P.O. + P.S.-
Durgawati, Kaimur (Bihar).
27. Manoj Kumar Srivastava Son of late Sant Lal Resident of
Village/Mohalla- Isari, P.O. Durgawati, P.S. Durgawati, District-
Kaimur, Bhabhua-821105
28. Sujeet Kumar Son of Sri Dina Nath Sah Resident of Village
/Mohalla-Durgawati Bazzar, P.O. + P.S.- Durgawati Bazar,
District- Kaimur.
29. Rakesh Kumar Son of Sri Kalpu Ram Resident of
Village/Mohalla- Khamidaor, P.O.+PS.-Durgawati, Kaimur.
30. Satendra Kumar Son of Ramjatan Ram Resident of
Village/Mohalla- Janardanpur, PO. +PS.- Durgawati District-
Kaimur(Bihar).
31. Akhilesh Thakur son of Vijay shankar Thakur Resident of
Village/Mohalla- Khamidaor, P.O.+PS.-Durgawati, Kaimur.
32. Ramawatar Ram Son of Sri Jhanjhat Ram Resident of
Village/mohalla- Chhata, P.O. Chhata P.S- Durgawati District
kaimur Kaimur(Bihar).
33. Rajesh Kumar Son of Shankar Ram Resident of
Village/mohalla- Chhata, P.O. Chhata P.S- Durgawati District
kaimur Kaimur(Bihar).
34. Manoj Kumar Son of Baban Ram Resident of Village/Mohalla-
Karnpura , P.O.+P.S. Durgawati, Kaimur(Bihar).
35. Akhileshwar Ajad Son of Ram Krishna Ram Resident of
Village/Mohalla- Karnpura , P.O.+P.S. Durgawati,
Kaimur(Bihar).
36. Premshila Kumari Son of Laxman Ram Resident of
Village/Mohalla- Karnpura , P.O.+P.S. Durgawati,
Kaimur(Bihar).
37. Ravi Shankar Prasad Son of Ram Deo Prajapati Resident of
Village/Mohalla- Gangapur , P.O.+P.S. Durgawati,
Kaimur(Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018
340/871
38. Neeraj Kumar Kashyap Son of Ramesh Kashyap Resident of
Village/Mohalla- Durgawati , P.O.+P.S. Durgawati,
Kaimur(Bihar).
39. Jainendra Kumar Singh Son of Hari Kishun Singh Resident of
Village/Mohalla- Durgawati Larma , P.O.+P.S. Durgawati,
Kaimur(Bihar).
40. Subhash Prajapati Son of Harbansh Prajapati Resident of
Village/mohalla- Chhata, P.O. Chhata P.S- Durgawati District
kaimur Kaimur(Bihar).
41. Kaushal Kumar Son of Ram Jee Ram Resident of
Village/Mohalla- Karnpura , P.O.+P.S. Durgawati,
Kaimur(Bihar).
42. Arvind Kumar Son of Ram Murat Ram Resident of
Village/Mohalla- Kalwaria , P.O.+P.S. Durgawati,
Kaimur(Bihar).
43. Vipin Kumar Singh Son of Ram Bachan Singh Resident of
Village/Mohalla-Dighar, P.O. Koluha, P.S. Adhaura, District-
Kaimur(Bhabhua), Pin Code - 821102
44. Rama Shankar Singh Son of Bihari Singh Resident of
Village/Mohalla- Adhaura, P.O. Adhaura, P.S. Adhaura, District-
Kaimur (Bhabhua), Pin Code - 821102
45. Ravindra Kumar Son of Ram Kumar Singh Yadav Resident of
Village/Mohalla- Lohara, P.O. Adhaura, P.S. Adhaura, District-
Kaimur (Bhabhua), Pin Code - 821102
46. Anil Kumar Son of Ramniyadi Yadav Resident of Village-
Ganke P.O. Koluha, P.S. Adhaura, District- Kaimur (Bhabhua),
Pin Code - 821102
47. Ujjawal Kumar Son of Chandrika Singh Resident of
Village/Mohalla- Sanke, P.O Kolhua, P.S. - Adhaura, District-
Kaimur(Bhabhua), Bihar, Pin Code 821102
48. Indrajeet Kumar Son of Baliram Singh` Resident of
Village/Mohalla- Jamuninar, P.O. Kolhua, P.S. -P.S. Adhaura,
District- Kaimur (Bhabhua), Pin Code - 821102
49. Baleshwar Prasad Son of Bansh Gopal Sah Resident of
Village/Mohalla- Dahar, P.O.- Kolhua, P.S. Adhaura, District-
Kaimur (Bhabhua), Pin Code - 821102
50. Meera Kumari Daughter of Bansh Gopal Sah Resident of
Village/Mohallah-Saleya, P.O.- Kolhua, P.S. Adhaura, District-
Kaimur (Bhabhua), Pin Code - 821102
51. Guru Prakash Singh Son of late Ram Naresh Singh Resident of
Village/Mohalla- Pakarihar (khurd), P.O. Muthani, P.S. Mohania,
District Kaimur (Bihar), Pin Code- 821109
52. Satya Prakash Pal Son of Shiv Pujan Pal Resident of
Village/Mohallah- Belhari, P.O- Bamhour (Khas), P.s. Mohania,
District Kaimur (Bihar), Pin Code- 821109
53. Rakesh Kumar Prajapati Son of Mahadev Prajapati Resident of
Village/Mohalla-Bhatauli, P.O. Jamura, P.S. Mohania, District-
Kaimur(Bihar), Pin Code-821108
54. Kanhaiya Prasad Son of Bharat Prasad Gupta Resident of
Village /Mohalla- Sahbajpur, P.O+P.S Mohania, Distt- Kaimur,
Pin- 821109.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
341/871
55. Amir Chand Singh Son of Sheo Bachan Singh Resident of
Village/Mohalla- Karigaon, P.O. Bhitti, P.S. Mohania, Distt-
Kaimur.
56. Pankaj kumar Singh Son of Shyam Bihari Singh Resident of
Village/Mohalla- Majhari, P.O. Kathej, P.S.- Mohania, Distt-
Kaimur (Bhabhua).
57. Shreeti Kumari wife of Sri Diwakar Ranjan Resident of
Village/Mohalla- Majhari, P.O. Kathej, P.S.- Mohania, Distt-
Kaimur (Bhabhua), Pin Code 821109
58. Gouri Shankar Prasad Gupta Son of Bachau Prasad Gupta
Resident of Village/Mohalla- Pateshar, P.O. Saukhara, P.S.
Chand, Distt.- Kaimur (Bhabhua).
59. Jagadanand Pandey Son of yamuna Pandey Resident of
Village/mohalla- Bagaila, P.O. Chand, P.S. Chand, Block-
Chand, Distt- Kaimur (Bhabhua).
60. Devant Singh Son of Rambriksh Yadav Resident of
Village/Mohalla- Naubant, P.O. Kuddi, P.S. Chand Block-
Chand, Distt- Kaimur (Bhabhua).
61. Jainendra Kumar Son of Mahendra Prasad Sharma Resident of
village/Mohalla- Bahuman, P.O. Khaira, P.S. Sonhan, Distt-
Kaimur.
62. Ajit Kumar Son of Rajendra Prasad Singh Resident of
Village/Mohallah-Bhabhua Ward No. 12, Opposite Nagarpalika,
Bhabhua, Kaimur.
63. Niraj Kumar Son of Anjani Kumar Resident of
Village/Mohallah-C/o Jagadish Prasad Seth, Bhabhua Ward NO.
19, P.O + P.S.- Bhabhua, Distt- Kaimur.
64. Sonu Kumar Son of Sudarshan Sharma Resident of
Village/Mohalla-Ajlaspur, P.O. Ajlaspur, P.S Bhabhua, Distt
Kaimur.
65. Birbal Prasad Son of Suresh Prasad Prajapati Resident of
Village/Mohalla- Oddar, P.O. Oddar, P.S. Sonhan, Distt- Kaimur.
66. Ram Narayan Dubey Son of Dadan Dubey Resident of
Village/Mohallah- Sapnautiya, P.O. Stiaha, Distt- Kaimur.
67. Anil Kumar Son of Aditya Manjhi Resident of Village/Mohalla-
Parasiya, P.O. Ujari Sikthi, P.S. Bhabhua, Distt- Kaimur.
68. Sunil Kumar Son of Aditya Manjhi Resident of
Village/Mohalla- Parasiya, P.O. Ujari Sikthi, P.S. Bhabhua,
Distt- Kaimur.
69. Om Prakash Son of Meghnath Singh Resident of
Village/Mohallah- Professor colony, Ward No. 4, Bhabua P.O.
+P.S. Bhabhua District Kaimur(Bihar).
70. Bhola Singh Patel Son of Bardri Singh Resident of
Village/Mohallah- Mokari, P.O. Mokari, P.S. Bhabhua, Distt-
Kaimur.
71. Sudama Kumar Son of Lallu Prasad Bind Resident of
Village/Mohalla-Hatta, Po- Hatta, P.S. Chainpur, Dist- Kaimur,
Bihar- 821106.
72. Ram Balak Upadhyay Son of Narayan Upadhyay Resident of
Village/Mohalla- Nakhataul P.O. Dumraith, P.S. Bhabua, Dist-
Kaimur 821105
Patna High Court LPA No.535 of 2017 dt.17-04-2018
342/871
73. Santosh Kumar Son of Bikrama Paswan Resident of
Village/Mohalla-Dirkhiri, P.S. Durgawati Distt- Kaimur.
74. Sunil Kumar Tiwari Son of Rangnath Tiwari Resident of
Village/Mohallah-Chandrodeya, PO- Nauhatta, P.S. Belaovn,
dist- Kaimur.
75. Rajdev Mourya Son of Purnvashi Singh Resident of
Village/Mohallah-Parvatpur, PO- Parvatpur, P.S. Chainpur,
District Kaimur(Bihar).
76. Neeraj Kumar Son of Jitan Singh Resident of Village/Mohallah-
Parvatpur, PO- Parvatpur, P.S. Chainpur, District
Kaimur(Bihar).
77. Bachchu Lal Jaiswal Son of Pyare Lal Jaiswal Resident of
Village/Mohalla-ward No.18 Bhabua Near Gita Bhawan Dist-
Kaimur.
78. Pramod Kumar Son of Chandrama Ram Resident of
Village/Mohalla- Karari, P.O. Karari, P.s. Durgawati, District
Kaimur (Bihar).
... ... Appellant/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Planning & Development Department, Government
of Bihar, Patna.
3. The Director, Planning & Development Department, Government of Bihar,
Patna.
4. The Joint Director-cum-Office Head, Planning & Development Department,
Government of Bihar, Patna.
5. The District Statistical Officer, Kaimur, District- Kaimur (Bihar).
6. Manish Kumar Singh Son of Sri Nand Kishor Singh Resident of
Village/Mohalla- Biuri, P.O. Goi, P.S. Chand Block,- Chabnd, District Kaimur
(Bhabhua).
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 594 of 2017
In
Civil Writ Jurisdiction Case No.12774 of 2016
======================================================
1. Deva Nand Rai, Son of Ram Ayodhya Rai, Resident of Village-
Fakila, Polilce station- Kargahar, District- Rohtas.
2. Dhiraj Kumar, Son of Manoj Kumar, Resident of Village-
Babhani, Polilce station- Kargahar, District- Rohtas.
3. Pramila Devi, Daughter of Late Raj Narayan Choudhari Resident
of Village- Fakila, Police Station- Kargahar, District- Rohtas.
4. Akhilesh Kumar, Son of Ram Narayan Ram, Resident of Village-
Bhaluni, Police Station- Karghara, District- Rohtas.
5. Chunmun Kumar, Son of Ghurhu Choudhari, Resident of Village-
Soni, Police Station- Kargahar, District- Rohtas.
6. Arvind Kumar, Son of Ram Awatar Gupta, Resident of Village-
Tendun, Police Station- Kargahar, District- Rohtas.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
343/871
7. Santosh Kumar, Son of Jitendra Prasa Gupta, Resident of
Village- Kuriyari, Police Station- Kargahar, District- Rohtas.
8. Krishna Kumar Sah, Son of Shri Niwash Sah, Resident of
Village-Maheshpur, Police Station- Kargahar, District- Rohtas.
9. Pramod Kumar Singh, Son of Sri Gauri Shankar Singh, Resident
of Village- Sonbarasa, Police Station- Kargahar, District-
Rohtas.
10. Sanjay Prasad Singh, Son of Bindeshwari Singh, Resident of
Village- Jalalpur, Police Station- Kargahar, District- Rohtas.
11. Daya Nand Kumar, Son of Sheo Nath Choudhari Resident of
Village- Lakhanpura, Police Station- Kargahar, District- Rohtas.
12. Purushottam Kumar Singh, Son of Narendra Ray, Resident of
Village- Karhansi, Police Station- Natwar, District- Rohtas.
13. Anil Kumar Pandey, son of Shiv Shankar Pandey, Resident of
Village- Pipari, Police Station- Agrer, District- Rohtas.
14. Deepak Kumar, Son of Banarsi Prasad, Resident of Village-
Nasriganj, Police Station-Nasriganj, District- Rohtas.
15. Narendra Kumar, Son of Suchit Thakur, Resident of Village-
Hariharganj, Police Station- Nasriganj, District- Rohtas.
16. Vishnu Kumar, Son of Ram Niwas Prasad, Resident of Village-
Hariharganj, Police Station- Nasriganj, District- Rohtas
17. Raghuwendra Kumar, Son of Sukhdeo Prasad, Resident of
Mohalla- Nasriganj, Ward No.-6, Police Station- Nasriganj,
District- Rohtas
18. Saroj Kumar, Son of Ramchandra Prasad, Resident of Village-
Nasriganj, Police Station-Nasriganj, District- Rohtas.
19. Rinku Kumar, Son of Jagdish Mehta, Resident of Village-
Nasriganj, Police Station-Nasriganj, District- Rohtas.
20. Ravindra Kumar, Son of Vishwanath Prasad, Resident of
Village- Nasriganj, Police Station-Nasriganj, District- Rohtas.
21. Dhiraj Kumar, Son of Devmuni Prasad, Resident of Village-
Nasriganj, Police Station-Nasriganj, District- Rohtas.
22. Niraj Kumar, Son of Devmuni Prasad, Resident of Village-
Nasriganj, Police Station-Nasriganj, District- Rohtas.
23. Ram Babu Kumar, Son of Sri Jokhan Singh, Resident of Village-
Nasriganj, Police Station-Nasriganj, District- Rohtas.
24. Sagar Kumar, Son of Mahashankar Singh, Resident of Village-
Nasriganj, Police Station-Nasriganj, District- Rohtas.
25. Rajesh Kumar Dubey, Son of Hardeo Dubey, Resident of
Village- Khutahan, Police Station-Nasriganj, District- Rohtas.
26. Arun Kumar, Son of Hajari Sharma, Resident of Village-
Nasriganj, Police Station-Nasriganj, District- Rohtas.
27. Ved Prakash Gupta, Son of Dhanesh Prasad, Resident of Village-
Hariharganj, Police Station- Nasriganj, District- Rohtas
28. Satya Prakash Tiwari, Son of Sri Ramakant Tiwari, Resident of
Village- Atimiganj, Police Station-Nasriganj, District- Rohtas.
29. Sushil Kumar, Son of Vijay Kumar Mehta, Resident of Village-
Nasriganj, Police Station-Nasriganj, District- Rohtas.
30. Ranjan Kumar Son of Shiv Shankar Prasad, Resident of Village-
Saiya Bigha, Police Station-Nasriganj, District- Rohtas.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
344/871
31. Sameer Kumar, Son of Surendra Prasad, Resident of Village-
Nasriganj, Ward no.-12, Police Station-Nasriganj, District-
Rohtas.
32. Sushil Kumar, Son of Ram Chandra Singh, Resident of Village
Panapur, Police Station- Nasriganj, District- Rohtas
33. Ashok Kumar, Son of Sajeewan Chauhan, Resident of Village-
Baliya Tola Dhus, Police Station- Nasriganj, District- Rohtas
34. Munna Kumar, Son of Baban Prasad, Resident of Village-
Nasriganj, Police Station-Nasriganj, District- Rohtas.
35. Pramod Kumar Sharma, Son of Uma Shankar Resident of
Village Nasriganj, Ward No.-3, Police Station- Nasriganj,
District- Rohtas
36. Chandeshwar Kumar, Son of Rabindra Kumar Singh, Resident of
Medanipur, Police Station- Nasriganj, District- Rohtas
37. Vishal Kumar, Son of Siyaram Singh, Resident of Village-
Pawani, Police Station- Nasriganj, District- Rohtas
38. Krishna Sah, Son of Anirudh Sah, Resident of Village- Ghali
Belaon, Police Station- Chenari, District- Rohtas.
39. Rampyare Ram, Son of Chhavinath Ram, Resident of Village-
Narhan, Police Station- Ramgarh, District- Bhabhua Kaimur.
40. Ashok Pandey, Son of Ram Awadh Pandey, Resident of Village-
Tironpur, Police Station- Durgabati, District- Bhabhua Kaimur.
41. Umesh Kumar, Son of Yamuna Singh Yadav, Resident of Village-
Sawath, Police Station- Durgawati, District- Bhabhua Kaimur.
42. Satyendra Kumar, Son of Mana Ram, Resident of Chhata
Baradhi, Police Station- Durgawati, District- Bhabhua Kaimur.
43. Chandra Shekhar Singh Son of Nanku Singh, Resident of
Village- Jewari, Police Station- Durgawati, District- Bhabhua
Kaimur.
44. Amarjeet Kumar, Son of Jagjiwan Ram, Resident of Village-
Narhan, Police Station- Durgawati, District- Bhabhua Kaimur.
45. Ratnamani Sriwastwa, son of Janardan Lal, Resident of village-
Pachilakhi, Police Station-Durgawati, District- Bhabhua Kaimur.
46. Sunita Kumari, Daughter of Sadanand Shrivastva, Resident of
village- Pachilakhi, Police Station-Durgawati, District- Bhabhua
Kaimur.
47. Manoj Tiwari, Son of Haridwar Tiwari, Resident of village-
Bhairwan, Police Station-Karaghar, District- Rohtas.
48. Durgadat Mishra, Son of Umesh Mishra, Resident of Village-
Kargahar, Police Station- Kargahar, District- Rohtas.
49. Krishna Prasad, Son of Shri Rajan Singh, Resident of Village-
Kargahar, Police Station- Kargahar, District- Rohtas.
50. Nityanand Manhar, Son of Kameshwar Prasad, Resident of
Village- Kargahar, Police Station- Kargahar, District- Rohtas.
51. Jai Prakash Gupta, Son of Awadh Bihari Sah, Resident of
Village- Kargahar, Police Station- Kargahar, District- Rohtas.
52. Jai Shankar Kumar, son of Satya Narayan Singh, Resident of
Village- Semari, Police Station- Kargahar, District- Rohtas.
... ... Appellant/s
Versus
1. The State of Bihar.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
345/871
2. The Prinicpal Secretary, Department of Planning & Development,
Government of Bihar, Patna.
3. The Director, Department of Planning & Development, Government of Bihar,
Patna.
4. The Joint Director-Cum-Office Head, Department of Planning &
Development, Directorate of Economics & Statistics) Government of Bihar,
Patna.
5. The District Statistical Officer, Sasaram, District- Rohtas (Bihar).
6. The District Statistical Officer, Bhabhua, District- Kaimur (Bihar).
7. Vishwanath Prasad Gupta, Son of Lalan Gupta, Resident of Village- Pipara
(Mardan Rai), Police Station- Karagahar, District- Rohtas.
8. Shambhu Kumar Sharma, Son of Sri Praduman Sharma, Resident of Village-
Torani, Police Station- Kargahar, District- Rohtas.
9. Ravishankar Bharti, Son of Kashi Nath Ram, Resident of Village- Sohawaliya
(Kaga), Police Station- Kargahar, District- Rohtas.
10. Kamlesh Pal, Son of Jagga Pal, Resident of Village- Pahari, Police Station-
Kargahar, District- Rohtas.
11. Rajesh Kumar Rai, Son of Arvind Rai, Resident of Village- Akorhi, Police
Station- Kargahar, District- Rohtas.
12. Saroj Kumar, Son of Sheo Nath Choudhary, Resident of Village- Takiya
Bazar, Police Station- Sasaram, District- Rohtas.
13. Pappu Choudhary, Son of Gopal Choudhary, Resident of Village- Gori, Police
Station- Kargahar, District- Rohtas.
14. Nandjee Singh, Son of Shriram Singh, Resident of Village- Karhansi, Police
Station- Natwar, District- Rohtas.
15. Lakshman Prasad Singh, Son of Mahendra Lal, Resident of Village- Karhansi,
Police Station- Natwar, District- Rohtas.
16. Abhishek Kumar, Son of Radhika Raman Prasad, Resident of Village-
Gaurakshni, Police Station- Sasaram, District- Rohtas.
17. Pranav Kumar, Son of Sri Mohan Prasad, Resident of Mohalla- Gaurakshni,
Ward No.-6, Near PNB Bank, Police Station- Sasram, District- Rohtas.
18. Saroj Kumar Choubey, son of Surya Deo Choubey, Resident of Village-
Gopalganj Near Raj Galli, Police Station- Sasaram, District- Rohtas.
19. Rajesh Singh, Son of Bindhyachal Singh, Resident of Village Morkap Police
Station- Baddi (Seosagar), District- Rohtas.
20. Ajay Kumar, Son of Sri Ramkhelavan Prasad, Resident of Village-
Dadhawan, Police Station- Dinara, District- Rohtas.
21. Reshma Kumari, son of Munna Choudhary, Resident of Village- Paduri,
Police Station-Nasriganj, District- Rohtas.
22. Yogendra Prasad, son of Sahdeo Das, Resident of Village- Dhanaw Khalsha,
Police Station- Nasriganj, District- Rohtas.
23. Punam Kumar, Wife of Ravi Ranjan Singh, Resident of Village- Sawari,
Police Station- Kachawa, District- Rohtas.
24. Sonu Kumar, Son of Gopal Singh, Resident of Village- Sabaro, Police
Station- Nasriganj, District- Rohtas
25. Bijendra Kumar, Son of Ramdas Thakur, Resident of Mohalla- Nasriganj,
Ward No.-8, Police Station- Nasriganj, District- Rohtas
26. Akshay Kumar, Son of Late Yamuna Singh, Resident of Village- Bardihan,
Police Station- Nasriganj, District- Rohtas
27. Rajesh Gupta, Son of Shankar Sah, Resident of Village- Bardihan, Police
Station-Nasriganj, District- Rohtas.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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28. Supraveena Kumar, Daughter of Sri Rampati Pandit, Resident of Village-
Pokhrahan, Police Station- Nasriganj, District- Rohtas
29. Anand Kumar Singh, Son of Rama Shankar Singh, Reident of Village-
Saleyan, Police Station- Akorhi Gola, District- Rohtas.
30. Umesh Kumar Gupta, Son of Ramayan Sah, Resident of Village- Nawadih,
Police Station-Akhorhi Gola District- Rohtas
31. Nand Babu Son of Chhedi Singh, Resident of Village Sanath Bigha, Police
Station- Dehri, District- Rohtas.
32. Jyoti Kumari, Daughter of Raj Nath Sah, Resident of Village- Nawadih,
Police Station-Akorhi Gola, District- Rohtas.
33. Shankar Sharma, Son of Bhim Sharma, Resident of Village- Mahurai, Police
Station-Akhodhi Gola District- Rohtas
34. Jyoti Kumar Sharma, Son of Surya Bansh Sharma, Resident of Village-
Baligaon, Police Station- Rajpur, District- Rohtas.
35. Md. Rostam Ansari, Son of Gufran Ahmad, Resident of Village- Biseni
Khurd, Police Station-Nasriganj, District- Rohtas
36. Radheshyam Kumar, Son of Bhagwan Prasad, Resident of Saleyan Tola,
Police Station-Akorhi Gola, District- Rohtas
37. Luv Kumar Singh, Son of Awadhesh Singh, Resident of Village- Baruna,
Police Station-Akorhi Gola, District- Rohtas
38. Md Aslam Ansari son of Idris Ansari, Resident of Village- Salukpur, Police
Station-Akorhi Gola, District- Rohtas.
39. Rahul Kumar, Son of Vishwanath Pal, Resident of Village- Akrohi Tola,
Police Station-Akrohi Gola District- Rohtas
40. Sahendra Prasad, Son of Late Ramadhar Prasad, Resident of Village- Bank,
Police Station-Akorhi Gola District- Rohtas.
41. Vishwajeet Kumar, Son of Late Surendra Singh, Resident of Village Bank,
Police Station-Akorhi Gola, District- Rohtas.
42. Md. Majeed Husain, Son of Md. Mumtaj Ansari, Resident of Village-
Chhapra (Ganpat Tola), Police Station-Akorhi Gola District- Rohtas.
43. Rajesh Kumar, Son of Sri Rameshwar Singh, Resident of Village-
Mathurapur, Police Station- Dehri on Sone, District- Rohtas.
44. Arti Kumari, Daughter of Awadhesh Kumar Thakur, Resident of Village
Dharahara, Police Station- Darihat, District- Rohtas.
45. Narendra Kumar Dheeraj, son of Ayodhya Prasad, Resident of Village
Dharahara, Police Station- Darihat, District- Rohtas.
46. Raejsh Kumar Singh, Son of Upendra Nath Singh, Resident of Village-
Yadwan, Police Station-Akorhi Gola, District- Rohtas.
47. Bibekanand Singh, Son of Bijay Bahadur Singh, Resident of Village- Yadwan,
Police Station-Akorhi Gola, District- Rohtas
48. Amit Kumar, Son of Kashi Prasad, Resident of Village- D.R.L.R. Colony,
Quarter NO.- 56, (Jakkhi Bigha), Police Station- Dehri, District- Rohtas.
49. Dinesh Kumar Singh, Son of Ranjeet Singh, Resident of Village- Yadawan,
Police Station-Akothi Gola District- Rohtas
50. Abhishek Kumar, Son of Heera Prasad Singh, Resident of Village- Sherpur,
Police Station-Akorhi Gola District- Rohtas.
51. Shriniwas Ram, Son of Late Chandrika Ram, Resident of Village- Kengrua,
Police Station- Chenari, Distirct- Rohtas.
52. Omkar Tiwari, Son of Sri Sitaram Tiwari, Resident of Village- Mathhi, Police
Station- Chenari, District- Rohtas.
53. Santosh Kumar Sharma, Son of Sheo Kumar Sharma, Resident of Village-
Chenari, District- Rohtas.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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54. Chandan Kumar Singh, son of Sri Narayan Singh, Resident of Village- Pora,
Police Station- Chenari, District- Rohtas.
55. Bharat Kumar Choudhary, Son of Late Chamru Choudhary, Police Station-
Chenari, District- Rohtas.
56. Ramji Kumar Choudhary, Son of Late Chamru Choudhary, Resident of
Village- Chenari, Police Station- Chenari, District- Rohtas.
57. Yogendra Kumar Singh, Son of Sri Ramayan Singh, Resident of Village
Kenar Khurd, Police Station- Chenari, District- Rohtas.
58. Ranjan Kumar Singh, Son of Sri Baleshwar Singh, Resident of Village-
Kenharua, Police Station- Chenari, District- Rohtas.
59. Ajay Kumar Sharma, Son of Sri Bishwanath Sharma, Resident of Village-
Hata, Police Station- Chenari, District- Rohtas.
60. Ashok Kumar Jayswal, Son of Prayag Sah Jaywal, Resident of Village-
Chenari, Police Station- Chenari, District- Rohtas.
61. Dharmendra Ram, Son of Sri Tej Bahadur Ram, Resident of Village- Gajradh,
Police Station- Chenari, District- Rohtas.
62. Sri Narayan Prajapati, Son of Thakur Prasad Prajapati, Resident of Village-
Telari, Police Station- Chenari, District- Rohtas.
63. Raju Sharma, son of Malu Sharma, Resident of Village- Telari, Police Station-
Chenari, District- Rohtas.
64. Pratish Kumar Patel, Son of Chanardan Patel, Resident of Village- Chorahi,
Police Station- Chenari, District- Rohtas.
65. Deepak Patel, son of Sri Vibhishan Patel, Resident of Village- Chorahi, Police
Station- Chenari, District- Rohtas.
66. Pradeep Ram, Son of Late Ramnath Ram, Resident of Village- Gajradh,
Police Station- Chenari, District- Rohtas.
67. Pradeep Kumar Singh, Son of Suryapati Singh, Resident of Village-
Kenharua, Police Station- Chenari, District- Rohtas.
68. Amar Kumar, Son of Sri Suryanath Singh Resident of Village- Gajradh,
Police Station- Chenari, District- Rohtas.
69. Kamlesh Ram, Son of Ramnath Ram, Resident of Village- Gajradh, Police
Station- Chenari, District- Rohtas.
70. Dhananjay Kumar Ram Son of Sri Lal Bahadur Ram, Resident of Village-
Gajradh, Police Station- Chenari, District- Rohtas.
71. Ajit Kumar, Son of Shiv Shankar Paswan, Resident of Village- Malhar, Police
Station- Chenari, District- Rohtas.
72. Suryamal Kumar Sharma, Son of Vishwanath Sharma, Resident of Village-
Hatta, Police Station- Chenari, District- Rohtas.
73. Anurag Kumar, Son of Sri Raj Kishore Singh Resident of Village- Kenharua,
Police Station- Chenari, District- Rohtas.
74. Ashok Kumar, Son of Sri Jagarnath Prasad Gupta, Resident of Village- Kenar
Khurd, Police Station- Chenari, District- Rohtas.
75. Anil Kumar Thakur, Son of Sri Dularchand Thakur, Resident of Village-
Paharpur, Police Station- Chenari, District- Rohtas.
76. Shiv Shankar Sharma Son of Ram Bachan Sharma, Resident of Village-
Nowan, Police Station- Chenari, District- Rohtas.
77. Pramod Kumar Thakur, Son of Sri Kameshwar Thakur, Resident of Village-
Khurmabad, Police Station- Chenari, District- Rohtas.
78. Manoj Kumar Ram, Son of Sri Umashankar Ram, Resident of Village-
Karnpur, Police Station- Chenari, District- Rohtas.
79. Ram Niwas Pandey, Son of Sri Keshwar Pandey, Resident of Village-
Birnagar, Police Station- Chenari, District- Rohtas.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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80. Vachaspati MIshra, Son of Bigu Mishra, Resident of Village- Birnagar, Police
Station- Chenari, District- Rohtas.
81. Binita Panday, Daughter of Banshidhar Panday, Resident of Village- Birnagar,
Police Station- Chenari, District- Rohtas.
82. Vindhyachal Jaysawal, Son of Manu Prasad, Resident of Village-Chenari,
Police Station- Chenari, District- Rohtas.
83. Shio Shambhu Singh, Son of Shree Tirebni Singh, Resident of Village-
Ugahani, Police Station- Chenari, District- Rohtas.
84. Akhilesh Kumar Singh, Son of Lalan Singh, Resident of Village- Kenar
Khurd, Police Station- Chenari, District- Rohtas.
85. Dhananjay Tiwari, Son of Kedar Tiwari, Resident of Village- Tetari, Police
Station- Chenari, District- Rohtas.
86. Krishan Kumar Sharma, Son of Aklu Sharma, Resident of Village- Paharpur,
Police Station- Chenari, District- Rohtas.
87. Md. Nasim Ahmad, Son of Alakdin, Resident of Village- Chenari, Police
Station- Chenari, District- Rohtas.
88. Shahnaz Khatoon, Daughter of Md. Nakir Husain, Resident of Village-
Chenari, Police Station- Chenari, District- Rohtas.
89. Umashankar Mishra, Son of Ramdhari Mishra, Resident of Village- Naraina,
Police Station- Chenari, District- Rohtas.
90. Kusum Kumari, Daughter of Balram Tiwari, Resident of Village- Naraina,
Police Station- Chenari, District- Rohtas.
91. Manoj Kumar, Son of Mukhlal Ram, Resident of Village- Sadokhar, Police
Station- Chenari, District- Rohtas.
92. Dharmendra Kumar, Son of Satyanarayan Ram, Resident of Village- Sinhpur,
Police Station- Chenari, District- Rohtas.
93. Govind Paswan, Son of Sudarshan Paswan, Resident of Village- Hatta, Police
Station- Chenari, District- Rohtas.
94. Ajay Kumar, Son of Sharwan Kumar Singh, Resident of Village- Khurmabad,
Police Station- Chenari, District- Rohtas.
95. Pappu Kumar, Son of Nirmal Sharma, Resident of Village- Khurmabad,
Police Station- Chenari, District- Rohtas.
96. Kiran Sahani Wife of Kamesh Prasad, Resident of Village- Ramgarh, Police
Station- Ramgarh, District- Bhabhua Kaimur.
97. Ram Awatar Ram, Son of Kameshwar Ram, Resident of village Masadhi,
Police Station- Ramgadh, District- Bhabhua Kaimur.
98. Ravi Shankar Paswan, Son of Nakhru Paswan, Resident of Village- Karanpur,
Police Station- Durgawati, District- Bhabhua Kaimur.
99. Mustaque Ali, Son of Mayuzddin Ray, Resident of Village- Mohania, Police
Station- Mohania, District- Bhabhua Kaimur.
100. Meraj Alam, Son of Munsuf Miya, Resident of Village- Kurai, Police
Station-Mohaniya, District- Bhabhua Kaimur.
101. Vinod Kumar, Son of Nathuni Ram, Resident of Village- Harnathpur
(Dulpha), Police Station- Mohania, District- Bhabhua Kaimur.
102. Barhu Ram, Son of Radha Ram, Resident of Village- Harnathpur,
Police Station- Mohania, District- Bhabhua Kaimur.
103. Sudama Ram, Son of Kariman Ram, Resident of village- Mujan,
Police Station- Mohania, District- Bhabhua Kaimur.
104. Ramcharan Prasad, Sonof Ramlal Ram, Resident of village- Usari,
Police Station- Mohania, District- Bhabhua Kaimur.
105. Rajnish Kant, son of Kishori Ram, Resident of village- Usari, Police
Station- Mohania, District- Bhabhua Kaimur.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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106. Rakesh Kumar Ram, Son of Nandlal Ram, Resident of village-
Keshopur, Police Station- Mohania, District- Bhabhua Kaimur.
107. Anand Kumar, son of Dashmi Rai, Resident of village- Isian, Police
Station- Chainpur, District- Bhabhua Kaimur.
108. Mahesh Ram, Son of Sumer Ram, Resident of village- Sahajpura,
Police Station- Kudra, District- Bhabhua Kaimur.
109. Ajay Kumar, son of Haridwar Ram, Resident of village- Pipara
(Mardan Rai Ke), Police Station-Kargahar, District- Rohtas.
110. Sangita Kumari, Daughter of Lakshman Sah, Resident of village-
Pipara (Mardan Rai Ke), Police Station-Karagahar, District- Rohtas.
111.Abhishek Kumar Singh, Son of Janardan Singh, Resident of Village- Agini,
Police Station- Nasriganj, District- Rohtas.
112. Pawan Kumar, Son of Kashi Nath Singh, Resident of Village-
Kargahar, Police Station- Kargahar, District- Rohtas.
113. Md. Akhtar Rain, Son of Md. Sanavar Rain, Resident of Village-
Kargahar, Police Station- Kargahar, District- Rohtas.
114. Jainul Avedin, Son of Sanauwar Rain, Resident of Village- Kargahar,
Police Station- Kargahar, District- Rohtas.
115. Ravi Prakash Singh, Son of Sipahi Singh, Resident of Village-
Kargahar, Police Station- Kargahar, District- Rohtas.
116. Gopal Singh, Son of Shiv Jee Singh, Resident of Village- Khanethi,
Police Station- Kargahar, District- Rohtas.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 599 of 2017
In
Civil Writ Jurisdiction Case No.12745 of 2016
======================================================
1. Ramesh Chandra Mishra S/o late Shiv Chand Mishra Q.- B.A.
Vill+Po.- Nvada, Ps.- Bahera, Dist- Darbhanga.
2. Harisharan Rai S/o Lutan Rai Q.- Intermediate, Vill- Devg Tole
Het, Po.- Jmnitpur, Ps.- Bahera, Dist- Darbhanga.
3. Avinash Kumar S/o Laxaman Pd. Sahni Q.- B. Lis, Vill-Neuri
Tole Hat, Ps.- Jynitpur, Ps.- Birol, Dist- Darbhanga.
4. Bedanath Thakur S/o Bhikhari Thakur Q.- B.Com., Vill+Po.-
Jyanitpur, Ps.- Bahera, Dist- Darbhanga.
5. Suresh Kumar Suman S/o Klhelavan Ram Q.- Intermediate,
Vill+Po.- Jyanitpur, Ps.- Bahera, Dist- Darbhanga.
6. Kanheya Kumar Jha S/o Vindeshawar Jha Q.- Intermediate,
Vill+Po.- Jyanitpur, Ps.- Bahera, Dist- Darbhanga.
7. Pramod Kr. Shani S/o Bihari Sahni Q.- B.A., Vill+Po.- Jyanitpur,
Ps.- Bahera, Dist- Darbhanga.
8. Agnidev Paswan S/o Ram Ranjan Paswan Q.- B.Com, Vill+Po.-
Darvram, Ps.- Bahera, Dist- Darbhanga.
9. Sanjeev Kumar S/o Raghunath Pd. Yadav Q.- B.A., Vill-
Kadirabath Citragupt Nagar, Ps.- Darbhanga, Dist- Darbhanga.
10. Lal Babu Thakur S/o Hare Ram thakur Q.- B.A., Vill+Po.-
Pohadde, Ps.- Bahera, Dist- Darbhanga.
11. Amar Kumar Jha S/o Ram Sevak Jha Q.- B.A., Vill- Lvani, Po.-
Jrisho, Ps.- Bahera, Dist- Darbhanga.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
350/871
12. Chandbhushna Jha S/o Ram Sevak Jha Q.- B.A. (H), Vill- Lvani,
Po.- Jrisho, Ps.- Bahera, Dist- Darbhanga.
13. Dugesh Kumar S/o Dharmu Jha Q.- B.Com, Vill- Mijarpur, Po.-
Lalbog, Ps.- Nager, Dist- Darbhanga.
... ... Appellant/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Planning & Development Department, Government
of Bihar, Patna.
3. The Senior Joint Director-Cum-Office Head, Planning & Development
Department and Economics and Statistical Directorate, Bihar, Patna.
4. The District Magistrate-Cum District Collector, Darbhanga, Bihar.
5. The District Statistical Officer, Darbhanga, Bihar.
6. Vijay Paswan S/o Ram Utam Paswan Q.- Intermediate, Vill- Pipra, Po.- Pori
Nagar Binepur, Ward No.-12, P.s.- Bahera, Dist- Darbhanga.
7. Sarvan Kumar Jha S/o late Punannath Jha Q.- B.A., Vill+Po.- Mahinam, Ps.-
Bahera, Dist- Darbhanga, Pin-847103(Bihar).
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 600 of 2017
In
Civil Writ Jurisdiction Case No.14433 of 2016
======================================================
1. Satya Prakash S/o Mahesh Pandey R/o Village- Chainpura, P.O.
+P.S.- Warisaliganj, District- Nawada.
2. Manoj Kumar S/o Deonath Mahto R/o Village +P.O. Chakway,
P.S. Warisaliganj, District- Nawada.
3. Ramesh Prasad S/o Nawak Kishore Prasad R/o Village +P.O.
Jalalpur, P.S. Warisaliganj, District- Nawada.
4. Sunil Kumar S/o Arun Bishwakarama R/o Village +P.O.+ P.S.
Warisaliganj, District- Nawada.
5. Uday Kumar S/o Rajendra Prasad R/o Village- Balwapar, P.O.
Chakway, P.S. Warisalganj, District- Nawada.
6. Sonu Kumar S/o Kirshna Murari R/o Village- Janpura, P.O.-
Kahuara, P.S.- Nardiganj, District- Nawada.
7. Sanjeev Kumar S/o Nawal Kishore Prasad Singh R/o Village-
Handia, P.O.+P.S.- Nardiganj, District- Nawada.
8. Rajesh Kumar S/o Sadan Prasad R/o Village- Pandapa, P.O.
+P.S.Nardiganj, District, District- Nawada.
9. Chhote Lal Prasad Chaurasia S/o Gaya Prasad Chaurasiya R/o
Village +P.O. +P.S. Nardiganj, District - Nawada.
10. Sanjay Kumar S/o Amir Prasad Singh R/o Village- Handia, P.O.
+P.S.- Nardiganj, District- Nawada.
11. Jainendra Pushpraj S/o Anandi Singh R/o Village- Handia, P.O.
+P.S.- Nardiganj, District- Nawada.
12. Pawan Kumar S/o Ramswarup Sharma R/o Village- Parariya,
P.O. +P.S. Nardiganj, District- Nawada.
13. Kundan Kumar S/o Dinesh Singh R/o Village- Nazardih, P.O.
Marui, P.S. Kadirganj, District- Nawada.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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14. Navlesh Kumar S/o Uchit Singh R/o Village- Nazardih, P.O.
Marui, P.S. Kadirganj, District- Nawada.
15. Surendra Das S/o Munarik Ravi Das R/o Village- Jamuniya, P.O.
Ramraichak, P.S. Sirdala, District- Nawada.
16. Dayanand Kumar S/o Krishndev Tanti R/o Village- Jhagari
Bigha,P.O. +P.S. Sirdala, District- Nawada.
17. Munna Kumar S/o Balmiki Singh R/o Village- Dewara, P.O. -
Konibar, P.S. Meskaur, District- Nawada
18. Sanjeev Kumar S/o Ram Saran Prasad R/o Village+P.O.-
Merhkuri, P.S. Meskaur, District- Nawada.
19. Sanjay Kumar S/o Dullichand Prasad R/o Village+P.O.-
Merhkuri, P.S. Meskaur, District- Nawada.
20. Rajesh Prasad S/o Girja Prasad R/o Village- Dhanu Bigha, P.O.
Tetariya, P.S. Meskaur, District- Nawada.
21. Sashikant Kumar S/o Shyam Deo Prasad R/o Village- Nadsena,
P.o. Saray, P.S.Sitamadhi, District Nawada.
22. Pratyush Kumar S/o Vinod Kumar Gupta R/o Villge- purani
Bank Road, Warishaliganj, P.O. Warisaliganj, P.S. Warisaliganj,
District- Nawada.
23. Abhishek Kumar Jain S/o Sudhir Kumar Jain R/o Village- Mafi
Gali, Warishaliganj, P.O. Warisaliganj , P.S. Warisaliganj,
District- Nawada.
24. Mithilesh Kumar S/o Devdhari Prasad R/o Village- Jhour, P.O.
Kochgawan, P.S. Warisaliganj, District- Nawada.
25. Manoj Kumar S/o Rajkumar Prasad R/o Village- Jalalpur, P.O.
Jalalpur, P.S. Warisaliganj, District- Nawada.
26. Sanjay Sharma S/o Tanik Thakur R/o Village- Mahaddipur, P.O.
Warisaliganj, P.S. Warisaliganj, District Nawada.
27. Pushpalata Kumari D/o Krishnadeo Kumar Verma R/o Village-
Baghibardiha, P.o. Bardiha, P.S. Warisaliganj, District- Nawada.
28. Suray Prakash S/o Vijay Prasad R/o Village- Uttar Bazar, P.O.
Warisaliganj, P.S. Warisaliganj, District- Nawada.
29. Sharvan Kumar S/o Jamuna Prasad Vishwakarma R/o Village-
Uttar Bazar, P.O. Warisaliganj, P.S. Warisaliganj, District-
Nawada.
30. Ravindra Kumar S/o Nunulal Chauhan R/o Village- Mahdeva,
P.O. Manjour, P.S. Warsaliganj, District- Nawada.
31. Prabhat Kumar S/o Sadhu Sharan Prasad R/o Village- Masuda,
P.O. Warisaliganj, P.S. Warisaliganj, District- Nawada.
32. Dharmendra Kumar S/o Kailash Chaudhary R/o Village-
Nardiganj, P.o. Nardiganj, District- Nawada.
33. Dhiraj Kumar S/o Ramanu Prasad R/o Village- Orro, P.O.
Nardiganj, P.S. Nardiganj, District- Nawada.
34. Pappu Kumar S/o Rajendra Singh R/o Village- Handia, P.O.
+P.S.- Nardiganj, District- Nawada.
35. Gautam Kishore S/o Naveen Kishore R/o Village- Nardiganj,
P.o. Nardiganj, District- Nawada.
36. Amit Kumar S/o Subodh Kumar R/o Village- Sahajpura, P.O.
Nardiganj, P.S. Nardiganj, District- Nawada.
37. Monu Kumar S/o Krishna Murari R/o Village- Janpura, P.O.-
Kahuara, P.S.- Nardiganj, District- Nawada.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
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38. Manoj Kumar S/o late Ajad Pandey R/o Village- Nardiganj, P.o.
Nardiganj, District- Nawada.
39. Suraj S/o Ramashish Prasad Singh R/o Village-Fulilpur , P.S.
Nardignaj, P.O. Nardiganj, District- Nawada.
40. Avinash Kumar S/o Pravin Kishor R/o Village- Nardiganj, P.o.
Nardiganj, District- Nawada.
41. Ganesh Kumar S/o Pramod Kumar R/o Village- Orro, P.O.
Nardiganj, P.S. Nardiganj, District- Nawada.
42. Rajiv Kumar S/o Sato Saw R/o Village- Nardiganj, P.o.
Nardiganj, District- Nawada.
43. Pankaj kumar S/o Sakaldeo Sao R/o Village- Nardiganj, P.o.
Nardiganj, District- Nawada.
44. Niraj Kumar S/o Shashi Bhushan Pandey R/o Village-
Nardiganj, P.o. Nardiganj, District- Nawada.
45. Abhinash Kumar S/o Subodh Prasad Gupta R/o Village-
Nardiganj, P.o.+P.S. Nardiganj, District- Nawada.
46. Rajesh Kumar S/o Ashok Saw R/o Village- Nardiganj, P.O +P.S.
Nardiganj, District- Nawada.
47. Vijay Kumar S/o Mathukdhari Singh R/o Vill- Pasai, P.O.
Nardiganj, P.S. Nardiganj, District- Nawada.
48. Snehlata Kumari D/o Azad Pandey R/o Village- Nardiganj, P.O.
Nardiganj, P.S. Nardiganj, District- Nawada.
49. Pankaj Kumar S/o Binod Prasad R/o Village- Nardiganj, P.O.
Nardiganj, P.S. Nardiganj, District- Nawada.
50. Kaushal Kumar S/o Dinesh Yadav R/o Village- Koshdhira, P.O.
Koshi, P.S. Roh, District- Nawada.
51. Mithilesh Kumar S/o Ram Swaroop Prasad R/o Village- Vijaytar,
P.O. Marui, P.S. Kadirganj, District- Nawada.
52. Ravindra Prasad Singh S/o late Sidhi Singh R/o Village-
Nazardih, P.O. Marui, P.S. Kadirganj, District- Nawada.
53. Manish Kumar S/o Dwarika Prasad Sharma R/o Village- Bhalua,
P.O. Kunda Bhalua, P.S. Govind , District- Nawada.
54. Vivek Kumar S/o Baleshwar Prasad R/o Village- Sundra, P.O.
Roh, P.S. Marui, , District- Nawada.
55. Jawala Prasad Rajbanshi S/o Rajo Ram Rajbanshi R/o Village-
Ohari, P.O. Ohari, P.S. Nawada, District- Nawada.
56. Ajay Kumar S/o Ashok Kumar Sinha R/o At- Line Par Mirzapur,
P.O +P.S +District- Nawada.
57. Kunti Kumari D/o Deenanath Prasad R/o Village- Bhadauni Devi
Sthan, P.O. +P.S. +District- Nawada.
58. Santosh Kumar S/o Shivdani Prasad Singh R/o Village- Mal
Godam, P.O. +P.S.+District- Nawada.
59. Prabhat Kumar S/o Sachchidanand Prasad R/o Village- Shiv
Nagar Nawada, P.O. +P.S. Nawada, District- Nawada.
60. Rajkamal S/o Mithilesh Mishra R/o Village- Budhaul, P.O.
+P.S. Nawada, District- Nawada.
61. Dharmendra Kumar Chaudhary S/o Shiv Ram Prasad R/o
Village- Kadirganj, P.O. Kadirganj, P.S. Nawada, District-
Nawada.
62. Ranjeet Kumar S/o Badri prasad Singh R/o Village- Kadirganj,
P.O. Kadirganj, P.S. Nawada, District- Nawada.
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63. Avinash Kumar S/o Mahavir Prasad R/o Village- Kadirganj, P.O.
Kadirganj, P.S. Nawada, District- Nawada.
64. Shashi Bhushan Prasad S/o Sri Rajo Mahto R/o Village-
Sikandra, P.O. Khalsha Dhibri Samai, P.S. Mufassil, District-
Nawada.
65. Shravan Kumar Satya S/o Ramchandra Pandit R/o Village-
Bhadauni Devi Sthan, P.O. +P.S. +District- Nawada.
66. Shravan Kumar S/o Rajendra Yadav R/o Village- Kanhai Nagar,
P.O. Nawada, P.S. Nawada, District- Nawada.
67. Bijendra Kumar S/o Dhananjay Yadav R/ Village- Mohalla
Navin Nagar Nawada, P.O. +P.S. Nawada, District- Nawada
68. Rohit Kumar S/o Raj Kapoor Ray R/o Village-Linepar Mirzapur,
P.O. +P.S.+District- Nawada.
69. Rahul Verma S/o Mahendra Prasad Verma R/o Village- Pakki
Talab Masjeed Road Sabji Nawada, P.O. +P.S. Nawada, District-
Nawada.
70. Amit Kumar S/o Ashok Prasad R/o Village- Malgodam Chhai
Road, P.O. +P.S.- Nawada, District- Nawada.
71. Deepak Prakash Chandel S/o Rajendra Prasad Chandel R/o
Village- Mohalla Krishna Nagar Nawada, P.O. +P.S. Nawada,
District- Nawada.
72. Ram Prit Kumar S/o Ram Lakhan Prasad R/o Village- Patel
Nagar Nawada, P.O. +P.S. Nawada, District- Nawada.
73. Pankaj Kumar Keshri S/o Subhash Prasad Keshri R/o Village-
Kadirganj, Sangat, P.O. Kadirganj, P.S. Nawada, District-
Nawada./
74. Vikash Kumar S/o Suresh Prasad R/o Village- Postmortem Road
Near Arvind Press, P.O. +P.S. Nawada, District- Nawada.
75. Navnit Kumar Pandey S/o Krishna Kumar Pandey R/o Village-
Jamuawan, P.O. Kadirganj, P.S. Nawada, District- Nawada.
76. Himanshu Kumar S/o Sanjay Singh R/o Village- Neya , P.O.
Mufassil, P.S. Siwan, District- Nawada.
77. Shiv Shankar Kumar S/o Mundrika Prasad R/o Village- Samatur
Mahuli, P.O. Siswan, P.S. Nawada, District- Nawada.
78. Sunil Kumar S/o Mundrika Prasad R/o Village- Samatur Mahuli,
P.O. Siswan, P.S. Nawada, District- Nawada.
79. Saloni kumari D/o Shiv Charan Prasad R/o Village- Linepar,P.O.
+P.S.+District- Nawada.
80. Sanjeev Kumar S/o Ashok KUmar Sinha R/o Village- Linepar,
P.O. +P.S.+District- Nawada.
81. Arbind Kumar S/o Prakash Pandit R/o Village- Koriouna, P.O.
Koriouna, P.S. Govindpur, District- Nawada.
82. Mithilesh Kumar S/o Tileshwar Mistry R/o Village- Mahugain,
P.O. Sughri, P.S. Govindpur, District- Nawada.
83. Radha Krishna S/o Ramdeo Prasad R/o Village- Ghurmuriya,
P.O. Sughri, P.S. Govindpur, District- Nawada.
84. Sunil Kumar S/o Abhimanyu Prasad R/o Village- Koriouna, P.O.
Koriouna, P.S. Govindpur, District- Nawada.
85. Shiv Kumar S/o Baleshwar Singh R/o Village- Belar, P.O. +P.S.-
Kashichak, District- Nawada.
86. Sujeet Kumar S/o Ramvir Prasad R/o Village- Nadpurnadih, P.o.
Maheshdih, P.S. Akbarpur, District- Nawada.
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87. Rameshray Kumar S/o Suresh Singh R/o Village- Jahana, P.O.
Bhanail, P.S. Akbarpur, District- Nawada.
88. Rambol Kumar S/o Madan Singh R/o Village- Nanauri, P.O.
Nemdarganj, P.S. Akbarpur, District- Nawada.
89. Akhilesh Kumar S/o Sukar Mahto R/o Vill+P.O. - Sachaul, P.S.
Hisua, District Nawada.
90. Nunu Kumar S/o Gore Ravidas R/o Village- Matuk Bigha, P.O.
Hisua, P.S. Hisua, District- Nawada.
91. Ranjeet Sharma S/o Mahendra Sharma R/o Village- Maluanagar,
P.O. Manjhwe, P.S. Hisua, District- Nawada.
92. Shailesh Kumar S/o Ramdhari Saw R/o Village- Dhanawan, P.O.
Dhanawan, P.S. Hisua, District- Nawada.
93. Ritesh Kumar S/o Shri Patram R/o Mohalla- Archana Gali, P.O.
+P.S.- Hisua, District- Nawada.
94. Ranjeet Kumar Mehta S/o Sukadeo Mehta R/o Vilalge- ursha,
P.O. Hisua, P.S. Hisua, District- Nawada.
95. Shailendra Kumar S/o Kamta Prasad Singh R/o Village- Bajra,
P.O. +P.S. Hisua, District- Nawada.
96. Ajit Kumar Singh S/o Mahendra Prasad Singh R/o Vill- Matuk
Bigha, P.O. Hisua, P.S. Hisua, District- Nawada.
97. Harishankar Kumar S/o Rajendra Prasad R/o Village- Matuk
Bigha, P.O. Hisua, P.S. Hisua, District- Nawada.
98. Subodh Kumar Jain S/o Surendra Prasad Jain R/o Vill- Hisua,
P.O. +P.S. Hisua, District-Nawada.
99. Sonel Ansari S/o Md. Noor Hasan Ansari R/o Sihin, P.O.+P.S.
Hisua, District- Nawada.
100. Subodh Kumar S/o Kapil Prasad R/o Vill- Chhotka
Shekhpura, PS. Narhat, District- Nawada.
101. Subodh Kumar S/o Mahendra Prasad Yadav R/o Village-
Bandachak, P.O. Khanwan, P.S. Narhat, District- Nawada.
102. Lal Kumar S/o Timal Mahto R/o Vill- Narhat, P.O. +P.S.
Narhat, District- Nawada.
103. Suman Kumar S/o Munni Prasad Yadav R/o Vill- Punthar,
P.O. +P.S. Narhat, District- Nawada.
104. Anirudh Kumar S/o Ashok Singh R/o Vill- Bhim Bigha,
P.O. Chhoti Jamuara, P.S. Narhat, District- Naswada.
105. Pramod Kumar S/o Parmanand Kumar Singh R/o Vill-
Baripali, P.O. Chhotipali, P.S. Narhat, District- Nawada.
106. Ravi Kumar S/o Krishna Singh R/o Vill- Basti Bigha, P.O.
Orero, P.S. Nardiganj, District- Nawada.
107. Avinash Bharti S/o Arjun Chaudhary R/o Vill+P.O.-
Sirdala, P.S.Sirdala, District- Nawada.
108. Arun Kumar S/o Rajdeo Prasad Yadav R/o Vill- Kushahan,
P.O. +P.S.- Sirdala, District- Nawada.
109. Prabhat Kumar Sharma S/o Laleshwar Sharma R/o Vill-
Sirdala, P.O. +P.S. Sirdala, District- Nawada.
110. Mahesh Sagar S/o Rajendra Prasad R/o Vill- Jaynagar,
P.O. Manjhauli, P.S. Sirdala, District- Nawada.
111. Rajesh Kumar S/o Mahendra Prasad R/o Vill +P.O. -
Pasadhi, P.S. Meskaur, District- Nawada.
112. Sushil Kumar Goswami S/o Krishan Goswami R/o Vill+
P.O. - Medhkuri, P.S. Meskaur, District- Nawada.
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113. Ashok Kumar S/o Chhotelal Prajapati R/o Vill +P.O.
Mirzapur, P.S. Meskaur, District- Nawada.
114. Manoj Kumar S/o Rohan Prasad Yadav R/o Vill- Meskaur,
P.S. Meskaur, District Nawada
115. Avinash Kumar S/o Krishna Kumar Verma R/o Vill-
Gonawan, P.s. Meskaur, District- Nawada.
116. Mantu Kumar S/o Ratendra Kumar R/o Vill- Manjhla, P.O.
Nagwan, P.S. Meskaur, District- Nawada.
117. Dharmendra Kumar S/o Naresh Chaudhari R/o Vill-
Sonpura, P.O. Arandi, P.S. Meskaur, District- Nawada.
118. Santosh Kumar S/o Darogi Mistri R/o Vill- Meskaur, P.S.
Meskaur, District Nawada
119. Abhishek Kumar S/o Chandeshari Prasad R/o Vill-
Meskaur, P.S. Meskaur, District Nawada
120. Shambhu Kumar S/o Shukar Chaudhary R/o Vill- Nima,
P.O. Rasalpur, P.S. Sitamarhi, District- Nawada.
121. Alok Kumar S/o Ramkishun Prasad R/o Vill- Mahuari,
P.O. +P.S. Meskaur, District- Nawada.
122. Mohammad Arman Alam S/o Mohammad Minhaj R/o
Vill+P.O.- Baksoti, P.S. Govindpur, District- Nawada.
123. Rakesh Kumar S/o Parmeshwar Ravidas R/o Vill- Hajipur,
P.O. Milki, P.S. Warsaliganj, District- Nawada.
124. Vikash Kumar S/o Krishna Mishra R/o Vill- Budhaul, P.O.
+P.S. Nawada, District- Nawada.
125. Bipin Kumar S/o Rajendra Chaudhary R/o Vill- Nawada
tola, Beldari, P.o. Gowasha, P.S. Narhat, District- Nawada.
126. Gorelal Kumar S/o Rameshwar Prasad R/o Vill- Mayapur,
P.O. Teyar, P.S. Narhat, District- Nawada.
127. Jitendra Kumar S/o Ram Prakash Ravidas R/o Vill-
Ambedkar Nagar, P.O. Warishaliganj, P.S. Warishaliganj,
District- Nawada.
128. Alok Kumar S/o Rajendra Prasad R/o Vill- Lalpura, P.O.
Kochgaon, P.S. Warishaliganj, District Nawada.
129. Arbind Kumar S/o late Alakhdeo Singh R/o Vill- Beldha,
P.O. Mosma, P.S. Warshaliganj, District- Nawada;
130. Krishna Kumar S/o Kailash Pandit R/o Vill- Murlachak,
P.O. Warishaliganj, P.S. Warishaliganj, District- Nawada.
131. Babloo Kumar S/o Devendra Prasad R/o Vill- Hajipur,
P.O. Milki, P.S. Warsaliganj, District- Nawada.
132. Pawan Kumar S/o Pradeep Kumar Thakur R/o Vill-
Mohiuddinpur, P.O. Warshaliganj, P.S. Warshaliganj, District-
Nawada.
133. Rajendra Prasad S/o Ramu Mahto R/o Vill- Masuda, P.O.
Warsihaliganj, P.S. Warishaliganj, District- Nawada.
134. Shyam Sundar Prasad S/o Sadhu Sharna Prasad R/o Vill-
Masuda, P.O. Warsihaliganj, P.S. Warishaliganj, District-
Nawada.
135. Ram Lakhan Kumar S/o Ambika Singh R/o Vil-
Chainpura, P.O. Warishaliganj, P.S. Warishaliganj, District-
Nawada.
136. Bhola Prasad S/o Ramgi Mahto R/o Vill- Masuda, P.O.
Warsihaliganj, P.S. Warishaliganj, District- Nawada.
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137. Rohit Kumar S/o Shiv Kumar R/o Dhaniyawan, District
Nawada.
138. Dhiraj Kumar S/o Bhagavan Das R/o Nardiganj, District
Nawada.
139. Subhash Kumar S/o Pramod Kumar R/o Nardiganj,
District- Nawada.
140. Raj Kumar Gupta S/o Braham Butt Deo R/o Main Road
Nawada, P.O. +P.S. Nawada, District- Nawada.
141. Suraj Kumar S/o Birendra Malakar R/o Vill- Kadriganj,
P.O. Kadriganj, P.S. Nawada, District- Nawada.
142. Mamta Kumari D/o Surendra Prasad Sharma R/o Vill-
Gonava VIP Colony, P.O. +P.S. Nawada, District- Nawada.
143. Vishant Kumar S/o Arvind Pandey R/o Vill- Gopal Nagar
Nawada, P.O. +P.S. Nawada, District- Nawada.
144. Pawan Kumar S/o Krishna Prasad R/o Vill- Linepar,
Mirzapur, P.O. +P.S. Nawada, District- Nawada.
145. Nageshwar Prasad S/o Brahumdeo Prasad R/o Vill- Nigari,
P.O. +P.S. Akbarpur, District- Nawada.
146. Ranvijay Kumar S/o Awadhesh Kumar R/o Vill- Nigaro ,
P.O. +P.S. Akbarpur, District- Nawada.
147. Sunny Kumar S/o Ganesh Prasad R/o Vill- Kali Sthan
Hasua, P.O. +P.S. Hisua, District Nawada.
148. Principal Kumar S/o Dinesh Kumar Gupta R/o Vill- Kali
Sthan Hasua, P.O. +P.S. Hisua, District Nawada.
149. Nikesh Kumar Mishra S/o Mithilesh Kumar Mishra R/o
Vill-Sonsa, P.O. +P.S. Hisua, District- Nawada.
150. Sunil Kumar S/o late lakhan Lal R/o Vill- Dona, P.O.
+P.S. Hiua, District- Nawada.
151. Vinod Kumar S/o Badri Narayan R/o Vill- Bandachak,
P.O. Khanwan, P.S. Narhat, District- Nawada.
152. Sanjiv Kumar S/o Ashok Kumar Chaudhary R/o Vill-
Konibar, P.O. +P.S. Narhat, District- Nawada.
153. Deepnandan Kumar S/o Rajendra Yadav R/o Vill- Bari
Pali, P.O. Narhat, P.S. Narhat, District- Nawada.
154. Purshotam Kumar S/o Parmanand Kumar Singh R/o Vill-
Bari Pali, P.O. Narhat, P.S. Narhat, District- Nawada.
155. Devendra Kumar S/o Shidheshwar Singh R/o Vill-
Balipali, P.O. Narhat P.S. Narhat, District- Nawada.
156. Md. Azmi Kamal S/o Md. Noor Zama Kamal R/o Vill-
Baripali, P.O.Jamkuara, District Nawada.
157. Deepak Kumar Pandey S/o Sri Vivekanand Shashtri R/o
Vill- Sandh ,P.O. +P.S. Sirdala, District- Nawada.
158. Shushma Kumari D/o Suresh Prasad R/o Vill- Dhobni,
P.O. Pasdhi, P.S. Meskaur, District- Nawada.
159. Indraraj Kumar Chaudhary S/o Paro Chaudhary R/o Vill-
Panday Bigha, P.O. Narhat, P.S. Narhat, District- Nawada
160. Jitendra Kumar S/o Bachchu Chaudhary R/o Vill-
Mirzapur, P.o. Mirzapur, P.S. Meskaur, District- Nawada.
161. Manoj Kumar S/o Lakshman Chaudhary R/o Vill-
Mirzapur, P.o. Mirzapur, P.S. Meskaur, District- Nawada.
162. Raj Kumar Pal S/o Kaushal Kishor Pandey R/o Vill-
Palatpur, P.O. Katauna, P.S. Katrisarai,District- Nalanda.
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163. Balam Kumar S/o Chandu Paswan Vill- Chongwa, P.O.-
Shekhodewra, P.O. Kawakol, District- Nalanda.
164. Vipin Kumar S/o Brahmdev Prasad R/o Vill- Balwapar,
P.O. Chakway, P.S. Warisaliganj, District- Nawada.
165. Pintu Sharma S/o Bhuneshwar Singh R/o Vill- Chiraiyan,
P.O. Shambey, P.S. Warsaliganj, District- Nawada.
166. Sachin Ranjan Kumar S/o Mithilesh Kumar Sinha R/o
Village- Jhour, P.O. Kochgawan, P.S. Warisaliganj, District-
Nawada.
167. Ranjit Kumar S/o Kameshwar Singh R/o Village- Beldha,
P.O. Mosma, P.s. Warsaliganj, District- Nawada.
168. Rajesh Kumar Thakur S/o Babu Lal Thakur R/o Village-
Dosut, P.o. Dosut, P.S. Warsaliganj, District- Nawada.
169. Arun Kumar S/o Indradeo Prasad R/o Village- Murlachak,
P.O. Warshaliganj, P.S. Warsaliganj, District- Nawada.
170. Niraj Kumar S/o Gorelal Singh R/o Vill- Ursha, P.O.
Hisua, P.S. Hisua, District- Nalanda.
171. Anshu Kumari D/o Sakaldeo Singh R/o Vill- Ursha, P.O.
Hisua, P.S. Hisua, District- Nalanda.
172. Abhimanyu Kumar Ahutosh S/o Arjun Prasad R/o Vill-
Paderiya, P.O. Ramraichak, P.S. Sirdala, District- Nawada.
173. Shiv Kumar S/o Mathura Prasad R/o Vill- Barail, P.O.
Siur, P.S. Roh, District- Nawada.
... ... Appellant/s
Versus
1. The State of Bihar through its Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Planning & Development Department, Government
of Bihar, Patna.
3. The Senior Joint Director -cum-Office Head, Planning and Development,
Department and Economics and Statistical Directorate, Bihar, Patna.
4. The District Magistrate-cum-Collector, Nawada
5. The District Statistical Officer, Nawada.
6. Sunil Kumar S/o Ashok Prasad R/o Village- Gumti Road, P.O. +P.S.
Warisaliganj, District- Nawada.
7. Shambhu Lal S/o Parmeshwar Lal R/o Village- Ballopur, P.O. Sambey, P.S.
Warisaliganj, District- Nawada.
8. Shalendra Kumar S/o Yogendra Prasad R/o Village+P.O.- Makanpur, P.s.
Warisaliganj, District- Nawada.
9. Randhir Kumar Verma S/o Bisheshwar Prasad R/o Village- mahkar, P.O.Roh,
P.S. Siur, District- Nawada.
10. Sunil kumar S/o Basudeo Prasad R/o Village- Chhanoun, P.O. + P.S. - Rupow,
District Nawada.
11. Vedvyas S/o Jageshwar Prasad R/o Village+P.O. - Tungi, P.S. Hisua, District
Nawada.
12. Sanjiv Kumar Verma S/o Shyam Sundar Prasad Verma R/o Village- Bagodar,
P.O+P.S. Hisua, District- Nawada.
13. Uday Kumar S/o Krishna Singh R/o Village+P.O. Badhgaon, P.S. Sirdala,
District- Nawada.
14. Rukmini Kumar D/o Basant Chaudhary R/o Village- Bisyait, P.O. Basadhi,
P.S. Meskaur, District- Nawada.
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15. Dilip Kumar S/o Lakshman Mahto R/o Village- Sherpur Mor, P.O.
Warisaliganj, P.S. Warsaliganj, District- Nawada.
16. Chandramani Kumar S/o Kameshwar Prasad R/o Village-Mirchak, P.O.
Mosama, P.S. Warsaliganj, District- Nawada.
17. Runi Kumari W/o Rajendra Prasad R/o Villatge-Bali , P.O. Apsarh, P.S.
Warsaliganj, District- Nawada.
18. Subodh Kumar S/o Ari Arjun Prasad Singh R/o Village- Chainpura, P.O.
+P.S.- Warisaliganj, District- Nawada.
19. Sumari Bharti D/o Vikram kumar Vishwakarma R/o Village- Murlachak, P.O.
Warshaliganj, P.S. Warsaliganj, District- Nawada.
20. Gariban Das S/o Babulal Das R/o Village- Makanpur, P.O. Makanpur, P.S.
Warsaliganj, District- Nawada.
21. Shiv Kumar Ravidas S/o Baleshwar Das R/o Village- Sour Chandipur, P.O.
Rajapur, P.S. Warsaliganj, District- Nawada.
22. Pachamlal Sangam S/o Baleshwar Ravidas R/o Village- Saur Chandipur, P.O.
Rajapur, P.S. Warsaliganj, District- Nawada.
23. Santosh Kumar S/o Rajkumar Chaudhary R/o Village- Barnama, P.O.
Gopalpur, P.S. Warsaliganj, District- Nawada.
24. Abhay Kumar Sinha S/o Arun Kumar Sinha R/o Village- Nardiganj, P.O.
Nardiganj, P.S. Nardiganj, District Nawada.
25. Chandan Kumar S/o Sanjeet Prasad R/o Village-Parma, P.O. Nardiganj, P.S.
Nardiganj, District- Nawada.
26. Amrendra Kumar S/o Devendra Prasad R/o Village- Nardiganj, P.o.
Nardiganj, District- Nawada.
27. Shailendra Kumar S/o Devendra Prasad R/o Village- Bariyara, P.O.
Masaudha, P.S. Nardiganj, District- Nawada.
28. Sarita Kumari D/o Rajendra Chaudhary R/o Village- Roh, P.O. Roh, P.S. Roh,
District- Nawada.
29. Anand Mian S/o Rajendra Prasad Bharti R/o Village- Pachohiya, P.O. Ohari,
P.S. Nawada, District- Nawada.
30. Sarvan Kumar S/o Shivratan Singh R/o Village- Barail, P.O. Siur, P.S. Roh,
District Nawada.
31. Chandra Shekhar Sharma S/o Basudeo Sharma R/o Village- Harshitpur, P.O.
Koshi, P.S. Roh, District- Nawada.
32. Gautam Kumar S/o Bindeshwar Prasad Mehta R/o Village- Kumhrawan, P.O.
Dirmobara, P.S. Roh, District- Nawada.
33. Balram Kumar S/o Durga Yadav R/o Village- Sadikpur, P.O. Koshi, P.S.
Rupow, District- Nawada.
34. Ravindra Kumar S/o Babulal Prasad Yadav R/o Village- Garura, P.O. Siur,
P.S. Roh, District- Nawada.
35. Rajiv Ranjan Kumar S/o Nawak Kishor Singh R/o Rupow, P.O. Rupow, P.S.
Rupow, District-Nawada.
36. Ranvijay Sharma S/o Nageshwar Sharma R/o Village- Chhanoun, P.O. Koshi,
P.S. - Roh, District Nawada.
37. Sandhya Kumari D/o Rajendra Prasad R/o Village- Kumhrawan, P.O.
Dirmobara, P.S. Roh, District- Nawada.
38. Anil Kumar S/o Ramashish Gupta R/o Mohalla- Laxmi Manju Niketan, VIP
Colony, P.O. +P.S. - Nawada, District- Nawada.
39. Pravin Kumar S/o Ramjatan Prasad R/o Village- Anandpur, P.O. Kadirganj,
P.S. Nawada, District- Nawada.
40. Ramchandra Kumar S/o Ramdhani Mistri R/o Village- Sonu Bigha, P.O.
Kadirganj, P.S. Nawada, District- Nawada.
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41. Shashi Kant Prasad S/o Late Mohan Prasad R/o Village- Nar Postmortem,
P.O. +P.S. Nawada, District- Nawada.
42. Ajay Kumar Vishwakarma S/o Ramlakhan Vishwakarma R/o Village-
Linepar, Mirzapur, P.O. +P.S+District- Nawada.
43. Anil kumar S/o Girdhar Gopal Saw R/o Village- Bhadauni Devi Sthan, P.O.
+P.S. +District- Nawada.
44. Deepak Kumar S/O Krishan Singh R/o Village- Kurma, P.O. Nanaura, P.S.
Nawada, District- Nawada.
45. Rakesh Kumar S/o Sri Ramdeo Prasad R/o Village- Mahavir Lane, Ram
Nagar, P.O. +P.S. Nawada, District- Nawada.
46. Prince Kumar S/o Nibas Prasad R/o Village- Linepar, Mirzapur, P.O.
+P.S+District- Nawada.
47. Rajeev Kumar Giriyaghey S/o Binay Kumar Sinha R/o Vill- Bihta, P.O.
Pakribarwan, P.S. Pakribarawan, District- Nawada.
48. Pravesh Kumar S/o Jageshwar Prasad R/o Vill- Chhatrwar, P.O. Kondpur, P.S.
Pakriwaranda, District- Nawada.
49. Mukesh Kumar S/o Madan Prasad R/o Village- Rajendra Nagar, Nawada, P.O.
+P.S. +District- Govindpur, District- Nawada.
50. Deepak Kumar Paswan S/o chandrika Paswan R/o Vill- Tungi, P.S. Hisua,
District- Nawada.
51. Chinto Kumar S/o Kishori Prasad Yadav R/o Vill- Tilaiya Station, P.O.-
Hiusa, P.S. Hisua, District- Nawada.
52. Kamlesh Kumar S/o Devendra Singh R/o Vil- Ghuriha, P.O. Hisua, P.S.
Hisua, District- Nawada.
53. Rajnikant Kumar Verma S/o Suresh Prasad R/o Vill- Tilaiya Bigha, P.O.-
Hiusa, P.S. Hisua, District- Nawada.
54. Ramashish Kumar S/o Balgovind Choudhary R/o Vill- Amhari, P.O.
Badhauna, P.S. Hisua, District- Nawada.
55. Pramod Kumar S/o Udit Mistry R/o Village- Badhauna, P.O. +P.S.- Hisua,
District- Nawada.
56. Sanoj Kumar S/o Chandrika Prasad R/o Vill- Badhauna, P.O. +P.S. Hisua,
District- Nawada.
57. Ranjeet Kumar S/o Bijendra Prasad Gupta R/o Vill- Hisua, P.O. +P.S. - Hisua,
District- Nawada.
58. Anil Kumar S/o Krishna Deo Pandit R/o Vill- Hisuadi, P.O. +P.S. Hisua,
District- Nawada.
59. Mukesh Kumar S/o Yugal Kishor Pandit R/o Vill- Hisua, P.O. +P.S. - Hisua,
District- Nawada.
60. Subhash Chandra Bos S/o Brishnadeo Prasad R/o Vill- Chhota Shekhpura,
P.S. Narhat, District- Nawada.
61. Sanjeev Kumar S/o Vijay Pal R/o Vill- Chhotka Shekhpura, PS. Narhat,
District- Nawada.
62. Deepmala Kumari D/o Parmanand Kumar Singh R/o Vill- Baripali, P.O.
Chhotipali, P.S. Narhat, District- Nawada.
63. Rohit Kumar S/o Rajesh Prasad R/o Vill- Chhotipali, P.O. Chhotipali, P.S.
Narhat, District- Nawada.
64. Shyam Suman Padmakar S/o Suman Kumar Pandey R/o Vill- Mahapur, P.O.
Mahapur, P.S. Kawakol, District- Nawada.
65. Ratnakar Prasad S/o Nourangi Saw R/o Vill- Bhaluai, P.O. Kewali, P.S.
Kawakol, District- Nawada.
66. Ravindra Kumar S/o Kailash Yadav R/o Village- Bindichak, P.S. Kawakol,
District- Nawada.
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67. Mundrika Paswan S/o Mahaveer Paswan R/o Vill- Rutampur, P.O. Kharsari,
P.S. Kawakol, District- Nawada.
68. Yogendra Yadav S/o Govind Mahto R/o Vill- Bhaluai, P.O. Kewali, P.S.
Kawakol, District- Nawada.
69. Ranjay Paswan S/o Khublal Paswan R/o Vill- Karma, P.O. Kewali, P.s.
Kawakol, District- Nawada.
70. Raj kumar Raju S/o Rabrichh Prasad R/o Vill- Bhandari, P.O. Kadar, P.s.
Kawakol, District- Nawada.
71. Salesha Bharti S/o Krishna Prasad Yadav R/o Vill- Bhandari, P.O. Kadar, P.s.
Kawakol, District- Nawada.
72. Md. Ejaj Alam S/o Md. Naeem Uddin R/o Vill- Tikodih, P.O. Madhrapur,
District- Nawada.
73. Shailendra Kumar S/o Vishnudeo Prasad R/o Vill+P.O. Kawakol, P.S.
Kawakol, District Nawada.
74. Deepak Kumar S/o Ambika Prasad R/o Vill- Kunti, P.O. Gola Bazar, District-
Nawada.
75. Jitendra Kumar S/o Raghunandan Thakur R/o Vill- Chhbail, P.O. Mahapur,
District- Nawada.
76. Surendra Kumar S/o Karyanand Paswan R/o Vill+P.O. - Kharsari, District-
Nawada.
77. Sakaldeep Prasad Suki S/o Rambrichh Yadav R/o Vill- Bhandari, P.O. Kadar,
P.s. Kawakol, District- Nawada.
78. Khushboo Kumari S/o Bhupendra Prasad R/o Vill- Kawakol, P.O. +P.S.
Kawakol, District- Nawada.
79. Suhail Akhtar S/o Md. Akhtar Hussain Ansari R/o Vill- Tikodih, P.O.
Madhrapur, District- Nawada.
80. Pradeo Kumar S/o Surnedra Dusadh R/o Vill- Bhaluai, P.O. Kewali, P.S.
Kawakol, District- Nawada.
81. Prity Kumar D/o Bhupendra Prasad R/o Vill- Kawakol, P.O. +P.S. Kawakol,
District- Nawada.
82. Ravi Kumar S/o Hari prasad R/o Vill- Baluatari, P.O. Manjhauli, P.S. Sirdala,
District-Nawada.
83. Rajendra Kumar S/o Ramswarup Das R/o Vill- Bharsanda, P.O. +P.S.-
Sirdala, District- Nawada.
84. Sunil Kumar S/o Aadit Prasad Singh R/o Village- Narauli, P.O. Laund, P.S.
Sirdala, District- Nawada.
85. Sanjay Kumar S/o Sihwari Sharma R/o Vill- Laud, P.O. Sirdala, P.S. Sirdala,
District- Nawada.
86. Bhola Chaudhary S/o Arjun Chaudhary R/o Vill- Hathmarwa, P.O. Sandh, P.S.
Sirdala, District- Nawada.
87. Sakaldip kumar S/o Prakash Narayan R/o Vill-Murtiya, P.O. Sherpur, P.S.
Sherpur, District Nawada.
88. Krishnadev kumar S/o Bundi Prasad Yadav R/o Vill- Kharaundh, P.O.
Sherpur, P.S. Sherpur, District Nawada.
89. Yogendra Kumar S/o Ramchandra Mehta R/o Vill+P.O.- Sandh, P.S. Sirdala,
District Nawada.
90. Pradeep Kumar S/o Jagdeesh Prasad Yadav R/o Vill- Hajipur,P.O. Sherpura,
P.S. Sirdala, District-Nawada.
91. Pramod Kumar S/o Kailash Pandit R/o Vill- Thekahi, P.O. Sherpur, P.S.
Sirdala, District- Nawada.
92. Suchit Kumar S/o Umashankar Prasad R/o Vill +P.O. - Bargawn, P.S. Sirdala,
District- Nawada.
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93. Sanjeev Kumar S/o Alakhdeo Roy R/o Vill-Kushahan, P.O. +P.S. Sirdala,
District- Nawada.
94. Ranjeet Kumar S/o Satyanarayan Prasad R/o Vill- Chamotha, P.o. Laund, P.S.
Sirdala, District-Nawada
95. Sanjay Kumar S/o Devendra Prasad R/o Vill - Balukurha, P.O. Chakway, P.S.
Sirdala, District- Nawada.
96. Saurabh Rajwanshi S/o Krishna Ram R/o Vill- Tetariya, P.S. Meskaur,
District- Nawada.
97. Rajeev Ranjan S/o Ramkrishan Ram R/o Vill- Hero tola Dhanu Bigha, P.O.
+P.S. Meskaur, District- Nawada.
98. Satyapal Kumar S/o Vijay Pandit R/o Vill- Bhadauni, P.O. Nawada, P.S.
Nawada, District-Nawada.
99. Upendra Kumar S/o Umashankar Prasad R/o Vill +P.O. - Hasan, P.S. Narha,
District- Nawada.
100. Sudhir Kumar S/o Gorelal Yadav R/o Vill+P.O. - Punther, P.S. Narhat,
District- Nawada.
101. Md. Tausif Alam S/o Md. Wasi Shamsi R/o Vill- Beraunta, P.O.
Chotishekhpura, P.S. Narhat, District- Nawada.
102. Vimal Kumar Sharma S/o Sadanand Sharma R/o Vill- Kalipijra, P.O.
Chotishekhpura, P.S.Narhat, District- Nawada.
103. Ranveer Kumar Saxena S/o Prameshwar Prasad Yadav R/o Vill-
Thali Bazar, P.s. Sughree, P.S. Govindpur, District- Nawada.
104. Shankar Kumar S/o Bhagirath Singh R/o Village- Katni, P.O.
Okaarha, P.S. Kawakol, District- Nawada.
105. Bisheshwar Prasad S/o Gano Prasad R/o Vill- Lohsi Ghana, P.O.
Majhila, P.S. Kawakol, District- Nawada.
106. Sanjay Kumar Rakesh S/o Munni Saw R/o Village-Loha Singhni,P.O.
Manjhal, P.S. Kawakol, District- Nawada.
107. Arvind Pandey S/o Lakhan Pandey R/o Vill- Bharsanda, P.O. +P.S.-
Sirdala, District- Nawada.
108. Trilokee Kumar S/o Dhanuk Tanti R/o Village- Jhagari Bigha,P.O.
+P.S. Sirdala, District- Nawada.
109. Parmanand Kumar S/o Kapildeo Paswan R/o Vill- Gopalpur, P.O.
Gopalpur, P.S. Warsaliganj, District- Nawada
110. Md. Anzar Ahmad S/o Md. Usman Ansari R/o Vill- Mosma, P.O.
Mosma, P.S. Warsaliganj, District- Nawada.
111.Pankaj Kumar S/o Naresh Prasad R/o Vill- Mirchak, P.O. Mosama, P.S.
Warsaliganj, District- Nawada.
112. Amit Ranjan S/o Lakshmi Narayan Chandra R/o Vill- Mosma, P.O.
Mosma, P.S. Warsaliganj, District- Nawada.
113. Ashok Ranjan S/o Lakshmi Narayan Chandra R/o Vill- Mosma, P.O.
Mosma, P.S. Warsaliganj, District- Nawada.
114. Abhay Kumar S/o Vijay Prasad Gupta R/o Village- Nardiganj, P.o.
Nardiganj, District- Nawada.
115. Rajendra Kumar So Radharaman Singh R/o Village- Nardiganj, P.o.
Nardiganj, District- Nawada.
116. Jitendra Kumar Sharma S/o Madan Sharma R/o Vill- Sachual, P.O.
+P.S. Hisua, District- Nawada.
117. Sunil Kumar S/o Lakhan Saw R/o Vil- Koshi, P.O. Koshi, P.S. Roh,
District- Nawada.
118. Sanjay Kumar S/o Sri Rajendra Pandey R/o Vill- Linepar, Mirzapur,
P.O. +P.S. Nawada, District- Nawada.
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119. Sudhir kumar S/o Sukhdeo Yadav R/o Laxmipur, P.O. Ganawa, P.S.
Mufassil, District- Nawada.
120. Manoj Kumar S/o Bachchu Prasad R/o Vill- Singhauli, P.O. +P.S.
Hisua, District- Nawada
121. Yadu Kumar Rajvanshi S/o Lakhan Rajvanshi R/o Vill- Yadav
Nagaram, P.O. +P.S. Hisua, District- Nawada.
122. Anuj Kumar S/o Moti singh R/oVill- Panchugarh, P.O. +P.S. Hisua,
District- Nawada.
123. Amit Kumar S/o Rajnandan Mishra R/o Vill-Sonsa, P.O. +P.S. Hisua,
District- Nawada.
124. Chitranjan Kumar S/o Rajendra Prasad Kushwaha R/o Vill- Dumari,
P.O. +P.S Hisua, District Nawada
125. Mukesh Kumar S/o Musafir Prasad R/o Vill- Tilaiya Bigha, P.O.-
Hiusa, P.S. Hisua, District- Nawada.
126. Saket Kumar S/o Yugal Kishor Pandit R/oVill- Panchu, P.O. +P.S.
Hisua, District- Nawada.
127. Sujeet Kumar S/o Surerendra Kumar Chaudhary R/oVill-Dona, P.O.
+P.S. Hisua, District- Nawada.
128. Satyendra Kumar S/o Babulal Ram R/o Vill- Chhota Shekhpura, P.S.
Narhat, District- Nawada.
129. Ramawatar Saw S/o Kameshwar Sah R/o Vill- Hamidpur,P.S.
Hasanpur, P.S. Narhat, District Nawada.
130. Rajesh Kumar S/o Sitaram Singh R/o Vill +P.O.- Chhotki Jamuara,
P.S. Narhat, District Nawada.
131. Anil Chaudhary S/o Rambalak Chaudhary R/oVill+P.O. Sirdala, P.S.
Sirdala, District Nawada.
132. Vijay Sharma S/o Bhuneshwar Sharma R/o Vill+P.O. Bargaon, P.S.
Sirdala, District- Nawada.
133. Dilip Chaudhary S/o Krishna Murari Chaudhary R/o Vill- Bisiyat,
P.O. Pasadih, P.S. Meskaur, District- Nawada.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 607 of 2017
In
Civil Writ Jurisdiction Case No.13672 of 2016
======================================================
1. Rajeev Kumar Sharma Son of Suresh Prasad Sharma R/o Village
- Kuttubpur, Distt - Vaishali.
2. Dipendra Kumar Singh S/o Ramuchit Singh R/o Village -
Govindpur, P.S. - Bidupur, Distt - Vaishali.
3. Santosh Kumar Son of Chandra Bhushan Prasad R/o Juravanpur,
P.S. - Bidupur, Distt - Vaishali.
4. Sudhir Kumar Sharma S/o Satyendra Prasad Sharma R/o Village
- Kutubpur, P.S. - Bidupur, Distt - Vaishali.
5. Sanjeet Kumar Sharma @ Sujeet Kumar Sharma S/o Satendra
Prasad Sharma R/o Village - Kutubpur, Distt - Vaishali.
6. Santosh Kumar S/o Hazari Prasad Singh R/o Village - Bidupur
Dih, P.S. - Bidupur, Distt - Vaishali.
7. Akhilesh Kumar S/o Bishwanath Roy R/o Dholauli, P.S. -
Bidupur, Distt - Vaishali.
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8. Rohit Kumar S/o Chandra Shekhar Prasad Singh R/o Village -
Chakmaiger, P.S. - Bidupur, Distt - Vaishali.
9. Randhir Kumar S/o Bharat Prasad Singh R/o Village -
Chakmaiger, P.S. - Bidupur, Distt - Vaishali.
10. Kunal Kishore S/o Nagendra Bhagat R/o Village - Kutubpur,
P.S. - Bidupur, Distt - Vaishali.
11. Umesh Singh S/o Baidyanath Prasad Singh R/o Village -
Mohiuddinpur, P.S. - Bidupur, Distt - Vaishali.
12. Geeta Kumari W/o Ranjeet Prasad Singh R/o Village Khajbatta
Sultanpur, P.S. - Bidupur, Distt - Vaishali.
13. Sunil Kumar Ray S/o Suresh Ray R/o Village - Majhauli, P.S. -
Bidupur, Distt - Vaishali.
14. Alok Kumar S/o Rambalak Singh R/o Majlishpur, P.S. - Bidupur,
Distt - Vaishali.
15. Amrendra Kumar Singh S/o Rajeshwar Singh R/o Village -
Baranti, P.S. - Bidupur, Distt - Vaishali.
16. Kunal Kant S/o Nitya Nande Singh R/o Village - Dhobauli, P.S.
- Bidupur, Distt - Vaishali.
17. Om Prakash Singh S/o Devendra Prasad Singh R/o Village -
Nanhakchak, P.S. - Bidupur, Distt - Vaishali.
18. Ramanand Singh S/o Ramsewak Singh R/o Village - Khakjainav,
P.S. - Bidupur, Distt - Vaishali.
19. Satish Kumar S/o Lal Babu Paswan R/o Chandpura Saidabad,
P.S. - Bidupur, Distt - Vaishali.
20. Amarjeet Kumar S/o Mahtab Lal Rai R/o Village - Dhobauli,
P.S. - Bidupur, Distt - Vaishali.
21. Anjay Yadav S/o Devendra Prasad Singh R/o Village - Mathura
Chak, P.S. - Bidupur, Distt - Vaishali.
... ... Appellant/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Govt. of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development, Govt. of
Bihar, Patna.
3. The Director, Department of Planning & Development (Directorate of
Economics & Statistics), Govt. of Bihar, Patna.
4. The Joint Director-cum-Office Head, Department of Planning &
Development, (Directorate of Economics & Statistics), Government of Bihar,
Patna.
5. The District Statistical Officer, Patna, District - Patna.
6. The District Statistical Officer, Munger, District Munger (Bihar).
7. The District Statistical Officer, Begusarai, District Begusarai (Bihar).
8. The District Statistical Officer, Saran at Chapra, District - Saran (Bihar).
9. The District Statistical Officer, Saharsa, District - Saharsa (Bihar).
10. The District Statistical Officer, Madhepura, District - Madhepura (Bihar).
11. The District Statistical Officer, Supaul, District - Supaul (Bihar).
12. The District Statistical Officer, Arwal, District Arwal (Bihar).
13. The District Statistical Officer, Buxar, District - Buxar (Bihar).
14. The District Statistical Officer, Muzaffarpur, District - Muzaffarpur (Bihar).
15. The District Statistical Officer, Gaya, District Gaya (Bihar).
16. The District Statistical Officer, Bhojpur, District - Bhojpur (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018
364/871
17. The District Statistical Officer, Aurangabad, District - Aurangabad (Bihar).
18. The District Statistical Officer, Vaishali, District - Vaishali (Bihar).
19. The District Statistical Officer, East Champaran, District - East Champaran
(Bihar).
20. The District Statistical Officer, West Champaran, District - West Champaran
(Bihar).
21. The District Statistical Officer, Jehanabad, District - Jehanabad (Bihar).
22. The District Statistical Officer, Rohtas, District - Rohtas (Bihar).
23. The District Statistical Officer, Kaimur, District - Kaimur.
24. Vakil Ram S/o Surendra Ram R/o Village - Lawapur Narayan, P.S. Mahnar,
Distt - Vaishali.
25. Sohan Lal Ram S/o Jagnarayan Ram R/o Village - Lawapur , P.S. Mahnar,
Distt - Vaishali.
26. Vikash Kumar Tanti S/o Ram Kishun Prasad R/o Village - Chhitabari, P.S. -
Muffasil, Distt - Katihar.
27. Abhay Kumar Shukla S/o Nisi Kant Shukla R/o Village - Mirchali Bari, P.S. -
Sahayak Katihar, Distt - Katihar.
28. Sanjay Kumar Thakur S/o Shiv Shankar Thakur R/o Jaghnathpuri, Barmasai,
P.S. - Saheykthana, Distt - Katihar.
29. Sumit Kumar Sinha S/o Dinesh Kumar Sinha R/o Gami Tola Katihar, P.S. +
Distt - Katihar.
30. Anup Kumar Gupta S/o Gopal Prasad Gupta R/o Indira Nagar, Laliyahi, P.S. -
Sahayak Thana, Distt - Katihar.
31. Rajeev Kumar Ranjan S/o Kasturi Prasad Singh R/o Karsela, P.S. - Kursela,
Distt - Katihar.
32. Ravi Kumar S/o Shyam Lal Prasad R/o Teja Tola Katihar, P.S. - Muffasil,
Distt - Katihar.
33. Paritosh Kumar S/o Lalit Kumar Gupta R/o Shree Mahanth Nagar, P.S. -
Katihar, Distt - Katihar.
34. Sukumar S/o Lakshmi Prasad Mandal R/o Village - Bathaili, P.S. - Katihar,
Distt - Katihar.
35. Md. Rakib S/o Md. Muslim R/o Village - Raghunichak, P.S. - Mansahi, Distt -
Katihar.
36. Lovely Kumari D/o Suresh Prasad Sah R/o Gami Tola Katihar, P.S. + Distt -
Katihar.
37. Biyas Kumar Thakur S/o Shambhu Thakur R/o Shanti Tola Fasiya, P.S.
Muffasil, Distt - Katihar.
38. Amitesh Kumar S/o Ashok Prasad Gupta R/o Village - Bhangha, P.S. Falka,
Distt - Katihar.
39. Rupa Devi W/o Uttam Mallick R/o Barmasia, P.S. - Katihar, Distt - Katihar.
40. Rubi Kumari D/o Subodh Kumar Das R/o Postal Colony, Barmasia, P.S. +
Distt - Katihar.
41. Rajiv Kumar S/o Suresh Kumar Gupta R/o Village - Shitalpur Mamalpur, P.S.
Bidupur Distt Vaishali.
42. Rahul Kumar S/o Raj Kumar Thakur R/o Bagmali P.S. Town Hajipur, Distt -
Vaishali.
43. Sahil Kumar S/o Puneshwar Prasad Verma R/o Khotajangi Bagmali, P.S.
Town Hajipur, Distt - Vaishali.
44. Mukesh Kumar S/o Bimal Singh R/o Dayalpur Rakku Tola, P.S. Rajapakar,
Distt - Vaishali.
45. Ravi Ranjan Rana S/o Nagina Roy R/o Andhar Wara, P.S. Rajapur, Distt -
Vaishali.
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46. Jitendra Kumar S/o Shankar Raut R/o Village Toffani Colony Hardia, Ward
No. 20, P.O. Narkatiaganj, P.S. Sikarpur, Distt - West Champaran.
47. Pradeep Kumar Pandey S/o Shree Niwas Pandey R/o Village Lakar P.O.
Dhobani, P.S. Lauriya, Distt - West Champaran.
48. Pradeep Kumar Srivastav S/o Late Kanhaia Prasad R/o Village High School
Chowk Ward No. 9 P.O. Narkatiaganj, P.S. Shikarpur, Distt West Champaran.
49. Anurag Kumar Rao S/o Raj Kumar Rao R/o Village - Danlya, P.O. Parsauna,
P.S. Lauriya, Distt - West Champaran.
50. Sujit Kumar S/o Rajkeshwar Prasad R/o Village Barwashwkan, P.O.
Belwamore, P.S. Lauriya, Distt - West Champaran.
51. Rahul Rao S/o Lal Babu Rao R/o Village - Belawamore, P.O. Belwamore, P.S.
Lauriya, Distt - West Champaran.
52. Arbind Pandey S/o Late Gauri Shankar Pandey R/o Village Lakar, P.S.
Lauriya, Distt - West Champaran.
53. Amit Kumar Giri S/o Naresh Giri R/o Village Pakrarihar, P.O. Sathi, P.S.
Chanpatya, Distt - West Champaran.
54. Amit Prakash Tiwary S/o Arbind Narayan Tiwari R/o Village Jamuniya, P.O.
Gobroura, P.S. Lauriya, Distt - West Champaran.
55. Navin Kumar Singh S/o Uday Pratap Singh R/o Village Sisoniya, P.S.
Lauriya, Distt - West Champaran.
56. Dinesh Kumar Das S/o Kailash Das R/o Village Bahuwarva, P.S. Lauriya,
Distt - West Champaran.
57. Ajay Kumar S/o Ramnath Sharma R/o Village - Durga Market Luriya, P.S.
Lauriya, Distt - West Champaran.
58. Sumit Ranjan S/o Prem Prasad R/o Village Bishunpurwa, P.S. Lauriya, Distt -
West Champaran.
59. Ankit Kumar Dikshit S/o Prem Sagar Dikshit R/o Village Mallahi Tola P.O.
Dhobini P.S.Lauriya, Distt - West Champaran.
60. Mahmud Alam S/o Late Bhot Miyan R/o Village Parsouni, P.O. Sathi, P.S.
Sathi, Distt - West Champaran.
61. Chandan Bhagat S/o Sushil Bhagat R/o Village Bahuwarwa, P.S. Lauriya,
Distt - West Champaran.
62. Manoj Kumar Yadav S/o Shankar Yadav R/o Village Ramparsauna, P.S. Sati,
Distt - West Champaran.
63. Navin Kumar S/o Shambhu Prasad Yadav R/o Village Lauriya, P.S. Lauriya,
Distt - West Champaran.
64. Arbind Kumar S/o Ramjee Prasad R/o Village Dumra, P.O. Dumra, P.S.
Lauriya, Distt - West Champaran.
65. Santosh Patel S/o Shukari Patel R/o Village Bahuwarwa, P.S. Lauriya, Sathi,
Distt - West Champaran.
66. Sandeep Kumar Verma S/o Vijay Kumar Verma R/o Village Dharmpur, P.O.
Dharmpur, P.S. Sathi, Distt - West Champaran.
67. Sonu Kumar Soni S/o Munna Sah R/o Village Lauriya, P.S. Lauriya, Distt -
West Champaran.
68. Navin Kumar S/o Suryadev Prasad R/o Village Barwakala, P.S. Lauriya, Distt
- West Champaran.
69. Anil Kumar S/o Bashistha Tiwari R/o Village Lippani, P.O. Baswariya, P.S.
Lauriya, Distt - West Champaran.
70. Ashok Kumar Pandey S/o Rajendra Pandey R/o Village - Pakhariha, P.S.
Sathi, Distt - West Champaran.
71. Roshan Ali Kaxmi S/o Kadir Ali Kazmi R/o Village Marhiya Pakari, P.S.
Lauriya, Distt - West Champaran.
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72. Sayed Jalfkar Ali Bhuttu S/o Sayed Hussain R/o Village Marhiya, P.S.
Lauriya, Distt - West Champaran.
73. Afroz Alam S/o Jamil Ahmad R/o Village Sahuwatar, P.O. Bagahi, P.S.
Lauriya, Distt - West Champaran.
74. Ajay Kumar Yadav S/o Lotan Yadav R/o Village Gobrawara, P.S. Lauriya,
Distt - West Champaran.
75. Dhiraj Kumar Gupta S/o Shivjee Prasad R/o Village Lauriya, P.S. Lauriya,
Distt - West Champaran.
76. Sujit Kumar Soni S/o Tarsan Sah R/o Village Lauriya, P.S. Lauriya, Distt -
West Champaran.
77. Nitesh Kumar Soni S/o Girdhari Soni R/o Village Lauriya, P.S. Lauriya, Distt
- West Champaran.
78. Anil Kumar S/o Shankar Prasad R/o Village Chanpatya Sabzibajar, P.S.
Chanpatya, Distt - West Champaran.
79. Arbind Kumar S/o Brijesh Prasad R/o Village Purainachautry, P.S. Chanpatay,
P.O. Puraina gosaee Distt - West Champaran.
80. Niteshwanath Tiwari S/o Janardhan Tiwari R/o Village Chanpatya Ward No.
10, P.S. Chanpatya, Distt - West Champaran.
81. Rajesh Prasad S/o Muka Prasad R/o Village Kohara, P.S. Yogapati, Distt -
West Champaran.
82. Santosh Kumar S/o Chhote Lal Prasad R/o Village Samrit Tola, P.S.
Chanpatya, Distt West Champaran.
83. Pramod Kumar S/o Dhrood Prasad R/o Village Dhayepur, P.S. Yogapati, Distt
- West Champaran.
84. Shekh Mohmmad Wasi Ahmad S/o Shekh Samshul Huk R/o Village
Karanpati Ward No. 9, P.S. Chanpatya, Distt - West Champaran.
85. Parshant Kumar S/o Mahavir Prasad R/o Village Mushari, P.S. Chanpatya,
Distt - West Champaran.
86. Chandresh Kumar S/o Bipin Bihari Verma R/o Village IIT Colony Jaiprakash
Nagar, P.S. Bettiah Ward No. 14, Distt. West Champaran.
87. Akhilesh Kumar S/o Chandi Prasad R/o Village IIT Colony Ward No. 11,P.S.
Bettiah, Distt - West Champaran.
88. Parmod Kumar Kushwaha S/o Jaypal Prasad Kushwaha R/o Village Banhara
Bazar, P.S. Jagdishpur, Distt - West Champaran.
89. Manoj Kumar S/o Surya Prasad R/o Village Pakariya, P.S. Jagdishpur, Distt -
West Champaran.
90. Lal Babu Prasad S/o Rajendra Prasad R/o Village Dhum Nagar Kachahari
Tola P.S. Nautan, Distt - West Champaran.
91. Seema Kumari D/o Lal Babu Prasad R/o Village Dhoom Nagar Kachari Tola,
P.S. Nautan, Distt - West Champaran.
92. Md. Sakil S/o Late Md. Zallani R/o Village Ujain Tola Ward No. 34, P.S.
Behian, Distt - West Champaran.
93. Om Prakash Patel S/o Rameshwar Prasad R/o Village Majhoulia,
P.S.Majhoulia, Distt - West Champaran.
94. Dharmendra Kumar Paswan S/o Shree Paswan R/o Village & P.S. Majhoulia,
Distt - West Champaran.
95. Shambhu Kumar S/o Ramayan Prasad R/o Village & P.S. Majhoulia, Distt -
West Champaran.
96. Parmod Kumar S/o Bharatg Sah R/o Village Senuriya, P.S.Majhoulia, Distt -
West Champaran.
97. Ram Shingar Kumar S/o Dhanjay Thakur R/o Village & P.S. Majhoulia, Distt
- West Champaran.
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98. Dinesh Kumar Chourasiya S/o Hirdya Nandan Prasad Chourasiya R/o Village
Nautan Khurd, P.S. Majhoulia, Distt - West Champaran.
99. Ritu Raj Kumar S/o Manoj Kumar R/o Village & P.S. Majhoulia, Distt - West
Champaran.
100. Paswan Kumar S/o Sharmanand Tiwari R/o Village Karmwa, P.S.
Majhoulia, Distt West Champaran.
101. Nandu Prasad S/o Ramshakal Prasad R/o Village Jagir Kurmi Tola
Bakharya, P.S. Majhoulia, Distt - West Champaran.
102. Sri Kant Prasad S/o Nandkishore Prasad R/o Village Ahwarshek, P.S.
Majhoulia, Distt - West Champaran.
103. Anil Prasad R/o Village & P.S. Majhoulia, Distt - West Champaran.
104. Umesh Ram S/o Shambhu Ram R/o Village Maluka Tola P.O.
Chanyan, P.S. Majhoulia, Distt - West Champaran.
105. Amresh Prasad Yadav S/o Chhatu Yadav R/o Village Khutiya Inder,
P.O. Chanyan both P.S. Majhoulia, Distt - West Champaran.
106. Vir Bahadur Sah S/o Ramswarup Sah R/o Village Chanyanbogh, P.S.
Majhouli, Distt - West Champaran.
107. Eklakh Ahmad S/o Samshul Hoda R/o Village Shemra Ghat P.S.
Sarishwa Bazar, P.S. Majhoulia, Distt West Champaran.
108. Vinay Kumar Thakur S/o Chandeshwar Thakur R/o Village Sariswa
Bazar, P.S.Majhoulia, Distt - West Champaran.
109. Deepak Kumar S/o Harendra Prasad R/o Village Dudhmathya, P.O.
Ralmora, P.S. Majhoulia, Distt - West Champaran.
110. Dharmesh Kumar Verma S/o Kamta Prasad R/o Village & P.S.
Majhoulia, Distt - West Champaran.
111.Madhusudan Kumar Srivastava S/o Ram Dev Prasad R/o Village & P.S.
Majhoulia, Distt - West Champaran.
112. Chanda Kumar S/o Kamta Prasad R/o Village & P.S. Majhoulia, Distt
- West Champaran.
113. Kishor Kumar S/o Munsi Prasad R/o Village Barkat Mushahri, P.O.
Ratan Mala, P.S. Majhoulia, Distt - West Champaran.
114. Rajiv Kumar Singh S/o Shiv Shankar Singh R/o Village Chourahya,
P.O. Ratanmala, P.S. Majhoulia, Distt. - West Champaran.
115. Chandeshwar Prasad S/o Ravindra Prasad R/o Village Bhagurwa, P.O.
Ratanmala, P.S. Majhoulia, Distt - West Champaran.
116. Mohit Kumar S/o Awdesh Prasad Srivastava R/o Village Shivganj,
P.S. Shikarpur, Distt - West Champaran.
117. Om Prakash Gupta S/o Krishna Prasad Gupta R/o Village
Narkatyaganj, P.S. Sikarpur, Distt - West Champaran.
118. Mritunjay Kumar Dwivedi S/o Dhruva Dwivedi R/o Village Pipara,
P.O. Dumariya Estate, P.S. Ramnagar, Distt. - West Champaran.
119. Kunal Kumar S/o Suresh Prasad R/o Village Ward No. 14,
Narkatiyaganj, P.S. Sikarpur, Distt - West Champaran.
120. Sadam Hussain S/o Yunis Miya R/o Village Chankigadh, P.O.
Saidpur, P.S. Sikarpur, Distt - West Champaran.
121. Navin Nishchal S/o Chandrashekhar Pandey R/o Village Chamuwa,
P.O. Saidpur, P.S. Sikarpur, Distt - West Champaran.
122. Manoj Ram S/o Indrajit Ram R/o Village Inarwa Mohamadpur, P.O.
D.K. Shikarpur, P.S. Shikarpur, Distt. - West Champaran.
123. Abhay Kumar Rai S/o Baliram Rai R/o Village Pipara Chankai, P.O.
Saidpur, P.S. Shikarpur, Distt - West Champaran.
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124. Sujeet Kumar S/o Ramashrya Prasad R/o Village Manyari, P.S.
Shikarpur, Distt - West Champaran.
125. Dhananjay Kumar Pandey S/o Sambhu Nath Pandey R/o Village
Manayari, P.S. Shikarpur, Distt - West Champaran.
126. Mukesh Sharma S/o Shiv Narayan Sharma R/o Village D.K.
Shikarpur, P.O. & P.S. D.K. Shikarpur, Distt - West Champaran.
127. Rajan Kumar S/o Narwadeshwar Rai R/o Village D.K. Shikarpur, P.O.
& P.S. D.K. Shikarpur, Distt - West Champaran.
128. Krishna Kumar Sah S/o Late Ramjeet Sah R/o Village Samhauta, P.O.
Bhabhata, P.S. Sathi, Distt - West Champaran.
129. Anay Kumar Chaubey S/o Dharmendra Chaubey R/o Village
Musharwa, P.S. Sathi, Distt. - West Champaran.
130. Manoj Kumar Choudhary S/o Shankar Prasad Choudhary R/o Village
Ward No. 19, Nagar Parishad Narkatyaganj, P.S. Shikarpur, Distt - West
Champaran.
131. Ajay Kumar S/o Shivnath Kushwaha R/o Village Gopalpur, P.S.
Gopalpur, Distt - West Champaran.
132. Chandan Kumar Srivastava S/o Rajbabu Prasad R/o Village
Hardhitera, P.S. Shikarpur, Distt - West Champaran.
133. Rajeev Kumar Rai S/o Nawal Kishor Rai R/o Village Baitapur, P.S.
Shikarpur, Distt - West Champaran.
134. Vijay Kumar Singh S/o Anil Kumar R/o Village Semri, P.O. Sath, P.S.
Sathi, Distt - West Champaran.
135. Rahul Raj S/o Ramnarayan Paswan R/o Village Naya Tola Dhobaha,
P.S. Shikarpur, Distt - West Champaran.
136. Chandrabhan Thakur S/o Rajendra Thakur R/o Village & P.O. Roari,
P.S. Shikarpur, Distt - West Champaran.
137. Niraj Kumar Mishra S/o Bimal Mishra R/o Village & P.O. Roari, P.S.
Shikarpur, Distt - West Champaran.
138. Nirpendra Kumar Pandey S/o Shatrudhan Pandey R/o Village Ward
No. 22 Nagar Parishad Narkatiyaganj, P.S. Shikarpur, Distt - West
Champaran.
139. Dinbandhu Kumar Pandey S/o Brijkishor Pandey R/o Village Budhwa
Bishrampur, P.O. Rakhahi, P.S. Shikarpur, Distt - West Champaran.
140. Ashish Kumar Raj S/o Ramjee Prasad R/o Village Ward No.
Narkatyaganj, P.S. Shikarpur, Distt - West Champaran.
141. Jai Prakash Mishra S/o Bhup Narayan Mishra R/o Village
Jaymanglapur, P.O. Narkatiyaganj, P.S. Shikarpur, Distt - West Champaran.
142. Anup Kumar Sharma S/o Tuphani Sharma R/o Village Dhankutwa,
P.O. Murli, P.S. Shikarpur, Distt - West Champaran.
143. Maheshwar Kumar S/o Awadh Sah R/o Village Bhauarwa Khurd, P.O.
Sugauli, P.S. Shikarpur, Distt - West Champaran.
144. Hemant Kumar Krishanya S/o Badhnath Ram R/o Village Dumrya,
P.S. Shikarpur, Distt - West Champaran.
145. Shyam Sundar Kumar S/o Yogendra Prasad R/o Village Gopalpur
Narkatyaganj P.S. Sathi Distt West Champaran.
146. Deepak Parit S/o Suresh Parit R/o Village Kurkura, P.S. Shikarpur,
Distt - West Champaran.
147. That Deep Narayan Pandey S/o Ashoka Pandey R/o Village Kurkura,
P.S. Shikarpur, Distt - West Champaran.
148. Jitendra Kumar Gupta S/o Rameshwar Prasad R/o Village
Jaimanglapur, P.O. Narkatiyaganj, P.S. Shikarpur, Distt - West Champaran.
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149. Mukesh Kumar Thakur S/o Bhooti Thakur R/o Village Jaymanglapur,
P.O. Narkatiyaganj, P.S. Shikarpur, Distt - West Champaran.
150. Ravi Shankar Mishra S/o Sidheshwari Mishra R/o Village Kehuniya,
P.S. Shikarpur, Distt - West Champaran.
151. Ashok Baitha S/o Mahindra Baitha R/o Village Kehuniya, P.S.
Shikarpur, Distt - West Champaran.
152. Om Prakash Mishra S/o Shatrudhan Mishra R/o Village Roari, P.O.
Roari, P.S. Shikarpur, Distt - West Champaran.
153. Ashutosh Kumar Pandey S/o Rameshwar Pandey R/o Village Roari,
P.O. Roari, P.S. Shikarpur, Distt - West Champaran.
154. Jitendar Kumar S/o Basdeo Ram R/o Village Purainia, P.S. Shikarpur,
Distt - West Champaran.
155. Ravi Kumar Gond S/o Chhotelal Gond R/o Village Bargajwa, P.S.
Shikarpur, Distt - West Champaran.
156. Sanjay Kumar S/o Ramnath Choudhary R/o Village Dhumnagar
Narkatiaganj P.S. Shikarpur Distt - West Champaran.
157. Sanoj Kumar Sharma S/o Paras Thakur R/o Village Banwarya
Narkatyaganj P.S. Shikarpur, Distt West Champaran.
158. Abulaish Ansari S/o Rashul Ansari R/o Village Chuturbujwa
Narkatyaganj P.S. Shikarpur, Distt West Champaran.
159. Amit Kumar Sharma S/o Yadawlal Sharma R/o Village Banwaria
Narkatyaganj P.O. Ajua P.S. Shikarpur Distt - West Champaran.
160. Ajit Kumar Chaubey S/o Vijay Chaubey R/o Village Musharwa
Narkatyaganj P.S. Sathi Distt - West Champaran.
161. Shedesh Kumar Pandey S/o Dhurve Pandey R/o Village Kundilpur
Narkatyaganj P.S. Shikarpur Distt - West Champaran.
162. Pankaj Kumar Raj S/o Parmod Kumar Sinha R/o Village Pandey Tola
Ward No. 23 Narkatyaganj P.S. Shikarpur Distt - West Champaran.
163. Nitu Tiwari S/o Brajesh Tiwari R/o village Bhurari Narkatyaganj P.S.
Shikarpur Distt - West Champaran.
164. Satyandra Kumar S/o Yogendra Ram R/o Village Siswa Kehuni
Narkatyaganj P.S. Shikarpur Distt - West Champaran.
165. Manibhushan Sinha S/o Ravinder Prasad R/o Village Anandbagh
Ward No. 22, Narkatyaganj, P.S. Shikarpur, Distt - West Champaran.
166. Ranjan Kumar Tiwari S/o Late Birjbihar Tiwari R/o Village Himalya
Cinema Chowk Nagar Parishad P.O. Narkatiyaganj P.S. Shikarpur, Distt West
Champaran.
167. Chandan Kumar S/o Nathu Prasad R/o Village Behind of Gosala
Narkatyaganj P.S. Shikarpur Distt - West Champaran.
168. Munnelal Khushwaha S/o Suraj Mahto R/o Village Dhum Nagar P.O.
Narkatyaganj P.S. Shikarpur Distt - West Champaran.
169. Vikasdhar Dubey S/o Vijaykant Dubey R/o Village Sherhwa P.O.
Murli P.S. Shikarpur Distt West Champaran.
170. Madan Kumar Gupta S/o Moti Lal Sah R/o Village Belwa
Narkatyaganj P.S. Sathi Distt West Champaran.
171. Vinay Prakash Arya S/o Om Prakash Arya R/o Village Narkatyaganj
P.S, Shikarpur Distt West Champaran.
172. Rajeev Ranjan Gupta S/o Motilal Sah R/o Village Belwa
Narkatyaganj P.S. Sathi Distt West Champaran.
173. Rajesh Kumar Gupta S/o Lal Babu Prasad R/o Village Marwari
Muhalla Ward No. 158 Narkatyaganj P.S. Shikarpur, Distt - West Champaran.
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174. Manoj Kumar Mishra S/o Bhagwant Prasad R/o Village Qtr No. 4186
DFP Colony Narkatyaganj P.S. Shikarpur, Distt - West Champaran.
175. Salesh Kumar S/o Shivsharan Sah R/o Village Bairya Bhasuraye
Narkatyaganj P.S. Shikarpur Distt - West Champaran.
176. Anil Kumar S/o Awadesh Giri R/o Village Pakarihar P.O. & P.S. Sath
Block Lauriya Distt - West Champaran.
177. Suman Kumar Kushwaha S/o Dashrath Prasad Khushwaha R/o
Village Gopalpur Narkatyaganj P.S. Sathi Distt West Champaran.
178. Ashya Lal Prasad Sah S/o Late Ramlal Prasad Sah R/o Villae Bashtta
P.S. Mainatad, Distt - West Champaran.
179. Deepak Kumar S/o Umesh Sahani R/o Village Bharwalya Bashtta P.S.
Mainatand Distt West Champaran.
180. Pramod Kumar S/o Gorak Sah R/o Village Damrapur P.S. Manpur
Distt - West Champaran.
181. Manoj Kumar Verma S/o Late Birendar Prasad R/o Village Piparpati
Bastta P.S. Mainatand Distt West Champaran.
182. Praveen Kumar S/o Rajkishor Kumar Yadav R/o Village Gauripur
Sukhlahi P.S. Mainatand Distt - West Champaran.
183. Sunil Kumar S/o Ajay Prasad R/o Village Sukhalahi P.S. Mainatand
Distt - West Champaran.
184. Manish Kumar S/o Kripal Mahto R/o Village Rampurwa P.S.
Mainatand Distt West Champaran.
185. Shiv Kumar S/o Narmadeshwar Kumar Tripahi R/o Village
Rampurwas P.S. Mainatand Distt - West Champaran.
186. Sumant Kumar Yadav S/o Anant Prasad Yadav R/o Village Gauripur
P.S. Mainatand Distt West Champaran.
187. Jitendra Kumar Patel S/o Rajendra Patel R/o Village Kadamwa P.O.
Sundergawa P.S. Gopalpur Distt - West Champaran.
188. Vikas Kumar Patel S/o Roop Narayan Patel R/o Village Haripur P.O.
& P.S. Sikta Distt - West Champaran.
189. Ramdeo Kumar S/o Sudama Mahto R/o Village Sikta P.S. Sikta Distt
West Champaran.
190. Raj Kumar S/o Satya Narayan Prasad R/o Village Inrawa P.S. Kangli
Distt West Champaran.
191. Sudhir Kumar Verma S/o Raghaw Sharan Verma R/o Village
Sargatiya P.S. Gopalpur Distt - West Champaran.
192. Kundan Kumar Singh S/o Narendar Singh R/o Village Siktha Bazar
(Gandhi Nagar) P.O. & P.S. Siktha Distt - West Champaran.
193. Janmaey Kumar Dwibedi S/o Dhurve Dwibedi R/o Village Block
Road Ward No. 20 P.S. Shikarpur, Distt - West Champaran.
194. Santosh Kumar Pandey S/o Dhurve Pandey R/o Village Balua
Goetahi P.S. Gonaha Distt - West Champaran.
195. Laxmi Kumar Sah S/o Sone Lal Sah R/o Village Suklahi, P.S.
Mainatand, Distt - West Champaran.
196. Vinay Prasad Arya S/o Om Prakash Arya R/o Village Narkatyaganj
P.S. Shikarpur, Distt - West Champaran.
197. Umesh Kumar Sharma S/o Jokhan Prasad R/o Village Narkatyaganj
P.S. Shikarpur, Distt - West Champaran.
198. Rakesh Kumar Gupta S/o Lal Babu Prasad R/o Village Marwari
Muhalla Ward No. 15, P.S. Shikarpur, Distt - West Champaran.
199. Sunil Kumar Singh S/o Sambhu Singh R/o Village Jaynagar, P.S.
Nautan, Distt - West Champaran.
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200. Parmod Kumar S/o Madan Prasad R/o Village Mathiya P.S. Bairiya
Distt - West Champaran.
201. Md. Ziyaul Haque S/o Mohammad Abdul Hafiz R/o Village
Bakhariya P.S. Majhauliya, Distt West Champaran.
202. Niranjan Kumar Paswan S/o Dinesh Kumar Paswan R/o Village &
P.O. Saidpur, P.S. Shikarpur, Distt - West Champaran.
203. Abhishek Paswan S/o Dinesh Kumar Paswan R/o Village & P.O.
Saidpur, P.S. Shikarpur, Distt - West Champaran.
204. Sanjay Kumar Yadav S/o Ramayan Yadav R/o Village Nuniatol
Langra P.O. Saidpur P.S. Shikarpur Distt - West Champaran.
205. Abhay Kumar S/o Ramadhar Prasad R/o Village Hardhi Tiwari
Chowk Ward No. 20 P.O. Narkatiyaganj, P.S. Shikarpur Distt - West
Champaran.
206. Md. Murad Khan S/o Ainul Khan R/o Village Barwa Kala, P.O.
Dhamaora, P.S. Sathi, Distt - West Champaran.
207. Ravi Prakash Verma S/o Vidyanand Verma R/o Village Anandbagh,
P.O. Narkatiyaganj, P.S. Shikarpur, Distt - West Champaran.
208. Bharat Bhusan Gupta S/o Ved Prakash Gupta R/o Village Vinwaliya
P.O. Narkatiyaganj P.S. Shikarpur Distt - West Champaran.
209. Anil Kumar Ram S/o Harilal Ram R/o Village Ratanmala P.O.
Mangoliya P.S. Shikarpur Distt - West Champaran.
210. Vivek Kumar S/o Rabindernath Tiwari R/o Village Madhuban,
P.O.Madhuban, P.S. Shikarpur, Distt - East Champaran.
211. Brij Kishor Prasad S/o Sri Kapildev Prasad R/o Village Krisibazar
Ward No. 3 P.O. Narkatiyaganj P.S. Shikarpur, Distt - West Champaran.
212. Vivek Kumar Srivastava S/o Muninder Kishor Srivastava R/o Village
Roari, P.O. Roari, P.S. Shikarpur, Distt - West Champaran.
213. Vijay Kumar Prasad S/o Shyam Bihari Prasad R/o Village Majoliya
P.O. Majoliya P.S. Majoliya Distt - West Champaran.
214. Munna Kumar S/o Shambu Prasad R/o Village Barwa Parsoni, P.O.
Mainatand, P.S. Mainatand, Distt - West Champaran.
215. Bipin Kumar S/o Harendar Narayan Gupta R/o Village Shulahi, P.O.
& P.S. Mainatand, Distt - West Champaran.
216. Dinesh Prasad Gupta R/o Binod Prasad Gupta R/o Village Sukalhi,
P.O. & P.S. Mainatand, Distt - West Champaran.
217. Hriday Ram S/o Ganga Ram R/o Village Barwa Parsoni, P.O. & P.S.
Mainatand, Distt - West Champaran.
218. Dhandeep Kumar S/o Brijal Ram R/o Village Barwa Parsoni, P.O. &
P.S. Mainatand, Distt - West Champaran.
219. Sudha Kumari D/o Prabhu Prasad R/o Village Laxmipur, P.O. & P.S.
Mainatand, Distt - West Champaran.
220. Sarika Kumari D/o Shri Vishwajeet Prasad R/o Village Suklahi, P.O.
Bhuvalivaya, P.S. Mainatand, Distt - West Champaran.
221. Rajendra Prasad S/o Chandrika Sah R/o Village Mainatand, P.O. &
P.S. Mainatand, Distt - West Champaran.
222. Sumit Kumar Sah S/o Santosh Kumar Sah R/o Village Biranchi, P.O.
& P.S. Mainatand, Distt - West Champaran.
223. Jusan Mahto S/o Singasan Mahto R/o Village Ramnagar, P.O. & P.S.
Ramnagar, Distt - West Champaran.
224. Babloo Kumar S/o Keshwar Ram R/o Village Kharahat Tirbhouni P.S.
Bhairoganj Distt - West Champaran.
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225. Amit Kumar Ganguli S/o Kesto Kumar Ganguli R/o Village
Ramnagar, P.O. & P.S. Ramnagar, Distt - West Champaran.
226. Mukteshwar Nath Sushil S/o Prem Prakash Pandey R/o Village
Purani Bazar, P.O. & P.S. Ramnagar, Distt - West Champaran.
227. Ejaz Khan S/o Md. Raisul Khan R/o Village Jamuniya P.O.Dhum
Nagar P.S. Narkatiyaganj Distt West Champaran.
228. Nisha Kumari W/o Manoj Kumar Pandey R/o Village Rampur
Dukhan Tola P.O.Puraina P.S. Yogapatti Distt - West Champaran.
229. Skan Shrivastava S/o Balkrishan Shrivastav R/o Village Belbanawa,
P.O. & P.S. Yogapatti, Distt - West Champaran.
230. Mandeep Kumar Rao S/o Valayvan Rao R/o Village Siswa Vairagi,
P.O. & P.S. Yogapatti, Distt - West Champaran.
231. Chandan Kumar Pandey S/o Raja Pandey R/o Village Lakar, P.O.
Dhobni, P.S. Lauriya, Distt. - West Champaran.
232. Rahul Kumar S/o Raghunath Prasad Yadav R/o Village Sikta, P.S.
Sikta, Distt - West Champaran.
233. Manish Kumar S/o Vijay Prasad R/o Village & P.S. Sikta, Distt - West
Champaran.
234. Veeru Kumar Srivastav S/o Mohan Prasad Srivastava R/o Village
Sikta Bazar, P.S. Sikta, Distt - West Champaran.
235. Sunil Kumar Yadav S/o Ramvilash Yadav R/o Village Dhumnagar,
P.S. Mainatand, Distt - West Champaran.
236. Jitendra Kumar Patel S/o Chhangur Patel R/o Village Malkauli, P.S.
Balmikinagar, Distt - West Champaran.
237. Rajeev Kumar Verma S/o Dunchan Prasad Verma R/o Village
Bodhnagar, P.S. Bagaha, Distt - West Champaran.
238. Abhishek Kumar Singh S/o Nageshwar Singh R/o Village Nadda, P.S.
Bhairoganj, Distt - West Champaran.
239. Sujeet Kumar Prasad S/o Brijkishor Prasad R/o Village B.B.
Bankatwa, P.S. Bathuariya, Distt - West Champaran.
240. Harekesh Yadav S/o Ramchandar Prasad Yadav R/o Village
Abhirouliya P.S. Bagaha Distt - West Champaran.
241. Bittoo Kumar Mishra S/o Surendar Mishra R/o Village B.B.
Bankatwa, P.S. Bathuariya, Distt - West Champaran.
242. Raj Kumar Tiwari S/o Baldeo Tiwari R/o Village Badanwa P.S.
Bagaha Distt - West Champaran.
243. Amit Kumar S/o Shankar Prasad R/o Village Sabjibagh, P.S.
Chanpatiya, Distt - West Champaran.
244. Shiv Shambhu Kumar S/o Ramjan Prasad R/o Village Majoliya,
P.S.Majoliya, Distt - West Champaran.
245. Pramod Kumar S/o Dhroo Prasad R/o Village Bhawanipur Sri Nagar
P.S. Bagaha Distt - West Champaran.
246. Amit Singh S/o Vijay Singh R/o Village Barwakala, P.S. Lauriya,
Distt - West Champaran.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 605 of 2017
In
Civil Writ Jurisdiction Case No.12531 of 2016
======================================================
Patna High Court LPA No.535 of 2017 dt.17-04-2018
373/871
1. Ravindra Kumar Son of Rajendra Prasad resident of Sital Tola,
P.O. Ara, P.S. Ara Nagar, District - Bhojpur ( Arrah ), Pin Code
802301.
2. Sanjeev Kumar Malakar Son of Ramavtar Malakar resident of
Milki Gali, P.O. + P.S. Ara Nagar, District - Bhojpur ( Arrah ),
Pin Code 802301.
3. Md. Yusuf Son of Md. Sharif resident of Abarpul Parcheta
Mandir Gali, P.O. Ara, P.S. Town Ara, District - Bhojpur
( Arrah ), Pin Code 802301.
4. Sanjay Kumar Thakur Son of Sri Birjan Thakur resident of
Kamran Tola, P.O. Ara, P.S. Nawada, District - Bhojpur, Pin
Code 802301.
5. Sanjay Vishwakarma Son of Late Ramanand Vishwakarma
resident of Mahajan Toli No. 1, Shivganj, Ara, P.S. Town Ara,
District - Bhojpur, Pin Code 802301.
6. Ritesh Ranjan Sahay Son of Someshwar Sahay resident of
Karman Tola, Behind Moti Cinema, P.O. Ara, P.S. Nawada,
District - Bhojpur, Pin Code 802301.
7. Dhanu Kumar Son of Sri Bhagwan Prasad resident of Mohalla -
Pakri, P.O. Nawada, Ara, District - Bhojpur, Pin Code 802301.
8. Prashant Kumar Chowdhary Son of Nand Kishor Chowdhary
resident of Sital Tola, P.O. Ara, P.S. Ara Nagar, District -
Bhojpur ( Arrah ), Pin Code 802301.
9. Vikash Kumar Son of Anil Kumar Ray resident of Karman Tola,
P.O. Ara, P.S. Ara Nagar, District - Bhojpur, Pin Code 802301.
10. Arvind Kumar Son of Tribeni Ram resident of Mohalla - Pakri,
P.O. Ara, P.S. Nawada, District - Bhojpur, Pin Code 802301.
11. Gyan Prakash Son of Shio Kumar Rai resident of Mohalla -
Bhaluhipur, P.O. Ara, P.S. Ara Nagar, District - Bhojpur, Pin
Code 802301.
12. Shashi Bhushan Yadav Son of Shiv Pukar Singh resident of
village - Ganghar, P.O. Ganghar, P.S. Ara Muffasil, District -
Bhojpur, Pin Code 802312.
13. Rajendra Kumar Sharma Son of Rama Shankar Sharma resident
of village - Birampur, P.O. Birampur, P.S. Koilwar, District -
Bhojpur, Pin Code 802314.
14. Chandan Kumar Maharaj Son of Yogendra Maharaj resident of
Mohalla - Naya Mohammadpur, P.O. Koilwar, District Bhojpur,
Pin Code 802103.
15. Nitesh Kumar Ram Son of Arun Kumar Ram resident of village
- Ganghar, P.O. Ganghar, P.S. Ara Muffasil, District - Bhojpur,
Pin Code 802312.
16. Dharmendra Kumar Son of Ram Nath Singh resident of
Mohalla - Bharauli, P.O. Alipur, P.S. Ara Mufassil, Bhojpur, Pin
Code 802161.
17. Sandeep Srivastwa Son of Rajendra Prasad Srivastwa resident of
Karman Tola, P.O. Ara, P.S. Ara Nagar, District - Bhojpur, Pin
Code 802301.
18. Bhola Shakar Kumar Son of Ram Kishor Srivastava resident of
Maula Bag, near S.B. College, Ara, P.S. Nawada, District -
Bhojpur, Pin Code 802301.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
374/871
19. Nagendra Kumar Yadav Son of Chandrika Yadav resident of
village - Salempur, P.S. Muffasil Ara, P.O. Salempur, District -
Bhojpur, Pin Code 802301.
20. Kuber Kumar Yadav Son of Chandrika Yadav resident of
village & P.O. Salempur, P.S. Muffasil Ara, District - Bhojpur,
Pin Code 802301.
21. Anand Kumar Son of Sashi Bhushan Prasad resident of
Shakuntala Niwas, Shivganj Ara, P.S. Ara Town, P.O. Ara,
District - Bhojpur .
22. Vikash Chandra Keshri Son of Sri Prakash Chandra Keshri
resident of village - Mahasayjee Godam, Abarpur Par, P.S. Ara
Nagar, P.O. Ara, District - Bhojpur .
23. Rinki Kumari D/o Vikash Chandra Keshri resident of village -
Mahasayjee Godam, Abarpur Par, P.S. Ara Nagar, P.O. Ara,
District - Bhojpur.
24. Richa Kumari D/o Vijanand Tiwari resident of M.P. Bagh, P.O.
Ara, P.S. Ara Town, District - Bhojpur .
25. Vikash Kumar Son of Prabhu Jee resident of Tari Muhalla, near
Town Thana, P.O. Ara, P.S. Ara Nagar, District - Bhojpur .
26. Harendra Kumar Singh Son of Sri Ram Kumar Singh resident
of village - Gothahula, P.O. Karwa, P.S. Ara ( M ), District -
Bhojpur, Pin Code 802312.
27. Hare Ram Singh Son of Surendra Singh resident of
Chowdhariyana, P.S. Town Thana, P.O. Ara, District - Bhojpur .
28. Manish Kumar Son of Bindeshwari Prasad resident of Mirganj,
P.O. Ara, P.S. Ara Town, Distt. Bhojpur.
29. Amit Kumar Son of Narendra Kumar Singh resident of
Kanakpuri, Ara, P.S. Ara Nawada, District - Bhojpur, Pin
802301.
30. Mahip Kumar Son of Ramanuj Prasad Singh resident of village
- Ratanpur, P.O. Ara, P.S. Ara Muffasil, District Bhojpur, Pin
Code 802301.
31. Amit Kumar Son of Gobardhan Pathak resident of village -
Ratanpur, P.O. Ara, P.S. Ara Muffasil, District Bhojpur, Pin Code
802301.
32. Vinod Kumar Son of Umesh Chandra Prasad resident of
Mohalla - Purvi Gumti Luck No. 1, P.O. Ara, P.S. Nawada Thana,
District - Bhojpur.
33. Mrigendra Kumar Son of Shri Nivas Singh resident of Mohalla
- Mahajan Toli No. 1, P.S. Ara Town, District - Bhojpur.
34. Abhimanyu Kumar Son of Ramesh Singh resident of village -
Phulari, P.O. Phulari, P.S. Sandesh, District - Bhojpur, Pin Code
802614.
35. Ashutosh Kumar Bhim Son of Ramesh Singh Pratham resident of
village - Phulari, P.O. Phulari, P.S. Sandesh, District - Bhojpur,
Pin Code 802614.
36. Raj Kishor Kumar Singh Son of Devi Dayal Singh resident of
village - Panpura, P.O. Sandesh, P.S. Sandesh, District -
Bhojpur, Pin Code 802614.
37. Nagendra Kumar Gupta Son of Krishna Nandan Gupta resident
of village - Pinjaroi, P.O. Sandesh, P.S. Sandesh, District -
Bhojpur, Pin Code 802614.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
375/871
38. Kumari Nirmala D/o Ram Prakash Gupta resident of village -
Sandesh, P.O. Sandesh, P.S. Sandesh, District - Bhojpur, Pin
Code 802614 .
39. Bihari Singh Son of Late Sajivan Singh resident of village -
Janesara, P.O. Pandura ( Rampur ), P.S. Sandesh, District -
Bhojpur, Pin Code 802614 .
40. Chitranjan Kumar Son of Shayam Bihari Yadav resident of
village - Pandura, P.O. Pandura ( Rampur ), P.S. Sandesh,
District - Bhojpur, Pin Code 802614 .
41. Arun Kumar Son of Sikandar Singh resident of village -
Khandol, P.O. Phulari, P.S. Sandesh, District - Bhojpur, Pin
Code 802614 .
42. Lalan Paswan Son of Ram Raj Paswan resident of village -
Ahapura ( Janaidih ), P.S. Sandesh, District - Bhojpur, Pin Code
802614 .
43. Chandan Kumar Son of Siya Ram Singh resident of village -
Dihari, P.O. Jamuaun, P.S. Sandesh, District - Bhojpur.
44. Afroj Sanu Son of Mohammad Jabbar resident of village -
Trithkaul, P.O. Sandesh, P.S. Sandesh, District - Bhojpur, Pin
Code 802614 .
45. Dharmendra Kumar Verma Son of Kanchan Kumar Verma
resident of village - Khandol, P.O. Phulari, P.S. Sandesh,
District - Bhojpur, Pin Code 802614.
46. Manjay Kumar Singh Son of Ram Niwas Singh resident of
village - Trithkaul, P.O. Sandesh, P.S. Sandesh, District -
Bhojpur, Pin Code 802614.
47. Sita Ram Keshari Son of Rajeshwar Keshari resident of village
- Ramasadh, P.O. Ramasadh, P.S. Sandesh, District - Bhojpur,
Pin Code 802614 .
48. Arjun Kumar Singh Son of Siya Ram Singh resident of village
- Dihari, P.O. Jamuaun, P.S. Sandesh, District - Bhojpur.
49. Sushil Kumar Singh Son of Ram Kailash Singh resident of
village - Phulari, P.O. Phulari, P.S. Sandesh, District - Bhojpur,
Pin Code 802614.
50. Anurag Keshri Son of Hira Lal Sah resident of village -
Pinjaroi, P.O. Sandesh, P.S. Sandesh, District - Bhojpur, Pin
Code 802614.
51. Sanjeev Kumar Son of Buchun Prasad resident of Vishwakarma
Haata, Neharu Nagar, Ara, Ara Nagar, Bhojpur, Pin Code
802301.
... ... Appellant/s
Versus
1. The State of Bihar through Principal Secretary, Planning and Development
Department, Bihar, Patna.
2. District Magistrate, Bhojpur at Arrah.
3. The Sub - Divisional Office, Sadar Arrah, Bhojpur.
4. The Deputy Development Commissioner, Bhojpur at Arrah.
5. The District Statistical Officer, Bhojpur at Arrah.
6. The Nagar Ayukta, Bhojpur at Arrah.
7. The Block Development officer, Sadar Prakhand, Arrah.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
376/871
8. Vinay Kumar Son of Paras Nath Prasad resident of village - Nawada, P.O.
Ara, P.S. Nawada, District - Bhojpur, Pin Code 802301.
9. Ved Prakash Son of Krishna Ram resident of village - Balbatra, P.O. Ara,
P.S. Ara Nagar, District - Bhojpur, Pin Code 802301.
10. Ashok Kumar Son of Satya Narayan Prasad resident of Kabirganj Choti
Mathiya, Ara Chowk, P.S. Nagar BHojpur, Pin 802301.
11. Dilip Thakur Son of Mohan Thakur resident of village - Khajuria, P.O.
Khajuria, P.S. Ara ( Muffasil ), Bhojpur .
12. Rahul Kumar Keshri Son of Manoj Kumar Keshri resident of village -
Chotki Singahi, P.O. Ara, P.S. Ara Nagar, Bhojpur, Pin Code 802301.
13. Sunit Kumar Thakur Son of Mohan Thakur resident of village - Khajuria,
P.O. Khajuria, P.S. Ara Muffasil, Bhojpur, Pin Code 802154.
14. Pravin Kumar Son of Ishwar Dayal Ram resident of village - Dhamar, P.S.
Ara ( Muffasil ) Ara, District - Bhojpur, Pin Code 802150.
15. Abhay Kumar Singh Son of Vinay Kumar Singh Resident of Jawahar Tola,
Ara, P.S. Nawada, District - Bhojpur, Pin Code 802301.
16. Vedanshu Sharan Son of Anil Kumar Pankaj resident of Jail Road, Ara
( Mahajan Toli - 1 ), P.H.D. Jain Dharamshala, P.S. Town Ara, Bhojpur .
17. Chandan Kumar Son of Shankar Prasad resident of Mishra Tola, Jail Road,
Ara, P.S. Town Ara, Bhojpur.
18. Pintu Kumar Son of Sitaram resident of Ujiyar Tola, P.O. Chowk Ara, P.S.
Ara Nagar, District - Bhojpur, Pin Code 802301.
19. Chandra Bhushan Son of Shradha Nand Ram resident of Mohalla - Pakri,
P.O. Ara, P.S. Nawada, District - Bhojpur, Pin Code 802301.
20. Ravi Kumar Paswan Son of Dineshwar Paswan resident of village -
Gothahula, P.O. Karwa, P.S. Ara Muffasil, District - Bhojpur, Pin Code
802312.
21. Harish Kumar Son of Lalan Prasad resident of Khetari Muhalla, South of
Jail, P.S. Town Ara, District - Bhojpur, Pin Code 802301.
22. Bittu Kumar Keshari Son of Manoj Kumar Keshari resident of village -
Chotki Singahi, P.O. Ara, P.S. Ara Nagar, Bhojpur, Pin Code 802301.
23. Ranjan Kumar Keshari Son of Manoj Kumar Keshari resident of village -
Nagar Ara, P.S. Town Ara, District - Bhojpur, Pin Code 802301.
24. Ajit Kumar Son of Mohan Thakur resident of village + P.O. Khajuria, P.S.
Muffasil, P.O. Ara, District Bhojpur, Pin Code 802301.
25. Arjun Kumar Son of Hira Lal Ram resident of Barabara, P.O. Ara, P.S. Ara
Nagar, District - Bhojpur.
26. Sanjay Kumar Son of Vijay Kumar Tiwari resident of village - Shital Tola,
Near Sapna Cinema, Malti Sadan, P.O. Ara, P.S. Nawada Town, District -
Bhojpur .
27. Manish Kumar Sinha Son of Suresh Chandra Prasad resident of Mohalla -
Anand Nagar, P.S. Nawada Ara, P.O. Ara, District - Bhojpur .
28. Anuranjana Raj H/o Ravi Ranjan Kumar resident of Karam Tola, Kali
Mandir lane, P.O. Ara, P.S. Ara Nagar, District - Bhojpur .
29. Shashi Ranjana Son of Ramashish Ram resident of Kuran Dihari Tola Sahar,
P.S. Sahar, District - Bhojpur, Pin Code 802208.
30. Jitendra Kumar Son of Bhagwan Yadav resident of New Sital Tola, P.O. Ara,
P.S. Nawada, District - Bhojpur, Pin Code 802301.
31. Vivek Kumar Son of Ranjeet Kumar Srivastva resident of village New Sital
Tola, P.O. Ara, P.S. Nawada, District - Bhojpur, Pin Code 802301.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
377/871
32. Premlata Kumari D/o Prabhakar Pandey resident of village - Agarpura, P.O.
Babangawa via Naya Mohammadpur, P.S. Barhara, District - Bhojpur Pin
Code 802163.
33. Kumari Priya D/o Prabhakar Pandey resident of village - Agarpura, P.O.
Babangawa via Naya Mohammadpur, P.S. Barhara, District - Bhojpur Pin
Code 802163.
34. Niharika Verma D/o Lalan Sharan Verma resident of Dr. Laxmi Charan
Verma, Shivganj, Ara, District - Bhojpur, Pin Code 802163.
35. Som Nath Bharti Son of Sarjun Ram resident of village - Chihos, P.O.
Chihos, P.S. Sandesh, District - Bhojpur, Pin Code 802614 .
36. Shashi Kant Kumar Son of Indra Deo Ram resident of village - Khandol,
P.O. Phulari, P.S. Sandesh, District - Bhojpur, Pin Code 802614.
37. Shatrudhan Singh Son of Buti Singh Yadav resident of village - Pandura,
P.O. Pandura Rampur, P.S. Sandesh, District - Bhojpur, Pin Code 802614.
38. Shashi Ranjan Singh Son of Lakshmi Narayan Singh resident of village -
Maniach, P.O. Maniach, P.S. Pawna, District - Bhojpur, Pin Code 802206.
39. Bimlesh Ram Son of Jagat Ram resident of village - Maniach, P.O. Maniach,
P.S. Pawna, District - Bhojpur, Pin Code 802206.
40. Krishna Kumar Son of Sanjeet Prasad resident of village - Maniach, P.O.
Maniach, P.S. Pawna, District - Bhojpur, Pin Code 802206.
41. Manoj Kumar Son of Sanjeet Prasad resident of village - Maniach, P.O.
Maniach, P.S. Pawna, District - Bhojpur, Pin Code 802206.
42. Md. Salamat Hussain Son of Md. Nasir Anshari resident of village - Kori,
P.O. Kori, P.S. Sandesh, District - Bhojpur, Pin Code 802614 .
43. Vishwajit Son of Jagnarayan Choudhary resident of village - Godhna, P.O.
Anatit, P.S. Udwant Nagar, District - Bhojpur .
44. Perwez Md. Afsar Son of Md. Ejad Ahmad Ansari resident of village + P.O.
Daulatpur, P.S. Ara Muffasil, District - Bhojpur, Pin Code 802313.
45. Md. Azad Son of Md. Mansural Haque resident of Mohalla - Quazi Tola,
P.O. Ara, P.S. Ara Nagar, Bhojpur, Pin Code 802301.
46. Md. Sayeed Akhtar Nawaz Son of Md. Shamim resident of Mohalla - Milki
Mohalla, P.O. Ara, P.S. Ara Nagar, Bhojpur, Pin Code 802301.
47. Rajeev Kumar Gupta Son of Sri Hira Lal Gupta resident of Mohalla - M.P.
Bagh, P.O. Ara, P.S. Ara Nagar, Bhojpur, Pin Code 802301.
48. Prateek Raj Ratnam Son of Late Ramjee Singh resident of Mohalla - Sital
Tola, P.O. Ara, Ara Nagar, Bhojpur.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 608 of 2017
In
Civil Writ Jurisdiction Case No.14162 of 2016
======================================================
1. Chandan Kumar S/o Ramshubhag Choudhary Residence of
Village- Vishunpurwa, P.O.- Kharpokhara, P.S.- Bagaha,
District- West Champaran.
2. Dilip Kumar Rajak S/o Subhash Chandra Baitha Residence of
Village - Bhataura, P.O.- Kharpokhara, P.S.- Bagaha, District-
West Champaran.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
378/871
3. Sanjay Kumar Rajak S/o Subhash Chandra Baitha Residence of
Village - Bhataura, P.O.- Kharpokhara, P.S.- Bagaha, District-
West Champaran.
4. Santosh Sah S/o Lalan Sah Residence of Village - Laxmipur,
P.S.- Bhairoganj, District- West Champaran.
5. Sunil Ram S/o Shambhoo Ram Residence of Village -
Banseganw, Parsauni, P.O.- Manjhariya, P.S.- Bhairoganj,
District- West Champaran.
6. Ravi Shankar Singh S/o Surendra Nath Singh Residence of
Village - Ward No.19, Babuji Tola, Bagaha, P.S.- Bagaha,
District- West Champaran.
7. Pradeep Kumar S/o Chandrabhan Rao Residence of Village -
Bishwambhrapur, P.O.- Mehura, P.S.- Bhairoganj, District- West
Champaran.
8. Parmod Kumar Baitha S/o Rudal Baitha Residence of Village-
Juda, P.S.- Bhairoganj, District- West Champaran.
9. Rajesh Kumar Sing S/o Lal Saheb Singh Residence of Village-
Banchahari, P.S.- Bagaha, District- West Champaran.
10. Pranvendu Kumar S/o Ram Sakal Sah Residence of Village-
Ahirwaliya, P.O.- Kharpokhara, P.S.- Bagaha, District- West
Champaran.
11. Ravi Bhushhan Nath Tiwari S/o Ravinder Nath Tiwari Residence
of Village - Vishunpurwa, P.S.- Bathuwariya, District- West
Champaran.
12. Santosh Kumar Pandit S/o Lalji Pandit Residence of Village -
Bathuwariya, P.O. Chandraha (Rupawaliya), P.S. - Badthuwariya,
District - West Champaran.
13. Deepak Kumar Mishra S/o Gopal Mishra Residence of Village -
Nuniya Patti, P.S. - Bhairoganj, District - West Champaran.
14. Ashish Kumar Mishra S/o Varistar Mishra Residence of Village -
B.B. Bankatwa, P.S. - Bathuwaliya, District - West Champaran.
15. Prakash Kumar Rao S/o Digvijay Rao Residence of Village -
Ratwal, P.S. - Chautarva, District - West Champaran.
16. Punit Baitha S/o Ambika Baitha Residence of Village -
Shivrajpur, P.O. - Padarkhap, P.S. - Bhairoganj, District - West
Champaran.
17. Janardan Prasad Yadav S/o Jitan Prasad Yadav Residence of
Village- Juda, P.S.- Bhairoganj, District- West Champaran.
18. Manoj Kumar Sharma S/o Srikant Sharma Resident of Village -
Bagha, P.S. - Bagha, District - West Champaran.
19. Mani Bhushan Narayan Shahi S/o Late Babu Narayan Shahi
Residence of Village- Ahirouliya Lagunaha, P.S.- Choutarwa,
District- West Champaran.
20. Ravikesh Kumar Paswan S/o Late Tulsi Paswan Residence of
Village- Bhataura, P.O.- Kharpokhara, P.S.- Bagaha, District-
West Champaran.
21. Deepak Kumar Prasad S/o Rajhosil Prasad Residence of Village-
Vishunpurwa, P.S.- Bathuwariya, District- West Champaran.
22. Dhananjay Giri S/o Yogender Giri Residence of Village -
Majhuawa, Parsauni Chautarwa, District - West Champaran.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
379/871
23. Ranjeet Kumar Tiwari S/o Om Prakash Nath Tiwari Residence of
Village - Vishunpurwa, P.S.- Bathuwariya, District- West
Champaran.
24. Tarkeshwar Prasad Kesari S/o Chintamani Prasad Kesari
Residence of Village - Majhauwa Sarkil, P.S. - Chautarwa,
District - West Champaran.
25. Gyanendra Kumar S/o Mahendar Prasad Singh Residence of
Village Babui Tola, Ward No. 19, P.S. - Bagaha, District - West
Champaran.
26. Sunil Kumar S/o Satyanarayan Sah Residence of Village - Teliya
Tola, Banchahari, P.O. - Parsa, P.S. - Bagha, District - West
Champaran.
27. Sujit Kumar S/o Radheshyam Prasad Residence of Village -
Bankatwa, P.S. - Bagaha, District - West Champaran.
28. Sunil Sharma S/o Radhakrishan Sharma Residence of Village -
Thakarhan, Koirpatti, P.S. - Thakarhan, District - West
Champaran.
29. Jahid Hussain S/o Mohammad Jaan Residence of Village -
Bhualpatti, P.S. - Thakarhan, District - West Champaran.
30. Surender Thakur S/o Dinanath Thakur Residence of Village -
Koirpatti, P.S. - Thakarhan, District - West Champaran.
31. Binod Kumar S/o Brij Narayan Prasad Residence of Village -
Bhitahan, P.S. - Bhitahan, District - West Champaran.
32. Kamlesh Prasad S/o Shyamlal Sah Residence of Village -
Bhitahan, P.S. - Bhitahan, District - West Champaran.
33. Rakesh Gupta S/o Shyam Gupta Residence of Village - Rupahi
(Big) Binahi, P.S. - Bhitahan, District - West Champaran.
34. Jitendra Kushwaha S/o Radhe Shyam Kushwaha Residence of
Village - Rupahi (Big) Binahi, P.S. - Bhitahan, District - West
Champaran.
35. Raju Kumar Yadav S/o Pashapati Yadav Residence of Village -
Ruphitand, P.O. - Binahi, P.S. - Bhitahan, District - West
Champaran.
36. Pappu Kumar Gond S/o Yogendra Prasad Residence of Village -
Hathuahwa, P.O. - Binahi, P.S. - Bhitahan, District - West
Champaran.
37. Bhagan Kumar S/o Radhai Prasad Baitha Residence of Village -
Khaira, P.S. - Bhitahan, District - West Champaran.
38. Surjeet Kumar S/o Kedar Prasad Residence of Village - Rupahi
(Big) Binahi, P.S. - Bhitahan, District - West Champaran.
39. Vijay Kumar Yadav S/o Ramchandra Yadav Residence of Village
- Bhitahan, P.S. - Bhitahan, District - West Champaran.
40. Sukhal Kumar Ram S/o Bhuali Ram Residence of Village -
Balua, P.O. - Machhaha, P.S. - Bhithan, District - West
Champaran.
41. Deepak Kumar S/o Arun Lal Srivastav Residence of Village -
Narayanpur, P.S. - Ramnagar, District - West Champaran.
42. Deepak Kumar S/o Chandrabhushan Prasad Residence of Village
- Narayanpur, Ward No.3, P.S.- Bagaha, District- West
Champaran.
43. Neha Kumari D/o Awadh Prasad Gupta Residence of Village-
Malkauli, Ward No.2, P.S.- Bagaha, District- West Champaran.
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44. Rajnesh Kumar S/o Late Rajendar Prasad Residence of Village-
Pathkauli, Malkauli Ward No.2, P.S.- Bagaha, District- West
Champaran.
45. Avinash Prasad Khushawa S/o Radakrishan Prasad Khushawa
Residence of Village - Tribhouni, P.S.- Bhairoganj, District-
West Champaran.
46. Om Prakash Singh S/o Kashi Singh Residence of Village- TST
Colony, Valmikinagar, P.S.- Valmikinagar, District- West
Champaran.
47. Durgawati Kumari S/o Bhola Kazi Residence of Village-
Dewariya, P.S.- Laukariya, District- West Champaran.
48. Vasundraha Kumari S/o Rajkumar Patwari Residence of Village
- Bharchhi, P.S.- , District- West Champaran.
49. Vishambhar Gupta S/o Jagarnath Sah Residence of Village -
Mangalpur, P.S.- Laukariya, District- West Champaran.
50. Azad Alam S/o Arsul Mazid Khan Residence of Village -
Chiutha, P.S. - Chiutha, District - West Champaran.
51. Rahul Kumar S/o Sambunath Tiwari Residence of Village -
Malkouli, P.S. - Bagaha, District - West Champaran.
52. Rupesh Kumar Shrivastava S/o Chandra Bhushan Prasad
Residence of Village - Narayanpur, Ward No.3, P.S.- Bagaha,
District- West Champaran.
53. Sanjay Prasad Khesari S/o Prabhunath Prasad Residence of
Village - Semara Vijaynagar, P.S. - Semara, District - West
Champaran.
54. Manoj Kumar S/o Late Doodhnath Prasad Residence of Village
Tadwaliya, P.S. - Semra, District - West Champaran.
55. Jay Prakash Tiwari S/o Sharma Tiwari Residence of Village -
Ward No. 13, P.S. - Bagaha, District - West Champaran.
56. Sachin Kumar S/o Ramsagar Choudhary Residence of Village -
Narainpur Ward No. 12, P.S. - Bagaha, District - West
Champaran.
57. Rupesh Kumar Choudhary S/o Ramsagar Choudhary Residence
of Village - Narainpur Ward No. 12, P.S. - Bagaha, District -
West Champaran.
58. Sanjay Kumar Srivastava S/o Shivakant Lal Shrivastava
Residence of Village - Narayanpur, Ward No.8, P.S.- Bagaha,
District- West Champaran.
59. Anil Kumar Yadav S/o Binod Yadav Residence of Village -
Mushar Tola Goitee, P.S. - Semra, District - West Champaran.
60. Rakesh Kumar S/o Suresh Prasad Yadav Residence of Village -
Narainpur, P.S. - Bagaha, District - West Champaran.
61. Dinesh Kumar Ram S/o Balsudha Ram Residence of Village -
Khurkhurwa, P.S. - Semra, District - West Champaran.
62. Harendra Kumar Gupta S/o Late Raghurai Sah Residence of
Village- Malkauli, Ward No.2, P.S.- Bagaha, District- West
Champaran.
63. Kanhaiya Thakur S/o Kishun Thakur Residence of Village -
Harnatand Bazar, P.S. - Laukariya, District - West Champaran.
64. Manoj Kumar S/o Hari Narayan Mahto Residence of Village -
Champur Gonuli, P.S., District - West Champaran.
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65. Ranjeet Kumar Sharma S/o Late Ramnath Sharma Residence of
Village Bholapur, Kharhate, P.S. - Bhairoganj, District - West
Champaran.
... ... Appellant/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna.
3. The Director, Department of Planning & Development, (Directorate of
Economics & Statistics) Government of Bihar, Patna.
4. The Joint Director-cum-Office Head, Department of Planning &
Development, (Directorate of Economics & Statistics) Government of Bihar,
Patna.
5. The District Statistical Officer, Patna, District- Patna.
6. The District Statistical Officer, Munger, District- Munger.
7. The District Statistical Officer, Begusarai, District- Begusarai.
8. The District Statistical Officer, Saran at Chapra, District- Saran (Bihar).
9. The District Statistical Officer, Saharsa, District- Saharsa (Bihar).
10. The District Statistical Officer, Madhepura, District- Madhepura (Bihar).
11. The District Statistical Officer, Supaul, District- Supaul (Bihar).
12. The District Statistical Officer, Arwal, District- Arwal (Bihar).
13. The District Statistical Officer, Buxar, District - Buxar (Bihar).
14. The District Statistical Officer, Muzaffarpur, District- Muzaffarpur (Bihar).
15. The District Statistical Officer, Gaya, District- Gaya (Bihar).
16. The District Statistical Officer, Bhojpur, District - Bhojpur (Bihar).
17. The District Statistical Officer, Aurangabad, District- Aurangabad (Bihar).
18. The District Statistical Officer, Vaishali, District- Vaishali (Bihar).
19. The District Statistical Officer, East Champaran, East Champaran (Bihar).
20. The District Statistical Officer, West Champaran, District- West Champaran
(Bihar).
21. The District Statistical Officer, Jehanabad, District- Jehanabad (Bihar).
22. The District Statistical Officer, Rohtas, District - Rohtas (Bihar).
23. The District Statistical Officer, Kaimur, District- Kaimur (Bihar).
24. Touhid Alam Siddiqui S/o Md. Mazid Alam Residence of Village - Sabeyan,
P.S.- Ramnagar, District- West Champaran.
25. Murlidhar Diwedy S/o Late Binod Diwedy Residence of Village - Murere,
P.S.- Ramnagar, District- West Champaran.
26. Gollu Kumar Baitha S/o Jitendar Baitha Residence of Village- Chargharwa,
P.S.- Ramnager, District- West Champaran.
27. Vinay Kumar S/o Sheshanath Prasad Residence of Village- Uhami
Compound, P.S.- Ramnagar, District- West Champaran.
28. Pankoday Kumar Pandey S/o Sheokant Pandey Residence of Village- Mahui,
P.S.- Ramnagar, District- West Champaran.
29. Anoop Kumar Chaubey S/o Shivnath Chaubey Residence of Village-
Ramnagar, P.S.- Ramnagar, District- West Champaran.
30. Parabhu Prasad Patel S/o Baidynath Prasad Patel Residence of Village-
Pakadi, Dumariya Ward No. 03, P.S.- Ramnagar, District- West Champaran.
31. Vinod Kumar Yadav S/o Shyam Sundar Yadav Residence of Village-
Novgawa, P.S.- Ramnagar, District- West Champaran.
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32. Sudhir Kumar Nag S/o Viyash Prasad Nag Residence of Village - Sabuni, P.S.
- Ramnagar, District - West Champaran.
33. Murari Kumar Yadav S/o Rameshwar Yadav Residence of Village- Dhamarpa,
mauja Bhawal, P.S.- Ramnagar, District- West Champaran.
34. Sunil Kumar Prasad S/o Gonardhan Prasad Residence of Village- Bahuari,
P.S.- Ramnagar, District- West Champaran.
35. Ritesh Kumar Rai S/o Brajkishor Rai Residence of Village- Inarbarwa, P.S.-
Ramnagar, District- West Champaran.
36. Vijay Kumar Sah S/o Sambu Sah Residence of Village- Bela Gola Harinagar,
P.S.- Ramnagar, District- West Champaran.
37. Vivekanand Kumar S/o Narayan Mahto Residence of Village- Silwatiya
Bargo, P.S.- Ramnagar, District- West Champaran.
38. Manish Kumar S/o Vira Mistri Residence of Village- Chiktoli Ward No.16,
P.S.- Ramnagar, District- West Champaran.
39. Vijay Kumar S/o Chhotelal Sah Residence of Village- Turhapatti, P.S.-
Ramnagar, District- West Champaran.
40. Sudhir Kumar Yadav S/o Jagdish Yadav Residence of Village- Murila, P.S.-
Ramnagar, District- West Champaran.
41. Krishna Kumar S/o Shukul Sah Residence of Village- Ramjanki Chowk,
Turatoli, P.S.- Ramnagar, District- West Champaran.
42. Ajay Kumar Pandit S/o Late Madan Pandit Residence of Village- Toulaha,
P.S.- Ramnagar, District- West Champaran.
43. Sudheer Gupta S/o Lallan Prasad Gupta Residence of Village- Reli Bazar
Ramnagar, P.S.- Ramnagar, District- West Champaran.
44. Gorakh Choudhary S/o Hari Shankar Chaudhary Residence of Village-
Khajuriya, P.S.- Ramnagar, District- West Champaran.
45. Mrityunjay Kumar Gupta S/o Kanhaiya Prasad Gupta Residence of Village-
Bagahi Sakhuaani, P.S.- Gobardhana (Dumari), District- West Champaran.
46. Vivek Kumar Srivastava S/o Sachitanand Srivastawa Residence of Village-
Arjun Nagar Narayanpur, P.S.- Ramnagar, District- West Champaran.
47. Deepak Sah S/o Jagdish Sah Residence of Village- Sonikhar, P.S.- Ramnagar,
District- West Champaran.
48. Naresh Uraon S/o Yugal Uron Residence of Village- Madhubani, Ward No.6,
Ramnagar, P.S.- Ramnagar, District- West Champaran.
49. Gyenendra Kumar Gupta S/o Hiralal Prasad Residence of Village- Belgola,
Harinagar, P.S.- Ramnagar, District- West Champaran.
50. Vivek Kumar Shrivastaw S/o Rakesh Kumar Shrivastaw Residence of
Village- Durgapur, Narayanpur Ward No. 07, P.S.- Ramnagar, District- West
Champaran.
51. Vikash Kumar Soni S/o Dineshwar Prasad Soni Residence of Village- Purani
Bazar, Ward No.14 Ramnagar, P.O.+P.S.- Ramnagar, District- West
Champaran.
52. Rishi Kumar S/o Kamleshwar Prasad Residence of Village- Mahui Nauka
Tola, P.S.- Ramnagar, District- West Champaran.
53. Umesh Sah S/o Hira Sah Residence of Village- Nauka Tola Mahui, P.S.-
Ramnagar, District- West Champaran.
54. Ajeet Kumar S/o Amresh Prasad Residence of Village- Mahui Nawka Tola,
P.S.- Ramnagar, District- West Champaran.
55. Rajya Begam D/o Asmahamad Ansari Residence of Village- Dumariya State,
P.S.- Ramnagar, District- West Champaran.
56. Nishant Kumar Rao S/o Jay Praksh Rao Residence of Village- Near Mail
Bahuari, P.S.- Ramnagar, District- West Champaran.
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57. Chitaranjan Singh S/o Anurudh Singh Residence of Village- Khatouri, P.O.-
Gudguddi, P.S.- Ramnagar, District- West Champaran.
58. Anishek Kumar Tiwari S/o Manindra Kishor Tiwari Residence of Village-
Pachrukhi, P.S.- Ramnagar, District- West Champaran.
59. Mukul Kumar S/o Dhurandhar Dubey Residence of Village- Umai
Compound, Ward No.5, P.S.- Ramnagar, District- West Champaran.
60. Dhananjay Kumar Pathak S/o Prabhu Narayan Pathak Residence of Village-
Murera, P.O.- Dainmarwa, P.S.- Ramnagar, District- West Champaran. 39,
Saurabh Verma S/o Om Prakash Verma Residence of Village - Muzra, P.O. +
P.S. Ramnagar, District - West Champaran.
61. Saurabh Verma S/o Om Parkash Verma Residence of Village- Muzra, P.O.
+P.S.- Ramnagar, District- West Champaran.
62. Jitendra Prasad S/o Shivchandra Prasad Residence of Village- Sigri Bigri,
P.O.- Sigri Bigri, P.S.- Ramnagar, District- West Champaran.
63. Vivek Kumar Sharma S/o Vasant Kumar Sharma Residence of Village-
Murera, P.O.- Dainmarwa, P.S.- Ramnagar, District- West Champaran.
64. Bipul Kumar Bhargav S/o Bhupnarayan Tiwari Residence of Village-
Pachrukhiya, P.O.- Dumariya, P.S.- Ramnagar, District- West Champaran.
65. Gaurav Verma S/o Om Parkash Verma Residence of Village- Muzra, P.S.-
Ramnagar, District- West Champaran.
66. Ramesh Sharma S/o Sahdev Sharma Residence of Village- Mahui, Nauka
Tola, P.S.- Ramnagar, District- West Champaran.
67. Krishna Prasad S/o Ram Prasad Sah Residence of Village - Dumariya, P.S. -
Sikarpur, District - West Champaran.
68. Sonu Kumar Mishra S/o Sudama Mishra Residence of Village- Dhobini, P.S.-
Lauriya, District- West Champaran.
69. Sarpharaj Ahmad S/o Ashmohammad Residence of Village- Dumariya, P.O.-
Dumarya, P.S.- Sikarpur, District- West Champaran.
70. Brijesh Kumar S/o Chhedi Sharma Residence of Village- Dumariya, P.S.-
Sikarpur, District- West Champaran.
71. Chandrabhan Baitha S/o Rama Baitha Residence of Village- Dumariya, P.S.-
Sikarpur, District- West Champaran.
72. Pappu Kumar Gupta S/o Govind Sah Residence of Village- Dakahawa, P.O.-
Murli, P.S.- Sikarpur, District- West Champaran.
73. Vijay Kumar S/o Krishna Kumar Srivastav Residence of Village- Serwa, P.O.-
Murli, P.S.- Sikarpur, District- West Champaran.
74. Ramprasad Sah S/o Kari Sah Residence of Village- Dumariya, P.S.- Sikarpur,
District- West Champaran.
75. Shyamkant Kaushal S/o Banarsi Ram Residence of Village- Ajua Banwariya,
P.S.- Sikarpur, District- West Champaran.
76. Babloo Kumar Paswan S/o Sukhee Paswan Residence of Village- Sugouli,
P.S.- Sikarpur, District- West Champaran.
77. Sunil Kumar Goswami S/o Munna Goswami Residence of Village- Sugouli,
P.S.- Sikarpur, District- West Champaran.
78. Raj Kishor Sah S/o Batli Sah Residence of Village- Banwarya, P.S.- Sikarpur,
District- West Champaran.
79. Satish Parsad S/o Banaras Parsad Residence of Village- Mujouna, P.O.-
Sugouli, P.S.- Sikarpur, District- West Champaran.
80. Manoj Paswan S/o Bhola Paswan Residence of Village- Balva Paregna, P.S.-
Yogapatti, District- West Champaran.
81. Upendar Yadav S/o Suresh Yadav Residence of Village- Dihi Dhabelwa, P.S.-
Yogapatti, District- West Champaran.
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82. Chandeshwar Yadav S/o Rampati Yadav Residence of Village- Dihi
Dhabelwa, P.S.- Yogapatti, District- West Champaran.
83. Ranjeet Kumar Singh S/o Ramchander Singh Residence of Village-
Maccharganwa, P.S.- Yogapatti, District- West Champaran.
84. Umesh Yadav S/o Nandu Yadav Residence of Village- Bakahi, P.O.- Semari
Bazar, P.S.- Yogapatti, District- West Champaran.
85. Dhananjay Kumar S/o Rajender Rai Residence of Village- Belbanwa,
Maccharganwa, P.S.- Yogapatti, District- West Champaran.
86. Rajan Kumar Srivastav S/o Siyavar Sharan Prasad Residence of Village- Lala
Tola Bagahi, P.O.- Bagahi, P.S.- Yogapatti, District- West Champaran.
87. Vijay Partap S/o Uday Partap Singh Residence of Village- Maccharganwa,
P.S.- Yogapatti, District- West Champaran.
88. Lokesh Kumar Sharma S/o Ramesh Sharma Residence of Village- Hathiya,
P.S.- Yogapatti, District- West Champaran.
89. Anil Kumar S/o Rajkishor Yadav Residence of Village- Choumukha, P.S.-
Yogapatti, District- West Champaran.
90. Lalit Narayan Mishra S/o Parmod Mishra Residence of Village- Bagahi, P.S.-
Yogapatti, District- West Champaran.
91. Nitesh Chandra S/o Ishwar Chandra Pandey Residence of Village-
Devgharwa, P.S.- Yogapatti, District- West Champaran.
92. Ajay Kumar S/o Kapildev Prasad Residence of Village- Machargawa, P.S.-
Yogapatti, District- West Champaran.
93. Akshay Kumar Ram S/o Jagdish Ram Residence of Village- Baladiha, P.S.-
Yogapatti, District- West Champaran.
94. Makardhwaj Ram S/o Chhedi Ram Residence of Village- Dudhiawa, P.S.-
Yogapatti, District- West Champaran.
95. Niraj Kumar Shukla S/o Parmod Shukla Residence of Village- Navganwa,
P.S.- Yogapatti, District- West Champaran.
96. Afroj Alam S/o Amargaddi Residence of Village- Taktakwa, P.S.- Yogapatti,
District- West Champaran.
97. Jay Prakash Prasad S/o Harihar Prasad Residence of Village- Sishwakutti,
P.S.- Yogapatti, District- West Champaran.
98. Nitu Kumari D/o Chandradeo Sah Residence of Village- Dhodhwaliya, P.S.-
Yogapatti, District- West Champaran.
99. Birendra Prasad S/o Shambhu Prasad Residence of Village- Dhodhwaliya,
P.S.- Yogapatti, District- West Champaran.
100. Ritu Raj Bajpeyi S/o Dherendar Bajpeyi Residence of Village-
Macharganwa, P.S.- Yogapatti, District- West Champaran.
101. Manoj Kumar S/o Yogender Residence of Village- Motipur, P.S.-
Thakarhan, District- West Champaran.
102. Vinod Kumar Kushwaha S/o Rambilash Kushwaha Residence of
Village- Bhitahan, P.S.- Bhitahan, District- West Champaran.
103. Harigovind Kushwaha S/o Tulsi Kushwaha Residence of Village-
Dihipakri, P.O.- Machhaha, P.S.- Bhitahan, District- West Champaran.
104. Usman Gohani S/o Md. Darood Residence of Village- Barariya, P.O.-
Chilwaniya, P.S.- Bhitahan, District- West Champaran.
105. Arbind Kumar S/o Akshyabar Tripathi Residence of Village-
Bhitahan, P.S.- Bhitahan, District- West Champaran.
106. Ajay Kumar S/o Ramchandar Sah Residence of Village- Redha, P.O.-
Chilwaniya, P.S.- Bhitahan, District- West Champaran.
107. Ravindar Kumar Gupta S/o Hardev Gupta Residence of Village-
Ultahawa (Bhuidharwa), P.S.- Bhitahan, District- West Champaran.
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108. Vinod Gond S/o Vishwanath Gond Residence of Village- Balua
(Machhaha), P.S.- Bhitahan, District- West Champaran.
109. Md. Naim Asharf S/o Ramjan Ali Residence of Village- Jignahi, P.S.-
Bhitahan, District- West Champaran.
110. Nanhe Ali S/o Ramjan Ali Residence of Village- Jignahi, P.S.-
Bhitahan, District- West Champaran.
111.Sanjay Kushwaha S/o Rambilash Kushwaha Residence of Village - Binahi,
P.O. - Binahi, P.S. - Bhitahan, District - West Champaran.
112. Ramesh Kumar Yadav S/o Pahawari Yadav Residence of Village-
Ultahawa (Bhuidharwa), P.S.- Bhitahan, District- West Champaran.
113. Santosh Yadav S/o Harinarayan Yadav Residence of Village - Ruphi
Chotta, P.O. - Binahi, P.S. Bhitahan, District - West Champaran.
114. Abhay Kumar Gautam S/o Ram Pyare Ram Residence of Village -
Kolhua Choutarwa, P.S. - Choutarwa, District - West Champaran.
115. Manoj Yadav S/o Ganga Yadav Residence of Village - Nadda, P.S. -
Bhairoganj, District - West Champaran.
116. Rinku Kumar Pathak S/o Subhash Dutt Pathak Residence of Village -
Bakepatti, Majhowa, P.S. - Choutarwa, District - West Champaran.
117. Umesh Sah S/o Chidrika Sah Residence of Village - Ahirouliya, P.S.
Choutarwa, District - West Champaran.
118. Gajendra Mani Tiwari S/o Kanhaiya Tiwari Residence of Village -
Parsauni, P.O. - Manjhariya, P.S. - Bhairoganj, District - West Champaran.
119. Ajay Kumar Soni S/o Mohan Prasad Residence of Village -
Ratanmala, P.S. - Bagaha, District - West Champaran.
120. Maheshwar Singh S/o Indrasan Singh Residence of Village -
Kohargaddi, P.O. - Manjhariya, P.S. - Chautarwa, District - East Champaran.
121. Tapas Kumar Haldar S/o Jagbandhu Haldar Residence of Village -
Parsauni, P.S. - Chautarwa, District - West Champaran.
122. Rakesh Kumar Patel S/o Nagender Patel Residence of Village -
Parsauni, P.S. - Chautarwa, District - West Champaran.
123. Uttam Kumar Pasi S/o Repati Pasi Residence of Village - Parsauni,
P.S. - Chautarwa, District - West Champaran.
124. Ashok Kumar S/o Jagat Chaudhary Residence of Village - Chautarwa
Bargoan, P.S. - Bagaha, District - West Champaran.
125. Vineet Kumar Mishra S/o Vashishtnarayan Mishra Residence of
Village Pipardarhi, P.S. - Bagaha, District - West Champaran.
126. Sanjay Kumar Thakur S/o Ramayan Thakur Residence of Village
Bathuwariya, P.S. Bathuwariya, District - West Champaran.
127. Ajay Kumar Yadav S/o Gopal Yadav Residence of Village Bathuriya,
P.S. Bathuriya, District - West Champaran.
128. Ashok Kumar S/o Sri Ram Prasad Residence of Village - Mastan
Tola, Bagaha, P.S. - Bagaha, District - West Champaran.
129. Bhageshwar Mani Tiwari S/o Basedeo Tiwary Residence of Village -
Bargaon, P.S. - Bagaha, District - West Champaran.
130. Manish Kumar Bharti S/o Late Ram Prasad Das Residence of Village
- Khora Parsa, P.S. - Bagaha, District - West Champaran.
131. Rahul Upadhaya S/o Rajeshwar Upadhaya Residence of Village -
Bardaha, P.S. - Bagaha, District - West Champaran.
132. Shiv Ratan Kumar S/o Bakelal Prasad Residence of Village - Siswa
Basantpur, P.S. - Choutarwa, District - West Champaran.
133. Sandip Kumar Shukla S/o Bachha Shukla Residence of Village -
Chandi Sthan, P.S. - Bagaha, District - West Champaran.
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134. Pradeep Kumar Jayswal S/o Ramji Prasad Jayswal Residence of
Village Hardinadwa, P.O. - Manjhariya, P.S. - Choutarwa, District - West
Champaran.
135. Jitendra Ram S/o Mohan Ram Residence of Village - Nadda, P.S. -
Bhairoganj, District - West Champaran.
136. Krishna Kumar S/o Tara Lal Prasad Residence of Village - Thandi,
P.O. - Narwal Borwal, P.S. -Bagaha, District - West Champaran.
137. Santosh Kumar Gupta S/o Brahmdev Prasad Residence of Village -
Bathuriya, P.S. - Bagaha, District - West Champaran.
138. Bhutan Yadav S/o Late Sudama Yadav Residence of Village - Ward
No. 3, Pathkhouli, P.S. - Bagaha, District - West Champaran.
139. Dharmendar Kazi S/o Ramkishun Kazi Residence of Village - Bariya
Kala, Harnatand, P.S. - Laukariya, District - West Champaran.
140. Parmanand Kumar S/o Ramashankar Choudhary Residence of Village
Pathkhouli, Ward No. 3, P.S. - Bagaha, District -West Champaran.
141. Satish Kumar S/o Late Parmatma Sah Residence of Village - Malkuli,
P.S. - Bagaha, District - West Champaran.
142. Sanjay Kumar Gupta S/o Radheshyam Gupta Residence of Village
Narayanpur, P.S. Bagaha, District - West Champaran.
143. Dinesh Kumar Gupta S/o Misri Gupta Residence of Village -
Malkauli, P.O. - Gounli, P.S. - Valmikinagar, District - West Champaran.
144. Rupesh Kumar Pandey S/o Shalender Pandey Residence of Village -
Mangalpur, P.S.- Laukariya, District- West Champaran.
145. Md. Samsad Khan S/o Md. Nathu Khan Residence of Village -
Narayanpur, Ward No.5, P.S.- Bagaha, District- West Champaran.
146. Ranvijay Singh S/o Sameshwar Pd. Singh Residence of Village -
Bairati, Bariawa, P.S. - Chihutaha, District - West Champaran.
147. Bhupender Kumar Pandey S/o Late Gajender Pandey Residence of
Village Mangalpur, P.S. - Bagaha, District - West Champaran.
148. Manoj Kumar Yadav S/o Mukund Prasad Yadav Residence of Village
Bansganwa, P.O. Mangalpur, P.S. - Laukariya, District - West Champaran.
149. Brij Mohan Mahto S/o Jaynarayan Mahto Residence of Village -
Bahuarwa, P.S. - Laukarihya, District - West Champaran.
150. Subhas Kumar Prasad S/o Kanhya Ram Residence of Village -
Nadwa, P.O. - Manjhariya, P.S. - Choutarwa, District - West Champaran.
151. Rampravesh Kumar S/o Sugreev Prasad Kushwaha Residence of
Village - Semra, P.S. - Semra, District - West Champaran.
152. Kumar Nitesh S/o Sunil Kumar Yadav Residence of Village -
Tadwalya, P.S. - Semra, District - West Champaran.
153. Deepu Kumar Singh S/o Vinod Singh Residence of Village -
Tadwalya, P.S. - Semra, District - West Champaran.
154. Parmod Singh S/o Summar Singh Residence of Village - Kharhat,
Tribhouni, P.S. - Bhairoganj, District - West Champaran.
155. Raju Prasad S/o Saguni Prasad Residence of Village - Ultahwa, P.O. -
Machcha, P.S. - Bhitha, District - West Champaran.
156. Om Prakash Yadav S/o Subhash Yadav Residence of Village -
Baluadwa, P.O. - Machcha, P.S. - Bhitha, District - West Champaran.
157. Janardan Yadav S/o Late Vishun Yadav Residence of Village -
Baluadwa, P.O. - Machcha, P.S. - Bhitha, District - West Champaran.
158. Ramashankar Yadav S/o Vishun Yadav Residence of Village -
Baluadwa, P.O. - Machcha, P.S. - Bhitha, District - West Champaran.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
387/871
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 609 of 2017
In
Civil Writ Jurisdiction Case No.15460 of 2016
======================================================
1. Shashi Kant Vrata son of Late Bachche Lal Ray resident of
village & P.O. Enayatpur, P.S. - Patori, District - Samastipur.
2. Priy Ranjan Kumar Roy son of Umesh Roy resident of village -
South Dhamoun, P.S. - Patori, District - Samastipur.
3. Mukul Kumar son of Satya Narayan Ray resident of village -
Mogal Chak, P.O. Mohiuddin Nagar, P.S. Mohiuddin Nagar,
District - Samastipur.
4. Dhananjay Kumar Ray son of Dinesh Prasad Roy resident of
village and P.O. Laguniya, P.S. - Patori, District - Samastipur.
5. Manish Kumar son of Sita Ram Prasad resident of village -
Doiya, P.S. - Noorsarai, District - Nalanda, Pin Code 803118.
... ... Appellant/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna.
3. The Director, (Directorate of Economics & Statistics) Department of Planning
& Development, Government of Bihar, Patna.
4. The Joint Director-cum-Office Head (Directorate of Economics & Statistics)
Department of Planning and Development, Govt. of Bihar, Patna.
5. The District Magistrate, Samastipur.
6. The District Statistical Officer, Samastipur, District - Samastipur.
7. The District Magistrate, Nalanda.
8. The District Statistical Officer, Nalanda, District - Nalanda.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 375 of 2018
In
Civil Writ Jurisdiction Case No.12854 of 2016
======================================================
1. Peer Md. Ansari, Son of Mainuddin Ansari, P.D.D. No. 153456,
Resident of Village-Ramapali, Post-Chakra, Police Station-
Siwan Muffasil, Block-Siwan Sadar, District-Siwan.
2. Ikramul Haque Son of Waris Ali, P.D.D. No. 147809, Resident
of Village-Ramapali, Post-Chakra, Police Station-Siwan
Muffasil, Block-Siwan Sadar, District-Siwan.
... ... Appellant/s
Versus
Patna High Court LPA No.535 of 2017 dt.17-04-2018
388/871
1. The State of Bihar through the Principal Secretary, Planning and
Development Department, Bihar,Patna.
2. The Principal Secretary, Planning and Development Department, Govt. of
Bihar, Patna.
3. The Director, Directorate of Economics and Statistics, Planning and
Development Department, Government of Bihar, Patna.
4. The Joint Director cum Officer Head, Department of Planning and
Development (Directorate of Economics and Statistics), Government of
Bihar, Patna.
5. The District Statistical Officer, Siwan, District-Siwan, Bihar.
6. The District Magistrate, Siwan.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 611 of 2017
In
Civil Writ Jurisdiction Case No.14319 of 2016
======================================================
1. Vikash Kumar, PDD No. 223644 Son of Ram Lal Mahto resident
of village - Bakhtpur, P.O. Pilrath, Block Barauni, District
Begusarai.
2. Amit Kumar Suman PDD No. 215065 Son of Shashi Bhushan
resident of village - Sakrauli, Chharrapatt, District Begusarai.
3. Soni Kumari alias Soni Kumari PDD No. 195099 Wife of
Ghanshyam Roy resident of village - Basahi, District Begusarai.
4. Ghanshyam Roy, PDD No. 194701 Son of Jatahu Roy resident of
village + P.O. Basahi, District Begusarai.
5. Shambhu Kumar Mahto PDD No. 005077 Son of Dashrath Mahto
resident of village - Sakarbash, District Begusarai.
6. Vijay Kumar Verma, PDD No. 112355 Son of Ram Badan Verma
resident of village + P.O. Basahi, District Begusarai.
7. Kari Malakar, PDD No. 105351 Son of Ram Gyan Bhagat
resident of village + P.O. Basahi, District Begusarai.
8. Ram Chandra Mahto, PDD No. 113690 Son of Ramawtar Mahto
resident of village + P.O. Basahi, District Begusarai.
9. Kamla Kumari, PDD No. 113438 Daughter of Sitaram Mahto
resident of village + P.O. Basahi, District Begusarai.
10. Shanti Kumari, PDD No. 113564 daughter of Manohar Mahto
resident of village + P.O. Basahi, District Begusarai.
11. Anita Kumari, Pdd No. 010083 daughter of Ram Narayan Mahto
resident of village + P.O. Basahi, District Begusarai.
12. Kamlesh Ram, PDD No. 047463 Son of Mahendra Ram resident
of village + P.O. Basahi, District Begusarai.
13. Chandra Shekhar Kumar Ray, PDD No. 047029 Son of Ram
Swaroop Ray resident of village + P.O. Basahi, District
Begusarai.
14. Rina Kumari PDD No. 01127 Daughter of Ram Sagar Mahto
resident of village - Nurullahpur, P.O. Rosera, P.S.
Khodawandpur, District - Begusarai.
15. Dharmendra Kumar, PDD NO. 618356 Son of Shiv Chandra
Mahto resident of village + P.O. Basahi, District Begusarai.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
389/871
16. Anil Kumar, PDD No. 092984 Son of Gyan Chand Mahto
resident of village + P.O. - Basahi, P.S. Cheria Bariyarpur,
District Begusarai.
17. Sarswati Kumari PDD NO. 021568 daughter of Lalit Paswan
resident of village - Rampur Ghat Chharrapatti, P.O. Sakrauli,
P.S. Cheriya Bariyarpur, District - Begusarai.
18. Asha Kumari, PDD No. 092690 daughter of Ram Bahadur Mahto
resident of village + P.O. - Basahi, P.S. Cheria Bariyarpur,
District Begusarai.
19. Rajesh Kumar Choudhary, PDD No. 047871 Son of Dharmendra
Prasad Choudhary resident of village + P.O. - Basahi, P.S.
Cheria Bariyarpur, District Begusarai.
20. Rajesh Kumar Choudhary, PDD No. 047871 Son of Dharmendra
Prasad Choudhary resident of village + P.O. - Basahi, P.S.
Cheria Bariyarpur, District Begusarai.
21. Nilam Kumari, PDD No. 035142 daughter of Ramdeo Mahto
resident of village - Mushahari, P.O. Khodawandpur, P.S. +
Block Khodawandpur, District Begusarai.
22. Abadhesh Kumar Mahto @ Abdhesh Kr. Mehta PDD No. 113950
Son of Ram Bilash Mahto resident of village + P.O.
Khanjahanpur, District - Begusarai.
23. Rambhu Kumar, PDD No. 270239 Son of Ram Ratan Sharma
resident of village + P.O. Basahi, District Begusarai.
24. Ram Punit Mahto PDD No. 086837 Son of Sivalochan Mahto
resident of village + P.O. Sakrauli, District Begusarai.
25. Chandan Kumar, PDD No. 026931 Son of Ram Kalyan Ram
resident of village + P.O. - Basahi, P.S. Cheria Bariyarpur,
District Begusarai.
26. Rajeev Kumar Jaysawal, PDD No. 134487 Son of Ram Naresh
Prasad Choudhary resident of village + P.O. Basahi, District
Begusarai.
27. Tarini Kumar, PDD No. 243894 Son of Ramchandra Mahto
resident of village - Rampurghat, P.O. Sakrauli, District
Begusarai.
28. Jitendra Kumar PDD No. 261636 Son of Ashok Sah resident of
village + P.O. Sanjat, P.S. Bhagwanpur, District Begusarai.
29. Parmanand Paswan PDD No. 227987 Son of Ram Sewak Paswan
resident of village - Buchauli, P.S. Bhagwanpur, District
Begusarai.
30. Manoj Ram, PDD No. 124581 Son of Late Bouye Lal Ram
resident of village + P.O. Sanjat, P.S. Bhagwanpur, District
Begusarai.
31. Abhishek Kumar, PDD No. 315551 Son of Shankar Roy resident
of village - Jagdishpur, P.O. Tajpur, P.S. Bhagwanpur, District -
Begusarai.
32. Ramesh Rajak PDD No. 293451 Son of Ramchandra Rajak
resident of village + P.O. Sanjat, P.S. Bhagwanpur, District
Begusarai.
33. Chandan Kumar, PDD No. 063944 Son of Fulena Singh resident
of village - Jagdishpur, P.S. Bhagwanpur, District Begusarai.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
390/871
34. Vijay Kumar Sah PDD No. 192764 Son of Ram Udgar Sah
resident of village - Harichak, P.O. Sanjat, P.S. Bhagwanpur,
District Begusarai.
35. Mukesh Kumar Singh PDD No. 168740 Son of Rajeshwar Prasad
Singh resident of village - Telan, P.O. Jokiya, P.S. Bhagwanpur,
District Begusarai.
36. Chandan Kumar, PDD No. 021421 Son of Ramesh Prasad
resident of village + P.O. Parihara, Block Barauni, District
Begusarai.
... ... Appellant/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning
and Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning and Development,
Government of Bihar, Patna. null null
3. The Director, Department of Planning and Development ( Directorate of
Economics and Statistics ), Government of Bihar, Patna.
4. The Joint Director - Cum - officer Head, Department of Planning and
Development, ( Directorate of Economics & Statistics ), Government of
Bihar, Patna.
5. The District Statistical Officer, Begusarai, District - Begusarai ( Bihar ).
6. The District Statistical Officer, Begusarai, District - Begusarai ( Bihar ).
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 613 of 2017
In
Civil Writ Jurisdiction Case No.13941 of 2016
======================================================
1. Swapnil Kumar, P D D No. 118658 son of late Rajesh Kumar,
resident of Village- Mosadpur, P.S.- Tilrath, District- Begusarai.
2. Pankaj Kumar, PDD No. 028723, son of Ram Briksha Goswami,
resident of Village- Karor, P.O.- Khanjhapur, Block- Cheria
Bariyarpur, District- Begusarai.
3. Anish Kumar, PDD No. 074924, son of Parmanand Singh,
resident of Village + P.O.- Mehada Shahpur, Block- Cheria
Bariyarpur, District- Begusarai.
4. Manish Kumar, PDD No. 280444, son of Mahendra Singh,
resident of Village- Cheria Bariyarpur, P.O.- Sripur, Block-
Cheria Bariyarpur, District- Begusarai.
5. Mukund Kumar, PDD No. 205097, son of Phulena Singh,
resident of Village- Cheria Bariyarpur, P.O.- Sripur, Block-
Cheria Bariyarpur, District- Begusarai.
6. Bambam Kumar @ Bamdam Kumar, PDD No. 296987, son of
Kriti Narayan Singh, resident of Village- Cheria Bariyarpur,
P.O.- Sripur, Block- Cheria Bariyarpur, District- Begusarai.
7. Ram Kumar Singh, PDD No. 074949, son of Ram Karan Singh,
resident of Village- Cheria Bariyarpur, P.O.- Sripur, Block-
Cheria Bariyarpur, District- Begusarai.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
391/871
8. Pallavi Bharti, PDD No. 149105, wife of Shivesh Kumar,
resident of Village- Cheria Bariyarpur, P.O.- Sripur, Block-
Cheria Bariyarpur, District- Begusarai.
9. Devendra Kumar Thakur, PDD No. 042696, son of Bodhan
Thakur, resident of Village- Karor, P.O.- Khanjhapur, District-
Begusarai.
10. Md. Balal Uddin, PDD No. 198195, son of Md. Mobin, resident
of Village+ P.O.- Singhoul, Ward No. 02, Block- Begusarai,
District- Begusarai.
11. Rajesh Kumar Jha, PDD No. 296737, son of Ram Prakash Jha,
resident of Village+ P.O.- Pokhariya, Block- Begusarai, District-
Begusarai.
12. Ramlochan Kumar, PDD No. 036626, son of Ramvilas Pandit,
resident of Village+ P.O.- Badalpura, District- Begusarai, Pin-
851129.
13. Prabhat Kumar Ram, PDD No. 041968, son of Ram Avtar Ram,
resident of Village- Dariyapur, P.O.- Hanspur, District-
Begusarai, Pin- 851129.
14. Neelesh Kumar @ Nilesh Kumar PDD No. 051938, son of
Shivdani Thakur, resident of Village+ P.O.- Ramdini Ramnagar,
District- Begusarai, Pin- 851129.
15. Bablu Paswan, PDD No. 255053, son of Rambadan Paswan,
resident of Village- Balahpur, District- Begusarai, Pin- 851129.
16. Shambhu Thakur, PDD No. 291423, son of Yugeshwar Thakur,
resident of Village+ P.O.- Matihani, District- Begusarai, Pin-
851129.
17. Raj Kumar Paswan, PDD No. 175132, son of Vishnu Deo
Paswan, resident of Village+P.O.- Rampur Basban, District-
Begusarai, Pin- 851129.
18. Binod Kumar Das, PDD No. 251414, son of Nageshwar Das,
resident of Village- Shankarpur Bakhadda, P.O.- Badalpura,
District- Begusarai, Pin- 851129.
19. Himanshu Kumar, PDD No. 248121, son of late Anant Prasad
Singh, resident of Village+P.O.- Safapur, District- Begusarai,
Pin- 851129.
20. Veena Kumari, PDD No. 286094, daughter of Ram Prakash
Bhagat, resident of Village- Swami Vevekanand Nagar, Ward No.
41, Bari Egnu, District- Begusarai.
21. Pravin Kumar Kumar @ Pravin Kumar, PDD No. 142806 son of
Harishchandra Prasad Singh resident of Village - Godargama,
P.O. - Rampur Matihani, District - Begusarai, Pin - 851129.
22. Bimlesh Kumar, PDD No. 097925, son of late Dinesh Prasad
Singh, resident of Village- Sarvoday Nagar, Ward No. 40,
District- Begusarai, Pin- 851129.
23. Parikshit Kumar, PDD No. 151998, son of Ashwani Jha, resident
of Village- Shankarpur Bakhidda, P.O. - Badalpur, P.S. -
Matihani, District- Begusarai, Pin- 851129.
24. Ramprity Thakur, PDD No. 309936, son of Ram Prakash Thakur,
resident of Village- Rampur Kachahari, P.O.- Lakhanpatti,
District- Begusarai, Pin- 848204.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
392/871
25. Ram Uday Kumar, PDD No. 214880, son of Ramdeo Mahto,
resident of Village+ P.O.- Khodawandpur, District- Begusarai,
Pin- 848202.
26. Rajesh Kumar Chaurasiya, PDD No. 129031, son of Bhola
Chaurasiya, resident of Village- Matihani, P.O.- Meghaul,
District- Begusarai, Pin-848202.
27. Sanjay Kumar, PDD No. 114750, son of Satya Narayan Mahto,
resident of Village- Sankhu, Ward No.01, Panchayat- Bahuwara,
Block- Bakhari, District- Begusarai.
28. Pankaj Kumar, PDD No. 160747 son of Suresh Sharma resident
of village - Makardahi Ulao, Ward No. 14, Block - Barauni,
District - Begusarai.
29. Vikas Kumar, PDD No. 109112 son of Maheshwar Prasad Singh
resident of Village- Singhaul, Ward No.01, Nagar Nigam,
District- Begusarai.
30. Bankesh Kumar, PDD No. 306846, son of Ramudgar Paswan
resident of Village- Baghee, Nagar Nigam, District- Begusarai.
31. Suman Kumar Sinha, PDD No. 107694 son of Ranjan Kumar
Sinha resident of Village- Ghaghra, Ward No.13, Block- Bakhri,
District- Begusarai.
32. Ram Charitra Saw, PDD No. 125594 son of Ramdev Saw
resident of Village- Malhipur, Ward No.02, Block- Barauni,
District- Begusarai.
33. Nishakar Kumar Randhir, PDD No. 221738 son of Deo Chandra
Singh resident of Village+P.O.- Hardia, Ward No.-04, Block-
Dandari, District- Begusarai.
34. Indal Kumar, PDD No. 238944 son of Dharmdeo Poddar resident
of Village- Mohanpur, Ward No.-03, Block- Dandari, District-
Begusarai.
35. Suraj Kumar Singh, PDD No. 061995, son of Mohan Singh
resident of Village+P.O.- Hardia, Ward No.-04, Block- Dandari,
District- Begusarai.
36. Milee Kumari, PDD No. 299726, daughter of Rajendra Prasad
resident of Village- Lohiya Nagar, Near Remand Home, P.O.-
Suhird Nagar, District- Begusarai, Pin- 851218.
37. Prawin Kumar, PDD No. 299620, son of Ram Ballabh Prasad,
resident of Village- Lohiya Nagar, Near Remand Home, P.O.-
Suhird Nagar, District- Begusarai, Pin- 851218.
38. Arvind Kumar @ Arvind Kumar Sinha, PDD No. 203888, son of
late Lakhan Prasad resident of Village- Singhaul, Ward No.01,
Block- Begusarai, District- Begusarai.
39. Rahul Kumar, PDD No. 104341 son of Ram Pratap Singh
resident of Village- Singhaul, Ward No.01, Nagar Nigam,
District- Begusarai.
40. Md. Ziaul Haque, PDD No. 035249, son of Late Md. Zamir
Uddin resident of Village- Chany Diri, Panchayat- Sandalpur,
Ward No. 07, Block- Sahebpur Kamal, District- Begusarai, Pin-
851217.
41. Tinkesh Kumar, PDD No. 277594 son of Ganpati Prasad Singh
resident of Village+P.O.- Chauky, P.S.- Sahebpur Kamal, Block-
Sahebpur Kamal, District- Begusarai, Pin- 851217.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
393/871
42. Chiranjiv Kumar, PDD No. 193399 son of Rameshwar Mahto
resident of Village- Jeetpur, P.O.- Samsa, Block- Nawkotai,
District- Begusarai, Pin- 848201.
43. Santosh Kumar, PDD No. 210722 son of Ramashish Yadav
resident of Village- Maheshwara, Via- Manjhaul, Block-
Nawkotai, District- Begusarai, Pin- 851127.
44. Amarjeet Kumar Chourasia, PDD No. 044375, son of Ram Bal
Mahto resident of Village+P.O.- Banwaripur, Via- Teghra, Block-
Bhagwanpur, District- Begusarai.
45. Raj Chandan Kumar, PDD No. 100056, son of Shankar Sharma,
resident of Village+P.O.- Ram Nagar Tola, Ulaw, Block-
Begusarai, District- Begusarai.
46. Santosh Kumar, PDD No.072891, son of Ram Binod Rai,
resident of Village+P.O.- Fafaut, Block- Khodawanpur, District-
Begusarai.
47. Shantanu Kumar, PDD No.172104, son of Mahendra Rai,
resident of Village- Bardaha, P.O.- Amari, Via- Meghaul, Block-
Chhaurahi, District- Begusarai, Pin-848202.
48. Gopal Kumar Sinha, PDD No. 050309, son of Dinesh Narayan
Prasad, resident of Village+P.O.- Manserpur, Block- Baliya,
District- Begusarai.
49. Sanjeev Kumar Sinha, PDD No. 010092, son of late Hari
Narayan Prasad Sinha, resident of Village+P.O.- Bhagatpur,
Ward No. 07, Block- Baliya, District- Begusarai.
50. Ravi Kumar, PDD No. 054668, son of Jay Krishna Poddar,
resident of Village+P.O.- Sadanandpur, Panchayat-Fatehpur,
Ward No. 03, Block- Baliya, District- Begusarai.
51. Pramod Kumar, PDD No.179855, son of Ashok Prasad Singh,
resident of Village- Kamalpur, P.O.-Parmanandpur, Block-
Baliya, District-Begusarai.
52. Sanjeet Sah, PDD No.158503 son of Kartik Sah, resident of
Village- Shivnagar, Panchayat- Bhawanandpur, Block- Baliya,
District- Begusarai.
53. Mukesh Kumar, PDD No. 102623, son of Dashrath Yadav,
resident of Village+P.O.- Pipra Devai, Block-Barauni, District-
Begusarai.
54. Shambhu Kumar Gupta, PDD No. 020996, son of Chandra
Prakash Gupta, resident of Village- Bariyarpur, Block-
Khodawandpur, District- Begusarai.
55. Sarvesh Kumar Yadav, PDD No. 267121, son of Ram Rajee
Yadav, resident of Village- Tara, P.O.- Tara Bariyarpur, Block-
Khodawandpur, District- Begusarai.
56. Dharmavir Krishna Verma, PDD No. 013906, son of late Ram
Udgar Mahto, resident of Village+P.O.- Fafaut, Block-
Khodawanpur, District- Begusarai.
57. Ram Udgar Singh, PDD No. 238014, son of late Lakhan Singh,
resident of Village+P.O.- Fafaut, Block- Khodawanpur, District-
Begusarai.
58. Saran Lata Kumari, PDD No. 314786, daughter of Ram Udgar
Singh, resident of Village+P.O.- Fafaut, Block- Khodawanpur,
District- Begusarai.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
394/871
59. Rehana Khatoon, PDD No. 108499, daughter of Md. Gaffar,
resident of Village+P.O.- Fafaut, Block- Khodawanpur, District-
Begusarai.
60. Phool Kumari, PDD No. 013814, daughter of Ram Ashish
Mahto, resident of Village+P.O.- Fafaut, Block- Khodawanpur,
District- Begusarai.
61. Sweety Kumari, PDD No. 253408, daughter of Gyan Shankar
Mahto, resident of Village- Tara, P.O.- Tara Bariyarpur, Block-
Khodawandpur, District- Begusarai.
62. Manoj Kumar, PDD No. 070457, son of Narayan Das, resident of
Village- Mirzapur, P.O.- Tara Bariyarpur, Via- Meghaul, Block-
Khodawandpur, District- Begusarai.
63. Ashok Kumar Ram, PDD No. 073255, son of Ram Bilas Ram,
resident of Village- Bariyarpur West, P.O.- Tara Bariyarpur, Via-
Meghaul, Block- Khodawandpur, District- Begusarai.
64. Subhash Chandra Sahni, PDD No. 261568, son of late Ram
Chandra Sahni, resident of Village- Mahi Sahni Tola, P.O.- Tara
Bariyarpur, Via- Meghaul, Block- Khodawandpur, District-
Begusarai.
65. Chandra Bhushan Kumar, PDD No. 004385, son of Ram Sahay
Mahto, resident of Village- Tara Bariyarpur, P.S.-
Khodawandpur, Block- Khodawandpur, District- Begusarai.
66. Kumari Swetam, PDD No. 004346, daughter of Chandra
Bhushan Kumar, resident of Village- Tara Bariyarpur, Block-
Khodawandpur, District- Begusarai.
67. Dilip Kumar Verma, PDD No. 174178, son of Ram Ballav
Verma, resident of Village- Tara Bariyarpur, Block-
Khodawandpur, District- Begusarai.
68. Indu Kumari, PDD No. 174641, daughter of Dilip Kumar Verma,
resident of Village- Tara Bariyarpur, Block- Khodawandpur,
District- Begusarai.
69. Rinku Kumari, PDD No. 099651, daughter of Chhatradhar
Kumar, resident of Village- Tara Bariyarpur, Block-
Khodawandpur, District- Begusarai.
... ... Appellant/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning
and Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning and Development,
Government of Bihar, Patna.
3. The Director, Department of Planning and Development (Directorate of
Economics & Statistics), Government of Bihar, Patna.
4. The Joint Director-Cum- Office Head, Department of Planning &
Development, (Directorate of Economics & Statistics) Government of Bihar,
Patna.
5. The District Statistical Officer, Begusarai, District- Begusarai (Bihar).
... ... Respondent/s
======================================================
with
Patna High Court LPA No.535 of 2017 dt.17-04-2018
395/871
Letters Patent Appeal No. 615 of 2017
In
Civil Writ Jurisdiction Case No.12272 of 2016
======================================================
1. Sanjay Kumar Singh Son of Sri Tapeshwar Singh resident of
Village- Mangura, P.O.- Siaruan, P.S- Jagdishpur, District-
Bhojpur at Ara.
2. Rahul Kumar son of Sri Durga Shankar Lal resident of Village-
Dalipur, P.O. + P.S.- Jagdishpur, District- Bhojpur at Ara.
3. Manish Kumar Singh son of Sri Loknath Singh resident of
Village + P.O.- Jagdishpur, Bisen tola, P.S.- Jagdishpur, District-
Bhojpur at Ara.
4. Ravi Kumar Tiwari Son of Sri Ramjee Singh Resident of Village-
Malhurapur, P.S.- Jagdishpur, District- Bhojpur at Ara.
5. Kumar Chandra Bhushan son of Late Awdhesh Kumar resident of
Village- Dawa, P.S.- Jagdishpur, District- Bhojpur at Ara.
6. Sonu Kumar son of Late Kashi Nath Singh resident of Village-
Bihta, P.S.- Jagdishpur, District- Bhojpur at Ara.
7. Brijesh Kumar Gupta son of Sri Bijendra Prasad Gupta resident
of Village + P.O.- Dulor (Baradparva), P.S.- Jagdishpur, District-
Bhojpur at Ara.
8. Santosh Kumar Choubey son of Sri Baleshwar Choubey resident
of Village- Hatpokhar, P.O.- Masurhi, P.S.- Jagdishpur, District-
Bhojpur at Ara.
9. Md. Aslam Rizza son of Md. Jahangir Ansari resident of Village-
Jagdishpur P.S.- Jagdishpur, District- Bhojpur at Ara.
10. Rajesh Kumar Son of Sri Dadan singh, resident of Village +P.O.
+ P.S.- Jagdispur, District- Bhojpur at Ara.
11. Dilip Kumar son of Sri Gopal Jee Singh resident of Village +P.O.
+ P.S.- Jagdishpur, District- Bhojpur at Ara.
12. Sunil Kumar Son of Sri Suresh Prasad resident of Village + P.O.
+ P.S.- Jagdishpur, District- Bhojpur at Ara.
13. Amarendra Kumar Singh Son of Sri Ram Nath Singh resident of
Village + P.O.-Bimwan, P.S.- Jagdishpur, District- Bhojpur at
Ara.
14. JItendra Kumar Sharma son of Sri Krishna Kumar Sharma
resident of Village + P.O.+ P.S.- Jagdishpur, District- Bhojpur at
Ara.
15. Ashvini Kumar Son of Sri Vishvnath Singh resident of Village +
P.O.- Kara, P.S.- Jagdishpur, District- Bhojpur at Ara.
16. Ajit Kumar Son of Sri Nanhe Yadav resident of village- Neur
Pokhar (Repura Tola), P.O.- Dhiarua, P.S.- Jagdishpur, District-
Bhojpur at Ara.
17. Sunil Kumar Varma son of Sri Sita Ram Varma, resident of
Village + P.O.- Kora, P.S.- Jagdishpur, District- Bhojpur at Ara.
18. Prabhakar Singh Son of Late Jagdish Singh village + P.O.-
Bairhi, P.S.- Jagdishpur, District- Bhojpur at Ara.
19. Mahesh Kumar Singh Son of Ram Uchit Singh Village-
Ramkosa, P.O. + P.S- Ayar, District- Bhojpur at Ara.
20. Rajendra Sharma Son of Late Chattu Sharma Village + P.O.+
P.S- Ayar, District- Bhojpur at Ara.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
396/871
21. Manoj Kumar son of Sri Vishwanath Singh Village- Laxmipur,
P.O- Bairhi, District- Bhojpur at Ara.
22. Shailendra Prasad son of Sri Ashok Prasad Village + P.O-
Kahen, P.S.- Jagdishpur, District- Bhojpur at Ara.
23. Ravi Kumar Son of Sri Birendra Prasad Village- Angarua, P.O.-
Hetampur, P.S- Ayar, District- Bhojpur at Ara.
24. Krishna Kumar Ranjan son of Sri Raja Ram Baitha Village +
P.O.- Siaruam, P.S.- Jagdishpur, District- Bhojpur at Ara.
25. Dharmendra Kumar Paswan son of Sri Lal Mohar Ram, resident
of Village + P.O.+ P.S.- Jagdishpur, District- Bhojpur at Ara.
26. Vinay Kumar Agarwal s/o Sri Krishna Gopal Agarwal Village-
D.M. Road, Jagdishpur, P.O.+ P.S.- Jagdishpur, District- Bhojpur
at Ara.
27. Meghnath Singh son of Sri Ram Bakash singh resident of
Village + P.O.+ P.S.- Jagdishpur, District- Bhojpur at Ara.
28. Raj Kishore Singh s/o Sri Bhikham Singh resident of Village +
P.O.+ P.S.- Jagdishpur, District- Bhojpur at Ara.
29. Rajnish Kumar son of Ashok Kumar Swarnkar resident of
Village +P.O.+ P.S.- Jagdishpur, District- Bhojpur at Ara.
30. Prem Prakash Singh so of Late Shyam Bihar Singh resident of
Village + P.O.- Hardiya, P.S.- Jagdishpur, District- Bhojpur at
Ara.
31. Umesh Nirbhay Son of Sri Ram Vijay Bahadur Singh resident of
Village + P.O.+ P.S.- Bishentola, Ward No. 12, District- Bhojpur
at Ara.
... ... Appellant/s
Versus
1. The State of Bihar.
2. Chief Secretary, Govt. of Bihar, Patna.
3. Principal Secretary, Planning and Development Department, Govt. of Bihar,
Patna.
4. Director, Economic and Statistic, Department of Planning and Development,
Govt. of Bihar, Patna.
5. Principal Secretary, General Administration Department, Govt. of Bihar,
Patna.
6. District Magistrate, Bhojpur at Ara.
7. Block Development Officer Jagdishpur, District- Bhojpur at Ara.
8. Manoj Kumar Singh son of Late Ram Ashray Singh resident of Village -
Mahurhi, PO Sheopur (Kunai), P.S. Dhangee, District - Bhojpur at Ara.
9. Dhananjay Kumar Son of Sri Suresh Prasad Singh resident of Village + P.O. -
Chakai, P.S. - Dhangae, District - Bhojpur at Ara.
10. Sona Lal Kumar Son of Sri Ashok Singh resident of Village - Ramkopa, P.O.
+ P.S. - Ayar, District - Bhojpur at Ara.
11. Dinesh Singh son of Sri Haridwar Singh resident of Village - Dularpur, P.O. -
Barnaw, P.S. - Ayar, District - Bhojpur at Ara.
12. Sunil Kumar Shaha son of Sri Ayodhya Saha resident of Village - Dularpur,
P.O. - Barnaw, P.S. - Ayar, District - Bhojpur at Ara.
13. Vandana Kumari D/o Sri Gopal Jee Singh resident of Village + P.O.+ P.S.-
Jagdishpur, District- Bhojpur at Ara.
14. Ganesh Kumar son of Sri Shivjee Choudhary resident of Village + P.O.+ P.S.-
Jagdishpur, District- Bhojpur at Ara.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
397/871
15. Rajni Kant Pandey son of Sri Rajeshwar Pandey resident of Village + P.O.+
P.S.- Jagdishpur, District- Bhojpur at Ara.
16. Chandan Yadav son of Sri Sheo Bachan Singh resident of Village - Ram Das
Tola, P.O. - Tenduni, P.S. - Jagdishpur, District - Bhojpur at Ara.
17. Nishant Kumar son of Sri Ram Lakhan Singh resident of Village + P.O. -
Bawalipur, P.S. - Jagdishpur, District - Bhojpur at Ara.
18. Ramu Ram son of Sri Nagendra Ram resident of Village + P.O. - Bawlipur,
P.S. - Jagdishpur, District - Bhojpur at Ara.
19. Bablu Kumar Singh son of Sri Akram Singh resident of Village - Harnahi,
P.O. - Bimwan, P.S. - Jagdishpur, District - Bhojpur at Ara.
20. Akhilesh Kumar Pal son of Sri Ram Deo Pal resident of Village + P.O.-
Bimwan, P.S.- Jagdishpur, District- Bhojpur at Ara.
21. Akhilesh Kumar Son of Sri Kashi Nath Yadav Village - Shivraji Tola, P.O.
Chakai, P.S. Dhangae, District - Bhojpur at Ara.
22. Sandeep Kumar son of Sri Bhagwan Ram Village + P.O. - Masurhi, P.S. -
Jagdishpur, District - Bhojpur at Ara.
23. Sanoj Kumar Paswan son of Sri Anant Paswan Village - Digha, P.O. - Chaki,
P.S. - Dhangae, Block - Jagdishpur, District - Bhojpur at Ara.
24. Upendra Kumar son of Sri Jhakur Singh resident of Village + P.O.+ P.S.-
Jagdishpur, District- Bhojpur at Ara.
25. Santosh Bhagat son of Sri Chathu Bhagat Village - Kora, P.S. - Jagdishpur,
District - Bhojpur at Ara.
26. Kamlesh Kumar Son of Sri Ram Sahay Singh resident of Village - Esadi, P.O.
- Babhaniaw, P.S. - Ayar, District - Bhojpur at Ara.
27. Sudhanshu Kumar son of Dasrath Prasad Muhalla - Durga Mandir Road,
Jagdishpur, P.S. - Jagdishpur, District - Bhojpur at Ara.
28. Amit Kumar Singh Son of Sheo Mangal Kumar Singh resident of Village +
P.O. - Chakai, P.S. - Dhangae, District - Bhojpur at Ara.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 616 of 2017
In
Civil Writ Jurisdiction Case No.14006 of 2016
======================================================
1. Satyendra Kumar, S/o Sharvan Kumar Choudhary, R/o vill. -
Sohdih, P.O. + P.S. Sohsarai, Distt. - Nalanda
2. Navin Kumar, S/o Lakshman Mahto, R/o Moh. Narsaleeganj
( Naisarai ), P.O. Biharsharif, P.S. Biharsharif, Distt. - Nalanda
3. Narendra Kumar, S/o Satya Deo Pandey, R/o At - Nirpur, P.O.
Ganpura, P.S. Noorsarai, Distt. - Nalanda
4. Niraj Kumar, S/o Satyadeo Pandey, R/o At - Nirpur, P.O.
Ganpura, P.S. Noorsarai, Distt. - Nalanda
5. Pramod Kumar, S/o Ramlakhan Prasad, R/o At - Muzaffarpur,
P.O. Kathauli, Distt. - Nalanda
6. Aklesh Kumar Himanshu, S/o Chandradeo Paswan, R/o At -
Darvara Veldari, P.O. Darvara, P.S. Noorsarai, Distt. - Nalanda
7. Vinod Kumar, S/o Ramlakhan Prasad, R/o At - Muzaffarpur, P.O.
Kathauli, Distt. - Nalanda
8. Ranjeet Paswan, S/o Garewan Paswan, R/o At - Nirpur, P.O.
Ganpura, P.S. Noorsarai, Distt. - Nalanda
Patna High Court LPA No.535 of 2017 dt.17-04-2018
398/871
9. Rinku Kumari, S/o Sidheshwar Prasad, R/o At - Makanpur, P.O.
Happipur, P.S. Hilsa, Distt. - Nalanda
10. Amarjeet, S/o Kameshwar Ravidas, R/o vill. - Haraul, P.O.
Ganpura, Via - Noorsarai, P.S. Noorsarai, Distt. - Nalanda
11. Sachida Ram, S/o Shivnanoan Ram, R/o At - Meyar, P.O. Kairi
Meyar, P.S. Noorsarai, Distt. - Nalanda
... ... Appellant/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna
2. The Principal Secretary, Planning & Development Department, Government
of Bihar, Patna
3. The Senior Joint Director - Cum - Office Head, Planning & Development
Department and Economics and Statistical Directorate, Bihar, Patna
4. The District Magistrate - Cum - District Collector, Muzaffarpur, Patna
5. The District Statistical Officer, Muzaffarpur, District - Muzaffarpur, Bihar
6. Mahesh Prasad, S/o Ram Lakhan Singh, R/o vill. - Milkipur, P.O. Habipur,
P.S. Parwalpur, Distt. - Nalanda
7. Raj Nandan Prasad, S/o Ram Lakhan Singh, R/o vill. P.O. Milipur, P.O.
Habipur, P.S. Parwalpur, Distt. - Nalanda
8. Shalendra Kumar, S/o Late Chulhan Matho, R/o vill. Baburbanna, P.O.
Sonchari, P.S. Prakhand Parwalpur, Distt. - Nalanda
9. Veermani Kumar, S/o Sri Shivsharan Prasad, R/o vill. Baburbanna, P.O.
Sonchari, P.S. Prakhand Parwalpur, Distt. - Nalanda
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 621 of 2017
In
Civil Writ Jurisdiction Case No.12213 of 2016
======================================================
1. Rajan Kumar Mishra son of Shri Upendra Mishra resident of
village - Kawaha, P.O. - Manguraha, P.S. - Govindganj, District -
East Champaran, presently posted as Accredited Statistical
Volunteer (ASV) at Block Areraj, District - East Champaran.
2. Praveen Kumar Shukla son of Shri Nagendra Shukla resident of
village - Damodarpur, P.O. - Damodarpur, P.S. - Malahi, District
- East Champaran, presently posted as Accredited Statistical
Volunteer (ASV) at Block Areraj, District - East Champaran
3. Sandeep Kumar son of Shri Kameshwar Prasad resident of
village - Mamarkha, Bhaiya Tola, P.O. - Malahi, P.S. - Malahi,
District - East Champaran, presently posted as Accredited
Statistical Volunteer (ASV) at Block Areraj, District - East
Champaran
4. Murari Prasad son of Shri Awadh Bihari Prasad resident of
village - Parsa, P.O. - Sirni Bazaar, P.S. - Gobindganj, District -
East Champaran, presently posted as Accredited Statistical
Volunteer (ASV) at Block Areraj, District - East Champaran.
5. Deepak Mani Tripathi son of Shri Kamalakant Mani Tripathi
resident of Village - Nagdahan, P.O. - Sirni Bazaar, P.S. -
Malahi, District - East Champaran, presently posted as
Patna High Court LPA No.535 of 2017 dt.17-04-2018
399/871
Accredited Statistical Volunteer (ASV) at Block Areraj, District
- East Champaran.
6. Rajani Kumari daughter of Shri Abhay Prasad resident of village
- Damodarpur, P.O. - Damodarpur, P.S. - Malahi, District - East
Champaran, presently posted as Accredited Statistical Volunteer
(ASV) at Block Areraj, District - East Champaran
7. Avinash Kumar Shrivastava son of Shri Kameshwar Prasad
Shrivastava resident of Village - Mamarkha Bhaiya Tola, P.O. -
Mamarkha, P.S. - Malahi, District - East Champaran, presently
posted as Accredited Statistical Volunteer (ASV) at Block
Areraj, District - East Champaran.
8. Sujit Kumar Mishra son of Shri Bindeshwar Mishra resident of
Village - Mamarkha Bhaiya Tola, P.O. - Mamarkha, P.S. -
Malahi, District - East Champaran, presently posted as
Accredited Statistical Volunteer (ASV) at Block Areraj, District
- East Champaran.
9. Pawan Kumar son of Shri Birendra Nath Tiwari resident of
Village - Rarhiya, P.O. - Rarhiya, P.S. - Areraj, District - East
Champaran, presently posted as Accredited Statistical Volunteer
(ASV) at Block Areraj, District - East Champaran.
... ... Appellant/s
Versus
1. The State of Bihar, through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Director, Department of Planning & Development (Directorate of
Economics & Statistics), Government of Bihar, Patna.
3. The Joint Director-cum-Office Head, Department of Planning &
Development, (Directorate of Economics & Statistics), Government of Bihar,
Patna.
4. The District Statistical Officer, East Champaran, Motihari.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 619 of 2017
In
Civil Writ Jurisdiction Case No.12497 of 2016
======================================================
1. Yashwant Kumar Verma, Son of Awadhesh Prasad Singh, resident
of village - Chandi, P.O. Amauna, Police Station Karakat,
District - Rohtas
2. Manoj Kumar Singh, Son of Shyamdeo Singh, resident of village
- Sohada, Police Station Karakat, District - Rohtas
3. Umesh Prasad Singh, Son of Laxman Singh, resident of village -
Tirasi Bigaha, Police Station - Karakat, District - Rohtas
4. Rajesh Kumar, Son of Sri Prasad Ram, resident of village -
Chilha, P.O. Gorari, Police Station - Karakat, District - Rohtas
5. Pawan Kumar, Son of Gauri Shankar Singh, resident of village -
Raghunathpur, P.O. Motha, Police Station Karakat, District -
Rohtas
Patna High Court LPA No.535 of 2017 dt.17-04-2018
400/871
6. Dharmendra Kumar Singh, Son of Sri Nand Kishore Singh,
resident of village - Raghunathpur, P.O. Motha, Police Station
Karakat, District - Rohtas
7. Ram Kumar Tiwary, Son of Rama Shankar Tiwari, resident of
village - Gorakh Parasi, Police Station Karakat, District - Rohtas
8. Kant Jee Prasad, Son of Yamuna Prasad, resident of village +
P.O. Karup, Police Station Karakat, District - Rohtas
9. Guddu Kumar Chaudhary, Son of Rajeshwar Chaudhari, resident
of village - Dihra, P.O. Munjee, Police Station - Karakat,
District - Rohtas
10. Satyendra Narayan Singh, Son of Narsingh Prasad Singh,
resident of village - Dihra, P.O. Munjee, Police Station -
Karakat, District - Rohtas
11. Shree Ram Kumar, Son of Sita Ram, resident of village -
Paharma, Police Station - Karakat, District - Rohtas
12. Niraj Kumar Singh, Son of Sri Bhagwan Singh, resident of
village - Pipara, Police Station - Karakat, District - Rohtas
13. Santosh Kumar Singh, Son of Vineshwar Singh, resident of
village - Gharwasdih, Police Station Karakat, District - Rohtas
14. Sushil Kumar, Son of Santosh Paswan, resident of village -
Paharma, Police Station - Karakat, District - Rohtas
15. Upendra Kumar, Son of Arjun Prasad, resident of village -
Bardihan, P.O. Kurur, Police Station - Karakat, District - Rohtas
16. Niraj Kumar Singh, Son of Keshaw Prasad, resident of village +
P.O. Amauna, Police Station - Karakat, District - Rohtas
... ... Appellant/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning
and Development, Government of Bihar
2. Principal Secretary, Department of Planning and Development, Government
of Bihar
3. The Director, Department of Planning and Development, Government of
Bihar
4. The Joint Director - Cum - Office Head, Department of Planning and
Development ( Directorate of Economics and Statistics ), Government of
Bihar
5. The District Statistical Officer, Rohtas, District Rohtas
6. Ajit Kumar, Son of Janak Pandit, resident of village - Khelariya, P.O. Gotpa,
Police Station - Karakat, District - Rohtas
7. Munanjay Kumar Singh, Son of Sri Sukhdeo Singh, resident of village -
Pipara, P.O. Motha, Police Station - Karakat, District - Rohtas
8. Shashi Kumar Singh, Son of Arvind Singh, resident of village - Jaishree,
Police Station - Karakat, District - Rohtas
9. Chandan Kumar Thakur, Son of Birendra Prasad Thakur, resident of village -
Bardihan, P.O. Kurur, Police Station - Karakat, District - Rohtas
10. Vikash Kumar, Son of Devnath Pal, resident of village - Chilha, P.O. Bad,
Police Station - Karakat, District - Rohtas
11. Md. Iliyas Ansari, S/o Md. Shamsul Haque Ansari, Resident of village -
Basdihan, Police Station - Karakat, District - Rohtas
12. Sunita Kumari, W/o Dadan Kumar Singh, resident of village - Dharmagat
Parasi, Police Station - Karakat, District - Rohtas
Patna High Court LPA No.535 of 2017 dt.17-04-2018
401/871
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 623 of 2017
In
Civil Writ Jurisdiction Case No.13962 of 2016
======================================================
1. Gyandeo Paswan, Son of Jainath Paswan, resident of village -
Mohdipur, P.S. Bath, District - Bhagalpur
2. Gaurav Kumar Poddar, Son of Amod Poddar, resident of village -
Abjuganj, P.S. Sultanganj, District - Bhagalpur
3. Manoranjan Kumar, Son of Banarsi Sah, resident of village -
Hario Panitanki, P.S. Akbarnagar, District - Bhagalpur
4. Bikash Kumar Vidyarthi @ Vikash Kumar Vidyarthi, Son of
Satyanarayan Singh, resident of village - Barhara, P.S. Bath,
District - Bhagalpur
5. Santosh Kumar Sharma, Son of Laxman Sharma, resident of
village - Simraha Pani Tanki, P.S. Akbarnagar, District -
Bhagalpur
6. Ajit Kumar, Son of Chulhai Thakur, resident of village -
Damodarpur, P.S. Akbarnagar, District - Bhagalpur
7. Mithlesh Kumar, Son of Bijay Prasad Thakur, resident of village
- Mandirghat, Sultanganj, P.S. Sultanganj, District - Bhagalpur
8. Uttam Kumar, Son of Shambhu Prasad Singh, resident of village
- Tilakpur, P.S. Sultanganj, District - Bhagalpur
9. Alka Kumari, Son of Sahjanand Rai, resident of village -
Halakrachak, P.S. Bath, District - Bhagalpur
10. Rajiv Ranjan Kumar, Son of Upemdra Prasad Tanti, resident of
village - Mirjapur, P.S. Sultanganj, District - Bhagalpur
11. Mukul Ranjan, Son of Shyam Narayan Singh, resident of village
- Kumarpur, P.S. Sultanganj, District - Bhagalpur
12. Jitendra Kumar, Son of Bijay Kumar Singh, resident of village -
Kumarpur, P.S. Sultanganj, District - Bhagalpur
13. Ravi Prakash, Son of Janardan Prasad, resident of village -
Khanpur Mal, P.S. Bath, District - Bhagalpur
14. Manoj Kumar Singh, Son of Bijay Kumar Singh, resident of
village - Kathara, P.S. Sultanganj, District - Bhagalpur
15. Md. Samsad, Son of Md. Rasid, resident of village - Simraha,
P.S. Akbarnagar, District - Bhagalpur
16. Md. Ismail, Son of Md. Sabbir, resident of village - Simraha,
P.S. Akbarnagar, District - Bhagalpur
17. Md. Ajahar Uddin, Son of Md. Ismail, resident of village -
Simraha, P.S. Akbarnagar, District - Bhagalpur
18. Ajit Kumar Alok, Son of Kailash Prasad Yadav, resident of
village - Shivnandanpur, P.S. Sultanganj, District - Bhagalpur
19. Rajesh Kumar, Son of Mangal Sahu, resident of village -
Munsipatti, P.S. Sultanganj, District - Bhagalpur
20. Sajjan Kumar, Son of Bijay Shankar Rajak, resident of village -
Fatehpur, P.S. Sultanganj, District - Bhagalpur
Patna High Court LPA No.535 of 2017 dt.17-04-2018
402/871
21. Ajay Kumar, Son of Arun Kumar Gupta, resident of village -
Near Station Road Sultanganj, P.S. Sultanganj, District -
Bhagalpur
22. Mukesh Kr. Sharma, Son of Arjun Sharma, resident of village -
Simraha Pani Tanki, P.S. Akbarnagar, District - Bhagalpur
23. Abhishek Kumar Thakur, Son of Fuleshwar Thakur, resident of
village - Tilakpur, P.S. Sultanganj, District - Bhagalpur
24. Kanchan Kumari, Wife of Ranjan Kumar, resident of village -
Tilakpur, P.S. Sultanganj, District - Bhagalpur
25. Ritesh Kumar, Son of Late Ramanand Rai, resident of village -
Halakrachak, P.S. Bath, District - Bhagalpur
26. Ronald Roshan, Son of Upendra Prasad Singh, resident of
village - Halakrachak, P.S. Bath, District - Bhagalpur
27. Angad Kumar, Son of Laxman Poddar, resident of village -
Halakrachak, P.S. Bath, District - Bhagalpur at Present resident
of village - Simraha, P.O. + P.S. Akbarpur, District - Bhagalpur
28. Bijay Kumar Yadav, Son of Kamleshwari Yadav, resident of
village - Tilakpur, P.S. Sultanganj, District - Bhagalpur
29. Sakaldeo Mandal, Son of Ghanshyam Mandal, resident of village
- Mirhatti, P.S. Sultanganj, District - Bhagalpur
30. Shankar Kumar Das, Son of Biro Prasad Das, resident of village
- Fatehpur, P.S. Sultanganj, District - Bhagalpur
31. Manoj Kumar, Son of Late Kamleshwari Prasad, resident of
village - Devdha, P.S. Bath, District - Bhagalpur
32. Surya Bhushan Madhukar, Son of Dharmaraj Paswan, resident of
village - Maheshi, P.S. Sultanganj, District - Bhagalpur
33. Ranjeet Kumar, Son of Late Ghanshyam Prasad Singh, resident
of village - Karhariya, P.S. Bath, District - Bhagalpur
34. Ratnesh Kumar Gupta, Son of Late Om Prakash Gupta, resident
of village - Balughat Road Sultanganj, P.S. Sultanganj, District -
Bhagalpur
35. Nand Kishor Thakur, Son of Saryug Thakur, resident of village -
Balughat Road Sultanganj, P.S. Sultanganj, District - Bhagalpur
at Present resident at Kairaiya, P.S. Akbarnagar, District -
Bhagalpur
36. Ashutosh Kumar Singh @ Ashutosh Singh, Son of Chakradhar
Singh, resident of village - Patodhi, P.S. Kajrail, District -
Bhagalpur
37. Prawin Kumar Prasun, Son of Chhedi Prasad Singh, resident of
village - Kumarpur, P.S. Sultanganj, District - Bhagalpur
38. Madhav Kumar, Son of Chhedi Lal Poddar, resident of village -
Kutubganj, P.S. Mojahidpur, District - Bhagalpur
39. Bablu Kumar Thakur, Son of Madho Thakur, resident of village
- R.M.S. Colony Urdu Bazar, P.S. Kotwali, District - Bhagalpur
40. Rajesh Kumar, Son of Naresh Prasad Das, resident of village -
Tola Sah Lane, Manduchak, Mirjanhat, P.S. Mojahidpur, District
- Bhagalpur
41. Akhilesh Kumar Choudhary, Son of Subodh Prasad Choudhary,
resident of village - Sarath, Puraini, P.S. Goradih, District -
Bhagalpur
42. Suman Kumar, Son of Ramesh Mandal, resident of village -
Bath, P.S. Bath, District - Bhagalpur
Patna High Court LPA No.535 of 2017 dt.17-04-2018
403/871
43. Rohit Kumar, Son of Nagina Singh, resident of village - English
Chichron, P.S. Akbarnagar, District - Bhagalpur
... ... Appellant/s
Versus
1. The State of Bihar through Chief Secretary, Government of Bihar, Old
Secretariat, Patna
2. The Principal Secretary, Planning and Development Department, Govt. of
Bihar, Patna
3. The Director, Planning, Economics and Statistics Department Govt. of Bihar,
Patna
4. The Joint Director, Economics and Statistics Department Govt. of Bihar,
Patna
5. The Collector, Bhagalpur, District Bhagalpur
6. The District Statistical Officer, Bhagalpur, District - Bhagalpur
7. The Block Development Officer, Sultanganj, District - Bhagalpur
8. The Block Development officer, Kahalgaon, District - Bhagalpur
9. The Block Development officer, Jagdishpur, District - Bhagalpur
10. Niranjan Kumar Singh, Son of Sishil Prasad Singh, resident of village -
Kathara, P.S. Sultanganj, District - Bhagalpur
11. Shekhar Kumar, Son of Baban Tanti, resident of village - Masdi, P.S.
Sultanganj, District - Bhagalpur
12. Bibhuti Kumar, Son of Binod Choudhary, resident of village - Mahajan Tola,
P.S. Sultanganj, District - Bhagalpur
13. Mritunjay Kumar Kritayan, Son of Siyaram Ravidas, resident of village -
Mirhatti, P.S. Sultanganj, District - Bhagalpur
14. Rabish Kumar, Son of Kamleshwari Prasad Yadav, resident of village -
Akbarnagar, P.S. Akbarnagar, District - Bhagalpur
15. Shashi Prasad Nirala, Son of Parmanand Singh, resident of village - English
Chichron, P.S. Akbarnagar, District - Bhagalpur
16. Hemant Kumar, Son of Ashok Kumar Singh, resident of village - Sultanganj,
P.S. Sultanganj, District - Bhagalpur
17. Abdhesh Kumar, Son of Kailash Pansari, resident of village - Akbarnagar, P.S.
Akbarnagar, District - Bhagalpur
18. Kamal Kishor Sah, Son of Sakhichand Sah, resident of village - Akbarnagar,
P.S. Akbarnagar, District - Bhagalpur
19. Shiv Ram Krishna Pandey, Son of Baban Pandey, resident of village - Kashri,
P.S. Kahalgaon, District - Bhagalpur
20. Manoj Kumar, Son of Late Rajendra Prasad Mahto, resident of village -
Ganganiya, P.S. Sultanganj, District - Bhagalpur
21. Navin Kumar, Son of Raghunath Prasad Sah, resident of village - Kashri, P.S.
Kahalgaon, District - Bhagalpur
22. Manmohan, Son of Ram Kumar Singh, resident of village - Babhangama, P.S.
Kahalgaon, District - Bhagalpur
23. Vikash Kumar Jha, Son of Binay Kumar Jha, resident of village - Anadipur,
P.S. Kahalgaon, District - Bhagalpur
24. Md. Sazid Raza, Son of Md. Saiyub, resident of village - Bikramshila Nagar,
P.S. Kahalgaon, District - Bhagalpur
25. Punam Kumari, Wife of Shyam Sundar Bhagat, resident of village -
Nadiyatola, P.S. Kahalgaon, District - Bhagalpur
... ... Respondent/s
Patna High Court LPA No.535 of 2017 dt.17-04-2018
404/871
======================================================
with
Letters Patent Appeal No. 637 of 2017
In
Civil Writ Jurisdiction Case No.14432 of 2016
======================================================
1. Sanjeev Kumar, S/o Vidyanand Prasad, R/o Village- Mohiddipur,
P.O.+ P.S. Bind, District- Nalanda.
2. Ranjeet Kumar, S/o Abadh Bihari Mandal, R/o At- Chhatarpur,
P.O. Bari Malma, P.S. Bind, District- Nalanda.
3. Balak Raut, S/o Pyare Raut, R/o Village- Alipur, P.O. Korari,
P.S. Bind, District- Nalanda.
4. Ranjit Kumar, S/o Girishnanda Prasad, R/o At- Rasalpur, P.O.+
P.S.- Bind, District- Nalanda.
5. Anil Kumar, S/o Hardev Prasad, R/o At- Masiya, P.O. Andi, P.S.
Bind, District- Nalanda.
6. Ranjeet Kumar, S/o Ashok Prasad, R/o Village+ P.O.+ P.S. Bind,
District- Nalanda.
7. Rajani Kumari, D/o Subash Chandra Prasad, R/o Village+ P.O.-
Ibarahimpur, P.S. Bind, District- Nalanda.
8. Bishwjit Kumar Raushan, S/o Kamta Prasad, R/o Village-
Masiya, P.O. Andi, P.S. Bind, District- Nalanda.
9. Ajit Kumar, S/o Devendra Prasad Singh, R/o Gajraj Bigha, P.O.
Machhaldiha, P.S. & District- Nalanda.
10. Raushan Kumar, S/o Awadh Prasad, R/o Village- Sargaon, P.O.
Dahpor, P.S. Noorsarai, District Nalanda.
11. Manoranjan Kumar, S/o Rambalak Prasad, R/o At+ PO- Kathauli,
P.S. Noorsarai, District- Nalanda.
12. Natwar Lal Basera, S/o Vijay Kumar Singh, R/o At-
Muzaffarpur, P.S.- Noorsarai, District Nalanda.
13. Prashant Kumar, S/o Devendra Prasad Singh, R/o At- Gajraj
Bigha, P.O.- Machhaldiha, P.S. & District- Nalanda.
14. Uma Shankar Pandey S/o Suresh Pandey R/o At- Bara,
Kharjama, P.O. Bara Khurd, P.S. Noorsarai, District Nalanda
15. Dhananjay Kumar S/o Ramanand Prasad R/o At Jalalpur, P.O. +
P.S. Noorsarai, District Nalanda
16. Gautam Kumar Sharma S/o Sadhusharan Sharma R/o Vill-
Gosain Bigha, P.O. Barara, P.S. Noorsarai, District Nalanda
17. Arun Chaudhari S/o Laxmichand Prasad R/o Village-
Mamoorabad, Dayalpur, P.O. Mirchaiganj, P.S. & District
Nalanda
18. Mithilesh Prasad, S/o Kishori Saw, R/o Village- Belsor, P.O.
Naily, P.S. Noorsarai, District Nalanda.
19. Sunita Kumari D/o Sudhir Prasad, R/o Village+ P.O.- Daruara,
P.S. Noorsarai, District Nalanda.
20. Nilesh Kumar, S/o Late Rajendra Prasad, R/o Village- Kakhra,
P.O. Sohsarai, P.S. Noorsarai, District- Nalanda.
21. Sulekha Kumari, D/o Ram Bharat Prasad, R/o Village- Nirpur,
P.O. Ganpur, P.S. Noorsarai, District Nalanda.
22. Ashok Kumar, S/o Gajendra Prasad, R/o Village- Kairi, P.O.
Ganpura, P.S. Noorsarai, District Nalanda.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
405/871
23. Kumar Prabhat Ranjan, S/o Kapildev Prasad, R/o Village+ PO-
Daruara, P.S. Noorsarai, District- Nalanda.
24. Manoj Kumar, S/o Ganesh Prasad, R/o Village+ PO- Kathauli,
P.S. Noorsarai, District- Nalanda.
25. Devendra Kumar, S/o Badri Prasad, R/o Village- Bhangwal
Bigha, P.O. Daruara, P.S. Noorsarai, District Nalanda.
26. Gautam Kumar, S/o Mahendra Chaudhary, R/o Village+ PO-
Doiya, P.S. Noorsarai, District- Nalanda.
27. Pankaj Kumar Sinha, S/o Krishanandan Prasad, R/o Village-
Gosain Bigha, P.O.- Barara, P.S. Noorsarai, District- Nalanda.
28. Jitendra Kumar, S/o Ram Ishwar Singh, R/o Village+ PO-
Pariouna, P.S. Noorsarai, District- Nalanda.
29. Vijay Kumr Sharma, S/o Sharvan Kumar Sharma, R/o Village-
Muzaffarpur, P.O.- Kathauli, P.S. Noorsarai, District- Nalanda.
30. Chintu Kumar, S/o Devendra Prasad, R/o Village- Nari, P.O.-
Jagdishpurtiyari, P.S. Noorsarai, District- Nalanda.
31. Nand Ranjan Kumar, S/o Ramashish Paswan, R/o Village-
Haraul, P.O. Ganpura, P.S. Noorsarai, District- Nalanda.
32. Suryadev Kumar Singh, S/o Kishori Prasad, R/o Village-
Sherpur, P.O.- Daruara, P.S. Noorsarai, District- Nalanda.
33. Ramanand Prasad, S/o Umesh Mistri, R/o Village+ P.O.-
Pariouna, P.S. Noorsarai, District- Nalanda.
34. Sunil Kumar, S/o Brijnandwan Prasad, R/o Village- Paparnausa,
P.O. Machhaldiha, P.S. Noorsarai, District- Nalanda.
35. Ramdhir Kumar Singh, S/o Jagar Narayan Prasad, R/o Village-
Manara, P.O.- Dharmpur, P.S. Noorsarai, District- Nalanda.
36. Sweta Kumari, W/o Ajay Anjan Kumar, R/o Village+ P.O.-
Maeyaar, P.S. Noorsarai, District- Nalanda.
37. Rajmani Kumar, S/o Nawal Kishor Prasad, R/o Village-
Kakariya, P.O.+ P.S. Noorsarai, District- Nalanda.
38. Satish Kumar, S/o Surendra Kumar, R/o Village- Noniya Bigha,
P.O.+ P.S. Noorsarai, District- Nalanda.
39. Ashish Kumar, S/o Ashok Pandey, R/o At+ PO- Mopratalav P.S.
Rahui, District- Nalanda.
40. Chandan Kumar, S/o Ramprit Prasad, R/o At + P.O. + P.S. Wena,
District Nalanda
41. Kumud Kumar Yadav S/o Sushil Kumar Yadav R/o Vill. -
Kutulupur, P.O. Basibigha, P.S. Parwalpur, District Nalanda
42. Baldev Kumar S/o Mithilesh Kumar R/o Vill. + P.O. Gaurav
Nagar, P.S. Parwalpur, District Nalanda
43. Ravishankar Prasad S/o Surendra Prasad Singh R/o Vill. -
Nathu Bigha, P.O. Alawal, P.S. Parwalpur, District Nalanda
44. Umesh Kumar S/o Rambriksh Prasad R/o Vill. - Kamdarganj,
P.O. Dharhra, District Nalanda
45. Raj Kumar S/o Ramdhani Prasad R/o Vill. - Beldar Bigha, P.O.
Gorour, P.S. Chabilapur, District - Nalanda
46. Shashi Kant Kumar, S/o Shyam Sundar Prasad, R/o Vill- Bhaidi,
P.O. Katauna, P.S. Katrisarai, District- Nalanda.
47. Satyendra Prasad S/o Prayag Mahto R/o Vill. - Mayapur, P.O.
Bhawanpur, P.S. Katrisarai, District - Nalanda
48. Vijay Kumar Sinha S/o Ram Prasad Singh R/o Vill. - Maira,
P.O. Maira, Barith, P.S. Katrisarai, District - Nalanda
Patna High Court LPA No.535 of 2017 dt.17-04-2018
406/871
49. Ranjeet Kumar S/o Satyamnarayan Prasad R/o Vill. - Mayapur,
P.O. Bhawanpur, P.S. Katrisarai, District - Nalanda
50. Renu Kumari, D/o Pyare Prasad, R/o Vill+ PO- Badi, P.S.
Kartisarai, District- Nalanda.
51. Nirmay Kumar, S/o Jagdish Prasad, R/o At- Muzaffarpur, P.O.
Kathauli, P.S.- Noorsarai, District Nalanda.
52. Jitendra Kumar, S/o Munakka Singh, R/o Vill+ PO- Soradhee,
P.S. Telmer, District Nalanda.
53. Shashi Kumar S/o Arvind Kumar R/o Vill. - Sabanhua, P.S.
Harnout, District Nalanda
54. Ramnath Jamadar S/o Khirodhar Jamadar R/o Vill. + P.O. + P.S.
Telmer, District Nalanda
55. Anuj Kumar S/o Ganaury Mistri R/o Vill. - Sherpur, P.O.
Naeusa, P.S. Harnout, District Nalanda
56. Nitiesh Kumar S/o Ramsourup Singh, R/o Vill+ PO+ PS-
Telmer, District- Nalanda.
57. Kumari Kanchan Sinha D/o Ganesh Gunjan, R/o Vill+ PO-
Chhatiyana, P.S. Harnout, District- Nalanda.
58. Ranjit Kumar, S/o Narendra Prasad Singh, R/o Village+ PO-
Dailly, PS Harnout, District Nalanda.
59. Chandan Kumar, S/o Abhishek Kumar, R/o Village+ PO-
Dwarikabigha, PO Chero, PS Narhout, District Nalanda.
60. Ajit Kumar, S/o Dilip Kumar Singh, R/o Village+ PO- Puraini,
PS Giriyak, District Nalanda.
61. Deepak Kumar Ranjan, S/o Chandra Prasad, R/o Village+ PO-
Puraini, PS Giriyak, District Nalanda.
62. Vibhaishan Kumar, S/o Briksh Pandit, R/o Village+ PO- Puraini,
PS Giriyak, District Nalanda.
63. Jeevitesh Kumar, S/o Yogendra Kumar, R/o Village+ PO-
Puraini, PS Giriyak, District Nalanda.
64. Amar Kumar, S/o Ravindra Singh, R/o Village- Kachara, P.O.
Bheriya, P.S. Wena, District Nalanda.
65. Mukesh Kumar, S/o Vinod Singh, R/o Village- Mattepur, P.O.
Kolwa, P.S. Chandi, District Nalanda.
66. Ajeet Kumar, S/o Jagnarayan Prasad, R/o Village- Araut, P.O.+
P.S.- Wena, District Nalanda.
67. Parwin Kumar, S/o Ram Pramod Singh, R/o Village+ PO-
Vheria, P.S. Chandi, District- Nalanda.
68. Santosh Kumar Singh, S/o Surendra Kumar Singh, R/o Village-
Virandavan, P.O.- Chero, P.S. Sarmera, District Nalanda.
69. Pramendra Kumar Singh, S/o Binda Singh, R/o Village- Kenar,
P.S. Sarmera, District- Nalanda.
70. Nagin Kant, S/o Late Ramchandra Prasad, R/o Chakerasalpur
P.S. Deepnagar, District- Nalanda.
71. Ravi Ranjan Kumar, S/o Shiv Nandan Das, R/o Mohiuddinpur
P.S. Biharsharif, District- Nalanda.
72. Prabhat Raj Prabhakar, S/o Deonandan Prasad, R/o
Ramchandarpur P.S. Biharsharif, District- Nalanda.
73. Mithlesh Kumar, S/o Kameshwar Prasad, R/o Ashanagar P.S.
Sohsarai, District- Nalanda.
74. Pappu Kumar, S/o Prakash Mistri, R/o Ashanagar P.S. Sohsarai,
District- Nalanda.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
407/871
75. Bhupesh Kumar, S/o Late Baleshwar Prasad, R/o Habibpura P.S.
Biharsharif, District- Nalanda.
76. Ashish Kumar, S/o Satyavan Prakash Arya, R/o Ranabigaha P.S.
Biharsharif, District- Nalanda.
77. Sudarshan Kumar, S/o Mahendra Prasad, R/o Mathuria Mohalla
P.S. Biharsharif, District- Nalanda.
78. Radha Kumari Sinha, D/o Mahendra Prasad, R/o Mathuria
Mohalla P.S. Biharsharif, District- Nalanda.
79. Sanjay Kumar, S/o Keshav Paswan, R/o Makdune P.S.
Biharsharif, District- Nalanda.
80. Raghunandan Prasad, S/o Jay Narayan Prasad, R/o Singthu P.S.
Biharsharif, District- Nalanda.
81. Sanjeev Kumar, S/o Jaychand Choudhary, R/o Tungi P.S.
Biharsharif, District- Nalanda.
82. Prem Kumar, S/o Bhola Paswan, R/o Mohalla Bari Pahari, P.S.
Biharsharif, District- Nalanda.
83. Vijay Kumar, S/o Suresh Yadav, R/o Mohalla Gagan Diwan, P.S.
Biharsharif, District- Nalanda.
84. Tarun Kumar, S/o Bachan Singh, R/o Village- Muraura, P.S.
Biharsharif, District- Nalanda.
85. Fashi Ahmad, S/o Late Taqui Ahmad, R/o Mohalla Baradari, P.S.
Biharsharif, District- Nalanda.
86. Anil Kumar, S/o Shiv Shankar Prasad, R/o Mohalla Mahalpar,
P.S. Biharsharif, District- Nalanda.
87. Anupama Sinha, D/o Kapildeo Singh, R/o Mohalla Bhaisasur,
P.S. Biharsharif, District- Nalanda.
88. Bipin Bihari, S/o Ramnaresh Prasad, R/o At+ PO- Pawa, P.S.
Deepnagar, District- Nalanda.
89. Md. Arshad Ansari, S/o Md. Maqsood Alam, R/o Mohalla
Chhaju Mohalla, P.S. Biharsharif, District- Nalanda.
90. Binit Kumar Mishra, S/o Umacharan Dutta, R/o Mohalla
Addpar,P.S. Biharsharif, District- Nalanda.
91. Dhiraj Kumar, S/o Feku Raut, R/o Mohalla Mathuriya, P.S.
Biharsharif, District- Nalanda.
92. Rajesh Singh Sishodiya, S/o Chandrika Singh, R/o Mohalla
Kagazi Mohalla, P.S. Biharsharif, District- Nalanda.
93. Aradhana Bharti, D/o Vinod Pandey, R/o Vill- Pawa P.S.
Deepnagar, District- Nalanda.
94. Suresh Kumar, S/o Ramcharitra Mistri, R/o Mohalla Murarpur
P.S. Biharsharif, District- Nalanda.
95. Pravind Kumar, S/o Ram Lakhan Prasad, R/o Mohalla
Ramchandrapur, P.S. Biharsharif, District- Nalanda.
96. Ravish Kumar, S/o Nawal Kishor, R/o Mohalla Kila Par, P.O.+
P.S. Biharsharif, District- Nalanda.
97. Anil Kumar, S/o Kapil Paswan, R/o Vill- Rampur, P.O. Akair,
P.S. Chandi, District- Nalanda.
98. Ramchandra Paswan, S/o Brahmdeo Paswan, R/o Vill- Jalalpur
(Khajuriya Bigha), P.O. Khapura, P.S. Nagarausa, District
Nalanda.
99. Rajiv Ranjan, S/o Bhanu Pratap Pandey, R/o Vill- Dariyapur,
P.O.- Kachhiyawan, P.S. Nagarnausa, Distt.- Nalanda.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
408/871
100. Vikash Kumar Patel, S/o Anil Kumar Patel, R/o Vill-
Kharjama, P.O. Kaila, P.S. Nagarnausa, District- Nalanda.
101. Dharmvir Kumar, S/o Yogeshwar Ravidas, R/o Vill-
Rampur, P.O. Kaila, P.S. Nagarnausa, District- Nalanda.
102. Sachin Sharma, S/o Sadan Sharma, R/o Vill+ P.S.-
Asharapur, P.S. Nagarnausa, District- Nalanda.
103. Kumari Reena Sinha, S/o Anil Kumar, R/o Vill-
Nishanpura, P.O.- Khushhalpur, P.S. Telahara, District- Nalanda.
104. Shambhu Sharan Sudhansu, S/o Sudhansu Prasad, R/o
Vill- Aataramchak, P.S.+ P.O.- Ekangar Sarai, District- Nalanda.
105. Rajesh Kumar, S/o Munsi Prasad, R/o Vill- Oriyawan,
P.O.+ P.S.- Ekangarsarai, District- Nalanda.
106. Prabhat Kumar Verma, S/o Sudama Prasad Singh, R/o
Vill- Siriyawan, P.O. Kanhiyaganj, P.S. Telhara, District-
Nalanda.
107. Avadhesh Chaudhary, S/o Sudama Chaudhary, R/o Vill-
Jitan Bigha, P.O.+ P.S.- Telhara, District- Nalanda.
108. Jitendra Kumar, S/o Kapil Mochi, R/o Vill- Khagariya,
P.O.+ P.S.- Ekangar Sarai, District- Nalanda.
109. Ravi Ranjan Kumar, S/o Janardan Prasad, R/o Vill-
Kurdwapar, P.O.+ P.S.- Ekangar Sarai, District- Nalanda.
110. Daizy Kumari D/o Balkrishan Prasad, R/o Vill- Bararaj,
P.O.- Ekangardih, P.S.- Ekangar Sarai, District- Nalanda.
111. Sanjay Kumar, S/o Rajeshwar Prasad, R/o Vill+ P.O.+
P.S.- Aungari, District- Nalanda.
112. Pawan Kumar, S/o Bindeshwar Prasad, R/o Vill+ P.O.+
P.S.- Ekangar Sarai, District- Nalanda.
113. Mamta Kumari, S/o Awadhesh Kumar, R/o Vill+ P.O.-
Parthu, P.S. Ekangar Sarai, District- Nalanda.
... ... Appellant/s
Versus
1. The State of Bihar through its Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Planning & Development Department, Government
of Bihar, Patna.
3. The Senior Joint Director-cum- Office Head, Planning and Development
Department and Economics and Statistical Directorate, Bihar, Patna.
4. The District Magistrate-Cum- District Collector, Nalanda at Biharsharif.
5. The District Statistical Officer, Nalanda at Biharsharif.
6. Amit Kumar, S/o Late Dwarika Prasad, R/o Vill- Jahana, P.O.+ P.S.- Bind,
District- Nalanda.
7. Asutosh, S/o Rajendra Prasad Singh, R/o Vill- Hiyachak, P.O.- Jamsari, P.S.
Bind, District- Nalanda.
8. Shashi Kumar, S/o Sri Kedar Prasad, R/o Vill- Sherpur, P.O.- Rasalpur, P.S.-
Noorsarai, District- Nalanda.
9. Santosh Kumar, S/o Abdhesh Singh, R/o Vill- Darveshapura, P.O. Badi, P.S.
Katrisarai, District- Nalanda.
10. Surendra Pandit, S/o Late Brhamdev Pandit, R/o Vill+ P.O.- Puraini, P.S.-
Giriyak, District- Nalanda.
11. Sanjay Kumar, S/o Shyam Mahto, R/o Vill+ P.O.- Puraini, P.S.- Giriyak,
District- Nalanda.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
409/871
12. Upendra Kumar, S/o Gulab Mahto, R/o ....................... P.S. Biharsharif,
District- Nalanda.
13. Sanjit Kumar, S/o Manikchand Ravidas, R/o Vill- Rampur, P.O.- Kaila, P.S.-
Nagarnausa, District- Nalanda.
14. Prakash Ranjan, S/o Awadhesh Prasad, R/o Vill- Sariya, P.O.- Damodarpur
Baodha, P.S.- Nagarnausa, District- Nalanda.
15. Ajay Priyadarshi, S/o Rajnanda Prasad, R/o Vill- Mundipur, P.O.+ P.S.-
Ekangar Sarai, District- Nalanda.
16. Vikash Kumar, S/o Surerndar Pathak, R/o Vill- Kothari, P.O.- Kanhiyaganj,
P.S. Telhara, District Nalanda.
17. Rahul Kumar, S/o Surendra Prasad Singh, R/o Vill+ P.O.- Madanpur, P.S.-
Ekangar Sarai, District- Nalanda.
18. Sanjay Kumar, S/o Ajay Prasad Singh, R/o Vill+ P.O.+ P.S.- Aungari, District-
Nalanda.
19. Mukesh Kumar, S/o Saryoo Prasad, R/o Vill- Chhoti Gomhar, P.O.- Jagai,
P.S.- Ekangar Sarai, District- Nalanda.
20. Ravindra Kumar, S/o Moleshwar Prasad, R/o Vill+ P.O.- Telharaa, P.S.
Telhara, District- Nalanda.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 631 of 2017
In
Civil Writ Jurisdiction Case No.12089 of 2016
======================================================
1. Ashwini Kumar Dwivedi, Son of Awadhesh Kumar Dwivedi
Resident of Village- Parsurampur, Tole- Lohagajar, P.O.- Chhitan
Pur, Police Station- Ashawan, District-Siwan (Bihar).
2. Upendra Kumar Yadav Son of Swaminath Yadav Resident of
Village- Khargirampur, P.O.- Ziradei, Police Station-Ziradei,
District-Siwan (Bihar).
3. Ranjeet Kumar Singh Son of Sudama Singh Resident of Village-
Vijayipur, P.O.- Vijayipur, Police Station-Mairwa, District-
Siwan (Bihar).
4. Mahesh Yadav Son of Vijay Kumar Yadav Resident of Village-
Titira Mishraulia, P.O.- Titira, Police Station-Mairwa, District,
Siwan (Bihar).
5. Navin Niraj, Son of Late Rishideo Tiwari, Resident of Village-
Belawara, P.O.- Husainganj, P.S.- Andar, District- Siwan (Bihar).
6. Sanjay Kumar Paswan, Son of Kameshwar Paswan, Resident of
Village- Balaipur, P.S.- Ziradei, District- Siwan (Bihar).
7. Gyan Prakash Yadav, Son of Rajendra Prasad Yadav, Resident of
Village- Titira Mishraulia, P.O.- Titira, Police Station-Mairwa,
District, Siwan (Bihar).
8. Rashmi Kumari, Daughter of Awadh Kishore Sahi, Resident of
Village- Sheopur Sakra, P.O.- Sakra, Police Station-Ashwan,
District-Siwan (Bihar).
9. Mainejar Bhakta, Son of Late Butai Bhakta, Resident of Village-
Maniya, P.S.- Ashawan, District- Siwan (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018
410/871
10. Pramod Kumar, Son of Ramayan Yadav, Resident of Village-
Parsurampur, Tole- Lohagajar, P.O.- Chhitan Pur, Police Station-
Ashawan, District-Siwan (Bihar).
11. Mantu Yadav, Son of Dharam Nath Yadav, Resident of Village-
Titira Mishraulia, P.O.- Titira, Police Station-Mairwa, District,
Siwan (Bihar).
12. Anil Kumar Yadav, Son of Gorakh Nath Yadav, Resident of
Village- Chhotka Majha, P.O.- Chhotka Majha, P.S.- Mairwa,
District- Siwan (Bihar).
13. Ramesh Kumar Tiwari, Son of Late Chandrama Tiwari, Resident
of Village- Bikaur, P.O.- Piparahiya, P.S.- Ashawn, District-
Siwan (Bihar).
14. Upendra Kumar Yadav, Son of Fulena Chaudhary, Resident of
Village- Titira Mishraulia, P.O.- Titira, Police Station-Mairwa,
District, Siwan (Bihar).
... ... Appellant/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning
and Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning and Development,
Government of Bihar, Patna.
3. The Director, Department of Planning & Development, (Directorate of
Economics and Statistics), Govt. of Bihar, Patna.
4. The District Statistical Officer, Planning and Development Department,
Siwan (Bihar).
5. The District Magistrate, Siwan.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 630 of 2017
In
Civil Writ Jurisdiction Case No.14744 of 2016
======================================================
1. Pappu Kumar, Son of Sankar Das, resident of village - Ufraul,
P.O. Bakhri, P.S. Saraiya, District - Muzaffarpur ( Bihar )
2. Manoj Kumar Rajak, Son of Shadeo Rajak, resident of village -
Dhanupara, P.O. Kolwara, P.S. Saraiya, District - Muzaffarpur
( Bihar )
3. Muni Lal Ram, Son of Yogendra Ram, resident of village - Nargi
Jivnath, P.O. Kolwara, P.S. Saraiya, District - Muzaffarpur
( Bihar )
4. Mohan Kumar, Son of Late Ashrafi Lal Mahto, resident of
village - Kolhua, P.O.Bakhra, P.S. Saraiya, District -
Muzaffarpur ( Bihar )
5. Subodh Kumar, Son of Ram Kishore Sah, Resident of village -
Bahilwara Rupnath, P.O. Bahilwara Rupnatha, P.S. Saraiya,
District - Muzaffarpur
6. Sohan Kumar, Son of Late Chandeshwar Prasad Singh, resident
of village - Bahilwara Govind, P.O. Bahilwara Govind, P.S.
Saraiya, District - Muzaffarpur ( Bihar )
Patna High Court LPA No.535 of 2017 dt.17-04-2018
411/871
7. Mukesh Kumar, Son of Mahadev Sah, resident of village -
Marwapakar, P.O. Chaubey Ambara, P.S. Saraiya, District -
Muzaffarpur ( Bihar )
8. Randhir Kumar, Son of Ajit Kumar, resident of village - Raja
Rampur, P.O. Rajarampur, P.S. Saraiya, District - Muzaffarpur
( Bihar )
9. Indrajit Kumar, Son of Sri Ram Chandra Das, Resident of village
- Bahilwara Rupnath, P.O. Bahilwara Rupnatha, P.S. Saraiya,
District - Muzaffarpur
10. Dinesh Kumar, Son of Nand Lal Thakur, resident of village -
Siuri Gopinathpur, P.O. Bahilwara Govind, P.S. Saraiya, District
- Muzaffarpur ( Bihar )
11. Manoj Kumar, Son of Suresh Sah, Resident of village -
Bahilwara Rupnath, P.O. Bahilwara Rupnatha, P.S. Saraiya,
District - Muzaffarpur
12. Lalan Kumar, Son of Kishori Sah, Resident of village -
Bahilwara Rupnath, P.O. Bahilwara Rupnatha, P.S. Saraiya,
District - Muzaffarpur
13. Somnath Thakur, Son of Rajeshwar Thakur, resident of village /
Bahilwara Govind, P.O. Bahilwara Govind, P.S. Saraiya, District
- Muzaffarpur ( Bihar )
14. Vinod Kumar, Son of Sakal Sah, resident of village -
Basantpurpatti, P.O. Basantpur Patti, P.S. Saraiya, District -
Muzaffarpur ( Bihar )
15. Sabloo Kumar, Son of Jawahar Lal Chaudhary, resident of
village - Rewadih, P.O. Rewa Basantpur, P.S. Saraiya, District -
Muzaffarpur ( Bihar )
16. Raj Kishore Mahto, Son of Ram Paras Mahto, resident of village
- Chaubey Ambara, P.O. Chaubey Ambara, P.S. Saraiya, District
- Muzaffarpur ( Bihar )
17. Seemit Ranjan Kumar, Son of Ram Pravesh Sharma, resident of
village - Bahilwara Govind, P.O. Bahilwara, P.S. Saraiya,
District - Muzaffarpur ( Bihar )
18. Tara Kumari, Wife of Ratan Kumar Vishal, resident of village -
Saraiya, P.S. Saraiya, District - Muzaffarpur ( Bihar )
19. Chandrashekhar Kumar Malakar, Son of Ramesh Bhagat,
resident of village - Basantpur Patti, P.S. Saraiya, District -
Muzaffarpur ( Bihar )
20. Rajesh, Son of Jawahar Lal Chaudhary, resident of village -
Rewadih, P.O. Rewa Basantpur, P.S. Saraiya, District -
Muzaffarpur ( Bihar )
21. Vikash Ranjan, Son of Uday Kumar Srivastava, resident of
village / Bishunpur Basant, P.O. Bishunpur Basant, P.S. Saraiya,
District - Muzaffarpur ( Bihar )
22. Guddu Kumar Ram, Son of Late Harihar Ram, resident of
village / Basantpur Patti, P.O. Basantpur Patti, P.S. Saraiya,
District - Muzaffarpur ( Bihar )
23. Chandra Kumar Ranjan, Son of Umesh Prasad Singh, resident of
village - Srikrishnapur Bakhra, P.S. Saraiya, District -
Muzaffarpur ( Bihar )
... ... Appellant/s
Patna High Court LPA No.535 of 2017 dt.17-04-2018
412/871
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna
3. The Senior Joint Director - Cum - Officer Head, Department of Planning &
Development, ( Directorate of Economics & Statistics ), Government of
Bihar, Patna
4. The District Magistrate - Cum - District Collector, Muzaffarpur
5. The District Statistical Officer, Muzaffarpur, District - Muzaffarpur ( Bihar )
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 633 of 2017
In
Civil Writ Jurisdiction Case No.12782 of 2016
======================================================
1. Rewati Raman Singh, Son of Pitambar Singh, Resident of
Village- Singhia, P.O.- Singhia, P.S.- Singhia, District-
Samastipur (Bihar).
2. Pranjal Kumar Singh, Son of Maheshwar Singh, Resident of
Village- Lajma, P.O.- Lajma, P.S.- Singhia, District- Samastipur
(Bihar).
3. Shashikant Jha, Son of Sri Deo Narayan Jha, Resident of
Village- Bangratha, P.O.- Bangratha, P.S.- Singhia, District-
Samastipur (Bihar).
4. Baijnath Giri, Son of Bisheshwar Giri, Resident of Village-
Singhia, P.O.- Singhia, P.S.- Singhia, District- Samastipur
(Bihar).
5. Lalan Kumar Singh, Son of Ramakant Singh, Resident of
Village- Singhia, P.O.- Singhia, P.S.- Singhia, District-
Samastipur (Bihar).
6. Ranjeet Kumar Jha, Son of Ramakant Jha, Resident of Village-
Bari, P.O.- Bari, P.S.- Singhia, District- Samastipur (Bihar).
7. Roushan Kumar Jha, Son of Manohar Jha, Resident of Village-
Phulhara, P.O.- Phulhara, P.S.- Singhia, District- Samastipur
(Bihar).
8. Chandra Bhushan Yadav, Son of Late Pasupati Nath Yadav,
Resident of Village- Jahangirpur, P.O.- Jahangirpur Lajma, P.S.-
Singhia, District- Samastipur (Bihar).
9. Ishwar Kumar Sahu, Son of Shivnandan Sahu, Resident of
Village- Singhia, P.O.- Singhia, P.S.- Singhia, District-
Samastipur (Bihar).
10. Abhishek Kumar, Son of Ashok Mahto, Resident of Village-
Singhia, P.O.- Singhia, P.S.- Singhia, District- Samastipur
(Bihar).
11. Govind Mishra, Son of Shilakant Mishra, Resident of Village-
Bangrathha, P.O.- Bangrathha, P.S.- Singhia, District-
Samastipur (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018
413/871
12. Ram Kripal Mahto, Son of Jai Mangal Mahto, Resident of
Village- Shivaiya, P.O.- Mahin, P.S.- Singhia, District-
Samastipur (Bihar).
13. Arun Kumar Purve, Son of Rajendra Purve, Resident of Village-
Shivaiya, P.O.- Mahin, P.S.- Singhia, District- Samastipur
(Bihar).
14. Gunjan Kumar Jha, Son of Ramakant Jha, Resident of Village-
Bari, P.O.- Bari, P.S.- Singhia, District- Samastipur (Bihar).
15. Rakesh Kumar Jha, Son of Late Sunil Kumar Jha, Resident of
Village- Bari, P.O.- Bari, P.S.- Singhia, District- Samastipur
(Bihar).
16. Ravi Shankar Mishra, Son of Vinod Kumar Mishra, Resident of
Village- Kalyanpur, P.O.- Kalyanpur, P.S.- Bibhutipur, District-
Samastipur (Bihar).
17. Ram Pravesh Kumar Sharma, Son of Sahdeo Sharma, Resident
of Village- Mahin, P.O.- Mahin, P.S.- Singhia, District-
Samastipur (Bihar).
18. Hemant Kumar, Son of Kailash Giri, Resident of Village-
Singhia, P.O.- Singhia, P.S.- Singhia, District- Samastipur
(Bihar).
19. Rahul Kumar Das, Son of Ravi Das, Resident of Village-
Kundal, P.O.- Kundal, P.S.- Singhia, District- Samastipur
(Bihar).
20. Dhirendra Kumar Singh, Son of Navin Kumar Singh, Resident of
Village- Madhepur, P.O.- Kundal, P.S.- Singhia, District-
Samastipur (Bihar).
21. Ram Uday Paswan, Son of Bhola Paswan, Resident of Village-
Bishunpur Diha, P.O.- Bishunpur Diha, P.S.- Singhia, District-
Samastipur (Bihar).
22. Sanjay Kumar Paswan, Son of Ghuran Paswan, Resident of
Village- Kankari, P.O.- Sonsa, P.S.- Singhia, District-
Samastipur (Bihar).
23. Bibha Kumari, Daughter of Krishnamohan Rajak, Resident of
Village- Bari, P.O.- Bari, P.S.- Singhia, District- Samastipur
(Bihar).
24. Ranjeet Rana, Son of Jivachh Thakur, Resident of Village-
Singhia, P.O.- Singhia, P.S.- Singhia, District- Samastipur
(Bihar).
25. Sanjit Kumar Giri, Son of Upendra Narayan Giri, Resident of
Village- Singhia, P.O.- Singhia, P.S.- Singhia, District-
Samastipur (Bihar).
26. Vijay Kumar Jha, Son of Namonarayan Jha, Resident of Village-
Singhia, P.O.- Singhia, P.S.- Singhia, District- Samastipur
(Bihar).
27. Md. Ziauddin, Son of Md. Salimuddin, Resident of Village-
Maniyarpur, P.O.- Warisnagar, P.S.- Warisnagar, District-
Samastipur (Bihar).
28. Sujit Kumar, Son of Dilip Sharma, Resident of Village-
Dhanhar, P.O.- Warisnagar, P.S.- Warisnagar, District-
Samastipur (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018
414/871
29. Rajesh Kumar Thakur, Son of Lakshan Deo Thakur, Resident of
Village- Rohua, P.O.- Rohua West, P.S.- Warisnagar, District-
Samastipur (Bihar).
30. Shiv Kumar Singh, Son of Hira Prasad Singh, Resident of
Village- Basantpur Ramani, P.O.- Basantpur Ramani, P.S.-
Warisnagar, District- Samastipur (Bihar).
31. Mukesh Kumar Mandal, Son of Late Pradeep Mandal, Resident
of Village- Hazpurva, P.O.- Kusaiya, P.S.- Warisnagar, District-
Samastipur (Bihar).
32. Balmukund, Son of Baleshwar Rai, Resident of Village-
Kishanpur, P.O.- Kishanpur, P.S.- Warisnagar, District-
Samastipur (Bihar).
33. Satyajeet Kumar, Son of Paltan Ram, Resident of Village-
Hajpurva, P.O.- Kishaiya, P.S.- Warisnagar, District- Samastipur
(Bihar).
34. Pankaj Kumar, Son of Mangal Prasad, Resident of Village-
Loknathpur, P.O.- Dalsinghsarai P.S.- Dalsinghsarai, District-
Samastipur (Bihar).
35. Sunil Kumar, Son of Mangal Prasad, Resident of Village-
Loknathpur, P.O.- Dalsinghsarai P.S.- Dalsinghsarai, District-
Samastipur (Bihar).
36. Md. Ashgar Khan, Son of Md. Mahbull Khan, Resident of
Village- Kumrao, P.O.- Kumrao, P.S.- Dalsinghsarai, District-
Samastipur (Bihar).
37. Rakesh Prasad, Son of Late Shiv Sah, Resident of Village-
Narhan, P.O.- Narhan, P.S.- Bibhutipur, District- Samastipur
(Bihar).
38. Lal Babu Mishra, Son of Ravindra Mishra, Resident of Village-
Chakhabib, P.O.- Chakhabib, P.S.- Bibhutipur, District-
Samastipur (Bihar).
39. Sunil Kumar Ishar, Son of Mahendra Prasad Ishar, Resident of
Village- Mahisi, P.O.- Mahisi, P.S.- Bibhutipur, District-
Samastipur (Bihar).
40. Raman Kumar Choudhary, Son of Manoj Kumar Choudhary,
Resident of Village- Khamhar, P.O.- Chakabidulia, P.S.-
Bibhutipur, District- Samastipur (Bihar).
41. Manoj Kumar, Son of Ram Chandra Mahto, Resident of Village-
Saidpur, P.O.- Narhan, P.S.- Bibhutipur, District- Samastipur
(Bihar).
42. Laxmi Prasad, Son of Late Bhaglu Mahto, Resident of Village-
Kalyanpur, P.O.- Kalyanpur, P.S.- Bibhutipur, District-
Samastipur (Bihar).
43. Nutan Kumari, Son of Blaeshwar Pathak, Resident of Village-
Madhavpur, P.O.- Madhabpur, P.S.- Bibhutipur, District-
Samastipur (Bihar).
44. Ritu Kumari, Daughter of Mohan Choudhary, Resident of
Village- Wajidpur Bambaiya, P.O.- Wajidpur Bambaiya, P.S.-
Bibhutipur, District- Samastipur (Bihar).
45. Anuradha Kumari, Daughter of Dinesh Chaudhary, Resident of
Village- Kalyanpur, P.O.- Kalyanpur, P.S.- Bibhutipur, District-
Samastipur (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018
415/871
... ... Appellant/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna.
3. The Director, Department of Planning & Development, (Directorate of
Economics and Statistics), Govt. of Bihar, Patna.
4. The Joint Director-Cum- Officer Head, Department of Planning &
Development, (Directorate of Economics and Statistics), Govt. of Bihar,
Patna.
5. The District Statistical Officer, Samastipur, District- Samastipur (Bihar).
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 634 of 2017
In
Civil Writ Jurisdiction Case No.14162 of 2016
======================================================
1. Sandip Kumar Shukla Son of Bachha Shukla Resident of
Village- Chandiasthan, P.O.- Bagaha-1, P.S.- Bagaha-1, District-
West Champaran (Bihar).
2. Sunil Kumar Goswami, Son of Munna Goswami, Resident of
Village- Sugauli, P.O.- Sugauli, P.S.- Sikarpur, District- West
Champaran (Bihar).
3. Babloo Kumar Paswan, Son of Sukhee Paswan, Resident of
Village- Birti Tola Sugauli, P.O.- Sugauli, P.S.- Bagaha-1,
District- West Champaran (Bihar).
4. Shyamakant Kaushal, Son of Banarsi Ram, Resident of Village-
Anjua, P.O.- Anjua, P.S.- Sikarpur, District- West Champaran
(Bihar).
5. Satish Prasad, Son of Banaras Prasad, Resident of Village-
Mujauna, P.O.- Anjua, P.S.- Sikarpur, District- West Champaran
(Bihar).
6. Vijay Kumar, Son of Krishna Kumar Shrivastava, Resident of
Village- Sherahwa, P.O.- Murli, P.S.- Shikarpur, District- West
Champaran (Bihar).
7. Tauhid Alam Siddiquee, Son of Md. Maieed Alam, Resident of
Village & P.O.- Sabeyah, P.S.- Ramnagar, District- West
Champaran (Bihar).
8. Murlidhar Dwivedee, Son of Late Vinod Dubey, Resident of
Village- Murera, P.O.- Dainmarwa, P.S.- Ramnagar, District-
West Champaran (Bihar).
9. Vinod Kumar Yadav Son of Shyam Sundar Yadav Resident of
Village- Novgawa, P.O.- Dumariya, P.S.- Ramnagar, District-
West Champaran (Bihar).
10. Sudhir Kumar Nag, Son of Viyash Prasad Nag, Resident of
Village- Sabuni, P.O.- Ramnagar, P.S.- Ramnagar, District- West
Champaran (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018
416/871
11. Sonu Kumar Mishra, Son of Sudama Mishra, Resident of
Village- Dhobini, P.O.- Lauriya, P.S.- Lauriya, District- West
Champaran (Bihar).
12. Umesh Sah, Son of Jagdish Yadaw, Resident of Village- Nawaka
Tola Mahui, P.O.- Mahui, P.S.- Ramnagar, District- West
Champaran (Bihar).
13. Sudhir Kumar Yadaw, Son of Jagadish Yadaw, Resident of
Village- Mudila, P.O.- Ramnagar, P.S.- Ramnagar, District- West
Champaran (Bihar).
14. Vinay Kumar, Son of Sheshnath Prasad, Resident of Uhami
Compound, P.O.- Ramnagar, P.S.- Ramnagar, District- West
Champaran (Bihar).
15. Mukul Kumar, Son of Dhurandhar Dubey, Resident of Village-
Ramnagar, P.O.- Ramnagar, P.S.- Ramnagar, District- West
Champaran (Bihar).
16. Prabhu Prasad Patel, Son of Late Baidyanath Prasad Patel,
Resident of Village- Pakari, P.O.- Dumariya, P.S.- Ramnagar,
District- West Champaran (Bihar).
17. Vivek Kumar Shrivastav, Son of Sachitanand Shrivastav,
Resident of Village- Arjun Nagar, Shivpuri, P.O.- Ramnagar,
P.S.- Ramnagar, District- West Champaran (Bihar).
18. Rishi Kumar, Son of Late Kameshwar Prasad, Resident of
Village- Naya Tola Mahue, P.O.- Mahue, P.S.- Ramnagar,
District- West Champaran (Bihar).
19. Krishna Kumar, Son of Shukal Sah, Resident of Village-
Turahtoli Ramnagar, P.O.- Ramnagar, P.S.- Ramnagar, District-
West Champaran (Bihar).
20. Vijay Kumar, Son of Chhotelal Sah, Resident of Village-
Turahpatti Ramnagar, P.O.- Ramnagar, P.S.- Ramnagar, District-
West Champaran (Bihar).
21. Ritesh Kumar Rai, Son of Braj Kishor Rai, Resident of Village-
Inarbarwa, P.O.- Jogiya, P.S.- Ramnagar, District- West
Champaran (Bihar).
22. Vivesk Kumar Shrivastwa, Son of Rakesh Kumar Shrivastwa,
Resident of Village- Durganagar, P.O.- Ramnagar, P.S.-
Ramnagar, District- West Champaran (Bihar).
23. Manish Kumar, Son of Bira Mistri, Resident of Village-
Chiktoli, P.O.- Ramnagar, P.S.- Ramnagar, District- West
Champaran (Bihar).
24. Naresh Uraon, Son of Yugal Uraon, Resident of Village-
Madhubani, P.O.- Bakhari Bazar, P.S.- Ramnagar, District- West
Champaran (Bihar).
25. Gorakh Chaudhary, Son of Harishankar Chaudhary, Resident of
Village- Khajuria, P.O.- Mathia, P.S.- Ramnagar, District- West
Champaran (Bihar).
26. Deepak Sah, Son of Jagdish Sah, Resident of Village- Sonkhar,
P.O.- Ramnagar, P.S.- Ramnagar, District- West Champaran
(Bihar).
27. Rajiya Begum, Son of Asmahamad Ansari, Resident of Village-
Dumariya Estate, P.O.- Dumariya Estate, P.S.- Shikarpur,
District- West Champaran (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018
417/871
28. Sarpharaj Ahmad, Son of Ashmahamad Ansari, Resident of
Village- Dumaria, P.O.- Dumariya, P.S.- Shikarpur, District-
West Champaran (Bihar).
29. Ajeet Kumar, Son of Amrish Prasad, Resident of Village- Mahui
Nawaka Tola, P.O.- Mahui, P.S.- Ramnagar, District- West
Champaran (Bihar).
30. Sunil Kumar Prasad, Son of Gobardhan Prasad, Resident of
Village- Bahuari, P.O.- Harinagar, P.S.- Ramnagar, District- West
Champaran (Bihar).
31. Mritunjay Kumar Gupta, Son of Kanhaiya Prasad Gupta,
Resident of Village- Bagahi Sakhuwani, P.O.- Ramnagar, P.S.-
Ramnagar, District- West Champaran (Bihar).
32. Vijay Kumar Sah, Son of Sambhu Sah, Resident of Village- Bela
Gola Harinagar, P.O.- Harinagar, P.S.- Harinagar, District- West
Champaran (Bihar).
33. Anoop Kumar Chaubey, Son of Shivnath Chaubey, Resident of
Village- Ramnagar, P.O.- Ramnagar, P.S.- Ramnagar, District-
West Champaran (Bihar).
34. Chitranjan Singh, Son of Anirudh Singh, Resident of Village-
Khatauri, P.O.- Gudgudi, P.S.- Ramnagar, District- West
Champaran (Bihar).
35. Bipul Kumar Bhargaw, Son of Bhup Narayan Tiwari, Resident of
Village- Pacharukhia, P.O.- Dumriya Estate, P.S.- Ramnagar,
District- West Champaran (Bihar).
36. Nishant Kumar Ram, Son of Jay Prakash Rao, Resident of
Village- Near Mill Bahuari, P.O.- Ramnagar, P.S.- Ramnagar,
District- West Champaran (Bihar).
37. Pankodya Kumar Pandey, Son of Sheokant Pandey, Resident of
Village- Mahui, P.O.- Mahui, P.S.- Ramnagar, District- West
Champaran (Bihar).
38. Dhananjay Kumar Pathak, Son of Prabhu Narayan Pathak,
Resident of Village- Murera, P.O.- Dainmarwa, P.S.- Ramnagar,
District- West Champaran (Bihar).
39. Vivek Kumar Sharma, Son of Vasant Kumar Sharma, Resident of
Village- Murera, P.O.- Dainmarwa, P.S.- Ramnagar, District-
West Champaran (Bihar).
40. Ramesh Sharma, Son of Sandev Sharma, Resident of Village-
Mahui Nawka Tola, P.O.- Mahui, P.S.- Ramnagar, District- West
Champaran (Bihar).
41. Rituraj Vajpayee, Son of Dhirendra Bajpayee, Resident of
Village- Hathiyai, P.O.- Machhar Gawan, P.S.- Yogapatthi,
District- West Champaran (Bihar).
42. Jitendra Prasad, Son of Shiv Chand Prasad, Resident of Village-
Sigribigri, P.O.- Ramnagar, P.S.- Ramnagar, District- West
Champaran (Bihar).
43. Gyanesndra Prasad Gupta, Son of Heeralal Prasad, Resident of
Village- Belagola Harinagar, P.O.- Harinagar, P.S.- Ramnagar,
District- West Champaran (Bihar).
44. Saurabh Verma, Son of Om Prakash Verma, Resident of Village-
Mujra, P.O.- Ramnagar, P.S.- Ramnagar, District- West
Champaran (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018
418/871
45. Gaurav Verma, Son of Om Prakash Verma, Resident of Village-
Mujra, P.O.- Ramnagar, P.S.- Ramnagar, District- West
Champaran (Bihar).
... ... Appellant/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna.
3. The Director, Department of Planning & Development, (Directorate of
Economics & Statistics) Government of Bihar, Patna.
4. The Joint Director-cum-Office Head, Department of Planning &
Development, (Directorate of Economics & Statistics) Government of Bihar,
Patna.
5. The District Statistical Officer, Patna, District- Patna (Bihar).
6. The District Statistical Officer, Munger, District- Munger (Bihar).
7. The District Statistical Officer, Begusarai, District- Begusarai (Bihar).
8. The District Statistical Officer, Saran at Chapra, District- Saran (Bihar). null
null
9. The District Statistical Officer, Saharsa, District- Saharsa (Bihar). null null
10. The District Statistical Officer, Madhepura, District- Madhepura (Bihar).
11. The District Statistical Officer, Supaul, District- Supaul (Bihar).
12. The District Statistical Officer, Arwal, District- Arwal (Bihar).
13. The District Statistical Officer, Buxar, District - Buxar (Bihar).
14. The District Statistical Officer, Muzaffarpur, District- Muzaffarpur (Bihar).
15. The District Statistical Officer, Gaya, District- Gaya (Bihar).
16. The District Statistical Officer, Bhojpur, District - Bhojpur (Bihar).
17. The District Statistical Officer, Aurangabad, District- Aurangabad (Bihar).
18. The District Statistical Officer, Vaishali, District- Vaishali (Bihar).
19. The District Statistical Officer, East Champaran, East Champaran (Bihar).
20. The District Statistical Officer, West Champaran, District- West Champaran
(Bihar).
21. The District Statistical Officer, Jehanabad, District- Jehanabad (Bihar).
22. The District Statistical Officer, Rohtas, District - Rohtas (Bihar).
23. The District Statistical Officer, Kaimur, District- Kaimur (Bihar).
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 641 of 2017
In
Civil Writ Jurisdiction Case No.14680 of 2016
======================================================
1. Dhanesh Kumar, Son of Late Janak Singh, Resident of Village-
Sahar Rampur, P.S.- Naubatpur, District- Patna.
2. Upendra Mistri, Son of Late Gaya Mistri, Resident of Village-
Karanja, P.S.- Naubatpur, District- Patna.
3. Raj Kumar, Son of Sri Rupan Saw, Resident of Village-
Gopalpur, P.S.- Naubatpur, District- Patna.
4. Kamlesh Kumar, Son of Bansi Pd. Verma, Resident of Village+
P.O.- Patoot, P.S.- Ranitalab Kanpur, District- Patna.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
419/871
5. Mahanand Verma, Son of Shiv Lakhan Verma, Resident of
Village- Badipur, P.S.- Naubatpur, District- Patna.
6. Devendra Mochi, Son of Khuda Mochi, Resident of Village+
P.O.- Mohamadpur (Piplawan), P.S.- Naubatpur, District- Patna.
7. Munna Sao, Son of Kirshna Murari Sao, Resident of Village-
Sahar Rampur, P.S.- Naubatpur, District- Patna.
8. Lalan Prasad, Son of Albela Sao, Resident of Village-
Naubatpur, P.S.- Naubatpur, District- Patna.
9. Sunil Kumar, Son of Sri Bhagwan Mistri, Resident of Village-
Sarasat, P.S.- Naubatpur, District- Patna.
10. Kali Nath Sakesena, Son of Chandrashekhar Prasad, Resident of
Village- Sarari (Piplawan), P.S.- Naubatpur, District- Patna.
... ... Appellant/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna.
3. The Director, Department of Planning & Development, (Directorate of
Economics and Statistics), Government of Bihar, Patna.
4. The Joint Director-Cum- Officer Head, Department of Planning &
Development, (Directorate of Economics and Statistics), Government of
Bihar, Patna.
5. The Districts Statistical Officer, Patna, District Patna (Bihar).
6. Jitendra Kumar, Son of Late Ramayan Singh, Resident of Village- Bakua,
P.O.- Poyawan, P.S.- Naubatpur, District- Patna.
7. Dharamendra Kumar Singh, Son of Ganesh Singh, Resident of Village-
Bisarpur, P.S.- Naubatpur, District- Patna.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 645 of 2017
In
Civil Writ Jurisdiction Case No.13538 of 2016
======================================================
1. Rajiv Ranjan, son of Lalan Prasad Singh, Resident of village and
P.O. Jasauli Patti, P.S. Kotwa, District- East Champaran at
Motihari.
2. Ram Babu Prasad, son of Kishori Prasad, Resident of village-
Kalyanpur Khas, P.O. Barharwa Kalan West, P.S. Kotwa,
District- East Champaran at Motihari.
3. Pappu Singh, son of Uday Singh, Resident of village- Saraiya,
P.O. Jagirahan, P.S. Kotwa, District- East Champaran at
Motihari.
4. Uday Kumar Das, son of Shiv Lal Das, Resident of village-
Karaia Pato Tola, P.O. Karariya, P.S. Kotwa, District- East
Champaran at Motihari.
5. Devendra Kumar Singh, son of Late Chandrika Singh, Resident
of village- Ahiraulia, P.O. Bhopatpur, P.S. Kotwa, District- East
Champaran at Motihari.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
420/871
6. Jagu Prasad, son of Belas Prasad, Resident of village- Nawada,
P.O. Machhargachia, P.S. Kotwa, District- East Champaran at
Motihari.
7. Jai Prakash Kumar, son of Puran Prasad Kushwaha, Resident of
village- Karaiya Bairagi Tola, P.O. Karaiya, P.S. Kotwa,
District- East Champaran at Motihari.
8. Arynand, son of Dhirendra Narayan Singh, Resident of village
and P.O. Kanchhedwa, P.S. Harsidhi, District- East Champaran at
Motihari.
9. Sanjay Kumar, son of Sri Mathura Pandit, Resident of village-
Sihorwa, P.O. Karaiya, P.S. Kotwa, District- East Champaran at
Motihari.
10. Dinesh Kumar Baitha, son of Kapildeo Baitha, Resident of
village- Karaiya Bairagi Tola, P.O. Karaiya, P.S. Kotwa,
District- East Champaran at Motihari.
11. Prashant Kumar, son of Yadav Lal Prasad, Resident of village-
Konchha, P.O. Karariya, P.S. Kotwa, District- East Champaran at
Motihari.
12. Bhagwan Das, son of Dwarika Das, Resident of village and P.O.
Tolwa Pokhar, P.S. Kotwa, District- East Champaran at Motihari.
13. Shailesh Kumar Giri, son of Late Madan Giri, Resident of
village Rajpur Mathiya, P.O. Dumra, P.S. Kotwa, District- East
Champaran at Motihari.
14. Pappu Kumar, son of Babu Lal Ram, Resident of village and
P.O. Kararia, P.S. Kotwa, District- East Champaran at Motihari.
15. Ranjan Kumar Sharma, son of Binod Kumar Sharma, Resident of
village and P.O. Kararia, P.S. Kotwa, District- East Champaran
at Motihari.
16. Kundan Kumar Singh, son of Sri Ramesh Singh, Resident of
village- Gopi Chhapra, P.O. Bhagwatia, P.S. Keshariya, District-
East Champaran at Motihari.
17. Ramesh Prasad Singh, son of Sri Lal Babu Singh, Resident of
village- Gopi Chhapra, P.O. Bhagwatia, P.S. Keshariya, District-
East Champaran at Motihari.
18. Rupesh Kumar, son of Sri Harendra Pandey, Resident of village-
Nawada, P.O. Machhargawan, P.S. Kotwa, District- East
Champaran at Motihari.
19. Kameshwar Singh, son of Sri Vidyanand Singh, Resident of
village and P.O. Belwa Madho, P.S. Kotwa, District- East
Champaran at Motihari.
20. Pammi Kumari, daughter of Prabhu Singh, Resident of village
and P.O. Patti Jasauli, P.S. Kotwa, District- East Champaran at
Motihari.
21. Rajiv Kumar Pandey, son of Braj Bihari Pandey, Resident of
village- Mahmadda, P.O. Bathna, P.S. Pipra Kothi, District- East
Champaran at Motihari.
22. Dilip Kumar, son of Rajeshwar Prasad, Resident of village-
Bettiah Basant, P.O. Bhagwatia, P.S. Keshariya, District- East
Champaran at Motihari.
23. Dhananjay Kumar, son of Ashok Pandey, Resident of village and
P.O. Dumra, P.S. Kotwa, District- East Champaran at Motihari.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
421/871
24. Sujit Kumar Sharma, son of Late Chandrika Dutt Sharma,
Resident of Mohalla- New Chandmari, P.S. Motihari, District-
East Champaran at Motihari.
25. Aash Narayan Singh, son of Mahadeo Singh, Resident of
village- Pokhra P.O. Talwa Pokhar, P.S. Turkaulia, District- East
Champaran at Motihari.
26. Alok Kumar, son of Paras Nath Prasad, Resident of village-
Bajhiya Khurd, P.O. Bhopatpur, P.S. Kotwa, District- East
Champaran at Motihari.
27. Raj Kishore Kumar Suman, son of Sudist Mahto, Resident of
village- Dilman Chapra, P.O. Jasauli Jamuniya, P.S. Keshariya,
District- East Champaran at Motihari.
28. Ramu Kumar Srivastava, son of Dadan Prasad, Resident of
village- Amwan, P.O. Ahiraulia, P.S. Kotwa, District- East
Champaran at Motihari.
29. Vikash Kumar, son of Sri Sukhari Pandit, Resident of village-
Sihorwa, P.O. Karariya, P.S. Kotwan, District- East Champaran
at Motihari.
30. Abhay Kumar, son of Lal Babu Prasad Yadav, Resident of
village- Deepak, P.O. Talwa Pokhar, P.S. Kotwa, District- East
Champaran at Motihari.
31. Ram Vinay Ram, son of Bhadai Ram, Resident of village-
Bhatkarya P.O. Bhatwalia, P.S. Sangrampur, District- East
Champaran at Motihari.
32. Ravi Ranjan Kumar, son of Umeshwar Singh, Resident of
village- Lohargawan, P.O. and P.S. Keshariya, District- East
Champaran at Motihari.
33. Navin Kumar Pandey, son of Rajeshwar Pandey, Resident of
village- Benipur Tola Ramagya, P.O. Kathan, P.S. Keshariya,
District- East Champaran at Motihari.
34. Ram Binay Thakur, son of Gauri Shankar Thakur, Resident of
village- Bhawanipur, P.O. Thikhan Bhawanipur, P.S.
Sangrampur, District- East Champaran at Motihari.
35. Mukesh Kumar, son of Naresh Kishore Jha, Resident of village
and P.O. Shyampur, P.S. Sangrampur, District- East Champaran
at Motihari.
36. Ramesh Kumar Mahto, son of Jhapas Mahto, Resident of
village- Bhawanipur, P.O. Thikhan Bhawanipur, P.S.
Sangrampur, District- East Champaran at Motihari.
37. Sushil Kumar Dwivedi, son of Sri Bikrama Dwivedi, Resident of
village and P.O. Baiyaria, P.S. Sangrampur, District- East
Champaran at Motihari.
38. Munna Kumar, son of Harendra Prasad, Resident of village and
P.O. Madhubani, P.S. Sangrampur, District- East Champaran at
Motihari.
39. Niraj Kumar Thakur, son of Rajeshwar Thakur, Resident of
village and P.O. Madhubani, P.S. Sangrampur, District- East
Champaran at Motihari.
40. Jitesh Kumar, son of Vijay Tiwary, Resident of village and P.O.
Sangrampur, P.S. Sangrampur, District- East Champaran at
Motihari.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
422/871
41. Sunil Ram, son of Jai Narayan Ram, Resident of village-
Barharwa Kaln, P.O. Kushar, P.S. Kotwa, District- East
Champaran at Motihari.
... ... Appellant/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Planning and Development Department, Government
of Bihar, Patna.
3. The Director, Planning and Development Department, Directorate of
Economic and Statistics, Government of Bihar, Patna.
4. The Joint Director, Planning and Development Department, Directorate of
Economic and Statistics, Government of Bihar, Patna.
5. The District Statistical Officer, East Champaran at Motihari.
6. The Block Statistical Officer, Kotwa, District- East Champaran at Motihari.
7. The Block Statistical Officer, Pipra, District- East Champaran at Motihari.
8. The Block Statistical Officer, Keshariya, District- East Champaran at
Motihari.
9. The Block Statistical Officer, Motihari, District- East Champaran at Motihari.
10. The Block Statistical Officer, Sangrampur, District- East Champaran at
Motihari.
11. The Block Statistical Officer, Turkaulia, District- East Champaran at
Motihari.
12. The Block Statistical Officer, Harsidhi, District- East Champaran at Motihari.
13. Pradeep Kumar, son of Kailash Prasad, Resident of village- Karaia Pato Tola,
P.O. Karariya, P.S. Kotwa, District- East Champaran at Motihari.
14. Diwakar Kumar, son of Yogendra Sah, Resident of village and P.O. Talwa
Pokhar, P.S. Kotwa, District- East Champaran at Motihari.
15. Ravi Shekhar Kushwaha, son of Harendra Prasad Kushwaha, Resident of
village- Nayaka Tola, P.O. Ahiraullia, P.S. Kotwa, District- East Champaran at
Motihari.
16. Shashank Shekhar, son of Harendra Prasad, Resident of village- Nayaka Tola,
P.O. Ahiraullia, P.S. Kotwa, District- East Champaran at Motihari.
17. Pankaj Kumar Yadav, son of Kashi Rai, Resident of village- Ratanpur, P.O.
Bathna, P.S. Pipra Kothi, District- East Champaran at Motihari.
18. Sanjay Kumar Singh, son of Sri Jagdish Singh, Resident of village-
Bishunpur, P.O. Bhopatpur, P.S. Kotwa, District- East Champaran at Motihari.
19. Jay Prakash Pandey, son of Ramdeo Pandey, Resident of Mohalla- Nandpur,
Near Awadhesh Chowk, P.O. Motihari Surhan, P.S. Motihari Mufasil, District-
East Champaran at Motihari.
20. Gaurav Kumar Pandey, son of Ramdeo Pandey, Resident of Mohalla-
Nandpur, Near Awadhesh Chowk, P.O. Motihari Surhan, P.S. Motihari
Mufasil, District- East Champaran at Motihari.
21. Rittika Shrivastav, wife of Alok Kumar, Resident of village- Semra Bhola,
P.O. Semra, P.S. Turkaulia, District- East Champaran at Motihari.
22. Anuj Kumar, son of Late Prabhu Sharan Prasad, Resident of village- Semra
Bhola, P.O. Semra, P.S. Turkaulia, District- East Champaran at Motihari.
23. Shashi Ranjan Kumar, son of Ashok Kumar Sinha, Resident of village-
Semra, P.O. Semra, P.S. Turkaulia, District- East Champaran at Motihari.
24. Amit Kishore Sharma, son of Shivji Sharma, Resident of village- Semra
Chowk, P.O. Semra, P.S. Turkaulia, District- East Champaran at Motihari.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
423/871
25. Alok Kumar, son of Madan Prasad, Resident of village- Semra Bhola, P.O.
Semra, P.S. Turkaulia, District- East Champaran at Motihari.
26. Krishna Kumar Das, son of Baldeo Das, Resident of village- Godhwa, P.O.
and P.S. Motihari, District- East Champaran at Motihari.
27. Chhote Lal Yadav, son of Khedu Yadav, Resident of village and P.O. Karariya,
P.S. Kotwa, District- East Champaran at Motihari.
28. Satyendra Ram, son of Late Binda Ram, Resident of village and P.O. Rajapur
Ahiraulia, P.S. Kotwa, District- East Champaran at Motihari.
29. Nirmala Devi, wife of Satyendra Ram, Resident of village and P.O. Rajapur
Ahiraulia, P.S. Kotwa, District- East Champaran at Motihari.
30. Dharmendra Kumar Jigyasu, son of Binda Ram, Resident of village and P.O.
Rajapur Ahiraulia, P.S. Kotwa, District- East Champaran at Motihari.
31. Ram Balak Thakur, son of Chandrika Thakur, Resident of village and P.O.
Dumra, Tola, Gadhwa, P.S. Kotwa, District- East Champaran at Motihari.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 647 of 2017
In
Civil Writ Jurisdiction Case No.11830 of 2016
======================================================
1. Ajay Prakash Giri, Son of Late Hakim Giri Resident of village -
Barhan Mitjiya, P.S. Siwan, District Siwan, P.D.D. No. 151746
2. Dhananjay Kumar Yadav Son of Dharamdeo Yadav Resident of
village - Barhan Gopal, Police Station Siwan, District - Siwan,
P.D.D. No. 121656
3. Alok Kumar Son of Shri Shiv Ratan Singh Resident of village -
Orama Mukunda, Police Station Siwan, District - Siwan, P.D.D.
No. 136031
... ... Appellant/s
Versus
1. The State of Bihar through the Principal Secretary, Planning and
Development Department, Bihar, Patna
2. The Principal Secretary, Planning and Development Department, Govt. of
Bihar, Patna
3. The Director, Directorate of Economics and Statistics, Planning and
Development Department, Govt. of Bihar, Patna
4. The District Statistical Officer, Planning and Development Department,
Siwan
5. The District Magistrate, Siwan
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 646 of 2017
In
Civil Writ Jurisdiction Case No.13616 of 2016
======================================================
Patna High Court LPA No.535 of 2017 dt.17-04-2018
424/871
Ujwal Kumar Son of Radhe Shyam Manjhi Resident of Village - Bhatbalia,
Post Office - Barhan Gopal, Block - Pachrukhi, Police Station - Siwan
Muffasil, District - Siwan, P.D.D. No. 254352.
... ... Appellant/s
Versus
1. The State of Bihar through the Principal Secretary, Planning and
Development Department, Bihar, Patna.
2. The Principal Secretary, Planning and Development Department, Govt. of
Bihar, Patna.
3. The Director, Directors of Economics and Statistics, Planning and
Development Department, Govt. of Bihar, Patna.
4. The Joint Director cum Officer Head, Department of Planning and
Development (Director of Economics and Statistics), Govt. of Bihar, Patna.
5. The District Statistical Officer, Siwan, District - Siwan (Bihar).
6. The District Magistrate, Siwan.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 654 of 2017
In
Civil Writ Jurisdiction Case No.13659 of 2016
======================================================
1. Pankaj Kumar Singh son of Late Parma Nand Singh resident of
Village- Mukundpur Garahi, P.S.- Jandaha, District- Vaishali.
2. Ram Bachan Singh son of Niranjan Prasad Singh resident of
Village- Kanchanpur, P.S.- Bidupur, District- Vaishali.
3. Rambilas Pandit son of Late Nanhak Pandit resident of Village-
Bidupur Bazar, P.S.- Bidupur, District- Vaishali.
4. Munni Lal Pandit son of Ram Naresh Pandit resident of Village-
Harpur-Gopal, P.S.- Bidupur, District- Vaishali.
5. Amit Kumar Singh son of Umesh Prasad Singh resident of
Village- Kharika, P.S.- Bidupur, District- Vaishali.
6. Rahul Kumar son of Raghubansh Narayan Singh resident of
Village- Kharika, P.S.- Bidupur, District- Vaishali.
7. Manoj Kumar son of Late Gajendra Singh resident of Village-
Kharika, P.S.- Bidupur, District- Vaishali.
8. Kumod Kumar Singh son of Suresh Prasad Singh resident of
Village- Shambhupur Koari, P.S.- Sarai, District- Vaishali.
9. Navin Kumar son of Jagdish Prasad Singh resident of Village-
Khas Patedha, P.S.- Sarai, District- Vaishali.
10. Niraj Paswan son of Suresh Paswan resident of Village-
Mukundpur Garahi, P.S.- Jandaha, District- Vaishali.
11. Sanjeev Singh son of Sri Ravindra Nath Singh resident of
Village- Mukundpur-Gopinath, P.S.- Jandaha, District- Vaishali.
12. Vimal Kumar son of Sri Lakhan Prasad Sah resident of Village-
Shambhupur, P.S.- Sarai, District- Vaishali.
13. Saurabh Kumar son of Late Bhagwan Lal Sharma resident of
Village- Akbar Malahi, P.S.- Sarai, District- Vaishali.
14. Anant Prakash son of Sant Lal Prasad resident of Village-
Majhauli, Mahamadpur Buguraj, P.S.- Sarai, District- Vaishali.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
425/871
15. Sunil Kumar son of Shivjee Singh resident of Village- Banathu,
P.S.- Bhagwanpur, District- Vaishali.
16. Reena Kumari S/o Sanjay Kumar Sah resident of Village-
Jhaman Ganj, P.S.- Jandaha, District- Vaishali.
17. Sanjeev Nayan son of Vinay Kumar resident of Village- Jhaman
Ganj, P.S.- Jandaha, District- Vaishali.
18. Deepak Kumar Sah son of Ram Karan Sah resident of Village-
Mahipura, P.S.- Jandaha, District- Vaishali.
19. Santosh Kumar Singh son of Ram Prasad Singh resident of
Village- Chak-Sahawali, P.S.- Jandaha, District- Vaishali.
20. Ramsudhar Rai @ Ramsudhar Roy, son of Nageshwar Rai
resident of Village- Murtuzapur, P.S.- Jandaha, District-
Vaishali.
21. Ved Prakash Rai son of Om Prakash Rai resident of Village-
Mahipura, P.S.- Jandaha, District- Vaishali.
22. Jayant son of Mahesh Kumar Singh resident of Village-
Chansari, P.S.- Jandaha, District- Vaishali.
23. Lalit Kumar Ray son of Brahmdev Ray resident of Village-
Chandsari, P.S.- Jandaha, District- Vaishali.
24. Dharmendra Kumar son of Rajendra Pandit resident of Village-
Chandsari, P.S.- Jandaha, District- Vaishali.
25. Devendra Prasad Thakur @ Devendra Pd. Thakur son of Late
Laxmi Thakur resident of Village- Bishnu Patti, P.S.- Jandaha,
District- Vaishali.
26. Sujeet Kumar son of Bishundeo Mahto resident of Village-
Jandaha, P.S.- Jandaha, District- Vaishali.
27. Presh Kumar son of Naresh Singh resident of Village- Kala
Pahar, P.S.- Jandaha, District- Vaishali.
28. Shambhu Kumar son of Late Shivaji Sah resident of Village-
Jhaman Ganj, P.S.- Jandaha, District- Vaishali.
29. Akhilesh Kumar Thakur son of Ram Lakshan Thakur resident of
Village- Dih Buchauli, P.S.- Jandaha, District- Vaishali.
30. Vishal Kumar Jha son of Anil Kumar Jha resident of Village-
Dih Buchauli, P.S.- Jandaha, District- Vaishali.
31. Ravi Kant Kumar son of Ram Binod Singh resident of Village-
Bhoraha @ Rasualpur Gaunsh, P.S.- Jandaha, District- Vaishali.
32. Basant Kumar son of Gultan Singh resident of Village- Bhoraha
@ Rasualpur Gaunsh, P.S.- Jandaha, District- Vaishali.
33. Dhiraj Kumar son of Sri Uma Shankar Singh resident of Village-
Shambhupur Koari, P.S.- Sarai, District- Vaishali.
... ... Appellant/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Department of General Administration, Government
of Bihar, Patna.
3. The Principal Secretary, Department of Planning and Development,
Government of Bihar, Patna.
4. The Secretary, Cabinet Secretariat, Government of Bihar, Patna.
5. The Director, Directorate of Economics and Statistics, Department of
Planning and Development.
6. The District Magistrate, Vaishali.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
426/871
7. The District Statistics Officer, Vaishali.
8. Ritesh Kumar son of Nand Kishor Singh resident of Village- Ramdauli, P.S.-
Bidupur, District- Vaishali.
9. Bipin Kumar Nirala son of Bhonu Prasad Singh resident of Village-
Narayanpur, P.S.- Vaishali, District- Vaishali.
10. Sanjay Kumar son of Jawahar Singh resident of Village- Dumduma, P.S.-
Vaishali, District- Vaishali.
11. Manoj Kumar son of Late Nathuni Sah resident of Village- Nawada, P.S.-
Vaishali, District- Vaishali.
12. Amar Nath Thakur son of Chandeshwar Thakur resident of Village- Mahisaur,
P.S.- Jandaha, District- Vaishali.
13. Lokesh Nath Singh son of Sri Surendra Singh resident of Village- Bahasi
Saidpur, P.S.- Jandaha, District- Vaishali.
14. Chanda Kumari D/o Dileep Sah resident of Village- Jhaman Ganj, P.S.-
Jandaha, District- Vaishali.
15. Mukesh Rai son of Sipahi Rai resident of Village- Bahasi Saidpur, P.S.-
Jandaha, District- Vaishali.
16. Santosh Kumar Ranjan son of Raj Kumar Sharma resident of Village- Salha,
P.S.- Jandaha, District- Vaishali.
17. Ravi Ranjan son of Rama Nand Ray resident of Village- Salha, P.S.- Jandaha,
District- Vaishali.
18. Sanjeev Kumar Ranjan son of Raj Kumar Sharma resident of Village- Salha,
P.S.- Jandaha, District- Vaishali.
19. Saurabh Kumar son of Manohar Sah resident of Old Market Sarai (Akbar
Malahi), P.S.- Sarai, District- Vaishali.
20. Amod Kumar son of Suresh Prasad Sah resident of Village- Akbar Malahi,
P.S.- Sarai, District- Vaishali.
21. Nilu Kumari S/o Ram Bali Choudhary resident of Village- Madhopur
Mahodat, P.S.- Sarai, District- Vaishali.
22. Pankaj Kumar son of Ram Prasad Das resident of Village- Matiyara Tola
(Sonbarsa), P.S.- Sarai, District- Vaishali.
23. Binod Kumar son of Lal Babu Rai resident of Village- Bishunpur Indu, P.S.-
Sarai, District- Vaishali.
24. Vinay Kumar son of Prakash Kumar Nirala resident of Village- Thakurbari
Road, P.S.- Sarai, District- Vaishali.
25. Mithun Kumar son of Ashok Sah resident of Village- Mahammadpur, P.S.-
Sarai, District- Vaishali.
26. Ganesh Baitha son of Yogendra Baitha resident of Village- Pyasagali, Main
Chow, Mahnar, P.S.- Mahnar, District- Vaishali.
27. Deepak Kumar son of Vinay Kumar Singh resident of Village- Basudeopur
Chandel, P.S.- Mahnar, District- Vaishali.
28. Sudhir Kumar Sah son of Rajeshwar Prasad Sah resident of Village-
Basudeopur Chandel, P.S.- Mahnar, District- Vaishali.
29. Kumar Jay Prakash son of Ram Kripal Pandit resident of Village- New Road,
Mahnar, P.S.- Mahnar, District- Vaishali.
30. Subodh Kumar Roy son of Ram Babu Ray resident of Village- Naya Ganj
Sonartoli, P.S.- Desari, District- Vaishali.
31. Ramesh Paswan son of Bulkan Paswan resident of Village- Chakmaigar, P.S.-
Bidupur, District- Vaishali.
32. Manish Kumar Chauhan son of Srinath Singh resident of Village- Ramdauli,
P.S.- Bidupur, District- Vaishali.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
427/871
33. Rita Devi wife of Mohan Pandit resident of Village- Dhaney Goraul, P.S.-
Goraul, District- Vaishali.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 660 of 2017
In
Civil Writ Jurisdiction Case No.11550 of 2016
======================================================
1. Shambhu Kumar, PDD No.- 156596, S/o Sri Bachcu Singh, Vill-
Hasanpur, Damodarpur, P.S.- Pipriya, Dist- Lakhisarai.
2. Rekha Kumar, PDD No.- 126563, D/o Ram Chandra Prasad, R/o
Naya Bazar, Pachna Road, Ward No.22, P.S. & Dist- Lakhisarai.
3. Shankar Kumar, PDD No.- 126401, S/o Rajendra Prasad, R/o
Naya Bazar, Pachna Road, Ward No.22, P.S. & Dist- Lakhisarai.
4. Abhishek Kumar, PDD No.- 093495, S/o Om Prakash Verma,
Ornament Shop infront Haji Market, R/o Naya Bazar, P.S. &
Dist- Lakhisarai.
5. Rajesh Kumar Mishra, PDD No.- 1044693, S/o Dinesh Kumar
Mishra, R/o Naya Bazar, Kabaiya Road, P.S. & Dist- Lakhisarai.
6. Mukesh Kumar Mishra, PDD No.- 204172, S/o Dinesh Kumar
Mishra, R/o Naya Bazar, Kabaiya Road, P.S. & Dist- Lakhisarai.
7. Dhananjay Kumar, PDD No.- 203051, S/o Balgovind Singh, R/o
Vill- Lay, P.S.- Surajgarha, Dist- Lakhisarai.
8. Santosh Kumar, PDD No.- 014465, S/o Chandra Mandal, R/o
Saket Nagar, Jakarpura, P.S.- Surajgarha, Dist- Lakhisarai.
9. Divesh Kumar, PDD No.- 157486, S/o Sri Triloki Yadav, R/o
Garhi Bishanpur, P.S. & Dist- Lakhisarai.
10. Rakesh Kumar, PDD No.- 173878, S/o Rajniti Prasad, R/o
Purani Bazar, P.S. & Dist- Lakhisarai.
11. Sunil Kumar Gavaskar, PDD No.- 226227, S/o Kamileshwari Pd.
Singh, P.S. & Distt- Garhi Bishanpur.
12. Ritesh Kumar, PDD No.- 02444240, S/o Chandra Mauleshwar
Pd. Sinha, R/o Naya Bazar, Bazar Samiti, P.S. & Dist-
Lakhisarai.
13. Rajeev Kumar, PDD No.- 060292, S/o Sri Kailash Paswan, R/o
Vill- Basuachak, P.S.- Channa, Dist- Lakhisarai.
14. Jitendra Kumar, PDD No.- 146465, S/o Arjun Paswan, R/o-
Basuachak, P.S.- Channa, Dist- Lakhisarai.
15. Ramakant Prasad, PDD No.- 300697, S/o Nawal Kishor Prasad,
Nathnagar, P.S.- Birupur, Dist- Lakhisarai.
16. Dinesh Prasad, PDD No.-037433, S/o Birju Mandal, R/o Vill-
Khagaur, P.S. & Dist- Lakhisarai.
17. Manoj Kumar, PDD No. 018939, S/o Vishwanath Mandal, R/o of
Purani Chhawani, Ward No.17 English, P.S.- Barahiya, Ward
No.4, P.S.- Barahiya, Dist- Lakhisarai.
18. Bablu Kumar, PDD No.- 182001, S/o Bechan Saw, R/o
Barodhiya, P.S.- Barahiya, Dist- Lakhisarai.
19. Pintu Kumar, PDD No.- 020186, S/o Krishan Nandan Sao, R/o
Barahiya, Dist- Lakhisarai.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
428/871
20. Rajesh Kumar, PDD No.- 166379, S/o Rajendra Mistry, R/o
Ward No.-11, Barahiya, P.S. & Dist- Lakhisarai.
21. Harishchandra Kumar, PDD No.- 247426, S/o Rajendra Pandit,
R/o Ramchandrapur, P.S.- Pipariay, Dist- Lakhisarai.
22. Ajay Kumar, PDD No.- 026505, S/o Brahmdeo Yadav, R/o
Durdih, P.S.- Ramghar Chowk, Dist- Lakhisarai.
23. Murari, PDD No.- 129835, S/o Nageshwar Paswan, R/o Kuil
Dharshala Gayatri Mandir, P.S. & Dist- Lakhisarai.
24. Rajeev Kumar, PDD No.- 180483, S/o Arjun Singh, R/o Vill-
Garsanda, P.O.- Kachhiyana, P.S. & Dist- Lakhisarai.
25. Santosh Kumar, PDD No.- 069422, S/o Arjun Paswan, R/o
Karari Pipariya, P.S.- Pipariay, Dist- Lakhisarai.
26. Pankaj Kumar, PDD No.- 075150, S/o Kapildeo Pandit, R/o
Purani Bazar, P.S. & Dist- Lakhisarai.
27. Ranjeet Kumar, PDD No.- 216009, S/o Ram Charitra Pandit, R/o
Dhramaray Chak, Ward No.6, P.S. & Dist- Lakhisarai.
28. Shyam Bihar Verma, PDD No.- 229583, S/o Bishnudeo Prasad
Verma, R/o Purani Bazar, Chittranjan road, Ward No.-12, P.S. &
Dist- Lakhisarai.
29. Kedar Ram, PDD No- 219569, S/o Late Ramgulam Ram, R/o
Chhoti Kabaiya, Ward No.25, P.S. & Dist- Lakhisarai.
30. Dilip Kumar, PDD No.- 009440, S/o Arjun Choudhary, R/o
Punjabi Mohalla, Ward No.17, P.S. & Dist- Lakhisarai.
31. Dilip Kumar Yadav, PDD No.- 319541, S/o Umesh Yadav, R/o
Uren, P.S.- Kajra, Dist- Lakhisarai.
32. Ravish Kumar, PDD No.- 111779, S/o Vijay Kumar Verma, R/o
Purani Bazar, Chitranjan, P.S. & Dist- Lakhisarai.
33. Rakesh Kumar, PDD No.- 286851, S/o Surendra Prasad Mahto,
R/o Near Mahila Vidya Mandir, Naya Tola, Purani Bazar, Ward
No.12, P.S. & Dist- Lakhisarai.
34. Ashok Kumar, PDD no.- 107657, S/o Parshram Singh, R/o Vill-
Rampur, P.S. & Dist- Lakhisarai.
35. Anjani Anand, PDD No.- 148155, S/o Anil Jha, R/o Vill-
Rampur, P.S.- Chanan, Dist- Lakhisarai.
36. Navin Kumar Sharma, PDD Nos- 099641, S/o Lakhan Sharma,
R/o Bhandar, P.S.- Chanan, Dist- Lakhisarai.
37. Surendra Kumar, PDD No.- 233157, S/o Dwarika Bind, R/o
Manpur, P.S.- Chanan, Dist- Lakhisarai.
38. Pawan Kumar, PDD No.- 287997, S/o Ambika Bind, R/o
Manpur, P.S.- Chanan, Dist- Lakhisarai.
39. Bibash Chandra, PDD No.- 088130, S/o Jagdamba Rajak, R/o
Khawo Chandra Tola, P.S.- Medni Chowki, Dist- Lakhisarai.
40. Umesh Tiwari, PDD No.- 218358, S/o Late Madan Tiwari, R/o
Kull Dharmshala, P.S.+Dist- Lakhisarai.
41. Anil Kumar Verma, PDD No.- 228008, S/o Vidyadhar Prasad,
R/o Chakmskan Suryagarha, P.S.- Surajgarh, Dist- Lakhisarai.
42. Pradip Thakur, PDD No.- 129852, S/o Kusheshwar Thakur, R/o
Banripur, P.S.- Mednichowk, Dist- Lakhisarai.
43. Ashish Kumar, PDD No.- 291873 S/o Shyam Sunder Prasad
Verma, R/o Suryapur, Ward No.15, Sonapatti, P.S.- Suryagarha,
Dist- Lakhisarai.
Patna High Court LPA No.535 of 2017 dt.17-04-2018
429/871
44. Rakesh Kumar, PDD No.- 00609, S/o Ashok Kumar Mandal, R/o
Surajgarha, Naya Bazar, Near Govt. Bus Stand, P.S.- Suryagarha,
Dist- Lakhisarai.
45. Puran Paswan, PDD No.- 201459, S/o Late Baleshwar Paswan,
R/o Purani Bazar, P.S. & Dist- Lakhisarai.
46. Rajeev Kumar, PDD No.- 059666, S/o Ram Sagar Prasad Singh,
R/o Ramcharan, Ward No.-5, P.S.- Dist- Lakhisarai.
47. Dharmendra Kumar, PDD No.- 306099, S/o Hardeo Choudhary,
R/o Baradhiya, P.S.- Barahiya, Dist- Lakhisarai.
48. Bipin Kumar, PDD No.- 06449, S/o Balmiki Saw, R/o Pachna
Road, P.S. & Dist- Lakhisarai in CWJC No.- 14686/2016.
49. Santosh Kumar, PDD No.- 115953, S/o Bhuneshwar Sharma,
Pachna Road Sansar Pokhar, P.S.+Dist- Lakhisarai in CWJC No.-
14686/2016.
50. Bharat Bhushan Giri, PDD No.- 4382, S/o Ghuran Goswami, R/o Vill- Bagraj, P.S.- Bakhri, Dist- Begusarai in CWJC No.- 13977/2016.
51. Birendra Prasad Singh, PDD No.- 012649, S/o Chandradeo Singh, R/o Medni Chowki, P.S.- Medni Chowki, Dist- Lakhisarai in CWJC No.- 14421/2016.
... ... Appellant/s Versus
1. The State of Bihar through the Principal Secretary Department of Planning and Development, Govt. of Bihar, Patna.
2. The Principal Secretary, Govt. of Bihar.
3. The Director Department of Planning and Development (Directorate of Economic & Statistics), Govt. of Bihar, Patna.
4. The Joint Director cum Office Head Department of Planning and Development (Directorate of Economics & Statistics) Government of Bihar, Patna.
5. The District Magistrate, Lakhisarai.
6. The District Statistical Officer, Lakhisarai.
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 664 of 2017 In Civil Writ Jurisdiction Case No.19029 of 2016 ======================================================
1. Bharat Kumar Jaishwal, Son of Misrilal Jaishwal, R/o village + Post Balua, Police Station - Guthani, District - Siwan, State- ( Bihar ) (P.D.D. No. 316626).
2. Hari Om Sahani, Son of Ramnarayan Sahani, R/o village - Goharua, Post - Guthani, P.S. Guthani, District - Siwan State ( Bihar ) (P.D.D. NO. 004430).
3. Sanjay Chauhan, S/o Basant Chauhan, R/o village - Basuhari, Post - Balua, P.S. Guthani, District - Siwan ( Bihar ) (P.D.D. No. 028969).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 430/871
4. Dharmendra Thakur, Son of Lakhichandra Thakur, R/o village + Post - Guthani, P.S. Guthani, District - Siwan ( Bihar ) (P.D.D. No. 004610).
5. Vivek Kumar Sharma, Son of Om Nath Sharma, R/o village + Post - Guthani, P.S. Guthani, District - Siwan State-( Bihar ) (P.D.D No. 171094).
6. Kumari Mamta Sharma, Son of Om Nath Sharma, R/o village + Post - Guthani, P.S. Guthani, District - Siwan ( Bihar ) (P.D.D. No. 218185).
7. Mritunjay Pandey, Son of Sitaram Pandey, R/o village - Saran, Post + P.S. Guthani, District - Siwan State- ( Bihar ) (P.D.D. No. 085899).
8. Nilesh Kumar Pandey, S/o Sita Ram Pandey, resident of Village- Saraya, P.O. + P.S.- Guthani, District- Siwan, State- (Bihar) (P.D.D. NO. 086152).
9. Premalata Kumari Pandey, Son of Sitaram Pandey, R/o village - Saraya, Post + P.S. Guthani, District - Siwan ( Bihar )(P.D.D. NO. 270397).
10. Ritesh Kumar Gond, Son of Kali Charan Gond, Resident of village - Ugarsen Chhapar, P.O. Lebhari, P.S. Mairwa, District - Siwan State- ( Bihar )(P.D.D. NO. 164255).
... ... Appellant/s Versus
1. The State of Bihar.
2. The Principal Secretary, Planning and Development Department, Government of (Bihar), Old Secretariat, Patna.
3. The Director, Directorate of Economics and Statistics, Planning and Development Department, Govt. of Bihar, Old Secretariat, Patna.
4. The District Statistical Officer, Planning and Development Department, Government of (Bihar), Siwan.
5. The District Magistrate, Siwan.
6. Dhananjay Kumar, Son of Shiv Shankar Yadav, R/o village - Kharauli, Post - Balua, P.S. Guthani, District - Siwan ( Bihar ).
7. Santosh Kumar Thakur, Son of Ram Nachhatra Thakur, resident of village & P.O. Darauli, P.S. Daraulli, District - Siwan.
8. Dharmendra Kumar Sharma, Son of Late Rameshwar Sharma R/o village + Post - Patedha, P.O. Balhun, P.S. Darauli, District - Siwan (Bihar ).
9. Chhotelal Gupta, Son of Sigasan Prasad Gupta, Resident of village - Siswa Khurd, P.O. Lebhari, P.S. Mairwa, District - Siwan ( Bihar ).
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 663 of 2017 In Civil Writ Jurisdiction Case No.14289 of 2016 ======================================================
1. Manoj Kumar Barnwal, S/o Pasupati Nath Barnwal, R/o village + P.S.+ P.O.-Guthani, District- Siwan, State- (Bihar) (P.D.D No.- 159399).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 431/871
2. Brij Mohan Tiwary, S/o Shiv Shankar Tiwari, R/o Village- Chilhmarwa, P.S.- Guthani, District- Siwan, State- (Bihar) (P.D.D. NO.- 266567).
3. Bharat Kumar Ram, Son of Sukhdeo Ram, R/o Village- Basuhari, P.O.- Balua, P.S.-Guthani, District- Siwan. (P.D.D. No.- 00466).
4. Manoj Kumar, S/o Deo Nath Prasad, R/o Village- Bihari Bujurg, P.O. +P.S.- Guthani, District- Siwan, State- (Bihar) (P.D.D No.- 90000).
5. Umesh Kumar, S/o Chandeshwar Ram, Resident of Village- Bihari Bujurg, P.O. + P.S.- Guthani, District- Siwan, State (Bihar) (P.D.D No.- 169150).
6. Kiran Kumari, W/o Anup Kumar, resident of Village- Bihari Bujurg, P.O. + P.S.- Guthani, District- Siwan, State- (Bihar) (P.D.D. No.- 247289).
7. Ravindra Kumar Singh, S/o Ramashrya Singh, Resident of Village + P.S. + P.O.- Guthani, District- Siwan, State (Bihar) (P.D.D. No.- 116193).
8. Surendra Rai, S/o Chauranchi Rai, R/o village- Tarwa Khurd, P.O.- Bakulari, P.S.- Guthani, District- Siwan, State-(Bihar) (P.D.D. NO.- 275204).
9. Kumari Shweta, D/o Ramadhar Prasad, resident of Village- Nainijor, P.O.- Bakulari, P.S.- Guthani, District- Siwan, State (Bihar) (P.D.D. No.- 267207).
10. Vinod Kumar, S/o Ramadhar Prasad, resident of Village- Nainijor, P.O.- Bakulari, P.S.- Gughasni, District- Siwan, State (Bihar) (P.D.D. No.- 269615).
11. Diwakar Pathak, S/o Mangal Deo Pathak, R/o village + P.O.- Markan, P.S.-Hussainganj, District - Siwan, State-(Bihar) (P.D.D No.- 136366).
12. Deo Das Sharma, S/o Baboolal Sharma, resident of Village- Sadikpur, P.O.- Pachrukhi, P.S.- Pachrukhi, District- Siwan, State- (Bihar) (P.D.D NO.- 009623).
13. Deepak Kumar, S/o Ganga Vishanu Prasad, R/o Village- Vindusar Bujurg, P.S.- Pachrukhi, District- Siwan, State- (Bihar) (P.D.D. No.- 0728).
14. A.K. Sharma @ Ayodhya Kumar Vishwakarma, S/o Saral Sharma, resident of Village + P.S. Guthani, District Siwan, State- (Bihar) (P.D.D No. 215489).
... ... Appellant/s Versus
1. The State of Bihar.
2. The Principal Secretary, Planning & Development Department, Government of Bihar, Old Secretariat, Patna.
3. The Director, Directorate of Economics and Statistics, Planning and Development Department, Govt. of (Bihar) old Secretariat, Patna. null null
4. The District Statistical Officer, Planning and Development Department, Government of (Bihar), Siwan.
5. The District Magistrate, Siwan.
6. Deepak Kumar Singh, S/o Grishdeo Singh, Resident of Village + P.S.- Basatpur, District- Siwan, State- Bihar.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 432/871
7. Ashok Kumar Prasad, S/o Late Gaya Mahto, Resident of Village- Bishunpura, P.S.- Basantpur, District- Siwan, State- Bihar.
8. Anand Kumar, S/o Upendra Malakar, resident of village + P.S.- Basatpur, District- Siwan, State- Bihar.
9. Shambhu Kumar, S/o Upendra Malakar, resident of Village + P.S.- Basantpur, District- Siwan, State- Bihar.
10. Santosh Kumar Ranjan, S/o Ramutar Prasad, resident of Village- Basuhari, P.S.- Guthani, District- Siwan, State- Bihar.
11. Dharm Nath Prasad, S/o Balika Prasad, resident of Village- Pengwara, P.O.- Pachrukhi, District- Siwan State- Bihar.
12. Sanjay Prasad, S/o Sri Bhagwan Prasad, resident of Village- Bahadurpur, P.O.- Sani Basantpur, P.S.- Guthani, District- Siwan, State- Bihar.
13. Md. Mustakin Hussain, S/o Md. Kamil Miyan, resident of Village- Bahan, P.S.- Basantpur, District- Siwan, State- Bihar.
14. Raju Ram, S/o Chandrama Ram, resident of village- Barwan Kala, P.S.- Basantpur, District- Siwan, State- Bihar.
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 665 of 2017 In Civil Writ Jurisdiction Case No.15721 of 2016 ======================================================
1. Chandan Kumar Jha, Son of Arvind Jha, resident of village + P.O. Parsarma, P.S. + Block - Supaul, District Supaul.
2. Shambhu Kumar, Son of Sri Mahendra Poddar, resident of village + P.O. Pattarghati, P.S. + Block - Triveniganj, District - Supaul.
3. Alok Kumar Nirala, Son of Sri Mahavir Prasad Yadav, resident of village + P.O. Latauna North, P.S. + Block - Triveniganj, District - Supaul.
4. Ravindra Kumar, Son of Deo Narayan Yadav, resident of village + P.O. Malahnama, P.S. + Block - Triveniganj, District - Supaul.
... ... Appellant/s Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Department of General Administration, Government of Bihar, Patna.
3. The Principal Secretary, Department of Planning and Development, Government of Bihar, Patna.
4. The Secretary, Cabinet Secretariat, Government of Bihar, Patna.
5. The Director, Directorate of Economics and Statistics, Department of Planning and Development.
6. The District Magistrate, Supaul.
7. The District Statistical Officer, Supaul.
... ... Respondent/s ====================================================== with Patna High Court LPA No.535 of 2017 dt.17-04-2018 433/871 Letters Patent Appeal No. 672 of 2017 In Civil Writ Jurisdiction Case No.15776 of 2016 ======================================================
1. Pankaj Kumar Ram, S/o Deo Kumar Ram, Resident of Village- Gangher, P.s. Muffasil, District- Bhojpur.
2. Neraj Kumar, S/o Kashi Ram, R/o Village- Hanuman Tola, P.O. Waliganj, P.S. Town, District- Bhojpur.
3. Ashok Kumar, S/o Sita Ram Prasad, R/o Vill. Chitnakundi, P.S. Muffasil, Dist- Bhojpur.
4. Sonu Kumkar Singh, C/o Bharat Singh, R/o Vill, Khajuriya, P.S. Muffasil, Distt. Bhojpur.
5. Raj Abhishek, S/o Triloki Prasad, R/o Vill Rajendra Nagar, P.S. Nawada, Dist- Bhojpur.
6. Harsh Vardhan Kumar, S/o Madan Mohan Singh, R/o Vill, Anith, P.S. Nawadah, Dist- Bhojpur.
7. Parvej Alam, S/o Nurhasan, R/o Vill. Garahni, P.S. Garhani, Dist. Bhojpur.
8. Md. Makbul Alam, S/o Badredin, R/o Vill. Garahni, P.S. Garhani, Dist. Bhojpur.
9. Subham Kumar, S/o Satendra Sinha, R/o Vill. Dumaria P.S. Tarari, Dist.- Bhojpur.
10. Prakash Kumar, S/o Jailendra Lal , R/o Vill. Purvari Gumti, P.S. Nawada, Dist. Bhojpur.
11. Manoj Kumar, S/o Lalan Prasad, R/o vill. Bihro, P.S. Nawada, Dist. Bhojpur.
12. Ravi Kumar Paswan, S/o Dineshwar Paswan, R/o Vill. Gathaula, P.S. Muffasil, Dist. Bhojpur.
13. Sunil Kumar Singh, S/o Shambhu Singh, R/o Vill Rampur, P.S. Garhani, Dist. Bhojpur.
14. Kamlesh Kumar, S/o Dindayal Prasad, R/o Gyanpur, P.O. Nathmalpur, P.S. Barhara, Dist- Bhojpur.
15. Rajni Kant, S/o Surdev Singh, R/o Vill. Jokata, P.S. Chandi, Dist. Bhojpur.
16. Md. Mumtaj Ansari, S/o Usman, R/o Vill Bahiyara, P.S. Chandi, Dist. Bhojpur.
17. Ranjeet Kumar, S/o Ram Babu Ram, R/o Birampur, P.S. Koilowar, Dist. Bhojpur.
18. Surendra Kumar, S/o Brij Nandan Prasad, R/o Karman Tola, Ara, P.S. Nawada, Dist. Bhojpur.
19. Krishna Singh, S/o Lakshuman Singh, R/o Vill- Vill + P.O.- Mahuaon, P.S.- Bihiya, Dist- Bhojpur.
20. Amit Kumar, S/o Akshpal Pandit, R/o Chakiyha, P.S.- Chakiyha, Dist- Bhojpur.
21. Sonu Chaubey, S/o Mohan Chaubey, R/o Vill- Nava Nagar, P.S. Tarari, Dist- Bhojpur.
22. Sundar Kumar, S/o Hira Lal Singh, R/o Tarari, P.S. Tarari, Dist- Bhojpur.
23. Talkeshwar Tiwary, S/o Chandra Shekhar Tiwary, R/o Vill- Dadidih, P.S.- Tarari, Dist- Bhojpur.
... ... Appellant/s Patna High Court LPA No.535 of 2017 dt.17-04-2018 434/871 Versus
1. The State of Bihar through the Principal Secretary, Department of Planning and Development, Government of Bihar, Patna.
2. The District Magistrate, Bhojpur.
3. The Block Development Officer, Koilwar Block, District- Bhojpur.
4. The Block Development Officer, Garhani, Bhojpur.
5. The Block Development Officer, Tarari, Bhojpur.
6. The Block Development Officer, Ara, Bhojpur.
7. The Block Development Officer, Barahara, Bhojpur.
8. The Block Development Officer, Piro, Bhojpur.
9. Jay Prakash Thakur, S/o Shivjee Prasad, R/o Vill. Godhana, P.S. Nawadah Ara, Dist- Bhojpur.
10. Narendra Kumar, S/o Akhilesh Sharma, R/o Vill. Godhana, P.S. Nawada, Dist- Bhojpur.
11. Rekesh Kumar Singh, S/o Vinay Shankar Singh, R/o Vill. Godhana, P.S. Nawada, Dist- Bhojpur.
12. Rajeev Ray, S/o Devpujan Ray, R/o Vill. Bara Basantpur, P.S. Muffasil, Dist- Bhojpur.
13. Md. Sahid, S/o Md. Isamil, R/o Vill. Nawada, P.S. Nawada, District- Bhojpur.
14. Sahil Imrani, S/o Serajul Haque, R/o Vill, Anith, P.S. Nawada, Dist- Bhojpur.
15. Govind Jee Rai, S/o Arjun Rai, R/o vill Bachari, P.S. Piro, Dist. Bhojpur.
16. Raj Kishore Singh, S/o Late Sheo Pujan Singh, R/o Vill Raajeyan, P.S. Piro, Dist. Bhojpur.
17. Md. Barkat Khurshid, S/o Md. Mokadim Hussain, R/o Vill. Katar, P.S. Piro, Dist. Bhojpur.
18. Umesh Kumar Patel, S/o Ram Pujan Singh, R/o Vill Rajeyan, P.S. Piro, Dist. Bhojpur.
19. Niraj Kumar Singh, S/o Sunil Kumar Singh, R/o Vill Udwant Nagar, P.S. Udwant Nagar, Dist. Bhojpur.
20. Dhirendra Kumar Thakur, S/o Brindanand Kumar Thakur, R/o Vill. Moti Tola, P.S. Town, Dist. Bhojpur.
21. Ashok Kumar Singh, S/o Sri Laje Singh, R/o vill. Cahaudih P.S. Agiown Dist. Bhojpur.
22. Panch Ratan Ram, S/o Munguro Ram, R/o Vill Kotohwa P.S. Piro, Dist. Bhojpur.
23. Ajit Kumar Singh, S/o Munilal Singh, R/o Vill. Lakhan Tola, P.S. Piro, Dist. Bhojpur.
24. Manoranjan Singh, S/o Muni Lal Singh, R/o Vill. Lakhan Tola, P.S. Piro, Dist. Bhojpur.
25. Sujit Kumar, S/o Rajkeshwar Lal, R/o Vill. Purvari Gumti, P.S. Nawada, Dist. Bhojpur.
26. Vikash Kumar, s/o Dinesh Singh, R/o vill Bal Ghat Balua, P.S. Muffasil, Dist. Bhojpur.
27. Neraanjan Prasad, S/o Late Saru Prasad, R/o Vill. Mirganj, P.S. Town, Dist. Bhojpur.
28. Vineshwar Singh, S/o Late Ram Jevan Singh, R/o Vill. Shukhrolee, P.S. Piro, Dist. Bhojpur.
29. Nijay Kumar, S/o Ramchandra Prasad, R/o Vill. Moti Tola, P.S. Town, Dist. Bhojpur.
30. Dhirendra Kumar S/o Byasjee, R/o Dhamna, P.S. Tarari, Dist- Bhojpur.
... ... Respondent/s Patna High Court LPA No.535 of 2017 dt.17-04-2018 435/871 ====================================================== with Letters Patent Appeal No. 676 of 2017 In Civil Writ Jurisdiction Case No.11959 of 2016 ======================================================
1. Vinay Kumar Gupta, Son of Sachitanand Gupta, Resident of Village-Aasaw, Police Station-Aasaw, District-Siwan, PDD NO.- 249897
2. Reetesh Kumar Sah, Sono f Chandrika Sah, Resident of Village- Jaijor, Police Station-Andar, District-Siwan, PDD NO.-038784.
3. Gyaneshwar Kumar Son of Gulab Chand Prasad Resident of Village-Andar, Police Station-Andar, District-Siwan, PDD No.- 200848.
4. Santosh Kumar Ram, Son of Vijay Ram, Resident of Village- Andar, Police Station-Andar, District-Siwan, PDD No.-307410.
5. Arun Kumar Pandey Sono f Bipin Pandey, Resident of Village- Padeji, Police Station-Andar, District-Siwan, PDD NO.-151508.
6. Amrendra Kumar Singh, Son of Jawahar Singh, Resident of Village-Tiyay, Police-Station-Andar, District-Siwan, PDD No.- 045826.
7. Amitabh Son of Ravindra Pratap Sharma, Resident of Village- Khedai, Police Station-Andar, District-Siwan, PDD NO.-133644.
8. Santosh Kumar Prasad Son of Nandji Prasad, Resident of Village-Gahilapur, POlice Station-Asawn, District-Siwan, PDD No.-197052.
9. Bindeshwar Pandey Son of Jai Prakash Pandey Resident of Village-Gahilapur, POlice Station-Asawn, District-Siwan, PDD No.-99906.
10. Raja Kumar Mahto Son of Raghubir Mahto, Resident of Village- bangra Ujjain, POlice Station-Andar, District-Siwan, PDD NO.- 138425.
11. Rakesh Kumar Ram Son of Patru Ram, Resident of Village- Balia, Police Station-Andar, District-Siwan, PDD NO.-148617.
12. Dharmendra Kumar Ram Son of Chandra Ram, Resident of Village-Pandeji, Police Station-Andar, District-Siwan, PDD No.- 198921
13. Raj Nath Ram Son of Ram Keshwar Ram, Resident of Village- Pandeji, Police Station-Andar, District-Siwan, PDD No.-187775.
14. Santosh Kumar Yadav Son of Madan Yadav, Resident of Village- Jaijor, Police Station-Andar, District-Siwan, PDD NO.-097848
15. Sunil Kumar Son of Jawahar Prasad, Resident of Village-Patar, Police Station-Aasaw, District-Siwan, PDD No.-302799
16. Raja Verma Son of Vijay Verma, Resident of Village-Patar, Police Station-Aasaw, District-Siwan, PDD No.-109240.
17. Dharmendra Prasad Son of Gobardhan Prasad, Resident of Village-Gahilapur, POlice Station-Ashaw, District-Siwan, PDD No.-249292
18. Shivjee Debey, Son of Baijnath Dubey, Resident of Village- Khedai, Police Station-Andar, District-Siwan, PDD NO.-078511 Patna High Court LPA No.535 of 2017 dt.17-04-2018 436/871
19. Vishwajeet Kumar Debey @ Bishwajeet Kumar Dubey Son of Raj Mohan Dubey Resident of Village-Patar, Police Station- Aadar, District-Siwan, PDD No.-181487
20. Pramod Kumar Sharma Son of Satdev Sharma Resident of Village-Bhawrajpur, Police Station-Andar, District-Siwan, PDD No.-155991.
21. Aashish Kumar Shrivastwa Son of Ajay Kishore Shrivastwa, Resident of Village-Baliya, Police Station-Andar, District- Siwan, PDD No.-030095 ... ... Appellant/s Versus
1. The State of Bihar, through the Principal Secretary, Planning and Development, Department, Bihar, Patna.
2. The Principal Secretary, Planning and Development Department, Govt. of Bihar, Patna.
3. The Director, Directorate of Economics and Statistics, Planning & Development, Department, Govt. of Bihar, Patna.
4. The District Statistical Officer, Planning and Development Department, Siwan.
5. The District Magistrate, Siwan.
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 674 of 2017 In Civil Writ Jurisdiction Case No.11671 of 2016 ======================================================
1. Surya Narayan Singh, Son of Dhirendra Prasad Singh, residing at Naya Tola, P.O. and P.S.- Katihar, District- Katihar.
2. Mukesh Kumar, Son of Ashok Sah, residing at Tingachhia, P.O.- Tingachhia, P.S- Katihar, District- Katihar.
3. Om Prakash Nirjhar, son of Mahesh Kumar Mahton, residing at Bharidih, P.O.- Kalsar, P.S.- Hasanganj, District- Katihar.
4. Santosh Kumar Gupta, Son of late Satyanarayan Gupta, residing at Kumarhi, P.O. Durgaganj, P.S.- Kadwa, District- Katihar.
5. Brindra Kumar @ Birendra Kumar, son of Bedanand Singh, Residing at Kawatia, P.S- Pranpur, District- Katihar.
6. Pawan Kumar, son of Ashok Prasad Singh, residing at Village- Shankarpur, Rampara, Ward No. 25, P.O. + P.S.- Katihar, District- Katihar.
7. Md. Sahbuddin, son of Md. Kalimuddin, Village- Harsuwa, P.O- Maina Nagar, P.S.- Pranpur, District- Katihar.
8. Saajan Kumar @ Sajan Kumar, son of Raghunath Mandal, Village - Mohamadia, P.S. Hassanganj, District- Katihar.
9. Shyam Lal Thakur, son of Upendra Thakur, Village- Zafarganj, P.O. and P.S.- Katihar, Distt-Katihar.
10. Lalan Kumar, son of Naresh Prasad Sah, At village/Mohalla- Teja Tola, P.O. + P.S. and District- Katihar.
11. Pankaj Kumar, son of Late Upendra Prasad Chaudhary, At and P.O. Chhohar, P.S.- Falka, Distt- Katihar.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 437/871
12. Binod Kumar Choudhary, Son of Ajit Kumar Choudhary, At Jha Tola, P.O.- Tingachhiya, P.S.- Katihar, District- Katihar.
13. Abadhesh Kumar @ Abdhesh Kumar, Son of Rajendra Prasad Sah, At- Haripur, Mohamadia, P.S- Hasanganj, District- Katihar.
14. Subodh Kumar Singh, son of Late Chandrika Prasad Singh, resident At-Shapni, P.S.- Hassanganj, District- Katihar.
15. Md. Hasim, son of Md. Habib, At Magurjan, P.O.- Kalsar, P.S.- Hasanganj, District- Katihar.
16. Ranjeet Kumar, son of Suresh Sharma, At- Padampur, P.O.+P.S.- Hasanganj, District- Katihar.
17. Md. Raziuddin, son of Masoor Alam, Resident of Village- Zaferganj P.O.- Sirniea, P.S.- Katihar, Distt.- Katihar.
... ... Appellant/s Versus
1. The State of Bihar through Chief Secretary, Government of Bihar, Old Secretariat, Patna.
2. Principal Secretary, Planning and Development Department, Government of Bihar, Patna.
3. Director, Planning Economics and Statistics Department, Government of Bihar, Patna.
4. Joint Director, Economics and Statistics Department, Government of Bihar, Patna.
5. Collector, Katihar.
6. District Statistical Officer, Katihar.
7. Block Development Officers of Katihar, District- Katihar.
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 680 of 2017 In Civil Writ Jurisdiction Case No.15716 of 2016 ======================================================
1. Rajkishor Singh ( P. D. D No. 020501 ) Son of Devendra Prasad Singh Resident of Village-Maudah bujurg, P.O.-Maudah Bujurg, Block + P.S.-Patepur, District-Vaishali.
2. Jaychandra Kumar Paswan (PDD NO.-020861) Son of Ram Pukar Paswan Resident of Village-Maudah bujurg, P.O.-Maudah Bujurg, Block + P.S.-Patepur, District-Vaishali.
3. Sheet Kumar (PDD NO. 213173) Son of Ram Ekwal Sahni Resident of Village-Maudah bujurg, P.O.-Maudah Bujurg, Block + P.S.-Patepur, District-Vaishali.
4. Ravi Kumar (PDD No.152329) Son of Ganesh Paswan Resident of Village-Vishnupur Gadh, Post-Maudah Bujurg, P.S.-Goraul (Kathara O.P.), Block-Chehra Kalan, District-Vaishali
5. Sanjay Kumar (PDD No. 061520) Sono f Ramchandra Prasad Resident of Village-Hidayatpur Kathara, Post-Bathana-Mahodat, P.S.-Goraul, Block-Chehra Kalan, District-Vaishali
6. Pramod Paswan (PDD No. 294123) Son of Bhola Paswan esident of Village-Chehra Kalan, Post + P.S.-Chehra Kalan, Block- Chehra Kalan, District-Vaishali Patna High Court LPA No.535 of 2017 dt.17-04-2018 438/871
7. Subodh Kumar (PDD No. 155252) Son of Ramnath Ram esident of Village + Post-Mansurpur Halaiya, P.S.-Goraul (Katahara O.P.), Block-Chehra Kalan, District-Vaishali
8. Nishant Kumar (PDD NO.-0362511) Son of Surendra Roy, esident of Village + Post-Fatehpur Chak Suleman, P.S.-Goraul, Kathara O.P., Block-Chehra Kalan, District-Vaishali.
9. Bipeen Kumar (PDD NO.-115298) Son of Nageshwar Prasad Singh Resident of Village-Mukasudpur, Post-Neelkanthpur, P.s.- Mahua, Block-Mahua, District-Vaishali ... ... Appellant/s Versus
1. The State of Bihar, through the Principal Secretary, Department, of Planning & Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development, Government of Bihar, Patna.
3. The Director, Department of Planning & Development (Director of Economics & Statistics), Government of Bihar, Patna.
4. The Joint Director-Cum-Officer Head, Department of Planning & Development, (Directorate of Economics & Statistics), Government of BIhar, Patna.
5. The District Magistrate, Vaishali at Hajipur
6. The District Statistical Officer,Vaishali, District-Vaishali (Bihar)
7. Manoj Kumar (PDD No. 106380) Son of Baleshwar Prasad Resident of Village-Maudah bujurg, P.O.-Maudah Bujurg, Block + P.S.-Patepur, District- Vaishali.
8. Rajeev Kumar ranjan (PDD NO. 173467) Son of dayanand Ray esident of Village-Chehra Kalan, Via -Mahua, Post + P.S.-Goraul, Block-Chehra Kalan, District-Vaishali ... ... Respondent/s ====================================================== with Letters Patent Appeal No. 684 of 2017 In Civil Writ Jurisdiction Case No.12774 of 2016 ======================================================
1. Anand Kumar Singh, Son of Rama Shankar Singh, Resident of Village-Saleyan, Police Station-Akorhi Gola, District-Rohtas
2. Md. Majeed Husain, Son of Md. Mumtaj Ansari, Resident of Village-Chhapra (Ganpat Tola), Police Station-Akorhi Gola, District-Rohtas
3. Dinesh Kumar Singh Sono f Ranjeet Singh Resident of Village-
Yadawan, Police Station-Akothi Gola, District-Rohtas
4. Vishwajeet Kumar Son of Late Surendra Singh, Resident of Village-Bank, POlice Station-Akorhi Gola, District-Rohtas
5. Narendra Kumar Dheeraj Son of Ayodhya Prasad Resident of Village-Dharahara, POlice Station-Darihat, District-Rohtas
6. Sahendra Prasad, Sono f Late Ramadhar Prasad, Resident of Village-Bank, POlice Station-Akorhi Gola, District-Rohtas Patna High Court LPA No.535 of 2017 dt.17-04-2018 439/871
7. Rajesh Kumar, Son of Sri Rameshwar Singh, Resident of Village-Mathurapur, Police Station-Dehri on Sone, District- Rohtas
8. Rajesh Kumar Singh Son of Upendra Nath Singh Resident of Village-Yadwan, Police Station-Akhori Gola, District-Rohtas
9. Radheshyam Kumar, Son of Bhagwan Prasad Resident of Village-Saleyan, Police Station-Akorhi Gola, District-Rohtas
10. Lav Kumar Singh Son of Awadhesh Singh Resident of Village- Baruna, POlice Station-Akorhi Gola, District-Rohtas
11. Md. Rostam Ansari, Son of Gufran Ahmad, Resident of Village- Biseni Khurd, Police Station -Nasriganj, District-Rohtas
12. Jyoti Kumar Sharma Sono f Surya Bansh Sharma Resident of Village-Baligaon, POlice Station-Rajpur, District-Rohtas
13. Arti Kumari Daughter of Awadhesh Kumar Thakur Resident of Village-Dharahara, POlice Station-Darihat, District-Rohtas
14. Umesh Kumar Gupta Sono f Ramayan Sah, Resident of Village- Nawadih, POlice Station-Akhorhi Gola, District-Rohtas
15. Shriniwas Ram, Sono f Late Chandrika Ram Resident of Village- Kengrua, Police Station-Chenari, District-Rohtas
16. Omkar Tiwari Son of sri Sitaram Tiwari Resident of Village- Mathhi, Police Station-Chenari, District-Rohtas
17. Santosh Kumar Sharma, Son of Sheo Kumar Sharma, Resident of Village-Chenari, District-Rohtas
18. Anurag Kumar, Son of Sri Raj Kishore Singh Resident of Village-Kenharua, Police Station-Chenari, District-Rohtas
19. Pradeep Kumar Singh, Sono f Suryapati Singh, Resident of Village-Kenharua, Police Station-Chenari, District-Rohtas
20. Shio Shambhu Singh, Son of Shree Tirebeni Singh, Resident of Village-Ugahani, Police Station-Chenari, District-Rohtas
21. Ajay Kumar Sharma, Son of Sri Bishwanath Sharma, Resident of Village-Hata, Police Station-Chenari, District-Rohtas
22. Suryamal Kumar Sharma, Son of Vishwanath Sharma, Resident of Village-Hatta, Police Station-Chenari, District-Rohtas
23. Ajit Kumar, Sono f Shiv Shankar Paswan, Resident of Village- Malhar, Police Station-Chenari, District-Rohtas
24. Kusum Kumari, Daughter of Balram Tiwari, Resident of Village- Naraina, Police Station-Chenari, District-Rohtas
25. Umashankar Mishra, Son of Ramdhari Mishra, Resident of Village-Naraina, Police Station-Chenari, District-Rohtas
26. Anil Kumar Thakur, Son of Sri Dularchand Thakur, Resident of Village-Paharpur, POlice Station-Chenari, District-Rohtas
27. Krishan Kumar Sharma, Sono f Aklu Sharma, Resident of Village-Paharpur, POlice Station-Chenari, District-Rohtas
28. Md. Nasim Ahmad, Son of Alakdin Resident of Village-Chenari, Police Station-Chenari, District-Rohtas
29. Sri Narayan Prajapati, Sono f Thakur Prasad Prajapati, Resident of Village-Telari, Police Station-Chenari, District-Rohtas
30. Dharmendra Ram, Son of Sri Tej Bahadur Ram, Resident of Village-Gajradh, Police Station-Chenari, District-Rohtas
31. Dhananjay Kumar Ram, Sono f Sri Lal Bahadur Ram, Resident of Village-Gajradh, Police Station-Chenari, District-Rohtas Patna High Court LPA No.535 of 2017 dt.17-04-2018 440/871
32. Raju Sharma, Son of Malu Sharma, Resident of Village-Telari, Police Station-Chenari, District-Rohtas
33. Ajay Kumar, Son of Sharwan Kumar Singh, Resident of Village- Khurmabad, Police Station-Chenari, District-Rohtas
34. Pramod Kumar Thakur, Son of Sri Kameshwar Thakur, Resident of Village-Khurmabad, Police Station-Chenari, District-Rohtas
35. Pappu Kumar, Son of Nirmal Sharma, Resident of Village- Khurmabad, P.S. Chenari, District-Rohtas
36. Vachaspati Mishra, Sono f Bigu Mishra, Resident of Village- Birnagar, Police Station-Chenari, District-Rohtas
37. Binita Panday, Daughter of Banshidhar Panday, Resident of Village-Birnagar, Police Station-Chenari, District-Rohtas
38. Chandan Kumar Singh, Son of Sri Narayan Singh Resident of Village-Pora, Police Station-Chenari, District-Rohtas
39. Pratish Kumar Patel, Sono f Chanardan Patel, Resident of Village-Chorahi, Police Station-Chenari, District-Rohtas
40. Deepak Patel Son of Sri Vibhishan Patel, Resident of Village- Chorahi, Police Station-Chenari, District-Rohtas
41. Manoj Kumar, Son of Mukhlal Ram, Resident of Village- Sadokhar, Police Station-Chenari, District-Rohtas.
42. Akhilesh Kumar Singh, Sono f Lalan Singh, Resident of Village- Kenar Khurd, Police Station-Chenari, District-Rohtas
43. Yogendra Kumar Singh, Son of Sri ramayan Singh, Resident of Village-Kenar Khurd, Police Station-Chenari, District-Rohtas
44. Amar Kumar Son of Sri Suryanath Singh, Resident of Village- Gajradh, Police Station-Chenari, District-Rohtas
45. Ramji Kumar Choudhary, Son of Sri Chamru Choudhary Resident of Village-Chenari, Police Station-Chenari, District- Rohtas
46. Ashok Kumar jayswal, Son of Prayag Sah Jayswal, Resident of Village-Chenari, Police Station-Chenari, District-Rohtas
47. Ranjan Kumar Singh Son of Sri Baleshwar Singh, Resident of Village-Kenharua, Police Station-Chenari, District-Rohtas
48. Dhananjay Tiwari, Son of Kedar Tiwari Resident of Village- Tetari, Police Station-Chenari, District-Rohtas
49. Pradeep Ram Sono f Late Ramnath Ram Resident of Village- Gajradh, Police Station-Chenari, District-Rohtas
50. Kamlesh Ram, Son of Ramnath Ram, Resident of Village- Gajradh, Police Station-Chenari, District-Rohtas
51. Manoj Kumar Ram, Son of Sri Umashankar Ram, Resident of Village-Karnpura, POlice Station-Chenari, District-Rohtas
52. Mustaque Ali, Son of Mayuzddin Ray, Resident of Village- Mohania, POlice Station-Mohania, District-Bhabhya Kaimur
53. Meraj Alam Son of Munsuf Miya, Resident of Village-Kurai, Police Station-Mohaniya, District-Bhabhua Kaimur
54. Vinod Kumar Son of Nathuni Ram, Resident of Village- harnathpur (Dulpha), Police Station-Mohania, District-Bhabhua Kaimur
55. Barhu Ram, Son of Radha Ram, Resident of Village-Harnathpur, Police Station Mohania, District-Bhabhua Kaimur
56. Sudama Ram, Son of Kariman Ram, Resident of Village-Mujan, Police Station-Mohania, District-Bhabhua Kaimur Patna High Court LPA No.535 of 2017 dt.17-04-2018 441/871
57. Ramcharan Prasad, Son of Ramlal Ram Resident of Village- Usari, Police Station-Mohania, District-Bhabhua Kaimur
58. Rajnish Kant, Sono f Kishori Ram, Resident of Village-Usari, Police Station-Mohania, District-Bhabhua Kaimur
59. Rakesh Kumar Ram, Son of Nandlal Ram, Resident of Village- Keshopur, Police Station-Mohania, District-Bhabhua Kaimur
60. Ram Awatar Ram, Son of Kameshwar Ram, Resident of Village- Masadhi, Police Station-Ramgadh, District- Bhabhua Kaimur ... ... Appellant/s Versus
1. The State of Bihar
2. The Principal Secretary, Department, of Planning & Development, Government of Bihar, Patna.
3. The Director, Department of Planning & development, Government of Bihar, Patna.
4. The Joint Director-Cum-Officer Head, Department of Planning & Development, Directorate of Economics & Statistics, Government of Bihar, Patna.
5. The District Statistical Officer, Sasaram, District-Rohtas (Bihar).
6. The District Statistical Officer, Bhabhua, District-Kaimur (Bihar).
7. Dhiraj Kumar, Son of Manoj Kumar, Resident of Village-Babhani, Police Station-Kargahar, District-Rohtas.
8. Deva Nand Rai Son of Ram Ayodhya Rai, Resident of Village-Fakila, Police Station-Kargahar, District-Rohtas.
9. Pramila Devi, Daughter of Late Raj Narayan Choudhari, Resident of Village-Fakila, Police Station-Kargahar, District-Rohtas.
10. Akhilesh Kumar, Son of Ram Narayan Ram, Resident of Village-Bhaluni, Police Station-Kargahar, District-Rohtas.
11. Chunmun Kumar, Son of Ghurhu Choudhary, Resident of Village-Soni, Police Station-Kargahar, District-Rohtas.
12. Arvind KUmar, Sono f Ram Awater Gupta Resident of Village-Tendun, Police Station-Kargahar, District-Rohtas
13. Vishwanath Prasad Gupta, Son of Lalan Gupta, Resident of Village-Pipra (Mardan Rai). Police Station-Karagahar, District-Rohtas.
14. Santosh Kumar, Son of Jitendra Prasa Gupta, Resident of Village-Kuriyari, POlice Station-Kargahar, District-Rohtas.
15. Krishna Kumar Sah, Son of Shri Niwash Sah, Resident of Village-Maheshpur, Police Station-Kargahar, District Rohtas
16. Shambhu Kumar Sharma Son of Sri Praduman Sharma, Resident of Village- Torani, Police Station-Kargahar, District-Rohtas.
17. Pramod Kumar Singh Sono f Sri Gauri Shankar Singh, Resident of Village- Sonbarsa, Police Station-Kargahar, District-Rohtas.
18. Ravishankar Bharti, Son of Kashi Nath Ram, Resident of Village- Sohawaliya (Kaga), Police Station-Kargahar, District-Rohtas.
19. Kamlesh Pal, Son of Jagga Pal, Resident of Village-Pahari, Police Station- Kargahar, District-Rohtas.
20. Sanjay Prasad Singh Son of Bindeshwari Singh Resident of Village-Jalalpur, Police Station-Kargahar, District-Rohtas.
21. Daya Nand Kumar, Sono f Sheo Nath Choudhary, Resident of Village- Lakhanpura, police Statuion-Kargahar, District-Rohtas. Patna High Court LPA No.535 of 2017 dt.17-04-2018 442/871
22. Rajesh Kumar Rai Son of Arvind Rai, Resident of Village-Akorhi, Police Station-Kargahar, District-Rohtas.
23. Saroj Kumar, Son of Sheo Nath Choudhary, Resident of Village-Takiya Bazar, Police Station-Sasaram, District-Rohtas.
24. Pappu Choudhary, Sono f Gopal Choudhary, Resident of Village-Gori, Police Station-Kargahar, District-Rohtas.
25. Purusotam Kumar Singh, Son of Narendra Ray, Resident of Village-Karhansi, Police Station-Natwar, District-Rohtas.
26. Nandjee Singh Sono f Shriram Singh Resident of Village-Karhansi, Police Station-Natwar, District-Rohtas.
27. Lakshman Prasad Singh Son of Mahendra Lal, Resident of Village-Karhansi, Police Station-Natwar, District-Rohtas.
28. Abhishek Kumar, Son of Radhika Raman Prasad, Resident of Village- Gaurakshni, Police Station-Sasaram, District-Rohtas
29. Pranav Kumar, Son of Sri Mohan Prasad Resident of Mohalla-Gaurakshni, Ward No.-6, Near PNB Bank, Police Station-Sasaram District-Rohts.
30. Anil Kumar Pandey, Son of Shiv Shankar Pandey, Resident of Village-Pipari Police Station-Agrer, District-Rohtas
31. Saroj Kumar Choubey Son of Surya Deo choubey, Resident of Village- Gopalganj Near Raj Galli, Police Station-Sasaram, District-Rohtas.
32. Rajesh Singh, Sono f Bindhyachal Singh, Resident of Village-Morkap, Police Station-Baddi (Seosagar), District-Rohtas.
33. Ajay Kumar, Son of Sri Ramkhelavan Prasad, Resident of Village-Dadhawan, Police Station-Dinara, District-Rohtas.
34. Deepak Kumar, Son of Banarsi Prasad, Resident of Village-Nasriganj, Police Station-Nasriganj, District-Rohtas.
35. Reshma Kumari Son of Munna Choudhary, Resident of Village-Paduri, Police Station-Nasriganj, District-Rohtas
36. Yogendra Prasad, Sono f Sahdeo Das, Resident of Village-Dhanaw Khalsha, Police Station-Nasriganj, District-Rohtas.
37. Narendra Kumar, Sono f Suchit Thakur, Resident of Village-Hariharganj Police Station-Nasriganj, District-Rohtas
38. Punam Kumari, Wife of Ravi Ranjan Singh, Resident of Village-Sawari, POlice Station-Kachawa, District-Rohtas.
39. Sonu Kumar, Son of Gopal Singh, Resident of Village-Sabaro, Police Station- Nasriganj, District-Rohtas.
40. Vishnu Kumar, Son of Ram Niwas Prasad Resident of Village-Hariharganj Police Station-Nasriganj, District-Rohtas
41. Raghuwendra Kumar, Son of Sukhdeo Prasad Resident of Mohalla- Nasriganuj, Ward No. 6, Police Station-Nasriganj, District-Rohtas
42. Saroj Kumar, Son of Ramchandra Prasad Resident of Village-Nasriganj, Police Station-Nasriganj, District-Rohtas.
43. Bijendra Kumar, Son of Ramdas Thakur, Resident of Mohalla-Nasriganj, Ward No.-8,Police Station-Nasriganj, District-Rohtas.
44. Rinku Kumar, Son of Jagdish Mehta Resident of Village-Nasriganj, Police Station-Nasriganj, District-Rohtas.
45. Ravindra Kumar Son of Vishwanath Prasad Resident of Village-Nasriganj, Police Station-Nasriganj, District-Rohtas.
46. Dhiraj Kumar, Son of Devmuni Prasad, Resident of Village-Nasriganj, Police Station-Nasriganj, District-Rohtas.
47. Niraj Kumar , Son of Devmuni Prasad, Resident of Village-Nasriganj, Police Station-Nasriganj, District-Rohtas.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 443/871
48. Ram Babu Kumar, Son of Sri jokhan Singh Resident of Village-Nasriganj, Police Station-Nasriganj, District-Rohtas.
49. Akshay Kumar, Son of Late Yamuna Singh, Resident of Village-Bardihan Police Station-Nasriganj, District-Rohtas
50. Sagar Kumar, Son of Mahashanker Singh, Resident of Village-Nasriganj, Police Station-Nasriganj, District-Rohtas.
51. Rajesh Kumar Dubey Son of Hardeo Dubey, Resident of Village-Khutahan, POlice Station-Nasriganj, District-Rohtas
52. Arun Kumar Son of Hajari Sharma, Resident of Village-Nasriganj, Police Station-Nasriganj, District-Rohtas.
53. Ved Prakash Gupta Son of Dhanesh Prasad Resident of Village-Hariharganj Police Station-Nasriganj, District-Rohtas
54. Satya Prakash Tiwari, Son of Sri Ramakant Tiwari Resident of Village- Atimiganj, Police Station-Nasriganj, District-Rohtas.
55. Sushil Kumar Son of Vijay Kumar Mehta, Resident of Village-Nasriganj, Police Station-Nasriganj, District-Rohtas.
56. Ranjan Kumar Son of Shiv Shankar Prasad Resident of Village-Saiya Bigha, Police Station-Nasriganj, District-Rohtas
57. Rajesh Gupta, Son of Shankar Sah, Resident of Village-Bardihan Police Station-Nasriganj, District-Rohtas
58. Sameer Kumar, Son of Surendra Prasad Resident of Village-Nasriganj, Ward No.-12, Police Station-Nasriganj, District-Rohtas
59. Sushil Kumar, Son of Ram Chandra Singh Resident of Village-Panapur, Police Station-Nasriganj, District-Rohtas
60. Ashok Kumar Son of Sajeewan Chauhan, Resident of Village-Baliya Tola Dhus, Police Station-Nasriganj, District-Rohtas
61. Munna Kumar, Son of Baban Prasad Resident of Village-Nasriganj, Police Station-Nasriganj, District-Rohtas.
62. Pramod Kumar Sharma, Son of Uma Shankar Sharma Resident of Village- Nasriganj, Ward No.-3, Police Station-Nasriganj, District-Rohtas
63. Chandeshwar Kumar, Son of Rabindra Kumar Singh Resident of Village- Medanipur, Police Station-Nasriganj, District-Rohtas.
64. Supraveena Kumari Daughter of Sri Rampati Pandit, Resident of Village- Pokhrahan, Police Station-Nasriganj, District-Rohtas
65. Vishal Kumar, Son of Siyaram Singh Resident of Village-Pawani, Police Station-Nasriganj, District-Rohtas
66. Nand Babu Son of Chhedi Singh Resident of Village-Sanath Bigha, Police Station-Dehri District-Rohtas
67. Jyoti Kumari, Daughter of Raj Nath Sah, Resident of Village-Nawadih, POlice Station-Akhorhi Gola, District-Rohtas
68. Shankar Sharma Son of Bhim Sharma Resident of Village-Mahurai, Police Station-Akodhi Gola, District-Rohtas
69. Md. Aslam Ansari, Son of Idris Ansari Resident of Village-Salukpur, Police Station-Akorhigola, District-Rohtas
70. Rahul Kumar, Son of Vishwanath Pal, Resident of Village-Akrohi Tola, Police Station-Akrohi Gola, District-Rohtas
71. Bibekanand Singh, Son of Bijay Bahadur Singh, Resident of Village-Yadwan, Police Station-Akhori Gola, District-Rohtas
72. Amit Kumar Son of Kashi Prasad Resident of Village-D.R.L.R. Colony, Quarter No.-56 (Jakkhi Bigha), Police Station-Dehri, District-Rohtas
73. Abhishek Kumar, Son of Heera Prasad Singh, Resident of Village-Sherpur, Police Station-Akorhi Gola, District-Rohtas Patna High Court LPA No.535 of 2017 dt.17-04-2018 444/871
74. Bharat Kumar Choudhary, Sono f Late Chamru Choudhary, POlice Statuion- Chenari, District-Rohtas
75. ashok Kumar, Son of Sri Jagarnath Prasad Gupta Resident of Village-Kenar Khurd, Police Station-Chenari, District-Rohtas
76. Shiv Shankar Sharma Son of Ram Bachan Sharma Resident of Village- Nowan, Police Station-Chenari, District-Rohtas.
77. Ram Niwas Pandey Son of Si Keshwar Pandey, Resident of Village-Birnagar, Police Station-Chenari, District-Rohtas
78. Vindhyachal Jaysawal, Son of Manu Prasad, Resident of Village-Chenari, Police Station-Chenari, District-Rohtas
79. Shahnaz Khatoon, Daughter of Md. Nakir Husain, Resident of Village- Chenari, Police Station-Chenari, District-Rohtas
80. Dharmendra Kumar, Son f Satyanarayan Ram, Resident of Village-Sinhpur, Police Station-Chenari, District-Rohtas.
81. Govind Paswan, Son of Sudarshan Paswan Resident of Village-Hatta, Police Station-Chenari, District-Rohtas
82. Krishna Sah, Son of Anirudh Sah, Resident of Village-Ghali Belaon, Police Station-Chenari, District-Bhabhua Kaimur.
83. Kiran Sahani Wife of Kamesh Prasad, Resident of Village-Ramgarh, Police Station-Ramgarh, District-Kaimur
84. Rampyare Ram, Son of Chhavinath Ram, Resident of Village-Narhan, Police Station-Ramgarh, District-Kaimur
85. Ashok Pandey Son of Ram Awadh Pandey Resident of Village-Tironpur, Police Station-Durgabati, District-Bhabhua Kaimur.
86. Umesh Kumar, Son of Yamuna Singh Yadav Resident of Village-Sawath, Police Station-Durgawari, District-Bhabhua Kaimur
87. Ravi Shankar Paswan, Son of Nakhru Paswan, Resident of Village- Karanpura, Police Station-Durgawati, District-Bhabhua Kaimur.
88. Satyendra Kumar, Son of Mana Ra, Resident of Village-Chhata Baradhi, Police Station-Durgawati, District-BhabhuaKaimur.
89. Chandra Shekhar Singh, Son of Nanku Singh Resident of Village-Jewari, Police Station-Durgawati, District-Bhabhua Kaimur.
90. Amarjeet Kumar, Son of Jagjiwan Ram, Resident of Village-Narhan, Police Sttion-Durgawati, District-Bhabhua Kaimur.
91. Anand Kumar, Son of Dashmi Rai Resident of Village-Isian, Police Station- Chainpur, District-Bhabhua Kaimur.
92. Mahesh Ram Son of Sumer Ram, Resident of Village-Sahajpura, POlice Station-Kudra, District-Bhabhua Kaimur
93. Ratnamani Sriwastwa, Son of Janardan Lal, Resident of Village-Pachilakhi, Police Station-Durgawari, District-Bhabhua Kaimur.
94. Sunita Kumari Daughter of Sadanand Shrivastava, Resident of Village- Pachilakhi, Police Station-Durgawari, District-Bhabhua Kaimur.
95. Ajay Kumar, Son of Haridwar Ram, Resident of Village-Pipra (Mardan Rai Ke), Police Station-Kargahar, District-Rohtas.
96. Sangita Kumari Daughter of Lakshman Sah, Resident of Village-Pipra (Mardan Rai Ke), Police Station-Kargahar, District-Rohtas.
97. Manoj Kumar Tiwari Son of Haridwar Tiwari Resident of Village-Bhairwan, Police Station-Karaghar, District-Rohtas.
98. Abhishek Kumar Singh, Son of Janardan Singh, Resident of Village-Agini, Police Station-Nasriganj, District-Rohtas.
99. Pawan Kumar, Son of Kashi Nath Singh, Resident of Village-Kargahar, Police Station-Kargahar, District-Rohtas.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 445/871
100. Durtgadat Mishra, Son of Umesh Mishra Resident of Village- Kargahar, Police Station-Kargahar, District-Rohtas.
101. Krishna Prasad Son of Shri Rajan Singh, Resident of Village- Kargahar, Police Station-Kargahar, District-Rohtas.
102. Md. Akhtar Rain, Son of Md. Sanavar rain, Resident of Village- Kargahar, Police Station-Kargahar, District-Rohtas.
103. Nityanand Manhar, Son of Kameshwar Prasad, Resident of Village- Katgahar, Police Station-Katgahar, District-Rohtas
104. Jai Prakash Gupta Sono f Awadh Bihari Sah, Resident of Village- Kargahar, Police Station-Kargahar, District-Rohtas.
105. Jai Shankar Kumar, Sono f Satya Narayan Singh, Resident of Village- Semari, Police Station-Kargahar, District-Rohtas.
106. Jainul Avedin, Son of Sanauwar rain, Resident of Village-Kargahar, Police Station-Kargahar, District-Rohtas.
107. Ravi Prakash Singh Son of Sipahi Singh, Resident of Village- Kargahar, Police Station-Kargahar, District-Rohtas.
108. Gopal Singh, Son of Shiv Jee Singh, Resident of Village-Kargahar, Police Station-Kargahar, District-Rohtas.
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 683 of 2017 In Civil Writ Jurisdiction Case No.13464 of 2016 ======================================================
1. Dharamendra Kumar Son of Munshi Prasad Resident of Village- Bhadwar, P.S.-Chandi, District-Bhojpur.
2. Ranjeet Kumar Son of Rambabu Ray Resident of Village- Narayanpur, P.S.-koilwar, District-Bhojpur
3. Pankaj Kumar Son of Rajendra Prasad Singh Resident of Village- Narayanpur, P.S.-Koilwarpur, District-Bhojpur
4. Jeyaul Haque Son of Akbar Gobal Resident of Village-Jamalpur, P.S.-Koilwar, District-Bhojpur
5. Satyendra Kumar Sono f Dineshwar Prasad Resident of Village- Purana Haripur, P.S.-Koilwar, District-Bhojpur
6. Dharmendra Kumar Sono f Ram Jinay Ray Resident of Village- Marayanpur, P.S.-Koilwar, District-Bhojpur
7. Babloo Kumar Son of Prthbi Nath Ray Resident of Village- Harhangi Tola, P.S.-Koilwar, District-Bhojpur
8. Anand Kishore Son of Ram Chandra Das Resident of Village- Mohammadpur, P.S.-Chandi, District-Bhojpur
9. Subhankar Kumar Son of Nirmal Kumar, Resident of Village- Chandi, P.S.-Chandi, District-BHojpur
10. Ravi Shankar Son of Pawan KUmar Singh Resident of Village- Marhi, P.S.-Chandi, District-Bhojpur.
11. Dinesh Datt Pathak Son of Akhilanand Pathak P.S.-Chandi, District-Bhojpur
12. Abhishakh Kumar Sono f Late Patiraj Singh Resident of Village- Jamal Purtola, P.S.-Koilwar, District-Bhojpur
13. Ravi Kumar Pandit Son of Sugrib Pandit Resident of Village- Kheshrawiyan, P.S.-Koilwar, District-Bhojpur Patna High Court LPA No.535 of 2017 dt.17-04-2018 446/871
14. Deepankar Kumar Sono f Raghunath Ray Resident of Village- Manikpur, P.S.-Koilwar, District-Bhojpur.
15. Ashwani Kumar Son of Ram Bachan Sharma Resident of Village-kulharia, P.S.-Koilwar, District-Bhojpur
16. Chandan Kumar Singh Sono f Shyamsundar Singh Resident of Village-Gopalpur, P.S.-Koilwar, District-Bhojpur.
... ... Appellant/s Versus
1. The State of Bihar, through Principal Secretary, Department, of Planning & Development, Govt. of Bihar, Patna.
2. The District Magistrate, Bhojpur
3. The Block Development Officer, Koilwar Block, District-Bhojpur
4. Munna Kumar Pathak Son of Gadadar Pathak Resident of Village-Pathkhila P.S.-Koilwar, District-Bhojpur
5. Jai Kumar Singh Son of Umesh Singh Resident of Village-Dharampur, P.S.- Koilwar, District-Bhojpur.
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 682 of 2017 In Civil Writ Jurisdiction Case No.11755 of 2016 ======================================================
1. Raghunath Prasad Singh Son of Sri Rameshwar Prasad Singh Resident of Village-Narsinghpur Bangahi, P.O.-Nikanthpur, Mahua, District-Vaishali, PIn-844122.
2. Indrajeet Kumar Son of Jageshwar Ray, Resident of Mahua Singhroy East, P.O.-Mahua, P.S.-Mahua, District-vaishali.
3. Rajeev Kumar Jha Son of Dinesh Jha, Resident of Village- Harpur Osti, P.O. + P.S.-Mahua, District-Vaishali
4. Aditya Kumar Babloo, Son of Sri Nagendra Rai, Resident of Gorigama, P.O.-Mahua, District-vaishali
5. Dipak Kumar , Son of Jagannath Choudhary Resident of Village- Gaddopur, P.O. + P.S.-Mahua, District-Vaishali.
6. Arjun Kumar Sharma, Sono f Late Ramanand Sharma, Resident of Village-Sadapur Mahua, P.S.-Mahua, District-vaishali
7. Md. Moinuddin Sono f Gulam Rasul, Resident of Village- Parsauniya, P.O.-Mirzanagar, P.S.-Mahua, District-Vaishali
8. Ashok Paswan, Sono f Late Sukan Paswan Resident of Fatehpur Pakri, P.O.-Piroi, P.S.-Mahua, District-Vaishali
9. Pramod Kumar Pravin Son of Ram Sagar Sinha, Resident of Village + P.O.-Fetehpur Mobarak, P.S.-Mahua, District-Vaishali
10. Sudhir Kumar Giri, Son of Shatrudhan Giri, Resident of Bawanght Math, P.O. Adalpur, P.S.-Mahua, District-Vaishali
11. Birendra Paswan, Son of Harinandan Paswan, Resident of Rusulpur Mobarak, P.O.-Bhanbordhan, P.S.-Mahua, District- vaishali.
12. Ranjeet Kumar Choudhary, Son of Jawahar Choudhary, Resident of Rusulpur Mobarak, P.O.-Bhanbordhan, P.S.-Mahua, District- vaishali.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 447/871
13. Aradhna Kumari Wife of sanjay Kumar Sah Resident of Naya Ganj, P.O.-Mahnar, P.S.-Desari, District-Vaishali.
14. Saurabh Kumar, Son of Amarendra Narayan Singh Resident of Village-Rampur Singhara, P.O.-Singhara, P.S.-Mahua, District- Vaishali
15. Rameshwar Pandit Sono f Ram Chandra Pandit, Resident of Village + P.O.-Madhopur Nijhama, P.S.-Mahua, District-vaishali.
16. Randhir Kumar Son of Shiv Prasad ray, Resident of Village- Rusulpur, P.O.-Banborha, P.S. Mahua, District-Vaishali.
17. Ameet Kumar Son of Arun Praasd Resident of Village-Fatehpur Pakri, P.O.-Peroi, P.S.-Mahua, District-Vaishali.
18. Mukesh Kumar Jha, Son of Mahendra Jha, Resident of Village- Birpur Singhara, P.O.-Singhara, P.S.-Mahua, District-vaishali.
19. Brajesh Kumar, Son of Chandradeep Rajak Resident of Village- Chakkajinijam, P.O.-Mahua, P.S.-Mahua, District-vaishali
20. Birju KUmar, Sono f Sri Ram Ekwal Ray, Resident of Village + Post-Madhaul, P.S.-Mahua, District-vaishali
21. Mukesh Kumar Son of Chandrika Singh Resident of Fatehpur Pakri, P.O.-Piroi, P.S.-Mahua, District-Vaishali ... ... Appellant/s Versus
1. The State of Bihar, through the Principal Secretary, Planning and Development, Government of Bihar, Patna.
2. The Principal Secretary, Department, of Planning & Development, Government of Bihar, Patna.
3. The Director, Department of Planning & development (Directorate of Economics and Statistics), Government of BIhar, Patna.
4. The Joint Director-Cum-Officer Head, Department of Planning & Development, (Directorate of Economics & Statistics), Government of Bihar, Patna.
5. The District Magistrate,Vaishali at Hajipur
6. The District Statistical Officer, Vaishali, District-Vaishali, (Bihar).
7. Vinay Kumar, Son of Devendra Ray Resident of Mahua Singhroy East, P.O.- Mahua, P.S.-District-Vaishali
8. Rahul Kumar Son of Tejnarayan Praasd Gupata Resident of Mahua Singhroy, P.O.-Mahua, P.s.-Mahua, District-Vaishali
9. Sanjay Kumar, Son of Ramanand Rai, Resident of Village + P.O.-Mirjanagar, P.S.-Mahua, District-Vaishali.
10. Rajesh Kumar Son of Late Baleshwar Kumar , Resident of Gaddopur, P.O. +P.S.-Mahua, District-Vaishali ... ... Respondent/s ====================================================== with Letters Patent Appeal No. 689 of 2017 In Civil Writ Jurisdiction Case No.14621 of 2016 ======================================================
1. Shashikant Dubey, S/o Late Satishwar Dubey, Resident of Village-Tikulia, P.S.-Govindganj, District-East Champaran. Patna High Court LPA No.535 of 2017 dt.17-04-2018 448/871
2. Kameshwar Singh, S/o Late Chandrika singh, Resident of Village-babhnauli, P.S.-Govindganj, Anchal-Areraj, District-East Champaran.
3. Arvind Kumar, S/o Ramnath Prasad Yadav, Resident of Village- Majhariya, P.S.-Malahi, Anchal-Pahadpur, District-East Champaran.
4. Arvind Kumar Prasad, S/o Chote Lal Prasad, R/o Village-Siswan Bazar, P.S. Pahadpur Dist.-East Champaran
5. Shailesh Kumar Pandey, S/o Harishankar Pandey, R/o Village- Noneya Pandey Tola, P.S.-Pahadpur, Anchal-Pahadpur, District- East Champaran.
... ... Appellant/s Versus
1. The State of Bihar through the Chief Secretary,
2. The Principal Secretary, Cabinet Secretariat department Govt. of BIhar, Patna.
3. The Principal Secretary, Planning & Development Department, Government of BIhar, Patna.
4. The Principal Secretary, General Administrative Department, Government of Bihar, Patna.
5. The Director, Department of Planning & development (Directorate of Economics and Statistics), Government of Bihar, Patna.
6. The District Magistrate, East Champaran.
7. The District Statistical Officer, East Champaran, , District-East Champaran.
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 690 of 2017 In Civil Writ Jurisdiction Case No.15666 of 2016 ======================================================
1. Sayeedul Hassan Sono f Md. Hussain Resident of Chhawani Mohalla, Bhabua, Ward No.-10,Bhabua. P.S.-Bhabua, Dist.- Kaimur.
2. Md. Shakil Ansari Son of Md. Mohiuddin Ansari Resident of Ward No.9, Bhabua, P.S.-Bhabua, Dist-Kaimur
3. Sahagal S/o Quddus Ansari, Resident of Village-illage and P.O.-
Mokari, P.S.-Bhabua, Dist-Kaimur
4. Pramod Kumar Gupta S/o Shankar Gupta, Resident of Village-
Pahadia, P.s.-Bhagwanpur, Dist.-Kaimur
5. Birendra Kumar Patel S/o Ram Tapeshwar Singh, R/o Village-
Aman, P.s.-Chainpur, Dist-Kaimur
6. Anil kumar Son of Ram Sahai Ram Resident of Village-Sion, P.S.-Bhabua, Dist-Kaimur.
7. Aman Nathe Keshari S/o Gopal Sah, Resident of Village-Amaon, P.S.-Chainpur, Dist-Kaimur
8. Jitendra Kumar, S/o Ramkesh Prasad, Resident of Village-
Bhabna, P.S.-Bhabua, Dist-Kaimur
9. Abhimanu Ram S/o Kalkhori Ram, Resident of Village-Village-
Amiratha, P.S. Kudra, Dist-Kaimur.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 449/871
10. Ram Navami Prasad S/o Shiv Nath Choudhary R/o Village- Amiratha, P.S.-Kudra Dist-kaimur
11. Sri Ram Singh S/o Jagar Nath Singh Resident of Village- Khadaura P.S.-Parvatpur, P.S.-Chainpur, Dist-Kaimur
12. Alok Kumar Singh Son of jokku Singh Resident of Village- Datiaon, P.O.-Kndasan, P.S.-Bhabua, Dist-Kaimur
13. Zakiullah Zaki, S/o Sanaullah Saquib R/o Village-Ward No.-9, Bhabua, P.S.-Bhabua, Sist.-Kaimur
14. Nafis Ahmad S/o Gyasnddin Ahmad R/o Village-Chaimpur, P.S.-Adhaura, Dist.-Kaimur ... ... Appellant/s Versus
1. The State of Bihar, through the Principal Secretary, Planning & Development, Department, Bihar, Patna.
2. The Principal Secretary, department of Planning & Development, Government of Bihar, Patna.
3. The Director, Department of Planning & development (Directorate of Economics and Statistics), Government of Bihar, Patna.
4. The Joint Director-Cum-Officer Head, Department of Planning & Development, (Directorate of Economics & Statistics), Government of Bihar, Patna.
5. The District Statistical Officer, Begusarai, Dist.-Begusarai (Bihar).
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 699 of 2017 In Civil Writ Jurisdiction Case No.13223 of 2016 ======================================================
1. Amit Kumar Son of Vijay Kumar @ Vijay Kumar Mehta Resident ofVillage- Harbhanga, P.O. +P.S. Sarsi, District Purnea.
2. Mithilesh Kumar Mehta Son Badri Kumar Mehta Resident ofVillage- Harbhanga, P.O. +P.S. Sarsi, District Purnea.
3. Hari Kishore Son of Barhamdeo Prasad Sah Resident of Village-
Bela Chand, P.O.- Mohaniya Chakla,Police Station- Banmankhi, District- Purnea.
4. Alok Anand Son of Upendra Prasad Yadav Resident of Village-
Bela Chand, P.O.- Mohaniya Chakla,Police Station- Banmankhi, District- Purnea.
5. Md. Akhtar Hussain Son of Md. Yusuf Resident of Mohania Bazar, P.O. Mohania Chakla, P.S. Banmankhi, District- Purnea.
6. Suman Kumari Daughter of Vijendra Maharaj Resident of Abhay Ram Chakla Lal Mandal Tola, P.O. +P.S. - Jankinagar, District- Purnea
7. Kalyan Kumar Son of Ram Narayan Yadav Resident of Village-
Hanuman Nagar, Ward No. 11, P.O. and P.s. - Manmankhi, District- Purnea.
8. Mahesh Kumar Yadav Son of Ashok Yadav Resident of Village-
Hanuman Nagar, Ward No. 11, P.O. and P.s. - Manmankhi, District- Purnea.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 450/871
9. Ram Pravesh Kumar Son of Sriram Narayan Yadav Resident of Village- Hanuman Nagar, Ward No. 11, P.O. and P.s. - Manmankhi, District- Purnea.
10. Jai Prakash Das Son of Sri Indria Bhushan Das Resident of Village- Chopra Ram Nagar, P.S. Jankinagar, District-Purnea.
11. Amod Kumar Son of Jagdish Paswan Resident of Village- Jhalighat, P.O. Chopra Ramnagar, P.S. Jankinagar, District- Purnea.
12. Dilip Kumar Son of Raj Narayan Sharma Resident of Village- Hirday Nagar, P.O. & P.S. Banmankhi, District- Purnea.
13. Gopal Kumar Son of Shankar Sah Resident of Village- Darji Patti, P.O. & P.S. Banmankhi, District- Purnea.
14. Anil Kumar Son of Batan Sah Resident of Village- Bammankhi Chakia, P.S. Banmankhi, District- Purnea.
15. Kishan Kumar Son of Ramanand Gupta Resident of Village- Shishwa, P.O.- Dheema, P.S. Banmankhi, District- Purnea.
16. Hemant Kumar Himkar Son of Maheshwari Prasad Sah Resident of Village- Mohania, Chakla, P.S. Banmankhi, Distt- Purnea.
17. Brahmadev Sah Son of Raj Nath Sah Resident of Village- Rasadh (Harimudi), P.O. Rasadh, P.S. Banmankhi, District- Purnea.
18. Shyam Deo Sah Son of Bechu Lal Sah Resident of Village- Bela Chand, P.O.- Mohaniya Chakla,Police Station- Banmankhi, District- Purnea.
19. Suman Kumar Son of Shri Thakur Prasad Yadav Resident of Village- Bela Chand, P.O.- Mohaniya Chakla,Police Station- Banmankhi, District- Purnea.
20. Sanjay Kumar Son of late Tarachand Bhagat Resident of Village- Makhanaha, P.O. Haripur Madi, P.S. Banmankhi, District- Purnea.
21. Bhavesh Anand Son of Prem Chand Prasad Yadav Resident of Village- Sahvani Ramnagar, P.S. Janki Nagar, District-Purnea.
22. Pappu Kumar Thakur Son of Satyanaran Thakur Both Resident of Village- Rampur Tilak, P.S.- Janki, Nagar, District- Purnea.
23. Kailash Mandal Son of Yogendra Mandal Resident of Village +P.O.- Rampur Tilak ,P.S. Jankinagar, District- Purnea.
24. Amanjit Kumar Son of Shova Kant Rajak Resident of Village- Bela Chand, P.O.- Mohaniya Chakla,Police Station- Banmankhi, District- Purnea.
25. Laltu Kumar Son of Resham Lal Yadav Resident of Village- Mohania Ganesh Patti, P.O. Mohania Chakla, P.S. Banmankhi, District- Purnea.
26. Simpal Kumar Son of Dukhan Rajak Resident of Village- Bela Chand, P.O.- Mohaniya Chakla,Police Station- Banmankhi, District- Purnea.
27. Raju Kumari daughter of Sri Ramkishore Sharma Resident of Village- Hanuman Nagar, Ward No. 11, P.O. and P.s. - Manmankhi, District- Purnea.
28. Shashi Shekhar Kumar Son of Satya Narayan Mandal Resident of Village- Maliniya, P.S. Sarasi, District Purnea.
29. Rakesh Kumar Son of Chandra Kishore Sah Resident of Village- Mohania, Chakla, P.S. Banmankhi, Distt- Purnea. Patna High Court LPA No.535 of 2017 dt.17-04-2018 451/871
30. Rakesh Kumar Singh Son of Anil Prasad Singh Resident of Village-Kamat Tol, Rupouli, P.S. Shila Nath Rupauli, P.S. Jankinagar, District- Purnea.
31. Manoj Kumar Sah son of Panchu Sah Resident of Chopora Bazar, P.O. Chopra Ramnagar, P.S. Jankinagar, District Purnea.
32. Manish Kumar Son of Pramod Mandal Resident of Village- Kunwari, P.O. Harpatti, P.S. Banmankhi, District- Purnea.
33. Mithilesh Kumar Son of Dipanarayn Prasad Yadav Resident of Village- Beltari, P.S. Jankinagar, District Purnea.
34. Pankaj Kumar Gupta Son of Sri Nakchhedi Sah Resident of Chopra Ramnagar, P.O. Pipra, District Purnea.
35. Ajay Kumar Sah Son of Abhinandan Sah Resident of Mohania Purv , P.O. Mohania Chakla, P.S. Manmankhi, District- Purnea.
36. Pankaj Kumar Jha son of Bhagwan Jha Resident of Village+P.O. Kachahari Balua, P.S. Sarsi, District- Purnea.
37. Md. Sahikhu Son of Md. Khalil Ansari Resident of Makhnaha, P.O Haripur Modi, P.S. Banmankhi, District- Purnea.
38. Birendra Kumar Thakur Son of Faghuni Thakur Resident of Village+P.O. - Chopra Ramnagar, P.S. Jankinagar, District- Purnea,.
39. Jitendra Kumar Thakur Son of late Faghuni Thakur Resident of Village+P.O. - Chopra Ramnagar, P.S. Jankinagar, District- Purnea,.
40. Pravin Kumar Son of Sri Murlidhar Jha Resident of Village+P.O.
- Chopra Ramnagar, P.S. Jankinagar, District- Purnea,.
41. Bishwash Kumar Son of late Barmeshwar Pandey Resident of Village-Madhuban, P.O. - Chopra Ramnagar, P.S. Jankinagar, District- Purnea,.
42. Paswan Kumar Yadav Son of Kritiyanand Yadav Resident of Village +P.O. Mohaniya Chakla (Parawati), P.S. Banmankhi, District- Purnea.
43. Umesh Kumar Thakur Son of Ram lakhan Thakur Resident of Village +P.O. Mohaniya Chakla (Parawati), P.S. Banmankhi, District- Purnea.
44. Pankaj Kumar Son of late Ramchanda Thakur Resident of Village Burhiya Dhandaha, P.S. Sarai, District-Purnea.
45. Md. Gaffar Alam Son of Md. Mansur Ansari Resident of Makhanah (Ansari Tola), P.O. Haripur Madi, P.S. Banmankhi, District- Purnea
46. Manish Kumar Son of Tarkeshwar Mandal Resident of Harimuri, P.O. Rasadh, P.S. Banmankhi, District- Purnea.
47. Anuj Kumar Jha son of Bhulan Jha Resident of Village- Ram Nagar, Ward No.3, P.O. Chopra Ramnagar, P.S. Janki Nagar, District- Purnea.
48. Deepak Kumar Son of Ganesh Yadav Resident of Village- Ram Nagar, Ward No.2, P.O. Chopra Ramnagar, P.S. Janki Nagar, District- Purnea.
49. Ranjit Kumar son of Gyanchand Paswan Resident of Village +P.O. Mohaniya Chkla , Chopra Ramnagar, P.S. Banmankhi, District- Purnea.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 452/871
50. Saurabh Kumar Son of Shashi Bhushan Malik Resident of Village +P.O. Mohaniya Chkla , Chopra Ramnagar, P.S. Banmankhi, District- Purnea.
51. Pankaj Kumar Son of Siyaram Yadav Resident of Village- Bela Chand, P.O.- Mohaniya Chakla,Police Station- Banmankhi, District- Purnea.
52. Rupesh Kumar Jha Son of Shyamanand Jha Resident of Village- Bela Chand, P.O.- Mohaniya Chakla,Police Station- Banmankhi, District- Purnea.
53. Mukesh Kumar Jha Son of Parmanand Jha Resident of Village- Bela Chand, P.O.- Mohaniya Chakla,Police Station- Banmankhi, District- Purnea.
54. Gopal Rajak Son of Upendra Rajak Resident of Village- Bela Chand, P.O.- Mohaniya Chakla,Police Station- Banmankhi, District- Purnea.
55. Shashi Suman Son of Kalanand Singh Resident of Village+P.O. Kachahari Balua, Banely P.S. Sarsi, District- Purnea.
56. Rakesh Kumar Son of late Udyanand Mandal Resident of Harimuri, P.O. Rasadh, P.S. Banmankhi, District- Purnea.
57. Pushpak Kumar Son of Ashok Yadav Resident of Mirchaibari, P.S. Jankinagar, District- Purnea
58. Naresh Kumar Son of Darshan Sahni Resident of Dhokar Dhara, P.O. Bishunpur Dutt, District- Purnea.
59. Mukesh Kumar Son of Gurudeo Rishideo Resident of Village+P.O- Pipra, P.S. Banmankhi, District- Purnea.
60. Bindeshri Ramani son of Jagdish Ramani Resident of Maria tola, Kachahari Balua, P.S. Sarri, District- Purnea
61. Gautam Kumari Son of Arvind Bhagat Resident of Village- Rasadh (Madhepura), P.O. Rasadh, P.S. Banmankhi, District- Purnea.
62. Rupa Kumari D/o Satya Narayan Bhagat Resident of Millpatti, Banmankhi Ward No. 09, P.s. Banmankhi, District- Purnea.
63. Suman Raj Son of Upendra Thakur Resident of Sukhia, P.O. Mohania Chakla, P.S. Banmankhi, District- Purnea.
64. Amrendra Kumar Aswini son of Kaushal Jha Resident of Sukhia, P.O. Mohania Chakla, P.S. Banmankhi, District- Purnea.
65. Dhuruv Kumar Bharti Son of late Ishwar Chand Poddar Resident of Mohalla- Siksha Nagar, P.O. +P.S. Banmankhi, District- Purnea.
66. Birendra Kumar Son of Sri Yogendra Yadav Resident of Village- Ramanagar Farsahi Milik, P.S. Harpatti, P.S. Banmankhi, District- Purnea.
... ... Appellant/s Versus
1. The State of Bihar through the Principal Secretary, Department of Planning & Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development, Government of Bihar, Patna.
3. The Director, Department of Planning & Development (Directorate of Economics & Statistics),Government of Bihar, Patna. Patna High Court LPA No.535 of 2017 dt.17-04-2018 453/871
4. The Joint Director-cum-Office Head, Department of Planning & Development, (Economics and Statistics Directorate), Government of Bihar, Patna.
5. The District Statistical Officer, District Purnea (Bihar).
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 700 of 2017 In Civil Writ Jurisdiction Case No.15019 of 2016 ======================================================
1. Abhishek Kumar Singh Son of late Shyam Bahadur Singh Resident of Village/Mohalla- Bandhgan tola, P.S. HPO, P.S. Nawada, District- Bhojpur(Bihar).
2. Sanjay Kumar Chauhan Son of Kisto Kishore Resident of Village/Mohalla - Chandi, P.S. Chandi, District - Bhojpur
3. Dinesh Kumar Sharma Son of Sahanand Sharma Resident of Village/Mohalla-Purhangpur, P.S. Chandi, District - Bhojpur
4. Dhananjay Kumar Chauhan Son of Kisto Kishore Resident of Village/Mohalla-Chandi, P.S. Chandi, District - Bhojpur
5. Jai Ram Singh Son of Ram Kripal Singh Resident of Village/Mohalla-Chandi, P.S. Chandi, District - Bhojpur
6. Ajay Kumar Chauhan Son of Kisto Chauhan Resident of Village/Mohalla-Chandi, P.S. Chandi, District - Bhojpur
7. Kashi Nath Singh Son of Ram Pravesh Singh Resident of Village/Mohalla- Tarari, P.S. Tarari, District - Bhojpur
8. Jitendra Kumar Singh Son of Devmuni Singh Resident of Village/Mohalla- Tarari, P.S. Tarari, District - Bhojpur
9. Babul Lal Singh Son of Keshwar Singh Resident of Village/Mohalla- Dedaha, P.S. Tarari, District - Bhojpur
10. Arun Kumar Choudhary Son of Radha Krishnaq Choudhary Resident of Village/Mohalla- Tarari, P.S. Tarari, District - Bhojpur
11. Surendra Pandit Son of Bindeshwari Pandit Resident of Village/Mohalla- Banthawan, P.S. Tarari, District - Bhojpur
12. Manish Kumar Son of Ashok Kumar Rai Resident of Village/Mohalla- Sahajani, P.S. Tarari, District - Bhojpur
13. Madan Kumar Trivedi Son of Dinbandhu Tiwari Resident of Village/Mohalla- Rajpur, P.S. Tarari, District - Bhojpur
14. Lal Babu Ram Son of Sita Ram Resident of Village/Mohalla- Tiranpur, P.S. Tarari, District - Bhojpur
15. Ramesh Singh Son of Ram Nath Singh Resident of Village/Mohalla- Fatehpur, P.S. Tarari, District - Bhojpur(Bihar).
16. Anil Kumar Son of Baduri Narayan Singh Resident of Village/Mohalla- Bella, P.S. Ara Muffasil, District Bhojpur
17. Ajit Kumar Bhashkar Son of Hiralal Resident of Village/Mohalla- Kabur Dihara, P.S. Tarari, District - Bhojpur (Bihar).
18. Brij Mohan Kumar Son of Hiralal Resident of Village/Mohalla- Tarari, P.S. Tarari, District - Bhojpur (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 454/871
19. Manan Kumar Singh Son of Beslal Singh Resident of Village/Mohalla- Basauri, P.S. Tarari, District - Bhojpur (Bihar).
20. Diwakar Mishra Son of Abadh Kumar Mishra Resident of Village/Mohalla-Panthar, P.S. Gadhani, District - Bhojpur (Bihar).
21. Sunil Kumar Son of Sukhdeo Ram Resident of Village/Mohalla- Maheshi, P.O- Bangwa, , P.S. Gadhani, District - Bhojpur (Bihar).
22. Binda Kumari Son of Rameshwar Paswan Resident of Village/Mohalla-Garhani, P.S. Gadhani, District - Bhojpur (Bihar).
23. Sudhir Kumar Son of Tarkeshwar Bhatt Resident of Village/Mohalla-Balbandh, P.S. Gadhani, District - Bhojpur (Bihar).
24. Amritesh Kumar Son of Ajit Kumar Singh Resident of Village/Mohalla-Garhani, P.S. Gadhani, District - Bhojpur (Bihar).
25. Manoj Kumar Son of Shiv Shankar Prasad Resident of Village/Mohalla-Garhani, P.S. Gadhani, District - Bhojpur (Bihar).
26. Shivakant Upadhay Son of Raj Kumar Upadhay Resident of Village/Mohalla-Pachrukhiya Kala, P.S. Koilwar, District - Bhojpur
27. Kishore Swayam Prakash Son of Nawal Kishore Singh Resident of Village/Mohalla-Toal Godardhan Chack, P.S. Koilwar, District
- Bhojpur
28. Upendra Kumar Singh Son of Krishna Singh Resident of Village/Mohalla-Mathin tola, P.S. Gadhani, District - Bhojpur (Bihar).
29. Kaju Kumar Son of Bindeshwari Singh Resident of Village/Mohalla-Mathin tola, P.S. Gadhani, District - Bhojpur (Bihar).
30. Arun Kumar Mehata Son of Ram Kishore Singh Resident of Village/Mohalla-Mathin tola, P.S. Gadhani, District - Bhojpur (Bihar).
31. Sonu Son of Sahabuddin Resident of Village/Mohalla-Pararia, P.S. Gadhani, District - Bhojpur (Bihar).
32. Durga Bijay Kumar Gupta Son of Mundrika Sah Resident of Village/Mohalla- Kurkuri, P.O. Bankot, P.S. Tarari, District - Bhojpur
33. Manoj Kumar Son of Basudeo Singh Resident of Village/Mohalla-Dev, , P.S. Tarari, District - Bhojpur
34. Kamlesh Kumar Ram Son of Jai Ram Ram Resident of Village/Mohalla-Rampur, P.S. Gadhani, District - Bhojpur (Bihar).
35. Mungeri lal son of Raj Nath Singh Resident of Village/Mohalla- Bafaura, P.S. Gadhani, District - Bhojpur (Bihar).
36. Khushi Lal Kumar Gupta Son of Gariba Sah Resident of Village/Mohalla-Kaup, P.S. Charpokhari, District - Bhojpur
37. Prabhu Nath Singh Son of late Fatehbahadur Resident of Village/Mohalla-Jalpura, P.S. Kiolwar, District - Bhojpur Patna High Court LPA No.535 of 2017 dt.17-04-2018 455/871
38. Baban Singh Son of Keshwar Singh Resident of Village/Mohalla-Khedaha, P.S. Tarari, District - Bhojpur
39. Hari Mangal Singh Son of Ram Sakal Singh Resident of Village/Mohalla-Kurmuri, P.S. Tarari, District - Bhojpur
40. Ajay Kumar Prasad Son of Dev Pandit Resident of Village/Mohalla-Pandhar, P.S. Gadhani, District - Bhojpur (Bihar).
41. Sangita Kumari wife of Ajay Kumar Resident of Village/Mohalla-Panthar, P.S. Gadhani, District - Bhojpur (Bihar).
42. Devanand Singh Son of Bikhul Singh Resident of Village/Mohalla-Hadiabad, P.S. Gadhani, District - Bhojpur (Bihar).
43. Md. Isham Anshari Son of Barkat Ali Resident of Village/Mohalla- Kurkuri, P.S. Gadhani, District - Bhojpur
44. Guria Kumari Daughter of Kaushal Sao Resident of Village/Mohalla- Kurkuri, P.S. Gadhani, District - Bhojpur
45. Madhur Yadav Son of Guljar Yadav Resident of Village/Mohalla-Chit Kundi Chawia, P.S. Gadhani, District - Bhojpur
46. Abhay Kumar Singh Son of Krishna Murari Singh Resident of Village/Mohalla-Baraka Dumara, P.S. Ara Mufasil, District - Bhojpur
47. Jitendra Kumar Son of Dukhairam Resident of Village/Mohalla- Nathamalpur, P.S. Barahara, District Bhojpur
48. Jitendra Kumar Son of Jai Kumar Gupta Resident of Village/Mohalla-Bustand, P.S. Nawada, District - Bhojpur
49. Ranbir Kumar Singh Son of Sudama Singh Resident of Village/Mohalla-Paradia, P.S. Bararaha, District - Bhojpur
50. Bablu Ram Son of Ram Sidhram Resident of Village/Mohalla- Ekawari Ganj, P.S. Barahara, District - Bhojpur
51. Ram Shankar Ram Son of Gopal Ram Resident of Village/Mohalla-Monichhapara, P.S. Barahara, District - Bhojpur
52. Aniket Kumar Singh Son of late Sri Niwas Singh Resident of Village/Mohalla -Jagadishpur, P.S. Jagadishpur, District Bhojpur
53. Ravi Kumar son of Gopal Ram Resident of Village/Mohalla- Monichhpura, P.S. Barahara, District - Bhojpur
54. Anish Kumar Son of kumeshwar Singh Resident of Village/Mohalla-Basauri, P.S. Tarari, District - Bhojpur
55. Dharamendra Kumar Ram Son of Amavash Ram Resident of Village/Mohalla- Kurkuri, P.O. Bankot, P.S. Tarari, District - Bhojpur
56. Jagdish Singh Son of Late Ram Chandra Singh Resident of Village/Mohalla- Baghada Tola, P.O. Kurmuri, P.S. Tarari, District - Bhojpur(Bihar).
57. Vivek Kumar Son of Sidhnath Sah Resident of Village/Mohalla- Bandhwa, P.S. Tarari, District - Bhojpur(Bihar).
58. Yogendra Chaubey Son of Ram Janam Chaubey Resident of Village/Mohalla- Gmadepur, P.S. Tarari, District - Bhojpur(Bihar).
59. Ravi Shankar Nirarla Son of Braj Kumar Nirala Resident of Village/Mohalla- Tarari, P.S. Tarari, District - Bhojpur(Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 456/871
60. Brij Kumar Ram Son of Lal Chandra Ram Resident of Village/Mohalla- Semaria, P.S. Baradara, , District - Bhojpur(Bihar).
61. Rakesh Upadhay Son of Ram Dhari Upadhay Resident of Village/Mohalla- Nathmalpur, P.S. Baradhara, District - Bhojpur(Bihar).
62. Ranjeet Kumar Thakur Son of Sudhash Thakur Resident of Village/Mohalla- Nathmalpur, P.S. Baradhara, District - Bhojpur(Bihar).
63. Deo Kumar Gupta Son of Bharat Prasad Gupta Resident of Village/Mohalla- Gyonpur, P.S. Baroadhara, District - Bhojpur (Bihar).
64. Pintu Kumar Yadav Son of Shiv Nath Yadav Resident of Village/Mohalla- Khagura Dhamar, P.S. Ara Mufassil, District Bhojpur (Bihar).
65. Kamata Prasad Son of Baiznath Prasad Resident of Village/Mohalla- Depari, P.S. Muffasil, District Bhojpur (Bihar).
66. Abhay Kumar Singh Son of Rameshwar Prasad Resident of Village/Mohalla- Bade Chauk, P.S. Town, District Bhojpur (Bihar).
67. Amrendra Kumar son of Surendra Thakur Resident of Village/Mohalla-Katra (Bharat Raut), P.S. Hajipur, District Vaishali(Bihar).
68. Subodh Kumar Sharma Son of Surendra Thakur Resident of Village/Mohalla-Katra (Bharat Raut), P.S. Hajipur, District Vaishali(Bihar).
69. Sharawan Kumar Son of Surendra Thakur Resident of Village/Mohalla-Katra (Bharat Raut), P.S. Hajipur, District Vaishali(Bihar).
70. Dharamendra Kumar Singh Son of Lalhan Singh Resident of Village/Mohalla-Shivpur, P.S. Gadhani, District Bhojpur,(Bihar).
71. Dev Kumar Anand Son of Shiv Darshan Ram Resident of Village/Mohalla- Thutahan, P.S. Tarari, District - Bhojpur(Bihar).
72. Ajay Pathak Son of Ram Kishore Pathak Resident of Village/Mohalla- Kurkuri, , P.S. Tarari, District - Bhojpur
73. Somaru Mahato Son of Ramadhar Mahato Resident of Village/Mohalla-Ganhar, P.S. Ara Sadar, District - Bhojpur
74. Murtaza Husain Son of Nurhasan Resident of Village/Mohalla- Garhani, P.S. Garhani, Distt - Ara,Bhojpur (Bihar).
75. Birendra Singh Son of Nathuni Singh Resident of Village/Mohalla- Pipra , P.O. Kaliyanpur, P.S. Mufassil, Distt- Ara Bhojpur(Bihar).
76. Ramesh Kumar Son of Harichan Ram Resident of Village/Mohalla- Kukri, P.S. Bankiat, Distt Ara Bhojpur (Bihar).
77. Sunil Kumar Son of Shatrudhan Yadav Resident of Village/Mohalla- Ahiyapur4, P.S. Alinagar, Distt Ara Bhojpur (Bihar).
78. Ram Shankar Prasad Son of Sunil Kumar Resident of Village/Mohalla- Head Postt Office, P.S. Nawada, , Distt Ara Bhojpur (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 457/871 ... ... Appellant/s Versus
1. The State of Bihar through Principal Secretary, Department of Planning & Development, Govt. of Bihar, Patna
2. The District Magistrate, Bhojpur (Bihar).
3. The District Magistrate, Vaishali
4. The Block Development officer, Koilwar Block, District Bhojpur
5. The Block Development officer, Garahani Bhojpur(Bihar),
6. The Block Development officer, Trari Bhojpur(Bihar).
7. The Block Development officer, Ara Bhojpur(Bihar).
8. The Block Development officer, Baraham
9. The Block Development officer, Hazipur Vaishali (Bihar).
10. Kusum Kumari Daughter of Gupteshwar Ram Resident of Village/Mohalla- Tarari, P.S. Tarari, District - Bhojpur(Bihar).
11. Shashi Bhushan Singh Son of Keshwar Singh Resident of Village/Mohalla- Tarari, P.S. Tarari, District - Bhojpur(Bihar).
12. Hari Shen Singh Son of Sachida Nand Singh Resident of Village/Mohalla- Dumaria, P.S. Tarari, District - Bhojpur(Bihar).
13. Rajneesh Kumar Son of Ram Prasadi Pal Resident of Village/Mohalla- Tarari, P.S. Tarari, District - Bhojpur(Bihar).
14. Satya Narayan Tiwari Son of Shyam Bihari Tiwari Resident of Village/Mohalla- Kurmuri, P.S. Tarari, District - Bhojpur(Bihar).
15. Ratan Lal Son of Chandrika lal Resident of Village/Mohalla- Sahegana P.S. Tarari, District - Bhojpur(Bihar).
16. Dilip Kumar Son of Ashok Singh Resident of Village/Mohalla- Sahegana P.S. Tarari, District - Bhojpur(Bihar).
17. Ashok Rai Son of late Devnath Ray Resident of Village/Mohalla- Sarfora, P.S. Tarari, District - Bhojpur(Bihar).
18. Manish Kumar Rai Son of Late Arvind Rai Resident of Village/Mohalla- Bagar, P.S. Tarari, District - Bhojpur(Bihar).
19. Prayag Kumar Son of Shiv Narayan Choudhary Resident of Village/Mohalla- Dhamana, P.S. Tarari, District - Bhojpur(Bihar).
20. Chittranjan kumar Son of Dilip Kumar Resident of Village/Mohalla-Khutaha, P.S. Tarari, District - Bhojpur(Bihar).
21. Ravi Shankar Kumar Son of Siaram Singh Resident of Village/Mohalla- Khelaria, P.S. Tarari, District - Bhojpur(Bihar).
22. Saurabh Rai Son of Haridawar Singh Resident of Village/Mohalla-Bherari, P.S. Gadhani, District - Bhojpur(Bihar).
23. Rajnish Kumar Gupta Son of Ashok Kumar Gupta Resident of Village/Mohalla-kaup, P.S. Gadhani, District - Bhojpur(Bihar).
24. Anil Kumar Ram Son of Nand Kishore Ram Resident of Village/Mohalla- Bagigaon, P.S. Gadhani, District - Bhojpur(Bihar).
25. Sunil Kumar son of Ram Bandan Ram Resident of Village/Mohalla- Bagigaon, P.S. Gadhani, District - Bhojpur(Bihar).
26. Kiran Kumari Daughter of Gopal Upadhyay Resident of Village/Mohalla- Koilwar, P.S Koilwar, District - Bhojpur(Bihar).
27. Pratima Kumari Daughter of Surendra Nath Singh Resident of Village/Mohalla-Bherari, P.S. Gadhani, District - Bhojpur(Bihar).
28. Hemant Kumar Son of Surendra Prasad Resident of Village/Mohalla-Bherari, P.S. Gadhani, District - Bhojpur(Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 458/871
29. Dharikshan Singh Son of Lal Sharan Singh Resident of Village/Mohalla- Barka Dumara, P.S. Arra Mufassil, District Bhojpur
30. Birendra Ram Son of Janam Chaudhary Resident of Village/Mohalla- Tarari, P.S. Tarari, District - Bhojpur(Bihar).
31. Suresh Prasad Son of late Shiv Prasd Ram Resident of Village/Mohalla- Sikraul Baltola, P.S. Tarari, District - Bhojpur(Bihar).
32. Vir Bahadur Singh Son of Bharat Singh Resident of Village/Mohalla
-Jagadishpur, P.S. Jagadishpur, District Bhojpur
33. Akash Kumar Gupta Son of Pramod Kumar Resident of Village/Mohalla- Nawada, P.S. Nawada, District - Bhojpur
34. Om Prakash Ramjan Son of Suresh Prasad Resident of Village/Mohalla- Shivpur, P.S. Barahara, District - Bhojpur
35. Anil Kumar Son of Kala Kata Singh Resident of Village/Mohalla- Dev, P.S. Tarari, District - Bhojpur(Bihar).
36. Arun Kumar Son of Jatuli Ram Resident of Village/Mohalla-Barkgawn, P.S. Tarari, District - Bhojpur(Bihar).
37. Dharmendra Kumar Son of Radhamohan Singh Resident of Village/Mohalla- Dhamana,, P.S. Tarari, District - Bhojpur(Bihar).
38. Pintu Pandit Son of Mahendra Pandit Resident of Village/Mohalla- Gadhani, P.S. Tarari, District - Bhojpur(Bihar).
39. Sandeep Kumar Son of Heera Lal Resident of Village/Mohalla- Barkagori, P.S. Tarari, District - Bhojpur(Bihar).
40. Srikant Verma Son of Sadar Shen Singh Resident of Village/Mohalla- Chakiya, P.S. Tarari, District - Bhojpur(Bihar).
41. Ajay Kumar Pandey Son of Braj Nandan Pandey Resident of Village/Mohalla- Dev, P.S. Tarari, District - Bhojpur(Bihar).
42. Bimlesh Ram Son of Ajit Ram Resident of Village/Mohalla-Barhara, P.S. Baradhara, District - Bhojpur
43. Bhole Shankar Pandey Son of Badari Nath Pandey Resident of Village/Mohalla-Baksanda, P.S. Gadhani, District Bhojpur
44. Menika Kumari Daughter of Bhagaban Singh Resident of Village/Mohalla- Baksanda, P.S. Gadhani, District Bhojpur (Bihar).
45. Md. Nisar Ansari Son of Sha Anbari Resident of Village/Mohalla- Tathwar, P.S. Tarari, District - Bhojpur(Bihar).
46. Baban Singh Son of Dinanath Singh Resident of Village/Mohalla- Baldehra,, P.S. Tarari, District - Bhojpur(Bihar).
47. Asha Kumari Daughter of Nishan Singh Resident of Village/Mohalla- Kuunure, P.S. Tarari, District - Bhojpur(Bihar).
48. Anil Singh Son of Jawahar Singh Resident of Village/Mohalla- Tarari, P.S. Tarari, District - Bhojpur(Bihar).
49. Bihari Singh Son of Girish Prasad Singh Resident of Village/Mohalla- MP. Bahh C.K. Road, P.S. Town, District Bhojpur (Bihar)
50. Khalilur Rahman Son of Abdulwahab Resident of Village/Mohalla- Milkillmo, P.S. Town, District Bhojpur (Bihar).
51. Sanjay Kumar Singh Son of late Ramashraya Singh Resident of Village/Mohalla- Ghoghta, P.S. Muffasil, District Bhojpur (Bihar).
52. Puja Kumari Daughter of Bishwanath Prasad Mohalla - Police Line, P.S. Ara Sadar, District Bhojpur (Bihar).
53. Somnath Bharti Son of Uma Bharti Resident of Village/Mohalla- Tarari, P.S. Tarari, District - Bhojpur(Bihar).
54. Sumant Kumar Son of Chandra Deo Ram Mohalla - Police Line, P.S. Ara Sadar, District Bhojpur (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 459/871
55. Anup Kumar Son of Laxminarayan Resident of Village/Mohalla-Jailmore, P.S. Nawada, P.O. Ara, Distt. Ara Bhojpur (Bihar).
56. Sanjeev Kumar Son of Bhagwandas Resident of Village/Mohalla-Sapna Sinema More, P.S. Nawada, Distt. - Ara Bhojpur (Bihar).
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 693 of 2017 In Civil Writ Jurisdiction Case No.17860 of 2016 ======================================================
1. Nagmani Singh Son of late Nageshwar Singh Resident of Village & Post Sumanpur, Police Station Kundwa Chainpur, District- East Champaran.
2. Raju Kumar Jaiswal Son of Sri Vinod Kumar Jaiswal Resident of Village & Post Ghodasahan, Police Station Ghodasahan, District- East Champaran.
3. Rakesh Kumar Verma Son of Sri Yogesh Chandra Verma Resident of Village Bagahi Belwa, Post Bhelwa Circle, Police Station Ghodasahan, District- East Champaran.
4. Sunil Kumar Son of Sri Lakhvir Prasad Yadav Resident of Village Sapha, Post- Champapur Koiriya, Police Station- Ghodasahan, District- East Champaran.
... ... Appellant/s Versus
1. The State of Bihar through Principal Secretary, Department of Planning and Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning and Development, Government of Bihar, Patna.
3. The Director, Department of Planning and Development, Government of Bihar, Patna.
4. The Joint Director-cum-Office Head, Department of Planning & Development, (Economics and Statistics Directorate), Government of Bihar, Patna.
5. The District Statistical Officer, Motihari, East Champaran.
6. The Block Agriculture Officer cum Block Statistical Officer, Ghodasahan Block, East Champaran.
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 696 of 2017 In Civil Writ Jurisdiction Case No.12602 of 2016 ======================================================
1. Lal Bahadur Das ( P D D No. 080103 ) Son of Sri Chunni Lal Das Resident of Village- Gajwa, P.O. -Basauli, Block & P.S. - Rahika, District- Madhubani.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 460/871
2. Hira Chaupal (PDD No. 059683) Son of Sri Prabhu Choupal Resident of Village- Gajwa, P.O. -Basauli, Block & P.S. - Rahika, District- Madhubani.
3. Dinesh Kumar Paswan( PDD No. 074635) Son of Sri Baldeo Paswan Resident of Village- Suganuma, P.O. - Rahika, P.S. Basauli, District- Madhubani.
4. Virendra Kumar Pradhan (PDD No. 273342) Son of Sri Rajkumar Pradhan Resident of Village Maharaj Ganj, Ward No. 13, P.O.- Madhubani, P.S. Madhubani, District- Madhubani.
5. Seema Kumari (PDD No. 166517) Wife of Lal Babu Ray Resident of Village- Kasbe Aahar, P.O & P.S.+Block: Tajpur, District: Samastipur.
6. Neeraj Kumar (PDD No. 136772) Son of Vinod kumar Roy Resident of Village- Jagdishpur,P.O. Malikour, Resident of Village & PO- Mahammadpur Koari, Block & Police Station- Pusa, District- Samastipur.
... ... Appellant/s Versus
1. The State of Bihar.
2. The Chief Secretary, Government of Bihar, Patna.
3. The Principal Secretary, Cabinet Secretariat Department Government of Bihar, Patna.
4. The Deputy Secretary, Cabinet Secretariat Department, Government of Bihar, Patna.
5. The Principal Secretary, Planning and Development Department, Government of Bihar, Patna.
6. The Principal Secretary, Cooperative Department, Government of Bihar, Patna.
7. The Director, Economics and Statistics, Planning and Development Department, Government of Bihar, Patna, M/3, A - Z Officer's Flat, New Punaichak, Patna.
8. The Deputy Director, Economics and Statistics, Planning and Development Department, Government of Bihar, Patna, M/3, A - Z Officer's Flat, New Punaichak, Patna.
9. Rinku Kumari ( P D D No.44999 ) daughter of Azad Lal Mandal Resident of Village - Sudai Navtoli, PO - Sudai Ratauli, Police Station - Phulparas, Block
- Ghoghardiha, District - Madhubani.
10. Shambhu Kumar Malakar (PDD No. 301610) son of Parmeshwar Malakar Resident of Village - Mainhi, PO - Amhi, Police Station - Ghoghardiha, Block - Ghoghardiha, District - Madhubani.
11. Sunil Kumar (PDD No. 021775) son of Jeebachh Mandal Resident of Village
- Garba, PO - Sangi, Police Station - Phulparas, Block - Ghoghardiha, District - Madhubani.
12. Md. Shakir Hussain (PDD No. 031682) son of Md. Saeed Resident of Village & PO - Brahmpur, Police Station - Phulparas, Block - Ghoghardiha, District - Madhubani.
13. Md Asadullah Ansari (PDD No. 0318837) son of Md. Zahid Hussain Ansari Resident of Village & PO - Brahmpur, Police Station - Phulparas, Block - Ghoghardiha, District - Madhubani.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 461/871
14. Pappu Kumar Mandal (PDD No. 088935) son of Rajendra Mandal Resident of Village - Sudai Navtoli, PO - Sudai Ratauli, Police Station - Phulparas, Block - Ghoghardiha, District - Madhubani.
15. Ram Dutt Kumar (PDD No. 041826) son of Rajendra Kumar Thakur Resident of Village - Ratauli, PO - Sudai Ratauli, Police Station - Phulparas, Block - Ghoghardiha, District - Madhubani.
16. Dharm Narayan Gupta (PDD No. 180302) son of Bhagwati Gupta Resident of Village & PO - Chhajana, Police Station - Laukahi, Block - Ghoghardiha, District - Madhubani.
17. Munni Kumari (PDD No. 143762) daughter of Surya Narayan Sahu Resident of Village - Lakshminiya, PO - Chhajana, Police Station - Laukahi, Block - Ghoghardiha, District - Madhubani.
18. Priti Kumari (PDD No. 028822) daughter of Indrakant Thakur Resident of Village - Sisoni, PO - Mahrail, Police Station - Rudpur, Block - Ghoghardiha, District - Madhubani.
19. Mukesh Kumar Safi (PDD No. 192365) son of Kameshwar Safi Resident of Village - Garba, PO - Sangi, Police Station - Phulparas, Block - Ghoghardiha, District - Madhubani.
20. Mithilesh Kumar Safi (PDD No. 157332) son of Kameshwar Safi Resident of Village - Garba, PO - Sangi, Police Station - Phulparas, Block - Ghoghardiha, District - Madhubani.
21. Amaresha Kumar (PDD No. 028600) son of Jitendra Sharma Resident of Village - Beharari, PO - Kewtona, Police Station - Phulparas, Block - Ghoghardiha, District - Madhubani. Block - Ghoghardiha, District - Madhubani.
22. Kisun Deo Thakur (PDD No. 241926) son of Musaharu Thakur Resident of Village & PO - Chhajana, Police Station - Laukahi, Block - Ghoghardiha, District - Madhubani.
23. Rajeev Kumar (PDD No. 134978) son of Biswambhar Prasad Resident of Village - Ratauli, PO - Sudai Ratauli, Police Station - Phulparas, Block - Ghoghardiha, District - Madhubani.
24. Yogendra Kumar (PDD No. 017990) son of Arun Kumar Safi Resident of Village - Laxminiya, PO - Chhajana, Police Station - Laukahi, Block - Ghoghardiha, District - Madhubani.
25. Rahul Raj (PDD No. 261991) son of Suresh Kamat Resident of Village, PO & Police Station - Ghoghardiha, Block - Ghoghardiha, District - Madhubani.
26. Aditya Raj (PDD No. 262165) son of Suresh Kamat Resident of Village, PO & Police Station - Ghoghardiha, Block - Ghoghardiha, District - Madhubani.
27. Pramod Kumar (PDD No. 067191) son of Tapeshwar Yadav Resident of Village, P.O. & Police Station - Ghoghardiha, Block - Ghoghardiha, District - Madhubani.
28. Sanjay Kumar Nirala (PDD No. 153165) son of Rang Lal Choudhary Resident of Village - Dabnathpati Sarauti, P.O. - Hatni, Police Station - Ghoghardiha, Block - Ghoghardiha, District - Madhubani.
29. Ranju Kumari (PDD No. 192100) wife of Ram Bharos Thakur Resident of Village - Sudai, PO - Sudai Ratauli, Police Station - Phulparas, Block - Ghoghardiha, District - Madhubani.
30. Md. Mumtaj (PDD No. 060125) son of Md. Hanif Resident of Village - Mahadeva, P.O. & Police Station - Ghoghardiha, Block - Ghoghardiha, District - Madhubani.
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31. Suresh Kumar 'Suman' (PDD No. 170054) son of Bhubneshwar Prasad 'Bhushan' Resident of Village - Dabghat, P.O. - Matras, Police Station - Ghoghardiha, Block - Ghoghardiha, District - Madhubani.
32. Lakshman Thakur (PDD No. 190119) son of Mohit Thakur Resident of Village - Sudai, PO - Sudai Ratauli, Police Station - Phulparas, Block - Ghoghardiha, District - Madhubani.
33. Sanjay Prasad Gupta (PDD No. 126135) son of Yugeshwar Lal Sahu Resident of Village - Ratauli, PO - Sudai Ratauli, Police Station - Phulparas, Block - Ghoghardiha, District - Madhubani.
34. Sanjiv Kumar Suman (PDD No. 180735) son of Tarun Kumar Paswan Resident of Village - Belmohan, PO - Sudai Ratauli, Police Station - Phulparas, Block - Ghoghardiha, District - Madhubani.
35. Choudhary Kumar Mandal (PDD No. 229628) son of Harinath Mandal Resident of Village - Anani Nagar, PO & Police Station - Ghoghardiha, Block - Ghoghardiha, District - Madhubani.
36. Hari Prasad Yadav (PDD No. 005695) son of late Ram Dayal Yadav Resident of Village - Bhelwa, PO - Alola, Police Station - Ghoghardiha, District - Madhubani.
37. Santosh Kumar Yadav (PDD No. 034065) son of Lakhan Yadav Resident of Village - Bhelwa, PO - Alola, Police Station - Ghoghardiha, Block - Ghoghardiha, District - Madhubani.
38. Hareram Mandal (PDD No. 293917) son of Shivram Mandal Resident of Village - Majhaura, PO - Chhajana, Police Station - Laukahi, Block - Ghoghardiha, District - Madhubani.
39. Santosh Kumar Sahu (PDD No. 211612) son of Jay Narayan Sahu Resident of Village & PO - Ratansara, Block & Police Station - Ghoghardiha, District - Madhubani.
40. Jagannat Jha (PDD No. 170431) son of late Krishna Chandra Jha Resident of Village - Deorh, PO, Block & Police Station - Ghoghardiha, District - Madhubani.
41. Mukesh Kumar Ram (PDD No. 013378) son of Tejeelal Ram Resident of Village & PO - Chhajana, Block - Ghogardiha, Police Station - Laukahi, District - Madhubani.
42. Ramawatar Mandal (PDD No. 167991) son of Ram Lakhan Mandal Resident of Village & PO - Ratansara, Block & Police Station - Ghoghardiha, District - Madhubani.
43. Kush Narayan Sahu (PDD No. 036505) son of Khattar Sahu Resident of Village & PO - Chhajana, Police Station - Laukahi, Block - Ghoghardiha, District - Madhubani.
44. Jay Prakash Mandal (PDD No. 280413) son of Raj Deo Mandal Resident of Village - Kishnipatti, PO & Police Station - Laukahi, District - Madhubani.
45. Purushottam Kumar (PDD No. 028779) son of Dhanik Lal Yadav Resident of Village - Basbariya, PO & Police Station - Saharghat, Block - Madhwapur, District - Madhubani.
46. Ranjeet Kumar Das (PDD No. 189758) son of Ram Briksh Das Resident of Village & PO - Bihari, Police Station - Madhwapur, District - Madhubani.
47. Sushil Kumar Sah (PDD No. 236248) son of Jainarayan Sah Resident of Village - Basuki Bihari, PO - Bihari, Police Station - Madhwapur, Block - Madhwapur, District - Madhubani.
48. Ram Kumar Yadav (PDD No. 014646) son of Khushi Lal Yadav Resident of Village - Pahipura, PO & Police Station - Saharghat, Block - Madhwapur, District - Madhubani.
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49. Sanjiv Kumar (PDD No. 033180) son of Ganesh Dev Lal Karn Resident of Village, PO & Police Station - Saharghat, Block - Madhwapur, District - Madhubani.
50. Bhogendra Mandal (PDD No. 198236) son of Bunlal Mandal Resident of Village & PO - Bihari, Police Station - Madhwapur, Block - Madhwapur, District - Madhubani.
51. Shobhit Kumar (PDD No. 114956) son of Bindeshwar Panjiyar Resident of Village - Bartol, PO & Police Station - Saharghat, Block - Madhwapur, District - Madhubani.
52. Isha Bharti (PDD No. 316174) daughter of Devendra Sah Resident of Village
- Teraiya, PO & Police Station - Saharghat, Block - Madhwapur, District - Madhubani.
53. Sudheer Kumar Mandal Mandal (PDD No. 228556) son of Badhna Mandal Resident of Village - Teraiya, PO - Taraiya, Police Station - Saharghat, Block
- Madhwapur, District - Madhubani.
54. Mahesh Kumar Pandit (PDD No. 126807) son of Ram Swarth Pandit Resident of Village - Pihawara, PO - Saharghat, Police Station - Saharghat, Block - Madhwapur, District - Madhubani.
55. Naresh Kumar Thakur (PDD No. 117331) son of Rambhajan Thakur Resident of Village & PO - Bihari, Police Station - Madhwapur, Block - Madhwapur, District - Madhubani.
56. Rajeev Kumar (PDD No. 226234) son of Ramchandra Thakur Resident of Village & PO - Pirokher, Police Station - Madhwapur, Block - Madhwapur, District - Madhubani.
57. Umesh Kumar Sah (PDD No. 048736) son of Satyadev Sah Resident of Village & PO - Awari, Police Station - Madhwapur, Block - Madhwapur, District - Madhubani.
58. Shrawan Kumar (PDD No. 030750) son of Mohan Mahto Resident of Village & PO - Pirokher, Police Station - Madhwapur, Block - Madhwapur, District - Madhubani.
59. Vikash Kumar (PDD No. 167216) son of Brahmdev Paswan Resident of Village & PO - Saharghat, Police Station - Saharghat, District - Madhubani.
60. Manoj Kumar Yadav (PDD No. 312636) son of Brajnandan Yadav Resident of Village - Loma, PO & Police Station - Saharghat, District - Madhubani.
61. Vishwanath Yadav (PDD No. 049233) son of Mahendra Yadav Resident of Village & PO - Pakhrauni, Police Station - Saharghat, District - Madhubani.
62. Shatrughan Kumar Mandal (PDD No. 283848) son of late Dev Narayan Manal Resident of Village & PO & Police Station - Madhwapur, District - Madhubani.
63. Sanjay Raj Singh (PDD No. 163074) son of Chandrabhushan Singh Resident of Village & PO - Bihari, Police Station - Madhwapur, Block - Madhwapur, District - Madhubani.
64. Baidyanath Prasad (PDD No. 054831) son of Brahmdeo Sahu Resident of Village - Basuki Bihar, PO - Bihari, Police Station - Madhwapur, District - Madhubani.
65. Kumod Kumar Jha (PDD No. 034652) son of Bhogendra Jha Resident of Village - Mukhiyapatti, PO & Police Station - Saharghat, District - Madhubani.
66. Keshav Kumar (PDD No. 159831) son of Brahmdev Sah Resident of Village - Mukhiyapatti, PO & Police Station - Saharghat, District - Madhubani. Patna High Court LPA No.535 of 2017 dt.17-04-2018 464/871
67. Ravindra Kumar (PDD No. 304823) son of Phaudan Mahto Resident of Village - Baratol, PO - Saharghat, Police Station - Madhwapur, District - Madhubani.
68. Mukesh Raut (PDD No. 306332) son of Lal Kishore Raut Resident of Village
- Sugatpur, PO - Pirokhar, Police Station - Madhwapur, District - Madhubani.
69. Abodh Kumar (PDD No. 082888) son of Rambalam Sah Resident of Village - Mukhiyapatti, PO - Saharghat, Police Station - Madhwapur, District - Madhubani.
70. Ajay Kumar Yadav (PDD No. 272016) son of Rampravesh Yadav Resident of village - Loma, PO - Saharghat, Police Station - Madhwapur, District - Madhubani.
71. Himanshu Kumar (PDD No. 193536) son of late Shahsikant Prasad Gupta Resident of Village, PO & Police Station - Madhwapur, District - Madhubani.
72. Bijay Kumar (PDD No. 316469) son of Ganesh Mahto Resident of Village - Sahar South, PO & PS - Saharghat, District - Madhubani.
73. Santosh Kumar (PDD No. 167279) son of Sahdev Ray Resident of Village & PO - Pidaukhar, Police Station - Madhwapur, District - Madhubani.
74. Praveer Kumar Prabhat (PDD No. 053788) son of Baidyanath Prasad Resident of Village - Makdampur, PO - Belaunja, Block & Police Station - Bisfi, District - Madhubani.
75. Sanjiv Kumar (PDD No. 278043) son of Umashankar Prasad Sinha Resident of village, PO & Police Station - Jaynagar, District - Madhubani.
76. Om Prakash (PDD No. 283327) son of Satya Narayan Sah Resident of Village
- Narhi, PO - Mahadeo Math, Police Station - Andhramath, District - Madhubani.
77. Dhavir Prasad (PDD No. 293877) son of Deo Narayan Yadav Resident of Village, PO & Police Station - Phulparas, District - Madhubani.
78. Abdur Rafe Asad (PDD No. 224406) son of Abdul Quayaim Ansari Resident of Village - Hasanpur, PO - Jagatpur, Police Station - Phulparas, District - Madhubani.
79. Kishore Kumar (PDD No. 115496) son of Bishwanath Roy Resident of Village & PO - Jagatpur, Police Station - Phulparas, District - Madhubani.
80. Jitendra Paswan (PDD No. 060860) son of Butai Paswan Resident of Village & PO Balua, Police Station - Phulparas, District - Madhubani.
81. Ram Bilas Yadav (PDD No. 046805) son of late Shital Prasad Yadav Resident of Village & PO - Mahathaur Khurd, Police Station - Phulparas, District - Madhubani.
82. Rijay Kumar (PDD No. 259598) son of Siya Ram Das Resident of Village - Rauthiniya, PO - Jagatpur, Police Station - Phulparas, District - Madhubani.
83. Sohan Paswan (PDD No. 059444) son of Tetar Paswan Resident of Village & PO Amauja, Police Station - Phulparas, District - Madhubani.
84. Amod Kumar Singh (PDD No. 050068) son of Raj Kumar Mahto Resident of Village - Balabakhar, PO - Gehuma Bairiya, Police Station - Phulparas, District - Madhubani.
85. Rohit Kumar Sahu (PDD No. 273994) son of Bhogindar Prasad Sahu Resident of Village & PO Balua, Police Station - Phulparas, District - Madhubani.
86. Manoj Kumar Ram (PDD No. 210336) son of Rameli Ram Resident of Village - Navpatti, PO - Narhiya, Police Station - Phulparas, District - Madhubani.
87. Binod Kumar Sahu (PDD No. 230242) son of Uttamlal Sahu Resident of Village & PO - Murli, Police Station - Phulparas, District - Madhubani. Patna High Court LPA No.535 of 2017 dt.17-04-2018 465/871
88. Dilip Kumar Jha (PDD No. 062494) son of Navindra Jha Resident of Village & PO- Sijaula, Police Station - Phulparas, District - Madhubani.
89. Jibach Paswan (PDD No. 061152) son of Bhutai Paswan Resident of Village & PO Balua, Police Station - Phulparas, District - Madhubani.
90. Togeshwar Prasad (PDD No. 065038) son of Ganga Prasad Yadav Resident of Village - Rautiniya, PO - Jagatpur, Police Station - Phulparas, District - Madhubani.
91. Dinesh Kumar Singh (PDD No. 043668) son of Bishwanath Singh Resident of Village & PO Suggapatti, Police Station - Phulparas, District - Madhubani.
92. Pramod Kumar (PDD No. 193167) son of Shivji Prasad Sah Resident of Village - Mainha, PO - Bathanaha, Police Station - Phulparas, District - Madhubani.
93. Santosh Kumar Das (PDD No. 260152) son of Sitaram Das Resident of Village - Rautiniya, PO - Jagatpur, Police Station - Phulparas, District - Madhubani.
94. Shiv Kumar (PDD No. 160152) son of Ramdeo Yadav Resident of Village & PO - Gehumabairiya, Police Station - Phulparas, District - Madhubani.
95. Sanjay Kumar Yadav (PDD No. 208250) son of Madhusudan Yadav Resident of Village & PO Suggapatti, Police Station - Phulparas, District - Madhubani.
96. Nites Kumar (PDD No. 027457) son of Mohan Kumar Yadav Resident of Village & PO - Kalapatti, Police Station - Phulparas, District - Madhubani.
97. Sanjeev Kumar (PDD No. 085416) son of Bhageshwar Yadav Resident of Village - Balabakhar, PO - Gehuma Bairiya, Police Station - Phulparas, District - Madhubani.
98. Pritam Kumar Verma (PDD No. 111832) son of Sri Surendra Nath Verma Resident of Village - Khajuri, P.O. - Khajuri, Police Station - Madhubani, District - Madhubani.
99. Amit Kumar Verma (PDD No. 103860) Son of Sri Chanchal Kumar Verma Resident of Village - Khajuri, P.O. - Khajuri, Police Station - Madhubani, District - Madhubani.
100. Ajeet Kumar Gupta (PDD No. 207680) Son of Shobhan Sah Resident of Village - Nima, P.O. - Raivam Factory, P.S. - Sakari, District - Madhubani.
101. Kamlesh Kumar Bhandari (PDD No. 060425) Son of Sri Brij Narayan Bhandari Resident of Village - Satghara, P.O. - Satghara, P.S. - Rahika, District - Madhubani.
102. Deepak Kumar (PDD No. 042547) Son of Shyam Sundar Karak Resident of Village - Karak Marg, P.O. - Madhubani, P.S. - Madhubani, District - Madhubani.
103. Ashish Kumar (PDD No. 046296) Son of Sri Bharat Prasad Sah Resident of Lohar Sari Chowk (Santu Nagar), P.O. - Madhubani, P.S. - Madhubani, District - Madhubani.
104. Abhimanyu Kumar (PDD No. 074418) Son of Sri Ram Narayan Sah Resident of Village - Ramganj Ward No. 02, (Laheriyaganj), P.O. - Madhubani, P.S. - Madhubani, District - Madhubani.
105. Nitin Mukesh (PDD No. 281321) Son of Sri Gangduar Prasad Resident of Village - Chakdah, P.O. - Madhubani, P.S. - Raj Nagar, District - Madhubani.
106. Lakshmi Narain Mandal (PDD No. 222965) Son of Sri Ram Krishna Mandal Resident of Village - Gandhwari, P.O. - Gandhwari, P.S. - Sakari, District - Madhubani.
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107. Kailash Mahto (PDD No. 279824) Son of Sri Mahavir Mahto Resident of Village - Maqsuad, P.O. - Maqsuda, P.S. - Sakari, District - Madhubani.
108. Bhavnath Pathak (PDD No. 241023) Son of Late Anand Pathak Resident of Village - Satlakha Pathak Tol, P.O. - Hussainpur, P.S. - Rahika, District - Madhubani.
109. Pankaj Kumar Singh (PDD No. 003407) Son of Sri Mahendra Singh Resident of Village - Gandhi Chowk (Balua), Near Suri Vivahaw, P.O. - Madhubani, P.S. - Madhubani, District - Madhubani.
110. Yamunanand Choudhary (PDD No. 220819) Son of late Ram Lal Choudhary Resident of Village - Chandrasenpur, P.O. - Hussainpur, P.S. - Rahika, District - Madhubani.
111.Shyam Kumar Ram (PDD No. 039730) Son of Sri Bir Bahadur Ram Resident of Village - Laxmi Sargar Baritol, P.O. - Bhowara, P.S. - Madhubani, District - Madhubani.
112. Rajesh Kumar Bhaskar (PDD No. 142150) Son of Sri Binod Ram Resident of Village - Ward No. 16, Moh - New Chakdah, Near Railway Gumti No. 12, P.O. - Madhubani, P.S. - Madhubani, District - Madhubani.
113. Aditya Ranjan (PDD No. 044176) Son of Sri Raj Kumar Choudhary Resident of Village - Chakdah, P.O. - Madhubani, P.S. - Raj Nagar, District - Madhubani.
114. Jyoti Kumar Thakur (PDD No. 04286) Son of Sri Hem Kant Thakur Resident of Vllage - Satlakha Dih, P.O. - Rahika, P.S. - Rahika, District - Madhubani.
115. Vijay Kumar Sah (PDD No. 012412) Son of Sri Dinkar Sah Resident of village - Bhouwara Morcha Tola, P.O. - Bhouwara Kutwali Chowk, P.S. Madhubani, District - Madhubani.
116. Mukesh Kumar Sah (PDD No. 010196) Son of Sri Raghunandan Sah Resident of village - Bhouwara Morcha Tola, P.O. - Bhouwara Kutwali Chowk, P.S. Madhubani, District - Madhubani.
117. Nand Kumar Sharma (PDD No. 063761) Son of Sri Kailash Sharma Resident of Village - Mali Tol Sarhatiya, P.O. - Maqsuda, P.S.- Sakari, District
- Madhubani.
118. Ravi Shankar Prasad (PDD No. 206108) Son of Sri Ghuran Prasad Resident of Village - Kharua, P.O. - Kharua, P.S. - Rahika, District - Madhubani.
119. Pramod Kumar Mahto (PDD No. 015149) Son of Sri Mahabir Mahto Resident of Village - R.K. College Gate Ward No. 11, P.O. - Madhubani, P.S. Madhubani, District - Madhubani.
120. Kundan Kumar Jha (PDD No. 008635) Son of Sri Barun Kumar Jha Resident of Village - Satlakha, P.O. Rahika, P.S. - Rahika, District - Madhubani.
121. Vashishth Kumar Paswan (PDD No. 180990) Son of Sri Bacche Lal Paswan Resident of Village - Sima, P.O. - Kapilshwar Sthan, P.S. Madhubani, District - Madhubani.
122. Abhishek Kumar (PDD No. 136548) Son of Sri Om Prakash Mahto Resident of Village - Laheriya Ganj, Ward No. 01, P.O. - Madhubani, P.S. Madhubani, District - Madhubani.
123. Satya Narayan Prasad (PDD No. 270940) Son of Late Anand Lal Paswan Resident of Village - Satghara Navtoli, P.O. - Rayyam Sugar Mill, P.O. - Rahika, District - Madhubani.
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124. Rahul Kumar (PDD No. 001394) Son of Sri Laxmi Panjiyar Resident of Village - Gandhi Chowk, Balua Ward No. 12, P.O. - Madhubani, P.S. - Madhubani, District - Madhubani.
125. Vikash Kumar (PDD No. 102488) Son of Sri Chandeshwar Panjiyar Resident of Village - Maharajganj, P.O. - Madhubani, P.S. Madhubani, District - Madhubani.
126. Md. Shakil (PDD No. 092473) Son of Md. Tahir Ansari Resident of Village - Rahika, P.O. - Rahika, P.S. - Rahika, District - Madhubani.
127. Jagdeep Kumar (PDD No. 014845) Son of Sri Hari Narayan Ram Resident of Village - Surat Ganj, Ward No. 12, North of Bata Chowk, P.O. - Madhubani, P.S. Madhubani, District - Madhubani.
128. Nitish Kumar Nath (PDD No. 062244) Son of Sri Sunil Kumar Khan Resident of Village - Bhouwara, behind Mahadev Sthan, P.O. - Bhouwara, P.S. Madhubani, District - Madhubani.
129. Nutan Kumar (PDD No. 069742) daughter of Indu Jha Anil Resident of Village - Satlakha, P.O. Rahika, P.S. - Rahika, District - Madhubani.
130. Mukesh Kumar Thakur (PDD No. 102417) Son of Sri Ram Autar Thakur Resident of Village - Sima, P.O. - Kapilshwar Sthan, P.S. Madhubani, District - Madhubani.
131. Arun Kumar Choudhary (PDD No. 216018) Son of Sri Hari Kishor Choudhary Resident of Village - Noniya Tola, Ward No. 14, Near Marriage Bhawan, P.O. - Madhubani, P.S. Madhubani, District - Madhubani.
132. Bijay Kumar Sah (PDD No. 141211) Son of Sri Ghanshyam Sah Resident of Village - Suratganj, Ward No. 14, P.O. - Madhubani, P.S. Madhubani, District - Madhubani.
133. Anju Kumari (PDD No. 005813) wife of Brahma Nand Prasad Resident of C/O Sanjay Kumar Verma, B.N. Studio, Ward No. 14, P.O. - Madhubani, P.S. Madhubani, District - Madhubani.
134. Ujjwal Kumar Singh (PDD No. 206447) Son of Sri Shekhar Prasad Singh Resident of Village - Mitthouli, P.O. - Rahika, P.S. - Ragatpur, District - Madhubani.
135. Navin Kumar Jha (PDD No. 117499) Son of Sri Deo Chandra Jha Resident of Village - Jagatpur Baraiya Tola, P.O. - Jagatpur, P.S. - Rahika, District - Madhubani.
136. Vikash Kumar Mishra (PDD No. 110420) Son of Late Vidya Nath Jha Resident of Village - Basauli, P.O. - Basauli, P.S. - Rahika, District - Madhubani.
137. Amit Kumar Choudhary (PDD No. 102429) Son of Sri Yogendra Choudhary Resident of Village - Dumari, P.O. - Dumari, P.S. - Rahika, District - Madhubani.
138. Ranjeet Kumar Sinha (PDD No. 192003) Son of Late Indra Narayan Prasad Resident of Village - Tilak Chowk , Gaushala Road, P.O. - Madhubani, P.S. Madhubani, District - Madhubani.
139. Surya Kant Jha (PDD No. 059618) Son of Sri Bishnu Kant Jha Resident of Village - Saurath, P.O. - Surath, P.S. - Rahika, District - Madhubani.
140. Pratyush Prabhakar (PDD No. 316519) Son of Sri Arun Kumar Prasad Resident of Village - Marak Marg, P.O. - Madhubani, P.S. Madhubani, District - Madhubani.
141. Anil Kumar Vats (PDD No. 054537) Son of Sri Vinod Jha Resident of Village - Rahika, P.O. - Rahika, P.S. - Rahika, District - Madhubani. Patna High Court LPA No.535 of 2017 dt.17-04-2018 468/871
142. Rajendra Kumar Raju (PDD No. 109943) Son of Sri Ram Prasad Das Resident of village - Belam, P.O. - Rayyam Factory, P.S. - Sakari, District - Madhubani.
143. Lalit Kumar Choudhary (PDD No. 046784) Son of Late Shri Kant Choudhary Resident of Village - Bhoura, P.O. - Madhubani, P.S. - Raj Nagar, District - Madhubani.
144. Prabhash Kumar Jha (PDD No. 102990) Son of Sri Satya Narayan Jh Resident of village - Kakraul, P.O. - Kakraul, P.S. - Rahika, District - Madhubani.
145. Ashutosh Kumar (PDD No. 118465) Son of Sri Nathuni Mukhiya Resident of Village - Sapta Parvati Tol, P.O. - Sapta, P.S. - Rahika, District - Madhubani.
146. Vijay Kumar Jha (PDD No. 003059) Son of Sri Laxman Jha Resident of Village - Satlakha Laksamar, P.O. Rahika, P.S. - Rahika, District - Madhubani.
147. Bhagwan Ji Thakur (PDD No. 002944) Son of Sri Laxman Thakur Resident of Village - Pokhrauni, P.O. - Saurath, P.S. - Rahika, District - Madhubani.
148. Sujit Kumar Jha (PDD No. 263848) Son of Sri Chandeshwar Jha Resident of village - Kakraul, P.O. - Kakraul, P.S. - Rahika, District - Madhubani.
149. Sharwan Kumar Thakur (PDD No. 043153) Son of Sri Raja Kumar Thakur Resident of Village - Maharajganj, P.O. - Madhubani, P.S. Madhubani, District - Madhubani.
150. Satyajeet Kumar Mandal (PDD No. 078816) Son of Sri Rama Kant Mandal Resident of Village - Khajuri, P.O. - Khajuri, Police Station - Madhubani, District - Madhubani.
151. Avinash Kumar Jha (PDD No. 060804) Son of Sri Navonath Jha Resident of Village - Satlakha Laksamar, P.O. Rayyam, P.S. - Rahika, District
- Madhubani.
152. Suman Prasad (PDD No. 198029) Son of Sri Surendra Nath Verma Resident of Village - Khajuri, P.O. - Khajuri, Police Station - Madhubani, District - Madhubani.
153. Gautam Kumar Verma (PDD No. 121120) Son of Sri Surendra Nath Verma Resident of Village - Khajuri, P.O. - Khajuri, Police Station - Madhubani, District - Madhubani.
154. Arun Kumar Mishra (PDD No. 093431) son of Shashikant Mishra Resident of Village, PO & Police Station - Benipatti, District - Madhubani.
155. Shiv Shankar Chaudhary (PDD No. 002710) son of Madan Kant Chaudhary Resident of Village & PO - Loha, Police Station - Kaluahi, District
- Madhubani.
156. Jitu Kumar Mishra (PDD No. 053978) son of Krishna Kant Mishra Resident of Village, PO & Police Station - Benipatti, District - Madhubani.
157. Nibha Kumari (PDD No. 228038) daughter of Kapleshwar Mishra Resident of Village - Balia, PO - Umri, Police Station - Lakhnaur, District - Madhubani.
158. Hem Kant Thakur (PDD No. 302811) son of Shashi Kant Thakur Resident of Village & PO - Barha, Police Station - Bisfi, District - Madhubani.
159. Amol Kumar (PDD No. 278093) son of Ajab Paswan Resident of Village - Sakrahi, PO - Parohi, Police Station - Bisfi, District - Madhubani. Patna High Court LPA No.535 of 2017 dt.17-04-2018 469/871
160. Ajit Kumar (PDD No. 302822) son of Surendra Yadav Resident of Village - Bisfi (Dih), PO & Police Station - Bisfi, District - Madhubani.
161. Manoj Kumar (PDD No. 033166) son of Biltu Mandal Resident of Village - Chapariya, PO - Singhaso, Police Station - Bisfi, District - Madhubani.
162. Manoj Kumar Yadav (PDD No. 054711) son of Ram Bahadur Yadav Resident of Village & PO - Jafra, Police Station - Bisfi, District - Madhubani.
163. Sita Kant Chaudhary (PDD No. 162513) son of Bachchelal Chaudhary Resident of Village & PO - Jafra, Police Station - Bisfi, District - Madhubani.
164. Kapildeo Chaudhary (PDD No. 189363) son of Radha Kant Chaudhary Resident of Village & PO - Jafra, Police Station - Bisfi, District - Madhubani.
165. Lal Safi (PDD No. 036768) son of Raghopur Itahar Resident of Village & PO - Barha, Police Station - Bisfi, District - Madhubani.
166. Rakesh Kumar (PDD No. 215087) son of Ramji Thakur Resident of Village & PO - Bhoj Pandaul, Police Station - Bisfi, District - Madhubani.
167. Anil Kumar Safi (PDD No. 192086) son of Mahavir Safi Resident of Village - Ajnauli, PO - Barha, Police Station - Bisfi, District - Madhubani.
168. Rakesh Kumar Yadav (PDD No. 316706) son of Ram Chandra Yadav Resident of Village & PO - Belauja, Police Station - Bisfi, District - Madhubani.
169. Nayan Kumar (PDD No. 247828) son of Narendra Kishor Kanth Resident of Village & PO - Bhoj Pandaul, Police Station - Bisfi, District - Madhubani.
170. Gudiya Kumari (PDD No. 080958) daughter of Kameshwar Sahu Resident of Village & PO - Simri, Police Station - Bisfi, District - Madhubani.
171. Anil Kumar (PDD No. 080648) son of Heera Lal Sah Resident of Village & PO - Simri, Police Station - Bisfi, District - Madhubani.
172. Narayan Kumar @ Narayan Kumar Jha (PDD No. 151318) son of Dharmagat Jha Resident of Village & PO - Parsauni, Police Station - Bisfi, District - Madhubani.
173. Ranjit Kumar (PDD No. 064578) son of Pulkit Yadav Resident of Village - Khangraitha, PO - Nahas Rupauli, Police Station - Bisfi (Patauna), District - Madhubani.
174. Vishwanath Ram (PDD No. 021259) son of late Budhu Ram Resident of Village - North Belauja, Police Station - Bisfi (Patauna), District - Madhubani.
175. Shyam Kumar (PDD No. 299577) son of Ramdeo Yadav Resident of Village - Kathaila, PO - Bherwa, Police Station - Bisfi, District - Madhubani.
176. Umesh Chandra Thakur (PDD No. 080832) son of Moti Prasad Thakur Resident of Village - Patauna, PO - Parohi, Police Station - Bisfi, District - Madhubani.
177. Virendra Kumar Pandit (PDD No. 056465) son of Ram Ashish Pandit Resident of village - Bhagauti, PO - Khairibonka, Police Station - Bisfi, District - Madhubani.
178. Surendra Kumar Yadav (PDD No. 069646) son of Ram Sharan Yadav Resident of Village & PO - Kerbar, Police Station - Bisfi, District - Madhubani.
179. Anandi Kumari (PDD No. 102511) daughter of Saroj Kumar Sahu Resident of Village & PO - Kerbar, Police Station - Bisfi, District - Madhubani.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 470/871
180. Vijay Kumar Sahu (PDD No. 139549) son of Ghuran Sahu Resident of Village & PO - Kerbar, Police Station - Bisfi, District - Madhubani.
181. Saroj Kumar Sahu (PDD No. 042871) son of Mahanth Sahu Resident of Village & PO - Kerbar, Police Station - Bisfi, District - Madhubani.
182. Brajesh Kumar Jha (PDD No. 064283) son of Ishwar Kant Jha Resident of Village & PO - Kerbar, Police Station - Bisfi, District - Madhubani.
183. Rajeev Ranjan (PDD No. 013671) son of Narendra Yadav Resident of Village - Sakrahi, PO - Parohi, Police Station - Bisfi, District - Madhubani.
184. Shankar Kumar (PDD No. 231287) son of Yogendra Sahu Resident of Village - Salempur, PO - Bhoj Pandaul, Police Station - Bisfi, District - Madhubani.
185. Lakshman Kumar (PDD No. 249627) son of Shibu Sah Resident of Village - Dujraulia, PO - Rathaus, Police Station - Bisfi, District - Madhubani.
186. Ashok Kumar (PDD No. 227711) son of Ram Babu Mandal Resident of Village - Kamlabari, PO - Khairibonka, Police Station - Bisfi, District - Madhubani.
187. Ganesh Yadav (PDD No. 267350) son of Bhola Yadav Resident of Village - Hanuman Nagar, PO - Bhoj Pandaul, Police Station - Bisfi, District - Madhubani.
188. Kavita Kumari (PDD No. 314400) daughter of Lakshman Yadav Resident of Village - Hanuman Nagar, PO - Bhoj Pandaul, Police Station - Bisfi, District - Madhubani.
189. Sangita Kumari (PDD No. 244783) daughter of Manoj Kumar Sah Resident of Village - Lohra, PO - Rabhos, Police Station - Bisfi, District - Madhubani.
190. Rakesh Kumar Sah (PDD No. 070417) son of Yogendra Sah Resident of Village - Prasadi Tola Noorchak, PO - Noorchak, Police Station - Bisfi, District - Madhubani.
191. Baidyanath Mandal (PDD No. 059861) son of Fakir Mandal Resident of Village - Gajba, PO - Bhoj Pandaur, Police Station - Bisfi, District - Madhubani.
192. Sushil Kumar Mandal (PDD No. 300048) son of Jagdish Mandal Resident of Village - Sisai, PO - Bhoj Pandaul, Police Station - Bisfi, District
- Madhubani.
193. Manoj Kumar Gupta (PDD No. 222749) son of Yogendra Sah Resident of Village & PO - Simri, Police Station - Bisfi, District - Madhubani.
194. Lalit Kumar Safi (PDD No. 191767) son of Mahabir Safi Resident of Village - Ajnauli, PO - Barha, Police Station - Bisfi (Patauna), District - Madhubani.
195. Surendra Prasad (PDD No. 014059) son of Yugal Sharma Resident of Village & PO - Simri, Police Station - Bisfi (Patauna), District - Madhubani.
196. Ranjan Kumar (PDD No. 008781) son of Ram Ashish Yadav Resident of Village - Salempur, PO - Bhoj Pandaul, Police Station - Bisfi, District - Madhubani.
197. Rajesh Kumar Ranjan (PDD No. 087799) son of Ram Babu Yadav Resident of Village - Puari, PO - Khairibonka, Police Station - Bisfi, District - Madhubani.
198. Manish Kumar Thakur (PDD No. 058557) son of Sogarath Thakur Resident of Village & PO - Bhoj Pandaul, Police Station - Bisfi, District - Madhubani.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 471/871
199. Amarnath Jha (PDD No. 005656) son of Baidyanath Jha Resident of Village & PO - Bhoj Pandaul, Police Station - Bisfi, District - Madhubani.
200. Basant Kumar Jha (PDD No. 196753) son of Jeev Kant Jha Resident of Village & PO - Belauja, Police Station - Bisfi (Patauna), District - Madhubani.
201. Chandrakala Kumari (PDD No. 038703) daughter of Lohra PO - Rathos, Police Station - Bisfi, District - Madhubani.
202. Barun Kumar (PDD No. 038591) son of Basudeo Prasad Yadav Resident of Village & PO - Lohra, Police Station - Bisfi, District - Madhubani.
203. Bal Ganga Yadav (PDD No. 180744) son of Manager Yadav Resident of Village - Ajnauli, PO - Barha, Police Station - Bisfi (Patauna), District - Madhubani.
204. Harideo Kumar Paswan (PDD No. 022330) son of Jeevachh Paswan Resident of Village - Ausignot, PO - Aunsi Babhangawa, Police Station - Bisfi, District - Madhubani.
205. Raj Kumar 'Raju' (PDD No. 009813) son of late Yugal Sharma Resident of Village & PO - Simri, Police Station - Bisfi, District - Madhubani.
206. Deepak Kumar (PDD No. 079789) son of Ram Swarth Sharma Resident of Village & PO - Simri, Police Station - Bisfi, District - Madhubani.
207. Devendra Kumar (PDD No. 105654) son of Krishna Chandra Mishra Resident of Village & PO - Simri, Police Station - Bisfi, District - Madhubani.
208. Arun Kumar Yadav (PDD No. 014389) son of Yogendra Yadav Resident of Village - Nahas West, PO - Nahas Ruapuli, Police Station - Bisfi, District - Madhubani.
209. Mamta Kumari (PDD No. 080867) daughter of Yogendra Sharma Resident of Village & PO - Parsauni, Police Station - Bisfi, District - Madhubani.
210. Suresh Prasad Pandit (PDD No. 054583) son of Nathu Ram Pandit Resident of Village - Bhagauli, PO - Khairibonka, Police Station - Bisfi, District - Madhubani.
211. Balram Yadav (PDD No. 118592) son of Tej Narayan Yadav Resident of Village - Nahas West, PO - Nahas Ruapuli, Police Station - Bisfi, District - Madhubani.
212. Govind Kumar (PDD No. 089446) son of Ram Kailash Yadav Resident of Village & PO - Sadulhpur, Police Station - Bisfi, District - Madhubani.
213. Sanjay Kumar Paswan (PDD No. 259272) son of Bachandeo Paswan Resident of Village & PO - Sadulpur, Police Station - Bisfi, District - Madhubani.
214. Prabhat Kumar (PDD No. 094111) son of Ramjati Pandit Resident of Village - Singhiagot, PO - Singhia Devdhi, Police Station - Bisfi, District - Madhubani.
215. Amlesh Kumar Thakur (PDD No. 073289) son of MadanThakur Resident of Village & PO - Sadulhpur, Police Station - Bisfi, District - Madhubani.
216. Rakesh Kumar Thakur (PDD No. 097191) son of Upendra Thakur Resident of Village & PO - Sadulhpur, Police Station - Bisfi, District - Madhubani.
217. Mukesh Kumar Mishra (PDD No. 231348) son of Vishundev Mishra Resident of Village - Singhiy, PO - Singhia Got, Police Station - Bisfi, District
- Madhubani.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 472/871
218. Priyanka Kumari (PDD No. 073516) daughter of Lalit Mohan Thakur Resident of Village & PO - Sadulpur, Police Station - Bisfi, District - Madhubani.
219. Shiv Shankar Kumar (PDD No. 222617) son of Krishna Kumar Mandal Resident of Village - Madhia, PO - Kajitol Chapariya, Police Station - Bisfi, District - Madhubani.
220. Kailash Kumar (PDD No. 113400) son of late Yogendra Lal Karn Resident of Village & PO - Nahas Rupauli, Police Station - Bisfi, District - Madhubani.
221. Shiv Lal Yadav (PDD No. 118474) son of Baldeo Yadav Resident of Village - Chandranana, PO - Dulaha, Police Station - Bisfi, District - Madhubani.
222. Ramsufal Pandit (PDD No. 095540) son of late Maharaj Pandit Resident of Village - Bhagauni, PO - Khairbonka, Police Station - Bisfi, District - Madhubani.
223. Lal Bindu Kumar (PDD No. 019008) son of Bhwaneshwar Yadav Resident of Village & PO - Nahas Rupauli, Police Station - Bisfi, District - Madhubani.
224. Archana Kumari (PDD No. 019251) daughter of Saroj Yadav Resident of Village & PO - Nahas Rupauli, Police Station - Bisfi, District - Madhubani.
225. Navin Kumar Mandal (PDD No. 228569) son of Jagdish Mandal Resident of Village - Sisai, PO - Bhoj Pandaul, Police Station - Bisfi, District
- Madhubani.
226. Gauri Kumar Yadav (PDD No. 149817) son of Sasvir Yadav Resident of Village - Parkauli, PO - Dhakjari, Police Station - Arer, District - Madhubani.
227. Vinod Sahu (PDD No. 300774) son of Mahendra Sahu Resident of Village & PO - Simri, Police Station - Bisfi, District - Madhubani.
228. Rajdev Paswan (PDD No. 176637) son of late Rambahadur Paswan Resident of Village, PO, Block & Police Station - Hanuman Nagar, District - Darbhanga.
229. Radha Raman Mishra (PDD No. 185762) son of Nilambar Mishra Resident of Village - Singhwara South, PO, Block & Police Station - Singhwara, District - Darbhanga.
230. Dhiraj Kumar (PDD No. 003100) son of Nilambar Mishra Resident of Village - Singhwara North, PO, Block & Police Station - Singhwara, District - Darbhanga.
231. Vinay Kumar Thakur (PDD No. 202029) son of Ram Siban Thakur Resident of Village & PO - Bharathi, Block & Police Station - Singhwara, District - Darbhanga.
232. Dinesh Mahto (PDD No. 195339) son of Jageshwar Mahto Resident of Village, PO , Block & Police Station - Singhwara, District - Darbhanga.
233. Aashutosh Kumar Pathak (PDD No. 221285) son of Gopal Pathak Resident of Village - Simri, PO - Kansi Simri, Police Station - Simri, District
- Darbhanga.
234. Mritunjay Kumar (PDD No. 049402) son of Surendra Mahto Resident of Village - Simri, PO - Kansi Simri, Police Station - Simri, District - Darbhanga.
235. Ram Naresh Prasad (PDD No. 228437) son of Amrit Prasad Resident of Village - Vishwanath Patti, PO, Bock & Police Station - Singhwara, District - Darbhanga.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 473/871
236. Sangita Kumari (PDD No. 141454) daughter of Abhishek Kumar Resident of Village - Mahisar Bhawanipur, PO, Bock & Police Station - Singhwara, District - Darbhanga.
237. Anamika Kumari (PDD No. 051522) daughter of Ram Nath Ray Resident of Village - Singhwara , PO, Block & Police Station - Singhwara, District - Darbhanga.
238. Sarita Kumari (PDD No. 003892) daughter of Indra Kumar Lal Resident of Village - Kumarpatti, PO - Bharathi, Police Station - Singhwara, District - Darbhanga.
239. Dhiraj Kumar Jha (PDD No. 111015) son of Vishwanath Jha Resident of Village - Singhwara , PO, Block & Police Station - Singhwara, District - Darbhanga.
240. Janak Kumar (PDD No. 088986) son of Jagdish Baitha Resident of Village & PO - Asthua, Bock & Police Station - Singhwara, District - Darbhanga.
241. Raushan Kumar Sharma (PDD No. 020992) son of Ram Prasad Sharma Resident of Village - Singhwara , PO, Block & Police Station - Singhwara, District - Darbhanga.
242. Riddhi Vinayak Jha (PDD No. 179307) null Resident of Village & P.O. - Bharwara, Block & Police Station-Singhwara, District Darbhanga.
243. Md. Nadeem Afzal (PDD No. 023988) son of Md. Safiuddin Kouser Resident of Village - Singhwara , PO, Block & Police Station - Singhwara, District - Darbhanga.
244. Manoj Kumar Ram (PDD No. 229809) son of Bilat Ram Resident of Village & PO - Madhopur, Block & Police Station - Singhwara, District - Darbhanga.
245. Mukesh Kumar Chaudhary (PDD No. 274707) son of Raj Kumar Chaudhary Resident of Village - Singhwara , PO, Block & Police Station - Singhwara, District - Darbhanga.
246. Ajit Madhav (PDD No. 218980) son of late Ram Chandra Yadav Resident of Village - Singhwara , PO, Block & Police Station - Singhwara, District - Darbhanga.
247. Kamod Paswan (PDD No. 196886) son of Bindeshwar Paswan Resident of Village, PO, Block & Police Station - Bahadurpur, District - Darbhanga.
248. Md. Shahid Anwar (PDD No. 317871) son Anwar Alam Resident of Village, PO, Block - Biraul, District - Darbhanga.
249. Ranjan Kumar Mishra (PDD No. 032372) son of Suresh Chandra Mishra Resident of Village, PO, Block & Police Station - Bahadurpur, District
- Darbhanga.
250. Md. Entajar Uddin (PDD No. 098687) son of Md. Nizamuddin Resident of Village, PO, Block & Police Station - Darbhanga Sadar, Darbhanga.
251. Anita Kumari (PDD No. 051868) daughter of Mahesh Chandra Yadav Resident of Village, PO, Block & Police Station - Darbhanga Sadar, Darbhanga.
252. Pinki Devi @ Pinki Kumari (PDD No. 126005) daughter of Ram Kumar Sah Resident of Village, PO, Block & Police Station - Darbhanga Sadar, Darbhanga.
253. Pankaj Kumar (PDD No. 199377) son of Yogi Paswan Resident of Village, PO, Block & Police Station - Darbhanga Sadar, Darbhanga. Patna High Court LPA No.535 of 2017 dt.17-04-2018 474/871
254. Surendra Kumar Yadav (PDD No. 094628) son of Arvind Kumar Resident of Village, PO, Block & Police Station - Darbhanga Sadar, Darbhanga.
255. Manila Kumari (PDD No. 169256) daughter of Sudeep Yadav Resident of Village, PO, Block & Police Station - Darbhanga Sadar, Darbhanga.
256. Sunil Kumar (PDD No. 008077) son of late Asharphi Mahto Resident of Village, PO, Block & Police Station - Darbhanga Sadar, Darbhanga.
257. Amarnath Kumar (PDD No. 119122) son of Shambhu Prasad Gupta Resident of Village, PO, Block & Police Station - Darbhanga Sadar, Darbhanga.
258. Randhish Kumar (PDD No. 001100) son of Rajendra Prasad Mahto Resident of Village, PO, Block & Police Station - Darbhanga Sadar, Darbhanga.
259. Rakesh Kumar (PDD No. 000990) son of Rajendra Prasad Mahto Resident of Village, PO, Block & Police Station - Darbhanga Sadar, Darbhanga.
260. Dharmendra Kumar Gupta (PDD No. 022598) son of late Rajendra Prasad Gupta Resident of Village, PO, Block & Police Station - Darbhanga Sadar, Darbhanga.
261. Rajesh Kumar (PDD No. 081213) son of Kamlesh Thakur Resident of Village, PO, Block & Police Station - Darbhanga Sadar, Darbhanga.
262. Vijay Kumar Roy (PDD No. 033691) son of Vishwanath Roy Resident of Village, PO, Block & Police Station - Darbhanga Sadar, Darbhanga.
263. Devendra Kumar Thakur (PDD No. 217760) son of Gopi Krishna Thakur C/o Rit Lal Thakur, Mohalla - Ruhelaganj, PO - Lalbagh, Block & Police Station - Darbhanga Sadar, Darbhanga.
264. Rinku Kumari (PDD No. 217187) daughter of Pankaj Kumar Resident of Village, PO and Block - Hayaghat, District - Darbhanga.
265. Anjum Furqan (PDD No. 122382) son of late Badrun Hasan Resident of Village & PO - Chilha Dilawarpur, Block - Baheri, District - Darbhanga.
266. Ganga Ram Paswan (PDD No. 258252) son of late Ram Swarup Paswan Resident of Village, PO, Block & Police Station - Darbhanga Sadar, Darbhanga.
267. Anil Kumar (PDD No. 091297) Son of Binod Kumar Residcent of Village- PO and Block- Baheri, District Darbhanga.
268. Anuj Kumar (PDD No. 117555) son of Rajendra Prasad Karn Resident of Village, PO, Block & Police Station - Darbhanga Sadar, Darbhanga.
269. Jay Kumar Yadav (PDD No. 276921) son of Yogeshwar Yadav Resident of Village, PO & Police Station - Kiratpur, District - Darbhanga.
270. Gauri Shankar Khan (PDD No. 145477) son of Kumar Kant Khan Resident of Village, PO & Police Station - Kiratpur, District - Darbhanga.
271. Jay Shankar Khan (PDD No. 113811) son of Kumar Kant Khan Resident of Village, PO & Police Station - Kiratpur, District - Darbhanga.
272. Kamal Kumar (PDD No. 226382) son of Chandra Kant Khan Resident of Village, PO & Police Station - Kiratpur, District - Darbhanga.
273. Suneel Kumar (PDD No. 138217) son of Yashodhar Yadav Resident of Village, PO & Police Station - Kiratpur, District - Darbhanga. Patna High Court LPA No.535 of 2017 dt.17-04-2018 475/871
274. Mani Bhushan Mishra (PDD No. 012601) son of late Kusheshwar Mishra Resident of Village, PO & Police Station - Kiratpur, District - Darbhanga.
275. Rakesh Kumar Khan (PDD No. 157502) son of late Sushil Khan Resident of Village - Mushariya, PO & Police Station - Jamalpur, District - Darbhanga.
276. Naveen Kumar Singh (PDD No. 022265) son of Manohar Prasad Singh Resident of Village - Manhauli, PO - Panchove, Police Station - Bishanpur, District - Darbhanga.
277. Mukesh Kumar Jha (PDD No. 127440) son of Govind Jha Resident of Village, PO and Block - Baheri, District - Darbhanga.
278. Prabhash Kumar Singh (PDD No. 227178) son of Ashok Kumar Singh Resident of Village, PO & Police Station - Biraul, District - Darbhanga.
279. Pradeep Kumar Singh (PDD No. 238874) son of Ashok Singh Resident of Village & PO - Biraul, Police Station - Ghanshyampur, District - Darbhanga.
280. Abuzar Qasmi (PDD No. 008452) son of Abdul Aziz Resident of Village - Karkauli, PO - Biraul, Police Station - Ghanshyampur, District - Darbhanga.
281. Md. Razi Alam (PDD No. 135313) Son of Md. Muslim Resident of Village, PO & Block - Manigachi, District - Darbhanga.
282. Karmveer Prasad (PDD No. 079825) son of Chandeshwar Sah Resident of Village, PO & Block - Jale, District - Darbhanga.
283. Vijay Kumar Sah (PDD No. 188176) son of Sitaram Sah Resident of Village, PO & Block - Jale, District - Darbhanga.
284. Lalit Paswan (PDD No. 062904) son of Suvai Lal Paswan Resident of Village, PO, Block & Police Station - Hanuman Nagar, District - Darbhanga.
285. Bipin Thakur (PDD No. 278490) son of Satyendra Thakur Resident of Village, PO , Block - Singhwara, District - Darbhanga.
286. Gurudayal Yadav (PDD No. 079383) son of Sitaram Yadav Resident of Village, PO & Block - Ghanshyampur, District - Darbhanga.
287. Anil Kumar Choudhary (PDD No. 254291) son of Lakshmeshwar Choudhary Resident of Village - Mirjapur Jagni, PO & Police Station - Singhwara, District - Darbhanga.
288. Surendra Ram (PDD No. 082214) son of Mahesh Ram Resident of Village, PO & Block - Singhwara, District - Darbhanga.
289. Raj Kumar Ram (PDD No. 042306) son of Ganesh Ram Resident of Village, PO & Block - Singhwara, District - Darbhanga.
290. Dilip Kumar Ram (PDD No. 042185) son of Thakko Ram Resident of Village, PO & Block - Singhwara, District - Darbhanga.
291. Amol Kumar (PDD No. 217389) son of Shankar Mandal Resident of Village & PO - Bharathi, Block - Singhwara, District - Darbhanga.
292. Deepak Kumar Thakur (PDD No. 034052) son of Lalan Kumar Thakur Resident of Village, PO & Block - Singhwara, District - Darbhanga.
293. Madanjit Kumar (PDD No. 203961) son of Arun Kumar Singh Resident of Village - Pipra, PO - Bandhpura, Block & Police Station - Singhwara, District - Darbhanga.
294. Prakash Chandra Ray (PDD No. 211473) son of Tej Narayan Ray Resident of Gandhi Nagar Teachers Colony Katrahia, PO & Police Station - Laxmisagar, District - Darbhanga.
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295. Dhiraj Kumar (PDD No. 024375) son of Ram Babu Prasad Resident of Harhi Trace Kameshwar Market, Room No. 2, PO - Lalbag, Block - Darbhanga Sadar, District - Darbhanga.
296. Satyendra Kumar Paswan (PDD No. 060281) son of Sunil Paswan Resident of Village, PO & Block - Bahadurpur, District - Darbhanga.
297. Deepak Kumar Kamat (PDD No. 169955) son of Durga Nand Kamat Resident of Village, PO & Block - Bahadurpur, District - Darbhanga.
298. Pravin Kumar Chandan (PDD No. 127366) son of Dhyani Paswan Resident of Village - Fakirna, PO & Police Station - Biraul, District - Darbhanga.
299. Laltun Paswan (PDD No. 218527) son of Jeevachh Paswan Resident of Village, PO, Block Station - Gaura Bauram, District - Darbhanga.
300. Ram Bilash Mahto (PDD No. 052100) son of Ram Chandra Mahto Resident of Village, PO & Block - Darbhanga Sadar, Darbhanga.
301. Dharmendra Paswan (PDD No. 173128) son of Ram Chandra Paswan Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
302. Devesh Kumar Anand (PDD No. 271567) son of Late Paltu Yadav Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
303. Anil Kumar Pandit (PDD No. 052926) son of Arjun Pandit Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
304. Suman Kumar (PDD No. 096295) son of Jilebee Sah Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
305. Raj Kishor Roy (PDD No. 018147) son of Maha Narayan Roy Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
306. Raman Kumar Singh (PDD No. 257885) son of Lalit Mohan Singh Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
307. Deepak Kumar Singh (PDD No. 257479) son of Lalit Mohan Singh Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
308. Ramanuj Yadav (PDD No. 172094) son of Ram Prakash Yadav Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
309. Urmila Kumari (PDD No. 063869) daughter of Ram Nandan Mahto Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
310. Sanjay Kumar Suman (PDD No. 196316) son of Ramanand Pandit Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
311. Jay Shankar Prasad (PDD No. 314638) son of Mohan Yadav Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
312. Jay Kant Yadav (PDD No. 039779) son of Ram Narayan Yadav Resident of Village - Sahora Ghat, PO - Bargaom, Police Station - Kusheshwar Asthan, District - Darbhanga.+
313. Roshan Lal Malakar (PDD No. 122604) son of Ramswarup Malakar Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
314. Jibachh Yadav (PDD No. 059552) son of Dular Chand Yadav Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
315. Anuranjan Kumar Singh (PDD No. 266243) son of Ramshankar Singh Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.+
316. Manohar Sahu (PDD No. 233477) son of Baidyanath Sahu Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
317. Shailendra Kumar Ray (PDD No. 150582) son of Bhola Ray Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga. Patna High Court LPA No.535 of 2017 dt.17-04-2018 477/871
318. Krishna Kumar Pandit (PDD No. 004105) son of Ram Bahadur Pandit Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
319. Vijay Kumar Manjhi (PDD No. 052992) son of Mahendra Manjhi Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
320. Bimal Kant Jha (PDD No. 281110) son of late Gangadhar Jha Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
321. Birendra Kumar (PDD No. 023404) son of Madeshwar Yadav Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
322. Rajesh Kumar Yadav (PDD No. 073383) son of Jibachh Yadav Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
323. Suresh Kumar (PDD No. 022451) son of late Kamla Kant Choudhary Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
324. Jivachh Kamti (PDD No. 249249) son of Ramjivan Kamti Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
325. Jannat Khatun (PDD No. 226273) wife of Abdul Wahid Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
326. Ranjeet Yadav (PDD No. 120262) son of Ramchandra Yadav Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
327. Parashuram Malakar (PDD No. 114301) son of Ramswarup Malakar Resident of Village - Masankhon, PO - Balaha, Police Station - Kusheshwar Asthan, District - Darbhanga.
328. Kaushal Kumar Jha (PDD No. 008531) son of Lakshman Jha Resident of Village, PO, Block - Biraul, District - Darbhanga.+
329. Nanadan Kumar Sah (PDD No. 168054) son of Shivshankar Sah Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
330. Ajay Kumar (PDD No. 002867) son of Krishna Chandra Lal Das Resident of Village, PO & Block - Bahadurpur, District - Darbhanga.
331. Jyoti Kumar Singh (PDD No. 115244) son of Chandrashekhar Singh Resident of Village & PO - Godhiyari, Police Station - Bishanpur, District - Darbhanga.
332. Kailash Prasad (PDD No. 209270) son of Ram Udgar Yadav Resident of Village - Mithuniya, PO & Block - Baheri, District - Darbhanga.
333. Santosh Kumar Singh (PDD No. 021700) son of Dashrath Prasad Singh Resident of Village, PO & Block - Gaura Bauram, District - Darbhanga.
334. Rama Raman Rakesh (PDD No. 273924) son of Binod Prasad Singh Resident of Village - Goraman Singh, PO & Block - Gaura Bauram, District - Darbhanga.
335. Rahul Kumar Singh (PDD No. 258123) son of Raj Kumar Singh Resident of Village, PO & Block - Gaura Bauram, District - Darbhanga.
336. Praveen Kumar Singh (PDD No. 269168) son of Bipin Prasad Singh Resident of Village , PO & Block - Gaura Bauram, District - Darbhanga.
337. Anand Kumar Choudhary (PDD No. 309195) son of late Mahesh Choudhary Resident of Village & PO - Barheta, Block & Police Station - Kalyanpur, District - Samastipur.
338. Anish Kumar (PDD No. 077299) son of Ram Binod Sah Resident of Village - Tira Jatmalpur, Block & Police Station - Kalyanpur, District - Samastipur.
339. Sunil Kumar (PDD No. 177378) son of Shashi Bhushan Yadav Resident of Village - Kudhwa Kothiya, PO - Janardanpur, Block & Police Station - Kalyanpur, District - Samastipur. Patna High Court LPA No.535 of 2017 dt.17-04-2018 478/871
340. Runa Kumari (PDD No. 275336) wife of Rakesh Kumar Resident of Village & PO - Namapur, Block & Police Station - Kalyanpur, District - Samastipur.
341. Amresh Kumar (PDD No. 102273) son of Shivchandra Baitha Resident of Village - Srinath Paran, PO - Jagdish Paran, Block & Police Station - Kalyanpur, District - Samastipur.
342. Shambhu Paswan (PDD No. 266061) son of Ramashray Paswan Resident of Village - Kolhuara, PO - Narga, Block & Police Station - Kalyanpur, District - Samastipur.
343. Rani Kumari (PDD No. 221465) daughter of Upendra Kumar Yadav Resident of Village - Kapoorpatti, PO - Koylam, Block & Police Station - Kalyanpur, District - Samastipur.
344. Niraj Kumar (PDD No. 076141) son of Bhola Ram Resident of Village - Somnaha Ramchandri, PO - Somnaha Mizanagar, Block & Police Station - Kalyanpur, District - Samastipur.
345. Sushil Kumar Rahi (PDD No. 109643) son of Baidyanath Prasad Singh Resident of Village - Chhakantoli, PO - Koilym, Block & Police Station - Kalyanpur, District - Samastipur.
346. Raushan Kumar (PDD No. 093468) son of Dukhmochan Ray Resident of Village - Chhakantoli, PO - Koilym, Block & Police Station - Kalyanpur, District - Samastipur.
347. Tripurari Prasad Deva (PDD No. 193855) son of late Ram Padarath Deva Resident of Village - Bhagwanpur Barheta, PO - Kurbha Barheta, Block & Police Station - Kalyanpur, District - Samastipur.
348. Vimal Kumar (PDD No. 087246) son of Ram Suresh Thakur Resident of Village & PO - Kalyanpur, Block & Police Station - Kalyanpur, District - Samastipur.
349. Dheeraj Kumar (PDD No. 180690) son of Shivnath Prasad Resident of Village & PO - Barheta, Block & Police Station - Kalyanpur, District - Samastipur.
350. Sohan Kumar (PDD No. 187768) son of Ram Pukar Paswan Resident of Village - Musepur, PO - Narga, Block & Police Station - Kalyanpur, District - Samastipur.
351. Poonam Kumari (PDD No. 062354) daughter of Neema Chaikhaidar PO - Janardanpur, Block & Police Station - Kalyanpur, District - Samastipur.
352. Ravi Ranjan Kumar (PDD No. 028529) son of Arvind Kumar Ray Resident of Village & PO - Tira Jamalpur, Block & Police Station - Kalyanpur, District - Samastipur.
353. Shashi Ranjan Kumar (PDD No. 193475) son of Arvind Kumar Ray Resident of Village & PO - Tira Jamalpur, Block & Police Station - Kalyanpur, District - Samastipur.
354. Suresh Kumar (PDD No. 128861) son of Ranjeet Kumar Resident of Village - Milke, PO - Ladaura Dargah, Block & Police Station - Kalyanpur, District - Samastipur.
355. Sujeet Kumar (PDD No. 166663) son of Sukhnandan Ray Resident of Village - Kasbe Ahar, PO - Tajpur, Block & Police Station - Kalyanpur, District - Samastipur.
356. Shekhar Kumar Sharma (PDD No. 222369) son of Amar Nath Sharma Resident of Village & PO - Rahimabad, Block & Police Station - Tajpur, District - Samastipur.
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357. Surya Prakash (PDD No. 181810) son of Lalbabu Singh Resident of Village - Sabaha, PO - Gauspur Sarsauna, Block & Police Station - Tajpur, District - Samastipur.
358. Simpi Kumari (PDD No. 165391) wife of Sujeet Kumar Resident of Village - Kasbe Ahar, PO - Tajpur, Block & Police Station - Kalyanpur, District - Samastipur.
359. Suman Kumar (PDD No. 164696) son of Dhirendra Prasad Sinha Resident of Village - Gaddopur, PO - Manpura, Block & Police Station - Tajpur, District - Samastipur.
360. Md. Arman (PDD No. 029179) son of Md. Abul Qais Resident of Village & PO Shahpur Bagauni, Block & Police Station - Tajpur, District - Samastipur.
361. Rakesh Kumar (PDD No. 010887) son of Jai Narayan Singh Resident of Village - Awabakarpur, PO - Manpur, Block & Police Station - Tajpur, District - Samastipur.
362. Raushan Kumar (PDD No. 182129) son of Surendra Singh Resident of Village - Sadipur, PO - Manpura, Block & Police Station - Tajpur, District
- Samastipur.
363. Vishwa Ranjan Kumar Rajan (PDD No. 000636) son of Bishnu Deo Prasad Resident of Village & PO - Manpura, Block & Police Station - Tajpur, District - Samastipur.
364. Arvind Kumar Sah (PDD No. 040855) son of Bhola Sah Resident of Village - Sadipur, PO - Manpura, Block & Police Station - Tajpur, District - Samastipur.
365. Om Prakash Thakur (PDD No. 000434) son of Dev Narayan Thakur Resident of Village - Chakhaidar, PO - Motipur, Block & Police Station - Tajpur, District - Samastipur.
366. Manoj Kumar (PDD No. 022949) son of Sukhdev Ray Resident of Village & PO - Rampur - Maheshpur, Block & Police Station - Tajpur, District - Samastipur.
367. Ram Nandan Das (PDD No. 106583) son of Ram Johan Das Resident of Village - Salempur, PO - Manpura, Block & Police Station - Tajpur, District - Samastipur.
368. Md. Mahfooz (PDD No. 078936) son of Md. Mobin Resident of Village - Gaddopur, PO - Manpura, Block & Police Station - Tajpur, District - Samastipur.
369. Amarjit Kumar Pandit (PDD No. 024332) son of Mohan Pandit Resident of Village - Gaddopur, PO - Manpura, Block & Police Station - Tajpur, District - Samastipur.
370. Anand Shankar Kumar Verma (PDD No. 060319) son of Brajendra Kumar Verma Resident of Village & PO - Manpura, Block & Police Station - Tajpur, District - Samastipur.
371. Manoj Kumar (PDD No. 305381) son of Sukhdeo Sah Resident of Village - Kasbe Ahar, PO - Tajpur, Block & Police Station - Kalyanpur, District - Samastipur.
372. Rajdeo Sah (PDD No. 022883) son of Yogendra Prasad Resident of Village - Gangapur, PO - Vaini, Block & Police Station - Pusa, District - Samastipur.
373. Umesh Ram (PDD No. 039840) son of Rajendra Ram Resident of Village & PO - Dharmagatpur Bathua, Block & Police Station - Pusa, District
- Samastipur.
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374. Vinod Kumar Paswan (PDD No. 213552) son of Badri Paswan Resident of Village & PO - Dharmagatpur Bathua, Block & Police Station - Pusa, District - Samastipur.
375. Ratnesh Kumar (PDD No. 017806) son of Chandra Shekhar Prasad Singh Resident of Village & PO - Kabuliram, Block & Police Station - Pusa, District - Samastipur.
376. Pankaj Kumar Singh (PDD No. 077188) son of Prabhat Kumar Singh Resident of Village - Milki, PO - Kabuliram, Block & Police Station - Pusa, District - Samastipur.
377. Suresh Kumar Paswan (PDD No. 279875) son of Dhanik Lal Paswan Resident of Village - Rampur Ayodhya, PO - Waini, Block & Police Station - Pusa, District - Samastipur.
378. Niraj Kumar Sharma (PDD No. 048290) son of Bhuvneshwar Sharma Resident of Village & PO - Dharmagatpur Bathua, Block & Police Station - Pusa, District - Samastipur.
379. Bhushan Narayan Das (PDD No. 196105) son of Rambilash Das Resident of Village & PO - Chandouli, Block & Police Station - Pusa, District
- Samastipur.
380. Guddu Kumar (PDD No. 049932) son of Mohan Baitha Resident of Village - Gangapur, PO - Vaini, Block & Police Station - Pusa, District - Samastipur.
381. Ashok Kumar (PDD No. 058051) son of Upendra Ray Resident of Village - Harpur Pusa, PO, Block & Police Station - Pusa, District - Samastipur.
382. Rajeev Kumar (PDD No. 163027) son of Ram Babu Sharma Resident of Village - Gangapur, PO - Vaini, Block & Police Station - Pusa, District - Samastipur.
383. Manish Kumar (PDD No. 032325) son of Lal Babu Sah Resident of Village - Gangapur, PO - Vaini, Block & Police Station - Pusa, District - Samastipur.
384. Abhishek Kumar (PDD No. 042383) son of Lal Babu Sah Resident of Village - Gangapur, PO - Vaini, Block & Police Station - Pusa, District - Samastipur.
385. Sangita Kumari (PDD No. 096756) wife of Ajay Kumar Pandey Resident of Village - Narayanpur Khairi, PO - Waini, Block & Police Station - Pusa, District - Samastipur.
386. Chandan Kumar Jha (PDD No. 172564) son of Nirmal Kumar Jha Resident of Village - Gangapur, PO - Waini, Block & Police Station - Pusa, District - Samastipur.
387. Raju Kumar (PDD No. 039472) son of Ram Pukar Sahni Resident of Village & PO - Waini, Block & Police Station - Pusa, District - Samastipur.
388. Kapil Deo Mahto (PDD No. 294806) son of Ram Avtar Mahto Resident of Village & PO - Mohammadpur Koari, Block & Police Station - Pusa, District - Samastipur.
389. Inthakhab Ahmad (PDD No. 159633) son of Ali Ahmad Resident of Village & PO - Mohammadpur Koari, Block & Police Station - Pusa, District
- Samastipur.
390. Ajay Kumar Pandey (PDD No. 079223) son of Jay Narayan Pandey Resident of Village - Narayanpur Khairi, PO - Waini, Block & Police Station - Pusa, District - Samastipur.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 481/871
391. Praveen Kumar (PDD No. 105364) son of Ramjee Mahto Resident of Village - Thahra Gopalpur, PO - Gopalpur, Block & Police Station - Pusa, District - Samastipur.
392. Sanjay Kumar (PDD No. 105364) son of Ramjee Mahto Resident of Village - Thahra Gopalpur, PO - Gopalpur, Block & Police Station - Pusa, District - Samastipur.
393. Pramod Kumar Thakur (PDD No. 250120) son of Mahavir Thakur Resident of Village - Kalyanpur Basti, PO, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
394. Subodh Kumar (PDD No. 068969) son of Virendra Sharma PO, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
395. Shashi Kant Gupra (PDD No. 091142) son of Bhuwneshwar Prasad Gupta Resident of Village - Tanra, PO, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
396. Harendra Kumar (PDD No. 013850) son of Rama Kant Roy Resident of Village - Kursaha, PO, Block & Police Station - Mohiuddin Nagar, District
- Samastipur.
397. Shiv Kumar Ram (PDD No. 034547) son of Bigan Ram Resident of Village & PO - Siwaisingpur, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
398. Dinesh Prasad Raut (PDD No. 170193) son of Ram Bilas Mahto Resident of Village, PO, Block - Mohiuddin Nagar, District - Samastipur.
399. Shailendra Kumar (PDD No. 086432) son of Ram Bilas Mahto Resident of Village - Lakhanpur, PO, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
400. Akhilesh Kumar (PDD No. 165607) son of Prabhu Ram Resident of Village - Anand Golwa, PO - Harail, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
401. Indrajeet Kumar (PDD No. 215968) son of Babula Thakur Resident of Village - Mangal Chak, PO, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
402. Subodh Kumar Ray (PDD No. 175354) son of Raj Kumar Ray Resident of Village & PO - Madudabad, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
403. Mukesh Kumar Jha (PDD No. 215714) son of Ram Narayan Jha Resident of Village - Hanuman Nagar, PO, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
404. Arun Kumar (PDD No. 014190) son of Jangi Thakur Resident of Village, PO & Block - Mohiuddin Nagar, District - Samastipur.
405. Raju Kumar Sah (PDD No. 189406) son of Ramnath Sah Resident of Village - Mahmadpur, PO, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
406. Md. Moinuddin (PDD No. 143321) son of Abdul Halim Resident of Village - Mastalipur, PO - Bochaha, Block & Police Station - Mohiuddin Nagar, District - Samastipur.+
407. Saroranjan Kumar (PDD No. 241772) son of Alakhdev Ram Resident of Village & PO - Bochaha,Block & Police Station - Mohiuddin Nagar, District - Samastipur.
408. Rajeev Kumar Ray (PDD No. 027999) son of Jagarnath Ray Resident of Village & PO - Siwaisingpur, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
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409. Abhijeet Kumar (PDD No. 237224) son of Braj Bhushan Singh Resident of Village & PO - Harail, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
410. Avinash Choudhary (PDD No. 054489) son of Parmeshwar Choudhary Resident of Village - Nawada, PO, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
411. Pankaj Kumar Singh (PDD No. 013566) son of Devendra Prasad Singh Resident of Village & PO - Harail, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
412. Shailendra Kumar Singh (PDD No. 013617) son of Ramanuj Singh Resident of Village & PO - Harail, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
413. Chandan Kumar Singh (PDD No. 21944) Son of Anil Singh Resident of Village & P.O. - Harail, , Block & Police Station-Mohiuddin Nagar, District- Samatipur.
414. Pramod Kumar Roy (PDD No. 016180) son of Bishnudeo Roy Resident of Village & PO - Bochaha, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
415. Ripu Sudan Prasad Singh (PDD No. 001561) son of Ramesh Prasad Singh Resident of Village, PO & Block - Mohiuddin Nagar, District - Samastipur.
416. Ravi Shankar Kumar Sah (PDD No. 035985) son of Murari Lal Sah Resident of Village - Ramgama, PO - Rajajan, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
417. Bipin Kumar Sharma (PDD No. 150428) son of Ashok Kumar Sharma Resident of Village & PO - Rajajan, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
418. Navjeet Kumar Roy (PDD No. 287066) son of Bhuneshwar Roy Resident of Village & PO - Rajajan, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
419. Deepak Kumar (PDD No. 189616) son of Ramnath Sah Resident of Village - Mahmadpur, PO - Hanuman Nagar, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
420. Bhavesh Kumar Thakur (PDD No. 286330) son of Satish Thakur Resident of Village - Nandani, PO -Sivaisinghpur, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
421. Sumant Kumar (PDD No. 286330) son of Ganga Prasad Sah Resident of Village - Takiya (Shivana), PO - Andaur, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
422. Geeta Kumari (PDD No. 087564) daughter of Ram Pravesh Rajak Resident of Village - Ramaiya, PO - Bhadaiya, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
423. Amaresh Kumar (PDD No. 038356) son of Sukhdeo Paswan Resident of Village & PO - Andaur, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
424. Sudhir Kumar Ram (PDD No. 052023) son of Indradev Ram Resident of Village & PO - Vishanpur Beri, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
425. Abhishek Kumar (PDD No. 265381) son of Braj Bhushan Singh Resident of Village & PO - Harail, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
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426. Pankaj Kumar (PDD No. 119155) son of Raghuveer Singh Resident of Village & PO - Siwaisingpur, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
427. Rana Shubheshwar Singh (PDD No. 162193) son of Rana Rama Kant Singh Resident of Village, PO - Raspur Patasiya, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
428. Md. Sageer (PDD No. 089430) son of Md. Taiyab Resident of Village
- Madudabad, P.O., Block & Police Station - Mohiuddin Nagar, District - Samastipur.
429. Indrajeet Kumar Singh (PDD No. 273619) son of Ganesh Singh Resident of Village & PO - Chapar, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
430. Virendra Sharma (PDD No. 224102) son of Maheshwar Sharma Resident of Village - Hasani, P.O., Block & Police Station - Mohiuddin Nagar, District - Samastipur.
431. Jitendra Ram (PDD No. 019254) son of Umesh Ram Resident of Village & PO - Kursaha, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
432. Dhaneshwar Raut (PDD No. 170695) son of Motilal Raut Resident of Village, PO & Block - Mohiuddin Nagar, District - Samastipur.
433. Avinash Kumar (PDD No. 009158) son of Ram Narayan Paswan Resident of Village & PO - Jhakhraha, Block & Police Station - Sarairanjan, District - Samastipur.
434. Ravi Kumar (PDD No. 229607) son of Mithilesh Prasad Singh Resident of Village & PO - Manikpur, Block & Police Station - Sarairanjan, District - Samastipur.
435. Subhankar Kumar Sah (PDD No. 055926) son of Ram Babu Sah Resident of Village - Amrouli, PO - Akhtiyarpur Khajuri, Block & Police Station - Sarairanjan, District - Samastipur.
436. Shubhraj Kumar (PDD No. 316726) son of Ram Babu Sah Resident of Village - Amrouli, PO - Akhtiyarpur Khajuri, Block & Police Station - Sarairanjan, District - Samastipur.
437. Shyam Babu Sah (PDD No. 033137) son of Jhagaru Sah Resident of Village - Bahadurpur Amrouli, PO - Khajuri, Block & Police Station - Sarairanjan, District - Samastipur.
438. Santosh Kumar Jha (PDD No. 213256) son of Harishchandra Jha Resident of Village - Kankalipur, PO - Jhakhraha, Resident of Village - Amrouli, PO - Akhtiyarpur Khajuri, Block & Police Station - Sarairanjan, District - Samastipur.
439. Ramesh Kumar Jha (PDD No. 006606) son of Chandra Kishore Jha Resident of Village & PO - Jitwarpur Kumhira, Block & Police Station - Sarairanjan, District - Samastipur.
440. Vivekanand Chaudhary (PDD No. 261531) son of Manoj Kumar Chaudhary Resident of Village & PO - Jitwarpur Kumhira, Block & Police Station - Sarairanjan, District - Samastipur.
441. Mithilesh Prasad (PDD No. 293029) son of Jay Kailash Prasad Resident of Village & PO - Musapur, Block & Police Station - Sarairanjan, District - Samastipur.
442. Rajesh Kumar Ray (PDD No. 026191) son of Ram Baran Ray Resident of Village - Jagdishpur, PO - Musapur, Block & Police Station - Sarairanjan, District - Samastipur.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 484/871
443. Ram Bilas Das (PDD No. 241407) son of Lakhan Das Resident of Village & PO - Musapur, Block & Police Station - Sarairanjan, District - Samastipur.
444. Sudhir Kumar (PDD No. 236243) son of Krishna Dev Mahto Resident of Village - Khetapur Dharampur, PO - Manikpur, Block & Police Station - Sarairanjan, District - Samastipur.
445. Amit Kumar (PDD No. 057234) son of Jay Mangal Roy Resident of Village - Lagma, PO - Bahadurpur, Block & Police Station - Sarairanjan, District - Samastipur.
446. Mantun Kumar Chaudhary (PDD No. 093211) son of Bindeshwar Choudhary Resident of Village - Lagma, PO - Bahadurpur, Block & Police Station - Sarairanjan, District - Samastipur.
447. Raj Kumar Ram (PDD No. 237058) son of Ram Swarth Ram Resident of Village - Manika, PO - Akhtiyarpur, Block & Police Station - Sarairanjan, District - Samastipur.
448. Ramesh Prasad (PDD No. 298922) son of late Laxmi Prasad Resident of Village - Bhojpur, PO - Akhtiyarpur, Block & Police Station - Sarairanjan, District - Samastipur.
449. Pappu Kumar Jha (PDD No. 225287) son of Harishchandra Jha Resident of Village - Kankalipur, PO - Jhakhraha, Block & Police Station - Sarairanjan, District - Samastipur.
450. Nishi Kumari (PDD No. 314276) daughter of late Devendra Narayan Jha Resident of Village & PO - Pagra, Block & Police Station - Dalsinghsarai, District - Samastipur.
451. Shambhu Sharan (PDD No. 146493) son of late Vibhishan Prasad Yadav Resident of Village - Mow Dhaneshpur South (Lodiyahi), P.O., Block & Police Station - Vidyapati Nagar, District - Samastipur.
452. Ranjeet Kumar (PDD No. 127985) son of Suresh Choudhary Resident of Village - Chhapra, PO - Chandauli, Block & Police Station - Vidyapati Nagar, District - Samastipur.
453. Anjani Kumar Choudhary (PDD No. 011324) son of Khushi Kant Choudhary Resident of Village - Bhanpur, PO - Dinmanpur, Block & Police Station - Khanpur, District - Samastipur.
454. Arshad Anjum (PDD No. 157379) son of Anwar Alam Ansari Resident of Village & PO - Chak Nawada, Block & Police Station - Dalsinghsarai, District - Samastipur.
455. Rupesh Kumar (PDD No. 157379) son of Anwar Alam Ansari Resident of Village & PO - Chak Nawada, Block & Police Station - Dalsinghsarai, District - Samastipur.
456. Arun Kumar Roy (PDD No. 202503) son of Ram Nandan Roy Resident of Village - Daini Pagra, PO - Pagra, Block & Police Station - Dalsinghsarai, District - Samastipur.
457. Ram Bharosh Ray (PDD No. 103244) son of Ram Udesh Ray Resident of Village - Babupur Salkhanni, PO - Mokhtiyarpur, Block & Police Station - Dalsinghsarai, District - Samastipur.
458. Hira Lal Sharma (PDD No. 152853) son of Sadanand Sharma Resident of Village & PO - Mokhtiyarpur, Block & Police Station - Dalsinghsarai, District - Samastipur.
459. Ragesh Kumar Dev (PDD No. 113727) son of Sri P.P. Dev 'Saroj' Resident of Village & PO - Barheta, Block & Police Station - Kalyanpur, District - Samastipur.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 485/871
460. Pravind Kumar (PDD No. 208773) son of Sudama Prasad Mahto Resident of Village - Hanuman Nagar, PO - Bhoj Pandaul, Police Station - Bisfi, District - Madhubani.
461. Sita Kumari (PDD No. 063869) daughter of Lal Babu Ray Resident of Village - Gangapur, PO - Waini, Block & Police Station - Pusa, District - Samastipur.
462. Binod Kumar Thakur (PDD No. 119500) son of Ramrup Thakur Resident of Village - Thahra, PO - Gopalpur, Block & Police Station - Pusa, District - Samastipur.
463. Chandan Kumar (PDD No. 019309) son of Bishwanath Sharma Resident of Village & PO - Bishunpur Bathua, Block & Police Station - Pusa, District - Samastipur.
464. Sumit Kumar (PDD No. 156346) son of Surendra Prasad Sinha Resident of Village - Madhopur Khairi, PO - Waini, Block & Police Station - Pusa, District - Samastipur.
465. Ganesh Kumar Sharma (PDD No. 049099) son of Ram Chandra Sharma Resident of Village - Kaji Bahera, PO & Block - Jale, District - Darbhanga.
466. Priya Nandan Kumar (PDD No. 279575) son of Ram Nandan Ray Resident of Village & PO - Bhindua, Block - Kusheshwar Asthan, District - Darbhanga.
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 695 of 2017 In Civil Writ Jurisdiction Case No.12294 of 2016 ======================================================
1. Manish Kumar (PDD No.075180), Son of Sri Vishwanath Thakur resident of Village- Suratganj, Ward No. 15, P.O.- Madhubani, P.S.- Madhubani, District- Madhubani
2. Nitu Kumari (PDD No. 02643) daughter of Bharat Choudhary Resident of Village & P.O- Dhepura, Block & Police Station- Dalsinghsarai, District- Samastipur.
3. Vijay Ram(PDD No. 155981) Son of Pitambar Ram Resident of Village- Kamalpur, P.O. & Police Station- Biraul, District- Darbhanga.
... ... Appellant/s Versus
1. The State of Bihar.
2. The Chief Secretary, Government of Bihar, Patna.
3. The Principal Secretary, Cabinet Secretariat Department Government of Bihar, Patna
4. The Deputy Secretary, Cabinet Secretariat Department Government of Bihar, Patna
5. The Principal Secretary, Planning and Development Department, Government of Bihar, Patna.
6. The Principal Secretary, Cooperative Department, Government of Bihar, Patna.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 486/871
7. The Director, Economics and Statistics, Planning and Development Department, Government of Bihar, Patna, M/3, A-Z Officer's Flat, New Punaichak, Patna.
8. The Deputy Director, Economics and Statistics, Planning and Development Department, Government of Bihar, Patna, M/3, A-Z Officer's Flat, New Punaichak, Patna
9. Santosh Kumar Jha ( P D D No. 000001 ) son of Tej Narayan Jha resident of Village-PO & Police Station- Madhepur, District- Madhubani
10. Ashok Kumar Ray (PDD No. 058848) son of Mishra Lal Ray resident of Village-Thadhi, PO-Thadhi, Police Station- Ladania, District- Madhubani
11. Mukesh Kumar (PDD No.300878) son of Bishnudev Yadav resident of Village-Dharamban, PO-Khajedih, Police Station- Ladania, District- Madhubani
12. Shatrughna Chaudhary (PDD No.108365) Ram Ekbal Chaudhary resident of Village-Mahua, PO-Mathia, Police Station- Ladania, District- Madhubani
13. Ranjeet Kumar Yadav(PDD No. 215177) son of Dukhee Yadav resident of Village- Bhagwatipur, PO- Mathia, Police Station- Ladania, District- Madhubani
14. Ram Vinay Yadav (PDD No.271617) son of Birbal Yadav resident of Village- Nondarhi, PO- Sidhapkala, Police Station- Ladania, District- Madhubani
15. Ramsebak Turi (PDD No.020474) son of Manilal Turi resident of Village- Gighbas, PO-Khajedih, Police Station- Ladania, District- Madhubani
16. Ram Sevak Ram (PDD No. 250299) son of Yugeshwar Ram resident of Village-Kumarkhat Tenuahi, Po- Kumarkhat, Police Station- Ladania, District- Madhubani
17. Ram Narayan Singh (PDD NO.308613) son of Sheetal Singh resident of Village-Parsahi, Po-Sidhap, Police Station- Ladania, District- Madhubani
18. Ram Shobhit Singh (PDD No. 133112) Son of Jagadeo Singh resident of Village-Parsahi, Po-Sidhap, Police Station- Ladania, District- Madhubani
19. Suresh Prasad (PDD No. 239620) son of late Ram Swarup Singh Resident of Village-Pathara,(Bhartol), PO-Patharahi, POlIce Station- Ladania, District- Madhubani
20. Devendra Prasad Singh (PDD No. 293626) son of Sheetal Singh resident of Village-Parsahi, Po-Sidhap, Police Station- Ladania, District- Madhubani
21. Jay Kishor Prasad (PDD No. 031563) son of Manik Prasad resident of Village- & Mahatha, Police Station- Ladania, District- Madhubani
22. Dharmendra Paswan(PDD No. 103086 Son of Ramchandra Paswan Resaident of Village- Nondarhi, PO- Sidhapkala, Police Station Ladania, District Madhubani.
23. Hari Narayan Sahu(PDD No. 318575) son of Raj Kumar Sahu Resident of Vilage- Godam Tol, PO Mahtha, Police station- Ladania Distrcit madhubani.
24. Amit Kumar(PDD NO. 120552) son of Gauri Shankar Prasad Resident of Village & PO- Sidhap, Police station- Ladania District Madhubani.
25. Shyam Kumar (PDD No. 112333) Son of Ram Charitra Sah Resident of Village- Parsahi PO Sidhap, Police Station Ladania District Madhubani.
26. Matuk Lal Yadav(PDD No. 307144) Son of Jibachh Yadav Resident of Village-Dhaniaiya PO Thadhi ( Sidhap), Police Station Ladania District Madhubani.
27. Anil Kumar (PDD No. 119352 Son of Gauri Shankar Prasad Resident of Village & PO - Sidhap, Police Station Ladania District Madhubani.
28. Amar Kant Yadav(PDD No. 027685) Son of Ram Ratan Yadav Resident of Village & Po Garha, Police Station Ladania, District Madhubani. Patna High Court LPA No.535 of 2017 dt.17-04-2018 487/871
29. Banarsi Devi(PDD No. 129413) Wife of Dinesh Kumar Sahu Resident of Village- Parsahi PO Sidhap, Police Station Ladania District Madhubani.
30. Rabindra Kumar Sah(PDD No. 092236) Son of Rajendra Sah Resident of Village- Godam tol, PO Mahatha , Police Station Ladania District Madhubani.
31. Vijay Kumar Singh(PDD No. 037918) Son of Ram Bahadur Singh Resident of Village- Karharba , PO Thadhi, , Police Station Ladania District Madhubani.
32. Mahesh Kumar (PDD No. 113464) son of late Nandlal Singh Resident of Village- Parsahi PO Sidhap, Police Station Ladania District Madhubani.
33. Jitendra Kumar (PDD No.245936) Son of Ram Prasad yadav Resident of Village Malin , PO Belha Malin, Police Station Khutauna, District Madhubani.
34. Tapeshwar Yadav(PDD No. 198180) Son of Sirph Narayan Yadav Resident of Village Madhpur, PO Karmegh, Police Station Laukaha, District madhubani.
35. Rajeev Kumar Karak(PDD No. 190882) Son of Indrajeet Karak Resident of Village , PO & PS Khutauna, District Madhubani.
36. Bijli Prasdad Yadav(PDD No. 202804) Son of Dhanil lal Yadav Resident of Village- Bauraha PO Madhopur Police Station Laukaha, District Madhubani.
37. Jagdish Prasad (PDD No. 087908) Son of Ganga Prasad Sah Resident of Village-Pahari Tol, PO- Brahmottar, Police Station- Laukaha, District Madhubani
38. Shailendra Kumar @ Shailendra (PDD No. 156964) Son of Ramvilash Singh resident of Village-Khutauna Navtoli, PO & Police Station- Khutauna, District Madhubani
39. Dinesh Kumar Yadav (PDD No. 191005) Son of Ram Udgar Yadav Resident of Village- Kusmar, PO-Bagha Kushmar, Police Station- Khutauna, District Madhubani
40. Laxmi Narayan Mahto (PDD No. 207582) Son of Gajendra Prasad Mahto Resident of Village- Bauraha, PO- Madhopur, Police Station- Laukaha, District- Madhubani
41. Shobha Mahto (PDD No. 297184) Son of Rambriksha Mahto Resident of Village- Bauraha, PO- Madhopur, Police Station- Laukaha, District- Madhubani
42. Om Prakash Suman (PDD No. 223271) Son of Thakay Yadav Resident of Village- Bisanpur, Po- Birpur Harpatti, Police Station- Laukaha, District madhubani
43. Shambhu Kumar Yadav (PDDNo. 041637) Son of Guneshwar Prasad Resident of Village- Kusmar, PO-Bagha Kushmar, Police Station- Khutauna, District Madhubani
44. Ajay Kumar Singh (PDD No. 017373) son of late Parmeshwar Prasad Singh Resident of Village-Po & Police Station Khutauna, District- Madhubani
45. Ram Chandra Prasad (PDD No.099993) Son of Ram Awtar Sahu Resident of Village- Ekdara, Po- Bagaha Kusmar, Police Station- Khutauna, District- Madhubani
46. Deo Chandra Kumar (PDD No. 166756) son of Kameshwar Prasad Resident of Village & PO- Hudra, Police Station- Khutauna, District- Madhubani
47. Binod Thakur (PDDNo. 076038) Son of Ramprasad Thakur Resident of Village- Durgipatti, PO- Hudra, Police Station- Khutauna, District- Madhubani Patna High Court LPA No.535 of 2017 dt.17-04-2018 488/871
48. Dharm Nath Yadav (PDD No. 269716) son of Nathuni Yadav Resident of Village- Ghormohana, PO-Lalmani, Police Station- Laukaha, District- Madhubani
49. Tarkeshwar Tarait (PDD No. 221363) son of Ram Sevak Tarait Resident of Village- Parsahi, P.O.- Parsahi Sirsiya, Police Station- Khutauna, District- Madhubani
50. Rajdhar Prasad Yadav (PDD No. 302898) son of Sattan Yadav Resident of Village- Kusmar, PO- Bagha Kusmar, Police Station - Khutauna, District- Madhubani
51. Ram Pukar Mandal (PDDNo. 075201) son of Sewa Lal Mandal Resident of Village- Bagha, PO-Bagha Kusmar, Police Station- Khutauna, District- Madhubani
52. Sudhir Kumar (PDD No.273706) son of Jagdish Bhindwar Resident of Village-Kamalpur. Po- Hudra, Police Station- Khutauna, District- Madhubani
53. Umesh Prasad Yadav (PDD No.273328) son of Ram Sundar Yadav Resident of Village-Kamalpur. Po- Hudra, Police Station- Khutauna, District- Madhubani
54. Shyam Kumar Paswan (PDDNo. 249635) son of Satya Deo Paswan Resident of Village- Burha, PO-Madhopur, Police station- Laukaha, District- Madhubani
55. Rajan Kumar Mandal (PDD No. 048462) son of Deo Narayan Mandal Resident of Village- Deep (West), PO-Deep POlice station- Lakhnaur, District- Madhubani
56. Dev Narayan Yadav (PDD No. 002709) son of late Siyaram Yadav Resident of Village- Baldhadrapur, PO- JHanJHarpur (RS), Police Station- Lakhnaur, District- Madhubani
57. Bindeshwar Kumar Bimal (PDD No. 035049) son of Ram Lakhan Mahto Resident of Village- Katmakhor, Po-Harbhanga, Police Lakhnaur, District- Madhubani
58. Baidyanath Paswan (PDD No. 0618630) son of late Amar Paswan Resident of Village- Baldhadrapur, PO- JhanJharpur (RS), Police Station- Lakhnaur, District- Madhubani
59. Lalit Kumar (PDD No. 120966) son of Vishnudev Thakur Resident of Village- koriya Patty, PO- Rupauli, Police Station- Lakhnaur, District- Madhubani
60. Suresh Kumar (PDD No. 145380) Son of Vishnudev Thakur Resident of Village- koriya Patty, PO- Rupauli, Police Station- Lakhnaur, District- Madhubani
61. Natwar Thakur (PDD NO. 161265) son of Debu Thakur Resident of Village & Po- Kaithiniya, Police Station - Lakhnaur, District- Madhubani
62. Satan Kumar Jha (PDD No. 156418) Son of Madhu Kant Jha Resident of Village- & PO-Kachhua, Police Station- Lakhnaur, District- Madhubani
63. Satish Cnandra Mishra (PDD No. 047100) son of Krishna Chandra Mishra Resident of Village- & PO-Kachhua, Police Station- Lakhnaur, District- Madhubani
64. Alok Kumar Mishra (PDD No. 114553) son of Rajendra Mishra Resident of Village & Po- Kaithiniya, Police Station - Lakhnaur, District- Madhubani
65. Rajeev Kumar Chaudhary (PDD No. 132599) son of Ras Dhari Chaudhary Resident of Village- Bishnupatti, PO-Sonre, Police Station- Lakhnaur, District Madhubani Patna High Court LPA No.535 of 2017 dt.17-04-2018 489/871
66. Pramod Kumar Thakur (PDD No 134291) son of Raj Kumar Thakur Resident of Village- Purani Pokhar, PO-Jhanjharpur (RS), Police Station- Lakhnaur, District Madhubani
67. Baijoo Shankar Prasad (PDD No. 180105) son of Ramdeo Prasad Resident of Village-Pure, PO-Ramchandra, Police Station- Lakhnaur, District - Madhubani
68. Dilip Kumar Ray (PDD No. 008039) son of Baidyanath Ray Resident of Village- & PO-Kachhua, Police Station- Lakhnaur, District- Madhubani
69. Prabhu Narayan (PDD No. 069252) son of Dev Narayan Resident of Village- Mahadev Chouri, PO-Rupouli, Police Station- Lakhanur, District Madhubani
70. Arvind Kumar Thakur (PDD No. 161101) son of Bal Mukund Thakur Resident of Village- Ankushi, PO & Police Station - Lakhnaur, District - Madhubani
71. Satish Kumar (PDD No. 094122) son of Umesh Prasad Resident of Village & PO Daiyakharwar, Police Station- Lakhnaur, District- Madhubani
72. Ajit Kashyap (PDD NO.004441) son of Ashok Kumar Mishra Resident of Village & PO- Bela, Police Station-Lakhnaur, District-Madhubani
73. Dipesh Kumar Singh (PDD No.199184) son of Rameshwar Singh Resident of Village- Parmesra, PO-Rupauli, Police Station - Lakhnaur, District- Madhubani
74. Rajesh Paswan (PDD No 117965) son of Hari Paswan Resident of Village- Balbhadrapur, PO-Jhanjharpur (RS), Police Station -Lakhnaur, District- Madhubani
75. Ajay Kumar Singh (PDD No 281665) son of Laxman Prasad Singh Resident of Village-Pathrahi Tola, PO-Jhanjharpur (RS), Poice Station- Lakhnaur, District Madhubani
76. Dukhan Sahu (PDD No. 160603) son of Ramchandra Sahu Resident of Village & PO-Berma, Police Station- Lakhnaur, District- Madhubani
77. Sulekha Kumari (PDD No. 009128) wife of Dukhan Sahu Resident of Village & PO-Berma, Police Station- Lakhnaur, District- Madhubani
78. Punam Kumari (PDD No. 260535) daughter of Ram Lakhan Mahto resident of Village-Bakhroli, PO-Berma, POlice Station- Lakhnaur, District - Madhubani
79. Amit Kumar Ram (PDD No. 273544) son of Shiv Lal Ram Resident of Village & PO-Berma, Police Station- Lakhnaur, District- Madhubani
80. Pankaj Kumar (PDD No. 123734) son of Jagdev Mahto Resident of Village- Gunakarpur, PO-Daiyakharwa, Police Station - Lakhnaur, District - Madhubani
81. Punit Kumar Das (PDD No.073294) son of Ram Dev Lal Das resident of Village & PO-Laupha, Police Starion-Lakhnaur, District- Madhubani
82. Bimal Kumar Singh (PDD No.148683) son of Ram Bilash Singh Resident of Village-Gunakarpur, PO-Daiyakharwar, Police Station- Lakhnaur, District- Madhubani
83. Sunil Kumar Jha (PDD No.221450) son of Harish CHandra Jha Resident of Village & PO Bath, Police Station- Madhepur, District- Madhubani
84. Pradip Kumar Ray (PDD No.211681) son of Sitaram Ray Resident of Village- PO & Police Station-Madhepur, District-Madhubani
85. Harkhu Kumar Jha (PDD No.030398) son of Surya Mohan Jha Resident of Village- Khajuri, PO-Daldal, Police Station- Behta, District- Madhubani
86. Sat Narayan Kumar Mahto (PDD No.006917) son of Ram Khelaban Mahto Resident of Village & PO-Hawada, Police Station- Madhepur, District- Madhubani Patna High Court LPA No.535 of 2017 dt.17-04-2018 490/871
87. Md. Imran (PDD No.001117) son of Md. Murtuza Hussain Resident of Village- Nawada, PO & Police Station- Madhepur, District- Madhubani
88. Kum Kum Kumari (PDD No.253142) Daughter of Kripa Nand Jha Resident of Village & PO-Bath, Police Station-Madhepur, District- Madhubani
89. Manoj Kumar Mahto (PDD NO. 026135) son of Shyam Sundar Mahto Resident of Village- Malpatol, PO-Fatki, Police Station Madhepur, District- Madhubani
90. Rajesh Kumar Ram (PDD NO. 156107) son of Bindeshwar Ram Resident of Village & PO-Rahua Sangram, Police Station-Bheja, District- Madhubani
91. Guddu Kumar Ram (PDD NO. 159725) son of Jeebachh ram Resident of Village & PO-Rahua Sangram, Police Station-Bheja, District- Madhubani
92. Raj Kumar JHa (PDD NO. 263799) son of Ram Vilas Jha Resident of Village- PO & Police Station- Madhepur, District- Madhubani
93. Manoj Kumar Sah (PDD No. 050287) son of Gauri Sah Resident of Village, PO & Police Station-Madhepur, District- Madhubani
94. Suman Saurabh (PDD No. 012810) son of Rajendra Mahto Resident of Village- & PO-Pachahi, Police Station- Madhepur, District - Madhubani
95. Ghanshyam Prasad Singh (PDD No. 295363) Son of Anirudh Prasad Singh Resident of Village- & PO-Pachahi, Police Station- Madhepur, District - Madhubani
96. Chandan Kumar Singh (PDD No. 270427) son of Shivshankar Prasad Singh Resident of Village- Kharik, PO-Rahua Sangram, Police Station-Madhepur, District Madhubani
97. Manoj Kumar Thakur (PDD No. 081168) son of Dunilal Thakur Resident of Village- Nawada, PO & Police Station- Madhepur, District- Madhubani
98. Mohan Kumar Thakur (PDD No. 216256) son of Dunilal Thakur Resident of Village- Nawada, PO & Police Station- Madhepur, District- Madhubani
99. Bhagwan Kumar Mandal (PDD No. 123866) son of Ram Prasad Mandal Resident of Village- Laximpur, PO & Police Station-Madhepur, District- Madhubani
100. Vijay Kumar (PDD No. 294225) son of Krishna Dev Singh Resident of Village & PO-Ramchandra, Police Station- Madhepur, District-Madhubani
101. Sunand Kumar Jha (PDD No. 215791) son of Meghanand Jha Resident of Village & PO-Bhakhakain, Police Station-Madhepur, District- Madhubani
102. Sanjit Kumar (PDD No. 130630) son of Anand Prasad Resident of Village & PO-Ramchandra, Police Station- Madhepur, District-Madhubani
103. Naresh Kumar Singh (PDD No. 144534) son of Ramchandra Singh Resident of Village- & PO-Pachahi, Police Station- Madhepur, District - Madhubani
104. Sanjeev Kumar Yadav (PDD No. 169944) son of Khelawan Yadav Resident of Village- Sripur, PO-Kalikapur, Police Station- Madhepur, District- Madhubani
105. Ashish Kumar (PDD No. 229963) son of Jamoon Mandal Resident of Village, PO & Police Station-Madhepur, District- Madhubani
106. Ramchandra Sahu (PDD No. 000628) son of Dukhi Sahu, Resident of Village & PO-Rahua Sangram, Police Station-Bheja, District- Madhubani
107. Dinesh Kumar Prasad (PDD No. 010312) son of Yogendra Mahto Resident of Village- Khajura, PO-Banki, Police Station-Madhepura, District- Madhubani Patna High Court LPA No.535 of 2017 dt.17-04-2018 491/871
108. Mahesh Kumar Prasad (PDD No. 001173) son of Yogendra Mahto Resident of Village- Khajura, PO-Banki, Police Station-Madhepura, District- Madhubani
109. Manoj Kumar (PDD No. 221554) son of Deenbandhu resident of Village & PO- Bhagta, Police Station-Bheja, District- Madhubani
110. Md. Sohel Ahmad (PDD No. 200149) son of Abdul Gaffer Resident of Village, PO & Police Station-Madhepur, District- Madhubani
111.Shiv Narayan Kumar (PDD No. 083489) son of Suresh Sunar Raut Resident of Village- Malpatol, Fatki, PO & Police Station Madhepur, District- Madhubani
112. Md. Jahir Akhtar (PDD No. 086770) son of Md. Nasim Akhtar Resident of Village- & PO-Pachahi, Police Station- Madhepur, District - Madhubani
113. Sushil Kumar Roy (PDD No. 080429) son of Shiv Shankar Roy Resident of Village- Karhara, PO-Chunni, Police Station- Bheja, District- Madhubani
114. Indra Kumar Roy (PDD No. 316614) son of Shiv Shankar Roy Resident of Village- Karhara, PO-Chunni, Police Station- Bheja, District- Madhubani
115. Santosh Kumar Mahto (PDD No. 052901) son of Dukhan Mahto resident of Mohalla- Kadirabad, Sabji Mandi Naka-2, PO-Lalbagh, Police Station- LNMU, District- Darbhanga
116. Pramod Kumar Safi (PDD No. 212477) son of Mahendra Safi resident of Village-Khajura, PO-Banki, POlice Station-Madhepur, District- Madhubani
117. Jay Prakash (PDD No. 233368) son of Surya Narayan Ray Resident of Village- Khapura, PO-Banki, POlice Station-Madhepur, District- Madhubani
118. Gopal Prasad Nirala (PDD No. 189182) son of Late Ram Datt Prasad Nirala Resident of Village & PO-Sundar Virajit, Police Station-Madhepur, District- Madhubani
119. Sunil Kumar Poddar (PDD No. 232004) son of Baidyanath Poddar resident of Village, PO & Police Station-Bheja, District-Madhubani
120. Md. Zubair Alam (PDD No. 154938) Son of Md. Israil resident of Village & PO-Bhakharain, Police Station-Madhepur, District- Madhubani
121. Suman Pratihast (PDD No. 256921) son of Tej Narayan Pratihast Resident of Village & PO-Banki , Police Station-Madhepur, District- Madhubani
122. Sunil Kumar (PDD No. 294631) son of Sri Triveni Roy resident of Village-Jitwariya, Block- Kalyanpur, P.S.- Kalyanpur P.O.-Jitwariya, District- Samastipur
123. Mukesh Kumar (PDD No. 163889) son of Sri Shiv Kumar Ram Resident of Village- Somnaha Gudam, Block- Kalyanpur P.S.-Kalyanpur, P.O.-Somnaha Mirzanagar, District- Samastipur
124. Rakesh Kumar (PDD No. 221930) son of Sri Upendra Roy Resident of Village & P.O.- Malinagar, Block- Kalyanpur, P.S.-Kalyanpur, District- Samastipur
125. Bhola Kumar (PDD No.100785) Son of Sri Kishore Choudhary Resident of Village- Rameswar Jute Mills Muktapur, Block - Kalyanpur, P.S.- Kalyanpur, P.O. Navrang, District-Samastipur
126. Deepak Kumar (PDD No.138889) Son of Sri Chandra Bhushan Jha Resident of Village- Pratappur, Block & P.S.-Kalyanpur, District-Samastipur. Patna High Court LPA No.535 of 2017 dt.17-04-2018 492/871
127. Dheeraj Kumar (PDD No.130646) Son of Sri Ramashish Paswan Resident of Village- Musepur, Block & P.S.-Kalyanpur, District-Samastipur.
128. Anjana Kumari (PDD No.025868) Wife of Sri Nitesh Kumar Resident of Village- Koyalkund, PO-Hayaghat,Block & P.S.-Kalyanpur, District-Samastipur.
129. Nitesh Kumar (PDD No.025666) Son of Late Thakur Prasad Singh Resident of Village- Koyalkund, Block & P.S.-Kalyanpur, District- Samastipur.
130. Praveen Kumar (PDD No.095195) Son of Sri Balram Prasad Roy Resident of Village- Tira, P.O.-Tira Jatmalpur, Block & P.S.-Kalyanpur, District-Samastipur.
131. Deepa Kumari (PDD No.248416) Daughter of Sri Suresh Prasad Resident of Village- Rrampur, PO-Gopalpur, Block & P.S.-Kalyanpur, District-Samastipur.
132. Manoj Roy (PDD No.05452) Son of Sri Mishri Lal Roy Resident of Village- Somnaha Math, Block & P.S.-Kalyanpur, District-Samastipur.
133. Ranjan Kumar (PDD No.258565) Son of Sri Suresh Thakur Resident of Village- Gorai, P.O.-Balha Block & P.S.-Kalyanpur, District-Samastipur.
134. Raj Mohan Paswan (PDD No.189290) Son of Rit Lal Paswan Resident of Village- Baghla, P.O.-Sormar Baghla, Block- Kalyanpur, District-Samastipur.
135. Prabhat Kumar (PDD No.054549) Son of Sri ram Ekbal Sahani Resident of Village- Rasalpur Baghla, P.O.-Sormar Baghla, Block- Kalyanpur, District-Samastipur.
136. Amit Ranjan (PDD No.111568) Son of Sri Baidyanath Jha Resident of Village- Bhagirathpur, P.O.-Jitwaria, Block- Kalyanpur, District- Samastipur.
137. Ajit Kumar Paswan (PDD No.042577) son of Sri Shatrughan Paswan Resident of Village- Chandrapur, P.O.-Maktapur, Block-Kalyanpur, District- Samastipur
138. Avinash Prasad (PDD No.043686) Son of Sri Nawal Kumar Singh Resident of Village- Kushiyari , P.O.-Karua, Block- Kalyanpur, District- Samastipur.
139. Suresh Kumar Ram (PDD No.040097) Son of Sri Ramashish Ram Resident of Village- Mali Nagar Bargama, P.O.-Mali Nagar, Block- Kalyanpur, District-Samastipur.
140. Santosh Kumar (PDD No.046986) Son of Sri Shyam Sundar Gupta Resident of Village- Kalyanpur, P.O.-& Block- Kalyanpur, District- Samastipur.
141. Brijendra Kumar (PDD No.047306) Son of Sri Shyam Sundar Gupta Resident of Village- Kalyanpur, Block & P.O.- Kalyanpur, District- Samastipur.
142. Ajay Kumar Sahni (PDD No.049813) Son of Sri Laxshman Sahni Resident of Village & P.O.-Saidpur, Block- Kalyanpur, District-Samastipur.
143. Jagdev Paswan (PDD No.054508) Son of Bhaglu Paswan Resident of Village- Baghala, P.O.- Sormar Baghala, Block- Kalyanpur, District- Samastipur.
144. Ramesh Paswan (PDD No.054516) Son of Sri Bhaglu Paswan Resident of Village- Baghala, P.O.- Sormar Baghala, Block- Kalyanpur, District-Samastipur.
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145. Bhaskar Kumar (PDD No.006362) Son of Sri Ram Binod Thakur Resident of Village- Rajpa, P.O.-Tira Jamalpur, Block- Kalyanpur, District- Samastipur.
146. Rajeev Kumar Das (PDD No.297264) Son of Sri Mantun Das Resident of Village- Manikauli, P.O.-Tira Jatmalpur, Block- Kalyanpur, District-Samastipur.
147. Arjun Sharma (PDD No.249659) Son of Sri Dileep Sharma Resident of Village- Manikauli, P.O.-Tira Jatmalpur, Block- Kalyanpur, District- Samastipur.
148. Md. Sanaullah (PDD No. 012427) Son of Md. Samiuddin Saheb Sahed Resident of Village- Purushottampur, P.O.- Janardanpur, Block- Kalyanpur, District-Samastipur.
149. Ashok Kumar (PDD No. 007284) Son of Sri Hare Krishna Sah Resident of Village- Baluaha, P.O.- Goversitna, Block- Kalyanpur, District- Samastipur.
150. Rajeev Kumar Choudhary (PDD No. 076852) Son of Sri Ram Kumar Choudhary Resident of Village- Chandauli, P.O.- Nikaspur, Block- Morwa, District-Samastipur.
151. Asharfi Roy (PDD No. 246070) Son of Sri Sanjeev Roy Resident of Village- Amritpur, P.O.- Songar , Block- Morwa, District-Samastipur.
152. Sonu Prasad Yadav (PDD No. 089176) Son of Sri Hari Chandra Ray Resident of Village- Amritpur, P.O.- Nisfi Nikaspur, Block- Morwa, District-Samastipur.
153. Avinash Kumar Choudhary (PDD No. 045824) Son of Sri Sunil Choudhary Resident of Village- Chandauli, P.O.- Nikaspur, Block- Morwa, District-Samastipur.
154. Randhir Kumar Jha (PDD No. 294429) Son of Sri Bhola Jha Resident of Village- Morwai Uttri, Block- Morwa, District-Samastipur.
155. Sumesh Kumar Jha (PDD No. 224593) Son of Sri Ram Swarath Jha Resident of Village- Laruwa, P.O.- Laruwa, Block- Morwa, District- Samastipur.
156. Kamlesh Kumar Poddar (PDD No. 191972) Son of Sri Raj Kumar Poddar Resident of Village- Bikrampur, P.O.- Sarangpur, Block- Morwa, District-Samastipur.
157. Amarjeet Kumar (PDD No. 192238) Son of Munshee Lal Ray Sah Resident of Village- Bikrampur, P.O.- Sarangpur, Block- Morwa, District- Samastipur.
158. Manjay Ram (PDD No. 236642) Son of Umesh Ram Resident of Village- Kauwa, P.O.- Jorpura, Block- Morwa, District-Samastipur.
159. Sudhakar Ram (PDD No. 094665) Son of Mishri Ram Resident of Village- Morwa, P.O.- Sarangpur, Block- Morwa, District-Samastipur.
160. Ranjan Kumar (PDD No. 059330) Son of Sri Sone Lal Rajak Resident of Village- Indrawara, P.O.- Indrawara, Block- Morwa, District- Samastipur.
161. Sumant Ram (PDD No. 007080) Son of Sri Gango Ram Resident of Village- Bikrampur, P.O.- Sarangpur, Block- Morwa, District-Samastipur.
162. Manish Kumar Choudhary (PDD No. 119535) Son of Sri Ramesh Choudhary Resident of Village- Chandauli, P.O.- Nikaspur, Block- Morwa, District-Samastipur.
163. Kundan Kumar Choudhary (PDD No. 193417) Son of Sri Krishna Mohan Choudhary Resident of Village- Chandauli, P.O.- Nikaspur, Block- Morwa, District-Samastipur.
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164. Shyam Kumar Roy (PDD No. 047890) Son of Sri Harihar Roy Resident of Village- Banbira, P.O.- Halai, Block- Morwa, District- Samastipur.
165. Tara Mallick (PDD No. 005945) Son of Sri Chhote Lal Mallick Resident of Village- Kumaiya, P.O.- Kumaiya, Block- Morwa, District- Samastipur.
166. Amresh Kumar Sinha (PDD No. 107003) Son of Sri Vijay Kumar Ambastha Resident of Village- Kumaiya, P.O.- Kumaiya, Block- Morwa, District-Samastipur.
167. Manish Kumar (PDD No. 030898) Son of Rajni Kant Choudhary Resident of Village- Mathurapur, P.O.- Asinchak, Block & P.S.- Dalsinghsarai, District-Samastipur.
168. Murari Kumar Singh (PDD No. 216233) Son of Ajeet Prasad Singh Resident of Village & P.O.- Darga, Block & P.S.- Dalsinghsarai, District- Samastipur.
169. Ajeet Kumar Mahto (PDD No. 001400) Son of Mino Mahto Resident of Village Shambhua, P.O., Block & P.S.- Dalsinghsarai, District- Samastipur.
170. Jaganu Mahto (PDD No. 080685) Son of Hare Krishna Mahto Resident of Village- Khajautta, P.O.- Ghatho, Block & P.S.- Dalsinghsarai, District-Samastipur.
171. Bhola Das (PDD No. 142199) Son of Kusheshwar Das Resident of Village & P.O.- Rampur Jalalpur, Block & P.S.- Dalsinghsarai, District- Samastipur.
172. Gopal Prasad Nagwansi (PDD No. 303138) Son of Late Harihar Bhagat Resident of Village, P.O. Block & P.S.- Dalsinghsarai, District- Samastipur.
173. Lalita Jha (PDD No. 069720) daughter of Bali Chandra Jha Resident of Village & P.O.- Bambaiya Harlal, Block & P.S.- Dalsinghsarai, District- Samastipur.
174. Santosh Kumar Sharma (PDD No. 030273) Son of Baidyanath Sharma Resident of Village- Nagargram Tole-Tara, P.O.-Madhaipur, Block & P.S.- Dalsinghsarai, District-Samastipur.
175. Sanjeev Kumar Sharma (PDD No. 063808) son of Shailendra Sharma Resident of Village & P.O.- Madhaipur, Block & P.S.- Dalsinghsarai, District-Samastipur.
176. Mukesh Kumar (PDD No. 263853) son of Ramswarth Mahto Resident of Village & P.O.- Ghatho, Block & P.S.- Dalsinghsarai, District- Samastipur.
177. Punam Kumari (PDD No. 054513) Wife of Ajay Kumar Resident of Village- Salkhanni, P.O.- Mokhtiyarpur, Block & P.S.- Dalsinghsarai, District-Samastipur.
178. Ashok Kumar (PDD No. 054506) Resident of Village- Salkhanni, P.O.- Mokhtiyarpur, Block & P.S.- Dalsinghsarai, District-Samastipur.
179. Md. Moenul Haque Ansari (PDD No. 004596) son of Md. Alimuddin Ansari Resident of Village- Pandh, P.O.- Chakbahauddin, Block & P.S.- Dalsinghsarai, District-Samastipur.
180. Vijay Kumar Mahto (PDD No. 005960) son of Dhanichan Mahto Resident of Village- Pranpura, P.O.- Soira, Block & P.S.- Dalsinghsarai, District-Samastipur.
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181. Rajesh Paswan (PDD No. 158901) son of Sonelal Paswan Resident of Village- Loknathpur Ganj (Ward No.2), P.O,- Block & P.S.- Dalsinghsarai, District-Samastipur.
182. Manoj Kumar Sharma (PDD No. 087076) son of Deo Narayan Sharma Resident of Village & P.O.- Kamrawn, Block & P.S.- Dalsinghsarai, District-Samastipur.
183. Satish Kumar (PDD No. 115979) son of Ram Naresh Ray Resident of Village- Harisankarpur, P.O.- Asinchack, Block & P.S.- Dalsinghsarai, District-Samastipur.
184. Sangam Kumari (PDD No. 115808) Daughter of Sanjeet Kumar Resident of Village- Harisankarpur, P.O.- Asinchack, Block & P.S.- Dalsinghsarai, District-Samastipur.
185. Rajesh Prasad (PDD No. 153679) son of Asharfi Bhagat Resident of Village & P.O.- Rampur-Jalalpur, Block & P.S.- Dalsinghsarai, District- Samastipur.
186. Md. Hamid Raza (PDD No. 087010) son of Md. Sayeed Resident of Village & P.O.-Kamrawn , Block & P.S.- Dalsinghsarai, District- Samastipur.
187. Manoj Kuamr (PDD No. 130550) son of Nathuni Das Resident of Village & P.O.- Kamrawan, Block & P.S.- Dalsinghsarai, District- Samastipur.
188. Shiv Shankar Kumar (PDD No. 060566) son of Upendra Sharma Resident of Village & P.O.- Madhaipur, Block & P.S.- Dalsinghsarai, District-Samastipur.
189. Kundan Kumar (PDD No. 034859) son of Ganga Narayan Jha Resident of Village- Loknathpur, PO, Block & P.S.- Dalsinghsarai, District- Samastipur.
190. Md. Rizwan (PDD No. 123177) son of Md. Rafique Resident of Village- Sardarganj, P.O.- Chak Nawada, Block & P.S.- Dalsinghsarai, District-Samastipur.
191. Md. Shahid Parwez (PDD No. 086964) son of Md. Sayeed Resident of Village & P.O.- Kamrawn, Block & P.S.- Dalsinghsarai, District- Samastipur.
192. Abhay Kumar Sah (PDD No. 052920) son of Mahesh Prasad Sah Resident of Village & P.O.- Bangraha, Block & P.S.- Dalsinghsarai, District-Samastipur.
193. Pramod Das (PDD No. 082008) son of Channu Das Resident of Village- Kewta (Kagpur), P.O.- Kewta, Block & P.S.- Dalsinghsarai, District-Samastipur.
194. Maharana Ranjit Singh (PDD No. 131466) son of Late Nageshwar Singh Resident of Village- Malpur, PO, Block & P.S.- Dalsinghsarai, District-Samastipur.
195. Akhilesh Paswan (PDD No. 023597) son of Dinesh Paswan Resident of Village- Pandh, P.O.- Chakbahauddin, Block & P.S.- Dalsinghsarai, District-Samastipur.
196. Ravindra Kumar Paswan (PDD No. 145121) son of Parmeshwar Paswan Resident of Village- Loknathpur Ganj, PO, Block & P.S.- Dalsinghsarai, District-Samastipur.
197. Rani Kumari (PDD No. 210096) daughter of Makeshwar Prasad Resident of Village-Jayajpathi, P.O. Block & P.S.- Dalsinghsarai, District- Samastipur.
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198. Dharmendra Kumar Thakur (PDD No. 138108) son of Parmanand Tharkur Resident of Village- Anjaul Deh, PO, Block & P.S.- Dalsinghsarai, District-Samastipur.
199. Md. Niyaz (PDD No. 232567) son of Md. Saiful Hak Resident of Village- Salkhinni, P.O.- Mokhtiyarpur, Block & P.S.- Dalsinghsarai, District-Samastipur.
200. Mohan Kumar (PDD No. 036566) son of Shivji Roy Resident of Village & P.O.- Madhaipur, Block & P.S.- Dalsinghsarai, District- Samastipur.
201. Baidyanath Paswan (PDD No. 061686) son of Late Musay Paswan Resident of Village- Bhagwanpur, PO, Block & P.S.- Dalsinghsarai, District-Samastipur.
202. Ajay Kumar (PDD No. 252587) son of Vipat Mahto Resident of Village- Salkhanni, P.O.- Mokhtiyarpur, Block & P.S.- Dalsinghsarai, District-Samastipur.
203. Vinod Kumar (PDD No. 238154) son of Ram Sewak Ray Resident of Village & P.O.- Keota, Block & P.S.- Dalsinghsarai, District-Samastipur.
204. Pankaj Kumar (PDD No. 019370) son of Mangal Prasad Resident of Village- Loknathpur, PO, Block & P.S.- Dalsinghsarai, District- Samastipur.
205. Surendra Kumar Singh (PDD No. 296263) son of Anand Lal Singh Resident of Village- Malpur, PO, Block & P.S.- Dalsinghsarai, District- Samastipur.
206. Ram Kumar Choudhary (PDD No. 162113) son of Rajendra Choudhary Resident of Village & P.O.- Dhepura, Block & P.S.- Dalsinghsarai, District-Samastipur.
207. Sanker Kumar Mahto (PDD No. 229012) son of Ram Swarth Mahto Resident of Village & P.O.- Kamraw, Block & P.S.- Dalsinghsarai, District- Samastipur.
208. Nitu Kumari (PDD No. 255549) daughter of Subodh Kumar Resident of Village- Bulakpur, P.O.- Kamrown, Block & P.S.- Dalsinghsarai, District-Samastipur.
209. Subodh Kumar (PDD No. 255919) son of Ram Kishore Prasad Resident of Village- Bulakipur, P.O.- Mokhtiyarpur, Block & P.S.- Dalsinghsarai, District-Samastipur.
210. Deepak Kumar Thakur (PDD No. 210327) son of Raj Kumar Thakur Resident of Village- Shahpur Pagra, P.O.- Pagra, Block & P.S.- Dalsinghsarai, District-Samastipur.
211. Vinay Kumar (PDD No. 070188) son of Arun Ray Resident of Village + P.O.- Bambaiya Harial, Block & P.S.- Dalsinghsarai, District-Samastipur.
212. Md. Asghar Khan (PDD No. 290372) son of Md. Mahbul Khan Resident of Village & P.O.- Kamrawn, Block & P.S.- Dalsinghsarai, District-Samastipur.
213. Ram Udgar Pandit (PDD No. 307893) son of late Jai Kishun Pandit Resident of Village- Loknathpur, PO, Block & P.S.- Dalsinghsarai, District- Samastipur.
214. Neelam Kumari (PDD No. 208246) daughter of Amitabh Kumar Resident of Village- Pandh West Tola, P.O.- Chakbhadun, Block & P.S.- Dalsinghsarai, District-Samastipur.
215. Arvind Prasad (PDD No. 161495) son of Ganpati Prasad Resident of Village- Salkhanni, P.O.- Mokhtiyarpur, Block & P.S.- Dalsinghsarai, District-Samastipur.
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216. Mithilesh Kumar (PDD No. 214738) son of Ram Lakhan Mahto Resident of Village- Bulakipur, P.O.- Kamrawn, Block & P.S.- Dalsinghsarai, District-Samastipur.
217. Sadanand Paswan (PDD No. 157731) son of Gurudeo Paswan Resident of Village- Loknathpur Ganj, PO, Block & P.S.- Dalsinghsarai, District-Samastipur.
218. Raj Kumar Mahto (PDD No. 266862) son of late Radhe Mahto Resident of Village- Pandh (Purwi Tola), P.O.- Chakbahauddin, Block & P.S.- Dalsinghsarai, District-Samastipur.
219. Chandeshwar Sah (PDD No. 025645) son of Jawahar Lal Sah Resident of Village- Raghuwarpur, P.O.- Chakhabib, Block & P.S.- Dalsinghsarai, District-Samastipur.
220. Avinash Kumar (PDD No. 083629) son of Baldeo Thakur Resident of Village- Babupur Salkhanni, P.O.- Mokhtiyarpur, Block & P.S.- Dalsinghsarai, District-Samastipur.
221. Md. Kunddush (PDD No. 006316) son of Md. Abbas Resident of Village + P.O.- Rampur Jalalpur, Block & P.S.- Dalsinghsarai, District- Samastipur.
222. Babalu Kumar (PDD No. 062332) son of Ganesh Prasad Sah Resident of Village- Bhagwanpur Chak Sekhu (Ward No.6), PO, Block & P.S.- Dalsinghsarai, District-Samastipur.
223. Arjun Paswan (PDD No. 052883) son of Sunder Paswan Resident of Village & P.O.- Kewta, Block & P.S.- Dalsinghsarai, District-Samastipur.
224. Ajay Kumar Ram (PDD No. 256562) son of Ramchandra Ram Resident of Village- Chack Shekhu, PO, Block & P.S.- Dalsinghsarai, District-Samastipur.
225. Sunil Kumar (PDD No. 068894) son of Mangal Prasad Resident of Village- Loknathpur Ganj, PO, Block & P.S.- Dalsinghsarai, District- Samastipur.
226. Md. Ejaz (PDD No. 260963) son of Md. Jaseem Resident of Village- Ghat Nawada, PO, Block & P.S.- Dalsinghsarai, District-Samastipur.
227. Jagdish Ram (PDD No. 229718) son of Yogendra Ram Resident of Village & P.O.- Pagra, Block & P.S.- Dalsinghsarai, District-Samastipur.
228. Md. Nazim Ansari (PDD No. 115577) son of Abdul Jabbar Ansari Resident of Village- Mahnaiya, P.O.- Kamrawn, Block & P.S.- Dalsinghsarai, District-Samastipur.
229. Govind Kumar (PDD No. 117791) son of Manohar Mahto Resident of Village & P.O.- Chak Nawada, Block & P.S.- Dalsinghsarai, District- Samastipur.
230. Sunil Kumar (PDD No. 131474) son of Manohar Mahto Resident of Village & P.O.- Chak Nawada, Block & P.S.- Dalsinghsarai, District- Samastipur.
231. Shiv Kumar (PDD No. 206380) son of Sukhdev Prasad Resident of Village- Gospur Road, PO, Block & P.S.- Dalsinghsarai, District- Samastipur.
232. Md. Intakhab Alam (PDD No. 184619) son of Md. Rustam Resident of Village- Kamrawn Takia, P.O.- Kamrawn, Block & P.S.- Dalsinghsarai, District-Samastipur.
233. Arimardan Kumar Jha (PDD No. 282463) son of Brajkishor Jha Resident of Village- Shahpur, P.O.- Pagra, Block & P.S.- Dalsinghsarai, District-Samastipur.
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234. Ram Punit Mahto (PDD No. 249762) son of Ram Surath Mahto Resident of Village & P.O.- Kamrawn, Block & P.S.- Dalsinghsarai, District-Samastipur.
235. Ram Vinod Paswan (PDD No. 271585) son of Ramasray Paswan Resident of Village & P.O.- Basathiya, Block & P.S.- Dalsinghsarai, District-Samastipur.
236. Gaya Ray (PDD No. 035028) son of Dev Narayan Ray Resident of Village & P.O.- Rampur Jalalpur, Block & P.S.- Dalsinghsarai, District- Samastipur.
237. Mahesh Kumar (PDD No. 220123) son of Anandi Pandit Resident of Village- Pandh, P.O.- Chakbahauddin, Block & P.S.- Dalsinghsarai, District-Samastipur.
238. Pankaj Kumar Sinha (PDD No. 113450) son of late Vishwanath Prasad Sinha Resident of Village- Pranpura, P.O-Sorya, Block & P.S.- Dalsinghsarai, District-Samastipur.
239. Pammi Kumari (PDD No. 088497) daughter of Sanjiv Kumar Resident of Village- Sahit, PO, Block & P.S.- Vidyapati Nagar, District- Samastipur.
240. Mukesh Kumar (PDD No. 228580) son of Virendra Thakur Resident of Village & P.O.- Madhaipur, Block & P.S.- Dalsinghsarai, District- Samastipur.
241. Rinku Kumari (PDD No. 303675) daughter of Umakant Roy Resident of Village & P.O.- Dhepura, Block & P.S.- Dalsinghsarai, District- Samastipur.
242. Umashankar Roy (PDD No. 295870) son of Ganeshi Roy Resident of Village & P.O.- Dhepura, Block & P.S.- Dalsinghsarai, District-Samastipur.
243. Shobhakant Roy (PDD No. 305810) son of Ganeshi Roy Resident of Village & P.O.- Dhepura, Block & P.S.- Dalsinghsarai, District-Samastipur.
244. Bhole Nath Sah (PDD No. 131457) son of Rameshwar Sah Resident of Village- Babi Nawada, P.O.- Dhepura, Block & P.S.- Dalsinghsarai, District-Samastipur.
245. Deepak Kumar Gupta (PDD No. 148608) son of Ram Pukar Gupta Resident of Village- Birsinghpur, PO, Block & P.S.- Kalyanpur, District- Samastipur.
246. Neelmani Kumar (PDD No. 314350) son of Upendra Ram Resident of Village- Baghala, P.O.- Sormar Baghala, Block & P.S.- Kalyanpur, District-Samastipur.
247. Vikash Kumar (PDD No. 238012) son of Dilip Kumar Mahto Resident of Village- Kalyanpur, PO, & Block & P.S.- Kalyanpur, District- Samastipur.
248. Bheemraj Choudhary (PDD No. 293611) son of Ram Balak Choudhary Resident of Village- Maniyarpur, P.O.- Muktapur, Block & P.S.- Kalyanpur, District-Samastipur.
249. Raman Kumar (PDD No. 222292) son of Ajit Kumar Thakur Resident of Village- Gorain, P.O.- Balha , Block & P.S.- Kalyanpur, District- Samastipur.
250. Ashwani Kumar (PDD No. 191126) son of Jawahar Roy Resident of Village- & P.O.-Tira Jamalpur, Block & P.S.- Kalyanpur, District- Samastipur.
251. Rakesh Kumar Ram (PDD No. 164070) son of Shiv Kumar Ram Resident of Village- Sonnaha Gudam, P.O.- Sonnaha Mirzanagar, Block & P.S.- Kalyanpur, District-Samastipur.
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252. Chandramani Prasad (PDD No. 126235) son of Shiv Sharan Prasad Resident of Village & P.O.- Karua , Block & P.S.- Kalyanpur, District- Samastipur.
253. Navin Kumar (PDD No. 004097) son of Dev Narayan Prasad Resident of Village - Chandharpur, P.O.- Muktapur, Block & P.S.- Kalyanpur, District-Samastipur.
254. Shambhu Pal (PDD No. 107985) son of Devendra Pal Resident of Village & P.O.- Gopalpur, Block & P.S.- Kalyanpur, District-Samastipur.
255. Amrendra Kumar (PDD No. 080877) son of Amarnath Prasad Resident of Village- Chandharpur, P.O.- Muktapur, Block & P.S.- Kalyanpur, District-Samastipur.
256. Prabhat Chandra Bhushan (PDD No. 131494) son of Late Ram Balak Sah Resident of Village- Nagargama Tara, P.O.- Madhaipur, Block & P.S.- Dalsinghsarai, District-Samastipur.
257. Neha Kumari (PDD No. 009269) Daughter of Devendra Bhagat Resident of Village & P.O.- Bajidpur, Block & P.S.- Vidyapati Nagar, District-Samastipur.
258. Ram Padarath Sharma (PDD No. 049696) son of Late Ganna Prasad Sharma Resident of Village- Balkrishnapur, P.O, Block & P.S.- Vidyapati Nagar, District-Samastipur.
259. Ashwini Kumar Bhatta (PDD No. 098020) son of Dharm Dev Bhatta Resident of Village & P.O.- Bajidpur, Block & P.S.- Vidyapati Nagar, District-Samastipur.
260. Ajeet Kumar Bhatta (PDD No. 098217) son of Dharm Dev Bhatta Resident of Village & P.O.- Bajidpur, Block & P.S.- Vidyapati Nagar, District-Samastipur.
261. Sanjeev Kumar Singh (PDD No. 138056) son of late Udit Narayan Singh Resident of Village- Malkalipur, P.O, Block & P.S.- Vidyapati Nagar, District-Samastipur.
262. Krishna Kumari (PDD No.308805) daughter of Krishna Deo Prasad, Resident of Village- Rajachowk, PO, Block & Police Station-Vidyapati Nagar, District-Samastipur.
263. Sima Kumari (PDD No.176783) daughter of Vishwajit Prasad Chourasia, Resident of Village-Sahit Rajachowk, PO, Block & Police Station-Vidyapati Nagar, District-Samastipur.
264. Govind Kumar Giri (PDD No.201706) son of Om Prakash Giri, Resident of Village, PO, Block & Police Station-Vidyapati Nagar, District- Samastipur.
265. Ajay Kumar Sah (PDD No.101428) son of Shankar Sah, Resident of Village-Mow Bazar, PO, Block & Police Station-Vidyapati Nagar, District- Samastipur.
266. Ganesh Paswan (PDD No.145239) son of Sundar Paswan, Resident of Village-Malkalipur, Block & Police Station-Vidyapati Nagar, District- Samastipur.
267. Amarnath Paswan (PDD No.317489) son of Ramchandra Paswan, Resident of Village-Malkalipur, Block & Police Station-Vidyapati Nagar, District-Samastipur.
268. Santosh Kumar (PDD No.225650) son of late Ram Prakash Ram, Resident of Village-Sahit, PO, Block & Police Station-Vidyapati Nagar, District-Samastipur.
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269. Anil Kumar Roy (PDD No.248816) son of late Baglu Roy, Resident of Village-Balkrishnapur Marwa, PO, Block & Police Station-Vidyapati Nagar, District-Samastipur
270. Sudarshan Sharma (PDD No.106701) son of Ram Prit Sharma, Resident of Village-Mow Kaji Mohalla, PO, Block & Police Station- Vidyapati Nagar, District-Samastipur.
271. Md. Javed (PDD No.217914) son of Md. Sabir, Resident of Village- Khanau, Tol-Bamaura, PO, Block & Police Station-Vidyapati Nagar, District- Samastipur
272. Md. Aabed (PDD No.012014) son of Md. Sabir, Resident of Village-Khanau, Tol-Bamaura, PO, Block & Police Station-Vidyapati Nagar, District-Samastipur.
273. Vinay Kumar Singh (PDD No.275492) son of Bali Ram Singh,. Resident of Village-Bamaura, PO-Bazeedpur, Block & Police Station- Vidyapati Nagar, District-Samastipur
274. Manish Kumar (PDD No.028736) son of Jay Prakash Mahto, Resident of Village-Mirzapur, PO, Block & Police Station-Vidyapati Nagar, District-Samastipur.
275. Sushil Kumar (PDD No.014613) son of Shital Das, Resident of Village-Bamaura, PO-Bazidpur, Block & Police Station-Vidyapati Nagar, District-Samastipur.
276. Md. Anwar (PDD No.215221) son of md. Bashir, Resident of Village-Mow Bazar, PO, Block & Police Station-Vidyapati Nagar, District- Samastipur.
277. Santosh Kumar Sah (PDD No.076947) son of Ramdeo Sah, Resident of Village & PO-Garh Sisai, Block & Police Station-Vidyapati Nagar, District-Samastipur.
278. Umesh Kumar (PDD No.097106) son of Upendra Sah, Resident of Village-Alampur, PO-Sisai, Block & Police Station-Vidyapati Nagar, District- Samastipur.
279. Brajesh Paswan (PDD No.314964) son of Haresh Paswan, Resident of Village & PO-Harpur Bochaha, Block & Police Station-Vidyapati Nagar, District-Samastipur.
280. Tuntun Kumar Sharma (PDD No.053144) son of Ramraji Sharma, Resident of Village-Garh Sisai, Block & Police Station-Vidyapati Nagar, District-Samastipur.
281. Sujit Kumar Mishra (PDD No.022932) son of Umesh Chandra Mishra, Resident of Village- Mow Bazar, PO, Block & Police Station- Vidyapati Nagar, District-Samastipur.
282. Rakesh Paswan (PDD No.246222) son of Umeshwar Paswan,. Resident of Village & PO-Harpur Bochaha, Block & Police Station-Vidyapati Nagar, District-Samastipur
283. Suryadeo Kumar Chourasia (PDD No.303995) son of Ramashish Chourasia, Resident of Village-Sahit, PO, Block & Police Station-Vidyapati Nagar, District-Samastipur.
284. Rakesh Kumar (PDD No.006957) son of Devendra Bhagat, Resident of Village & PO-Bajidpur, Block & Police Station-Vidyapati Nagar, District- Samastipur.
285. Vijay Kumar (PDD No.226010) son of Ram Kripal Mahto, Resident of Village- Sahit, PO, Block & Police Station-Vidyapati Nagar, District- Samastipur.
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286. Shambhu Das (PDD No.203830) son of Ganga Prasad , Resident of Village-Mow Bazar, PO, Block & Police Station-Vidyapati Nagar, District- Samastipur.
287. Ranjit Kumar Singh (PDD No.008748) son of Ekadash Prasad Singh, Resident of Village-Haslganj Road, Patel Chowk, PO, Police Station and District-Shekhpura.
288. Abha Kumari (PDD No.008717) daughter of Jai Prakash Prasad, Resident of Village-Haslganj Road, Patel Chowk, PO, Police Station and District-Shekhpura.
289. Arvind Kumar (PDD No.008696) son of Bindeshwar Sharma, Resident of Village-Khandpar, PO, Police Station and District-Shekhpura.
290. Mahesh Sinha (PDD No.010660) son of Ramesh Sinha, Resident of Village- Khandpar, PO, Police Station and District-Shekhpura.
291. Sunil Kumar (PDD No.296278) son of Yadunandan Mahto, Resident of Village-Kamalbigha, PO-Brindawan, Police Station-Ariyari, District- Sheikhpura
292. Satish Kumar (PDD No.014186) son of Bateshwar Yadav, Resident of Village & PO-Belchi, Police Station-Ariyari, District-Sheikhpura.
293. Surendra Kumar (PDD No.184762) son of Ragho Yadav, Resident of Village-Barmi, PO-Chorbar, Police Station-Ariyari, District-Sheikhpura.
294. Vijay Kumar (PDD No.164172) son of Ishwar Prasad Yadav, Resident of Village-Khlaspur, PO-Gavay, Police Station & District- Sheikhpura.
295. Raju Kumar Gupta (PDD No.082454) son of Ranjit Saw, Resident of Village, PO & Police Station-Chewara, District-Sheikhpura.
296. Satish Kumar Chaurasiya (PDD No.079230) son of Raghunandan Prasad Chaurasiya, Resident of Village, PO & Police Station-Chewara, District-Sheikhpura.
297. Ritesh Kumar (PDD No.316617) son of Rajendra Prasad, Resident of Village, PO & Police Station-Chewara, District-Sheikhpura.
298. Dinesh Kumar (PDD No.028007) son of Jehal Ram, Resident of Village, PO & Police Station-Chewara, District-Sheikhpura.
299. Rajnish Kumar Verma (PDD No.082923) son of Rajendra Prasad Sharma, Resident of Village, PO & Police Station-Chewara, District- Sheikhpura.
300. Ravi Shankar (PDD No.191480) son of Bhim Prasad Chaurasia , Resident of Village-Ariyari, PO-Pharpar, Police Station-Ariyari, District- Sheikhpura.
301. Sanjit Kumar Paswan (PDD No.010208) son of Nawal Kishore Paswan, Resident of Village & PO-Aifni, Police Station-Ariyari, District- Sheikhpura.
302. Upendra Kumar (PDD No.193221) son of Kailash Prasad Yadav, Resident of Village & PO-Gagri, Police Station & District-Sheikhpura.
303. Radhe Shyam Mishra (PDD No.057604) son of Sudan Prasad Mishra, Resident of Village & PO-Pancha, Police Station & District- Sheikhpura.
304. Dharamvir Prasad (PDD No.216543) son of Mahesh Prasad, Resident of Village-Karima Bigha, PO-Kasar, Police Station-Ariyari, District- Sheikhpura.
305. Abhishek Kumar (PDD No.010339) son of Shailendra Kumar Sinha, Resident of Mohalla-Khandpar, PO, Police Station & District-Sheikhpura. Patna High Court LPA No.535 of 2017 dt.17-04-2018 502/871
306. Sanjeev Kumar (PDD No.094478) son of Kishori Yadav , Resident of Village & PO-Dihkosumbha, Police Station-Korma, District-Sheikhpura.
307. Ram Pravesh Kumar (PDD No.107238) son of Rajendra Yadav , Resident of Mohalla-Mahadev Nagar, PO, Police Station & District- Sheikhpura.
308. Raj Kumar (PDD No.107010), son of Sita Choudhary, Resident of Village-Chakdiwan, PO, Police Station & District-Sheikhpura.
309. Mukesh Kumar (PDD No.026369) Resident of Mohalla- Mahadevnagar, PO, Police Station & District-Sheikhpura+
310. Rakesh Kumar (PDD No.122252) son of Yadu Prasad, Resident of Village-Mahaut, PO-Biman, Police Station-Ariyari, District-Sheikhpura.
311. Awdhesh Kumar (PDD No.184952) son of Ragho Yadav , Resident of Village-Barmi, PO-Chorbar, Police Station-Ariyari, District-Sheikhpura.
312. Rajesh Kumar (PDD No.003112) son of Dashrath Ram, Resident of Village & PO-Husainabad, Police Station-Ariyari, District-Sheikhpura.
313. Sanjay Kumar (PDD No.058008) son of Shital Mahto, Resident of Village-Vidhpura, PO-Husainabad, Police Station-Ariyari, District- Sheikhpura.
314. Aman Kumar (PDD No.032919) son of Shambhoo Singh, Resident of Village-Ghari, PO-Asthama, Block-Chewara, Police Station-Karandey, District-Sheikhpura.
315. Naresh Kumar (PDD No.048835) son of Shivanand Yadav, Resident of Village-Hemdarganj, PO-Audhey, Block, Police Station-Sheikhpura and District-Sheikhpura.
316. Kripa Kumari (PDD No.196798) daughter of Narendra Kumar, Resident of Village & PO-Sohadi, Block & Police Station-Ariyari, District- Sheikhpura
317. Pranav Ranjan (PDD No.035660) son of Shailendra Prasad, Resident of Village, & Police Station-Aifani, Block-Ariyari, District-Sheikhpura
318. Shiv Kumar Sinha (PDD No.007582) son of Ramchandra Prasad, Resident of Village & PO-Bhojdih, Block & Police Station-Ariyari, District- Sheikhpura.
319. Birendra Kumar (PDD No.060439) son of Ramchandra Prasad, Resident of Village & PO-Bhojdih, Block & Police Station-Ariyari, District- Sheikhpura
320. Upendra Sinha (PDD No.003149) son of Dashrath Prasad Sinha, Resident of Village & PO-Husainabad, Block & Police Station-Ariyari, District-Sheikhpura.
321. Rajeshwar Kumar (PDD No.201351) son of late Kishun Das, Resident of Villagen & PO-Sohadi, Block & Police Station-Ariyari, District- Sheikhpura.
322. Rajesh Kumar (PDD No.078182) son of Ram Sharan Mahto, Resident of Village-Girihinda Kachchi Road; PO, Block, Police Station & District-Sheikhpura.
323. Ajay Kumar (PDD No.049617) son of Sadhu Sharan Mahto Resident of Village & PO-Mashora, Block & Police Station-Ariyari, District- Sheikhpura.
324. Maheshwar Mahto (PDD No.230031) son of Kishori Mahto, Resident of Village-Roundi, Karki, Block & Police Station-Ariyari, District- Sheikhpura.
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325. Pawan Paswan (PDD No.218529) son of Nand Las Paswan, Resident of Village & PO-Biman, Block & Police Station-Ariyari, District- Sheikhpura
326. Paramhans Kumar (PDD No.283171) son of Baleshwar Prasad, Resident of Village-Sasbahana, PO-Ghuskuri, Block & Police Station-Ariyari, District-Sheikhpura
327. Murari Prasad Yadav (PDD No.104500) son of Saukhi Yadav, Resident of Village-Dhamkaul, PO-Bhojdih, Block & Police Station-Ariyari, District-Sheikhpura.
328. Sanoj Kumar (PDD No.244952) son of Om Prakash Yadav, Resident of Village & PO-Mashora, Block & Police Station-Ariyari, District- Sheikhpura.
329. Gaurav Kumar Verma (PDD No.245257) son of Brij Kishor Prasad Verma, Resident of Village-Katra Chowk; PO, Block, Police Station & District-Sheikhpura.
330. Pravesh Kumar (PDD No.063102) son of Laxman Mahto, Resident of Village-Vidyapur, PO-Sheikhpura, Block & Police Station-Ariyari, District-Sheikhpura.
331. Ghanshyam Kumar (PDD No.006016) son of Kapildev Yadav, Resident of Village-Nemdarganj, PO-Audhey, Block, Police Station & District-Sheikhpura.
332. Arun Kumar (PDD No.244148) son of late Ramchandra Prasad Sinha, Resident of Village-Katra; PO, Block, Police Station & District- Sheikhpura.
333. Sanjay Kumar Verma (PDD No.102714) son of Ishwar Chandra Verma, Resident of Mohalla-Chak Diwan, Ward No.16, PO, Block, Police Station & District-Sheikhpura.
334. Mohit Kumar (PDD No.240393) son of Arvind Kumar, Resident of Village-Khandpar, PO, Block, Police Station & District-Sheikhpura.
335. Priytam Bihari (PDD No.001817) son of Baleshwar Prasad, Resident of Mohalla-Makdumpur (near Baburam Talab), PO, Block, Police Station & District-Sheikhpura.
336. Sunil Kumar (PDD No.065830) son of Shanker Prasad, Resident of Mohalla-Khandpar, PO, Block, Police Station & District-Sheikhpura.
337. Ravi Kumar (PDD No.144256) son of Satish Kumar Malakar, Resident of Mohalla-Kashmiri Bazar Mali (Gali Pul Par), PO, Block, Police Station & District-Sheikhpura.
338. Ranjeet Kumar (PDD No.233811) son of Ram Chandra Prasad, Resident of Mohalla-Khaira Chowk Gola Road, PO, Block, Police Station & District-Sheikhpura.
339. Kumar Sachin (PDD No.135957) son of Dr. K. Swayambhu, Resident of Mohalla-Bhadauli Bazar, PO, Block, Police Station & District- Sheikhpura.
340. Rina Kumari (PDD No.282612) daughter of Umesh Prasad, Resident of Mohalla-Purankama, PO, Block, Police Station & District-Sheikhpura.
341. Subhash Kumar (PDD No.198446) son of Nago Prasad, Resident of Village & PO-Pachna, Police Station-Pachna, Block & District-Sheikhpura.
342. Binod Kumar (PDD No.121519) son of Ramashray Yadav, Resident of Village & PO-Gagaur, Police Station-Korma, Block-Ghatkushumba, District-Sheikhpura.
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343. Tulsi Ram (PDD No.214492) son of late Shivnarayan Ram, Resident of Village-Gitwarpur, PO-Mankatha, Police Station-Lakhisarai, Block- Ghatkushumba, District-Sheikhpura.
344. Subodh Kumar (PDD No.121159) son of Rajkumar Yadav, Resident of Village & PO-Gagaur, Police Station-Korma, Block-Ghatkushumba, District-Sheikhpura.
345. Ashwani Ranjan (PDD No.209587) son of Ashok Prasad, Resident of Village-Sabhna, PO-Ghuskuri, Police Station & Block-Ariyari, District- Sheikhpura.
346. Dolly Kumari (PDD No.240308) daughter of Mohit Kumar, Resident of Village-Khandpar; PO, Police Station, Block & District- Sheikhpura.
347. Rohit Kumar (PDD No.014463) son of Harish Chandra Prasad, Resident of Village, PO & Police Station-Gaura Bauram, District-Darbhanga
348. Sujit Kumar Thakur (PDD No.196080), son of Suraj Thakur Resident of Village-Baheri, PO & Police Station- Baheri, District-Darbhanga
349. Hemant Kumar (PDD No.286586) son of Chandra Narayan Yadav, Resident of Village-Baskatti, PO & Police Station-Baheri, District-Darbhanga
350. Prakash Kumar (PDD No.021574) son of Bhagvat Mandal, Resident of Village- Baheri, PO & Police Station- Baheri, District-Darbhanga
351. Vijay Kumar Jha (PDD No.019865) son of Ram Bilash Jha, Resident of Village- Ramauli, PO & Police Station-Baheri, District-Darbhanga.
352. Surendra Kumar Suman (PDD No.054161) son of Upendra Mandal, Resident of Village- Baheri, PO & Police Station- Baheri, District-Darbhanga.
353. Raj Kumar Mandal (PDD No.076261) son of Bindi Mandal, Resident of Village-Inai, PO & Police Station- Baheri, District-Darbhanga.
354. Lal Kishore (PDD No.159315) son of Mahendra Prasad Mandal, Resident of Village-Dhanauli, PO & Police Station- Baheri, District- Darbhanga
355. Arbind Kumar (PDD No.305994) son of Ramgobind Mandal, Resident of Village-Baheri, PO & Police Station- Baheri, District-Darbhanga.
356. Ajay Kumar Singh (PDD No.223326) son of Sarva Narayan Singh, Resident of Village-Baheri, PO & Police Station- Baheri, District-Darbhanga
357. Priti Kumari (PDD No.222729) daughter of Ajay Kumar Singh Resident of Village- Baheri, PO & Police Station- Baheri, District-Darbhanga.
358. Sanjeev Kumar (PDD No.050269) son of Ganesh Prasad Mahto Resident of Village-Dhohatanarayan, PO & Police Station- Baheri, District- Darbhanga.
359. Arun Kumar (PDD No.234856) son of Brahmdeo Mandal, Resident of Village-Hathauri(North), PO & Police Station- Baheri, District-Darbhanga.
360. Subhash Kumar (PDD No.070524) son of Ram Narayan Singh, Resident of Village-Havidih, PO & Police Station- Baheri, District- Darbhanga.
361. Aditya Narayan (PDD No.200027) son of Babu Saheb Lal Dev, Resident of Village-Turki, PO-Mahuli, Police Station-Baheri, District- Darbhanga.
362. Sarvesh Kumar (PDD No.125406) son of Dharm Lal Dev, Resident of Village-Baheri, PO & Police Station- Baheri, District-Darbhanga.
363. Surendra Kumar (PDD No.151380), son of Ram Deo Mandal Resident of Village & PO-Dhanauli, Police Station-Baheri, District- Darbhanga.
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364. Hare Ram Yadav (PDD No.039747) son of Gouri Lal Yadav Resident of Village- Bithauli, PO & Police Station- Baheri, District- Darbhanga.
365. Dhirendra Kumar Singh (PDD No.261744) son of Sudarshan Singh, Resident of Village- Baheri, PO & Police Station- Baheri, District-Darbhanga.
366. Raman Kumar Mishra (PDD No.191954) son of Suresh Chandra Mishra, Resident of Village-Haripatti, PO & Police Station-Bahadurpur, District-Darbhanga.
367. Narayanjee Choudhary (PDD No.036847) son of Rajendra Choudhary Resident of Village-Darhar, PO & Police Station-Bahadurpur, District-Darbhanga.
368. Rakesh Kumar Mishra (PDD No.278186) son of Anand Kumar Mishra, Resident of Village-Haripatti, PO & Police Station-Bahadurpur, District-Darbhanga.
369. Gopal Kumar Jha (PDD No.187049) son of Pramod Kumar Jha, Resident of Mohalla- Balbhadrapur Nawtole, PO & Police Station- Bahadurpur, District-Darbhanga.
370. Tapeshwar Kumar (PDD No.062213) son of Gobardhan Beldar, Resident of Village- Drahar, PO & Police Station-Bahadurpur, District- Darbhanga.
371. Ram Kumar Singh (PDD No.208910) son of Shobha Kant Singh, Resident of Village-Parna Nisihara, PO-Nisihara Police Station-Biraul, District-Darbhanga.
372. Manoj Kumar (PDD No.078324) son of Ugresh Prasad Singh, Resident of Village-Arga, PO & Police Station-Biraul, District-Darbhanga
373. Suresh Ram (PDD No.196496) son of Bachcha Ram, Resident of Village-North Hanuman Nagar, Fakirna Ghoghsar, PO & Police Station- Biraul, District-Darbhanga.
374. Natwar Kumar Mandal (PDD No.069245) son of Ganga Prasad Mandal, Resident of Village-Dumri, PO & Police Station-Biraul, District- Darbhanga.
375. Dashrath Kumar Varma (PDD No.116367) son of Rameshwar Prasad Varma, Resident of Village-Dumri, PO & Police Station-Biraul, District- Darbhanga
376. Santosh Kumar Mandal (PDD No.215775) son of Mahendra Mandal, Resident of Village-Nawtolia , PO & Police Station-Biraul, District- Darbhanga.
377. Indra Mohan Yadav (PDD No.282122) son of Kailash Yadav, Resident of Village-Gamhariya, PO & Police Station-Biraul, District- Darbhanga.
378. Ruby Kumari (PDD No.061361) daughter of Ishki Yadav, Resident of Village-Hansi Tole Situhai, PO & Police Station-Biraul, District- Darbhanga.
379. Rajpati Yadav (PDD No.050473) son of Shiv Shankar Yadav, Resident of Village-Hansi Tole Situhai, PO & Police Station-Biraul, District- Darbhanga.
380. Digvijay Kumar (PDD No.050341 son of Ram Jatan Das, Resident of Village-Rajmani, PO & Police Station-Biraul, District-Darbhanga.
381. Tuntun Kumar (PDD No.061869) son of Bauku Yadav, Resident of Village-Talibpur, PO & Police Station-Biraul, District-Darbhanga. Patna High Court LPA No.535 of 2017 dt.17-04-2018 506/871
382. Sanjay Kumar (PDD No.202437) son of Narendra Mohan Yadav, Resident of Village-Jagdishpur, PO & Police Station-Biraul, District- Darbhanga
383. Ratnesh Kumar (PDD No.027796) son of Yugeshwar Prasad Singh, Resident of Village-North Biraul, PO & Police Station-Biraul, District- Darbhanga
384. Anil Kumar Giri (PDD No.026122) son of Kailash Giri, Resident of Village-Babhuni, PO & Police Station-Biraul, District-Darbhanga.
385. Rajan Kumar Mishra (PDD No.123242) son of Rajesh Kumar Mishra, Resident of Village-Biraul, PO & Police Station-Biraul, District- Darbhanga.
386. Shyam Kumar (PDD No.001921) son of Yamuna Mandal, Resident of Village-Usri, PO & Police Station-Biraul, District-Darbhanga
387. Pawan Kumar (PDD No.037932) son of Mangal Singh, Resident of Village-Araga, PO & Police Station-Biraul, District-Darbhanga
388. Rakesh Kumar Mandal (PDD No.289762) son of Mishri Lal Mandal, Resident of Village-Darbhanga, PO & Police Station-Darbhanga(Sadar), District-Darbhanga
389. Deep Narayan Yadav (PDD No.102572) son of late Mahavir Yadav, Resident of Village-Runna, PO-Telhan, Police Station- Darbhanga Sadar, District-Darbhanga.
390. Pramod Kumar Lal Dev (PDD No.005605) son of Kishori Lal Dev, Resident of Village-Panta, PO-Sonki, Police Station- Darbhanga Sadar, District-Darbhanga
391. Dhaneshwar Sah (PDD No.214894) son of Dukh Mochan Sah, Resident of Village-Sadar Darbhanga, PO & Police Station- Darbhanga Sadar, District-Darbhanga
392. Dinesh Sah (PDD No.056393) son of Dukh Mochan Sah, Resident of Village-Sadar Darbhanga, PO & Police Station- Darbhanga Sadar, District- Darbhanga.
393. Anil Kumar (PDD No.025984) son of Sitaram Yadav, Resident of Village-Mahraji Tol, PO-Dhoi, Police Station- Darbhanga Sadar, District- Darbhanga.
394. Tej Narayan Mandal (PDD No.088638) son of Ram Sevak Mandal, Resident of Village-Pahpadhpar, PO-Sonki, Police Station- Darbhanga Sadar, District-Darbhanga
395. Sri Narayan Mandal (PDD No.047203) son of Ram Sevak Mandal, Resident of Village-Pahpadhpar, PO-Sonki, Police Station- Darbhanga Sadar, District-Darbhanga.
396. Ajay Kumar (PDD No.158859) son of Yogendra Bhagat, Resident of Village- Darbhanga Sadar, PO & Police Station-Sadar, District-Darbhanga.
397. Mithilesh Kumar Mahto (PDD No.001027) son of Banarsi Mahto, Resident of Village Darbhanga Sadar, PO & Police Station- Darbhanga Sadar, District-Darbhanga
398. Shiv Kumar@Shiv Kumar Singh (PDD No.209424) son of Mithilesh Prasad Singh, Resident of Village- Gaura Bauram, PO & Police Station- Gaura Bauram, District-Darbhanga.
399. Rajesh Thakur (PDD No.209144) son of Vishnu Deo Thakur, Resident of Village-Nisihara, PO & Police Station-Gaura Bauram, District- Darbhanga.
400. Lalit Kumar Safi (PDD No.252621) son of Chunni Safi, Resident of Village-Asi, PO & Police Station-Gaura Bauram, District-Darbhanga. Patna High Court LPA No.535 of 2017 dt.17-04-2018 507/871
401. Javed Iqbal (PDD No.290728) son of Hamidur Rahman, Resident of Village- Gaura Bauram , PO & Police Station-Gaura Bauram, District- Darbhanga.
402. Shahnawaz Ahmad (PDD No.304196) son of Anisur Rahman, Resident of Village-Baurm, PO & Police Station-Gaura Bauram, District- Darbhanga.
403. Vinod Kumar (PDD No.035120) son of late Arvind Prasad Singh, Resident of Village & PO-Tumoul, Police Station-Ghanshyampur, District- Darbhanga.
404. Ritu Kumari (PDD No.034834) wife of Vinod Kumar, Resident of Village & PO-Tumouli, Police Station-Ghanshyampur, District-Darbhanga
405. Devchandra Kumar (PDD No.190065) son of Kapleshwar Yadav, Resident of Village-Kiratpur, PO- Kiratpur, Police Station- Kiratpur, District- Darbhanga.
406. Amarjeet Kumar (PDD No.190780) son of Ramchandra Yadav, , Resident of Village- Kiratpur, PO-Baghras, Police Station-Jamalpur, District- Darbhanga
407. Ranjeet Kumar (PDD No.307638) son of Asharfi Yadav, Resident of Village- Kiratpur, PO- Kiratpur, Police Station- Kiratpur, District-Darbhanga
408. Pankaj Kumar (PDD No.086939) son of Ramsharan Yadav, Resident of Village-Ujua Simar Toka, PO & Police Station-Kusheshwar Asthan(East), District-Darbhanga.
409. Ranjeet Kumar Das (PDD No.027010) son of Shankar Das, Resident of Village-Pipri, PO-Kushothar, Police Station-Bahadurpur, District- Darbhanga
410. Shesh Narayan Jha (PDD No.094742) son of Devendra Jha, Resident of Village & PO-Dekuli, Police Station- Darbhanga, District- Darbhanga.
411. Priyanka Kumari (PDD No.094910) daughter of Bharat Bhagat, Resident of Village-Darbhanga Sadar, PO& Police Station- Darbhanga Sadar, District-Darbhanga
412. Radha Kumari (PDD No.094678) daughter of Vindeshwar Sahni, Resident of Village- Darbhanga Sadar, PO& Police Station- Darbhanga Sadar, District-Darbhanga
413. Pankaj Kumar Bhagat (PDD No.154683) son of Bharat Bhagat, , Resident of Village- Darbhanga Sadar, PO& Police Station- Darbhanga Sadar, District-Darbhanga
414. Laxman Kumar Ram (PDD No.031129) son of Bihari Ram, Resident of Village- Darbhanga Sadar, PO& Police Station- Darbhanga Sadar, District- Darbhanga
415. Ram Kumar Ram (PDD No.011057) son of Bihari Ram, Resident of Village- Darbhanga Sadar, PO& Police Station- Darbhanga Sadar, District- Darbhanga
416. Md. Mustafa Kamal (PDD No.010188) son of Md. Qumruzzama, Resident of Village- Darbhanga Sadar, PO& Police Station- Darbhanga Sadar, District-Darbhanga.
417. Rajesh Kumar Das (PDD No.014060) son of Ram Chandra Das, Resident of Village- Darbhanga Sadar, PO& Police Station- Darbhanga Sadar, District-Darbhanga.
418. Guriya Kumari (PDD No.257391) daughter of Ram Prasad Mahto, Resident of Village- Darbhanga Sadar, PO& Police Station- Darbhanga Sadar, District-Darbhanga.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 508/871
419. Ranjit Kumar (PDD No.207319) son of Ram Bilash Sah, Resident of Mohalla-Yusufganj, PO-Lalbagh, Police Station-Laheriasarai, District- Darbhanga
420. Shyam Kumar (PDD No.017338) son of Satya Narayan Das, Resident of Mohalla-Saidnagar Kaliasthan, PO & Police Station-Laheriasarai, District-Darbhanga
421. Rabi Shankar (PDD No.102162) son of late Shibendra Prasad, Resident of Village- Bahadurpur, PO & , Police Station- Bahadurpur, District- Darbhanga
422. Ashok Kumar Ram (PDD No.099735) son of Ramdeo Ram, Resident of Village- Devmaria Hayaghat, PO & Police Station-Hayaghat, District-Darbhanga
423. Phiroj Kumar Mandal (PDD No.081085) son of Uttam Mandal, Resident of Village-Indiara Nager, PO-Thalwara, Police Station-Laheriasarai, District-Darbhanga
424. Kailash Yadav (PDD No.119056) son of Parvit Lal Yadav, Resident of Village- Hayaghat ,PO & Police Station-Hayaghat, District-Darbhanga
425. Sanjay Kumar Yadav (PDD No.288525) son of Parvit Lal Yadav, Resident of Village- Hayaghat ,PO & Police Station-Hayaghat, District- Darbhanga
426. Raj Kishore Ram (PDD No.228810) son of Shibu Ram, Resident of Village-Kusheshwar Astan, PO & Police Station- Kusheshwar Astan ,District- Darbhanga
427. Kundan Kumar Gupta (PDD No.167613) son of Shivshankar Sah, Resident of Village-Kusheshwar Astan, PO & Police Station- Kusheshwar Astan ,District-Darbhanga.
428. Chittaranjan Kumar Thakur (PDD No.121651) son of Rasik Lal Thakur, Resident of Village-Kusheshwar Astan, PO & Police Station- Kusheshwar Asthan, District-Darbhanga.
429. Shambhu Kumar Das (PDD No.048779) son of Shashi Chandra Das, Resident of Village- Haripur East, PO & Police Station- Singhwara ,District- Darbhanga.
430. Musarrat Parveen (PDD No.024695) daughter of Md. Gurfan Ahmad, Resident of Village- Singhwara, PO & Police Station- Singhwara ,District- Darbhanga
431. Kailash Kumar Das (PDD No.009052) son of Kammo Das, Resident of Village-Hanuman Nagar, PO & Police Station-Darbhanga Sadar, District- Darbhanga.
432. Gajendra Kumar (PDD No.106207) son of Ram Gulam Das, Resident of Village-Hanuman Nagar, PO & Police Station-Darbhanga Sadar, District-Darbhanga.
433. Sachidanand Yadav (PDD No.006861) son of Ganga Vishnu Yadav Resident of Village-Hanuman Nagar, PO & Police Station-Darbhanga Sadar, District-Darbhanga
434. Santosh Kumar (PDD No.130697) son of Ram Sagar Yadav, Resident of Village-Hanuman Nagar, PO & Police Station-Darbhanga Sadar, District- Darbhanga
435. Pradeep Kumar Prem (PDD No.124931) son of Ram Prasad Sharma, Resident of Village & PO-Singhwara, Police Station-Hanuman Nagar, District-Darbhanga
436. Raman Paswan(PDD No. 111010) Son of Satto Paswan Resident of Village- Dilahi, P.O. & Police Statiobn- Hanuman nagar, District - Darbhanga. Patna High Court LPA No.535 of 2017 dt.17-04-2018 509/871
437. Rajesh Kumar (PDD No.315376) son of Kapil Deo Sharma, Resident of Village- Kamargama, P.O.- Tira Jatmalpur, Block- Kalyanpur, District-Darbhanga.
438. Mukesh Paswan, (PDD No_304570_____) son of Umeshwar Paswn, Resident of Village & PO-Harpur Bochaha, Block & Police Station-Vidyapati Nagar, District-Samastipur.
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 705 of 2017 In Civil Writ Jurisdiction Case No.15755 of 2016 ======================================================
1. Santosh Kumar son of Ramchandra Yadav resident of village - Herodih, P.S. Neemchak Bathani, Dist - Gaya.
2. Sidheshwar Kumar son of Nand Kishore Prasad resident of village - Nandesar, P.S. - Neemchak Bathani, Dist - Gaya.
3. Binay Kumar son of Satendra Kumar resident of village - Kamalpur, P.S. - Neemchak Bahtani, Dist - Gaya.
4. Pramod Kumar son of Kamlesh Prasad resident of village Gyanbigha, P.S. - Neemchak Bathani, Dist - Gaya.
5. Ambuj Kumar Roy son of Ramanugrah Narayan Singh resident of village Nailly Gaya, P.S. - Neemchak Bathani, Dist - Gaya.
6. Manoj Rajak son of Arvind Rajak resident of village - Naya Bazar, P.S. - Sherghati, Dist - Gaya.
7. Abhdesh Kumar son of Bhubaneshwar Prasad resident of village
- Chilim, P.S.- Sherghati, Dist - Gaya.
8. Sanjay Kumar son of Rambriksh Prasad Singh resident of village
- Sekhpura, P.S.- Sherghati, Dist - Gaya.
9. Binay Kumar son of Ramswaroop Prasad resident of village - Bittibigha, p.s. - Sherghati, Dist - Gaya.
10. Shivram Yadav son of Dinesh Yadav resident of village - Gopalpur, P.S. - Sherghati, Dist - Gaya.
11. Mithilesh Kumar son of Indradeo Paswan resident of village - Bisunpura, P.S. - Sherghati, Dist - Gaya.
12. Vinay Kumar Singh son of Ramcharitar resident of village - Bisunpura, P.S. - Sherghati, Dist - Gaya.
13. Sunil Kumar son of Khelawan Yadav resident of village - Dobhi, P.S. - Dobhi, Dist - Gaya.
14. Sunil Kumar son of Khelawan Yadav resident of village - Dobhi, P.S. - Dobhi, Dist - Gaya.
15. Gautam Kumar son of Naval Kishore Prasad resident of village - Jaipur, P.S. - Sherghati, Dist - Gaya.
16. Rajesh Kumar Sinha son of Ajay Kumar Sinha resident of village - Sherghati, P.S. - Sherghati, Dist - Gaya.
17. Chandan Kumar Pandey son of Ashok Pandey resident of village
- Lodhvetola P.S. Pathepur, Dist - Gaya.
18. Ashok Kumar son of Jageshwar Prasad resident of village - Lodichak, P.S. Sherghati, Dist - Gaya.
19. Akhilesh Kumar son of Sahdev Singh resident of village - Boniya, P.S. - Alipur, Dist - Gaya.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 510/871
20. Rajesh Ranjan Bharti son of Ramcharitra Yadav resident of village - Bodhgaya, P.S. - Bodh Gaya, Dist - Gaya.
21. Om Prakash Kumar son of Basudeo Choudhary resident of village - Atri P.S. Atri Dist - Gaya.
22. Santosh Kumar son of Ramadhar Sharma resident of village - Guraru P.S. Guraru Dist - Gaya.
23. Pankaj Kumar Upadhyay son of late Sashikant Upadhyay resident of village - Dobhi, P.S. - Dobhi, Dist - Gaya.
24. Rekha Sharma D/o Parmeshwar Sharma resident of village - Tekari, P.S. - Tekari, Dist - Gaya.
25. Ranjeet Kumar son of Shiv Shankar Prasad resident of village - Chhotki Nawada, P.S. Delha, Dist - Gaya.
26. Sagar Kumar son of Shiv Shankar Prasad resident of village - Chhotki Nawada, P.S. Delha, Dist - Gaya.
27. Nand Kishore Yadav son of Munsi Yadav son of Shiv Shankar Prasad resident of village - Mahuaain, P.S. - Barachatti, Dist - Gaya.
28. Sudheer Kumar son of Shiv Shankar Prasad resident of village - Bhagwati, P.S. Barachatti, Dist - Gaya.
29. Ashok Kumar son of Doman Yadav resident of village - Giri, P.S. - Atari, Dist - Gaya.
30. Pappu Kumar son of Suresh Prasad resident of village - Bhaiyabigha, P.S. - Atari, Dist - Gaya.
31. Sudhir Kumar son of Ram Pravesh Paswan resident of village - Paharpur, P.S. - Amas, Dist - Gaya.
32. Ashutosh Kumar son of Ram Pravesh Paswan resident of village
- Paharpur, P.S. - Amas, Dist - Gaya.
33. Bindyachal Paswan son of Ram Pravesh Paswan resident of village - Paharpur, P.S. - Amas, Dist - Gaya.
34. Md. Imran Ali son of Md. Irfan Ali resident of village - Baida P.S. Amas, Dist Gaya.
35. Arun Kumar Yadav son of Krishna Yadav resident of village - Masuribag, P.S. Amas, Dist - Gaya.
36. Jaybind Kumar Singh son of Yugal Kishore Singh resident of village - Bahera, P.S. - Amas, Dist - Gaya.
37. Rajesh Kumar Ranjan son of Krishan Deo Prasad resident of village - Pathara, P.S. - Amas, Dist - Gaya.
38. Rajesh Kumar Sharma son of Laldeo Sharma resident of village
- Jhari, P.S. - Amas, Dist - Gaya.
39. Vinay Kumar son of Kailash Prasad resident of village - Mahuama, P.S. - Amas, Dist - Gaya.
40. Bhim Kumar son of Ram Prasad Ravidas resident of village - Simri P.S. Amas, Dist - Gaya.
41. Navin Kumar Mishra son of Ram Prasad Ravidas resident of village - Simri P.S. Amas, Dist - Gaya.
42. Kamleshwar Prasad son of Banshi Ram resident of village - Paharpur, P.S. - Amas, Dist - Gaya.
43. Dharmendra Kumar Paswan son of Chamari Paswan resident of village - Badki Chimi, P.S. - Amas, Dist - Gaya.
44. Pankaj Kumar Malakar son of Krishnkant Malakar resident of village - Amas, P.S. Amas, Dist - Gaya.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 511/871
45. Milan Kumar son of Ramnandan Prasad resident of village - Singhaul, P.S. - Belaganj, Dist - Gaya.
46. Premchand Kumar son of Ramchandra Chaudhary resident of village - Singhaul, P.S. - Belaganj, Dist - Gaya.
47. Pintu Kumar son of Rajendra Prasad resident of village - Baspura, P.S. - Belaganj, Dist - Gaya.
48. Chandan Kumar son of Rajendra Kumar resident of village - Vjai, P.S. - Belaganj, Dist - Gaya.
49. Dharmendra Kumar son of Jagdish Singh resident of village - Chaanbazi, P.S. - Belaganj, Dist - Gaya.
50. Bimal Kumar son of Rajbirendra Prasad resident of village - Agandha, P.S. - Belaganj, Dist - Gaya.
51. Ranjit Paswan son of Ramashray Paswan resident of village - Panari, P.S. - Belaganj, Dist - Gaya.
52. Dharmendra Kumar son of Balgovind Yadav resident of village - Hasanpur, P.S. - Belaganj, Dist - Gaya.
53. Ranjit Kumar son of Shyamnandan Prasad resident of village - Digwaan, P.S. - Bhasaudi, Dist - Gaya.
54. Santosh Kumar son of Kishori Paswan resident of village - Baajpura, P.S. - Belaganj, Dist - Gaya.
55. Ajit Kumar Chaurasiya son of Surya Prasad Chaurasiya resident of village - Baajpura, P.S. - Belaganj, Dist - Gaya.
56. Sonu Kumar son of Anil Prasad resident of village - Panari, P.S.
- Belaganj, Dist - Gaya.
57. Sachin Kumar son of Ramdas Thakur resident of village - Korma, P.S. - Belaganj, Dist - Gaya.
58. Md. Shahanshah son of Md. Yasin resident of village - Bhiikhachak P.S. Belaganj Dist -Gaya.
59. Ramashray Pd. Yadav son of Sidheshwar Prasad resident of village - Raambigha, P.S. - Belaganj, Dist - Gaya.
60. Amresh Kumar son of Kameshwar Pandit resident of village - Neemchak, P.S. - Belaganj, Dist - Gaya.
61. Rajendra Ravidas son of Rambriksh Das resident of village - Shekhpura, P.S. - Belaganj, Dist - Gaya.
62. Jawahar Das son of Jethan Das resident of village - Sapahi P.S. - M.U. Bodhgaya, Dist - Gaya.
63. Rahul Kumar son of Vinesh Das resident of village - Sapahi P.S.
- M.U. Bodhgaya, Dist - Gaya.
64. Umakant Verma son of Murari Prasad resident of village - Atiya, P.S. - Bodhgaya, Dist - Gaya.
65. Alpana Kant son of Abhay Kant resident of village - Atiya, P.S.
- Bodhgaya, Dist - Gaya.
66. Rajesh Kumar son of Yadu Singh resident of village - Bhalua, P.S.- Bodhgaya, Dist - Gaya.
67. Ram Chalitar Yadav son of Ramswaroop Yadav resident of village - Beladih, P.S. - Cherki, Dist - Gaya.
68. Anuj Kumar son of Mohan Ram resident of village - Dariaura, P.S. - Dobhi, Dist - Gaya.
69. Amik Kumar Gautam son of Suresh Paswan resident of village - Dariaura, P.S. - Dobhi, Dist - Gaya.
70. Rajiv Ranjan son of Surendra Prasad resident of village - Bija, P.S. - Dobhi, Dist - Gaya.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 512/871
71. Mukesh Kumar Roy son of Dayashankar Prasad resident of village - Ghodaghat, P.S. - Dobhi, Dist - Gaya.
72. Dharmendra Kumar son of Surendra Kumar resident of village - Bija, P.S. - Dobhi, Dist - Gaya.
73. Subhash Chandra Bose son of Kamlakant Sharma resident of village - Bhurkunda, P.S. - Barachatti, Dist - Gaya.
74. Devendra Kumar son of Nagendra Mishra resident of village - Pathanbigha, P.S. - Dobhi, Dist - Gaya.
75. Ram Pravesh Kumar Baitha son of Dinanath Baitha resident of village - Amarut, P.S. - Dobhi, Dist - Gaya.
76. Pappu Yadav son of Rajendra Yadav resident of village - Kharne, P.S. - Dobhi, Dist - Gaya.
77. Ajay Kumar Verma son of Krishnadeo Prasad resident of village
- Maansidih, P.S. - Hardawan, Dist -Gaya.
78. Ajit Kumar son of Indradeo Prasad resident of village - Panchratan, P.S. - Dobhi, Dist - Gaya.
79. Chandan Kumar Son of Umesh Yadav resident of Mohalla - Laxmi Nagar Jai Road, Road No. 1, Rampur, Distt. - Gaya.
80. Ashutosh Sharan Son of Sri Bishwanath Prasad resident of Mohalla - Mangla Gouri Godawari Road, P.S. Vishunpad, Distt. Gaya.
81. Ram Niwas Kumar Son of Girish Singh resident of village - Ismailpur, P.S. Sherghati, Distt. Gaya.
82. Brajesh Kumar Son of Deobansh Prasad resident of village - Sirsha, P.S. Roshanganj, Distt. Gaya.
83. Ravindra Kumar Son of Late Deonandan Prasad resident of Mohalla - Kharkhura Tarwana, P.S. Delha, Distt. Gaya.
84. Sanoj Kumar Son of Basant Choudhary resident of Mohalla - Kharkhura Tarwana, P.S. Delha, Distt. Gaya.
85. Md. Ishtekhar Son of Md. Israil resident of village - Keola, P.S. Mohanpur, Distt. Gaya.
86. Sitaram Prasad Son of Janki Prasad resident of village - Tankuppa, P.S. Darjiachak, Distt. Gaya.
87. Shivshankar Kumar Son of Chhatradhari Bhuiyan resident of village - Badil Bigha, P.S. Darjia Chak, Distt. Gaya.
88. Sanjay Kumar Son of Kamta Singh resident of village - Tankuppa, P.S. Darjiachak, Distt. Gaya.
89. Surendra Prajapat Son of Tileshwar Prajapat resident of village - Tankuppa, P.S. Darjiachak, Distt. Gaya.
90. Sarayu Prajapat Son of Tileshwar Prajapat resident of village - Tankuppa, P.S. Darjiachak, Distt. Gaya.
91. Sudhir Kumar Sinha Son of Vijay Kumar Sinha resident of Mohalla - Rajeshwar Press G.B. Road, P.S. Kotwali, Distt. Gaya.
92. Santosh Kumar Prasad Son of Shiv Kumar Prasad resident of Mohalla - Power Ganj Bageshwari Road in Lane of P.N. Bank Distt. Gaya.
93. Sushil Kumar Son of Shyam Manohar Goshwami resident of village - Chakand Bazar, P.S. Chandauti, Distt. Gaya.
94. Ranjeet Kumar Son of Arjun Singh resident of village - Chakand Bazar, P.S. Chandauti, Distt. Gaya.
95. Sanjan Kumar Son of Ashok Prasad Chaurasia resident of village
- Chakand Bazar, P.S. Chandauti, Distt. Gaya. Patna High Court LPA No.535 of 2017 dt.17-04-2018 513/871
96. Vinay Kumar Son of Ganga Ram resident of village - Bahsa Pipra, P.S. Fatehpur, Distt. Gaya.
97. Pradeep Kumar Son of Lal Singh resident of village - Naurakhap, P.S. Fatehpur, Distt. Gaya.
98. Ajay Kumar Son of Parmeshwar Saw resident of village - Naurakhap, P.S. Fatehpur, Distt. Gaya.
99. Ajay Kumar Singh Son of Ramkeshwar Singh resident of Village
- Kathautiya, P.S. Gurua, Distt. Gaya.
100. Kavindra Kumar Son of Ganesh Sharma resident of village
- Dhibra, P.S. Gurua, Distt. Gaya.
101. Awadhesh Kumar Son of Sahdeo Yadav resident of village
- Bela, P.S. Gurua, Distt. Gaya.
102. Dilip Kumar Son of Krishna Deo Prasad resident of village - Paluhara, P.S. Gurua, Distt. Gaya.
103. Sujeet Kumar Son of Akhilesh Prasad resident of village - Tarwan, P.S. Gurua, Distt. Gaya.
104. Abhay Kumar Singh Son of Birendra Kumar Singh resident of village - Pulwariya Baheri, P.S. Gurua, Distt. Gaya.
105. Manish Kumar Son of Mithilesh Prasad resident of village
- Birhima, P.S. Gurua, Distt. Gaya.
106. Punam Kumari Wife of Raviranjan Kumar resident of village - Paluhara, P.S. Gurua, Distt. Gaya.
107. Rahul Kumar Singh son of Ram Kishore Singh resident of village - Pulwariya Baheri, P.S. Gurua, Distt. Gaya.
108. Vinay Kumar Son of Rajendra Prasad resident of village - Auradih, P.S. Gurua, Distt. Gaya.
109. Laljay Kumar Son of Ramswaroop Yadav resident of village - Kathwara, P.S. Gurua, Distt. Gaya.
110. Dinesh Kumar Singh Son of Shiv Kumar Singh resident of village - Nagwa Garh, P.S. Gurua, Distt. Gaya.
111. Amrit Kumar Son of Ganga Prasad resident of village - Rajan, P.S. Gurua, Distt. Gaya.
112. Raju Kumar Singh Son of Vyas Singh resident of village - Guberi, P.S. Gurua, Distt. Gaya.
113. Nilesh Kumar Son of Janardhan Mishra resident of village
- Tarapur, P.S. Gurua, Distt. Gaya.
114. Kumari Nitu Sinha Wife of Ranjit Kumar resident of village - Raghunath Khap, P.S. Gurua, Distt. Gaya.
115. Jamuna Kumar Son of Kuldip Ravidas resident of Matua Tola Balapar, P.S. Gurua, Distt. Gaya.
116. Vinay Kumar Son of Ramswaroop Yadav resident of village - Baiju Bigha, P.S. Gurua, Distt. Gaya.
117. Dashrath Prajapat Son of Sri Prasad Prajapat residetn of village - Dhibra, P.S. Gurua, Distt. Gaya.
118. Premlata Kumari D/o Tapeshwar Thakur resident of village - Gurua, P.S. Gurua, Distt. Gaya.
119. Dev Kumar Son of Mahesh Prasad resident of village - Chadokhra, P.S. Gurua, Distt. Gaya.
120. Santosh Kumar Sharma son of Suresh Sharma resident of village - Chansi, P.S. Gurua, Distt. Gaya.
121. Ravi Ranjan Kumar Ambasth Son of Nand Kishore Prasad resident of village - Rajan, P.S. Gurua, Distt. Gaya. Patna High Court LPA No.535 of 2017 dt.17-04-2018 514/871
122. Suman Kumar Sonu Son of Jagdish Yadav resident of village - Salepura, P.S. Gurua, Distt. Gaya.
123. Kripal Kumar Son of Uday Prasad resident of village Sesari, P.S. Gurua, Distt. Gaya.
124. Chitranjan Kumar Sinha Son of Ajay Kumar Sinha resident of village - Dhokra, P.S. Gurua, Distt. Gaya (47) Arvind Kumar Son of Ram Lakhan Yadav resident of village - Mahadevpur, P.S. Gurua, Distt. Gaya.
125. Shashi Kumar Ranjan Son of Ayodhya Prasad resident of village - Kashla Bhawani Asthan, P.S. Gurua, Distt. Gaya.
126. Rajesh Kumar Son of Kedar Saw resident of village - Raghunath Khap, P.S. Gurua, Distt. Gaya.
127. Anju Kumar Son of Sidhnath Sahay resident of Gurua, P.S. Gurua, Distt. Gaya.
128. Binay Kumar Pankaj Son of Ramkeshwar Prasad resident of village - Manan Bighan, P.S. Gurua, Distt. Gaya.
129. Kamlesh Kumar Mishra Son of Janardan Mishra resident of village - Tarapur, P.S. Gurua, Distt. Gaya.
130. Lakshmi Narayan Mishra Son of Shiv Shankar Mishra resident of village - Tarapur, P.S. Gurua, Distt. Gaya.
131. Ashok Kumar Son of Sudarshan Kumar resident of village Ismailpur, P.S. Gurua, Distt. Gaya.
132. Ajeet Kumar Son of Arjun Yadav resident of village - Gurua, P.S. Gurua, Distt. Gaya.
133. Samant Kumar Son of Kamlesh Kumar resident of village
- Gurua, P.S. Gurua, Distt. Gaya.
134. Pratibha Kumari D/o Baliram Prasad resident of Village - Goli Bigha Pahari Tar, P.S. Rampur, Distt. - Gaya.
135. Suraj Mouli Kumar son of Baijnath Prasad resident of village - Lala Babu 18 Road, P.S. - Kotwali, Dist - Gaya.
136. Niranjan Kumar son of Krishna Yadav resident of village - Bangal Asthan Pahsi, P.S. - Kotwali, Dist - Gaya.
137. Santosh Kumar son of Suresh Prasad Gupta resident of village - Bairagi, P.S. - Delha, Dist - Gaya.
138. Krishan Mohan Singh son of Lalan Singh resident of Village - Hasanpur, P.S. Chakand, Dist - Gaya.
139. Mundrika Kumar son of Dukhan Prasad resident of village
- Paraiya Khur, P.S. Paraiya, Dist - Gaya.
140. Bishwanath son of Sukhdeo Singh resident of village - Jamalpur, P.S. Paraiya, Dist - Gaya.
141. Niranjan Kumar son of Dularchand Prasad resident of village - Mubarakpur, P.S. Paraiya, Dist - Gaya.
142. Dhirndar Kumar son of Late Mohan Prasad Gupta resident of village Paraiya, P.S. Paraiya, Dist - Gaya.
143. Rakesh Kumar Ranjan son of Kamta Yadav resident of Village - Boknari, P.S. Paraiya, Dist - Gaya.
144. Pintu Kumar son of Badri Saw resident of Village - Bela Bazar, P.S. Belaganj, Dist - Gaya.
145. Shankar Kumar son of Kishori Pandit resident of Village - Bela Ganj, P.S. - Belaganj, Dist - Gaya.
146. Rajan Kumar Pathak son of Chandra Bhushan Sharma resident of Village Belaganj, P.S. Belaganj, Dist - Gaya. Patna High Court LPA No.535 of 2017 dt.17-04-2018 515/871
147. Ravi Shankar son of Dilkeshwar Thakur resident of Village - Bela, P.S. - Belaganj, Dist - Gaya.
148. Md. Rafi Alam son of Safi Ahmad resident of village - Belaganj, P.S. Belaganj, Dist - Gaya.
149. Awadhesh Kumar son of Yadunand Yadav resident of village - Karma, P.S. - Konch, Dist - Gaya.
150. Balmiki Kumar Bharti son of Ganesh Prasad Sharma resident of Village Mahamadpur, P.S. - Guraru, Dist - Gaya.
151. Prawal Kumar son of Ramautar Prasad resident of village
- Ithari, P.S. - Tapasiya, Dist - Gaya.
152. Neeraj Kumar son of Suresh Prasad resident of village - Station Road, P.S. - Guraru, Dist - Gaya.
153. Sanjeet Kumar son of Suresh Prasad Yadav resident of Village - Fafar, P.S. - Guraru, Dist - Gaya.
154. Ashok Kumar son of Ramashish Paswan resident of village - Jamalpur, P.S. - Guraru, Dist - Gaya.
155. Sunil Kumar Singh son of Jagnarayan Prasad Singh resident of Village - Malpa, P.S. Guraru, Dist - Gaya.
156. Anjani Kumar son of Bindeshwar Singh resident of Village - Garju Bigha, P.S. - Konch, Dist - Gaya.
157. Anil Kumar Sinha son of Jagnarayan Prasad Sinha resident of Village - Malpa, P.S. Guraru, Dist - Gaya.
158. Nibha Kumari D/o Ram Prasad Yadav resident of Village - Rauna, P.S. - Konch, Dist - Gaya.
159. Anirudh Ravidas son of Late Mohan Ravidas resident of Village - Balia, P.S. - Guraru, Dist - Gaya.
160. Sanju Kumari D/o Srikant Kumar resident of Village - Rauna, P.S. - Konch, Dist - Gaya.
161. Ranjit Kumar son of Arjun Singh resident of village - Raghunath Khap, P.S. Gurua, Distt. Gaya.
162. Sanjit Kumar son of Rameshwar Singh resident of village
- Raghunath Khap, P.S. Gurua, Distt. Gaya.
163. Kapil Kumar son of Munni Yadav resident of Village - Andhar, P.S. - Tankuppa, Dist - Gaya.
164. Awadh Kishore son of Munni Yadav resident of Village - Andhar, P.S. - Tankuppa, Dist - Gaya.
165. Sanjay Kumar son of Kamta Singh resident of Village - Ramanpur, P.S. - Tankuppa, Dist - Gaya.
166. Pratik Kumar son of Late Banshi Rajak resident of Village
- Kanausi, P.S. - Konch, Dist - Gaya.
167. Jitendra Kumar son of Rajendra Yadav resident of Village
- Sadopur, P.S. - Guraru, Dist - Gaya.
168. Shashi Ranjan Kumar son of Arjun Prasad resident of Village - Diha, P.S. - Guraru, Dist - Gaya.
169. Krishnadeo Kumar Ravi son of Jagannath Paswan resident of Village - Guraru, P.S. - Guraru, Dist - Gaya.
170. Jitendra Kumar Choudhary son of Kishori Ram resident of Village - Guraru, P.S. Guraru, Dist - Gaya.
171. Jay Prakash Sinha son of Motilal Sinha resident of village
- Bageshwari, P.S. - Delha, Dist - Gaya.
172. Raj Kumar son of Basant Prasad resident of village - Bageshwari, P.S. - Delha, Dist - Gaya.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 516/871
173. Amit Kumar son of Ashok Kumar Singh resident of village - Jhilganj Lane, P.S. - Kotwali, Dist -Gaya.
174. Dhiraj Kumar son of Ashok Prasad resident of village - Bageshwari, P.S. - Delha, Dist - Gaya.
175. Sunil Kumar son of Kanhaiya Prasad resident of village - Bageshwari, P.S. - Delha, Dist - Gaya.
176. Jitendra Kumar son of Ravindra Prasad resident of Village - Chand Choura, P.S. - Vishnupad, Dist - Gaya.
177. Kumar Gaurav son of Mohan Prasad resident of Village - Lalbabu Road, P.S. - Kotwali, Dist - Gaya.
178. Ravi Kant Kumar son of Mohan Prasad resident of Village
- Lalbabu Road, P.S. - Kotwali, Dist - Gaya.
179. Krishna son of Kapildeo Prasad resident of Village - Dakhin Darwa, P.S. Chanchara, Dist - Gaya.
180. Rakesh Kumar son of Suresh Prasad Singh resident of Village - Lalbabu Road, P.S. - Kotwali, Dist - Gaya.
181. Anil Kumar son of Kanhaiya Prasad resident of village - Jhilganj Lane, P.S. - Kotwali, Dist -Gaya.
182. Santosh Kumar son of Raghuvir Prasad Kesri resident of Village - Maharani Road, P.S. - Kotwali, Dist - Gaya.
183. Chandan Kamal son of Binod Kumar resident of Mohalla - Jhilganj Road, P.S. - Kotwali, Dist - Gaya.
184. Mahesh Kumar son of Chhotelal Rajak resident of Mohalla - Jhilganj Road, P.S. - Kotwali, Dist - Gaya.
185. Ranjan Kumar son of Ram Lakhan Sao resident of Village
- Ramsila Mand, P.S. - Kotwali, Dist - Gaya.
186. Sunil Kumar son of Suresh Prasad resident of Village - Gewal Bigha, P.S. Rampur, District - Gaya.
187. Raju Kumar son of Raj Kumar Prasad resident of Village - Kharkhura, P.S. - Delha, Dist - Gaya.
188. Sunny Kumar son of Ishwari Prasad resident of Village - Kharkhura, P.S. - Delha, Dist - Gaya.
189. Surendra Kumar son of Raghunandan Yadav resident of Village - Tyari, P.S. - Magadh Medical, Dist - Gaya.
190. Vikash Bihari Prasad son of Binod Bihari Prasad resident of village - Gaya, P.S. - Gaya, Dist - Gaya.
191. Narendra Kumar son of Shankar Prajapat resident of village - Bikesh Colony, P.S. - Magadh Medical, Dist. - Gaya.
192. Suresh Kumar son of Lakhan Prasad resident of Village - Barki Delha, P.S. - Delha, Dist - Gaya.
193. Rakesh Kumar son of Jawaharlal Prasad resident of Village - New Colony, P.S. - Delha, Dist - Gaya.
194. Prem Prakash Divakar son of Ram Bali Paswan resident of village - Gaya, P.S. - Gaya, Dist - Gaya.
195. Sunil Kumar son of Raj Kumar Paswan resident of village
- Katari Hill, P.S. Chandauti, Dist - Gaya.
196. Ravi Kumar son of Krishna Chandra Prasad resident of Village - Kharkhura, P.S. - Delha, Dist - Gaya.
197. Parven Kumar Ambastha son of Krishna Kumar Prasad resident of village - Gulabbagh Lal, P.S. - Kotwali, Dist - Gaya.
198. Rajiv Rajan Kumar son of Devendra Prasad resident of village - Paluhara, P.S. Gurua, Distt. Gaya. Patna High Court LPA No.535 of 2017 dt.17-04-2018 517/871
199. Runtal Kumari Daughter of Nandu Paswan resident of village - Ramshila Varis, P.S. - Delha, Dist - Gaya.
200. Om Prakash Paswan son of Raj Kumar Paswan resident of village - Ramshila Varis, P.S. - Delha, Dist - Gaya.
201. Satyendra Kumar son of Prakash Prasad resident of village - Katari Hill, P.S. Chandauti, Dist - Gaya.
202. Arvind Kumar Diwakar son of Rajendra Prasad resident of village - Kujapi, P.S. - Delha, Dist - Gaya.
203. Deepu Kumar Son of Kapil Prasad resident of Village - Maharani Road, P.S. - Kotwali, Dist - Gaya.
204. Suraj Kumar son of Ramdeo Prasad resident of village - Rampur, P.S. - Rampur, Dist - Gaya.
205. Uday Kumar Amar son of Sukan Pandit resident of village
- Khiriwan, P.S. - Magadh Medical, Dist - Gaya.
206. Pankaj Kumar S/o Rajendra Prasad resident of village - Kaji Farjendra, P.S. - Kotwali, Dist - Gaya.
207. Rajesh Kumar son of Ram Narayan Prasad resident of village - Bairagi, P.S. - Delha, Dist - Gaya.
208. Sujeet Kumar son of Rajesh Kumar resident of Village - Maharani Road, P.S. - Kotwali, Dist - Gaya.
209. Kamaljeet Sinha son of Arun Kumar Sinha resident of village - Samir Takia, P.S. - Civil Line, Dist - Gaya.
210. Md. Iftekar Imam son of Reyazuddin resident of village - Gewaligha Mur, P.S. - Rampur, Dist - Gaya.
211. Pankaj Kumar son of Hari Narayan resident of village - Chanchaura, P.S. - Vishnupad, Dist - Gaya.
212. Binay Kumar S/o Jivan Singh resident of village - Chanchaura, P.S. - Vishnupad, Dist - Gaya.
213. Purushottam Gahlot son of Ashok Paswan resident of Village - Dhaniya Bagicha, P.S. - Delha, District - Gaya.
214. Reena Kumari d/o Lal Babu Ram resident of Village - Dhaniya Bagicha, P.S. - Delha, District - Gaya.
215. Om Prakash Singh son of Mahdo Singh resident of village
- Sanjay Nagar, P.S. - Delha, Dist - Gaya.
216. Sonam Kumari D/o Manoj Singh resident of village - Dubhal, Magadh Medical, Dist - Gaya.
217. Sandeep Ranjan son of Rajaram Prasad resident of village
- Katari Hill, P.S. Chandauti, Dist - Gaya.
218. Amit Kumar son of Lalan Yadav resident of village - Rampur, P.S. - Rampur, Dist - Gaya.
219. Bishwajeet Kumar son of Arun Chaudhary resident of village - Bairagi, P.S. - Delha, Dist - Gaya.
220. Shyam Mohan Pandey son of Akshaywat Nath Pandey resident of village - Magadh Medical, P.S. Magadh Medical, Dist
- Gaya.
221. Jawed Akhtar son of Subedar Alam resident of village - Bara, P.S. Chandauti, Dist - Gaya.
222. Vikash Kumar son of Ashok Ram resident of Village - New Colony, P.S. - Delha, Dist - Gaya.
223. Sahid Khan son of Moin Khan resident of village - Katari Hill, P.S. Chandauti, Dist - Gaya.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 518/871
224. Braj Bhushan Kumar son of Ram Bilash Prajapati resident of village Bishnuganj, P.S. Medical College, Dist - Gaya.
225. Pawandeep Kumar son of Sitaram Mistry resident of Gulariya Chak, P.S. - Magadh Medical, Dist - Gaya.
226. Ramanand Kumar son of Kishun Mehta resident of village
- Jogia Bagicha, P.S. Civil Line, Dist - Gaya.
227. Aman Kumar son of Manoj Kumar Sinha resident of village - Krishna Nagar, P.S. - Magadh Medical, Dist - Gaya.
228. Abhishek Kumar Sinha son of Bhubaneshwar Prasad Singh resident of village - Tilha Mahavir, P.S. - Civil Line, Dist - Gaya.
229. Satyendra Kumar son of Suresh Singh resident of village - Kular, P.S. Patna Magadh Medical, Dist - Gaya.
230. Prem Kumar son of Suresh Ram resident of village - J.P. Narayan, P.S. - Kotwali, Dist - Gaya.
231. Ajay Kumar son of Sideshwar Yadav resident of Village - Dhaniya Bagicha, P.S. - Delha, District - Gaya.
232. Rinki Kumari D/o Late Jagdish Prasad resident of village
- Sohan Bigha, P.S. - Pandey Parswan, Dist - Gaya.
233. Raju Kumar son of Ramji Kumar resident of Village - Dhaniya Bagicha, P.S. - Delha, District - Gaya.
234. Sunil Kumar son of Lakhan Prasad Yadav resident of village - Shri Rampur, P.S. Fatehpur, Dist - Gaya.
235. Amod Ranjan son of Shiv Pujan Kumar resident of village
- Karhani Bag, P.S. - Tankuppa, Dist - Gaya.
236. Umesh Kumar son of Ganauri Singh resident of village - Deura, P.S. Tankuppa, Dist - Gaya.
237. Renu Kumari D/o Ram Kishore Prasad resident of village
- Dhibar Tola, P.S. - Fatehpur, Dist - Gaya.
238. Rajesh Kumar son of Rajendra Prasad resident of village - Dhibar Tola, P.S. - Fatehpur, Dist - Gaya.
239. Anil Kumar son of Shiv Nandan Prasad resident of village
- Pakardih, P.S. - Imamganj, Dist - Gaya.
240. Sachit Kumar son of Rambriksh Prasad resident of village
- Kanoda, P.S. - Imamganj, Dist - Gaya.
241. Jitendra Kumar son of Yadunandan Prasad resident of village - Dubhal, P.S. - Imamganj, District - Gaya.
242. Surendra Paswan son of Gopal Paswan resident of village
- Dhamaniyan, P.S. - Raushanganj, Dist - Gaya.
243. Rajendra Yadav son of Mahadeo Yadav resident of village
- Tarwandih, P.S. - Raushan Ganj, Dist - Gaya.
244. Santosh Kumar son of Brahamdeo Paswan resident of village - Rodidih, P.S. - Raushan Ganj, Dist - Gaya.
245. Dharmendra Kumar son of Dilchand Paswan resident of village - Padri, P.S. - Raushanganj, Dist - Gaya.
246. Rabindra Paswan son of Gopal Paswan resident of village
- Dhamaniyan, P.S. - Raushanganj, Dist - Gaya.
247. Lokesh Kumar son of Balmiki Singh resident of village - Bhalaur, P.S. - Bankey Bazar, Dist - Gaya.
248. Sandip Kumar Ranjan son of Ramnandan Singh resident of village - Imamganj Road, P.S. - Bankey Bazar, Dist - Gaya. Patna High Court LPA No.535 of 2017 dt.17-04-2018 519/871
249. Sanjay Kumar son of Jitan Ravidas resident of village - Bahat, P.S. - Bankey Bazar, Dist - Gaya.
250. Shyam Drishya Prasad son of Ram Lakhan Prasad resident of village - Bechu Bigha, P.S. - Bankey Bazar, Dist - Gaya.
251. Kamlendu Rana son of Satan Prasad resident of village - Titaiya, P.S. - Bankey Bazar, Dist - Gaya.
252. Sanjay Kumar son of late Kamaldeo Sharma resident of village - Sondhahi, P.S. - Buniyadganj, Dist - Gaya.
253. Kundan Kumar son of Kameshwar Prasad resident of village - Sondhahi, P.S. - Buniyadganj, Dist - Gaya.
254. Manish Kumar son of Saundra Prasad resident of village - Mursaidakhur, P.S. - Muffasil, Dist - Gaya.
255. Ravi Kumar son of Ramdeo Prasad resident of village - Alipur, P.S. - Patna High Maanpur, Dist - Gaya.
256. Satish Kumar Bharti son of Narayan Ram resident of village - Janakpur, P.S. - Muffasil, Dist - Gaya.
257. Aditya Raj son of Doman Ravi Das resident of village - Maanpur, P.S. - Muffasil, Dist - Gaya.
258. Gautam Kumar son of Vijay Singh resident of village - Rupaspur, P.S. - Buniyadganj, Dist - Gaya.
259. Sunil Kumar S/o Brahamdeo Yadav resident of village - Maanpur, P.S. - Maanpur, Dist - Gaya.
260. Nawlesh Kumar son of Deo Kumar resident of village - Baraini, P.S. - Neemchak Bathani, Dist - Gaya.
261. Vijay Kumar son of Sitaram Prasad resident of village - Udhampura, P.S. - Neemchak Bathani, Dist - Gaya.
262. Raj Kumar son of Mathura Singh resident of village - Duli Bigha, P.S. - Neemchak Bathani, Dist - Gaya.
263. Rajesh Kumar son of Shrikant Kumar resident of village - Murichak, P.S. - Neemchak Bathani, Dist - Gaya.
264. Murli Manohar Sinha son of Late Ganga Prasad C/o Shambhu Sharan Sinha, resident of Mohalla - Nai Godam, Maharani Road, P.S. - Kotwali, Dist - Gaya.
265. Diwakar Kumar son of late Srikant Pandey resident of Mohalla - Pita Maheshwar Ghat, P.S. - Civil Line, Dist - Gaya.
266. Amit Kumar Dwivedi son of Jay Prakash Dwivedi resident of mohalla - Nadragan Pratap Lane, PS - Civil Line, Dist. - Gaya.
267. Lalit Mohan Kumar son of Lalan Singh resident of village
- Hasanpur, P.S. - Chandauti, Dist - Gaya.
268. Pradeep Kumar Ambastha son of Arun Kr. Ambastha resident of Mohalla - Bairagi, Near Surkhi Mill, P.S. - Delha, Dist - Gaya.
269. Sunil Kumar Bhadani son of Arjun Prasad Bhadani resident of village - Janta Colony Bairagi, P.S. - Delha, Dist - Gaya.
... ... Appellant/s Versus
1. The State of Bihar through the Principal Secretary, Department of Planning and Development, Govt. of Bihar, Patna.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 520/871
2. The Principal Secretary, Department of Planning and Development, Govt. of Bihar, Patna.
3. The Director, Department of Planning and Development, (Directorate of Economics and Statistics), Govt. of Bihar,Patna.
4. The Joint Director-cum-Office Head, Department of Planning and Development, (Directorate of Economics and Statistics), Govt. of Bihar, Patna.
5. The District Statistical Officer, Gaya, District - Gaya.
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 712 of 2017 In Civil Writ Jurisdiction Case No.13699 of 2016 ======================================================
1. Dhiraj Kumar Son of Surendra Kumar Singh Resident of Village- Jehanabad, P.O- Jehanabad, P.S.- Jehanabad, Prakhand- Jehanabad Nagar Parishad District Jehanabad Bihar.
2. Kumari Sunila Bharti Daughter of Fulchand Mahto Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad Bihar.
3. Rahul Ranjan Son of Chitranjan Sinha Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad Bihar.
4. Amit Kumar Pandey Son of Ashok Kumar Pandey Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad Bihar.
5. Shambhu Kumar Son of late Bishwanath Pratap Singh Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad Bihar.
6. Sunil Kumar Jaiswal @ Sumit Kumar Jaiswal Son of Dhruv Prasad Jaiswal Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad (Bihar).
7. Kundan Kumar Sinha Son of Ashok Kumar Verma Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad (Bihar).
8. Shagupta Praveen @ Sagufta Praween Daughter of Salim Ahmed Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad (Bihar).
9. Suman Kumari Daughter of Amlesh Giri Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad (Bihar).
10. Suraj Kumar Son of Ghanshyam Prasad Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad (Bihar).
11. Amit Kumar Keshari Son of Ram Prasad Keshari Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 521/871
12. Uday Kumar Son of Subhash Prasad Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad (Bihar).
13. Munna Prasad Son of Gopal Prasad Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad (Bihar).
14. Abhishek Kumar Son of Ram Chandra Singh Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad (Bihar).
15. Daya Shankar Kumar Son of Nathuni Saw Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad (Bihar).
16. Sumit Kumar Son of Chandeshwar Prasad Rajak Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad (Bihar).
17. Anand Kumar Son of Madan Prasad Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad (Bihar).
18. Arpana Kumari Daughter of Dharnidhar Sharma Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad (Bihar).
19. Prince Kumar Son of Jagdish Prasad Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad (Bihar).
20. Saurav Kumar Son of Jay Ram Singh Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad (Bihar).
21. Nishant Kumar Sinha Son of Dinesh Prasad Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad (Bihar).
22. Vishal Kumar Son of Banshi lal Sah Resident of Village- Paredhi Belsar, Prakhand -Paredhi Belsar, District Vaishali (Bihar).
23. Manish Kumar Son of Gayanand Yadav Resident of Village- Ishanagar, P.O. Karkathan PS Ghoshwari, Prakhand, Ghoshwari District Patna (Bihar).
24. Akshay Kumar Son of Maheshwar Mishra Resident of Village- Bhokhara, P.O. - Khaemchand PS. Krityanand Nagar, Prakhand Krityanand Nagar, District Purnea Bihar,.
25. Priya Raghunand Kumar @ Priya Raghunandan Kumar Son of Panchanand Mandal Resident of Village- Khaira P.O. Khaira, Via- Haweli Kharagpur, PS. Haweli Kharagpur, Prakhand, Haweli Kharagpur, District Munger Bihar.
26. Dayanand Kumar Son of late Gangaram Paswan Resident of Village- Alpura P.O. Tajpur, Via- Tulapatganj, Ps. Andhrathari, Prakhand, Andhrathari District Madhubani Bihar.
27. Sanjeev Kumar Suman Son of Deonath Prasad Singh Resident of Village- Barbihga, P.O - Husaina, Via-Baliya, P.S. _Baliya, Prakhand- Baliya, District Begusarai, Bihar.
28. Raja Kumar Singh Son of Saheb Mahto Resident of Village- Barbihga, P.O - Husaina, Via-Baliya, P.S. _Baliya, Prakhand- Baliya, District Begusarai, Bihar.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 522/871
29. Vijay Kumar Son of Sri Mahdeo Prasad Das Resident of Village- Barbihga, P.O - Husaina, Via-Baliya, P.S. _Baliya, Prakhand- Baliya, District Begusarai, Bihar.
30. Mahesh Kumar Son of Bhola Mahto Resident of Village
-Barbigha, P.O- Husaina, Via- Baliya, PS- Baliya, Prakhand Baliya, District- Begusarai, Bihar.
31. Manoj Kumar Son of Surendra Prasad Resident of Village- Bangaon Bazar, P.O. - Bajpatti, P.S- Bajpatti, Prakhand- Bajpatti, District Sitamarhi, Bihar.
32. Rajhans Rajnish Son of Ajay Kumar Yadav Resident of Village- Pitrojhiya, P.O. - Pasraha, Via-Gogari, P.S. Gogari, Prakhand- Gogari, District Khagaria Bihar.
33. Anand Kumar Son of Suresh Prasad Resident of Village- Giriyak Sangat Ward No. 9, P.O.- Giriyak Via -Giriya PS Giriyak , Prakhand Giriyak, District Nalanda Bihar.
34. Vishnu Kumar Son of Madhusudan Sao Resident of Village- Telmar, P.O. - Telmar, Via-Harnaut, PS Harnaut, Prakhand- Harnaut Distrct Nalanda Bihar.
35. Kartik kumar Son of Triveni Prasad Resident of Village- Telmar, P.O. - Telmar, Via-Harnaut, PS Harnaut, Prakhand- Harnaut Distrct Nalanda Bihar.
36. Om Prakash Son of Madhusudan Sah Resident of Village- Telmar, P.O. - Telmar, Via-Harnaut, PS Harnaut, Prakhand- Harnaut Distrct Nalanda Bihar.
37. Md. Minatullah Siddiqui Son of Md. Yahya Resident of Village- Machhaha Sourjana, P.O-Fulkahi, Via- Raghopur, PS. Raghopur, Prakhand, Pratapganj, District Supaul, Bihar.
38. Anjani Kumar Mallick Son of Shyam Narayan Mallick Resident of Village- Bhawanipur,P.O- Bhawanipur, Via- Pratapganj, PS- Pratapganj, Prakhand- Pratapganj, District Supaul, Bihar.
39. Mukesh Kumar Son of Shub Nath Mallah Resident of Village- Mairwa Tola Sakara, P.O. - Mairwa, Via- Mairwa, PS. Mairwa, Prakhand - Mairwa, District Siwan Bihar.
40. Manoj Kumar Son of Lal Chand Ram Resident of Vilage- Pakridih, P.O- Pakri Mahammad, via-Amnour, P.S. Amnour, Prakhand-Amnour, District Saran Bihar.
41. Hare Ram Prasad Son of Ramdeo Prasad Resident of Village- Shahpur, PO Shahpur, Via-Nautan,PS. Nautan, Prakhand Nautan District Saran Bihar.
42. Ranjeet Kumar Singh Son of Ram Dhyan Singh resident of Village- Bishanpura, PO Pakri Mahammad, Via- Amnour, P.S.- Amnour, Prakhand- Amnour, District Saran , Bihar.
43. Pappu Kumar Ram Son of Rajeshwar Ram Resident of Village- Paiga Kala, P.O. Paiga Via Bheldi, Ps. Bheldi, Prakhand, Amnour, District Saran Bihar.
44. Raj Kishore Thakur Son of Baidyanath Thakur Resident of Village- Paiga Mitrasen, P.O- Paiga, Vai Bheldi, P.S- Bheldi ,Prakhand, Amnour, District Saran , Bihar.
45. Ram Kumar Ram Son of Binayak Ram Resident of Village- Kamta, P.O. Kamta , Via-Baniyapur, PS baniyapur, Prakhand, Baniyapur, District Saran Bihar.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 523/871
46. Om Prakash Ram Son of Devi Charan Ram Resident of Village- Kamta, P.O. Kamta , Via-Baniyapur, PS baniyapur, Prakhand, Baniyapur, District Saran Bihar.
47. Rajesh Gupta son of Nand Lal Gupta Resident of Village- Bhadasi, P.O- Bhadasi, Via- Arwal, P.S-Arwal, Prakhand-Arwal, Distrct Arwal, Bihar.
48. Rekha Kumari Wife of Rajesh Gupta Resident of Village- Bhadasi, P.O- Bhadasi, Via- Arwal, P.S-Arwal, Prakhand-Arwal, Distrct Arwal, Bihar.
49. Kesh Ranjan Kumar Son of Kameshwar Kumar resident of Village- Kolhramur,P.O. Pachrukhiya, P.S. Barhara,Prakhand- Barhara,District Bhojpur, Bihar.
50. Subodh Kumar Son of Phudeni Thakur Resident of Village- Chhajan Sangram, P.O. Chhajan Harishankar, P.S Kurhani Prakhand, Kurhani District Muzaffarpur, Bihar.
51. Raju Ram Son of Vakil Ram Resident of Village- Akashi, PO. Akashi, P.S Sasaram Prakhand-Sasaram District Rohtas, Bihar.
52. Ravi Ranjan Dubey Son of Sri Kanahiya Dubey Resident of Village- Karanj, P.O. Jigna, P.S. Dinara, Prakhand- Dinara, District Rohtas, Bihar.
53. Narendra Kumar Son of Motilal Singh resident of Village- Kumhaura, P.O- Bishwambharpur, P.S. Dinara, Prakhand- Dinara, District Rohtas Bihar.
54. Jitendra Kumar Son of Wakil Prasad Resident of Village- Kumhoura, P.O. - Bishwambharpur, P.S. Dinara, Prakhand- Dinara, District Rohtas Bihar.
55. Nitesh Kumar Patel @ Nitish Kumar Patel Son of Baban Singh Resident of Village- Bhagwalia, P.O. Silari , P.S- Sheosagar, Prakhand-Sheosagar, District- Rohtas, Bihar.
56. Upendra Kumar Son of Ram Ekbal Singh Resident of Village- Bhagwalia, P.O. Silari , P.S- Sheosagar, Prakhand-Sheosagar, District- Rohtas, Bihar.
57. Bhim Shankar Singh Son of Suresh Singh Resident of Village- Bhagwalia, P.O. Silari , P.S- Sheosagar, Prakhand-Sheosagar, District- Rohtas, Bihar.
58. Varun Shankar Dhiraj Son of Shiv Shankar Upadhyay Resident of village- Rakasiya, P.O. Jhalkhoriya, P.S. Agrer, Prakhand- Sasaram, District Rohtas, Bihar.
59. Dinkar Kumar Upadhyay @ Diwakar Kumar Upadhyay Son of late Ramesh Chandra Upadhyay Resident of village- Rakasiya, P.O. Jhalkhoriya, P.S. Agrer, Prakhand-Sasaram, District Rohtas, Bihar.
60. Pradeep Kumar Son of Bhagwan Gupta Resident of village- Rakasiya, P.O. Jhalkhoriya, P.S. Agrer, Prakhand-Sasaram, District Rohtas, Bihar.
61. Rajesh Kumar Son of Ramjee Prasad Resident of Village- Jaipur, PO Jaipur, P.S Sasaram, Prakhand, Sasaram District Rohtas Bihar.
62. Anand Mohan Son of Sri Arjun Prasad Resident of Village- Karan Sarai H.No. 14 ,P.O.- Sasaram, Prakhand-Sasaram, District Rohtas, Bihar.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 524/871
63. Santosh Kumar Chaurasiya Son of Ram krishna Chaurasiya Resident of Village- Karhagar, P.O.- Karhagar, P.S- Karhagar, Prakhand- Karhagar, District Rohtas , Bihar.
64. Ajay kumar Sinha Son of Hari Narayan Prasad Resident of Village- Pathar Ki Maszid , Tikari Road, Mogalani Bagh, P.O. Mahendru PS Sultanganj, Prakhand, Patna sadar, District Patna, Bihar.
65. Mahesh Kumar Das Son of Sri Anandi Das resident of Village- Fudki Chak, P.O. Fudki Chak, P.S. Gogari, Prakhand Gogari, District Khagaria, Bihar.
66. Raghubir Kumar Son of Sri Jagannath Keshri resident of Village- Olapur, Gangaur, P.O- Olapur, Gangaur, PS Khagaria, Prakhand, Khagaria, District Khagaria, Bihar.
67. Chandra Shekhar Kumar Son of Sri Prabhu Narayan Singh Resident of Village- Khargi Tirasi ,P.O. Khargi Tirasi PS Khagaria, Prakhand - Khagaria, District Khagaria Bihar.
68. Amit Kumar Son of Sri Prabhu Narayan Singh Resident of Village- Khargi tirasi ,P.O. Khargi Tirasi, PS Khagaria, Prakhand- Khagaria, District Khagaria, Bihar.
69. Anil Kumar Yadav Son of Sri Jai Narayan Yadav Resident of Village- Sauraha Laxmipur , PO. Semra Medraul, PS Semra,Prakhand- Bagaha- 2, District West Champaran, Bihar.
70. Bipin Kumar Mishra Son of Sri Rasik Bihari Mishra Resident of Harnatar, PO- Harnatar, P.S Laukaria, Prakhand- Bagaha- 2, District West Champaran, Bihar.
71. Ambhoj Kumar Srivastava Son of late Ishwari Dutta Verma Resident of Village- Bhadachi, P.O. Taruanwa, P.S. Laukaria, Prakhand-Bagaha-2, District West Champaran Bihar.
72. Deepak Kumar Bharti Son of Sri Harendra Prasad Resident of Village- Medraul, P.O. - Semra Medraul, PS. Semra, Prakhand- Bagaha-2 District West Champaran, Bihar.
73. Dinesh Yadav son of Briksha Yadav Resident of Village- Sauraha, P.O. Semra, Medraul, P.S. Semra, Prakhand, Bagha-2, District West Champaran, Bihar.
74. Anupam Kumar Srivastava Son of Shatrunjay Kumar Srivastava Resident of Village- Bhadachi, P.O. Taruanwa, P.S. Laukaria, Prakhand-Bagaha-2, District West Champaran Bihar.
75. Ajay kumar Srivastava Son of Baidyanath Prasad Srivastava Resident of Village- Naurenapur Gonaouli, PO- Gonouli, PS Valmiki Nagar, Prakhand- Bagaha-2, District West Champaran Bihar.
76. Ravindra Kumar @ Rabindra Kumar Son of Mahendra Kumar Tanti Resident of Village - Chhoti Ashikpur, P.O.- Jamalpur, P.S. Jamalpur, Prakhand - Jamalpur, District Munger, Bihar.
77. Pankaj Kumar Son of Sri Ram Gandhak Prasad Yadav resident of Village - Lakshmanpur, P.O. Chanda, P.S. Bakhtiyarpur, Prakhand - Bakhtiyarpur, District - Patna, Bihar.
78. Nirmal Kumar Son of Harichan Yadav Resident of Village- Jhitkiya, PO Ghailarh, P.S- Ghailarh, Prakhand- Ghailarh, District- Madhepura, Bihar.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 525/871
79. Rituraj Kumar Son of Manohar Prasad Yadav Resident of Village- Jhitkiya, PO Ghailarh, P.S- Ghailarh, Prakhand- Ghailarh, District- Madhepura, Bihar.
80. Suman Kumari Daughter of Gurudeo Prasad Residentof village- Mahakola, PO Teghra, PS Haweli Kharagpur, Prakhand- Haweli Kharagpur, District Munger, Bihar.
81. Mukesh Kumar Son of Ishwari Prasad Mahto Resident of Village
- Kalyanpur, P.O. - Rahua, P.S.- K. Nagar, Prakhand - K. Nagar, District - Purnea, Bihar.
82. Deepak Kumar Son of Siyaram Sah Resident of Village - Chakla, P.O. - Rahua, P.S. - K. Nagar, District - Purnea, Bihar.
83. Ashok Kumar Sah Son of Satya Narayan Sah Resident of Village
- Rahua, P.O. - Rahua, P.S. - K. Nagar, Prakhand - K. Nagar, District - Purnea, Bihar.
84. Lalan Kumar Gupta Son of Banarsi Sah Resident of Village - Goasi, P.S. K Nagar, Prakhand - K. Nagar, District Purnea, Bihar.
85. Shiv Shankar Sharma Son of Sudhanshu Sharma Resident of Village - Gengali, PO Gengali, P.S. K. Nagar, Prakhand - K. Nagar, District - Purnea, Bihar.
86. Sanjeev Kumar Son of Yogendra Prasad Singh Resident of Village - Gengali, PO Gengali, P.S. K. Nagar, Prakhand - K. Nagar, District - Purnea, Bihar.
87. Gopal Prasad Son of late Satya Narayan Sah Resident of Village
- Rahua, P.O. - Rahua, P.S. - K. Nagar, Prakhand - K. Nagar, District - Purnea, Bihar.
88. Soni Kumari Wife of Sanjeev Kumar Resident of Village - Gengali, PO Gengali, P.S. K. Nagar, Prakhand - K. Nagar, District - Purnea, Bihar.
89. Sanjay Kumar Son of Digambar Lal Das Resident of Village/Mohalla - HLR, Qtr No. 127,Housing Colony, Indira Nagar, P.O. Purnea, PS - Chauk, Prakhand - K.Nagar, District Purnea, Bihar.
90. Avdhesh Kumar Son of Narayan Mehta Resident of Village- Fariyani, PO. Gengali, , P.S. K. Nagar, Prakhand- K.Nagar, District - Purnea, Bihar.
91. Bikalp Bharti Son of Parmeshwari Mehta Resident 0f Village- Bahadurpur, PO- Harda, P.S. K. Nagar, Prakhand- K. Nagar, District- Purnea, Bihar.
92. Sandeep Kumar Son of Mahendra Yadav Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad (Bihar).
93. Yeswendra Kumar Son of Balindra Singh Resident of Village - Laskari Chhapar, P.O. Mairwa, Via - Mirwa, P.S. - Mairwa, District - Siwan, Bihar.
94. Ravi Ranjan Son of Shailendra Kumar Singh Resident of Village- Kumhoura, P.O. - Bishwambharpur, P.S. Dinara, Prakhand- Dinara, District Rohtas Bihar.
95. Sanjay Kumar Son of Ram Narayan Singh Resident of Village - Arang, P.O. Arang, P.S. - Dinara, Prakhand, Dinara, District Rohtas, Bihar.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 526/871
96. Kumar Vikash Son of Hakim Singh Resident of Village - Arang, P.O. Arang, P.S. - Dinara, Prakhand, Dinara, District Rohtas, Bihar.
... ... Appellant/s Versus
1. The State of Bihar through the Principal Secretary, Department of Planning & Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development, Government of Bihar, Patna.
3. The Director, Department of Planning & Development, Government of Bihar, Patna.
4. The Joint Director-cum-Officer, Head Department of Planning & Development (Directorate of Economic & Statistics) Government of Bihar, Patna. null null
5. The District Statistical Officer, Patna, District - Patna (Bihar).
6. The District Statistical Officer, Jehanabad, District Jehanabad, Bihar.
7. The District Statistical Officer, Bhojpur, District Bhojpur, Bihar.
8. The District Statistical Officer, Rohtas, District - Rohtas (Bihar).
9. The District Statistical Officer,Buxar, District Buxar, Bihar.
10. The District Statistical Officer,Gaya, District Gaya, Bihar.
11. The District Statistical Officer,Arwal, District Arwal, Bihar.
12. The District Statistical Officer, Purnea District , Purnea, Bihar.
13. The District Statistical Officer, Banka, District- Banka, Bihar.
14. The District Statistical Officer,Bhagalpur, District Bhagalpur Bihar.
15. The District Statistical Officer,Madhepura, District Madhepura, Bihar.
16. The District Statistical Officer,Madhubani, District Madhubani, Bihar.
17. The District Statistical Officer, Munger, District Munger, Bihar.
18. The District Statistical Officer,Begusarai, District Begusarai, Bihar.
19. The District Statistical Officer, Sheikhpura, District Sheikhpura, Bihar.
20. The District Statistical Officer,Supual, District Supaul, Bihar.
21. The District Statistical Officer, Nalanda, District Nalanda, Bihar.
22. The District Statistical Officer, Khagaria, District Khagaria, Bihar.
23. The District Statistical Officer, Sitamarhi, District Sitamarhi, Bihar.
24. The District Statistical Officer,Saran, District Saran, Bihar.
25. The District Statistical Officer,Siwan, District Siwan, Bihar.
26. The District Statistical Officer,Muzaffarpur, District Muzaffarpur, Bihar.
27. The District Statistical Officer, West Champaran, District -West Champaran Bihar.
28. Abhay Chaudhary Son of Dharamdeo Chaudhary Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad (Bihar).
29. Baliram Prasad Son of Suraj Ram Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad (Bihar).
30. Soni Kumari Daughter of Raju Prasad Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad (Bihar).
31. Anil Kumar Rai Son of Lalan Prasad Resident of Village- Kauriya, P.O, Kunjwa, Via- Bihta, PS Bihta Prakhand, Bihta, District Patna (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 527/871
32. Shammi Kappor Son of Late Dinesh Lal Kapur Resident of Mohallah- Tiwari Lane, Chhoti Patan Devi, Patna City, P.O.. Patna City, PS. Patna City, Prakhand bankipur District Patna(Bihar)
33. Bablu Kumar Son of Sri Mukul Prasad Resident of Mohalla- Gate No. 77 , Kurjee P.O- Sadaquat Ashram ,P.S digha Prakhand, Patna Sadar District Patna (Bihar).
34. Pawan Kumar Verma son of Baikunth Verma Resident of Village- Jamalpur ,P.O- Alalwalpur, P.S.- Gaurichak, Prakhand, Fathua, District Patna (Bihar).
35. Alok kumar Son of Ramnath Thakur Resident of Village- Nadapura, P.O. Nadapur, P.S. Dhanarua, Prakhand, Patna Sadar District Patna Bihar.
36. Santosh Kumar Son of Dev Baran Prasad Resident of Village- Devkuli, P.O. Musepur, PS- Bihta, Prakhand, Bihta, District Patna Bihar.
37. Prem Chand Kumar Son of Sanjivan Roy Resident of Village- Gulamali Chak, P.O. Anandpur, Camp, P.S Bihta, Prakhand, Bihta District Patna (Bihar).
38. Bheem Prakash Sethi Son of Om Prakash Sethi Resident of Village- Machhalpur Lai, P.O. Lai, P.S Bihta, Prakhand, District Patna (Bihar).
39. Deo Kumar Prakash Son of Chaturgun Sah Resident of Village- Machhalpur Lai, P.O. Lai, P.S Bihta, Prakhand, District Patna (Bihar).
40. Asgar Ansari Son of Ahmad Ansari Resident of village- Amhara, P.S Bihta, Prakhand - Bihta, District- Patna.
41. Arvind Kumar Son of Hareshwar Thakur Resident of Village- Khedalpura, P.O- Khedalpura, P.S Bihta, Prakhand, Bihta, District Patna Bihar.
42. Satish Paswan Son of Rajendra Paswan Resident of Village- Dhanarua , P.O. Dhanarua, PS. Dhanarua, Prakhand Dhanarua District Patna Bihar.
43. Md. Perwej Alam Son of Shekh Mukhtar Alam Resident of Village- Bansapati P.O. Kahalgaon, PS Kahalgaon,Prakhand,k District Bhagalpur Bihar.
44. Chandan Das Son of Suresh Das Resident of Village- Saitpur Kulkulia PO Kahalgaon PS Kahalgaon, Prakhand, Kahalgaon, District Bhagalpur Bihar.
45. Ambrosh Das Son of Suresh Ravidas Resident of Village- Saitpur Kulkulia PO Kahalgaon PS Kahalgaon, Prakhand, Kahalgaon, District Bhagalpur Bihar.
46. Krishna Kant son of Sri Mithilesh Prasad Chaudhary resident of village- Shambhuganj, PO- KadarachakP.S.- Shambhuganj Prakhand- Shambhuganj District- Banka
47. Amarjeet Kumar Son of Awadh Kishore Modi resident of village- Shambhuganj, PO- KadarachakP.S.- Shambhuganj Prakhand- Shambhuganj District- Banka.
48. Nawneet Kumar Son of Narendra Kumar Resident of Village- Giridhara P.O. Giridhara, PS Shambhuganj Prakhand- Shambhuganj, District Banka (Bihar).
49. Chanda Kumari Daughter of Abadh Kishore Modi Resident of Village- resident of village- Shambhuganj, PO- KadarachakP.S.- Shambhuganj Prakhand- Shambhuganj District- Banka.
50. Diwakar Kumar Thakur Son of Shubhash Chandra Thakur resident of Village- Chakarami Bash P.O. Tarsuwa Bargaon PS Alamnagar, Prakhand Alamnagar, District Madhepura Bihar.
51. Bipin Kumar Son of Shree Shatrughan Prasad Ray Resident of Village- Pirapur Ratanmaniya, PO. - Pirapur Ratanmaniya Via Piar, PS Bandra, Prakhand, Bandra, District Muzaffarpur Bihar.
52. Santosh Kumar Son of Chandra Shekhar Prasad Singh Resident of Village- Pirapur Ratanmaniya, P.O. - Pirapur Ratanmaniya Via- Piar, PS- Bandra, Prakhand, Bandra, District Muzaffarpur, Bihar. Patna High Court LPA No.535 of 2017 dt.17-04-2018 528/871
53. Rakesh Kumar Son of Narendra Kumar Resident of Village-Barheli,PO. Barheli, Via- Sheikhpura, PS Sheikhpura, Prakhand- Sheikhpura District Sheikhpura Bihar.
54. Jitendra Pal Son of Sidhnath Pal Resident of Village- Bisheshwar Dera, P.O. - Chakki, P.S- Brahampur, Prakhand, Chakki, District Buxar, Bihar.
55. Ritesh kumar Yadav Son of Harishankar Yadav Resident of Village- Bisheshwar Dera, P.O. - Chakki, P.S- Brahampur, Prakhand, Chakki, District Buxar, Bihar.
56. Rakesh Kumar Singh Son of Kapildeo Singh resident of Village- Bangali Patti, P.O. Dhanaw, Via- Baniyapur , PS. Baniyarpur, Prakhand, Baniyapur, District Saran Bihar.
57. Ashutosh Kumar Son of Bhola Prasad Singh Resident of Village- Jankinagar, PO- Garkha, Via- Garkha, P.S.- Garkha, Prakhand, - Garkha, District Saran Bihar.
58. Navneet Raman son of Shiv Kumar Ram resident of Village- Dumri Bujurg, PO. Dumri Bujurg, Via Sonepur, PS. Sonepur, Prakhand-Sonepur, District Saran ,Bihar.
59. Dhirendra Kumar Son of Basudeo Pandit Resident of Village- Lodipur, PO. Wajitpur, Via- Karpi, PS. Karipi Prakhand- Karpi District Arwal Bihar.
60. Anil Kumar Son of Sri Deo Prasad Sao Resident of Village- Aslanpur, P.O- Sakari Chouki, Via -Arwal, P.S.-Arwal, Prakhand-Arwal, District Arwal Bihar.
61. Ranjeet Sharma Son of Yamuna Sharma Resident of Village- Khalikpura, P.O.
-Wajitpur, Via- Karpi, P.S. Karpi, Prakhand- Karpi, District Arwal , Bihar.
62. Ravindra Kumar Kaul Son of Ram Deyal Prasad Resident of Village- Arwal Pul No. 9, P.O- Arwal, Via- Arwal, PS Arwal, Prakhand- Arwal, District- Arwal Bihar.
63. Shailesh Kumar Singh Son of Lakshman Singh Resident of Village- Sarfafar, P.O. Ganjrajganj, P.S.- Udwant Nagar, Prakhand- Udwant nagar, District Bhojpur, Bihar.
64. Rajeev Ranjan Son of Krishna Singh Resident of Village- Sarfafar, P.O. Ganjrajganj, P.S.- Udwant Nagar, Prakhand- Udwant nagar, District Bhojpur, Bihar.
65. Pankaj Kumar Singh Son of Sudama Singh Resident of Village- Sarfafar, P.O. Ganjrajganj, P.S.- Udwant Nagar, Prakhand- Udwant nagar, District Bhojpur, Bihar.
66. Umesh Kumar Gupta Son of Shiv Nath Gupta Resident of Village- Shahpur, P.O. Shahpur Patti, P.S. Shahpur, Prakhand-Shahpur, District Bhojpur Bihar.
67. Sri Ram Singh Son of Saryu Singh Resident of Vilalge- Araidih, P.O. Baisadih, P.S. Piro Prakhand- Piro, District Bhojpur Bihar.
68. Md. Abid Hussain Ansari Son of Md. Kitabuddin Ansari Resident of Village- Nonar, P.O. Nonar, P.S. Piro, Prakhand- Piro , District Bhojpur Bihar.
69. Raj Kishore Singh Son of Siddheshwari Singh Resident of Village- Rajeya, P.O. Rajeya, P.S.- Piro, Prakhand, Piro,District Bhojpur, Bihar.
70. Santosh Kumar Singh Son of Jagranath Singh Resident of Village- Kataria , P.S. Agiaon Bazar, Prakhand - Piro, District Bhojpur, Bihar.
71. Ramesh Kumar Singh Son of Surya Deo Singh Resident of Village- Chhaichhaudih, P.O. - Pachrukhiya, P.S. Agiaon Bazar, Prakhand, Piro, Distrct Bhojpur, Bihar
72. Sachhidanand kumar Son of Hari Nandan Bhagat Resident of Village- Jagranathpur, P.O. Padmaul, P.S Kurhani, Prakhand Kurhani, District muzaffarpur, Bihar.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 529/871
73. Lakhindra Yadav Son of Jang Bahadur Yadav Resident of Village- Chandrahiya, P.O. - Chandrahiya, P.S Kurhani Prakhand- Kurhani District Muzaffarpur, Bihar.
74. Laliteshwar Prasad Son of Shiv Kumar Bhagat Resident of Village- Bangra Banshidhar, P.O- Bangra Banshidhar , PS Kurhani Prakhand- Kurhani District Muzaffarpur ,Bihar.
75. Sudha Kumari Wife of Sri Himanshu Kumar resident of Village- Turki PO Turki P.S- Kurhani Prakhand- Kurhani District - Muzaffarpur,Bihar.
76. Sanjay kumar Son of Yadunandan Singh Resient of Village- Chhajan Dubiyahi, P.O. Chhajan Harishankar, P.S Kurhani, Prakhand- Kurhani, District Muzaffarpur, Bihar.
77. Pawan Kumar Son of late Rambali Paswan Resient of Village- Chhajan Gonu , P.O. Chhajan Harishankar, P.S Kurhani, Prakhand- Kurhani, District Muzaffarpur, Bihar.
78. Manoj Kumar Son of Sidheshwar Sharma Resient of Village-Garuda , P.O. Belwa, P.S.- Agrer, Prakhand,- Sasaram, District Rohtas, Bihar.
79. Akhilesh Singh Son of Banwari Singh resident of Village- Dera, P.O. Tendua, P.S. Nokha, Prakhand, Nokha, District Rohtas Bihar.
80. Ramesh Chandra Singh Son of Awadh Bihari Singh Resient of Village- Purhara, P.O.- Barhari, P.S. Kargahar, Prakhand- Dinara, District - Rothas Bihar.
81. Santosh Kumar Singh Son of Kameshwar Singh Resient of Village-Kund, P.O. Kund, P.S. Dinara, Prakhand- Dinara, District Rohtas, Bihar.
82. Chitranjan Singh Son of late Kapildeo Singh Resident of Village- Mathiya, P.O. Kund, P.S. Dinara, Prakhand, Dinara, District Rohtas Bihar.
83. Ajay Kumar Singh Son of Nathuni Singh Resident of Village- Arang, P.O. Arang, P.S.- Dinara, Prakhand, Dinara, District Rothas, Bihar.
84. Chandra Vijay Kumar Son of Sri Chaurasi Ram Resident of Village- Arang, P.O. Arang, P.S.- Dinara, Prakhand, Dinara, District Rothas, Bihar.
85. Anil Singh Son of Anant Prasad Singh Resident of Village- Mathiya, P.O. Kund, P.S. Dinara, Prakhand, Dinara, District Rohtas Bihar.
86. Vikash Kumar Gupta Son of Binod Sah Resident of Village- Bishrampur, P.O.
- Kaniyari, P.S- Dinara, Prakhand- Dinara, District Rohtas Bihar.
87. Ramesh Kumar Singh Son of late Chandrama Singh Resident of Village- Dinara, PO Dinara, P.S Dinara, Prakhand-Dinara, District Rohtas Bihar.
88. Indu Bhushan Upadhyay Son of Jai Shankar Upadhyay Resident of Village - Nauhatta, P.O. Nauhatta, P.S. Nauhatta, Prakhand - Nauhatta, District - Rohtas, Bihar.
89. Manish Kumar Pathak Son of Vijay Kumar Pathak Resident of Village- Uchaila (Jalalabad), P.O. Rohtas, P.S.- Rohtas, Prakhand-Rohtas , District Rohtas, Bihar.
90. Raushan Kumar Son of Hansraj Ram Resident of Village- Koath, P.O- Koath, P.S- Dawath, Prakhand-Dawath, District Rohtas , Bihar.
91. Dhanjee Kumar Son of Munji Prasad Resident of Village- Yogini , P.O. Koath, P.S. Dawath, Prakhand-Dawath, District Rohtas, Bihar.
92. Md. Alijan Ansari Son of late Gulam Mustafa Ansari Resident of Village- Nekra, P.O. -Muradabad, P.S. Agrer, Prakhand- Sasaram, District Rohtas, Bihar.
93. Jitendra Kumar Mishra Son of Sudama Mishra Resident of village- Srirampur, P.O.- Bihta, PS Bihta, Prakhand- Bihta, District- Patna, Bihar.
94. Prakash Chandra Son of Baban Prasad Resident of Village- Narayanpur, P.O- Bihta, P.S- Bihta, Prakhand, Bihta, District Patna, Bihar. Patna High Court LPA No.535 of 2017 dt.17-04-2018 530/871
95. Arvind Kumar Son of Sri Binod Kumar Prasad Resident of Village- Bihta, P.O. Bihta, P.S. Bihta, Prakhand- Bihta, District Patna, Bihar.
96. Md Sher Alam Son of Islam Ansari Resident of Village- Nawadih Masjid More, Amjhorer, P.O. -Nawadih, PS.Rohtas, Prakhand- Rohtas District Rohtas , Bihar.
97. Ranjeet Kumar Son of Jaldhar Prasad Sah Resident of Village- Sondiha, P.O. Sondiha, P.S Pasraha, Prakhand, Gogri District Khagaria, Bihar.
98. Rupesh Kumar Son of Jaldhar Prasad Sah Resident of Village- Sondiha, P.O. Sondiha, P.S Pasraha, Prakhand, Gogri District Khagaria, Bihar.
99. Pankaj Kumar Nirala son of Rajendra Prasad Yadav Resident of Khataha Navtoliya P.O,.- Gendh Mohani Ps. Gogari, Prakhand-Gogari, District Khagaria Bihar.
100. Pramod Kumar Son of Sri Ram Prakash Singh Resident of Village - Jahangira, P.O. Jahangira, P.S. Khagaria, Prakhand - Khagaria, District - Khagaria, Bihar.
101. Bailish Prasad Son of Methan Mahto Resident of Village - Mohanpur, PO Mohanpur, PS Mohanpur, Prakhand - Mohanpur, District Gaya, Bihar.
102. Mamta Kumari Wife of Shivchand Prasad Resident of Village - Mohanpur, PO Mohanpur, PS Mohanpur, Prakhand - Mohanpur, District Gaya, Bihar.
103. Arvind Kumar Son of Siyaram Yadav Resident of Village - Gothbardah, PO - Gothbardaha, Via - Ghailarh, District Madhepura, Bihar.
104. Rajesh Kumar Son of Jeera Paswan resident of Village - Turki PO Turki PS - Kurhani, Prakhand - Kurhani, District - Muzaffarpur, Bihar.
105. Pramod Baitha Son of Ghuran Baitha Resident of Village-Sonepur, PO Sonepur, PS Sonepur, Prakhand-Sonpur, District Saran Bihar.
106. Randhir Kumar Son of Ramashish Singh Resident of Village-Lojra, PO- Manchauli, PS. Wazirganj, Prakhand- Wazirganj, District Gaya, Bihar.
107. Shyam Narayan Yadav Son of Hari Shankar yadav Resident of Village-Chakki Bisheswar Dera, PO-Chakki, PS Brahampur, Prakhand- Chakki, District Buxar Bihar.
108. Naresh Kumar Son of Late Mahadeo Mistry Resident of Village- Motipur, PO Motipur, PS. Motipur Prakhand Motipur, District Muzaffarpur, Bihar.
109. Shivjee Sinha Son of Suraj Prasad Resident of Village-Bakhra, PO Motipur, PS Motipur, Prakhand- Motipur, District Muzaffarpur, Bihar.
110. Roushan Kumar Ranjan Son of Harilal Bind Resident of village- Mahakola, PO Teghra, PS Haweli Kharagpur, Prakhand- Haweli Kharagpur, District Munger, Bihar.
111.Mukesh Kumar Yadav Son of Rasik Lal Prasad yadav Resui Residentof village- Chhoti Mahakola, PO Haweli Kharagpur, PS Haweli Kharagpur, Prakhand- Haweli Kharagpur, District Munger, Bihar.
112. Priyanka Kumari Wife of Hume Prakash Resident of Village- Barihat, PO Purnea, PS K.Hat, Prakhand- Purnea East, District Purnea, Bihar.
113. Priyanka Kumari Daughter of Ravindra Prasad Sinha Resident of Village- Barihat, PO Purnea, PS K.Hat, Prakhand- Purnea East, District Purnea, Bihar.
114. Khushboo kumari Wife of Rambabu Sah Resident of Village- Laxmi Mandir Barihat, PO Purnea, PS K.Hat Prakhand- Purnea East , District Purnea Bihar.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 531/871
115. Sanjeev Kumar Son of Shashi Kumar Singh Resident of Village- Champa Baraili, PO - Toli Kola, Via- Kasba, PS Dagarua, Prakhand- Dagarua, District Purnea, Bihar.
116. Shashi Prabha Wife of Chitranjan Kumar Resident of Village- Garhia Dira, PO- Garhia Balua, PS. Srinagar, Prakhand- Sri Nagar, District Purnea,Bihar.
117. Rajesh Kumar Suman Son of Baidyanath Mehta Resident of Village- Garhia Dira, PO- Garhia Balua, PS. Srinagar, Prakhand- Sri Nagar, District Purnea,Bihar.
118. Nimmi Kumari Wife of Ashok Kumar Mehta Resident of Village- Garhia Dira, PO- Garhia Balua, PS. Srinagar, Prakhand- Sri Nagar, District Purnea,Bihar.
119. Noor Kalam Son of Md. Nasim Akhtar Resident of Village- Aura Nandania, PO- Maripur, PS- Routa, Prakhand- Rauta, District Purnea, Bihar.
120. Manghu Lal Harijan Son of Ajab Lal Harijan Resident of Village- Singhia , PO- Runki, PS.- Routa, Prakhand- Rauta, District Purnea, Bihar.
121. Krishna Kumar Thakur Son of Sudhan Lal Thakur Resident of Village- Kabaiya, PO- Balmalpur, PS-Routa, Prakhand-Rauta, District Purnea, Bihar.
122. Shashi Bhushan Mandal Son of Chhatradhari Mandal Resident of Village- Belwa, PO.-Belwa, Via- Ranipatra, PS- Purnia, Prakhand -Purnea East, District Purnea Bihar.
123. Pankaj Kumar Das Son of Dinesh Kumar Das Resident of Village- Jiyagachhi, PO- Belwa, Via-Ranipatra, PS Purnia, Prakhand- Purnea East, District Purnea Bihar.
124. Mani Bhusan Sharma Son of Girijanand Sharma Resident of Village- Gengali, PO. Gengali, P.S. K. Nagar, Prakhand- K.Nagar, District - Purnea, Bihar.
125. Manoj Kumar Jha Son of Sri Baidyanath Jha Resident of Village- Gengali, PO. Gengali, P.S. K. Nagar, Prakhand- K.Nagar, District - Purnea, Bihar.
126. Ranjan Kumar Son of Tej Narayan Prasad Singh Resident of Village- Gengali, PO. Gengali, P.S. K. Nagar, Prakhand- K.Nagar, District - Purnea, Bihar.
127. Sajjan Kumar Son of Tej Narayan Singh Resident of Village- Gengali, PO. Gengali, P.S. K. Nagar, Prakhand- K.Nagar, District - Purnea, Bihar.
128. Deepak Kumar Singh Son of Tej Narayan Prasad Singh Resident of Village- Gengali, PO. Gengali, P.S. K. Nagar, Prakhand- K.Nagar, District - Purnea, Bihar.
129. Binayak Kumar Mishra Son of Ashwani Kumar Mishra Resident of Village - Shivajee Colony, Shipahi Tola, P.O. - Purnea, P.S. - K. Nagar, Prakhand - K. Nagar, District - Purnea, Bihar.
130. Shammi Kapoor Son of Parth Das Resident of Village - Kalarampur P.O. - Kalarampur, PS - Nararam Nagar, Prakhand - Jamalpur, District - Munger, Bihar.
131. Rohit Raj Son of Rishideo Pawan Resident of Village - Vijay Nagar, PO Bariyarpur, PS - Jamalpur, Prakhand - Jamalpur, District - Munger, Bihar.
... ... Respondent/s ====================================================== with Patna High Court LPA No.535 of 2017 dt.17-04-2018 532/871 Letters Patent Appeal No. 711 of 2017 In Civil Writ Jurisdiction Case No.15321 of 2016 ======================================================
1. Manish Kumar son of Nagendra Singh resident of Village/Mohalla - Bishunpur Patti, P.O. - Bishunpur Patti, P.S. - Sahebganj, Prakhand - Sahebganj, District - Muzaffarpur (Bihar).
2. Ravish Kumar Nigam son of Nagendra Panjiyar resident of Village/Mohalla - Pathan Tola, Damodarpur, P.O. - Damodarpur, P.S. - Kanti, Prakhand - Kanti, District - Muzaffarpur (Bihar).
3. Manish Kumar Nigam son of Nagendra Panjiyar resident of Village/Mohalla - Pathan Tola, Damodarpur, P.O. - Damodarpur, P.S. - Kanti, Prakhand - Kanti, District - Muzaffarpur (Bihar).
4. Sushil Kumar son of Birendra Prasad resident of Village/Mohalla
- Gardh Karnal, P.O. - Gardh Karnal, P.S. - Sahebganj, Prakhand
- Sahebganj, District - Muzaffarpur (Bihar).
5. Shashi Kant son of Suresh Kumar Tiwari resident of Village/Mohalla - Chanakyapuri, Road No. 03,P.O.- M.I.T. Muzaffarpur, Prakhand - Kanti, District - Muzaffarpur (Bihar).
6. Suman Kumar son of Chandeshwar Thakur resident of Village/Mohalla - Patahi Roop, P.O.- Patahi, P.S. - Muzaffarpur (Sadar), Prakhand - Mushahari, District - Muzaffarpur (Bihar).
7. Prabhakar Bharti son of Sri Ram Niwas Sharma resident of Village/Mohalla - Punas Chaturi, P.O. Muzaffarpur, P.S. - Ahiyapur, Prakhand - Mushahari, District - Muzaffarpur (Bihar).
8. Ajitesh Kumar son of Dr. Manik Lal Pandey resident of Village/Mohalla - Phuladh, P.O. - Phuladh, P.S. - Paroo, Prakhand - Paroo, District - Muzaffarpur (Bihar)
9. Diwakar Bharti son of Ram Niwas Sharma resident of Village/Mohalla - Chaturi Punas, P.O. - Head Post Office, Muzaffarpur, P.S. - Ahiyarpur, Prakhand - Mushahari, District - Muzaffarpur (Bihar)
10. Satya Prakash son of Arun Kumar Thakur resident of Village/Mohalla - Patahi Hari, P.O.- Patahi, P.S. - Muzaffarpur (Sadar), Prakhand - Mushahari, District - Muzaffarpur (Bihar).
11. Maneeish Kumar @ Maneesh Kumar son of Sri Jaichandra Thakur resident of Village/Mohalla - Panapur Akhtiyarpur, P.O. - Panapur Akhtiyarpur, Via - Jaitpur (Estate), P.S. - Karanja, Prakhand - Marwan, District - Muzaffarpur (Bihar).
12. Mahesh Kumar Gupta son of Kishandeo Prasad resident of Village/Mohalla - Piprahi, P.O. - Piprahi, P.S. - Piprahi, Prakhand - Piprahi, District - Sheohar (Bihar).
13. Dharmendra Kumar @ Dharmendra Kumar Srivastava son of Late Krishna Lal Srivastava resident of Village/Mohalla - Teacher's Colony, Charitravan, P.O. - Charitravan, P.S. - Buxar, Prakhand - Buxar, District - Buxar (Bihar).
14. Bijay Kumar Dubey son of Rameshwar Nath Dubey resident of Village/Mohalla - Airport Road, Buxar, P.O. - Central Jail Bazar, P.S. - Buxar, Prakhand - Buxar, District - Buxar (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 533/871
15. Jitendra Kumar son of Ramdhani Singh resident of Village/Mohalla - Maniyara, P.O. - Sikariya, P.S. - Tiyar, Prakhand - Bihiya, District - Bhojpur (Bihar).
16. Dhananjay Kumar son of Lalan Choudhary resident of Village/Mohalla - Belhar, P.O. - Budhan Road Bhadokhra, P.S. - Darigon, Prakhand - Sasaram, District - Rohtas (Bihar).
17. Satyajit Kumar @ Satyajeet Kumar son of Mahesh Prasad resident of Village/Mohalla - Saksohra, P.O. - Saksohra, P.S. - Saksohra, Prakhand - Belchi, District - Patna (Bihar).
18. Ashok Kumar Yadav son of Kisto Prasad Yadav resident of Village/Mohalla - Jhouramani, P.O. - Runki, P.S. - Rauta, Prakhand - Baisa, District - Purnea (Bihar).
19. Satish Kumar son of Shree Ram Yatan Das resident of Village/Mohalla - Rajuan Sisauni, P.O. - Bardaha, Kamtaul, Jale, P.S. - Jale, Prakhand - Jale, District - Darbhanga (Bihar).
20. Binay Kumar Singh son of Gajendra Prasad Singh resident of Village/Mohalla - Jogiara, P.O. - Jogiara, P.S. - Jale, Prakhand - Jale, District - Darbhanga (Bihar).
21. Shashi Shekhar Prasad Yadav son of Chandra Shekhar Prasad resident of Village/Mohalla - Amaei Kukroon, P.O. - Kukroon (East), P.S. - Dhamdaha, Prakhand - Dhamdaha, District - Purnea (Bihar).
22. Sunil Kumar Singh Son of Kameshwar Prasad Singh resident of village / Mohalla - Chandrahi, P.O. Chandrahi, P.S. Dhamdaha, Prakhand Dhamdaha, District - Purnea ( Bihar )
23. Bindi Kumari Wife of Sunil Kumar Gupta resident of village / Mohalla - Nawadih, P.O. Amjhore, P.S. Rohtas, Prakhand - Rohtas, District - Rohtas ( Bihar )
24. Raj Kishore Yadav Son of Sri Kamleshwari Prasad Yadav resident of village / Mohalla - Mogaliya Purdaha, P.O. Mogaliya Purdaha, P.S. Dhamdaha, Prakhand - Dhamdaha, District - Purnea ( Bihar )
25. Rajeev Ranjan Son of Chandra Shekhar Prasad Sah resident of village / Mohalla - Rangpura Milki, P.O. Rangpura, P.S. Mirganj, Prakhand - Dhamdaha, District - Purnea ( Bihar )
26. Sudhanshu Kumar Son of Chandra Shekhar Prasad Sah resident of village / Mohallah - Rangpura Milki, P.O. Rangpura, P.S. Mirganj, Prakhand - Dhamdaha, District - Purnea ( Bihar )
27. Vinay Kumar Son of Chandra Shekhar Prasad Sah resident of village / Mohalla - Rangpura Milki, P.O. Rangpura, P.S. Mirganj, Prakhand - Dhamdaha, District - Purnea ( Bihar )
28. Mahadev Prasad Singh Son of Bir Singh resident of village / Mohallah - Ardania, P.O. Angar Hat, P.S. Angar Hat, Prakhand - Baisa, District - Purnea ( Bihar )
29. Mukesh Kumar Son of Bhuneshwar Prasad Yadav resident of village / Mohalla - Mahua Tola Lakshmipur, P.O. Khadgi Tirasi, P.S. Khagaria, Prakhand - Khagaria, District - Khagaria ( Bihar )
30. Md. Izhar Son of Md. IIyas resident of village / Mohallah - Raun, P.O. Raun, P.S. Alauli, Prakhand Alauli, District - Khagaria ( Bihar ) Patna High Court LPA No.535 of 2017 dt.17-04-2018 534/871
31. Dheeraj Kumar Son of Kishundeo Sah resident of village / Mohallah - Khutaha, P.O. Khutaha, P.S. Alauli, Prakhand Alauli, District - Khagaria ( Bihar )
32. Arvind Kumar Son of Chaturbhuj Singh resident of Village/Mohalla - Haujpura, P.O. Haujpura, P.S. Vaishali, Prakhand - Vaishali, District - Vaishali (Bihar).
33. Sharad Kumar Son of Late Sudama Prasad resident of village / Mohalla - Mathiya, P.O. Mathiya, P.S. Lauriya, Prakhand - Lauriya, District - West Champaran ( Bihar )
34. Prakash Kumar Son of Bijay Prasad resident of village / Mohalla - Bikram, P.O. Bikram, P.S. Bikram, Prakhand - Bikram, District - Patna ( Bihar )
35. Srikant Thakur @ Shreekant Thakur Son of Hiralal Thakur resident of village / Mohalla - Chinhuta, P.O. Benibigha, P.S. Rani Talab Kanpa, Prakhand - Bikram, District - Patna ( Bihar )
36. Sanjay Kumar Son of Dineshwar Thakur resident of village / Mohalla - Bikram, P.O. Bikram, P.S. Bikram, Prakhand - Bikram, District - Patna ( Bihar )
37. Brajesh Kumar @ Brijesh Kumar Son of Satyadeo Thakur resident of village / Mohalla - Bikram, P.O. Bikram, P.S. Bikram, Prakhand - Bikram, District - Patna ( Bihar )
38. Arunjay Kumar Vidyarthi Son of Rajendra Prasad resident of village / Mohallah - Bela, P.O. Dariyapur, P.S. Dariyapur, Prakhand - Dariyapur, District - Saran ( Bihar )
39. Navin Sharma Son of Ganesh Prasad Sharma resident of village/mohalla - Bela, P.O. Bela, Via - Sitapur, P.S. Dariyapur, Prakhand - Dariapur, District - Saran (Bihar).
40. Rakesh Kumar Sah Son of Ram Briksha Sah resident of village/mohalla - Rarhi, P.o. Rarhi, P.S. Jale, Prakhand - Jale, District - Darbhanga (Bihar).
41. Shobha Kumari Wife of Vijay Kumar resident of village / Mohalla - Kachua, P.O. Kachua, P.S. Jale, Prakhand - Jale, District - Darbhanga ( Bihar )
42. Krishna Kumar Raut Son of Raju Raut resident of village / Mohalla - Kachua, P.O. Kachua, P.S. Jale, Prakhand - Jale, District - Darbhanga ( Bihar )
43. Chandra Shekhar Prasad Son of Jagdish Prasad resident of village/mohalla - Reodha, P.O. Reodha, P.S. Jale, Prakhand - Jale, District - Darbhanga (Bihar).
44. Naresh Mistry Son of Ram Prasad Mistry resident of village / Mohalla - Kaswa Pachrukhi, P.O. Rajhat, P.S. Akbarpur, Prakhand - Akbarpur, District - Nawada ( Bihar )
45. Niranjan Kumar Son of Dani Singh resident of village / Mohalla - Dihi, P.O. Fatehpur More, P.S. Akbarpur, Prakhand - Akbarpur, District - Nawada ( Bihar )
46. Raushan Kumar Son of Naresh Prasad Sinha resident of village / Mohalla - Pachrukhi, P.O. Rajhat, P.S. Akbarpur, Prakhand - Akbarpur, District - Nawada ( Bihar )
47. Abhinay Prasad Son of Tulsi Prasad resident of village / Mohalla - Pachrukhi, P.O. Rajhat, P.S. Akbarpur, Prakhand - Akbarpur, District - Nawada ( Bihar ) Patna High Court LPA No.535 of 2017 dt.17-04-2018 535/871
48. Amardeep Kumar Son of Jawahar Lal resident of village / Mohalla - Pachrukhi Kothi, P.O. Rajhat, P.S. Akbarpur, Prakhand
- Akbarpur, District - Nawada ( Bihar )
49. Arvind Kumar Son of Kapil Deo Singh resident of village / Mohalla - Pachrukhi Kothi, P.O. Rajhat, P.S. Akbarpur, Prakhand
- Akbarpur, District - Nawada ( Bihar )
50. Anil Kumar Son of Nawal Kishore Prasad resident of village / Mohalla - Fatehpur, P.O. Fatehpur, P.S. Akbarpur, Prakhand - Akbarpur, District - Nawada ( Bihar )
51. Amit Kumar Son of Surya Narayan Vishwakarma resident of village / Mohalla - Pachrukhi, P.O. Rajhat, P.S. Akbarpur, Prakhand - Akbarpur, District - Nawada ( Bihar )
52. Sunil Kumar Son of Suraj Mistri resident of village / Mohalla - Pachrukhi Kothi, P.O. Rajhat, P.S. Akbarpur, Prakhand - Akbarpur, District - Nawada ( Bihar )
53. Rajesh Kumar Son of Ramashish Prasad resident of village / Mohallah - Daulata, P.O. Bir, P.S. Dhanarua, Prakhand - Dhanarua, District - Patna ( Bihar )
54. Pappu Kumar Son of Rajendra Prasad Yadav resident of village / Mohalla - Parmanpur, P.O. Bhatrandha, P.S. Ghailarh, Prakhand
- Ghailarh, District - Madhepura ( Bihar )
55. Barun Kumar Son of Rajendra Prasad Yadav resident of village / Mohalla - Parmanpur, P.O. Bhatrandha, P.S. Ghailarh, Prakhand
- Ghailarh, District - Madhepura ( Bihar )
56. Arun Kumar Son of Rajendra Singh resident of village / Mohallah - Bara, P.O. Panditganj, P.S. Kadirganj, Prakhand - Masaurhi, District Patna ( Bihar )
57. Jai Prakash Narayan Son of Lakshmi Narayan Sinha resident of village / Mohalla - Tandwa, P.O. Pabhera, P.S. Dhanarua, Prakhand - Dhanarua, District - Patna ( Bihar )
58. Akshay Kumar Son of Sri Devendra Prasad Singh resident of village / Mohallah - Bara, P.O. Panditganj, P.S. Kadirganj, Prakhand - Dhanarua, District Patna ( Bihar )
59. Harendra Kumar Ganesh Son of Sharan Lal Ganesh resident of village / Mohalla - Talbari, P.O. Badampur, P.S. Dighal Bank, Prakhand - Dighal Bank, District - Kishanganj ( Bihar )
60. Dipak Kumar Son of Rajendra Prasad resident of village / Mohallah - Bela, P.O. Bela, P.S. Dariyapur, Prakhand - Dariyapur, District - Saran ( Bihar )
61. Samlendra Kumar Suman Son of Shatrughan Paswan resident of village / Mohallah - Jamharoo, P.O. Jamharoo Imamganj, P.S. Paliganj, Prakhand - Paliganj, District - Patna ( Bihar )
62. Brijmohan Kumar Son of Chandrika Chaudhary resident of village / Mohalla - Kharati Kutwi, P.O. Oyama Lakhanpur, P.S. Sigori, Prakhand - Paliganj, District - Patna ( Bihar )
63. Bijay Kumar Son of Late Shiv Narayan Prasad resident of village / Mohallah - Mahuri Tola, C/o Hanuman Jee Mills, Saheli Daizy Beauty Parlour, P.O. Sheikhpur, Prakhand Sheikhpura, District - Sheikhpura ( Bihar )
64. Atiqur Rahman Son of Hussam Hyder resident of village / Mohalla - Yehyapur, P.O. Sheikhpura, District - Sheikhpura ( Bihar ) Patna High Court LPA No.535 of 2017 dt.17-04-2018 536/871
65. Md. Jawed Ashik Son of Md. Ashique Hussain Ansari resident of village / Mohalla - Sakunat Ward No. 13, P.O. Sheikhpura, P.S. Sheikhpura, Prakhand - Sheikhpura, District - Sheikhpura ( Bihar )
66. Gautam Kumar Son of Sri Butan Sah resident of village / Mohallah - Baghi, Ward No. 25, P.O. Suhidra Nagar, P.S. Begusarai ( Town ), Prakhand - Begusarai, District - Begusarai ( Bihar )
67. Neeshant Kumar Son of Ram Badan Roy resident of village / Mohalla - Dadupur Tola Samsipur, P.O. Rupaswaj, P.S. Begusarai ( Town ), Prakhand - Bachhwara, District - Begusarai ( Bihar )
68. Md. Sajjad Ali Son of Md. Gul Mohamad resident of village / Mohallah - Forsahi Ward No. 11, P.O. Mahmuda, P.S. Alamnagar, Prakhand - Alamnagar, District - Madhepura ( Bihar )
69. Rajiv Kumar Son of Sudhir Mandal resident of village / Mohallah - Chakla, P.O. Basanbara, P.S. Alamnagar, Prakhand - Alamnagar, District - Madhepura ( Bihar )
70. Mohan Singh Son of Madho Singh resident of village / Mohallah - Premchan Path Gaurakshani Sasaram, P.O. Sasaram, P.S. Sasaram, Prakhand - Sasaram, District - Rohtas ( Bihar )
71. Sunil Kumar Gupta S/o Ramchandra Prasad R/o Vill. - Nawadih, P.O. - Rohtas, P.S. - Rohtas, District - Rohtas (Bihar).
72. Devendra Kumar Son of Kapil Singh resident of village / Mohalla - Gangarhi, P.O. Saisarh, P.S. Dinara, Prakhand - Dinara, District - Rohtas ( Bihar )
73. Anshu Kumari daughter of Madan Prasad Gupta resident of village / Mohalla - Dinara, P.O. Dinara, P.S. Dinara, Prakhand - Dinara, District - Rohtas ( Bihar ) ... ... Appellant/s Versus
1. The State of Bihar through the Principal Secretary, Department of Planning & Development, Government of Bihar, Patna
2. The Principal Secretary, Department of Planning & Development, Government of Bihar, Patna
3. The Director, Department of Planning & Development, Government of Bihar, Patna
4. The Joint Director - Cum - office Head, Department of Planning & Development, Government of Bihar, Patna
5. The District Statistical Officer, Patna, District Patna ( Bihar )
6. The District Statistical Officer, Gaya, District - Gaya ( Bihar ).
7. The District Statistical Officer, Bhojpur, District - Bhojpur ( Bihar )
8. The District Statistical Officer, Rohtas, District - Rohtas ( Bihar )
9. The District Statistical Officer, Kaimur, District - Kaimur ( Bihar ).
10. The District Statistical Officer, Khagaria, District Khagaria ( Bihar ).
11. The District Statistical Officer, Purnea, District Purnea ( Bihar )
12. The District Statistical Officer, Supaul, District - Supaul ( Bihar )
13. The District Statistical Officer, Madhepura, District - Madhepura ( Bihar )
14. The District Statistical Officer, Vaishali, District - Vaishali ( Bihar )
15. The District Statistical Officer, Muzaffarpur, District - Muzaffarpur ( Bihar )
16. The District Statistical Officer, Sheohar, District Sheohar ( Bihar )
17. The District Statistical Officer, Begusarai, District - Begusarai ( Bihar ) Patna High Court LPA No.535 of 2017 dt.17-04-2018 537/871
18. The District Statistical Officer, Sheikhpura, District Sheikhpura ( Bihar )
19. The District Statistical Officer, Saran, District Saran, ( Bihar )
20. The District Statistical Officer, Madhubani, District Madhubani ( Bihar )
21. The District Statistical Officer, Buxar, District - Buxar ( Bihar )
22. The District Statistical Officer, Nawada, District Nawada ( Bihar )
23. The District Statistical Officer, Nalanda, District Nalanda ( Bihar )
24. The District Statistical Officer, Darbhanga, District Darbhanga ( Bihar )
25. The District Statistical Officer, Araria, District - Araria ( Bihar )
26. Suman Kumar Singh son of Sachchidanand Singh resident of Village/Mohalla
- Kataru, P.O. - Chhap, P.S. - Paroo, Prakhand - Paroo, District - Muzaffarpur (Bihar).
27. Awadhesh Kumar son of Lal Chand Prasad resident of Village/Mohalla - Khemaipatti, P.O. - Khemaipatti, P.S. - Minapur, Prakhand - Minapur, District
- Muzaffarpur (Bihar).
28. Rajesh Kumar Thakur son of Shaukhi Lal Thakur resident of Village/Mohalla
- Dhobi Ghat Gali No. 8, Chartitravan, P.O. - Chartitravan, P.S. - Buxar, Prakhand - Buxar, District - Buxar (Bihar).
29. Bharat Kumar son of Dashrath Prasad Singh resident of Village/Mohalla - Raksha Nagar, P.O. - Raghunathpur, P.S. - Brahampur, Prakhand - Brahampur, District - Buxar (Bihar).
30. Daya Shankar Singh son of Umeshwar Kumar resident of Village/Mohalla - Hulaspatti, P.O. - Jageshwar Asthan, P.S. - Phulparas, Prakhand - Ghoghardiha, District - Madhubani (Bihar).
31. Ravi Shankar Singh son of Kamaleshwar Singh resident of Village/Mohalla - Sri Nagar Matihan, P.O. - Dighwara, P.S. - Dariyapur, Prakhand - Dariyapur, District - Saran (Bihar).
32. Manjee Kumar Shah son of Gupteshwar Shah resident of Village/Mohalla - Sohara, P.O. - Sohara, P.S. - Krishnagarh, Prakhand - Barhara, District - Bhojpur (Bihar).
33. Ajay Kumar Singh son of Ram Kishore Singh resident of Village/Mohalla - Lauhar Shripal, P.O. - Farna, P.S. - Barhara, Prakhand - Barhara, District - Bhojpur (Bihar).
34. Binod Kumar son of Late Siddheshwar Thakur resident of Village/Mohalla - Bidauli, P.O. - Bidauli, P.S. - Masaurhi, Prakhand - Masaurhi, District - Patna (Bihar).
35. Ajay Mehra son of Awadhesh Prasad resident of Village/Mohalla - Biduali, P.O. - Bidauli, P.S. - Masaurhi, Prakhand - Masaurhi, District - Patna (Bihar).
36. Bhupendra Kumar son of Sri Anirudh Prasad Singh resident of Village/Mohalla - Dhanwa, P.O. - Nadama Tola (Barh), P.S.- Barh, Prakhand - Barh, District - Patna (Bihar).
37. Birbal Kumar Choupal son of Duni Lal Choupal resident of Village/Mohalla - Mirpure, P.O. - Mirpure, P.S. - Rauta, Prakhand - Baisa, District - Purnea (Bihar).
38. Saroj Kumar son of Tej Bahadur resident of Village/Mohalla - Purnea College Campurs, near Purnea Railway Dhala, P.O. - Purnea , P.S. K. Hat, Purnea, Prakhand - Purnea East, District - Purnea (Bihar).
39. Santosh Kumar son of Virendra Ray resident of Village/Mohalla - Bhagwanpur, P.O. - Fatehpur, P.S. - Akbarpur, Prakhand - Dariyapur, District - Saran (Bihar).
40. Akhilesh Kumar son of Triveni Mahto resident of Village/Mohalla - Maheshpur, P.O. - Maheshpur, P.S. Alamganj Chauk, Prakhand - Patna Sadar, District - Patna (Bihar).
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41. Ganesh Kumar Yadav son of Ramanand Yadav resident of Village/Mohalla - Faurashi, P.O. Mahmuda, Via - Alam Nagar, P.S. - Alam Nagar, Prakhand - Alam Nagar, District - Madhepura (Bihar).
42. Chaitanya Kumar son of Sri Bishwanath Yadav resident of Village/Mohalla - Faurashi, P.O. Mahmuda, Via - Alam Nagar, P.S. - Alam Nagar, Prakhand - Alam Nagar, District - Madhepura (Bihar).
43. Maya Shankar Thakur son of Baleshwar Thakur resident of Village/Mohalla - Bishanpur, P.O. - Lodiyagi, Via - Bachawara, P.S. - Bachwara, Prakhand - Bachwara, District - Begusarai (Bihar).
44. Rajesh Kumar son of Daroga Pandey resident of Village/Mohalla - Umarpur, P.O. - Paiga, Via - Bheldi, P.S. - Bheldi, Prakhand - Amnour, District - Saran (Bihar).
45. Sunil Rajak son of Paramhansh Rajak resident of Village/Mohalla - Bishanpur, P.O. - Lodiyagi, Via - Bachawara, P.S. - Bachwara, Prakhand - Bachwara, District - Begusarai (Bihar).
46. Dhananjay Kumar son of Din Dayal Prasad resident of Village/Mohalla - Bakarpur Jagat, P.O. - Bakarpur Jagat, Via - Kalyanpur, P.S. - Kalyanpur, Prakhand - Kalyanpur, District - East Champaran (Bihar).
47. Dindayal Kumar son of Ramchandra Prasad Gupta resident of Village/Mohalla - Basantpur, P.O. - Birpur, P.S. - Basantpur, Prakhand - Basantpur, District - Supaul (Bihar).
48. Md. Salahuddin Siddiqi son of Md. Shoyab resident of Village/Mohalla - Masjid Road, Ward No. 08, Birpur, P.O. - Birpur, P.S. - Basantpur, Prakhand - Basantpur, District - Supaul (Bihar).
49. Ritesh Kumar son of Nageshwar Prasad Gupta resident of Village/Mohalla - Masjid Road, Ward No. 08, Birpur, P.O. - Birpur, P.S. - Basantpur, Prakhand - Basantpur, District - Supaul (Bihar).
50. Nawal Kishore son of Mangal Rai resident of Village/Mohalla - Shahpur Maricha, P.O. - Shahpur Maricha, Via - Baghi, P.S. - Maniyari, Prakhand - Kurhani, District - Muzaffarpur (Bihar).
51. Chandan Kumar son of Kailash Ray resident of Village/Mohalla - Shahpur Maricha, P.O. - Shahpur Maricha, Via - Baghi, P.S. - Maniyari, Prakhand - Kurhani, District - Muzaffarpur (Bihar).
52. Manoj Kumar son of Jitendra Paswan resident of Village/Mohalla - Turhi, P.O. - Turki, P.S. - Kurhani, Prakhand - Kurhani (Turki), District - Muzaffarpur (Bihar).
53. Mamta Kumari wife of Tinku Kumar resident of Village/Mohalla - Lakshmipur, P.O. - Turki, P.S. Kurhani, Prakhand - Kurhani (Turki), District - Muzaffarpur (Bihar).
54. Prem Kumar son of Biku Ray resident of Village/Mohalla - Turhi, P.O. - Turki, P.S. - Kurhani, Prakhand - Kurhani (Turki), District - Muzaffarpur (Bihar).
55. Chandan Bihari son of Umesh Chandra resident of Village/Mohalla - Turhi, P.O. - Turki, P.S. - Kurhani, Prakhand - Kurhani (Turki), District - Muzaffarpur (Bihar).
56. Jaykant Kumar son of Shatrudhan Sah resident of Village/Mohalla - Turhi, P.O. - Turki, P.S. - Kurhani, Prakhand - Kurhani (Turki), District - Muzaffarpur (Bihar).
57. Rakesh Kumar son of Avadesh Ray resident of Village/Mohalla - Turhi, P.O. - Turki, P.S. - Kurhani, Prakhand - Kurhani (Turki), District - Muzaffarpur (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 539/871
58. Anuj Kumar son of Dayanand Singh resident of Village/Mohalla - Chadhua, P.O. - Chadhua, P.S. - Kurhani, Prakhand - Kurhani (Turki), District - Muzaffarpur (Bihar).
59. Kanchan Kumari daughter of Mahendra Prasad Sah resident of Village/Mohalla - Forbesganj, P.O. - Forbesganj, P.S. - Forbesganj, Prakhand - Forbesganj, District - Araria (Bihar).
60. Dharmendra Kumar Sah son of Mahendra Prasad Sah resident of Village/Mohalla - Bhargama, P.O. - Bhargama, P.S. - Bhargama, Prakhand - Bhargama, District - Araria (Bihar).
61. Naveen Kumar son of Dinesh Prasad Sah resident of Village/Mohalla - Dhamdaha, P.O. - Dhamdaha, P.S. - Dhamdaha, Prakhand - Dhamdaha, District - Purnea (Bihar).
62. Sunil Kumar Gupta Son of Ram Chandra Prasad resident of village / Mohalla
- Nawadih, P.O. Amjhore, P.S. Rohtas, Prakhand - Rohtas, District - Rohtas ( Bihar )
63. Lalan Paswan Son of Umesh Paswan resident of village / Mohalla - Amari Kukroun, P.O. Amari Kukroun, P.S. Dhamdaha, Prakhand - Dhamdaha, District - Purnea ( Bihar )
64. Md. Gulzar Alam Son of Abdul Sattar resident of village / Mohalla - Amari Kukroun, P.O. Amari Kukroun, P.S. Dhamdaha, Prakhand - Dhamdaha, District - Purnea ( Bihar )
65. Bipul Kumar Son of Rajendra Prasad Sah resident of village / Mohallah - Dhamdaha Middle, P.O. Dhamdaha Middle, P.S. Dhamdaha, Prakhand - Dhamdaha, District - Purnea ( Bihar )
66. Navin Kumar Son of Vishwanath Mandal resident of village / Mohallah - Nehru Chouk Dhamdaha, P.O. Dhamdaha, P.S. Dhamdaha, Prakhand - Dhamdaha, District Purnea ( Bihar )
67. Pawan Kumar Choudhary Son of Late Ramanand Choudhary resident of village / Mohalla - Khagadha Mirganj, P.O. Khagadha Mirganj, P.S. Dhamdaha, Prakhand - Dhamdaha, District - Purnea ( Bihar )
68. Neeraj Kumar Son of Yogendra Prasad Sah resident of village / Mohalla - Kukuron Amari, P.O. Kukuron Amari, P.S. Dhamdaha, Prakhand - Dhamdaha, District - Purnea ( Bihar )
69. Anandi Mahto Son of Late Balram Mahto resident of village / Mohalla - Bardewa, P.O. Dhamdaha, P.S. Dhamdaha, Prakhand - Dhamdaha, District - Purnea ( Bihar )
70. Arvind Kumar Sharma Son of Satya Narayan Sharma resident of village / Mohalla - Chandrahi, P.O. Chandrahi, P.S. Dhamdaha, Prakhand Dhamdaha, District - Purnea ( Bihar )
71. Shyam Kishore Singh Son of Bijendra Kumar Singh resident of village / Mohalla - Kasmara, P.O. Nirpur, Via - B. Kothi, P.S. B. Kothi, Prakhand - Dhamdaha, District - Purnea ( Bihar )
72. Priyavrat Kumar Son of Late Ramadhin Pandit resident of village / Mohallah
- Bhirkhi ( Garib Tola ), Ward No. 26, P.O. Madhepura, P.S. Madhepura, Prakhand - Shankarpur, District - Madhepura ( Bihar )
73. Subhas Kumar Son of Shambhu Ray resident of village / Mohallah - Molha, P.O. Arvindnagar, P.S. Dariyapur, Prakhand - Dariyapur, District - Saran ( Bihar )
74. Sanjay Kumar Gond Son of Late Jagarnath Prasad Gond resident of village / Mohallah - Panchwati Nagar Raja Bazar Bihiya, P.O. Bihiya, P.S. Bihiya, Prakhand - Bihiya, District - Bhojpur ( Bihar ) Patna High Court LPA No.535 of 2017 dt.17-04-2018 540/871
75. Amarjit Kumar Son of Bijay Jha resident of village / Mohallah - Alauli, P.O. Alauli, P.S. Alauli, Prakhand - Alauli, District - Khagaria ( Bihar )
76. Avinav Kumar Bharti Son of Dip Narayan Mandal resident of village / Mohallah - Alauli, P.O. Alauli, P.S. Alauli, Prakhand - Alauli, District - Khagaria ( Bihar )
77. Sajjan Kumar Son of Suresh Sah resident of village / Mohalla - Ladahi, P.O. Gouryami, P.S. Alauli, Prakhand Alauli, District - Khagaria ( Bihar )
78. Pyare Sajan Son of Visheshwar Prasad resident of village / Mohalla - Benhar, P.O. Sonmanfi, Via - Koshi College, Khagaria, P.S. Alauli, Prakhand Alauli, District - Khagaria ( Bihar )
79. Rajesh Kumar Ranjan Son of Late Chhote Lal Rai resident of village / Mohalla - Lakhminiya, P.O. Lakhminiya, P.S. Balia, Prakhand - Balia, District
- Begusarai ( Bihar )
80. Deo Prakash Son of Om Prakash Singh resident of village / Mohalla - Sahari, P.O. Sahari, P.S. Barh, Prakhand - Barh, District - Patna ( Bihar )
81. Om Prakash Singh Son of Kamta Prasad Singh resident of village / Mohalla
- Sahari, P.O. Sahari, P.S. Barh, Prakhand - Barh, District - Patna ( Bihar )
82. Madhumita Kumari daughter of Suresh Prasad Singh resident of village / Mohalla - Majhauli, P.O. Majhauli, P.S. Vaishali, Prakhand - Vaishali, District
- Vaishali ( Bihar )
83. Rahul Kumar Son of Mahesh Prasad Singh resident of village / Mohalla - Majhauli, P.O. Majhauli, P.S. Vaishali, Prakhand - Vaishali, District - Vaishali ( Bihar )
84. Rambabu Kumar Son of Late Bhagwan Sah resident of village / Mohalla - Dumra, P.O. Mathiya, P.S. Lauriya, Prakhand - Lauriya, District - West Champaran ( Bihar )
85. Pradeep Kumar Gupta Son of Devi Prasad resident of village / Mohalla - Bankatwa, P.O. Mathiya, P.S. Lauriya, Prakhand - Lauriya, District - West Champaran ( Bihar )
86. Sushil Kumar Son of Shashi Bhushan Prasad Singh resident of village / Mohalla - Chakdariya, P.O. Chakdariya, P.S. Vaishali, Prakhand - Vaishali, District - Vishali ( Bihar )
87. Kumari Mira Wife of Mukesh Kumar resident of village / Mohalla - Husaina Raghav, P.O. Chakdariya, P.S. Vaishali, Prakhand - Vaishali, District - Vishali ( Bihar )
88. Mukesh Kumar Son of Ramji Singh resident of village / Mohalla - Husaina Raghav, P.O. Chakdariya, P.S. Vaishali, Prakhand - Vaishali, District - Vishali ( Bihar )
89. Chandan Kumar Ram Son of Ghanshyam Ram resident of village / Mohalla
- Alahdadpur, P.O. Alahdadpur, P.S. Vaishali, Prakhand - Vaishali, District - Vishali ( Bihar )
90. Santosh Kumar Singh Son of Late Sukhnandan Singh resident of village / Mohallah - Lakhanpar, P.O. Lakhanpar, P.S. Punpun, Prakhand - Punpun, District - Patna ( Bihar )
91. Nitesh Kumar Singh Son of Jaleshwar Singh resident of village / Mohallah - Khanpur, P.O. Khanpur, P.S. Derni, Prakhand - Dariyapur, District - Saran ( Bihar )
92. Birendra Kumar Son of Kuleshwar Yadav resident of village / Mohallah - Mahabigha, P.O. Utalibara, P.S. Tankuppa, Prakhand - Tankuppa, District - Gaya ( Bihar ) Patna High Court LPA No.535 of 2017 dt.17-04-2018 541/871
93. Sweta Kumari daughter of Harihar Prasad resident of village - Mohalla - Naudiha, P.O. Naudiha Jhurang, P.S. Fatehpur, Prakhand - Fatehpur, District - Gaya ( Bihar )
94. Asha Kumari daughter of Jagdish Prasad resident of village / Mohalla - Naudiha, P.O. Naudiha Jhurang, P.S. Fatehpur, Prakhand - Fatehpur, District - Gaya ( Bihar )
95. Pankaj Kumar Bharti Son of Bhola Prasad Mehta resident of village / Mohallah - Sitapur Ward No. 12, P.O. Sitapur, Via - Balua Bazar, P.S. Basantpur, Prakhand - Sanantpur, District - Supaul ( Bihar )
96. Vivekanand Son of Ram Ashish Sharma resident of village / Mohallah - Mahanth Maniyari, P.O. Mahanth Maniyari, P.S. Maniyari, Prakhand - Kurhani, District Muzaffarpur ( Bihar )
97. Punam Kumari Wife of Ainil Ram resident of village / Mohalla - Baghi Ekdara, P.O. Baghi Ekdara, P.S. Samastipur, Prakhand - Tajpur, District - Samastipur ( Bihar )
98. Ajay Kumar Singh Son of Ram Narayan Singh resident of village / Mohalla
- Rampur, P.O. Kudra, P.S. Kudra, Prakhand - Kudra, District - Kaimur ( Bihar )
99. Rakesh Raushan Son of Late Sadan Ram resident of village / Mohalla - Chakiya, P.O. Kudra, P.S. Kudra, Prakhand - Kudra, District - Kaimur ( Bihar )
100. Rajesh Kumar Son of Ram Darash Singh resident of village / Mohalla - Pipra, P.O. Pipra, P.S. Kudra, Prakhand - Kudra, District - Kaimur ( Bihar )
101. Anuranjan Kr. Pandey Son of Naval Kishore Pandey resident of village / Mohalla - Dhamaul, P.O. Dhamaul, P.S. Pakribarawa, Prakhand - Pakribarawa, District Nawada ( Bihar )
102. Anil Kumar Yadav Son of Anandi Yadav resident of village / Mohalla - Dhamaul, P.O. Dhamaul, P.S. Pakribarawa, Prakhand - Pakribarawa, District Nawada ( Bihar )
103. Vikash Rath Son of Bangali Ram resident of village / Mohalla - Garra, P.O. Nuaon, P.S. Nuaon, Prakhande - Nuaon, District - Kaimur ( Bihar )
104. Mukesh Kumar Son of Uma Dayal Singh resident of village / Mohalla - Dewan, P.O. Dewan, P.S. Kadirganj, Prakhand - Dhanarua, District
- Patna ( Bihar )
105. Suman Kumar Son of Vishnudeo Yadav resident of village / Mohalla
- Parmanpur, P.O. Bhatrandha, P.S. Ghailarh, Prakhand - Ghailarh, District - Madhepura ( Bihar )
106. Mukesh Kumar Son of Deoraj Prasad Singh resident of village / Mohalla - Aurlaha, P.O. Aurlaha, P.S. Barhara Kothi, Prakhand - Orlaha, District - Purnea ( Bihar )
107. Amit Kumar Son of Parmanand Singh resident of village / Mohalla - Parmanpur, P.O. Bhatrandha, P.S. Ghailarh, Prakhand - B. Kothi ( Purnea ), District - Madhepura ( Bihar )
108. Neel Kusum Chakravarty Son of Shiv Narayan Mandal resident of village / Mohalla - Durgapur Milik Tola, P.O. Durgapur, P.S. Bhawanipur ( Rajdham ), Prakhand - Bhawanipur, District Purnea ( Bihar )
109. Shailendra Kumar Son of Shriram Azad resident of village / Mohallah - Salimpur, P.O. Salimpur, P.S. Salimpur, Prakhand - Bakhtiyarpur, District - Patna ( Bihar ) Patna High Court LPA No.535 of 2017 dt.17-04-2018 542/871
110. Santosh Kumar Sah Son of Bhola Prasad Sah resident of village / Mohallah - Sirni Bazar Kasba Ward No. 9, P.O. Kasba, P.S. Kasba, Prakhand Kasba, District - Purnea ( Bihar )
111.Sanjeev Kumar Mirdha Son of Nityanand Mirdha resident of village / Mohallah - Sirni Bazar Kasba Ward No. 13, P.O. Kasba, P.S. Kasba, Prakhand Kasba, District - Purnea ( Bihar )
112. Ram Kumar Sah Son of Bhola Prasad Sah resident of village / Mohallah - Sirni Bazar Kasba Ward No. 9, P.O. Kasba, P.S. Kasba, Prakhand Kasba, District - Purnea ( Bihar )
113. Sudhanshu Kumar Son of Anil Kumar Yadav resident of village / Mohallah - Bhatsara, P.O. Bhatsara, P.S. B. Kothi, Prakhand - B. Kothi, District - Purnea ( Bihar )
114. Raj Mohan Son of Krishna Prasad Singh resident of village / Mohallah - Tulsia, P.O. Tulsia, P.S. Dighal Bank, Prakhand - Dighal Bank, District Kishanganj ( Bihar )
115. Aditya Prasad Gupta Son of Shyam Narayan Prasad resident of village / Mohallah - Fazalganj, P.O. Sasaram, P.S. Sasaram, Prakhand - Sasaram, District - Rohtas ( Bihar )
116. Amit Kumar Son of Shiv Shankar Prasad resident of village / Mohallah - Fazalganj, P.O. Sasaram, P.S. Sasaram, Prakhand - Sasaram, District - Rohtas ( Bihar )
117. Akhlesh Kumar Son of Pasuram Singh resident of village / Mohallah
- Fazalganj, P.O. Sasaram, P.S. Sasaram, Prakhand - Sasaram, District - Rohtas ( Bihar )
118. Anita Kumari Son of Pasuram Singh resident of village / Mohallah - Fazalganj, P.O. Sasaram, P.S. Sasaram, Prakhand - Sasaram, District - Rohtas ( Bihar )
119. Rakesh Kumar Son of Pasuram Singh resident of village / Mohallah
- Fazalganj, P.O. Sasaram, P.S. Sasaram, Prakhand - Sasaram, District - Rohtas ( Bihar )
120. Rama Chaudhary Son of Sukar Chaudhary resident of village / Mohalla - Dumrawa, P.O. Dumrawa, P.S. Pakribarawa, Prakhand - Pakribarawa, District - Nawada ( Bihar )
121. Ajay Kumar Son of Chandeshwar Prasad Verma resident of village / Mohallah - Pakribarawa, P.O. Pakribarawa, P.S. Pakribarawa, Prakhand - Pakribarawa, District - Nawada ( Bihar )
122. Sanjeev Kumar Son of Surendra Singh resident of village / Mohallah
- Pakribarawa, P.O. Pakribarawa, P.S. Pakribarawa, Prakhand - Pakribarawa, District - Nawada ( Bihar )
123. Rajeev Ranjan Bharti Son of Late Ram Bihari Ram resident of village / Mohallah - Semri, P.O. Semri, P.S. Dawath, Prakhand - Dawat, District - Rohtas ( Bihar )
124. Deepak Kumar Son of Sachidanand Sharma resident of village / Mohallah - Bargaon, P.O. Nalanda, P.S. Silao, Prakhand - Silao, District - Nalanda ( Bihar )
125. Akhilesh Kumar Son of Siddheshwar Pandit resident of village / Mohallah - Silao, P.O. Silao, P.S. Silao, Prakhand - Silao, District - Nalanda ( Bihar )
126. Kumar Sumit Ranjan Son of Tapeshwar Singh resident of village / Mohallah - Silao, P.O. Silao, P.S. Silao, Prakhand - Silao, District - Nalanda ( Bihar ) Patna High Court LPA No.535 of 2017 dt.17-04-2018 543/871
127. Sheopujan Kumar Son of Kameshwar Prasad resident of village / Mohallah - Silao, P.O. Silao, P.S. Silao, Prakhand - Silao, District - Nalanda ( Bihar )
128. Ranjit Ranjan Son of Rameshwar Prasad resident of village / Mohallah - Daman Khandha, P.O. Nalanda, P.S. Nalanda, Prakhand - Silao, District - Nalanda ( Bihar )
129. Chandan Kumar Sharma Son of Bijay Sharma resident of village / Mohallah - Silao, P.O. Silao, P.S. Silao, Prakhand - Silao, District - Nalanda ( Bihar )
130. Om Prakash Singh Son of Sumeshwar Singh resident of village / Mohalla - Bharua, P.O. Dinara, P.S. Dinara, Prakhand - Dinara, District - Rohtas ( Bihar )
131. Mukesh Kumar Singh Son of Ramayan Singh resident of village / Mohallah - Bariyarpur, P.O. Akoraha, P.S. Dinara, Prakhand - Dinara, District
- Rohtas ( Bihar )
132. Md. Aasik Raja Son of Md. Jibrail Ansari resident of village / Mohalla - Dinara, P.O. Dinara, P.S. Dinara, Prakhand - Dinara, District - Rohtas ( Bihar )
133. Suresh Kumar Singh Son of Bishwanath Singh resident of village / Mohalla - Bararhi ( S.K. ), P.O. Bararhi ( S.K. ), P.S. Dinara, Prakhand - Dinara, District Rohtas ( Bihar )
134. Jit Narayan Gupta Son of Kundan Prasad resident of village / Mohallah - Natwar, P.O. Natwar, P.S. Dinara, Prakhand - Dinara, District - Rohtas ( Bihar )
135. Bipin Kumar Singh Son of Sri Daroga Singh resident of village / Mohalla - Jigna, P.O. Jigna, P.S. Dinara, Prakhand - Dinara, District - Rohtas ( Bihar )
136. Jitendra Kumar Mehta Son of Upendra Mehta resident of village / Mohallah - Khandpar nearby Mahato Kuan, P.O. Sheikhpura, P.S. Sheikhpura, Prakhand - Sheikhpura, District - Sheikhpura ( Bihar )
137. Dhananjay Kumar Son of Late Harish Chandra Prasad resident of village / Mohalla - Khandpar ( Bhitthapar ), P.O. Sheikhpura, P.S. Sheikhpura, Prakhand - Sheikhpura, District - Sheikhpura ( Bihar )
138. Santosh Kumar Suman Son of Ganesh Poddar resident of village / Mohallah - Forsahi Ward No. 12, P.O. Mahmuda, P.S. Alamnagar, Prakhand - Alamnagar, District - Madhepura ( Bihar )
139. Dilip Sharma Son of Paryag Sharma resident of village / Mohallah - Forsahi, P.O. Mahmuda, P.S. Alamnagar, Prakhand - Alamnagar, District - Madhepura ( Bihar )
140. Sanjeet Kumar Son of Sri Sahja Nand Prasad resident of village / Mohalla - Dariyapur Tola, P.O. Dariyapur, P.S. Naubatpur, Prakhand - Naubatpur, District - Patna ( Bihar )
141. Arvind Kumar Son of Ramayan Yadav resident of village / Mohallah
- Bhawani Chak, P.O. Amarpura, P.S. Naubatpur, Prakhand - Naubatpur, District - Patna ( Bihar )
142. Santosh Kumar Son of Babulal Paswan resident of village / Mohallah - Bickan Tola, P.O. Bela Thariya, P.S. Naubatpur, Prakhand - Naubatpur, District - Patna ( Bihar )
143. Sanjeet Kumar Son of Ajay Kumar Verma resident of village / Mohallah - Goai Karanja, P.O. Karanja, P.S. Naubatpur, Prakhand - Naubatpur, District - Patna ( Bihar ) Patna High Court LPA No.535 of 2017 dt.17-04-2018 544/871
144. Jitendra Kumar Son of Late Ramayan Singh resident of village / Mohalla - Bakuyan, P.O. Poawan, P.S. Naubatpur, Prakhand - Naubatpur, District - Patna ( Bihar )
145. Santosh Abhishek Son of Sunil Chandra Verma resident of village / Mohallah - Bari Tangraila, P.O. Sahar Rampur, P.S. Naubatpur, Prakhand - Naubatpur, District - Patna ( Bihar )
146. Manoj Kumar Son of Ghamandi Ray resident of village / Mohallah - Malahi Khanda, P.O. Bela Tarari Nisarpura, P.S. Naubatpur, Prakhand - Naubatpur, District - Patna ( Bihar )
147. Krishna Kumar Kamal Son of Raghuvir Prasad Verma resident of village / Mohallah - Goai Karanja, P.O. Karanja, P.S. Naubatpur, Prakhand - Naubatpur, District - Patna ( Bihar )
148. Shankar Kumar Singh Son of Sri Saryu Prasad resident of village / Mohallah - Gonwan, P.O. Sadisopur, P.S. Naubatpur, Prakhand - Naubatpur, District - Patna ( Bihar )
149. Pankaj Kumar Niramal Son of Narendrawar Prasad Singh resident of village / Mohallah - Akbarpur, P.O. Shorampur, P.S. Naubatpur, Prakhand - Naubatpur, District - Patna ( Bihar )
150. Sanjeev Kumar Son of Sri Lalan Singh resident of village / Mohallah - Chesi, P.O. Chesi, P.S. P.S. Naubatpur, Prakhand - Naubatpur, District - Patna ( Bihar )
151. Sidhnath Kumar Son of Baldev Paswan resident of village / Mohallah - Sahar Rampur, P.O. Sahar Rampur, P.S. Naubatpur, Prakhand - Naubatpur, District - Patna ( Bihar )
152. Ravi Kant Kumar Son of Ram Chandra Yadav resident of village / Mohallah - Bichkan Tola, P.O. Bela Tarhari, P P.S. Naubatpur, Prakhand - Naubatpur, District - Patna ( Bihar )
153. Ved Prakash Son of Bachhu Sharma resident of village / Mohallah - Salimpur, P.O. Salimpur, P.S. Salimpur, Prakhand - Bakhtiyarpur, District - Patna ( Bihar ) ... ... Respondent/s ====================================================== with Letters Patent Appeal No. 722 of 2017 In Civil Writ Jurisdiction Case No.14456 of 2016 ======================================================
1. Abhishek Kumar, Son of Uma Kant Paswan, Resident of village -
Rajwara, Police Station Manigachhi, District - Darbhanga
2. Ghanshyam Jha, Son of Shiv Chandra Jha, Resident of village -
Raghopur Deorhi, Police Station - Manighachhi, District - Darbhanga
3. Hareram Yadav, Son of Rameshwar Yadav, Resident of village -
Baghant, Police Station - Manigachhi, District - Darbhanga
4. Bhuwan Prasad Sinha, Son of Ramdeo Sinha. Resident of village
- Brahmapura, Police Station - Manigachhi, District - Darbhanga
5. Manoj Kumar Ranjan, Son of Doman Prasad, Resident of village
- Jagdishpur, Police Station Manigachhi, District - Darbhanga
6. Suraj Thakur, Son of Lakshaman Thakur, Resident of village -
Nehra, Police Station Manigachhi, District - Darbhanga Patna High Court LPA No.535 of 2017 dt.17-04-2018 545/871
7. Chandrabali Kamti, Son of Chhathu Kamti, Resident of village - Nehra, Police Station Manigachhi, District - Darbhanga
8. Shyam Chandra Sahani, Son of Bhim Sahani, Resident of village
- Nehra, Police Station Manigachhi, District - Darbhanga
9. Tanwirul Alam @ Md. Tanwirul Ala, Son of Md. Rahmat Karim, Resident of village - Paiktola, Police Station Manigachhi, District - Darbhanga
10. Sunil Kumar Mishra, Son of Shushil Kant Mishra, Resident of village - Baghant, Police Station Manigachhi, District - Darbhanga
11. Raj Kumar Paswan, Son of Dhyani Paswan, Resident of village - Jagdishpur, Police Station Manigachhi, District - Darbhanga
12. Gufran Alam, Son of Md. Faroque Alam, Resident of village - Fatehpur, Police Station Manigachhi, District - Darbhanga
13. Dharmanath Thakur, Son of Late Dhirendra Thakur, Resident of village - Mounbehat, Police Station Manigachhi, District - Darbhanga
14. Rajiddin, Son of Samiuddin, Resident of village - Maina Rahika, Police Station Manigachhi, District - Darbhanga
15. Mukesh Kumar Ram, Son of Mishri Ram, Resident of village - Ujan, Police Station - Sakatpur, District - Darbhanga
16. Pradeep Kumar @ Pradeep Kumar Yadav, Son of Vinay Yadav, Resident of village - Raghopur Dyodhi, Police Station Manigachhi, District - Darbhanga
17. Nandkishor Prasad Yadav, Son of Ram Avatar Yadav, Resident of village - Bahuarwa, Police Station Manigachhi, District - Darbhanga
18. Ranjeet Kumar Singh, Son of Ram Nandan Singh, Resident of village - Navtoli Barha, Police Station Sakatpur, District - Darbhanga
19. Ranjit Kumar, Son of Upendra Thakur, Resident of village - Balour, Police Station Manigachhi, District - Darbhanga
20. Prakash Kumar Jha, Son of Veda Nand Jha, Resident of village - Raghopur Dyodhi, Police Station Manigachhi, District - Darbhanga
21. Rajiv Kumar, Son of Ram Shankar Safi, Resident of village - Ujan, Police Station - Sakatpur, District - Darbhanga
22. Krishana Kumar Panjiyar @ Krishna Kumar, Son of Kailash Panjiyar, Resident of village - Bajitpur, Police Station Manigachhi, District - Darbhanga
23. Dinesh Kumar Dinkar, Son of Jeebachh Yadav, Resident of village - Raje, Police Station Manigachhi, District - Darbhanga ... ... Appellant/s Versus
1. The State of Bihar through the Principal Secretary, Planning & Development Department, Mukhya Sachiwalaya ( Old Secretariat ), Government of Bihar, Patna
2. The Senior Joint Director - Cum - Office Head, Statistics Directorate, Planning & Development Department, Mukhya Sachiwalaya ( Old Secretariat ), Patna Patna High Court LPA No.535 of 2017 dt.17-04-2018 546/871
3. The Project Director, Bihar Statistics Development Agency, Planning and Development Department, Mukhya Sachiwalaya ( Old Secretariat ), Patna
4. The District Statistical Officer, Planning and Development Department, Samaharnalaya Campus, Laheriyasarai, Darbhanga
5. Vimal Prasad Thakur, Son of Mahesh Thakur, Resident of village - Phulwan, Police Station Manigachhi, District - Darbhanga
6. Bishnu Kant Pandit, Son of Sitaram Pandit, Resident of village - Jagannathpur, Police Station Manigachhi, District - Darbhanga
7. Gopal Kumar Jha, Son of Trilochan Jha, Resident of village - Mounbehat, Police Station Manigachhi, District - Darbhanga
8. Raman Kumar, Son of Sitaram Mandal, Resident of village - Chanaur, Police Station Manigachhi, District - Darbhanga
9. Sanjeevani Kumari, Daughter of Ram Kumar Singh, Resident of village - Chanaur, Police Station Manigachhi, District - Darbhanga
10. Manish Kumar Mishra, Son of Vijendra Mishra, Resident of village - Sakhwar, Police Station Manigachhi, District - Darbhanga
11. Parwaj Siddique, Son of Sultan Ahmed, Resident of village - Madarpur Ujan, Police Station Sakatpur, District - Darbhanga
12. Chandrama Kumari, Wife of Ranjeet Kumar Singh, Resident of village - Navtoli Barha, Police Station Sakatpur, District - Darbhanga
13. Jyotish Kumar Jha, Son of Binod Jha, Resident of village - Raghopur, Police Station Manigachhi, District - Darbhanga
14. Ashok Kumar Mahto, Son of Ram Prasad Mahto, Resident of village - Kayastha Kabai, Saraswati Tola, Police Station Manigachhi, District - Darbhanga
15. Birendra Prasad, Son of Late Sitai Prasad Roy, Resident of village - Chakka, Police Station Manigachhi, District - Darbhanga
16. Mukesh Kumar, Son of Ram Sudhar Ram, Resident of village - Baliya, Police Station Manigachhi, District - Darbhanga
17. Gopal Kumar Gupta, Son of Ishwar Sah, Resident of village - Maina Rahika, Police Station Manigachhi, District - Darbhanga
18. Narendra Kumar, Son of Hitendra Poddar, Resident of village - Chanour, Police Station Manigachhi, District - Darbhanga
19. Indra Kumar Yadav, Son of Bishnudeo Yadav, Resident of village - Champapatti Rajwara, Police Station Manigachhi, District - Darbhanga
20. Ruby Kumari, Daughter of Amarnath Gupta, Resident of village - Brahmpur, Police Station Manigachhi, District - Darbhanga
21. Sanjeev Kumar Mishra, Son of Prabhu Nath Mishra, Resident of village - Tatuar, Police Station Manigachhi, District - Darbhanga
22. Rajeshwar Pandit, Son of Ram Sharan Pandit, Resident of village - Jagannathpur, Police Station Manigachhi, District - Darbhanga
23. Shravan Kumar Yadav, Son of Sri Chiranjee Yadav, Resident of village - Chakka, Police Station Manigachhi, District - Darbhanga
24. Akhilesh Kumar, Son of Ram Darshan Roy, Resident of village - Chakka, Police Station Manigachhi, District - Darbhanga
25. Mukesh Kumar Pandit, Son of Ghuran Pandit, Resident of village - Bishaul, Police Station Manigachhi, District - Darbhanga
26. Santosh Kumar Thakur, Son of Mahavir Thakur, Resident of village - Bishaul, Police Station Manigachhi, District - Darbhanga ... ... Respondent/s ====================================================== Patna High Court LPA No.535 of 2017 dt.17-04-2018 547/871 with Letters Patent Appeal No. 726 of 2017 In Civil Writ Jurisdiction Case No.14554 of 2016 ======================================================
1. Chakrdhar Narayan son of Ved Prakash Kashyap resident of Village- Rampur, P.O.- Aiyar, P.S.- Karpi, District- Arwal (Bihar).
2. Jay Shankar Kumar son of Ram Pukar Sharma resident of Village- Jehanabad, P.O.- Jehanabad, P.S.- Jehanabad, Prakhand- Jehanabad, District- Jehanabad (Bihar).
3. Sanjay Kumar son of Mahadeo Pandit resident of Village- Jehanabad, P.O.- Jehanabad, P.S.- Jehanabad, Prakhand- Jehanabad, District- Jehanabad (Bihar).
4. Manish Kumar Prasad son of Om Prakash Prasad resident of Village- Nautan, P.O.- Nautan, P.S.- Nautan, Prakhand- Nautan, District- Siwan(Bihar).
5. Karan @ Karan Kumar son of Saryu Sao resident of Village- Etwa Fatehpur, P.O.- Fatehpur, Via- Fatehpur, P.S.- Fatehpur, Block- Fatehpur, District- Gaya(Bihar).
6. Aman Kumar Srivastava son of Akhouri Bachan Prasad resident of Village- Gorasarg, P.O.- Noan, Via- Noan, P.S.- Noan, Block- Noan, District- Kaimur(Bihar).
7. Barun Kumar Paswan son of Yogendra Paswan resident of Village- Jajuar (Madhya), P.O.- Jajuar (Madhya), Via- Katra, P.S.- Katra, Block- Katra, District- Muzaffarpur(Bihar).
8. Brajesh Kumar son Ram Sagar Rai resident of Village- Barahpur Bindtoli, P.O.- More, Via- Mokama, P.S.- Mokama, Block- Mokama, District- Patna(Bihar).
9. Ranjeet Kumar son of Dev Nandan Ray resident of Village- Barahpur Bindtoli, P.O.- More, Via- Mokama, P.S.- Mokama, Block- Mokama, District- Patna(Bihar).
10. Pradeep Kumar son of Deo Nandan Rai resident of Village- Barahpur Bindtoli, P.O.- More, Via- Mokama, P.S.- Mokama, Block- Mokama, District- Patna(Bihar).
11. Girish Chandra Kumar son of Birendra Kumar resident of Village- Manik Bigha, P.O.- Vijalpuraha, Via- Dhanarua, P.S.- Dhanarua, Block- Dhanarua, District- Patna(Bihar).
12. Rajamanu Kumar son of Babulal Prasad resident of Village- Lakhibag, Manpur Guraru Niswas, P.O.- Guraru, Via- Guraru, P.S.- Guraru, Block- Manpur, District- Gaya(Bihar).
13. Suraj Kumar son of Sri Paras Prasad resident of Village- Manpur Kumhar Toli, P.O.- Buniyadganj, Via- Gaya Muffasil, P.S.- Gaya Muffasil, Block- Manpur, District- Gaya(Bihar).
14. Ashok Bhagat son of Sri Jago Bhagat resident of Village- Barahapur Bind Toli, P.O.- More, P.S.- Mokama, Prakhand- Mokama, District- Patna(Bihar).
15. Sunil Kumar son of Gariban Paswan resident of Village- Sheonari, P.O.- Shivnar, P.S.- Mokama, Prakhand- Mokama, District- Patna(Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 548/871
16. Arjun Kumar son of Bishun Mahto resident of Village- Barahapur Bind Toli, P.O.- More, P.S.- Mokama, Prakhand- Mokama, District- Patna(Bihar).
17. Dharmendra Kumar son of Tarni Mahto resident of Village- Barahapur Bind Toli, P.O.- More, P.S.- Mokama, Prakhand- Mokama, District- Patna(Bihar).
18. Niranjan Kumar son of Lakshmi Mahto resident of Village- Barahapur Bind Toli, P.O.- More, P.S.- Mokama, Prakhand- Mokama, District- Patna(Bihar).
19. Piyush Ranjan son of Arjun Prasad Singh resident of Village- Sakarwar Tola Ward No.16, Mokama P.O.- Mokama, P.S.- Mokama, Prakhand- Mokama, District- Patna(Bihar).
20. Vidyapati Thakur son of Mohan Thakur resident of Village- Barahapur Bind Toli, P.O.- More, P.S.- Mokama, Prakhand- Mokama, District- Patna(Bihar).
21. Shashi Bhushan son of Bhola Sah resident of Village- Hatidah (Mahavir Chowk), P.O.- Hatidah, P.S.- Hatidah, Prakhand- Mokama, District- Patna(Bihar).
22. Deo Kumar Manjhi son of Harendra Manjhi resident of Village- Jaitipur, P.O.- Jaitipur, P.S.- Dariyapur, Prakhand- Dariyapur, District- Saran(Bihar).
23. Raghu Nandan Kumar son of Kailash Prasad Yadav resident of Village- Afjal Nagar, P.O.- Launa, P.S.- Tarapur, Prakhand- Tarapur, District- Munger(Bihar).
24. Prakash Chandra Sharma son of Yogendra Thakur resident of Village- Bela, P.O.- Bela, P.S.- Dariyapur, Prakhand- Dariyapur, District- Saran(Bihar).
25. Shiv Kumar Manjhi son of Harendra Manjhi resident of Village- Jaitpur, P.O.- Jaitpur, P.S.- Dariyapur, Prakhand- Dariyapur, District- Saran(Bihar).
26. Deepak Kumar son of Surendra Singh resident of Village- Pachlakh, P.O.- Pachlakh, P.S.- Parsa, Prakhand- Parsa, District- Saran(Bihar).
27. Arvind Kumar son of Vijay Tiwari resident of Village- Sutihar Dakshiyan Mathiya, P.O.- Sutihar, P.S.- Derni, Prakhand- Dariyapur, District- Saran(Bihar).
28. Sachin Kumar son of Bharat Prasad resident of Village- Head Manpur Jora Masjid, P.O.- Buniyadganj, P.S.- Buniyadganj, Prakhand- Manpur, District- Gaya(Bihar).
29. Mukesh Kumar son of Anirudh Prasad resident of Village- Nanok, P.O.- Bijubigha, P.S.- Buniyadganj, Prakhand- Manpur, District- Gaya(Bihar).
30. Samit Kumar son of Ashok Kumar resident of Village- Belchi, P.O.- Belchi, P.S.- Barh, Prakhand- Belchi, District- Patna(Bihar).
31. Bachcha Kumar Ray son of Late Durga Ray resident of Village- Bhusitol, P.O.- Bela, P.S.- Dariyapur, Prakhand- Dariyapur, District- Saran(Bihar).
32. Upendra Kumar Yadav son of Ramji Yadav resident of Village- Keotia, P.O.- Dariyapur, P.S.- Dariyapur, Prakhand- Dariyapur, District- Saran(Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 549/871
33. Pankaj Kumar son of Arjun Prasad Sah resident of Village- New Professor Colony, Kachchi Road Jakhraj Asthan, P.O.- Sheikhpura, P.S.- Sheikhpura, Prakhand- Sheikhpura, District- Sheikhpura(Bihar).
34. Ranjeet Kumar son of Gokul Pandit resident of Village- Raj Auto Electric Girihinda Chawk, P.O.- Sheikhpura, P.S.- Sheikhpura, Prakhand- Sheikhpura, District- Sheikhpura(Bihar).
35. Bibhore Kumar Singh son of Ramashish Singh resident of Village- Pain, P.O.- Pain, P.S.- Sheikhpura, Prakhand- Sheikhpura, District- Sheikhpura(Bihar).
36. Shashikant Kumar son of Saryu Prasad singh resident of Village- Hathiyawan, P.O.- Hathiyawan, P.S.- Sheikhpura, Prakhand- Sheikhpura, District- Sheikhpura(Bihar).
37. Rajesh Baitha son of Sri Sipahi Baitha resident of Village- Sidhwaliya, P.O.- Sidhwaliya, P.S.- Sidhwaliya, Prakhand- Sidhwaliya, District- Gopalganj(Bihar).
38. Md. Pravej Alam @ Md. Parwez Alam son of Late Md. Jafir Alam resident of Village/Mohallah- Gulistan Mohallah Abhimukh Islamiya B.Ed. College, P.O.- Phulwari Sharif, P.S.- Phulwari Sharif, Prakhand- Phulwari Sharif, District- Patna(Bihar).
39. Sarwar Alam son of Mansoor Alam resident of Village- Chhotka Teghra, P.O.- Chhotka Teghra, P.S.- Maharajganj, Prakhand- Maharajkhand, District- Siwan(Bihar).
40. Jawaharlal son of Manilal Sharma resident of Village- Bhutauli Malpa, P.O.- Bhutauli Malpa, P.S.- Chautham, Prakhand- Chautham, District- Khagaria(Bihar).
41. Santosh Kumar son of Arvind Poddar resident of Village- Shumbha Gaji Ghat, P.O.- Shumbha Gaji Ghat, P.S.- Alauli, Prakhand- Alauli, District- Khagaria(Bihar).
42. Dhiraj Kumar son of Kailash Prasad resident of Village- Abgila Devi Asthan Manpur, P.O.- Buniyadganj, P.S.- Buniyadganj, Prakhand- Manpur, District- Gaya(Bihar).
43. Rajesh Kumar son of Chamari Ram resident of Village- Manpur Pohani Nai Madarsa, P.O.- Buniyadganj, P.S.- Buniyadganj, Prakhand- Manpur, District- Gaya(Bihar).
44. Satendra Kumar son of Balbir Prasad resident of Village- Manpur Pohani Nai Madarsa, P.O.- Buniyadganj, P.S.- Buniyadganj, Prakhand- Manpur, District- Gaya(Bihar).
45. Shambhu Kumar Das son of Nandan Das resident of Village- Manpur Durga Asthan (UCO Bank), P.O.- Buniyadganj, P.S.- Buniyadganj, Prakhand- Manpur, District- Gaya(Bihar).
46. Prem Ranjan son of Late Gauri Shankar Prasad resident of Village- Janakpur, P.O.- Buniyadganj, P.S.- Buniyadganj, Prakhand- Manpur, District- Gaya(Bihar).
47. Chandan Kumar Paswan son of Chandeshwar Manjhi resident of Village- Ferusa, P.O.- Ferusa, P.S.- Garkha, Prakhand- Garkha, District- Saran(Bihar).
48. Dilip Kumar Ram son of Devraj Ram resident of Village- Babhanaiya, P.O.- Paharpur, P.S.- Garkha, Prakhand- Garkha, District- Saran(Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 550/871
49. Harendra Kumar Gupta son of Akshay Sah resident of Village- Sarna, P.O.- Sarna, P.S.- Dinara, Prakhand- Dinara, District- Rohtas(Bihar).
50. Rajesh Kumar Sah son of Dharamnath Sah resident of Village- Korigaon, P.O.- Motipur, P.S.- Motipur, Prakhand- Motipur, District- Muzaffarpur(Bihar).
51. Chandan Kumar son of Lalan Prasad Singh resident of Village- Pakhnaha Srirai, P.O.- Minapur, P.S.- Minapur, Prakhand- Minapur, District- Muzaffarpur(Bihar).
52. Sunil Thakur son of Umesh Thakur resident of Village- Panapur Minapur, P.O.- Minapur, P.S.- Minapur, Prakhand- Minapur, District- Muzaffarpur(Bihar).
53. Satya Narayan Kumar son of Sri Ram Chandra Sahani resident of Village- Panapur, P.O.- Nariar, P.S.- Minapur, Prakhand- Minapur, District- Muzaffarpur(Bihar).
54. Suresh Kumar Akela son of Jyoti Narayan Prasad Kushwaha resident of Village- Panapur, P.O.- Nariar, P.S.- Minapur, Prakhand- Minapur, District- Muzaffarpur(Bihar).
55. Satish Kumar Singh son of Birendra Prasad Singh resident of Village- Minapur, P.O.- Minapur, P.S.- Minapur, Prakhand- Minapur, District- Muzaffarpur(Bihar).
56. Ram Pravesh Kumar son of Ram Swarup Pandit resident of Village- Belchi Lachchi, P.O.- Minapur, P.S.- Minapur, Prakhand- Minapur, District- Muzaffarpur(Bihar).
57. Dharmendra Kumar son of Baliram Rajak resident of Village- Raghopur, P.O.- Mustafaganj, P.S.- Minapur, Prakhand- Minapur, District- Muzaffarpur(Bihar).
58. Manoj Kumar son of Vishwanath Prasad resident of Village- Mustafaganj, P.O.- Mustafaganj, P.S.- Minapur, Prakhand- Minapur, District- Muzaffarpur(Bihar).
59. Lalbabu Kumar son of Late Ram Chalitar Thakur resident of Village- Mustafaganj, P.O.- Mustafaganj, P.S.- Minapur, Prakhand- Minapur, District- Muzaffarpur(Bihar).
60. Deepak Kumar son of Dinesh Sah resident of Village- Basudeo Chhapra, P.O.- Minapur, P.S.- Minapur, Prakhand- Minapur, District- Muzaffarpur(Bihar).
61. Vipin Kumar son of Sri Mohan Prasad resident of Village- Mustafaganj, P.O.- Mustafaganj, P.S.- Minapur, Prakhand- Minapur, District- Muzaffarpur(Bihar).
62. Uday Kumar son of Sri Mohan Kumar resident of Village- Mustafaganj, P.O.- Mustafaganj, P.S.- Minapur, Prakhand- Minapur, District- Muzaffarpur(Bihar).
63. Raj Kumar Sah son of Muni Lal Sah resident of Village- Mesaurha, P.O.- Piprahi, P.S.- Piprahi, Prakhand- Piprahi, District- Sheohar(Bihar).
64. Ramita Kumari daughter of Ram Prasad Sah resident of Village- Mesaurha, P.O.- Piprahi, P.S.- Piprahi, Prakhand- Piprahi, District- Sheohar(Bihar).
65. Rakesh Kumar son of Ram Naresh Sah resident of Village- Dharampur Deokul, P.O.- Piprahi, P.S.- Piprahi, Prakhand- Piprahi, District- Sheohar(Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 551/871
66. Mukesh Kumar son of Fuldeo Prasad Gupta resident of Village/Mohallah- Chanakyapuri Road No.1, Bairiya, P.O.- M.I.T., P.S.- Kanti, Prakhand- Kanti, District- Muzaffarpur(Bihar).
... ... Appellant/s Versus
1. The State of Bihar through the Principal Secretary, Department of Planning & Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development, Government of Bihar, Patna.
3. The Director, Department of Planning & Development, Government of Bihar, Patna.
4. The Joint Director-cum-Office Head, Department of Planning & Development, Government of Bihar, Patna.
5. The District Statistical Officer, Patna, District- Patna (Bihar).
6. The District Statistical Officer, Jehanabad, District- Jehanabad (Bihar).
7. The District Statistical Officer, Patna, District- Patna (Bihar).
8. The District Statistical Officer, Arwal, District- Arwal (Bihar).
9. The District Statistical Officer, Gaya, District- Gaya (Bihar).
10. The District Statistical Officer, Bhojpur, District - Bhojpur (Bihar).
11. The District Statistical Officer, Rohtas, District - Rohtas (Bihar).
12. The District Statistical Officer, Kaimur, District- Kaimur (Bihar).
13. The District Statistical Officer, Khagaria, District- Khagaria (Bihar).
14. The District Statistical Officer, Purnea, District- Purnea (Bihar).
15. The District Statistical Officer, Katihar, District- Katihar (Bihar).
16. The District Statistical Officer, Supaul, District- Supaul (Bihar).
17. The District Statistical Officer, Araria, District- Araria (Bihar).
18. The District Statistical Officer, Madhepura, District- Madhepura (Bihar).
19. The District Statistical Officer, Vaishali, District- Vaishali (Bihar).
20. The District Statistical Officer, Muzaffarpur, District- Muzaffarpur (Bihar).
21. The District Statistical Officer, Sheohar, District- Sheohar (Bihar).
22. The District Statistical Officer, Begusarai, District- Begusarai (Bihar).
23. The District Statistical Officer, Samastipur, District- Samastipur (Bihar).
24. The District Statistical Officer, Munger, District- Munger (Bihar).
25. The District Statistical Officer, Sheikhpura, District- Shekhpura (Bihar).
26. The District Statistical Officer, Siwan, District- Siwan (Bihar).
27. The District Statistical Officer, Saran, District- Saran (Bihar).
28. The District Statistical Officer, Gopalganj, District- Gopalganj (Bihar).
29. Pankaj Kumar Gautam son of Ganika Singh resident of Village- Jehanabad, P.O.- Jehanabad, P.S.- Jehanabad, Prakhand- Jehanabad, District- Jehanabad (Bihar).
30. Arun Pandit son of Nanhak Pandit resident of Village- Jehanabad, P.O.- Jehanabad, P.S.- Jehanabad, Prakhand- Jehanabad, District- Jehanabad (Bihar).
31. Amresh Kumar son of Gouri Shankar Singh resident of Village- Jehanabad, P.O.- Jehanabad, P.S.- Jehanabad, Prakhand- Jehanabad, District- Jehanabad (Bihar).
32. Nagendra Kumar son of Shambhu Sharan Sinha resident of Village- Jehanabad, P.O.- Jehanabad, P.S.- Jehanabad, Prakhand- Jehanabad, District- Jehanabad (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 552/871
33. Lovelesh Kumar son of Brajeshwar Prasad resident of Village- Jehanabad, P.O.- Jehanabad, P.S.- Jehanabad, Prakhand- Jehanabad, District- Jehanabad (Bihar).
34. Ranjit Kumar Ranjan son of Arjun Prasad resident of Village- Jehanabad, P.O.- Jehanabad, P.S.- Jehanabad, Prakhand- Jehanabad, District- Jehanabad (Bihar).
35. Monu Kumar son of Dinesh Prasad resident of Village- Patna, P.O.- Patna, P.S.- Patna, Prakhand- Patna Sadar, District- Patna(Bihar).
36. Suraj Kumar son of Ramesh Singh resident of Village- Jehanabad, P.O.- Jehanabad, P.S.- Jehanabad, Prakhand- Jehanabad, District- Jehanabad (Bihar).
37. Dhirendra Kumar son of Ram Pravesh Singh resident of Village- Bariyarpur, P.O.- Bakhtiyarpur, P.S.- Bakhtiyarpur, Prakhand- Bakhtiyarpur, District- Patna(Bihar).
38. Ranjan Bahadur Singh son of Sri Oshyam Narayan Singh resident of Village- Alawalpur, P.O.- Fathua, P.S.- Fathua, Prakhand- Fathua, District- Patna(Bihar).
39. Pramod Kumar son of Jamuna Roy resident of Village- Motiput, P.O.- Motipur, P.S.- Motipur, Prakhand- Motipur, District- Muzaffarpur(Bihar).
40. Vijay Kumar Sharma son of Eshawar Thakur resident of Village- Pani Tanki Road, Motipur, P.O.- Motipur, P.S.- Motipur, Prakhand- Motipur, District- Muzaffarpur(Bihar).
41. Lal Babu Chaudhary son of Jai Govind Chaudhary resident of Village- Madhopur, P.O.- Anjana Kot, P.S.- Motipur, Prakhand- Motipur, District- Muzaffarpur(Bihar).
42. Bhupesh Kumar son of Ram Charitra Mahto resident of Village- Shahpur, P.O.- Bhoja,Via- Meghaul, P.S.- Begusarai, Block- Chhaurahi, District- Begusarai(Bihar).
43. Upendra Yadav son of Nathuni Yadav resident of Village- Sekhatola, P.O.- Ekamba, Via- Garhpura, P.S.- Begusarai, Block- Chhaurahi, District- Begusarai(Bihar).
44. Indradeo Paswan son of Udami Paswan resident of Village- Sekhatola, P.O.- Ekamba, Via- Garhpura, P.S.- Begusarai, Block- Chhaurahi, District- Begusarai(Bihar).
45. Bauelal Sahu son of Pyare Lal Sahu resident of Village- Sekhatola, P.O.- Ekamba, Via- Garhpura, P.S.- Begusarai, Block- Chhaurahi, District- Begusarai(Bihar).
46. Arun Kumar Sahu son of Pyare Lal Sahu resident of Village- Sekhatola, P.O.- Ekamba, Via- Garhpura, P.S.- Begusarai, Block- Chhaurahi, District- Begusarai(Bihar).
47. Amit Sah son of Satya Deo Sah resident of Village- Sekhatola, P.O.- Ekamba, Via- Garhpura, P.S.- Begusarai, Block- Chhaurahi, District- Begusarai(Bihar).
48. Punam Kumari wife of Bauelal Sah resident of Village- Sekhatola, P.O.- Ekamba, Via- Garhpura, P.S.- Begusarai, Block- Chhaurahi, District- Begusarai(Bihar).
49. Pramod Kumar son of Bado Sahaniah resident of Village- Sekhatola, P.O.- Ekamba, Via- Garhpura, P.S.- Begusarai, Block- Chhaurahi, District- Begusarai(Bihar).
50. Milan Kumari wife of Pramod Kumar resident of Village- Sekhatola, P.O.- Ekamba, Via- Garhpura, P.S.- Begusarai, Block- Chhaurahi, District- Begusarai(Bihar).
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51. Ravindra Kumar son of Sri Narayan Chaudhary resident of Village- Muzaffara Dihpar, P.O.- Muzaffara Dihpar, Via- Birpur, P.S.- Birpur, Block- Birpur, District- Begusarai(Bihar).
52. Shashikant Mishra son of Gorakh Nath Mishra resident of Village- Ghusia Kalan, P.O.- Ghusia Kalan, Via- Bikramganj, P.S.- Bikramganj, Block- Bikramganj, District- Rohtas(Bihar).
53. Dinesh Kumar Ram son of Munsih Ram resident of Village- Pawar, P.O.- Pawna, Via- Pawna, P.S.- Pawna, Block- Agiaon, District- Bhojpur(Bihar).
54. Anoj Kumar son of Sri Dwarika Ram resident of Village- Chandauti, P.O.- Chandauti, Via- Chandauti, P.S.- Chandauti, Block- Chandauti, District- Gaya(Bihar).
55. Ramesh Kumar Yadav son of Nand Lal Chaudhari resident of Village- Ghanshyam Mathiya, P.O.- Mairwa, Via- Mairwa, P.S.- Mairwa, Block- Mairwa, District- Siwan(Bihar).
56. Wasim Equabal son of Abdul Wahid resident of Village- Chanpi, P.O.- Mahalbari, Via- Dagarua, P.S.- Dagarua, Block- Dagarua, District- Purnea(Bihar).
57. Priyanka Kumari wife of Amit Kumar Biswan resident of Village- Pokhariya, P.O.- Makauli Belgachhi, Via- Dagarua, P.S.- Dagarua, Block- Dagarua, District- Purnea(Bihar).
58. Anil Kumar Abhishek son of Chittan Lal Biswas resident of Village- Sirniya, P.O.- Sour Bazar, Via- Dagarua, P.S.- Dagarua, Block- Dagarua, District- Purnea(Bihar).
59. Manoj Kumar Thakur son of Arjun Thakur resident of Village- Saira, P.O.- Sour Bazar, Via- Dagarua, P.S.- Dagarua, Block- Dagarua, District- Purnea(Bihar).
60. Md. Sabir son of Md. Ayub resident of Village- Harkhali, P.O.- Barsauni, Via- Dagarua, P.S.- Dagarua, Block- Dagarua, District- Purnea(Bihar).
61. Md. Nakib Alam son of Md. Nijam Uddin resident of Village- Dubauli, P.O.- Toli Kola, Via- Dagarua, P.S.- Dagarua, Block- Dagarua, District- Purnea(Bihar).
62. Md. Rahbar Alam son of Md. Masik resident of Village- Fakhariya, P.O.- Belgachhi, Via- Dagarua, P.S.- Dagarua, Block- Dagarua, District- Purnea(Bihar).
63. Birendra Kumar Yadav son of Mishra Yadav resident of Village- Buari, P.O.- Dagarua, Via- Dagarua, P.S.- Dagarua, Block- Dagarua, District- Purnea(Bihar).
64. Mukesh Kumar son of Mahesh Chandra Bishwas resident of Village- Balwa, P.O.- Makaili Belgachhi, Via- Dagarua, P.S.- Dagarua, Block- Dagarua, District- Purnea(Bihar).
65. Pramod Kumar Bishwas son of Kanahiya Lal Bishwas resident of Village- Siyarkham, P.O.- Siyarkham, Via- Dagarua, P.S.- Dagarua, Block- Dagarua, District- Purnea(Bihar).
66. Bablu Kumar Bishwas son of Govind Lal Bishwas resident of Village- Siyarkham, P.O.- Siyarkham, Via- Dagarua, P.S.- Dagarua, Block- Dagarua, District- Purnea(Bihar).
67. Raman Kumar son of Diwakar Chandra Das resident of Village- Chopra, P.O.- Makaili Belgachhi, Via- Dagarua, P.S.- Dagarua, Block- Dagarua, District- Purnea(Bihar).
68. Md. Mohasin son of Abdul Rashid resident of Village- Fakariya, P.O.- Belgachhi, Via- Dagarua, P.S.- Dagarua, Block- Dagarua, District- Purnea(Bihar).
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69. Vijay Kumar Sah son of Nathu Sah resident of Village- Dubaili, P.O.- Taili Kola, Via- Dagarua, P.S.- Dagarua, Block- Dagarua, District- Purnea(Bihar).
70. Md. Mohatsin son of Md. Jamil Akhtar resident of Village- Bhadara, P.O.- Dagarua, Via- Dagarua, P.S.- Dagarua, Block- Dagarua, District- Purnea(Bihar).
71. Abdul Subhan son of Md. Zahiruddin resident of Village- Chhaparaily, P.O.- Mahalbari, Via- Gulabbagh, P.S.- Dagarua, Block- Dagarua, District- Purnea(Bihar).
72. Md. Nadeem Equbal son of Md. Abdul Wahid resident of Village- Chanpi, P.O.- Mahalbari, Via- Gulabbagh, P.S.- Dagarua, Block- Dagarua, District- Purnea(Bihar).
73. Sonu Kumar son of Vikash Prasad Thakur resident of Village- Harkhaili, P.O.- Mahalbari, Via- Gulabbagh, P.S.- Dagarua, Block- Dagarua, District- Purnea(Bihar).
74. Amit Kumar Rahi son of Sri Badri Narayan Mandal resident of Village- Sahkol, P.O.- Babhani, Via- Gulabbagh, P.S.- Dagarua, Block- Dagarua, District- Purnea(Bihar).
75. Mantosh Kumar Mandal son of Kusum Lal Mandal resident of Village- Chanpi, P.O.- Mahalbari, Via- Gulabbagh, P.S.- Dagarua, Block- Dagarua, District- Purnea(Bihar).
76. Rajesh Kumar son of Kishan Lal Rajak resident of Village- Sakrail, P.O.- Siyarkham, Via- Gulabbagh, P.S.- Dagarua, Block- Dagarua, District- Purnea(Bihar).
77. Mithilesh Kumar son of Sri Raj Kishore Das resident of Village- Sour Bazar, P.O.- Sour Bazar, Via- Dagarua, P.S.- Dagarua, Block- Dagarua, District- Purnea(Bihar).
78. Natheshwar Prasad Sah son of Mahavir Sah resident of Village- Basbaili, P.O.- Touli Kala, Via- Dagarua, P.S.- Dagarua, Block- Dagarua, District- Purnea(Bihar).
79. Md. Azimuddin son of Md. Hafizuddin resident of Village- Patringa, P.O.- Patringa, Via- Dagarua, P.S.- Dagarua, Block- Dagarua, District- Purnea(Bihar).
80. Md. Mobin son of Md. Jamil resident of Village- Bhadara, P.O.- Bhadara, Via- Dagarua, P.S.- Dagarua, Block- Dagarua, District- Purnea(Bihar).
81. Zaki Hasan son of Md. Muzaffar Hussain resident of Village- Dagarua, P.O.- Dagarua, Via- Dagarua, P.S.- Dagarua, Block- Dagarua, District- Purnea(Bihar).
82. Ramesh Kumar Thakur son of Jagdish Thkakur resident of Village- Garhara, P.O.- Machhatha, Via- Amour, P.S.- Amour, Block- Amour, District- Purnea(Bihar).
83. Jay Prakash Yadav son of Rajendra Yadav resident of Village- Dargahi Ganj, P.O.- Khoksha, Via- Baisi, P.S.- Baisi, Block- Baisi, District- Purnea(Bihar).
84. Utkarsh Raj son of Rakesh Ranjan Sharan resident of Village- Harrampur, P.O.- Baisi, Via- Baisi, P.S.- Baisi, Block- Baisi, District- Purnea(Bihar).
85. Md. Nawazish Alam son of Md. Quamrul Haque resident of Village- Harintor, P.O.- Baisi, Via- Baisi, P.S.- Baisi, Block- Baisi, District- Purnea(Bihar).
86. Saroj Kumar Thakur son of Anil Prasad Thakur resident of Village- Mobaiya, P.O.- Asja Mobaiya, Via- Baisi, P.S.- Baisi, Block- Baisi, District- Purnea(Bihar).
87. Raj Kishor Thakur son of Anil Thakur resident of Village- Mobaiya, P.O.- Asja Mobaiya, Via- Baisi, P.S.- Baisi, Block- Baisi, District- Purnea(Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 555/871
88. Amit Kumar Verma son of Birendra Kumar Verma resident of Village- Baisi, P.O.- Baisi, Via- Baisi, P.S.- Baisi, Block- Baisi, District- Purnea(Bihar).
89. Ranjan Kumar Yadav son of Govindra Prasad Yadav resident of Village- Talbari Sathiyara, P.O.- Chariya, Via- Baisi, P.S.- Baisi, Block- Baisi, District- Purnea(Bihar).
90. Amar Nath Das son of Jyotish Chandra Das resident of Village- Malaharia, P.O.- Soura Jabar, Via- Baisi, P.S.- Baisi, Block- Baisi, District- Purnea(Bihar).
91. Pappu Yadav son of Dinesh Yadav resident of Village- Sabdalpur, P.O.- Mohamdia, Via- Baisi, P.S.- Baisi, Block- Baisi, District- Purnea(Bihar).
92. Manik Kumar Yadav son of Lobind Yadav resident of Village- Talbari Sathiyara, P.O.- Chariya, Via- Baisi, P.S.- Baisi, Block- Baisi, District- Purnea(Bihar).
93. Barun Kumar Karmakar son of Manoranjan Karmakar resident of Village- Shadipur Butha, P.O.- Shadipur Butha, Via- Baisi, P.S.- Baisi, Block- Baisi, District- Purnea(Bihar).
94. Arun Kumar Karmakar son of Manoranjan Karmakar resident of Village- Shadipur Butha, P.O.- Shadipur Butha, Via- Baisi, P.S.- Baisi, Block- Baisi, District- Purnea(Bihar).
95. Sanjay Kumar Bosak son of Madhu Lal Bosak resident of Village- Amirganj, P.O.- Ganghar, Via- Baisi, P.S.- Baisi, Block- Baisi, District- Purnea(Bihar).
96. Gunjan Kumar son of Prakash Nath resident of Village- Mirapur, P.O.- Mirapur, Via- Sakra, P.S.- Sakra, Block- Muraul, District- Muzaffarpur(Bihar).
97. Rakesh Kumar son of Hemant Roy resident of Village- Itaha, P.O.- Itaha, Via- T.C.A. Dholi, P.S.- Sakra, Block- Maripur, District- Muzaffarpur(Bihar).
98. Aditya Kumar son of Yugal Kishore Sah resident of Village- Muraul, P.O.- Muraul, Via- Muraul, P.S.- Muraul, Block- Muraul, District- Muzaffarpur(Bihar).
99. Krishna Kumar Sinha son of Shyam Sunder Prasad resident of Village- Koratbari Madhubani, P.O.- Purnea, Via- K.Hat, P.S.- K.Hat, Block- Purnea East, District- Purnea(Bihar).
100. Sazia Haya wife of Shahid Karim resident of Village- Gandhi Nagar, P.O.- Purnea, Via- K.Hat, P.S.- K.Hat, Block- Purnea East, District- Purnea(Bihar).
101. Suraj Kumar son of Mahesh Prasad resident of Village- Bakhtiyarpur, P.O.- Bakhtiyarpur, Via- Bakhtiyarpur, P.S.- Bakhtiyarpur, Block- Bakhtiyarpur, District- Patna(Bihar).
102. Akhilesh Kumar son of Arun Kumar resident of Village- Mansi, P.O.- Mansi, Via- Mansi, P.S.- Mansi, Block- Mansi, District- Khagaria(Bihar).
103. Md. Azam son of Md. Zakir Hussain resident of Village- Biharsharif, P.O.- Biharsharif, Via- Biharsharif, P.S.- Biharsharif, Block- Biharsharif, District- Nalanda(Bihar).
104. Santosh Kumar son of Late Ramanand Ram resident of Village- Bihiya Gaon, P.O.- Bihiya , Via- Bihiya, P.S.- Bihiya, Block- Bihiya, District- Bhojpur(Bihar).
105. Md. Kashif Raza son of Ghulam Rabbani resident of Village/Mohallah- Near Masjid Near Millat Colony, Sector-3, P.O.- Phulwarisharif, Via- Phulwarisharif, P.S.- Phulwarisharif, Block- Phulwarisharif, District- Patna(Bihar).
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106. Mithilesh Kumar son of Rudra Narayan Yadav resident of Village- Miragarh, P.O.- Deenapatti, Via- Murliganj, P.S.- Murliganj, Block- Murliganj, District- Madhepura(Bihar).
107. Lalan Kumar Bharti son of Saryug Prasad Bhagat resident of Village- Murliganj Ward No.8 Gol Bazar, Shanti Nagar, P.O.- Murliganj, Via- Murliganj, P.S.- Murliganj, Block- Murliganj, District- Madhepura(Bihar).
108. Prasidh Kumar Verma son of Uma Charan Lal Das resident of Village- Deenapatti, P.O.- Deenapatti, Via- Murliganj, P.S.- Murliganj, Block- Murliganj, District- Madhepura(Bihar).
109. Wakil Singh son of Santoshi Singh resident of Village- Arang, P.O.- Arang, P.S.- Dinara, Prakhand- Dinara, District- Rohtas(Bihar).
110. Ramashish Singh son of Nathuni Prasad Singh resident of Village- Kusahi, P.O.- Kusahi, P.S.- Dinara, Prakhand- Dinara, District- Rohtas(Bihar).
111.Ruma Perween daughter of Md. Jamal Ansari resident of Village- Dinara, P.O.- Dinara, P.S.- Dinara, Prakhand- Dinara, District- Rohtas(Bihar).
112. Niraj Kumar son of Binod Prasad Singh resident of Village- Kamalpura, P.O.- Basah, P.S.- Punpun, Prakhand- Punpun, District- Patna(Bihar).
113. Sunil Kumar son of Chandra Kant Kumar resident of Village- Moriyama, P.O.- Hajrat Sai, P.S.- Dhanarua, Prakhand- Dhanarua, District- Patna(Bihar).
114. Dharmendra Kumar son of Rambabu Sharma resident of Village- Telmar, P.O.- Telmar, P.S.- Harnaut, Prakhand- Harnaut, District- Nalanda(Bihar).
115. Dipak Kumar Dubey son of Gopal Dubey resident of Village- Sakhnauli, P.O.- Khanpur, P.S.- Awtar Nagar, Prakhand- Dariyapur, District- Saran(Bihar).
116. Sanjeet Kumar son of Shambhu Thakur resident of Village- Bela, P.O.- Bela, P.S.- Dariyapur, Prakhand- Dariyapur, District- Saran(Bihar).
117. Rakesh Kumar son of Gauri Shankar Prasad resident of Village- Manpur Kumhar Toli, P.O.- Manpur, P.S.- Buniyadganj, Prakhand- Manpur, District- Gaya(Bihar).
118. Jai Kishore son of Shatrughan Prasad Keshari resident of Village- Deoria, P.O.- Bedauli, P.S.- Bhagwanganj, Prakhand- Masaurhi, District- Patna(Bihar).
119. Karn Kishore son of Shatrughan Prasad Keshari resident of Village- Deoria, P.O.- Bedauli, P.S.- Bhagwanganj, Prakhand- Masaurhi, District- Patna(Bihar).
120. Sunil Kumar Paswan son of Ram Naresh Ram resident of Village- Gorhua, P.O.- Gorhua, P.S.- Masaurhi, Prakhand- Masaurhi, District- Patna(Bihar).
121. Vivek Kumar Rathour son of Ram Pukar Singh resident of Village- Bheriya, P.O.- Bijubigha, P.S.- Buniyadganj, Prakhand- Manpur, District- Gaya(Bihar).
122. Anil Kumar son of Bijendra Ray resident of Village- Keotia (Rampur Jagdish), P.O.- Dariyapur, P.S.- Dariyapur, Prakhand- Dariyapur, District- Saran(Bihar).
123. Nagendra Ravidas son of Karu Ravidas resident of Village- Jhagrahi, P.O.- Gurpa, P.S.- Fatehpur, Prakhand- Fatehpur, District- Gaya(Bihar).
124. Prakash Kumar son of Prasadi Prasad Yadav resident of Village- Kewal, P.O.- Gurpa, P.S.- Fatehpur, Prakhand- Fatehpur, District- Gaya(Bihar).
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125. Ranjeet Kumar son of Ramashish Yadav resident of Village- Puranibathan, P.O.- Gurpa, P.S.- Fatehpur, Prakhand- Fatehpur, District- Gaya(Bihar).
126. Jitendra Kumar son of Bindeshwar Sharma resident of Village- Dullapur, P.O.- Audhe, P.S.- Sheikhpura, Prakhand- Sheikhpura, District- Sheikhpura(Bihar).
127. Vikash Kumar son of Naresh Kewat resident of Village- Bhadouns, P.O.- Bhandouns, P.S.- Sheikhpura, Prakhand- Sheikhpura, District- Sheikhpura(Bihar).
128. Sanjeev Kumar son of Jay Prakash Singh resident of Village- Katari, P.O.- Korma, P.S.- Sheikhpura, Prakhand- Sheikhpura, District- Sheikhpura(Bihar).
129. Abhinav Kumar son of Yogendra Singh resident of Village- Sheikhpura, P.O.- Sheikhpura, P.S.- Sheikhpura, Prakhand- Sheikhpura, District- Sheikhpura(Bihar).
130. Subodh Ram son of Sagar Ram resident of Village- Dhanakdobh, P.O.- Dhanakdobh, P.S.- Ghoshwari, Prakhand- Ghoshwari, District- Patna(Bihar).
131. Sanoj Paswan son of Nawal Paswan resident of Village- Ishanagarh, P.O.- Karkain, P.S.- Ghoshwari, Prakhand- Ghoshwari, District- Patna(Bihar).
132. Santosh Kumar Singh son of Kamal Kishore Singh resident of Village- Madhepur, P.O.- Kundal, P.S.- Singhiya, Prakhand- Singhiya, District- Samastipur(Bihar).
133. Vikash Kumar Singh son of Ravindra Prasad Singh resident of Village- Madhepur, P.O.- Kundal, P.S.- Singhiya, Prakhand- Singhiya, District- Samastipur(Bihar).
134. Yashwant Kumar son Ram Chandra Prasad Singh resident of Village- Chakhusaini Ward No.14, P.O.- Mansi, P.S.- Mansi, Prakhand- Mansi, District- Khagaria(Bihar).
135. Jyoti Kumar Jyoti son of Rameshwar Prasad resident of Village- Rajajan, P.O.- Mansi, P.S.- Mansi, Prakhand- Mansi, District- Khagaria(Bihar).
136. Sachin Kumar son of Deoniti Sah resident of Village- Balha, P.O.- Mansi, P.S.- Mansi, Prakhand- Mansi, District- Khagaria(Bihar).
137. Gajendra Kumar son of Kamleshwari Prasad Yadav resident of Village- Behrari, P.O.- Behrari, P.S.- Shankarpur, Prakhand- Shankarpur, District- Madhepura(Bihar).
138. Satish Kumar Mehta son of Narayan Mehta resident of Village- Bagbiyani, P.O.- Kolhua, P.S.- Shankarpur, Prakhand- Shankarpur, District- Madhepura(Bihar).
139. Ram Awatar Singh son of Late Braj Kishore Singh resident of Village- Bishanpura, P.O.- Puhapi, P.S.- Dinara, Prakhand- Dinara, District- Rohtas(Bihar).
140. Ashok Kumar son of Sri Nath Ram resident of Village- Karhansi, P.O.- Karhansi, P.S.- Dinara, Prakhand- Dinara, District- Rohtas(Bihar).
141. Chunmun Prasad Singh son of Late Brij Kishore Singh resident of Village- Bisanpura, P.O.- Puhapi, P.S.- Dinara, Prakhand- Dinara, District- Rohtas(Bihar).
142. Beauty Kumari daughter of Ramayan Singh resident of Village- Harivanshpur, P.O.- Bhalunidham, P.S.- Dinara, Prakhand- Dinara, District- Rohtas(Bihar).
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143. Sweety Kumari daughter of Ramayan Singh resident of Village- Harivanshpur, P.O.- Bhalunidham, P.S.- Dinara, Prakhand- Dinara, District- Rohtas(Bihar).
144. Ravindra Kumar Rai son of Late Ram Kripal Rai resident of Village- Sutihar, P.O.- Sutihar, P.S.- Derni, Prakhand- Dariyapur, District- Saran(Bihar).
145. Ashok Kumar Rai son of Chandeshwar Rai resident of Village- Pojhi, P.O.- Pojhi, P.S.- Derni, Prakhand- Dariyapur, District- Saran(Bihar).
146. Chandra Shekhar Prasad son of Saryug Mehta resident of Village- Bhargama, P.O.- Bhargama, P.S.- Bhargama, Prakhand- Bhargama, District- Araria(Bihar).
147. Rajesh Kumar son of Tej Narayan Yadav resident of Village- Bhargama, P.O.- Bhargama, P.S.- Bhargama, Prakhand- Bhargama, District- Araria(Bihar).
148. Shoshit Kumar son of Late Vaijnath Verma resident of Village- Chandra Nagar, P.O.- Koshi College Khagaria, P.S.- Khagaria (Muffasil), Prakhand- Khagaria, District- Khagaria(Bihar).
149. Rakesh Roshan son of Ramesh Chandra Mehta resident of Village- Bhagwanpur, P.O.- Balbhadrapur, P.S.- Birpur, Prakhand- Basantpur, District- Supaul(Bihar).
150. Ajay Kumar Jha son of Virendra Kumar Jha resident of Village/Mohallah- G Type Ward No.1, Koshi Colony, P.O.- Birpur, P.S.- Basantpur, Prakhand- Basantpur, District- Supaul(Bihar).
151. Md. Shabej Alam son of Rafik Alam resident of Village- Bhimnagar Near Check Post Ward No.7, P.O.- Bhimnagar, P.S.- Birpur, Prakhand- Basantpur, District- Supaul(Bihar).
152. Ravikant Singh son of Kashinath Singh resident of Village- Arang, P.O.- Arang, P.S.- Dinara, Prakhand- Dinara, District- Rohtas(Bihar).
153. Taslim Ansari son of Md. Quayum Ansari resident of Village- Dinara, P.O.- Dinara, P.S.- Dinara, Prakhand- Dinara, District- Rohtas(Bihar).
154. Rajesh Kumar son of Ram Dahin Singh resident of Village- Arang, P.O.- Arang, P.S.- Dinara, Prakhand- Dinara, District- Rohtas(Bihar).
155. Sukeshwar Singh son of Ram Bachchan Singh resident of Village- Arang, P.O.- Arang, P.S.- Dinara, Prakhand- Dinara, District- Rohtas(Bihar).
156. Parmeshwar Kumar son of Ram Bachchan Singh resident of Village- Arang, P.O.- Arang, P.S.- Dinara, Prakhand- Dinara, District- Rohtas(Bihar).
157. Mukesh Kumar son of Binod Kumar Singh resident of Village- Arang, P.O.- Arang, P.S.- Dinara, Prakhand- Dinara, District- Rohtas(Bihar).
158. Md. Mujassim Akhtar son of Late Md. Mohsinul Haque resident of Village- Gendabari, P.O.- Arihana, Via- Sonaily, P.S.- Azamnagar, Prakhand- Azamnagar, District- Katihar(Bihar).
159. Bijendra Kumar son of Yadu Prasad Singh resident of Village- Pilkajaria, P.O.- Deodach, P.S.- Dhanarua, Prakhand- Dhanarua, District- Patna(Bihar).
160. Manoj Kumar son of Ramjee Prasad resident of Village- Ward No.6, Patwa Toli, P.O.- Lalganj, P.S.- Lalganj, Prakhand- Lalganj, District- Vaishali(Bihar).
161. Sumit Kumar son of Prem Kumar Jayswal resident of Village- Premganj, P.O.- Lalganj, P.S.- Lalganj, Prakhand- Lalganj, District- Vaishali(Bihar).
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162. Subodh Kumar son of Sri Siyaram Rai resident of Village- Basanta Jehanabad, P.O.- Lalganj, P.S.- Lalganj, Prakhand- Lalganj, District- Vaishali(Bihar).
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 725 of 2017 In Civil Writ Jurisdiction Case No.12138 of 2016 ======================================================
1. Shatrughan Prasad Son of late Rameshwar Prasad resident of Village- Keshav Rai Ki Gali Chauk, Patna City, P.O.- Patna City, P.S.- Sultanganj, Prakhand- Patna Sadar, District- Patna (Bihar).
2. Dileep Kumar Son of Sudama Ram resident of Village- Mashrakh, P.O.- Mashrakh, P.S.- Mashrakh, Prakhand- Mashrakh, District- Saran (Bihar).
3. Kumar Ravi Ranjan Son of Ajay Kumar Kush resident of Village- Dawath, P.O.- Dawath, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
4. Mukesh Kumar Son of Ayodhya Prasad resident of Village- Dawath, P.O.- Dawath, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
5. Sanjay Kumar Son of late Lal Mohar Singh resident of Village- Deoghana, P.O.- Koath, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
6. Mohan Kumar Singh Son of Mahendra Yadav resident of Village- Koath, P.O.- Koath, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
7. Rajesh Kumar Chaudhary Son of Jang Bahadur Singh resident of Village- Gidha, P.O.- Gidha, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
8. Suresh Kumar Son of Masudan Mahto resident of Village- Ram Nagar, P.O.- Koath, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
9. Brijesh Kumar Chaudhary Son of Baijnath Chaudhary resident of Village- Khairahi, P.O.- Bahuara, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
10. Abhay Kumar Pandey Son of Jagdish Pandey resident of Village- Babhnoul, P.O.- Babhnoul, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
11. Dudhan Ram son of Raj Nath Ram resident of Village- Koath, P.O.- Koath, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
12. Ravindra Prasad Ram Son of late Ram Sagar Ram resident of Village- Babhnoul, P.O.- Babhnoul, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
13. Upendra Kumar Pandey Son of Jag Narayan Pandey resident of Village- Yogini, P.O.- Koath, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 560/871
14. Amarnath Ram Son of Sri Nath Ram resident of Village- Yogini, P.O.- Koath, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
15. Sanjay Kumar Pathak Son of late Bishwanath Pahtak resident of Village- Yogini, P.O.- Koath, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
16. Ashok Kumar Son of Ram Chandra Ray resident of Village- Dhorilala, P.O.- Keshwawan, P.S.- Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
17. Mukesh Kumar Son of Ram Chandra Ray resident of Village- Dhorilala, P.O.- Keshwawan, P.S.- Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
18. Shiv Kumar Paswan Son of Baleshwar Paswan resident of Village- Abgila, P.O.- Sahar, P.S.- Sahar, Prakhand- Sahar, District- Bhojpur (Bihar).
19. Bir Bahadur Singh Son of Ramashray Singh resident of Village- Lodipur Hata, P.O.- Kharaw Kalar, P.S.- Sahar, Prakhand- Sahar, District- Bhojpur (Bihar).
20. Kamlesh Kumar Rai Son of late Janardan Rai resident of Village- Dullam Chak, P.O.- Dullam Chak, P.S.- Chauri, Prakhand- Sahar, District- Bhojpur (Bihar).
21. Kunal Son of Akhileshwar Kumar Singh resident of Village- Dharampur, P.O.- Kouludihari, P.S.- Chauri, Prakhand- Sahar, District- Bhojpur (Bihar).
22. Srikant Rai Son of Pahari Rai resident of Village- Karbasin, P.O.- Sahar, P.S.- Sahar, Prakhand- Sahar, District- Bhojpur (Bihar).
23. Krishna Ram Son of Sri Ram Das Ram resident of Village- Khaira, P.O.- Sahar, P.S.- Sahar, Prakhand- Sahar, District- Bhojpur (Bihar).
24. Sharan Chandra Son of Ram Ugrah Singh resident of Village- Ekwari, P.O.- Ekwari, P.S.- Sahar, Prakhand- Sahar, District- Bhojpur (Bihar).
25. Nirbhay Kumar Sharma Son of Birendra Sharma resident of Village- Perhap, P.O.- Perhap, P.S.- Sahar, Prakhand- Sahar, District- Bhojpur (Bihar).
26. Manish Chandra Chaudhary Son of Sri Rajeshwar Chaudhary resident of Village- Ganj, P.O.- Kaulodihri, P.S.- Chauri, Prakhand- Sahar, District- Bhojpur (Bihar).
27. Manoj Kumar Son of Jagdish Prasad Singh resident of Village- Kailodhiri, P.O.- Kailodihri, P.S.- Chauri, Prakhand- Sahar, District- Bhojpur (Bihar).
28. Kripa Shankar Chandan Son of Arvind Prasad resident of Village- Bhagatpur, P.O.- Oriyawan, P.S.- Hilsa, Prakhand- Hilsa, District- Nalanda (Bihar).
29. Sanoj Kumar Son of Sri Krishna Nandan Prasd resident of Village- Bidupur Bazar, P.O.- Bidupur Bazar, P.S.- Bidupur, Prakhand- Bidupur, District- Vaishali (Bihar).
30. Dewanand Kumar son of Teg Bahadur Singh resident of Village- Ramdauli Tola Pakaria, P.O.- Bidupur Bazar, P.S.- Bidupur, Prakhand- Bidupur, District- Vaishali (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 561/871
31. Uttam Prasad son of Raghunath Prasad Sinha resident of Village- Madhurampur, P.O.- Madhurampur, P.S.- Bidupur, Prakhand- Bidupur, District- Vaishali (Bihar).
32. Md. Saddam Hussain Son of Late Md. Rashid resident of Village- Mahanth Maniyari, P.O.- Mahanth Maniyari, P.S.- Maniyari, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
33. Md. Ali Son of Md. Gaffar resident of Village- Mahanth Maniyari, P.O.- Mahanth Maniyari, P.S.- Maniyari, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
34. Md. Ishtyaque son of Md. Zamil Akhtar resident of Village- Mahanth Maniyari, P.O.- Mahanth Maniyari, P.S.- Maniyari, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
35. Vijay Kumar Bharti Son of Rajendra Ram resident of Village- Mahanth Maniyari, P.O.- Mahanth Maniyari, P.S.- Maniyari, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
36. Akhileshwar Prasad Yadav Son of Sri Mauje Lal Rai resident of Village- Goroul, P.O.- Goroul, P.S.- Goroul, Prakhand- Patheri Belsar, District- Vaishali (Bihar).
... ... Appellant/s Versus
1. The State of Bihar through the Principal Secretary, Department of Planning & Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development, Government of Bihar, Patna.
3. The Director, Department of Planning & Development, Government of Bihar, Patna.
4. The Joint Director-cum-Office Head, Department of Planning & Development, Government of Bihar, Patna.
5. The District Statistical Officer, Patna, District- Patna (Bihar).
6. The District Statistical Officer, Bhojpur, District- Bhojpur (Bihar).
7. The District Statistical Officer, Rohtas, District- Rohtas (Bihar).
8. The District Statistical Officer, Muzaffarpur, District- Muzaffarpur (Bihar).
9. The District Statistical Officer, Begusarai, District- Begusarai (Bihar).
10. The District Statistical Officer, Khagaria, District- Khagaria (Bihar).
11. The District Statistical Officer, Munger, District- Munger (Bihar).
12. The District Statistical Officer, Siwan, District- Siwan.
13. The District Statistical Officer, Saran, District- Saran (Bihar).
14. The District Statistical Officer, Kaimur, District- Kaimur (Bihar).
15. The District Statistical Officer, Vaishali, District- Vaishali (Bihar).
16. The District Statistical Officer, Purnea, District- Purnea (Bihar).
17. The District Statistical Officer, Aurangabad, District- Aurangabad (Bihar).
18. The District Statistical Officer, Gaya, District- Gaya (Bihar).
19. The District Statistical Officer, West Champaran, District- West Champaran (Bihar).
20. Rohit Kumar son of Jai Shankar Prasad Singh resident of Village- Nunphara, P.O.- Nunphara, Via- Piar, P.S.- Piar, Prakhand- Bandra, District- Muzaffarpur (Bihar).
21. Pramod Kumar son of Latan Yadav resident of Village- Manpur, P.O.- Malyia, P.S.- Chanan, Prakhand- Chanan, District- Lakhisarai (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 562/871
22. Mukesh Prasad son of Raghunandan Prasad, resident of Village- Vidyapati Nagar, Near Hanuman Mandir (South), Chakdama, Madhubani, P.O.- Madhubani, P.S.- Raj Nagar, Prakhand- Rahika, District- Madhubani (Bihar).
23. Manishya Nand Thakur son of Sri Mahakant Thakur resident of Village- Jale (West), P.O.- Jale (West), P.S.- Jale, Prakhand- Jale, District- Darbhanga (Bihar).
24. Awadh Narayan Thakur, son of Mahendra Thakur, resident of Village- Jale (West), P.O.- Jale (West), P.S.- Jale, Prakhand- Jale, District- Darbhanga (Bihar).
25. Manit Kumar Jha son of Sushil Jha, resident of Village- Rarhi, P.O.- Rarhi, P.S.- Jale, Prakhand- Jale, District- Darbhanga (Bihar).
26. Jai Prakash Das son of Bhadai Das, resident of Village- Jale (West), P.O.- Jale (West), P.S.- Jale, Prakhand- Jale, District- Darbhanga (Bihar).
27. Lakshman Roy son of Banshi Roy, resident of Village- Rarhi (West), P.O.- Rarhi (West), P.S.- Jale, Prakhand- Jale, District- Darbhanga (Bihar).
28. Mahendra Pandit son of Shiv Nandan Pandit resident of Village- Lalganj, P.O.- Lalganj, P.S.- Lalganj, Prakhand- Lalganj, District- Vaishali (Bihar).
29. Dhanesh Prasad son of Ram Narayan Ram, resident of Village- Madhusarwa Chauki, P.O.- Jaipur, P.S.- Mehandia, Prakhand- Kaler, District- Arwal (Bihar).
30. Md. Tanveer son of Md. Ehashan, resident of Village- Injor, P.O.- Menhandiya, P.S.- Manhandiya, Prakhand- Kaler, District- Arwal (Bihar).
31. Dhananjay Kumar son of Rajbali Yadav resident of Village- Narayan Bigha, P.O.- Sakari Khurd, P.S.- Parasia, Prakhand- Kaler, District- Arwal (Bihar).
32. Manoj Kumar son of Ram Kripal Ram, resident of Village- Teri, P.O.- Teri, P.S.- Mehandia, Prakhand- Kaler, District- Arwal (Bihar).
33. Pappu Kumar son of Jineshwar Singh resident of Village- Khokhari, P.O.- Baidrabad, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
34. Md. Ekhlahur Rahman son of Md. Abdul Khalique Khan, resident of Village- Wasilpur, P.O.- Arwal, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
35. Raj Kumar Verma son of Deo Nandan Singh resident of Village- Ojha Bigha, P.O.- Baidrabad, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
36. Niraj Kumar son of Raj Kumar Prasad resident of Village- Arwal Sipah, P.O.- Arwal, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
37. Md. Ashique Alam son of Md. Alimuddin, resident of Village- Wasilpur, P.O.- Arwal, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
38. Dharmendra Kumar son of Ram Naresh Singh resident of Village- Wasilpur, P.O.- Arwal, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
39. Ajay Kumar son of Surendra Ram, resident of Village- Wasilpur, P.O.- Arwal, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
40. Guddu Kumar son of Ramadhar Prasad, resident of Village- Wasilpur, P.O.- Arwal, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
41. Shiv Kumar son of Paras Nath Gupta, resident of Village- Baidrabad, P.O.- Baidrabad, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
42. Shyam Kishore Prasad son of Radheshyam Prasad, resident of Village- Khokhari, P.O.- Hasanpur, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
43. Binod Kumar son of Sitaram Prasad Gupta, resident of Village- Baidrabad, P.O.- Baidrabad, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
44. Seraj Ansari son of Md. Iliyas Ansari resident of Village- Ojha Bigha, P.O.- Baidrabad, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 563/871
45. Akhilesh Kumar son of Jagdish Ram, resident of Village- Pul Number 9 (Khangah), P.O.- Arwal, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
46. Manish Pathak son of Anil Kumar Pathak resident of Village- Wasilpur, P.O.- Arwal, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
47. Pramod Kumar son of Chandrabhan Singh resident of Village- Kinjar, P.O.- Kinjar, P.S.- Kinjar, Prakhand- Kinjar, District- Arwal (Bihar).
48. Brajesh Kumar Burban son of Ram Janm Singh resident of Village- Gopal Bigha, P.O.- Khamaini, P.S.- Rampur Chauram, Prakhand- Arwal, District- Arwal (Bihar).
49. Amit Kumar son of Suresh Singh resident of Village- Khokhari, P.O.- Hasanpur, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
50. Sanjeet Kumar son of Rajesh Kumar, resident of Village- Arwal Sipah, P.O.- Arwal, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
51. Shashi Prakash Goyal son of Shiv Govind Goyel resident of Village- Prasadi English, P.O.- Prasadi English, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
52. Purushottam Kumar Ram son of Lalu Ram, resident of Village- Kasina, P.O.- Gopur, P.S.-Garkha, Prakhand- Garkha, District- Saran (Bihar).
53. Mukesh Kumar Rai son of Yogendra Rai, resident of Village- Sargatti, P.O.- Garkha, P.S.- Garkha, Prakhand- Garkha, District- Saran (Bihar).
54. Hakim Narendra Pratap son of Sri Asharfi Prasad Yadav resident of Village- Jalal Basant, P.O.- Basant, P.S.- Garkha, Prakhand- Garkha, District- Saran (Bihar).
55. Rajnath Ram son of Motichand Ram, resident of Village- Saidsarai, P.O.- Saidsarai, P.S.- Garkha, Prakhand- Garkha, District- Saran (Bihar).
56. Suman Kumar son of Dilip Kumar Jha, resident of Village- Muraul, P.O.- Muraul, P.S.- Muraul, Prakhand- Muraul, District- Muzaffarpur (Bihar).
57. Jugnu Jha son of Dilip Kumar Jha, resident of Village- Raini, P.O.- Raini, Via- T.C.A. Dholi, P.S.- Muraul, Prakhand- Muraul, District- Muzaffarpur (Bihar).
58. Chandan Kumar son of Dilip Kumar Jha, resident of Village- Raini, P.O.- Raini, Via- T.C.A. Dholi, P.S.- Muraul, Prakhand- Muraul, District- Muzaffarpur (Bihar).
59. Raj Kumar son of Rambadan Prasad Yadav, resident of Village- Iniyar, P.O.- Danauli Fulwaria, P.S.- Begusarai Muffasil, Prakhand- Begusarai, District- Begusarai (Bihar).
60. Pintu Kumar son of Umesh Singh resident of Village- Kataru Chauk, P.O.- Goroul, P.S.- Goroul, Prakhand- Patheri Belsar, District- Vaishali (Bihar).
61. Rajesh Ratnakar son of Ram Chandra Singh resident of Village- Kataru Chauk, P.O.- Goroul, P.S.- Goroul, Prakhand- Patheri Belsar, District- Vaishali (Bihar).
62. Roushan Kumar son of Binod Prasad Chaudhary resident of Village- Derhgaon, P.O.- Derhgaon, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
63. Om Prakash Kharwar son of Lachuman Kharwar resident of Village- Bithni, P.O.- Arthu, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
64. Uma Shankar Singh son of Ram Kailash Singh resident of Village- Bairia, P.O.- Chatra, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
65. Bharat Giri son of Keshwar Giri, resident of Village- Bodadhi Mathia, P.O.- Dawath, P.S.- Dawath, District- Rohtas (Bihar).
66. Birendra Kumar Singh son of Ras Bihari Singh, resident of Village- Dawath, P.O.- Dawath, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 564/871
67. Deepak Kumar son of Late Prameshwar Prasad Shoundik, resident of Village- Dawath, P.O.- Dawath, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
68. Santosh Kumar Verma, son of Parsuram Prasad Verma, resident of Village- Dawath, P.O.- Dawath, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
69. Jai Kumar son of Birendra Chaudhary resident of Village- Derhgaon, P.O.- Derhgaon, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
70. Sajid Ansari son of Md. Ramjan Ansari resident of Village- Sahinaw, P.O.- Babhnoul, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
71. Surendra Prasad son of Awadh Bihari Sah, resident of Village- Arthu, P.O.- Dinara, P.S.- Dinara, Prakhand- Dinara, District- Rohtas (Bihar).
72. Rahul Kumar son of Devendra Kumar Chaurasiya, resident of Village- Musapur, P.O.- Musapur, P.S.- Musapur, Prakhand- Korha, District- Katihar (Bihar).
73. Praveen Kumar, son of Panchu Ram, resident of Village/Mohalla- Barbatta, P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran (Bihar).
74. Abhiranjan Kumar Singh, son of Shankar Prasad Singh, resident of Village/Mohallah- Baijalpur Kesho, P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran (Bihar).
75. Kumari Sonam Singh, daughter of Bhola Prasad Singh, resident of Village/Mohalla- Baijalpur Kesho, P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran (Bihar).
76. Rajesh Kumar, son of Okendra Thakur, resident of Village/Mohallah- Sonepur, P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran (Bihar).
77. Manoj Kumar, son of Ram Naresh Mahto, resident of Village/Mohallah- Sonepur, P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran (Bihar).
78. Santosh Kumar, son of Sri Prabhu Pandit, resident of Village/Mohallah- Kasturi Chak, P.O.- Nayagaon, P.S.- Nayagaon, Prakhand- Sonepur, District- Saran (Bihar).
79. Dinesh Kumar Ray, son of Ganesh Ray, resident of Village/Mohallah- Rasulpur, P.O.- Nayagaon, P.S.- Nayagaon, Prakhand- Sonepur, District- Saran (Bihar).
80. Bhushan Kumar Ram, son of Ram Ishwar Ram, resident of Village/Mohallah- Mahmood Chak, P.O.- Nayagaon, P.S.- Nayagaon, Prakhand- Sonepur, District- Saran (Bihar).
81. Dhiraj Kumar Singh, son of Krishna Murari Singh, resident of Village/Mohallah- Gangajal Kharika, P.O.- Kharika, P.S.- Sonepur, Prakhand- Sonepur, District- Saran (Bihar).
82. Dinesh Kumar Pandit, son of Mukhdev Pandit, resident of Village/Mohallah- Shekh Dumri, P.O.- Parmanandpur, P.S.- Nayagaon, Prakhand- Sonepur, District- Saran (Bihar).
83. Punam Kumari, daughter of Ram Prawesh Rajak, resident of Village/Mohallah- Bajitpur, P.O.- Gopalpur, P.S.- Nayagaon, Prakhand- Sonepur, District- Saran (Bihar).
84. Kumar Amitabh Bachchan, son of Ram Jatan Ram, resident of Village/Mohallah- Pravezbad, Ward No.2, P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 565/871
85. Santosh Kumar Das, son of Ram Jatan Ram, resident of Village/Mohallah- Pravezbad, Ward No.2, P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran (Bihar).
86. Raju Kumar Yadav, son of Chandeshwar Prasad Yadav, resident of Village/Mohallah- Sonepur, P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran (Bihar).
87. Rakesh Kumar Singh, son of Chandeshwar Prasad Singh, resident of Village/Mohallah- Rasen Chakdumri Bujurg, P.O.- Dumri Bujurg, P.S.- Nayagaon, Prakhand- Sonepur, District- Saran (Bihar).
88. Sanjay Prasad Singh, son of Late Rajendra Prasad Singh, resident of Village/Mohallah- Sonepur, P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran (Bihar).
89. Manoj Kumar son of Vishwanath Ram, resident of Village/Mohallah- Sonepur, P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran (Bihar).
90. Ramesh Kumar, son of Ramdeo Goswami, resident of Village/Mohallah- Sonepur, P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran (Bihar).
91. Krishna Kumar, son of Nagendra Singh, resident of Village/Mohallah- Sabalpur Harijan Toli, P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran (Bihar).
92. Shubi Kumari, son of Ram Nath Ram, resident of Village/Mohallah- Sabalpur Harijan Toli, P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran (Bihar).
93. Abhishek Kumar, son of Satish Kumar Singh, resident of C/o Hareshwar Prasad Singh, Village- Paharichak, P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran (Bihar).
94. Madhusudan Kumar, son of Lalu Thakur, resident of Village/Mohallah- Pahleja Shahpur Diyara, P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran (Bihar).
95. Rama Shankar Chaudhary, son of Suraj Chaudhary, resident of Village/Mohallah- Sonepur, P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran (Bihar).
96. Kumari Punam, son of Hari Bhushan Rai (Mani Bhushan), resident of Village/Mohallah- Sabalpur Hastitola, P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran (Bihar).
97. Arvind Kumar, son of Amirika Ram, resident of Village/Mohallah- Sabalpur Harijan Toli, P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran (Bihar).
98. Chattu Ram, son of Deo Sharan Ram, resident of Village/Mohallah- Sonepur, P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran (Bihar).
99. Reeta Kumari, daughter of Chandra Shekhar Ray, resident of Village/Mohallah- Sonepur, P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran (Bihar).
100. Pawan Kumar, son of Rama Rai, resident of Village/Mohallah- Rahar Diyara (Najarmira), P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran (Bihar).
101. Jitendra Kumar, son of Baidyanath Rai, resident of Village/Mohallah- Rahar Diyara (Najarmira), P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 566/871
102. Raj Kumar Ram, son of Ram Chhabila Ram, resident of Village/Mohallah- Sabalpur, P.O.- Sabalpur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran (Bihar).
103. Sunil Kumar Das, son of Kunwar Lal Das, resident of Village- Bhawanipur Dakshin Ward No.13, P.O.- Pratapganj, P.S.- Pratapganj, Prakhand- Pratapganj, District- Supaul (Bihar).
104. Ram Chandra Ram, son of Moti Lal Ram, resident of Village- Bhawanipur Dakshin Ward No.7, P.O.- Pratapganj, P.S.- Pratapganj, Prakhand- Pratapganj, District- Supaul (Bihar).
105. Chandra Prakash Raut, son of Late Satya Narayan Raut, resident of Village/Mohallah- Bhawanipur Dakshin Ward No.11, P.O.- Pratapganj, P.S.- Pratapganj, Prakhand- Pratapganj, District- Supaul (Bihar).
106. Amrendra Birati, son of Late Durga Prasad Biraji, resident of Village/Mohallah- Bhawanipur Dakshin Ward No.7, P.O.- Pratapganj, P.S.- Pratapganj, Prakhand- Pratapganj, District- Supaul (Bihar).
107. Rajesh Rai, son of Hridayanand Rai, resident of Village/Mohallah- Dullam Chak, P.O.- Dullam Chak, P.S.- Chauri, Prakhand- Sahar, District- Bhojpur (Bihar).
108. Ramesh Rai, son of Hridayanand Rai, resident of Village/Mohallah- Dullam Chak, P.O.- Dullam Chak, P.S.- Chauri, Prakhand- Sahar, District- Bhojpur (Bihar).
109. Daya Shankar Kumar son of Shiv Prasad Yasdav, resident of Village- Bajareyan, P.O.- Baruhin, P.S.- Sahar, Prakhand- Sahar, District- Bhojpur (Bihar).
110. Sanjeet Kumar son of Sudarshan Bhagat resident of Village- Matukpur, P.O.- Matukpur, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
111.Dharmendra Kumar Singh son of Baban Singh resident of Village- Durgatola Saraiya, P.O.- Durgatola Saraiya, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
112. Sanjay Kumar Singh son of Chandrama Singh resident of Village- Durgatola Saraiya, P.O.- Durgatola Saraiya, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
113. Chatrapati Sharma son of Kameshwar Sharma resident of Village- Durgatola Saraiya, P.O.- Durgatola Saraiya, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
114. Shatrughan Rai son of Late Dinanath Rai resident of Village- Mirganj, P.O.- Babhangama, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
115. Manohar Kumar Sharma son of Pannalal Sharma resident of Village- Mirganj Ara, P.O.- Gagi, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
116. Ejaj Ahmad son of Safir Ahmad, resident of Village- Gundi, P.O.- Gundi, P.S.- Krishnagarh, Prakhand- Barhara, District- Bhojpur (Bihar).
117. Shailendra Kumar Singh son of Late Ramnath Singh, resident of Village- Ram Shahar, P.O.- Ram Sahar, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
118. Arvind Kumar Amar son of Late Ram Krishna Ram, resident of Village- Piparpati, P.O.- Acharaj Lal Ke Tola, P.S.- Krishnagarh, Prakhand- Barhara, District- Bhojpur (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 567/871
119. Krishna Dhiraj son of Late Ram Krishna Ram, resident of Village- Piparpati, P.O.- Acharaj Lal Ke Tola, P.S.- Krishnagarh, Prakhand- Barhara, District- Bhojpur (Bihar).
120. Biteshwar Thakur, son of Sidhnath Thakur, resident of Village- Alekhi Tola, P.O.- Neknam Tola, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
121. Akhilesh Kumar Singh son of Ramanuj Singh resident of Village- Rampur, P.O.- Barhara, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
122. Ravindra Kumar Ram son of Ram Ishwar Ram, resident of Village- Gyanpur Baluchao, P.O.- Nathmalpur, P.S.- Barhara (Sinha O.P.), Prakhand- Barhara, District- Bhojpur (Bihar).
123. Upendra Bharti son of Hridya Ram, resident of Village- Chatar, P.O.- Babhangama, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
124. Chandrika Pandit son of Ram Byas Pandit, resident of Village- Matukpur, P.O.- Matukpur, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
125. Nagendra Kumar son of Akhilesh Kumar Singh resident of Village- Mirganj, P.O.- Babhangama, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
126. Sushil Kumar Singh son of Satish Singh, resident of Village- Sinha, P.O.- Sinha, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
127. Santosh Kumar Singh son of Pashupati Singh resident of Village- Padaria (Semaria), P.O.- Barhara, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
128. Bimlesh Kumar Pandey son of Awadhesh Pandey resident of Village- Padaria (Semaria), P.O.- Barhara, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
129. Ranjay Kumar Singh son of Nageshwar Singh resident of Village- Phuha, P.O.- Phuha, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar),
130. Anil Kumar Pandey son of Sri Krishna Pandey resident of Village- Babhangama, P.O.- Babhangama, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
131. Santosh Kumar Singh son of Bisheshwar Singh resident of Village- Phuha, P.O.- Phuha, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar),
132. Amrendra Kumar son of Raghubar Ram resident of Village- Gajiapur, P.O.- Gajiapur, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
133. Ranjita Kumari wife of Amrendra Kumar resident of Village- Gajiapur, P.O.- Gajiapur, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
134. Binod Kumar Ram son of Kawalpati Ram, resident of Village- Gajiapur, P.O.- Gajiapur, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
135. Jitendra Kumar Yadav son of Gauri Shankar Yadav resident of Village- Gajiapur, P.O.- Gajiapur, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
136. Narendra Kumar Yadav son of Rajendra Yadav resident of Village- Gajiapur, P.O.- Gajiapur, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 568/871
137. Binod Ram son of Tapeshwar Ram, resident of Village- Lauhar Sripal, P.O.- Lauhar Sripal, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
138. Awadhesh Kumar son of Raghuveer Sah, resident of Village- Jhanjhara, P.O.- Jhanjhara, Via- Ghorasahan, Prakhand- Bankatwa, District- West Champaran (Bihar).
139. Dhiraj Kumar son of Raj Kumar Prasad resident of Village- Arwal Sipah, P.O.- Arwal, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
140. Pradeep Kumar son of Bittan Pandit resident of Village- Jamalpur, P.O.- Jamalpur, P.S.- Jamalpur, Prakhand- Jamalpur, District- Munger (Bihar).
141. Baleshwar Kumar son of Shital Yadav, resident of Village- Jamalpur, P.O.- Jamalpur, P.S.- Jamalpur, Prakhand- Jamalpur, District- Munger (Bihar).
142. Amit Kumar Sharma son of Manoj Kumar Sharma, resident of Village- Indrukh West, P.O.- Rampur Kalat, P.S.- Jamalpur, Prakhand- Jamalpur, District- Munger (Bihar).
143. Vikash Kumar Yadav son of Shiv Kumar Yadav resident of Village- Dih Jamalpur, P.O.- Ithari, P.S.- Jamalpur, Prakhand- Jamalpur, District- Munger (Bihar).
144. Sujit Kumar son of Shiv Narayan Mandal, resident of Village- Naya Tola, P.O.- Mungraura, P.S.- Mungraura, Prakhand- Jamalpur, District- Munger (Bihar).
145. Ajit Kumar son of Shiv Narayan Mandal resident of Village- Naya Tola, P.O.- Mungraura, P.S.- Mungraura, Prakhand- Jamalpur, District- Munger (Bihar).
146. Manish Kumar Sharma son of Shiv Narayan Mandal resident of Village- Naya Tola, P.O.- Mungraura, P.S.- Mungraura, Prakhand- Jamalpur, District- Munger (Bihar).
147. Sanjiv Chaurasia son of Suresh Chandra Chaurasia resident of Village- Mungraura, P.O.- Mungraura, P.S.- Mungraura, Prakhand- Jamalpur, District- Munger (Bihar).
148. Munna Kumar son of Ram Awtar Mandal resident of Village- Naya Tola, P.O.- Mungraura, P.S.- Mungraura, Prakhand- Jamalpur, District- Munger (Bihar).
149. Ajay Kumar Sharma son of Surya Narayan Sharma resident of Village- Chhoti Keshopur, P.O.- Jamalpur, P.S.- Jamalpur, Prakhand- Jamalpur, District- Munger (Bihar).
150. Shiv Chandra Yadav son of Ram Naresh Yadav resident of Village- Darhaula, P.O.- Bandhpura, P.S.- Katra, Prakhand- Katra, District- Muzaffarpur (Bihar).
151. Sanjay Prasad son of Sri Ram Surup Gupta resident of Village- Mungraura Near Dy. S.P. Kothee, P.O.- Jamalpur, P.S.- East Colony, Prakhand- Jamalpur, District- Munger (Bihar).
152. Manoj Kumar Gupta Son of Dilip Prasad Sah resident of Village- Chhoti Keshopir Nalki Nagar, P.O.- Jamalpur, P.S.- Jamalpur, Prakhand- Jamalpur, District- Munger (Bihar).
153. Mohammad Firdosh Son of Mohammad Rafik resident of Village- Sadar Bazar, P.O.- Jamalpur, P.S.- Jamalpur, Prakhand- Jamalpur, District- Munger (Bihar).
154. Birendra Kumar Gupta Son of Nand Kishore Prasad resident of Village- Nayagaon, P.O.- Jamalpur, P.S.- Jamalpur, Prakhand- Jamalpur, District- Munger (Bihar).
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155. Kishun Kumar Son of Suresh Mandal resident of Village- Azad Tola Bari Malia, P.O.- Malia, P.S.- Gogari, Prakhand- Gogari, District- Khagaria (Bihar).
156. Subhash Kumar Son of Girish Chaurasiya resident of Village- Gogari Nagar Panchayat, P.O.- Gogari Nagar Panchayat, P.S.- Gogari, Prakhand- Gogari, District- Khagaria (Bihar).
157. Madhulika Kumari Daughter of Santosh Kumar resident of Village- Pandey Tola, Near Ram Janki Mandir, Ward No.23, P.O.- Narkatiyaganj, P.S.- Shikarpur, Prakhand- Narkatiyaganj, District- West Champaran (Bihar).
158. Munni Kumari Wife of Arvind Kumar Srivastava resident of Village- Pandey Tola, Near Ram Janki Mandir, Ward No.23, P.O.- Narkatiyaganj, P.S.- Shikarpur, Prakhand- Narkatiyaganj, District- West Champaran (Bihar).
159. Dhananjay Prasad Son of Madhusudan Prasad resident of Village- Birti Tola Matiyariya, P.O.- Birti Tola Matiyariya, P.S.- Lauriya, Prakhand- Lauriya, District- West Champaran (Bihar).
160. Bijay Kumar Singh Son of late Dhupan Singh resident of Village- Pawani (Phatak), P.O.- Pawani (Phatak), P.S.- Nasriganj, Prakhand- Nasriganj, District- Rohtas (Bihar).
161. Arvind Kumar Son of Kameshwar Singh resident of Village- Mogalpura, P.O.- Lakhanpura, P.S.- Bakhtiyarpur, Prakhand- Bakhtiyarpur, District- Patna (Bihar).
162. Sanjeet Kumar Sharma Son of Ram Vinay Singh resident of Village- Mogalpura, P.O.- Lakhanpura, P.S.- Bakhtiyarpur, Prakhand- Bakhtiyarpur, District- Patna (Bihar).
163. Shashi Kumar Son of Ram Bishun Paswan resident of Village- Dariyapur, P.O.- Fathua, P.S.- Fathua, Prakhand- Fathua, District- Patna (Bihar).
164. Sujeet Kumar Son of Ram Bishun Paswan resident of Village- Dariyapur, P.O.- Fathua, P.S.- Fathua, Prakhand- Fathua, District- Patna (Bihar).
165. Rashmi Kumari Daughter of Bipin Poddar resident of Village- Keshawe, P.O.- Keshawe, P.S.- Barauni, Prakhand- Barauni, District- Begusarai (Bihar).
166. Amit Kumar Son of Bipin Poddar resident of Village- Keshawe, P.O.- Keshawe, P.S.- Barauni, Prakhand- Barauni, District- Begusarai (Bihar).
167. Pankaj Kumar Son of Jai Mangal Prasad resident of Village- Chitragupta Nagar Pokhariya, Begusarai, P.O.- Begusarai, P.S.- Begusarai, Prakhand- Begusarai, District- Begusarai (Bihar).
168. Randhir Kumar Son of Kapil Deo Singh resident of Village- Kharauna, P.O.- Kharauna, P.S.- Bhagwanganj, Prakhand- Patna Sadar, District- Patna (Bihar).
169. Md. Shakir Hussain Son of Abdul Hakim resident of Village- Mahanth Maniyari, P.O.- Mahanth Maniyari, P.S.- Maniyari, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
170. Balish Prasad Son of Beghan Mahto resident of Village- Gambira, P.O.- Binda, P.S.- Mohanpur, Prakhand- Mohanpur, District- Gaya (Bihar).
171. Mamta Kumari Daughter of Shiv Nandan Prasad resident of Village- Bumuar, P.O.- Bumuar, P.S.- Mohanpur, Prakhand- Mohanpur, District- Gaya (Bihar).
172. Ashok Kumar Son of Narayan Das resident of Village- Chhajan Hari Ray Tola, P.O.- Chhajan Hari Shankar, Via- Turki, P.S.- Kudhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 570/871
173. Neeraj Kumar Son of Harendra Das resident of Village- Chhajan Hari Ray Tola, P.O.- Chhajan Hari Shankar, Via- Turki, P.S.- Kudhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
174. Shishior Ranjan Kumar Son of Uchit Prasad Sah resident of Village- Dashrathpur, P.O.- Banhara, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Khagaria (Bihar).
175. Anil Kumar Son of Jafar Yadav` resident of Village- Malpokari, P.O.- Tetia Bambar, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Khagaria (Bihar).
176. Uttam Kumar Son of Tarni Mandal resident of Village- Hari Nagar, P.O.- Mahesh Khunt, P.S.- Mahesh Khunt, Prakhand- Gogari, District- Khagaria (Bihar).
177. Sanjay Kumar Singh Son of Gobardhan Mandal resident of Village- Amdaha Kala, P.O.- Bari Majhgaon, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Khagaria (Bihar).
178. Dharmendra Kumar Singh Son of Sat Narayan Singh resident of Village- Kaushalpur, P.O.- Banhara, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Khagaria (Bihar).
179. Pritam Kumar Son of Sri Kariman Prasad Yadav resident of Village- Paderia, P.O.- Gangta, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Khagaria (Bihar).
180. Vikash Kumar Son of Rajendra Prasad Singh resident of Village- Paderia, P.O.- Gangta, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Khagaria (Bihar).
181. Dharmendra Kumar Son of Wakil Prasad Yadav resident of Village- Gaighat, P.O.- Gangtamore, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Khagaria (Bihar).
182. Amit Kumar Son of Chandradeo Yadav resident of Village- Banouli, P.O.- Rajadih, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Khagaria (Bihar).
183. Sanjay Kumar Thakur Son of Loknath Thakur resident of Village- Nishihara, P.O.- Kendua, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Khagaria (Bihar).
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 724 of 2017 In Civil Writ Jurisdiction Case No.12639 of 2016 ======================================================
1. Rohit Ranjan Son of Jay Shankar Prasad Singh Resident of Village- Nunphara, P.O.- Nunphara, P.S.-Piar, Prakhand- Bandra, District- Muzaffarpur(Bihar).
2. Hemant Kumar Jha Son of Gunanand Jha resident of Village- Khemni Chak (East Lakshmi Nagar), P.O.- Jaganpura, P.S.- Ram Krishna Nagar, Prakhand- Sampatchak, District- Patna (Bihar).
3. Subhash Kumar Son of Kameshwar Prasad resident of Village- Manoharpur Kachhuara, P.O.- Manoharpur Kachhuara, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 571/871
4. Satyanand Kumar Son of Kameshwar Prasad resident of Village- Manoharpur Kachhuara, P.O.- Manoharpur Kachhuara, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
5. Nitish Kumar Son of Satyendra Singh resident of Village- Bairiya, P.O- Bairiya, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
6. Ranjan Kumar Son of late Lakshman Ram resident of Village- Bairiya, P.O- Bairiya, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
7. Sanjeev Kumar Son of Suresh Ram resident of Village- Bairiya, P.O- Bairiya, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
8. Jitendra Kumar Son of Chandeshwar Prasad resident of Village- Kanauji, P.O.- Manoharpur Kachhuara, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
9. kamlesh Kumar Son of Umesh Roy resident of Village- Bairiya, P.O- Bairiya, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
10. Sima Kumari Daughter of late Dinanath Ghosh resident of Village- Manoharpur Kachhuara, P.O.- Manoharpur Kachhuara, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
11. Manish Kumar Son of Vijay Ram resident of Village- Chainpur, P.O- Mittanchak, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
12. Harendra Kumar Rushan Son of late Barhu Ravidas resident of Village- Chipura Khurd, P.O- Chipura Khurd, P.S.- Gourichak, Prakhand- Sampatchak, District- Patna (Bihar).
13. Ram Nilesh Das Son of Mahendra Mochi resident of Village- Sona Gopalpur, P.O- Sona Gopalpur, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
14. Dhirendra Kumar Son of Anandi Prasad resident of Village- Bahuara, P.O- Sona Gopalpur, P.S.- Gaurichak, Prakhand- Sampatchak, District- Patna (Bihar).
15. Anil Kumar Son of Shravan Kumar resident of Village- Brahampur, P.O- New Jaganpura, P.S.- Ram Krishna Nagar, Prakhand- Sampatchak, District- Patna (Bihar).
16. Raj Kumar Chaudhary Son of late Mahesh Chaudhary resident of Village- Mogalpur Jaggi Chauraha, Patna City, P.O.- Jhauganj, P.S.- Khajekalan, Prakhand- Sampatchak, District- Patna (Bihar).
17. Rajnish Kumar Son of Binod Rai resident of Village- Manoharpur Kachhuara, P.O.- Manoharpur Kachhuara, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
18. Uma Shankar Kant son of Mit Ram Chaudhary resident of Village- Bairiya, P.O- Bairiya, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
19. Santosh Kumar Son of Ram Anugrah Singh resident of Village- Nayachak Golki More, P.O.- Manoharpur Kachhuara, P.S.- Ram Krishna Nagar, Prakhand- Sampatchak, District- Patna (Bihar).
20. Pinku Kumar Son of Satyendra Singh resident of Village- Sampatchak, P.O- Bairiya, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 572/871
21. Ranvir Son of Ramashankar Choudhary resident of Village- Dariyapur Kafen, P.O.- Dariyapur Kafen, P.S.- Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
22. Ashutosh Kumar Son of Raj Kishore Pandey resident of Village- Mishrauliya Afzalpur, P.O.- Mishrauliya Afzalpur, P.S.- Padheri Belsar, Prakhand- Padheri Belsar, District- Vaishali (Bihar).
23. Rajeev Kumar Son of Pankaj Kumar Choudhary resident of Village- Mouna Bishanpur, P.O.-Mauna Bishanpur, P.S.- Padheri Belsar, Prakhand- Padheri Belsar, District- Vaishali (Bihar).
24. Raj Kumar Yadav son of Satya Narayan Yadav resident of Village- Chakki (Luxman Dera), P.O.- Chakki, P.S.- Chakki, Prakhand- Chakki, District- Buxar (Bihar).
25. Vishnu Bhagwan Pandey Son of Braj Kishore Pandey resident of Village- Chakki, P.O.- Chakki, P.S.- Chakki, Prakhand- Chakki, District- Buxar (Bihar).
26. Sanjay Kumar Thakur Son of Awadh Bihari Thakur resident of Village- Chakki, P.O.- Chakki, P.S.- Chakki, Prakhand- Chakki, District- Buxar (Bihar).
27. Krishna Kumar Son of Dadan Yadav resident of Village- Chakki, P.O.- Chakki, P.S.- Chakki, Prakhand- Chakki, District- Buxar (Bihar).
28. Pramod Kumar Son of Parshuram Singh resident of Village- Bhalua Bhikhari, P.O.- Bhalua, P.S.- Taraiya, Prakhand- Taraiya, District- Saran (Bihar).
29. Saroj Kumar Sah Son of Lakshman Prasad Sah resident of Village- Taraouni, P.O.- Kukroun-2, P.S.- Dhamdaha, Prakhand- Dhamdaha, District-Purnea (Bihar).
30. Mahesh Kumar Son of Sri Madhukant Thakur resident of Village- Dhamdaha Middle, P.O.- Dhamdaha, P.S.- Dhamdaha, Prakhand- Dhamdaha, District-Purnea (Bihar).
31. Amresh Kumar Son of Uma Shankar Pandey resident of Village- Sampatchak, P.O.- Sampatchak, P.S.- Ram Krishna Nagar, Prakhand- Sampatchak, District- Patna (Bihar).
32. Ranjeet Kumar Gupta Son of Arun Prasd Sah resident of Village- Devka, P.O.- Kaithi, P.S.- Chautham, Prakhand- Chautham, District- Khagaria (Bihar).
33. Kumar Gaurav Son of Maheshwar Pandey resident of Village- Mishraulia, P.O.- Mishraulia, P.S.- Vaishali, Prakhand- Vaishali, District- Vaishali (Bihar).
34. Praveen Kumar Son of Bindeshwar Thakur resident of Village- Patedhi Belsar, P.O.- Patedhi Belsar, P.S.- Patedhi Belsar, Prakhand- Patedhi Belsar, District- Vaishali (Bihar).
35. Savita Kumari Daughter of Bhadai Paswan resident of Village- Patedhi Belsar, P.O.- Patedhi Belsar, P.S.- Patedhi Belsar, Prakhand- Patedhi Belsar, District- Vaishali (Bihar).
36. Satish Kumar Son of Bhaglal Sah resident of Village- Sorhattha, P.O.- Bibipur, P.S.- Patedhi Belsar, Prakhand- Patedhi Belsar, District- Vaishali (Bihar).
37. Shyam Kumar Lal Son of Nagendra lal resident of Village- Hattha, P.O.- Hattha, P.S.- Piyar, Prakhand- Hattha, District- Muzaffarpur (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 573/871
38. Aditya Kumar Son of Dinesh Prasad Singh resident of Village- Locha, P.O.- Karmthu, P.S.- Gaighat, Prakhand- Gaighat, District- Muzaffarpur (Bihar).
39. Sujit Kumar Saroj Son of Ram Kripal Sah resident of Village- Ram Nagar, P.O.- Ram Nagar, P.S.- Gaighat, Prakhand- Gaighat, District- Muzaffarpur (Bihar).
40. Rajnish Son of Niranjan Prasad resident of Village- Shyampur Bazar, P.O.- Adapur, P.S.- Adapur, Prakhand- Adapur, District- East Champaran (Bihar).
41. Aftab Ali Son of Shaukat Ali resident of Village- Shyampur Bazar, P.O.- Adapur, P.S.- Adapur, Prakhand- Adapur, District- East Champaran (Bihar).
42. Rajan Kumar Singh Son of Nagendra Singh resident of Village- Belwa, P.O.- Adapur, P.S.- Harpur Adapur, Prakhand- Adapur, District- East Champaran (Bihar).
... ... Appellant/s Versus
1. The State of Bihar through the Principal Secretary, Department of Planning & Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development, Government of Bihar, Patna.
3. The District, Department of Planning & Development, Government of Bihar, Patna.
4. The Joint Director-Cum- Office Head, Department of Planning & Development, Government of Bihar, Patna.
5. The District Statistical Officer, Patna, District- Patna (Bihar).
6. The District Statistical Officer, Bhojpur, District- Bhojpur (Bihar).
7. The District Statistical Officer, Buxar, District- Buxar (Bihar).
8. The District Statistical Officer, Muzaffarpur, District- Muzaffarpur (Bihar).
9. The District Statistical Officer, Begusarai, District- Begusarai (Bihar).
10. The District Statistical Officer, Khagaria, District- Khagaria (Bihar).
11. The District Statistical Officer, Munger, District- Munger (Bihar).
12. The District Statistical Officer, Saran, District- Saran (Bihar).
13. The District Statistical Officer, Kaimur, District- Kaimur (Bihar).
14. The District Statistical Officer, Vaishali, District- Vaishali (Bihar).
15. The District Statistical Officer, Purnea, District- Purnea (Bihar).
16. The District Statistical Officer, Nalanda, District- Nalanda (Bihar).
17. The District Statistical Officer, Gaya, District- Gaya (Bihar).
18. The District Statistical Officer, West Champaran, District- West Champaran (Bihar).
19. The District Statistical Officer, Sitamarhi, District- Sitamarhi (Bihar).
20. The District Statistical Officer, Madhepura, District- Madhepura (Bihar).
21. The District Statistical Officer, Siwan, District- Siwan (Bihar).
22. Mangal Kumar son of Budhram Singh, resident of Village- Usrawan, P.O.- Itawaha, P.S.- Dinara, Prakhand- Dinara, District- Rohtas (Bihar).
23. Madhu Kumari daughter of Gauri Shankar Ram, resident of Village- Bairiya, P.O- Bairiya, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
24. Dhananjay Kumar son of Jagat Narayan Singh, resident of Village- Taranpur, P.O.- Lakhanpar, P.S.- Gaurichak, Prakhand- Sampatchak, District- Patna (Bihar).
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25. Anita Kumari daughter of Yugeshwar Prasad, resident of Village- Bairiya, P.O- Bairiya, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
26. Kumari Shweta Sinha wife of Anish Kumar, resident of Village- Lona Gopalpur, P.O- Lona Gopalpur, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
27. Jitendra Kumar Sinha son of Girish Nandan Prasad Sinha, resident of Village- Sona Gopalpur, P.O- Sona Gopalpur, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
28. Jaiki Kumar son of Jagdish Sharma, resident of Village- Naddhar, P.O- Naddhar, P.S.- Gourichak, Prakhand- Sampatchak, District- Patna (Bihar).
29. Akshay Ranjan son of Ashok Kumar, resident of Village- Khemnichak East Lakshmipur, P.O- New Jaganpura, P.S.- Ram Krishna Nagar, Prakhand- Sampatchak, District- Patna (Bihar).
30. Avinash Kumar son of Subhash Singh, resident of Village- Faizalabad, P.O.- Mittanchak, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
31. Suman Kumari daughter of Rajendra Prasad Gupta, resident of Village- Alampur, Sheosagar, P.O.- Alampur, P.S.- Sheosagar, Prakhand- Sheosagar, District- Rohtas (Bihar).
32. Uday Kumar Srivastava son of Sri Badri Lal Srivastava, resident of Village- Doriyawa, P.O.- Morsaray, P.S.- Sheosagar, Prakhand- Sheosagar, District- Rohtas (Bihar).
33. Dileep Kumar son of Ganesh Prasad, resident of Village- Alampur, P.O.- Alampur, P.S.- Sheosagar, Prakhand- Sheosagar, District- Rohtas (Bihar).
34. Ranjan Kumar Singh son of Nand Kishore Singh, resident of Village- Murlipur, P.O.- Buddi, P.S.- Sheosagar, Prakhand- Sheosagar, District- Rohtas (Bihar).
35. Mantun Kumar son of Mahesh Pandit, resident of Village- Ramganj, P.O.- Sansarpur, P.S.- Muffasil, Prakhand- Khagaria, District- Khagaria (Bihar).
36. Ram Charitra Mahto son of Late Jamul Mahto, resident of Village- Roun, P.O.- Roun, P.S.- Alauli, Prakhand- Alauli, District- Khagaria (Bihar).
37. Subhash Kumar Sah son of Ram Chandra Sah, resident of Village- Sirsia Dubihahi, P.O.- Sanokhar, P.S.- Alauli, Prakhand- Alauli, District- Khagaria (Bihar).
38. Rudal Kumar son of Bhola Sah, resident of Village- Dih Sanjhauti, P.O.- Goriyami, P.S.- Alauli, Prakhand- Alauli, District- Khagaria (Bihar).
39. Rohit Kumar son of Lakshmi Poddar, resident of Village- Larhi, P.O.- Gouryami, P.S.- Alauli, Prakhand- Alauli, District- Khagaria (Bihar).
40. Niraj Kumar son of Late Brij Mohan Prasad, resident of Village/Mohallah- Gol Bagicha Gabra Par, P.S.- R.S. Gaya, P.S.- Gaya, Prakhand- Gaya Sadar, District- Gaya (Bihar).
41. Sanjay Kumar son of Chandra Shekhar Sah, resident of Village- Dumri, Ward No.7, P.O.- Dumri, Via- R.T.S., P.S.- Begusarai, Prakhand- Begusarai, District- Begusarai (Bihar).
42. Neel Kamal Raj son of Uday Kumar Singh, resident of Village- Anandpur Ward No.26, P.O.- Suhrid Nagar, P.S.- Lohiya Nagar O.P., Prakhand- Begusarai, District- Begusarai (Bihar).
43. Rahul Kumar son of Shital Kumar Singh, resident of Village- Anandpur Ward No.26, P.O.- Suhrid Nagar, P.S.- Lohiya Nagar O.P., Prakhand- Begusarai, District- Begusarai (Bihar).
44. Saroj Kumar son of Shiv Shankar Roy, resident of Village- Sidhware Tole, Rajghat, P.O.-Pahsaul, P.S.- Katra, Prakhand- Katra, District- Muzaffarpur (Bihar).
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45. Ashok Kumar Yadav son of Dinanath Yadav, resident of Village- Nandlal Ke Dera, P.O.- Laxmidera, P.S.- Shahpur, Prakhand- Shahpur, District- Bhojpur (Bihar).
46. Santosh Kumar Yadav son of Dinanath Yadav, resident of Village- Nandlal Ke Dera, P.O.- Laxmidera, P.S.- Shahpur, Prakhand- Shahpur, District- Bhojpur (Bihar).
47. Sushil Kumar Yadav son of Sudarshan Yadav, resident of Village- Marchaiya Dera, P.O.- Sonbarsha, P.S.- Shahpur, Prakhand- Shahpur, District- Bhojpur (Bihar).
48. Srikant Yadav son of Dingar Yadav, resident of Village- Kripalpur, P.O.- Deohalia, P.S.- Durgawari, Prakhand- Durgawari, District- Kaimur (Bihar).
49. Kumari Snehalata daughter of Madhusudan Prasad, resident of Village- Rasalpur, P.O.- Fathua, P.S.- Fathua, Prakhand- Fathua, District- Patna (Bihar).
50. Manoj Kumar son of Ramotar Paswan, resident of Village- Bajukhurd (Bagdhrua), P.O.- Barachatti, P.S.- Mohanpur, Prakhand- Mohanpur, District- Gaya (Bihar).
51. Radheshyam Prasad Gupta son of Raghunath Prasad Gupta, resident of Village- Dimahi, P.O.- Manpur, P.S.- Bela, Prakhand- Parihar, District- Sitamarhi (Bihar).
52. Jay Prakash Avinash son of Jagdish Narayan Singh, resident of Village- Saur Bhour, P.O.- Manpaur, P.S.- Bela, Prakhand- Parihar, District- Sitamarhi (Bihar).
53. Shashi Ranjan Kumar Kundan son of Bhola Prasad, resident of Village- Dabhawan, Via- Barh R.S., P.S.- Bhadwar, Prakhand- Pandarak, District- Patna (Bihar).
54. Rajesh Kumar son of Krishan Pandit, resident of Village- Dharambigha, P.O.- Sheotar, P.S.- Atri, Prakhand- Mohara, District- Gaya (Bihar).
55. Virendra Kumar Yadav son of Brahma Yadav, resident of Village- Lalu Ke Dera, P.O.- Laxmi Ke Dera, P.S.- Shahpur, Prakhand- Shahpur, District- Bhojpur (Bihar).
56. Pankaj Kumar son of Phulchand Paswan, resident of Village- Harrakh Subhash Nagar Ward No. 24, P.O.- Begusarai, Prakhand- Begusarai, District- Begusarai (Bihar).
57. Prabhakar Kumar son of Mahendra Prasad Yadav, resident of Village- Vishnupur Sukkan Tola, P.O.- Mirzapur Bandhar, P.S.- Begusarai (Town), Prakhand- Begusarai, District- Begusarai (Bihar).
58. Sanjay Kumar son of Ramadhar Yadav, resident of Village- Sarsa, P.O.- Bhanta Pokhar, P.S.- Siwan (Muffassil), Prakhand- Siwan Sadar, District- Siwan (Bihar).
59. Santosh Kumar Singh son of Shivjee Singh, resident of Village- Chandour, P.O.- Chandour, P.S.- Siwan (Muffassil), Prakhand- Siwan Sadar, District- Siwan (Bihar).
60. Pawan Kumar Thakur son of Loknath Thakur, resident of Village- Nishihara, P.O.- Kendua, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Munger (Bihar).
61. Dipak Kumar son of Sachchidanand Pandit, resident of Village- Baijalpura, P.O.- Gobadda, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Munger (Bihar).
62. Amrit Diwakar son of Parmeshwar Prasad Singh, resident of Village- Baijalpura, P.O.- Gobadda, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Munger (Bihar).
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63. Md. Arshad son of Md. Fakhruddin, resident of Village- Gaura, P.O.- Sadob, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Munger (Bihar).
64. Wakil Prasad Singh son of Bisheshwar Prasad Singh, resident of Village- Baijalpura, P.O.- Gobadda, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Munger (Bihar).
65. Sourabh Kumar Singh son of Sajjan Prasad Singh, resident of Village- Marwari Tola, P.O.- Haweli Kharagpur, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Munger (Bihar).
66. Rajeev Ranjan son of Late Kishori Prasad, resident of Village- Baijalpura, P.O.- Gobadda, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Munger (Bihar).
67. Rajesh Kumar Pandit Son of Naresh Pandit resident of Village- Muderi, P.O.- Muzaffarganj, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Munger (Bihar).
68. Uttam Das Son of Mangal Das resident of Village- Prasando, P.O.- Prasando, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Munger (Bihar).
69. Amit Kumar Son of Manilal Mandal resident of Village- Gobadda, P.O.- Gobadda, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Munger (Bihar).
70. Sri Niwas Son of Sri Kamleshwar Prasad Singhq resident of Village- Kanhaiya Tola, P.O.- Haweli Kharagpur, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Munger (Bihar).
71. Ashok Kumar Son of Saryu Prasad resident of Village- Shivpur Laugai, P.O.- Shivpur Laugai, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Munger (Bihar).
72. Brajesh Kumar Ranu Son of Bhai Ram resident of Village- Bahira, P.O.- Lohachi, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Munger (Bihar).
73. Rohan Kumar Son of Rohitsawa Kumar resident of Village- Danapur, P.O.- Danapur, P.S.- Danapur, Prakhand- Danapur, District- Patna (Bihar).
74. Vishwajit Kumar Son of Rohitsawa resident of Village- Danapur, P.O.- Danapur, P.S.- Danapur, Prakhand- Danapur, District- Patna (Bihar).
75. Rupali Sinha Wife of Manish Kumar resident of Village- Patthar Ke Masjid, P.O.- Mahendru, P.S.- Alamganj, Prakhand- Patna Sadar, District- Patna (Bihar).
76. Awadhesh Kumar Son of Rajendra Malakar resident of Village- Rangaon, P.O.- Rangaon, P.S.- Tarapur, Prakhand- Tarapur, District- Munger (Bihar).
77. Sudhir Kumar Suman Son of Surendra Prasad yadav resident of Village- Khudia Afzalnagar, P.O.- Launa, P.S.- Tarpur, Prakhand- Tarapur, District- Munger (Bihar).
78. Vijay Kumar Jha Son of Bibhash Chandra jha resident of Village- Babhan Chakka, P.O.- Supaur Jamua, P.S.- Sangrampur, P.S.- Tarapur, Prakhand- Tarapur, District- Munger (Bihar).
79. Vikash Kumar Son of Ashok Sao resident of Village- Sangram Nagar Math, P.O.- Danapur Cantt., P.S.- Danapur, Prakhand- Danapur Nagar Parishad, District- Patna (Bihar).
80. Manisha Daughter of Raj Kumar Prasad resident of C/o Sandeep Kumar, Saguna Near Police Chauki, P.O.- Danapur Cantt., P.S.- Danapur, Prakhand- Danapur Nagar Parishad, District- Patna (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 577/871
81. Sujoy Kumar Singh Son of Umesh Kumar Singh resident of Village- Emaliya, P.O.- Deodha, P.S.- Dhanarua, Prakhand- Dhanarua, District- Patna (Bihar).
82. Ashok Kumar Yadav Son of Nunulal Yadav resident of Village- Parsa, P.O.- Bathan Parsa, P.S.- Shankarpur, Prakhand- Shankarpur, District- Madhepura (Bihar).
83. Santosh Kumar Sant Son of Shashi Nandan Yadav resident of Village- Rampur Lahi, P.O.- Bathan Parsa, P.S.- Shankarpur, Prakhand- Shankarpur, District- Madhepura (Bihar).
84. Pradeep Kumar Son of Krishna Dayal Yadav
85. Binod Kumar Son of Parmeshwari Thakur resident of Village- Bariyahi, P.O.- Bariyahi, P.S.- Shankarpur, Prakhand- Shankarpur, District- Madhepura (Bihar).
86. Simran Kumari daughter of Rajnandan Ray resident of C/o Rajnandan Ray, Near Math Saguna, P.O.- Danapur Cantt., P.S.- Danapur, Prakhand- Danapur Nagar Parishad, District- Patna (Bihar).
87. Kumar Ved Prakash Son of Sri Basudeo Yadav resident of Village- Munger, P.O.- Munger, P.S.- Munger, Prakhand- Munger Sadar, District- Munger (Bihar).
88. Sudhir Kumar Son of Harinandan Ram resident of Village- Nautan, P.O.- Nautan, P.S.- Nautan, Prakhand- Nautan, District- Siwan (Bihar).
89. Pappu Sah Son of Tengar Sah resident of Village- Madurana, P.O.- Hata, P.S.- Chainpur, Prakhand- Chainpur, District- Kaimur (Bihar).
90. Rajeev Kumar Son of Rambali Prasad resident of Village- Tartar, P.O.- Tartar, P.S. Ghoswari, Prakhand- Mokama, District- Patna(Bihar).
91. Surendra Thakur, Son of Raj Kumar Vishwakarma, resident of Village- Mansurpur, P.O.- Vaishali, P.S.- Vaishali, Prakhand- Vaishali, District- Patna(Bihar).
92. Sanjeev Kumar, Son of Gurucharan Sah, resident of Village- Sakri Saraiya, P.O.- Sakri Saraiya, Via- Turki, P.S.- Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
93. Doli Kumari, daughter of Chandra Mohan Prasad Gupta, resident of Village- Dhamdaha (Middle), Thakurbari Tola, P.O.- Dhamdaha, P.S.- Dhamdaha, Prakhand- Dhamdaha, District- Purnea (Bihar).
94. Pankaj Chaudhary, son of Binod Kumar Chaudhary, resident of Village- Parasmani, P.O.- Parasmani, Via- Sarai, P.S.- Dhamdaha, Prakhand- Dhamdaha, District- Purnea (Bihar).
95. Vijay Narayan, son of Saryu Pandit, resident of Village- Kabaiya, P.O.- Sahid Ganja, Via- Bishanipur, P.S.- Dhamdaha, Prakhand- Dhamdaha, District- Purnea (Bihar).
96. Alamgir Alam, son of Md. Saphyat Hussain, resident of Village- Dhamdaha North, P.O.- Dhamdaha, P.S.- Dhamdaha, Prakhand- Dhamdaha, District- Purnea (Bihar).
97. Niraj Kumar Bharti, son of Sri Moti Prasad Singh, resident of Village- Kasamra, P.O.-Kasamra, Via- B. Kothi, P.S.- Dhamdaha, Prakhand- Dhamdaha, District-Purnea (Bihar).
98. Pankaj Harijan, son of Bakher Harijan, resident of Village- Kakar Badhha, P.O.- Banshi Purandaha, P.S.- Dhamdaha, Prakhand- Dhamdaha, District- Purnea (Bihar).
99. Bhaskar Kumar, son of Sri Narendra Jha, resident of Village- Mogaliya Purandaha, P.O.- Mogaliya Purandaha, Via- Banmankhi, P.S. Dhamdaha, Prakhand- Dhamdaha, District- Purnea(Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 578/871
100. Amit Kumar Lovely, son of Ajay Kumar, resident of Village- Bharso, P.O.- Bharso, P.S.- Parbatta, Prakhand- Khagaria, District- Khagaria (Bihar).
101. Soni Kumari, wife of Abhay Kumar, resident of Village- Jhanjhara, P.O.- Mahadipur, P.S.- Pasraha, Prakhand- Parbatta, District- Khagaria (Bihar).
102. Rupesh Kumar, son of Murari Prasad Singh, resident of Village- Salarpur, P.O.- Salarpur, P.S.- Parbatta, Prakhand- Parbatta, District- Khagaria (Bihar).
103. Manish Kumar, son of Mayaram Singh, resident of Village- Salarpur, P.O.- Salarpur, P.S.- Parbatta, Prakhand- Parbatta, District- Khagaria (Bihar).
104. Ranjan Kumar Rajak, son of Surya Narayan Rajak, resident of Village- Maraiya, P.O.- Pipra Latif, P.S.- Parbatta, Prakhand- Parbatta, District- Khagaria (Bihar).
105. Raj Kishore Kumar, son of Kare Lal Poddar, resident of Village- Salarpur, P.O.- Salarpur, P.S.- Parbatta, Prakhand- Parbatta, District- Khagaria (Bihar).
106. Hansraj Kumar, Son of Sadhusharan Chaudhary, resident of Village- Chak Prayag, P.O.- Chak Prayag, P.S.- Parbatta, Prakhand- Parbatta, District- Khagaria (Bihar).
107. Rajnish Kumar, Son of Ashok Kumar Gupta, resident of Village- Khiradih, P.O.- Khiradih, P.S.- Parbatta, Prakhand- Parbatta, District- Khagaria (Bihar).
108. Chandan Kumar, son of Jai Shankar Sah, resident of Village- Salarpur, P.O.- Salarpur, P.S.- Parbatta, Prakhand- Parbatta, District- Khagaria (Bihar).
109. Manish Kumar, son of Jai Shankar Sah, resident of Village- Salarpur, P.O.- Salarpur, P.S.- Parbatta, Prakhand- Parbatta, District- Khagaria (Bihar).
110. Anjani Kumari, daughter of Ramanuj Chaudhary, resident of Village- Dumaria Bujurg, P.O.- Dumaria Bujurg, P.S.- Parbatta, Prakhand- Parbatta, District- Khagaria (Bihar).
111.Girdhar Kumar Mishra, son of Mahendra Mishra, resident of Village- Dumaria Bujurg, P.O.- Dumaria Bujurg, P.S.- Parbatta, Prakhand- Parbatta, District- Khagaria (Bihar).
112. Pradeep Kumar, son of Vishnudeo Thakur, resident of Village- Deori, P.O.- Pipra Latif, P.S.- Parbatta, Prakhand- Parbatta, District- Khagaria (Bihar).
113. Pankaj Kumar, son of Rajendra Thakur, resident of Village- Kulharia, P.O.- Kulharia, P.S.- Parbatta, Prakhand- Parbatta, District- Khagaria (Bihar).
114. Suman Kumar, son of Shravan Kumar Chaudhary, resident of Village- Kanhaiya Chak, P.O.- Kanhaiya Chak, P.S.- Parbatta, Prakhand- Parbatta, District- Khagaria (Bihar).
115. Mukesh Kumar, son of Sri Mahendra Mehta, resident of Village- Kamalpur, P.O.- Chitri, Via- Panchgachhia, P.S.- Dhaularh, Prakhand- Dhaularh, District- Madhepura (Bihar).
116. Navin Kumar, son of Kameshwar Prasad Singh, resident of Village- Kataru, P.O.- Goraul, P.S.- Belsar, Prakhand- Patedhi Belsar, District- Vaishali (Bihar).
117. Sanjay Kumar, son of Sri Nand Kishore Mahto, resident of Village- Sahari, P.O.- Sahari, P.S.- Ghoshwari, Prakhand- Ghoshwari, District- Patna (Bihar).
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118. Chitranjan Kumar, son of Chandeshwari Yadav, resident of Village- Baijaha, P.O.- Baijaha, P.S.- Alamnagar, Prakhand- Alamnagar, District- Madhepura (Bihar).
119. Brajesh Kumar, son of Sri Bindeshwari Ram, resident of Village- Khurhana, P.O.- Khurhan, P.S.- Alamnagar, Prakhand- Alamnagar, District- Madhepura (Bihar).
120. Jai Kumar Yadav, son of Sri Dinesh Yadav, resident of Village- Basantpur Ward No. 13, P.O.- Rajbhir, P.S.- Shankarpur, Prakhand- Shankarpur, District- Madhepura (Bihar).
121. Ashok Kumar Singh, son of Chandara Singh, resident of Village- Khapur, P.O.- Ratwara, P.S.- Ratwara, Prakhand- Alamnagar, District- Madhepura (Bihar).
122. Vikirant Kumar Singh, son of Naresh Prasad Singh, resident of Village- Bispatti, P.O.- Bispatti, Via- Alamnagar, P.S.- Alamnagar, Prakhand- Alamnagar, District- Madhepura (Bihar).
123. Arun Kumar, son of Jivendra Mandal, resident of Village- Gangapur Kolwara Tola, P.O.- Gangapur, P.S.- Kishanpur Ratwara, Prakhand- Alamnagar, District- Madhepura (Bihar).
124. Sanjay Kumar, son of Radhakant Rai, resident of Village- Sapni Gangapur, P.O.- Gangapur, P.S.- Kishanpur Ratwara, Prakhand- Alamnagar, District- Madhepura (Bihar).
125. Bijendra Kumar Bharti, son of Basudeo Sahu, resident of Village- Alamnagar Baisa Tola, P.O.- Alamnagar Baisa Tola, P.S.- Alamnagar, Prakhand- Alamnagar, District- Madhepura (Bihar).
126. Ram Narayan Sharma, son of Late Niranjan Sharma, resident of Village- Rajabazar Bihiya, P.O.- Bihiya, P.S.- Bihiya, Prakhand- Bihiya, District- Bhojpur (Bihar).
127. Pradeep Kumar, son of Bishwanath Sharma, resident of Village- Farhadah, P.O.- Nathmalpur, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
128. Arun Kumar, son of Subhash Ram, resident of Village- Saheb Tola Bihiya, P.O.- Bihiya, P.S.- Bihiya, Prakhand- Bihiya, District- Bhojpur (Bihar).
129. Anant Kumar, son of Hira Lal Paswan, resident of Village- Patedhi Belsar, P.O.- Patedhi Belsar, P.S.- Patedhi Belsar, Prakhand- Patedhi Belsar, District- Vaishali (Bihar).
130. Manoj Kumar, son of Indradeo Poddar, resident of Village- Sinheshwar Ward No.4, P.O.- Sinheshwar, P.S.- Sinheshwar, Prakhand- Sinheshwar, District- Madhepura (Bihar).
131. Mukesh Kumar, son of Sri Umesh Jha, resident of Village- Gouripur Ward No.7, P.O.- Sinheshwar, P.S.- Sinheshwar, Prakhand- Sinheshwar, District- Madhepura (Bihar).
132. Anil Kumar, son of Sri Ram Narayan Thakur, resident of Village- Tarha, P.O.- Baihari, Via- Sinheshwar, P.S.- Sinheshwar, Prakhand- Sinheshwar, District- Madhepura (Bihar).
133. Ranjan Kumar Jha, son of Sri Sobha Kant Jha, resident of Village- Gouripur (Shivpuri) Ward No. 8, P.O.- Sinheshwar, P.S.- Sinheshwar, Prakhand- Sinheshwar, District- Madhepura (Bihar).
134. Buland Akhtar son of Shabbir Ahmad, resident of Village- Gouripur (Shivpuri) Ward No. 8, P.O.- Sinheshwar, P.S.- Sinheshwar, Prakhand- Sinheshwar, District- Madhepura (Bihar).
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135. Subhash Kumar son of Sri Shiv Shankar Sah, resident of Village- Gouripur Ward No. 3, P.O.- Sinheshwar, P.S.- Sinheshwar, Prakhand- Sinheshwar, District- Madhepura (Bihar).
136. Ravindra Kumar son of Sri Yogendra Jha, resident of Village- Satokhar, P.O.- Kataiya, P.S.- Sinheshwar, Prakhand- Sinheshwar, District- Madhepura (Bihar).
137. Ram Krishna Pathak son of Sri Bhagwan Pathak, resident of Village- Gouripur Ward No. 3, P.O.- Sinheshwar, P.S.- Sinheshwar, Prakhand- Sinheshwar, District- Madhepura (Bihar).
138. Chanchal Kumar Pathak son of Sri Sinheshwar Pathak, resident of Village- Gouripur Ward No. 3, P.O.- Sinheshwar, P.S.- Sinheshwar, Prakhand- Sinheshwar, District- Madhepura (Bihar).
139. Lovely Kumari daughter of Krishna Prasad, resident of Village- Harnaut, P.O.- Harnaut, P.S.- Harnaut, Prakhand- Harnaut, District- Nalanda (Bihar).
140. Tuntun Prasad Singh son of Sri Vishnu Prasad, resident of Village- Naya Tola Madhopur, P.O.- Bakhtiyarpur, P.S.- Bakhtiyarpur, Prakhand- Bakhtiyarpur, District- Patna (Bihar).
141. Kanhaiya Kumar son of Bimal Chand Jha, resident of Village- Bewalal Chauk (Shanti Nagar), P.O.- Purnea, P.S.- Purnea, Prakhand- Purnea (East), District- Purnea (Bihar).
142. Rajeev Kumar son of Sri Rajendra Jha, resident of Village- East of Khiru Chauk, P.O.- Bhatta Bazar, P.S.- Purnea, Prakhand- Purnea (East), District- Purnea (Bihar).
143. Sudha Kumari wife of Rajeev Kumar, resident of Village- East of Khiru Chauk, P.O.- Bhatta Bazar, P.S.- Purnea, Prakhand- Purnea (East), District- Purnea (Bihar).
144. Ashish Anand son of Sri Rajendra Jha, resident of Village- East of Khiru Chauk, P.O.- Bhatta Bazar, P.S.- Purnea, Prakhand- Purnea (East), District- Purnea (Bihar).
145. Shashi Bansh Kumar son of Banda Das, resident of Village- Ram Nagar, P.O.- Ram Nagar, P.S.- Jalalgarh, Prakhand- Jalalgarh, District- Purnea (Bihar).
146. Sanjeev Kumar son of Naresh Chandra Mandal, resident of Village- Verma Colony, P.O.- Maranga, P.S.- K.Hatt, Prakhand- Jalalgarh, District- Purnea (Bihar).
147. Rekha Jayswal wife of Pritam Kumar, resident of Village- New Basant Bihar Ward No. 1, P.O.- Maranga, P.S.- Maranga Sahayak, Prakhand- Purnea East, District- Purnea (Bihar).
148. Pritam Kumar son of Feku Chand Bhagat, resident of Village- New Basant Bihar By-pass Ward No. 10, P.O.- Maranga, P.S.- Maranga Sahayak, Prakhand- Purnea East, District- Purnea (Bihar).
149. Amardeep Kumar son of Sri Nageshwar Rai, resident of Village- Ram Nagar, P.O.- Polytechnic, P.S.- K. Hatt (Maranga O.P.), Prakhand- Purnea East, District- Purnea (Bihar).
150. Raju Kumar son of Bharat Lal Das, resident of Village- New Basant Bihar Ward No. 10, P.O.- Maranga, P.S.- Maranga Sahayak, Prakhand- Purnea East, District- Purnea (Bihar).
151. Amit Kumar son of Shyam Lal Bishwas, resident of Village- Taraina, P.O.- Taraina, Via- Jalalgarh, P.S.- Jalalgarh, Prakhand- Amour, District- Purnea (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 581/871
152. Kundan Kumar son of Ravindra Prasad, resident of Village- Purnea, P.O.- Purnea, P.S.- K. Hatt, Prakhand- Purnea East, District- Purnea (Bihar).
153. Veni Madhav son of Giridhar Prasad Singh, resident of Village- Purnea, P.O.- Purnea, P.S.- K. Hatt, Prakhand- Purnea East, District- Purnea (Bihar).
154. Raj Ranjan Sahay son of Priya Ranjan Sahay, resident of Village- Mariyam Nagar, Purnea, P.O.- Purnea, P.S.- K. Hatt, Prakhand- Krityanand Nagar, District- Purnea (Bihar).
155. Gautam Kumar Sinha son of Dinesh Prasad Lal, resident of Village- Goasi, P.O.- Goasi, P.S.- K. Hatt, Prakhand- Krityanand Nagar, District- Purnea (Bihar).
156. Sanjeev Kumar Sinha son of Rabindra Prasad Sinha, resident of Village- Purnea, P.O.- Purnea, P.S.- K. Hatt, Prakhand- Purnea East, District- Purnea (Bihar).
157. Ramesh Prasad Singh son of Shaligram Singh, resident of Village- Saraiya, P.O.- Saraiya, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
158. Zulfaquar Ali son of Bemisal Parwen, resident of Village- Ramgarhwa, P.O.- Ramgarhwa, P.S.- Ramgarhwa, Prakhand- Ramgarhwa, District- East Champaran (Bihar).
159. Jai Prakash Singh son of Mahanand Singh, resident of Village- Mohanpur (Karja), P.O.- Mohanpur (Karja), P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
160. Satyadeo Singh son of Bachchaji Singh, resident of Village- Semariya, P.O.- Mohanpur (Karja), P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
161. Dipak Kumar Singh son of Ram Lagan Singh, resident of Village- Mohanpur (Karja), P.O.- Mohanpur (Karja), P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
162. Kumar Gaurav son of Chandra Bhushan Singh, resident of Village- Keshopur (Barhara), P.O.- Keshopur, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
163. Deokant Singh son of Dwarika Prasad Singh, resident of Village- Nargada, P.O.- Balua, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
164. Ugresh Singh son of Parasnath Singh, resident of Village- Karja, P.O.- Karja (Barhara), P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
165. Kundan Kumar Singh son of Ranjeet Singh, resident of Village- Babura, P.O.- Babura, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
166. Madhusudan Srivastava son of Suresh Lal Srivastava, resident of Village- Saraiya, P.O.- Saraiya, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
167. Chandan Kumar Srivastava son of Suresh Lal Srivastava, resident of Village- Saraiya, P.O.- Saraiya, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
168. Binod Kumar Singh son of Dadan Singh, resident of Village- Farhada, P.O.- Nathmalpur, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
169. Sharda Singh son of Jwala Singh, resident of Village- Gundi, P.O.- Gundi, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 582/871
170. Shiv Bachan Gound son of Ramayan Gound, resident of Village- Dhrub Tola, P.O.- Dhrub Tola, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
171. Rani Priyanka son of Manoj Kumar Paswan, resident of Village- Barkurw, P.O.- Turki, P.S.- Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
172. Kishor Prasad Singh son of Ratneswhar Singh, resident of Village- Chautham, P.O.- Chautham, P.S.- Chautham, Prakhand- Chautham, District- Khagaria (Bihar).
173. Pawan Kumar son of Sabiru Prasad Singh, resident of Village- Baltara, P.O.- Phulwaria, P.S.- Gogari, Prakhand- Gogari, District- Khagaria (Bihar).
174. Suman Kumar son of Sudhir Prasad Singh, resident of Village- Baltara, P.O.- Phulwaria, P.S.- Gogari, Prakhand- Gogari, District- Khagaria (Bihar).
175. Raghawendra Kumar son of Sri Umesh Prasad, resident of Village- Paschimi Hajipur, Ward No. 18, P.O.- Khagaria, P.S.- Khagaria, Prakhand- Khagaria, District- Khagaria (Bihar).
176. Lucy Kumari daughter of Arun Poddar, resident of Village- Kamalpur, P.O.- Mathurapur, P.S.- Khagaria, Prakhand- Khagaria, District- Khagaria (Bihar).
177. Mukesh Kumar son of Persuram Singh, resident of Village- Bhadas (North), P.O.- Bhada (South), P.S.- M. Khagaria, Prakhand- Khagaria, District- Khagaria (Bihar).
178. Jitendra Thakur son of Nathuni Thakur, resident of Village- Gamhariya Khurd, P.O.- Adapur, P.S.- Adapur, Prakhand- Adapur, District- East Champaran (Bihar).
179. Anil Kumar son of Rajendra Prasad, resident of Village- Belwa, P.O.- Adapur, P.S.- Adapur, Prakhand- Adapur, District- East Champaran (Bihar).
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 730 of 2017 In Civil Writ Jurisdiction Case No.13867 of 2016 ======================================================
1. Quyamuddin Son of Shah Hussian, resident of Village-
Harnathpur, P.O- Harhathpur, P.S.- Pakri Dayal, Block- Pakri Dayal, District- East Champaran (Bihar).
2. Ranjeet Kumar son of Ramdayal Prasad, resident of C/o Indramani Prasad, Village- Yadav Chak, P.O- Kurthoul, P.S.- Parsa, Block- Phulwari Sharif, District- Patna (Bihar).
3. Medeni Kumar Jha, Son of Sri Sitaram Jha, resident of Village-
Belasati, P.O.- Ram Nagar Bazar, P.S- Sri Nagar, Block- Kumarkhand, District- Madhepura (Bihar).
4. Vikash Kumar Chaurasiya @ Bikash Kumar Chourasia, Son of Arun Prasad Chaurasiya, resident of Village- Mangarbara, P.O- Mangarbara, P.S.- Sri Nagar, Block- Kumarkhand, District- Madhepura (Bihar).
5. Sanjay Kumar Chaurasiya @ Sanjay Kumar Chourasia Son of Ramesh Kant Modi, resident of Village- Mangarbara, P.O.- Patna High Court LPA No.535 of 2017 dt.17-04-2018 583/871 Mangarbara, P.S.- Sri Nagar, Block- Kumarkhand, District- Madhepura, (Bihar).
6. Ajit Kumar Chaurasiya @ Ajeet Kumar Chourasia Son of Rama Shankar Modi, resident of Village- Mangarbara, P.O.- Mangarbara, P.S- Sri Nagar, Block-Kumarkhand, District- Madhepura (Bihar).
7. Alok Kumar Son of Ramjit Singh, resident of Village- Siyarua, P.O- Siyarua, P.S- Sanjhauli, Block- Sanjhauli, District-Rohtas (Bihar).
8. Raju Kumar Son of Bachcha Lal Prasad, resident of Village- Siyarua, P.O.- Siyarua, P.S.- Sanjhauli, Block- Sanjhauli, District- Rohtas (Bihar).
9. Sumit Kumar Son of Ram Chandra Ram, resident of Village- Maudiha, P.O- Gotpa, P.S- Agrer, Block- Sasaram, District- Rohtas (Bihar).
10. Anil Kumar Son of Kantlal Sah, resident of Village- Daudnagar, P.O- Daudnagar, P.S- Vaishali, Block- Vaishali, District- Vaishali (Bihar).
11. Jyoti Kumari dauhgter of Gyan Chandra Sharma, resident of Village- Lakshmipur, P.O.- Lohra Lakshmipur, P.S- Haweli Kharagpur, Block- Haweli Kharagpur, District- Munger (Bihar).
12. Santosh Kumar son of Harendra Mahto, Resident of Village- Parshurampur, P.O.- Balukaram, P.S.- Vaishali, Block- Vaishali, District- Vaishali (Bihar).
13. Arun Kumar son of Naryan Prasad Barnwal, resident of Village- Koiria Tola Ward No. 24, P.O- Raxaul, P.S- Raxaul, Block- Raxaul, District- East Champaran (Bihar).
14. Satya Narayan Singh Son of Rajeshwar Singh, resident of village- Jagdhar Fakir Tola, P.O.- Parshurampur, P.S- Palanwa, Block- Raxaul, District- Esat Champaran (Bihar).
15. Anil Kumar son of Raj Kumar Thakur, resident of Village- Laxmipur, P.O.- Kaurihar, P.S- Raxaul, Block- Raxaul, District- East Champaran (Bihar).
16. Anshu Kumar son of Bhim Prasad Kushwaha, resident of Village- Dumariya, P.O- Kaurihar, P.S- Raxaul, Block- Raxaul, District- East Champaran (Bihar).
17. Raj Kumar son of Dhruw Prasad Kushwaha, resident of Village- Kaurihar, P.O- Kaurihar, P.S- Raxaul, Block- Raxaul, District- East Champaran (Bihar).
18. Chandeshwar Prasad Son of Laxmi Sah, resident of Village- Bharatmahi, P.O- Singhpur, Haraiya, P.S- Raxaul, Block- Raxaul, District- East Champaran (Bihar).
19. Md. Navijan son of Md. Sahim resident of Village - Kananan, P.O- Kaudihar, P.S- Raxaul, Block- Raxaul, District- East Champaran (Bihar).
20. Navi Akhtar, Son of Md. Shamim, resident of Village- Kanana, P.O- Kaudihar, P.S- Raxaul, Block- Raxaul, District- East Champaran (Bihar).
21. Nitesh Pandey son of Ajay Pandey, resident of Village- Ratanpur, P.O- Hhadiya Kothi, P.S- Raxaul, Block- Raxaul, District- East Champaran (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 584/871
22. Ran Vijay Prasad son of Rudal Sah, resident of Village- Persauna Tapsi, P.O.- Parsauna Tapasi, P.S.- Palanwa, Block- Raxaul, District- East Champaran (Bihar).
23. Bhuneshwar Tiwari son of Murlidhar Tiwari, resident of Village- Chikni, P.O- Jokiyari, P.S- Raxaul, Block- Raxaul, District- East Champaran (Bihar).
24. Maksud Alam, son of Abdul Hakim, resident of Village- Chikni, P.O- Jokiyari, P.S- Raxaul, Block- Raxaul, District- East Champaran (Bihar).
25. Deepak Kumar Son of Shukdeo Prasad, resident of Village- Bharatmahi, P.O. Haraiya, P.S.- Raxaul, Block- Raxaul, District- East Champaran (Bihar).
26. Pramod Kumar Son of Narayan Prasad, resident of Village- Naga Road Raxaul, P.O. Raxaul, P.S.- Raxaul, Block- Raxaul, District- East Champaran (Bihar).
27. Md. Ismail Hawari son of Md. Rahman Hawari, resident of Village- Mahadeva, P.O. Noniyadih, P.S.- Raxaul, Block- Raxaul, District- East Champaran (Bihar).
28. Binod Ram @ Vinod Ram Son of Late Bachan Ram resident of Village- Gamhariya, P.O. Haradiya, P.S.- Raxaul, Block- Raxaul, District- East Champaran (Bihar).
29. Suresh Kumar Son of Punyadeo Prasad resident of Village- Mauje Ward NO. 13, P.O. Raxaul, P.S.- Raxaul, Block- Raxaul, District- East Champaran (Bihar).
30. Arvind Kumar Son of Ramanand Mahato, resident of Village- Haraiya, P.O- Singhpur Haraiya, P.S.- Raxaul, Block- Raxaul, District- East Champaran (Bihar).
31. Rahul Kumar Sharaf son of Rajbanshi Prasad, resident of Village- Mauje Ward No. 13, P.O- Raxaul, P.S.- Raxaul, Block- Raxaul, District- East Champaran (Bihar).
32. Rambharos Kumar son of Lal Mohan Prasad resident of Village / Mohalla- Professor Colony, Kaurihar Chowk, Raxaul, P.O.- Raxaul, P.S.- Raxaul, Block- Raxaul, District- East Champaran (Bihar).
33. Ravi Shankar Mishra son of Sadanand Mishra resident of Village- Gonha, P.O- Gonha, P.S.- Raxaul, Block- Raxaul, District- East Champaran (Bihar).
34. Renu Kumari Gandhi Wife of Shiw Shankar Prasad, resident of Village- Mahuawa, P.O- Purainiya, Via- Adapur, P.S.- Darpa, Block- Raxaul, District- East Champaran (Bihar).
35. Pramod Pandit son of Late Harihar Pandit, resident of Village- Jokiyari, P.O- Raxaul, P.S.- Raxaul, Block- Raxaul, District- East Champaran (Bihar).
36. Guddu Kumar Sah Son of Bhola Sah, resident of Village- Marwan, P.O. Marwan, P.S- Marwan, Block- Marwan, District- Muzaffarpur (Bihar).
37. Sunil Kumar Mishra Son of Rajeshwar Mishra, resident of Village- Dhariyari Chak, P.O.- Mehasi, P.S. Mehasi, Block- Mehasi, District- East Champaran (Bihar).
38. Sanni Kumar Son of Badri Pandit, resident of Village- Harnai, P.O.- Raxaul, P.S.- Raxaul, Block- Raxaul, District- East Champaran (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 585/871
39. Dinesh Kumar Sah, Son of Kailash Sah, resident of Village- Gamhariya, P.O. Hardiya, P.S.- Raxaul, Block- Raxaul, District- East Champaran (Bihar).
40. Sujit Kumar son of Rambabu Chaudhary resident of village- Kanti, P.O- Kanti, P.S- Kanti, Block- Kanti, District- Muzaffarpur. (Bihar).
41. Arvind Kumar Son of Late Dashrath Sah, resident of Village- Marwan, P.O. Marwan, P.S- Marwan, Block- Marwan, District- Muzaffarpur (Bihar).
42. Akhilesh Kumar Son of Jay Nath Singh resident of Village- Marwan, P.O. Marwan, P.S- Marwan, Block- Marwan, District- Muzaffarpur (Bihar).
43. Ram Sagar Pandit Son of Bimal Pandit resident of Village- Marwan, P.O. Marwan, P.S- Marwan, Block- Marwan, District- Muzaffarpur (Bihar).
44. Ashwani Kumar, son of Shashi Bhushan Prasad Singh, resident of Village- Marwan, P.O. Marwan, P.S- Marwan, Block- Marwan, District- Muzaffarpur (Bihar).
45. Kumar Vimal Son of Late Ram Naresh Ray, resident of Village- Marwan, P.O. Marwan, P.S- Marwan, Block- Marwan, District- Muzaffarpur (Bihar).
46. Mukesh Ram son of Banshi Ram, resident of Village- Marwan, P.O. Marwan, P.S- Marwan, Block- Marwan, District- Muzaffarpur (Bihar).
47. Dilip Kumar Son of Bhagya Narayan Ray, resident of Village- Marwan, P.O. Marwan, P.S- Marwan, Block- Marwan, District- Muzaffarpur (Bihar).
48. Guddu Yadav Son of Kapil Yadav, resident of Village- Machhargawa, P.O.- Machhargawa, P.S.- Kotwa, Block- Kotwa, District- East Champaran (Bihar)
49. Bisheshwar Pandey son of Bhuvneshwar Pandey, resident of Village- Dhekhaha, Goswami Tola, P.O. - Dhekaha Bazar, P.S- Motihari (Muffassil), Block- Motihari, District- East Champaran (Bihar).
50. Himanshu Pandey Son of Murlidhar Pandey, redsident of Village- Sareya Khas, P.O- Sareya Khas, P.S.- Govindganj, Block- Areraj, District- East Champaran (Bihar).
51. Sarvesh Kumar @ Sarbesh Kumar Son of Rajendra Dubey, Resident of Village- Rajepur, P.O.- Lauriya, P.S.- Areraj, Block- Areraj, District - East Champaran (Bihar).
52. Md. Jeyaul Haque @ Md. Zeyaul Haque son of Late Md. Irshadur Rahman, resident of Village- Aureya, P.O- Dhaka, Block- Dhaka, District- East Champaran (Bihar).
53. Arun Kumar Srivastava Son of Late Kamla Prasad, resident of Village- Narkatiya, P.O.- Barhara Siwan, P.S.- Dhaka, Block- Dhaka, District- East Champaran (Bihar).
54. Bachha Ram @ Bachcha Ram son of Mushar Ram resdent of Village- Siddhpur, P.O Palanwa, P.S.- Palanwa, Block- Raxaul, District- East Champaran (Bihar).
55. Naresh Sharma son of Binod Sharma, resident of Village- Dharamnagar, P.O.- Mehsauni, P.S.- Khagaria (Muffassil), Block- Khagaria, District- Khagaria (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 586/871
56. Ajay Kumar son of Bindeshwari Yadav, resident of Village- Jhitkiya, P.O.- Chatra, P.S.- Gwalpara, Block- Gwalpara, District- Madhepura (Bihar).
57. Gunanand Kumar son of Dharmendra Prasad Gupta, resident of Village- Sahebganj Ithari, P.O- Haripur Kala, Via- Murliganj, P.S.- Murliganj, Block- Murliganj, District- Madhepura (Bihar).
58. Rajeev Ranjan son of Nand Kishore Sah, resident of Village- Sahebganj Ithari, P.O- Haripur Kala, Via- Murliganj, P.S.- Murliganj, Block- Murliganj, District- Madhepura (Bihar).
59. Randhir Kumar Son of Bidneshwari Prasad Das, resident of Village- Ratanpatti, P.O.- Rtanpatti, Via- Murliganj, P.S.- Murliganj, Block- Murliganj, District- Madhepura (Bihar).
60. Jitendra Sah son of Resham Lal Sah, resident of Village- Rampur, P.O.- Rampur, Via- Murliganj, P.S.- Murliganj, Block- Murliganj, District- Madhepura (Bihar).
61. Surendra Prasad Son of Shivdani Sah, resident of Village- Subhash Nagar, P.O.- Purnea, Via- Purnea, P.S.- Purnea, Block- Purnea, East, District- Purnea (Bihar).
62. Neeraj Kumar Son of Bhudev Prasad Bishwas, resident of Villagle- Pramanpur, P.O_ Tarouna, Via- Jalalgarh, P.S.- Jalalgarh, Block- Amour, District- Purnea (Bihar).
63. Kranti Kumar Son of Lal BIhari resident of Village- Kauwatoli, P.O.- Angadh Hat, Via- Sontha, P.S.- Angadh Hat, Block- Baisa, District- Purnea (Bihar).
64. Tribhuban Son of Lal BIhari resident of Village- Kauwatoli, P.O.- Angadh Hat, Via- Sontha, P.S.- Angadh Hat, Block- Baisa, District- Purnea (Bihar).
65. Md. Tanweer Alam son of Md. Ilyas Alam, resident of Village- Khatatoli, P.O.- Dhusmal, Via- Rauta, P.S.- Rauta, Block- Baisa, District- Purnea (Bihar).
66. Md. Sadakat Hussain son of Md. Hussain Ahmad, resident of Village- Bagdob, P.O- Puranaganj, Via- Baisi, P.S.- Baisi, Block- Baisi, District- Purnea (Bihar).
67. Dharmendra Kumar Das, son of Satya Narayan Das, resident of Village- Rupauli, P.O- Rupauli, Via- Rupauli, P.S.- Rupauli, Block- Rupauli, District- Purnea (Bihar).
68. Rupak Kumar son of Anil Kumar, resident of Village- Dhushar Tikapatti, P.O.- Tikapatti, Via- Rupauli, P.S.- Rupauli, Block- Rupauli, District- Purnea (Bihar).
69. Chandan Kumar Son of Ram Bilash Yadav, resident of Village- Shiv Nagar Rambag, Near of South Tower No. 17, P.O.- Purnea, Via- Purnea, P.S.- Purnea, Block- Purnea East, District- Purnea (Bihar).
70. Chiranjeev Kumar son of Parmeshwar Thakur, resident of Village - Ram Nagar, P.O.- Polytechnic, Via- Purnea, P.S.- Purnea, Block- Purnea East, District- Purnea (Bihar).
71. Nirmal Chandra Das Son of Mohan Basi Das, resident of Village- Vivekanand Colony Bhatta Bazar, P.O- Bhattha Bazar, Via- Purnea, P.S.- Purnea, Block- Purnea East, District- Purnea (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 587/871
72. Manish Kumar Ranjan Son of Laxman Poddar, resident of Village - Shakti Nagar, P.O.- Polytechnic, Via- Purnea, P.S.- Purnea, Block- Purnea East, District- Purnea (Bihar).
73. Satish Kumar Bishwas Son of Mahendra Prasad Bishwas, resident of Village- Portia, P.O.- Toulikala, Via- Amour, P.S.- Amour, Block- Amour, District- Purnea (Bihar).
74. Rajesh Kumar Bishwas son of Bishnu Lal Bishwas, resident of Village- Banainiya, P.O.- Toulikala, Via- Kasba, P.S.- Amour, Block- Amour, District- Purnea (Bihar).
75. Ashok Kumar Mahto Son of Phatkan Mahto, resident of Village- Champa Baraili, P.O.- Toulikala, Via- Kasba, P.S.- Amour, Block- Amour, District- Purnea (Bihar).
76. Sudhir Kumar son of Bindeshwari Bishwas, resident of Village- Bakainiya, P.O.- Toulikala, Via- Kasba, P.S.- Amour, Block- Amour, District- Purnea (Bihar).
77. Beerendra Kumar Son of Ashok Mandal, resident of Village- Bhowa Parwal Jangal Tola, P.O.- Rupauli, via- Naugachia, P.S.- Rupauli, Block- Rupauli, District- Purnea (Bihar).
78. Santosh Kumar Son of Rajendra Mandal, resident of Village- Malupar, P.O- Mohanpur, Via-Naugachia, P.S.- Rupauli, Block- Rupauli, District- Purnea (Bihar).
79. Brajesh Kumar son of Maheshwari Yadav, resident of Village- Mohanpur, P.O- Mohanpur, Via-Naugachia, P.S.- Rupauli, Block- Rupauli, District- Purnea (Bihar).
80. Chandan Kumar Singh son of Late Mukund Prasad Singh, resident of Village- Mohanpur, P.O- Mohanpur, Via-Naugachia, P.S.- Rupauli, Block- Rupauli, District- Purnea (Bihar).
81. Rajesh Kumar son of Ambika Mandal resident of Village- Malupur, P.O.-Mohanpur, Via- Naugachia, P.S.- Rupauli, Block- Rupauli, District- Purnea (Bihar).
82. Chandan Kumar Son of Dilip Kumar resident of Village- Harnaha, P.O- Harnaha, Via-Naugachia, P.S.- Rupauli, Block- Rupauli, District- Purnea (Bihar).
83. Upendra Kumar son of Kamleshwari Mandal, resident of Village- Malupar, P.O- Mohanpur, Via-Naugachia, P.S.- Rupauli, Block- Rupauli, District- Purnea (Bihar).
84. Sanjeev Kumar Paswan son of Murlidhar Paswan, resident of Village- Mohanpur, P.O- Mohanpur, Via-Naugachia, P.S.- Rupauli, Block- Rupauli, District- Purnea (Bihar).
85. Sunil Kumar Son of Anandi Prasad Thakur, resident of Village- Rupauli, P.O- Rupauli, Via- Naugachia, P.S.- Rupauli, Block- Rupauli, District- Purnea (Bihar).
86. Molchand Rajak @ Maulchand Rajak son of Kailash Rajak, resident of Village- Malupur, P.O.-Mohanpur, Via- Naugachia, P.S.- Rupauli, Block- Rupauli, District- Purnea (Bihar).
87. Niraj Kumar @ Neeraj Kumar Son of Ramdev Paswan, resident of Village- Mohanpur, P.O- Mohanpur, Via-Naugachia, P.S.- Rupauli, Block- Rupauli, District- Purnea (Bihar).
88. Manoj Kumar Mandal son of Fuleshwar Mandal, resident of Village- Balia, P.O- Balia, Via-Naugachia, P.S.- Rupauli, Block- Rupauli, District- Purnea (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 588/871
89. Ranjeet Kumar Sahani son of Ramashish Sahni, resident of Village- Giddha, P.O- Birauli, Via-Naugachia, P.S.- Rupauli, Block- Rupauli, District- Purnea (Bihar).
90. Ashutosh Kumar Son of Binod Prasad Gupta, resident of Village- Kap, P.O- Balia, Via-Naugachia, P.S.- Rupauli, Block- Rupauli, District- Purnea (Bihar).
91. Rajni Kumari Wife of Pramod Kumar Mandal, resident of Village- Nagdahari, P.O.- Dholbajja, Via- Naugachia, P.S.- Rupauli, Block- Rupauli, District- Purnea (Bihar).
92. Pramod Kumar Mandal Son of Newalal Mandal, resident of Village- Nagdahari, P.O.- Dholbajja, Via- Naugachia, P.S.- Rupauli, Block- Rupauli, District- Purnea (Bihar).
93. Dyaand Prasad @ Dayanand Prasad Son of Kamta Prasad, resident of Village- Malupur, P.O.- Mohanpur, Via- Naugachia, P.S.- Rupauli, Block- Rupauli, District- Purnea (Bihar).
94. Rabin Kumar Mandal Son of Buddhan Mandal, resident of Village- Godiyari, P.O.- Bahadura, Via- Naugachia, P.S.- Rupauli, Block- Rupauli, District- Purnea (Bihar).
95. Paritosh Ranjan son of Birendra Mishra, resident of Village- Basantpur, P.O.- Basantpur, Via- Naugachia, P.S.- Rupauli, Block- Rupauli, District- Purnea (Bihar).
96. Chandan Kumar Son of Braj Narayan Das, Resident of Village / Mohallah- Sahewan Hata, Sri Nagar Road Near Janta Chouk, P.O.- Purnea, Via- PIrnea, P.S.- Purnea, Block- Purnea East District- Purnea (Bihar).
97. Rajeev Kumar Son of Braj Narayan Das, Resident of Village / Mohallah- Sahewan Hata, Sri Nagar Road Near Janta Chouk, P.O.- Purnea, Via- PIrnea, P.S.- Purnea, Block- Purnea East District- Purnea (Bihar).
98. Gunjan Kumar Son of Braj Narayan Das, Resident of Village / Mohallah- Sahewan Hata, Sri Nagar Road Near Janta Chouk, P.O.- Purnea, Via- PIrnea, P.S.- Purnea, Block- Purnea East District- Purnea (Bihar).
99. Mithilesh Kumar Mahto Son of Shivram Mahto, resident of Village- Shahpur, P.O- Bhoja, Via- Meghaul, P.S.- Begusarai, Block- Chhaurahi, District- Begusarai (Bihar).
... ... Appellant/s Versus
1. The State of Bihar through the Principal Secretary, Department of Planning & Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development, Government of Bihar, Patna.
3. The Director, Department of Planning & Development, Government of Bihar, Patna.
4. The Joint Director-cum- office Head, Department of Planning & Development, Government of Bihar, Patna.
5. The District Statistical Officer, Patna, District-Patna, (Bihar).
6. The District Statistical Officer, East Champaran, District- East Champaran (Bihar).
7. The District Statistical Officer, Begusarai, District- Begusarai (Bihar).
8. The District Statistical Officer, Madhepura, District- Madhepura (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 589/871
9. The District Statistical Officer, Rohtas, District- Rohtas (Bihar).
10. The District Statistical Officer, Vaishali, District- Vaishali (Bihar).
11. The District Statistical Officer, Muzaffarpur, District- Muzaffarpur (Bihar).
12. The District Statistical Officer, Nawada, District- Nawada (Bihar).
13. The District Statistical Officer, Saran District- Saran (Bihar).
14. The District Statistical Officer, Khagaria, District- Khagaria (Bihar).
15. The District Statistical Officer, Darbhanga, District- Darbhanga (Bihar).
16. The District Statistical Officer, Purnea, District- Purnea (Bihar).
17. Ranjeet Ram son of Bamdev Ram, resident of Village- Singhoul, P.O- Singhoul, P.S. Begusarai (Muffassil), Block-Begusarai, District- Begusarai (Bihar).
18. Pankaj Kumar son of Ram Bilas Mahto, resident of Village- Mobarakpur, P.O- Saraunja, P.S.- Birpur, Block- Birpur, District- Begusarai (Bihar).
19. Sachin Kumar Son of Chandan Mahto, resident of Village- Singhoul, P.O- Singhoul, P.S.- Begusarai (Muffassil), Block- Begusarai, District- Begusarai (Bihar).
20. Navin Chandra Yadav Son of Jagdish Yadav, resident of Village- Balha, P.O.- Bhuskoul, P.S.- Keoti, Block- Darbhanga (Sadar), District- Darbhanga (Bihar).
21. Kaushalendra Kumar Son of Hanslal Prasad, resident of Village- Sakarpura, P.O- Sakarpura, P.S.- Dhanarua, Block- Dhanarua, District- Patna (Bihar).
22. Ranjan Kumar Son of Late Ashok Singh, resident of Village- Jamunapur, P.O.- Alawalpur, P.S.- Gaurichak, Block- Fathua, District- Patna (Bihar).
23. Ram Saran Kumar Son of Ram Ekbal Ray, resident of Village- Kamrapar, P.O. Alawalpur, P.S.- R.N.K.K., Block- Athmalgola, District- Patna (Bihar).
24. Jitendra Kumar son of Baidyanath Prasad, resident of Village- Mauze Ward No. 20, P.O- Raxaul, P.S.- Raxaul, Block- Raxaul, District- East Champaran (Bihar).
25. Sushil Kumar son of Bindeshwar Prasad, resident of village- Jokiyari, P.O.- Jokiyari 4, P.S- Raxaul, Block- Raxaul, District- East Champaran (Bihar).
26. Md. Musa Alam son of Md. Anwar Alam, resident of Village- Nauka Tola, P.O. Haradiya, P.S.- Raxaul, Block- Raxaul, District- East Champaran (Bihar).
27. Avinash Kumar Sharaf Son of Mohan Lal Sharaf, resident of Village- Laxmipur Main Road, P.O- Laxmipur, P.S.- Raxaul, Block- Raxaul, District- East Champaran (Bihar).
28. Santosh Kumar Son of Hiralal Prasad, resident of /Mohalla- College Road, Kaurihar Chowk Raxaul, P.O. Raxaul, P.S.- Raxaul, Block- Raxaul, District- East Champaran (Bihar).
29. Md. Ibrahim son of Md. Hedayat Miyan, resident of Village- Jokiyari, P.O- Raxaul, P.S.- Raxaul, Block- Raxaul, District- East Champaran (Bihar).
30. Sonu Prasad Gupta, son of Bhagwan Sah, resident of Village- Laxmipur, P.O.- Sawnaha, P.S- Palanwa, Block- Raxaul, District- East Champaran (Bihar).
31. Shiv Prasad Mandal, Son of Ramdhari Mandal, resident of Village- Gangapur Koilwara Tola, P.O- Gangapur Ward NO. 03, Via- Alamnagar, P.S.- Kishanpur Ratwara Block- Uda, Kishunganj, District- Madhepura. (Bihar).
32. Vikash Kumar Mandal son of Ramdhari Mndal, resident of Village- Gangapur, Koilwara Tola, P.O.- Ganagapur Ward No. 03, Via- Alamnagar, P.S- Kishanpur Ratwara, Block- Uda Kishunganj, District- Madhepura (Bihar)..
Patna High Court LPA No.535 of 2017 dt.17-04-2018 590/871
33. Manoj Kumar son of Jawahar Mishra resident of Village- Narthua Bhagipur, P.O. Alamnatar, P.S.- Alamnagar, Block- Alamnagar, District- Madhepura (Bihar).
34. Priyambada Kumari daughter of Naresh Prasad, resident of Village- Usari, P.O. Pakribarawa, P.S.- Pakribarawa, Block- Pakribarawa, District- Nawada (Bihar).
35. Shailesh Kumar Son of Umesh Singh resident of Village- Ajunar, P.O. Pakribarawa, P.S.- Pakribarawa, Block- Pakribarawa, District- Nawada (Bihar).
36. Mukesh Prasad Son of Birendra Mahto, resident of Village- Jipuri Tola, Begrajpur, P.O. Pakribarawa, P.S.- Pakribarawa, Block- Pakribarawa, District- Nawada (Bihar).
37. Yamuna Ram Son of Mahendra Ram resident of Village- Bulaki Tola, P.O.- Mehasi, P.S. Rajepur Block- Mehasi, District- East Champaran (Bihar).
38. Anil Kumar Son of Bhola Prasad, resident of Village- Jhitkahiya, P.O.- Mehasi, P.S. Rajepur Block- Mehasi, District- East Champaran (Bihar).
39. Kripa Shankar Singh, Son of Late Laxman Singh, resident of Village- Salempur P.O- Salempur, P.S.- Rajepur, Block- Mehasi, District- East Champaran (Bihar).
40. Munna Kumar Pathak, son of Awdhesh Pathak, resident of Village- Adapur, P.O- Adapur, P.S.-Adapur, Block- Adapur, District- East Champaran (Bihar).
41. Md. Raza Akhtar Son of Md. Jameel Akhtar, resident of Village- Kesariya, P.O- Kesariya, P.S.- Keshariya, Block- Keshariya, District- East Champaran (Bihar).
42. Chandan Kumar son of Paras Patel resident of Village- Kesariya, P.O.- Kesariya, P.S.- Keshariya, Block- Keshariya, District- East Champaran (Bihar).
43. Sanjay Kumar Son of Shree Jagat Narayan Prasad, resident of Village- Bankat Mafi, P.O.- Bankat Nizamat, Via- Keshariya, P.S- Keshariya, Block- Keshariya, District- East Champaran (Bihar).
44. Dhirendra Bhaskar Son of Ramakant Bhaskar, resident of Village- Hariyan Chapra, P.O- Rupdih, P.S.- Motihari (Muffassil), Block- Motihari, District- East Champaran (Bihar).
45. Chanda Kumari son of Jitendra Bhaskar, resident of Village- Hariyan Chapra, P.O.- Rupdih, P.S Motihari (Muffassil), Block- Motihari, District- East Champaran (Bihar).
46. Braj Kumar Jha, son of Shashidhar Jha, resident of Village- Barharwasiwan, P.O.- Barharwasiwan, P.S.- Dhaka, Block- Dhaka, District- East Champaran (Bihar).
47. Md. Kamaluddin son of Abdul Hafiz, resident of Village- Keshariya, P.O- Keshariya, P.S.- Keshariya, Block- Keshariya, District- East Champaran (Bihar).
48. Bachalal Prasad Son of Shree Nandji Prasad, resident of Village- Bankat Mafi, P.O.- Bankat, Via- Kesariya, P.S.- Keshariya, Block- Keshariya, District- East Champaran (Bihar).
49. Dharmendra Kumar Son of Yogendra Ram, resident of Village- Bara Bariyarpur, P.O. Bara Bariyarpur, P.S.- Chhatauni, Block- Motihari, District- East Champaran (Bihar).
50. Naresh Sah Son of Ram Bharosh Sah, resident of Village- Jhauwaram, P.O.- Kesariya, P.S.- Dhaka, District- East Champaran (Bihar).
51. Saheb Kumar Son of Ramanand Sah, resident of Village- Bisarahiya, P.O- Dhaka, P.S.- Dhaka, Block- Dhaka, District- East Champaran (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 591/871
52. Brijkesh Kumar son of Ram Swrup Sah, resident of Village- Bisarahiya, P.O- Dhaka, P.S.- Dhaka, Block- Dhaka, District- East Champaran (Bihar).
53. Suraj Kumar Son of Arjun Prasad, resident of Village- Rajepur, P.O- Dhaka, P.S.- Dhaka, Block- Dhaka, District- East Champaran (Bihar).
54. Santosh Kumar Son of Devaki Nandan Singh, resident of Village- Bhagwanpur, P.O.- Sutihar, P.S.- Dariyapur, Block- Dariyapur, District- Saran (Bihar).
55. Ranjeet Kumar Son of Ramanuj Prasad, resident of Village- Bhuapur, P.O. Bhuapur, P.S.- Belchi, Block- Belchi, District- Patna (Bihar).
56. Virendra Kumar son of Babu Ram Paswan, resident of village- Sushil Nagara, P.O.- Singhaul, P.S.- Begusarai, (Muffassil), Block- Begusarai, District- Begusarai (Bihar).
57. Md. Daud Alam, son of Md. Ilyas, resident of Village- Pothiya, P.O.- Pothiya, Block- Pothiya, District- Kishanganj (Bihar).
58. Sarita Kumari daughter of Jai Mangal Prasad, resident of Village- Kabir Chak, Darbhanga, P.O.- Darbhanga, P.S.- Darbhanga, Block- Darbhanga, Block- Darbhanga, District- Darbhanga (Bihar).
59. Santosh Kumar, Son of Late Kumar Kishore Mandal, resident of Village- Piprahi, P.O.- Bhan, P.S.- Ghailarh, Block- Ghailarh, District- Madhepura (Bihar).
60. Satish Kumar son of Rudra Narayan Yadav, resident of Village- Chamgarh, P.O- Jaitpur, Via- Murliganj, P.S.- Murliganj, Block- Murliganj, District- Madhepura (Bihar).
61. Dilip Kumar son of Nageshwar Prasad Yadav, resident of Village- Kaushalpur, P.O- Murho, Via- Murliganj, P.S.- Murliganj, Block- Murliganj, District- Madhepura (Bihar).
62. Manish Kumar Son of Sujendra Prasad Yadav, resident of Village- Parmanandpur, P.O.- Murliganj, Via- Murliganj, P.S.- Murliganj, Block- Murliganj, District- Madhepura (Bihar).
63. Sanjeev Kumar Son of Ram Krishna Yadav, resident of Villlage- Chamgarh, P.O. Jaitpur, Via- Murliganj, P.S.- Murliganj, Block- Murliganj, District- Madhepura (Bihar).
64. Rakesh Kumar Jha son of Sri Ram Chandra Jha, resident of village- Asrana, P.O.- Bishunpur, Via- Baisi, P.S.- Amour, Block- Amour, District- Purnea (Bihar).
65. Deepak Kumar Son of Umesh Yadav, resident of Village- Vikrampatti, P.O- Harda Bazar, Via- K. Hat, P.S.- K.Hat, Block- Purnea East, District- Purnea (Bihar).
66. Tilak Kumar Das son of Nepal Chandra Das, resident of Village- Good Milki, P.O.- Lalganj, Via- K. Hat, P.S.- K.Hat, Block- Purnea East, District- Purnea (Bihar).
67. Md. Tasneef Alam, son of Md. Ilyas Alam, resident of Village- Khatatoli, P.O.- Dhusmal, Via- Rauta, P.S.- Rauta, Block- Baisa, District- Purnea (Bihar).
68. Md. Ahtasham son of Md. Hasibur Rahman, resident of Village- Mohdipur, P.O.- Majhwa Kala, Via- Amour, P.S.- Amour, Block- Amour, District- Purnea (Bihar).
69. Banshidhar Jha, son of Late Deodhar Jha, resident of Village- Babhani, P.O. Babhani, Via- Durgaganj, P.S.- Dagarua, Block- Dagarua, District- Purnea (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 592/871
70. Manoj Paswan son of Suresh Paswan, resident of Village- Shanti Nagar Panchayat Bhawan Newa Lal Chuk, P.O.- Purnea, Via- Purnea, P.S.- Purnea, Block- Purnea East District- Purnea (Bihar).
71. Niraj Kumar Nirala son of Jitendra Prasad Yadav, resident of Village- Jhunni Kala P.O.- Garhiya Balua, Via- K. Nagar, P.S.- K. Nagar, Block- Sri Nagar, District- Purnea (Bihar).
72. Mithilesh Kumar son of Janardan Yadav, resident of Village- Ajhokdpa, P.O.- Ajhokdpa, Via- Rupauli, P.S.- Rupauli, Block- Rupauli, District- Purnea (Bihar).
73. Chandra Bhushan Kumar son of Mahendra Prasad Yadav resident of Village- Maranga (West), P.O.- Mranga, Via- K.Hat, P.S- Hat, Block- Purnea East, resident of Village - Ram Nagar, P.O.- Polytechnic, Via- Purnea, P.S.- Purnea, Block- Purnea East, District- Purnea (Bihar).
74. Sumit Kumar Son of Awadhesh Kishore Mandal, resident of Village- Mohanpur, P.O- Mohanpur, Via-Naugachia, P.S.- Rupauli, Block- Rupauli, District- Purnea (Bihar).
75. Sanjeev Kumar Thakur son of Binod Thakur, resident of Village- Koshkipur, P.O- Tikapatti, Via-Naugachia, P.S.- Rupauli, Block- Rupauli, District- Purnea (Bihar).
76. Pankaj Kumar son of Deo Narayan Jaiswal, resident of Village- Dhusar, P.O- Amokopa, Via- Naugachia, P.S.- Rupauli, Block- Rupauli, District- Purnea (Bihar).
77. Ajay Kumar Keshari son of Rajendra Prasad Keshari, resident of Village- Nautoliya, P.O- Nautoliya, Via-Naugachia, P.S.- Rupauli, Block- Rupauli, District- Purnea (Bihar).
78. Dharmendra Kumar Son of Dinesh Mandal, resident of Village- Koshkipur, P.O- Tikapatti, Via-Naugachia, P.S.- Rupauli, Block- Rupauli, District- Purnea (Bihar).
79. Shyam Kumar Yadav, Son of Sachchidanand Yadav, resident of Village- Singhpur Diyar Jhalari, P.O- Rupauli, Via-Naugachia, P.S.- Rupauli, Block- Rupauli, District- Purnea (Bihar).
80. Ishwar Chand son of Dip Narayan Mandal, resident of Village- Bairia, P.O.- Mehdi Srimatta, Via- Naugachia, P.S.- Rupauli, Block- Rupauli, District- Purnea (Bihar).
81. Brajesh Kumar Son of Chhedi Mandal, resident of Village- Balia, P.O.-Balia, Via- Naugachia, P.S.- Rupauli, Block- Rupauli, District- Purnea (Bihar).
82. Vinay Kumar Son of Yogendra Prasad Das, resident of Village- Bhathailia, P.O.- Ekamba, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh, District- Purnea (Bihar).
83. Sunil Kumar Sharma Son of Lalu Prasad Sharma, resident of Village- Nizawea, P.O.- Jalalgarh, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh, District- Purnea (Bihar).
84. Hemant Kumar Das son of Dhanuk Lal Mandal, resident of Village- Bhathailia, P.O.- Ekamba, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh, District- Purnea (Bihar).
85. Amarjit Kumar son of Surendra Mandal, resident of Village- Bhathailia, P.O.- Ekamba, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh, District- Purnea (Bihar).
86. Bijay Kumar son of Sadanand Kumar, resident of Village- Bhathailia, P.O.- Ekamba, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh, District- Purnea (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 593/871
87. Sanjay Kumar Mandal son of Nikhi Mandal, resident of Village- Bhathailia, P.O.- Ekamba, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh, District- Purnea (Bihar).
88. Rajesh Kumar Bishwas son of Suresh Kumar Bishwas, resident of Village- Nishra, P.O.- Ekamba, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh, District- Purnea (Bihar).
89. Pankaj Kumar Son of Magan Sharma, resident of Village- Nishra, P.O.- Ekamba, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh, District- Purnea (Bihar).
90. Aradhana Kumari daughter of Janardan Prasad Mandal, resident of Village- Hansi, P.O.- Garhbaianly, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh, District- Purnea (Bihar).
91. Rajeev Kumar Son of Suresh Prasad Bishwas, resident of Village- Bhathaili, P.O.- Ekamba, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh, District- Purnea (Bihar).
92. Rajesh Kumar Son of Suresh Kumar Bishwas, resident of Village- Nishra, P.O.- Ekamba, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh, District- Purnea (Bihar).
93. Deepak Kumar Das, son of Nand Lal Das, resident of Village- Bhathaili, P.O.- Ekamba, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh, District- Purnea (Bihar).
94. Baidyanath Kumar Son of Dharam Lal Mandal, resident of Village- Bisandha, P.O.- Ekamba, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh, District- Purnea (Bihar).
95. Binod Kumar Singh Son of Hari Narayan Singh, resident of Village- Hansi Rahika, P.O.- Garhbaianly, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh, District- Purnea (Bihar).
96. Shankar Kumar Son of Rajendra Prasad Bishwas, resident of Village- Jalalgarh, P.O.- Jalalgarh, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh, District- Purnea (Bihar).
97. Pradeep Kumar Son of Jhari Lal Gupta, resident of Village- Jalalgarh, P.O.- Jalalgarh, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh, District- Purnea (Bihar).
98. Pankaj Kumar son of Parmanand Mandal, resident of Village- Bhathaili, P.O.- Ekamba, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh, District- Purnea (Bihar).
99. Shekhar Kumar Bishwas Son of Chittaranjan Bishwas, resident of Village- Jalalgarh, P.O.- Jalalgarh, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh, District- Purnea (Bihar).
100. Binod Paswan Son of Chittan Paswan, resident of Village- Bhathailia, P.O.- Ekamba, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh, District- Purnea (Bihar).
101. Deepak Kumar Son of Anul Pal Biswas, resident of Village- Bharra, P.O- Kalsar, Via- Ranipatra, P.S.- Hasanganj, Block- Hasanganj, District- Katihar,(Bihar).
102. Shambhu Kumar Mandal Son of Tara Chand Mandal, resident of Village- Bhathaili, P.O.- Ekamba, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh, District- Purnea (Bihar).
103. Md. Anwar Alam, Son of Md. Musharraf, resident of Village- Jalalgarh, P.O.- Jalalgarh, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh, District- Purnea (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 594/871
104. Abhay Kumar Son of Laxmi Prasad Chouhan, resident of Village- Dekrel, P.O.- Sauntha, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh, District- Purnea (Bihar).
105. Bimalesh Kumar Sarkar, Son of Birendra Prasad Sarkar, resident of Village- Bijuliya, P.O.- Ahilgaon, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh, District- Purnea (Bihar).
106. Dhananjay Kumar, Son of Ramakant Jha, resident of Village- Ekamba P.O.- Ekamba, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh, District- Purnea (Bihar).
107. Subhash Thakur Son of Mohan Thakur, resident of Village- Sareya Banjari Patti, P.O- Sareya Bazar, Via- Paharpur, P.S.- Paharpur, Block- Harsidhi, District- East Champaran (Bihar).
108. Bishwanath Mahto, Son of Surya Mahto, resident of Village- Sewaraha, P.O- Chndrahiya, Via- Harsidhi, P.S.- Harsidhi, Block- Harsidhi, District- East Champaran (Bihar).
109. Ram Autar Kumar Son of Suresh Yadav, resident of Village- Madhopur, P.O- Kritpur, Via- Harsidhi, P.S.- Harsidhi, Block- Harsidhi, District- East Champaran (Bihar).
110. Niraj Kumar Son of Pundev Ram, resident of Village- Khoripakar, P.O- Kritpur, Via- Harsidhi, P.S.- Harsidhi, Block- Harsidhi, District- East Champaran (Bihar).
111.Sunil Kumar Chaubey Son of Nand Kishore Chaubey, redsident of Village- Madhopur, P.O.- Kajipur, Via- Harsidhi, P.S.- Harsidhi, Block- Harsidhi, District- East Champaran (Bihar).
112. Naresh Prasad, son of Ganga Vishun Sah, resident of Village- Chandrahiya, P.O.- Chandrahiya, Via- Harsidhi, P.S.- Harsidhi, Block- Harsidhi, District- East Champaran (Bihar).
113. Munna Kumar Yadav S/o Mansha Yadav resident of Village- Chandrahiya, P.O.- Chandrahiya, Via- Harsidhi, P.S.- Harsidhi, Block- Harsidhi, District- East Champaran (Bihar).
114. Moziduddin Alam, Son of Gayasuddin Alam, resident of Village- Govindpur, P.O.-Govindpur, Via- Harsidhi, P.S.- Harsidhi, Block- Harsidhi, District- East Champaran (Bihar).
115. Sanoj Kumar Sah, Son of Shiv Sah, resident of Village- Siswa Mauje, P.O.- Siswa Bazar, Via- Paharpur, P.S.- Paharpur, Block- Paharpur, District- East Champaran (Bihar).
116. Radheshyam Paswan Son of Upendra Paswan, resident of Village- Shahpur, P.O- Bhoja, Via- Meghaul, P.S.- Begusarai, Block- Chhaurahi, District- Begusarai (Bihar).
117. Arun Kumar Son of Ram Bilas Mahto, resident of Village- Shahpur, P.O- Bhoja, Via- Meghaul, P.S.- Begusarai, Block- Chhaurahi, District- Begusarai (Bihar).
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 732 of 2017 In Civil Writ Jurisdiction Case No.12547 of 2016 ======================================================
1. Dhananjay Kumar Singh S/o Jamuna Singh, R/o Vill- Paharia, P.S.- Nauhatta, Dis- Rohtas.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 595/871
2. Brahma Kumar Sharma, S/o Ram Niwas Sharma, R/o Vill + P.S.- Nauhatta, Dis- Rohtas.
3. Jitendra Kumar, S/o Ram Hari Thakur, R/o Vill + P.S.- Nauhatta, Dis- Rohtas.
4. Md. Mustikim Ansari, S/o Mahboob Ansari, R/o Vill- Tiura, P.S.- Nauhatta, Dis- Aurangabad.
5. Mithelesh Kumar, S/o Vijay Kumar Gupta, R/o Vill + P.S.- Nauhatta, Dis- Rohtas.
6. Bishnu Bhagwan Singh, S/o Radhey Shyam Singh, R/o Vill- Parser, P.S.- Karakat, Dis- Rohtas.
7. Sumit Kumar, S/o Santosh Kumar Shrivastav, R/o Vill- Ward No. 26 Dhantolia Mohalla, P.S.- Dehri, Dis- Rohtas.
8. Alok Kumar Shrivastav, S/o Late Anant Kishore Shrivastav, R/o Vill- Behind Bazar Samiti Takiya, P.S.- Sasaram, Dis- Rohtas.
9. Rishikant Singh, S/o Ram Naryan Singh, R/o Vill- Shivnathpur, P.S.- Baroon, Dis- Aurangabad.
10. Indu Bhushan Upadhyay, S/o Jay Shankar Upadhyay, R/o Vill + P.S.- Nauhatta, Dis- Rohtas.
11. Manish Kumar Pathak, S/o Vijay Kumar Pathak, R/o Vill- Uchaila (Jalalabad), P.S.- Rohtas, Dis- Rohtas.
12. Chandu Kumar Sinha, S/o Shailendra Kumar Sinha, R/o Vill- Dehri-on- Sone, P.S.- Dehri, Dis- Rohtas.
... ... Appellant/s Versus
1. The State of Bihar through the Principal Secretary, Department of Planning & Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development, Government of Bihar, Patna.
3. The Director, Department of Planning & Development, (Directorate of Economics and Statistics), Government of Bihar, Patna.
4. The District Statistical Officer, Rohtas, District- Rohtas.
5. The District Statistical Officer, Aurangabad, District- Aurangabad.
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 737 of 2017 In Civil Writ Jurisdiction Case No.11736 of 2016 ======================================================
1. Masood Ahmad (PDD No. 274738), son of late Naisar Ahmad, Resident of Village-Sakri, PO & Police Station- Sakri, District- Madhubani.
2. Kanhaiya Pathak (PDD No.208499), son of Ramakant Pathak, Resident of Village-Shubhankarpur, PO-Abdah, Police Station- Pandaul, District-Madhubani.
3. Durganand Choudhary (PDD No. 315354), son of Ram Narayan Choudhary, Resident of Village- Mohanpur, PO-Sripur Hati, Police Station-Pandaul, District-Madhubani. Patna High Court LPA No.535 of 2017 dt.17-04-2018 596/871
4. Sudhir Safi (PDD No. 199874), son of Baudhu Safi, Resident of Village & PO-Makrampur, Police Station-Sakri, District- Madhubani.
5. Navin Kumar Jha (PDD No. 213062), son of Raj Kumar Jha, Resident of Village & PO-Meghaul, Police Station-Sakri, District-Madhubani.
6. Md. Fool Hasan (PDD No. 016477), son of Md. Subhan, Resident of Village & PO-Bhawanipur, Police Station-Sakri, District- Madhubani.
7. Dinesh Thakur (PDD No. 194504), son of Late Ram Narayan Thakur, Resident of Village & PO-Pandaul (Laheri Tol), Police Station-Pandaul, District-Madhubani.
8. Vijay Kumar Das (PDD No.223418), son of Hoshiyar Das, Resident of Village & PO-Bhawanipur, Police Station-Sakri, District- Madhubani.
9. Ganesh Kumar Paswan (PDD No. 214664), son of Chhannu Paswan, Resident of Village- Kanakpur, PO-Kanhauli, Police Station- Sakri, District- Madhubani.
10. Bahadur Paswan (PDD No. 125782), son of Gulten Paswan, Resident of Village & PO-Bhawanipur, Police Station-Sakri, District- Madhubani.
11. Guddu Kumar Sharma (PDD No. 106735), son of Rajendra Sharma, Resident of Village- Mohan Badhiyam, PO & Police Station-Sakri, District- Madhubani.
12. Pramod Kumar Thakur (PDD No. 107544), son of Munni Thakur, Resident of Village- Mohan Badhiyam, PO & Police Station- Sakri, District- Madhubani.
13. Suman Kumar Mandal (PDD No. 038029), son of Narayanji Mandal, Resident of Village- Baliyadih Tol, PO & Police Station-Sakri, District- Madhubani.
14. Mithilesh Kumar Thakur (PDD No. 106174), son of Ramkrishna Thakur, Resident of Village- Mohan Badhiyam, PO & Police Station-Sakri, District- Madhubani.
15. Kameshwar Mahto (PDD No. 033830), son of Ramchandra Mahto, Resident of Village & PO-Kamalpur, Police Station- Pandaul, District- Madhubani.
16. Prakash Jha (PDD No. 091674), son of Satya Narayan Jha, Resident of Village & PO-Shahpur, Police Station-Pandaul, District- Madhubani.
17. Keshav Kumar (PDD No. 104670), son of Raj Kumar Mahto, Resident of Village, PO & Police Station-Pandaul, District- Madhubani.
18. Mukesh Sah (PDD No. 067001), son of Satya Narayan Sah, Resident of Village & PO-Bhagwatipur, Police Station-Pandaul, District- Madhubani.
19. Murti Devi (PDD No. 154597), wife of Ram Prakash Prasad, Resident of Village & PO-Shripur Hari, Police Station-Pandaul, District- Madhubani.
20. Ram Prakash Prasad (PDD No.154503), son of Sitaram Prasad, Resident of Village & PO-Shripur Hari, Police Station-Pandaul, District- Madhubani.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 597/871
21. Chandan Kumar (PDD No.197133), son of Mahendra Mandal, Resident of Village-Brahmgoriya, PO-Bithuar, Police Station- Pandaul, District- Madhubani.
22. Amar Kumar (PDD No. 056434) son of Raj Kumar Das, Resident of Village-Pandaul (Budhnaya Tola), Police Station-Pandaul, District- Madhubani.
23. Sanjay Kumar (PDD No.158762), son of Jagdish Das, Resident of Village-Pandaul (Laheri Tola), PO & Police Station-Pandaul, District- Madhubani.
24. Raj Kumar Ram (PDD No.096421), son of Jeewach Ram, Resident of Village-Pandaul (Laheri Tola), PO & Police Station- Pandaul, District- Madhubani.
25. Santosh Kumar (PDD No.197822), son of Ram Bilas Sahu, Resident of Village-Pandaul West, PO & Police Station-Pandaul, District- Madhubani.
26. Abhay Kumar Sinha (PDD No.060441), son of Lakshmi Narayan Lal Das, Resident of Mohalla- Saraswati Vihar, Near Bank of Baroda, PO- Lakshmisagar, Police Station- Laheriasaray, District- Darbhanga.
27. Deepak Kumar Paswan (PDD No.316596), son of Lal Bahadur Paswan, Resident of Village & PO Mokrampur, Police Station- Sakri, District- Madhubani.
28. Bechan Kumar Das (PDD No.033703), son of Kishori Das, Resident of Village & PO-Bhawanipur, Police Station-Sakri, District- Madhubani.
29. Dina Shankar (PDD No. 290690), son of late Raj Kumar Thakur, Resident of Village & PO-Sagarpur, Police Station- Sakri, District- Madhubani.
30. Ganesh Sahu (PDD No. 043049), son of Bauku Sahu, Resident of Village & PO-Bhawanipur, Police Station-Sakri, District- Madhubani.
31. Pappu Kumar Mahto (PDD No.129485), son of Rambriksh Mahto, Resident of Village & PO-Kamalpur, Police Station- Pandaul, District- Madhubani.
32. Sanjay Kumar Prasad (PDD No. 162960), son of Ram Chandra Prasad, Resident of Village-Sakri (Old Bazar), PO & Police Station- Sakri, District- Madhubani.
33. Vijay Kumar Prasad (PDD No. 003557), son of Ram Chandra Prasad , Resident of Village-Sakri (Old Bazar), PO & Police Station- Sakri, District- Madhubani.
34. Manoj Kumar Prasad (PDD No. 178217), son of Ramchandra Prasad, Resident of Village-Sakri (Old Bazar), PO & Police Station- Sakri, District- Madhubani.
35. Bablu Kumar Ray (PDD No.003463), son of Babu Lal Ray, Resident of Village-Sakri (Old Bazar), PO & Police Station- Sakri, District- Madhubani.
36. Jivesh Kumar @ Jibesh Kumar (PDD No.273546), son of Kamal Narayan Das, Resident of Village-Kamalpur, PO- D. Madhopur, Police Station- Pandaul, District- Madhubani.
37. Shiv Kumar Paswan (PDD No. 159229), son of Jogendra, Resident of Village-Bhawanipur (Navtoli), PO- Pandaul, Police Station- Sakri, District- Madhubani.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 598/871
38. Sitaram Ram @ Sita Ram Roy (PDD No.203607), son of Baualal Ram, Resident of Village & PO-Kamalpur, Police Station- Pandaul, District- Madhubani.
39. Ruby Kumari @ Rubee Kumari (PDD No.204880), daughter of Tej Narayan Ram, Resident of Village & PO-Kamalpur, Police Station-Pandaul, District- Madhubani.
40. Kewal Paswan (PDD No.247588), son of Parmeshwar Paswan, Resident of Village-Bikrampur Balia, PO & Police Station- Sakri, District- Madhubani.
41. Dinesh Kumar Das (PDD No.087553), son of Siyaram Das, Resident of Village & PO-Yamsham, Police Station-Pandaul, District- Madhubani.
42. Pradip Kumar Mandal (PDD No.059066), son of Ratan Mandal, Resident of Village & PO-Bhamsam, Police Station-Pandaul, District- Madhubani.
43. Rajan Kumar Yadav (PDD No. 014241), son of Kamaldeo Yadav, Resident of Village-Raghunathpur, PO-Lohat, Police Station- Pandaul, District- Madhubani.
44. Amar Kant Roy (PDD No.038795), son of Jagdish Roy, Resident of Village-Balia, PO & Police Station-Sakri, District- Madhubani.
45. Arun Kumar Safi (PDD No.044272), son of Nageshwar Safi, Resident of Village-Pandaul (West), PO & Police Station- Pandaul, District- Madhubani.
46. Shambhu Kumar Mishra (PDD No.001887), son of Amrendra Mishra, Resident of Village & PO-Salempur, Police Station- Pandaul, District- Madhubani.
47. Rakesh Kumar (PDD No.104091), son of Daya Ram Yadav, Resident of Village-Ghritkundali, PO-Kamalpur, Police Station- Pandaul, District- Madhubani.
48. Ritu Kumari (PDD No. 087639), daughter of Ashok Thakur, Resident of Village, PO & Police Station-Pandaul, District- Madhubani.
49. Jitendra Kumar Jha (PDD No.042947), son of Baidyanath Jha, Resident of Village-Baragaon (North Tol), PO- Dahimat Madhopur, Police Station-Pandaul, District- Madhubani.
... ... Appellant/s Versus
1. The State of Bihar.
2. The Chief Secretary, Government of Bihar, Patna.
3. The Principal Secretary, Cabinet Secretariat Department Government of Bihar, Patna.
4. The Deputy Secretary, Cabinet Secretariat Department Government of Bihar, Patna.
5. The Principal Secretary, Planning and Development Department, Government of Bihar, Patna.
6. The Principal Secretary, Cooperative Department, Government of Bihar, Patna.
7. The Director, Economics and Statistics, Planning and Development Department, Government of Bihar, Patna, M/3, A-Z Officer's Flat, New Punaichak, Patna.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 599/871
8. The Deputy Director, Economics and Statistics, Planning and Development Department, Government of Bihar, Patna, M/3, A-Z Officer's Flat, New Punaichak, Patna.
9. Dinesh Kumar (PDD No. 108629) son of Late Ram Bahadur Yadav, Resident of Village & PO-Biraul, Police Station Khajauli, District-Madhubani.
10. Ramcharitra Yadav (PDD No. 122362), son of Yadunandan Yadav, Resident of Village- Kheramath, Post-Bela, Police Station-Jaynagar, District- Madhubani.
11. Arjun Kumar Singh (PDD No. 121934), son of Rajendra Singh Resident of Village- Ramna, Post-Padwa, Police Station-Jaynagar, District-Madhubani.
12. Surendra Prasad Yadav (PDD No. 207232), son of Ramnath Yadav, Resident of Village & Post- Korahiya, Police Station-Jaynagar, District-Madhubani.
13. Vinay Kumar Gupta (PDD No. 245274), son of Lal Kishor Gupta, Resident of Village & Post-Bela, Police Station-Jaynagar, District-Madhubani.
14. Ram Lalit Sharma (PDD No. 052548), Resident of Village & PO-Barhi, Police Station-Jaynagar, District-Madhubani.
15. Sujeet Kumar (PDD No. 011097), son of Raj Kumar Vidyarthi, Resident of Village & PO-Kachahri, Police Station-Jaynagar, District-Madhubani.
16. Kalamuddin Uddin (PDD No. 148120), son of Md Syeed, Resident of Nagar Panchayat Jaynagar, Police Station-Jaynagar, District-Madhubani.
17. Vijay Chandra Jha (PDD No. 086851), son of Niranjan Jha, Resident of Village & PO-Kanhauli, Police Station-Khajauli, District-Madhubani.
18. Ranjit Ranjan (PDD No. 204691), son of late Chandra Narayan Karn, Resident of Village & PO-Kanhauli, Police Station-Khajauli, District- Madhubani.
19. Paras Kumar Thakur (PDD No. 065219), son of Arun Kumar Thakur, Resident of Village- Thahar (Shyampatti), PO-Thahar, Police Station- Khajauli, District-Madhubani.
20. Pradeep Kumar Singh (PDD No.208088), son of Jagdish Prasad Singh, Resident of Village-Chatra, PO & Police Station-Khajauli, District- Madhubani.
21. Arun Kumar Singh (PDD No. 030203), son of Bhola Singh, Resident of Village & PO-Panda Laxmipur, Police Station-Khajauli, District-Madhubani.
22. Pawan Kumar Ram (PDD No. 089915), son of Brihaspati Ram, Resident of Village-Ekdara, Post- Mahua Ekdara, Police Station-Khajauli, District- Madhubani.
23. Navin Kumar Singh (PDD No. 074822), son of late Ravinath Singh, Resident of Village-Bela Kodhi, PO-Khajauli, Police Station-Khajauli, District- Madhubani.
24. Sadan Kumar (PDD No. 142020), son of late Ram Gobind Yadav, Resident of Village & PO-Biraul, Police Station-Khajauli, District-Madhubani.
25. Asheshwar Kumar (PDD No. 141796), son of Ram Govind Yadav, Resident of Village & PO-Biraul, Police Station-Khajauli, District-Madhubani.
26. Pawan Kumar (PDD No. 287335), son of Tapeshwar Yadav, Resident of Village & PO-Biraul, Police Station-Khajauli, District-Madhubani.
27. Sudhir Kumar Roy (PDD No. 079948), son of Parikshan Roy, Resident of Village & PO-Rashidpur, Police Station-Khajauli, District-Madhubani.
28. Ashok Kumar Singh (PDD No. 192787), son of Ram Karant Singh, Resident of Village & PO-Sukki, Police Station-Khajauli, District-Madhubani.
29. Bilakshan Kumar Singh (PDD No. 188844), son of Singheshwar Singh, Resident of Village & PO-Sukki, Police Station-Khajauli, District- Madhubani.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 600/871
30. Nirmala Rani (PDD No. 188963), wife of Bilakshan Kumar Singh, Resident of Village & PO-Sukki, Police Station-Khajauli, District-Madhubani.
31. Sanjay Kumar Singh (PDD No. 093458), son of Maheshwar Prasad Singh, Resident of Village- Datuar, PO-Datuar, Police Station-Khajauli, District- Madhubani.
32. Shatrughna Prasad Choudhary (PDD No. 298984), son of Babueji Prasad Choudhary, Resident of Village, PO & P.S.-Khajauli, District-Madhubani.
33. Jagdish Mahto (PDD No. 201323), son of Surati Mahto, Resident of Village Behta, PO-Khajauli, Police Station-Khajauli, District-Madhubani.
34. Prakash Kumar (PDD No. 298714), son of Narsingh Prasad Singh, Resident of Village Khajauli, PO-Khajauli, Police Station-Khajauli, District- Madhubani.
35. Nawal Kumar (PDD No. 258327), son of Hira Lal Sah, Resident of Village- Maniyauwa, PO-Khajauli, Police Station-Khajauli, District-Madhubani.
36. Abhay Kumar Singh (PDD No. 042438), son of Chandeshwar Singh, Resident of Village-Maniyauwa, PO-Khajauli, Police Station-Khajauli, District-Madhubani.
37. Arti Kumari (PDD No. 184010), Wife of Ramesh Raut, Resident of Village & PO-Chatra (Beldarhi), Police Station-Khajauli, District-Madhubani.
38. Manoj Kumar (PDD No. 162944), son of Uttam Lal Yadav, Resident of Village-Ekdara, PO-Mahua Ekdara, Police Station-Khajauli, District- Madhubani.
39. Pankaj Kumar Sah (PDD No. 087573), son of Ramchandra Sah, Resident of Village & PO-Kasma Marar, Police Station-Khajauli, District-Madhubani.
40. Raman Kumar Singh (PDD No. 279714), son of Prayag Singh, Resident of Village & PO-Chatra, Police Station-Khajauli, District-Madhubani.
41. Dindayal Singh (PDD No. 089363), son of Anirudh Singh, Resident of Village & PO-Gobraura, Police Station-Khajauli, District-Madhubani.
42. Suman Kumar (PDD No. 120940), son of Chandradeo Prasad, Resident of Village & PO-Biraul, Police Station-Khajauli, District-Madhubani.
43. Shambhu Pandit (PDD No. 234176), son of Ram Bilas Pandit, Resident of Village- Ekdara, PO-Mahua Ekdara, Police Station-Khajauli, District- Madhubani.
44. Ram Kumar Singh (PDD No. 136151), son of Ram Prasad Singh, Resident of Village & PO-Sukki, Police Station-Khajauli, District-Madhubani.
45. Rekha Kumari (PDD No. 136377), wife of Ram Kumar Singh, Resident of Village & PO-Sukki, Police Station-Khajauli, District-Madhubani.
46. Alok Kumar Mishra (PDD No. 246954), son of Devendra Nath Mishra, Resident of Village & PO-Sukki, Police Station-Khajauli, District- Madhubani.
47. Dilip Kumar (PDD No. 058625), son of late Hriday Narayan Thakur, Resident of Village-Sarave, PO-Khajauli, Police Station-Khajauli, District- Madhubani.
48. Pradeep Kumar Singh (PDD No.256624), son of Fuleshwar Singh, Resident of Village-Bela Korhi, PO-Khajauli, Police Station-Khajauli, District- Madhubani.
49. Manoj Kumar Choudhary (PDD No. 301889), son of Rajendra Pd Choudhary, Resident of Village-Narar East, PO-Narar West, Police Station-Kaluahi, District-Madhubani.
50. Rahul Kumar (PDD No. 262199), son of Ramashish Ray, Resident of Village & PO-Rashidpur, Police Station-Khajauli, District-Madhubani. Patna High Court LPA No.535 of 2017 dt.17-04-2018 601/871
51. Pramod Kumar (PDD No. 105560), son of Rampreet Ray, Resident of Village & PO-Rashidpur, Police Station-Khajauli, District-Madhubani.
52. Pramod Kumar Singh (PDD No. 298210), son of Lalit Prasad Singh, Resident of Village-Bela Kothi, PO & Police Station-Khajauli, District-Madhubani.
53. Praveen Kumar Jha (PDD No. 074535), son of Indra Kumar Jha, Resident of Village & PO-Kanhauli, Police Station-Khajauli, District-Madhubani.
54. Mahesh Prasad Singh (PDD No. 299280), son of Ram Pravesh Singh, Resident of Village & PO-Sukki, Police Station-Khajauli, District- Madhubani.
55. Nitu Kumari (PDD No. 074939), daughter of Umesh Thakur, Resident of Village-Akastpura, PO-Kaluahi, Police Station-Khajauli, District-Madhubani.
56. Sanjay Kumar Choudhary (PDD No. 102012), son of Rajendra Prasad Choudhary, Resident of Village-Chatra Beldarhi, PO-Chatra, Police Station- Khajauli, District-Madhubani.
57. Shatrughna Prasad Choudhary (PDD No. 029812), son of Mahendra Choudhary, Resident of Village-Chatra Beldarhi, PO-Chatra, Police Station- Khajauli, District-Madhubani.
58. Devendra Kumar Raut (PDD No. 256227), son of Yogendra Raut, Resident of Village-Chatra Beldarhi, PO-Chatra, Police Station-Khajauli, District- Madhubani.
59. Lakshman Kumar (PDD No. 309369), son of Badri Narayan Singh, Resident of Village & PO-Chatra, Police Station-Khajauli, District-Madhubani.
60. RaJesh Kumar Chaudhary (PDD No. 251139), son of Ram Ekbal Chaudhary, Resident of Village & PO-Khajauli, Police Station-Khajauli, District- Madhubani.
61. Mithilesh Kumar Choudhary (PDD No. 103754), son of Singheshwar Choudhary, Resident of Village & PO-Kasma Marara, Police Station- Khajauli, District-Madhubani.
62. Indrajit Kumar Singh (PDD No. 052137), son of Ram Ratan Singh, Resident of Village & PO-Biraul, Police Station-Khajauli, District-Madhubani.
63. Dinesh Kumar Sah (PDD No. 262147) son of Chandradeo Sah, Resident of Village & PO-Sukki, Police Station-Khajauli, District-Madhubani.
64. Jitendra Kumar Bhagat (PDD No. 129133), son of late Kameshwar Bhagat, Resident of Village & PO-Gangdwar, Police Station-Andhratharhi, District- Madhubani.
65. Krityanand Kumar Yadav (PDD No. 162021), son of Sanjan Yadav, Resident of Village & PO-Gangdwar, Police Station-Andhratharhi, District-Madhubani.
66. Pradeep Kumar Jha (PDD No. 032189), son of Sheetal jha, Resident of Village & PO-Tharhi, Police Station-Andhratharhi, District-Madhubani.
67. Devendra Kumar (PDD No. 261849), son of late Nasib Lal Paswan, Resident of Village & PO-Andhra, Police Station-Andhratharhi, District-Madhubani.
68. Rajeev Kumar Mishra (PDD No. 289912), son of Chandra Mishra, Resident of Village & PO-Tharhi, Police Station-Andhratharhi, District-Madhubani.
69. Mohan Prasad (PDD No. 167706), son of Rajendra Kumar Yadav, Resident of Village & PO-Baswa, Police Station-Andhratharhi, District-Madhubani.
70. Madan Kumar Ray (PDD No. 271823), son of Ghuran Ray, Resident of Village & PO-Fulwariya, Police Station-Andhratharhi, District-Madhubani.
71. Birendra Kumar Paswan (PDD No. 12008), son of Laksmeshwar Paswan, Resident of Village-Rajanpura, PO-Mailam, Police Station-Andhratharhi, District-Madhubani.
72. Surendra Prasad Suman (PDD No. 278530), son of Jaybir Yadav, Resident of Village & PO-Andhra, Police Station-Andhratharhi, District-Madhubani. Patna High Court LPA No.535 of 2017 dt.17-04-2018 602/871
73. Md. Akwar Ali (PDD No.104558), son of Nathuni Husain, Resident of Village & PO-Harna, Police Station-Andhratharhi, District-Madhubani.
74. Arun Kumar Yadav (PDD No. 178219), son of Ram Bahadur Yadav, Resident of Village- Pastan Navtoli, PO-Pastan, Police Station-Andhratharhi, District- Madhubani.
75. Nitish Kumar Singh (PDD No. 210559), son of Pradeep Kumar Singh, Resident of Village & PO-Mailam, Police Station-Andhratharhi, District- Madhubani.
76. Baidyanath Yadav (PDD No. 107871), son of Mishra Lal Yadav, Resident of Village-Tilai, PO-Mailam, Police Station-Andhratharhi, District-Madhubani.
77. Mangal Das (PDD No. 296622), son of Baleshwar Das, Resident of Village- Sijaul, PO-Mailam, Police Station-Andhratharhi, District-Madhubani.
78. Sunil Kumar (PDD No. 117154), son of Pitambar Bhagat, Resident of Village-Suratganj, PO-Main Road, Police Station & District-Madhubani.
79. Amresh Kumar Jha (PDD No.237033), son of Vidyakant Jha, Resident of Village-Bhawam, PO-Hardi, Police Station-Rudrapur, District-Madhubani.
80. Md Asfaq Ahmad (PDD No.233489), son of Md. Mustaq Ahmad, Resident of Village-Mitharganj, PO-Mathna, Police Station-Andhratharhi, District- Madhubani.
81. Manoj Kumar Ray (PDD No.061725), son of Amrit Ray, Resident of Village & PO-Mailam, Police Station-Andhratharhi, District-Madhubani.
82. Umesh Kumar Choudhary (PDD No.197117), son of Ram Bilas Choudhary, Resident of Village-Gaud Andhra, PO-Andhratharhi, Police Station-Rudrapur, District-Madhubani.
83. Gayanand Prasad (PDD No.251718), son of Jhauli Yadav, Resident of Village-Singyaun, PO-Dhamaura, Police Station-Andhratharhi, District- Madhubani.
84. Devendra Kumar Sah (PDD No.299110), son of Murari Sahu, Resident of Village & PO-Pastan, Police Station-Andhratharhi, District-Madhubani.
85. Vivekanand Safi (PDD No.264600), son of Asharfi Safi, Resident of Village & PO-Meghaul, Police Station-Pandaul, District-Madhubani.
86. Ajay Ranjan Sharma (PDD No. 164144), son of Narayan Sharma, Resident of Village & PO-Narpati Nagar, Police Station-Sakri, District- Madhubani.
87. Kumari Ankita (PDD No.058996), daughter of Anil Kumar Verma, Resident of Mohalla- Shahid Chowk, PO & Police Station-Madhubani, District- Madhubani.
88. Saroj Kumari (PDD No.197716), daughter of Bhagirath Mandal, Resident of Village-Barahgoriya, PO-Bithuar, Police Station-Pandaul, District- Madhubani.
89. Soni Kumari (PDD No.172775), daughter of Rajendra Mahto, Resident of Village-Pandaul (Mokrari Tol Kali Mandir), PO & Police Station-Pandaul, District- Madhubani.
90. Tribhuwan Pawan (PDD No.225259), son of Bauan Paswan, Resident of Village-Pandaul, Kali Mandir Mokrari Tol, PO & Police Station- Pandaul, District- Madhubani.
91. Bimlesh Kumar Paswan (PDD No.225417), son of Bauan Paswan, Resident of Village & PO-Pandaul, Police Station-Pandaul, District-Madhubani.
92. Ashok Sahu (PDD No.041349), son of Moti Sahu, Resident of Village- Pandaul (Western Tola), PO & Police Station-Pandaul, District- Madhubani.
93. Suman Kumar (PDD No.202453), son of Ram Bahadur Thakur, Resident of Village & PO- Bhaur, Police Station- Pandaul, District- Madhubani. Patna High Court LPA No.535 of 2017 dt.17-04-2018 603/871
94. Shambhu Yadav (PDD No.069799), son of Rabindra Nath Yadav, Resident of Village, PO & Police Station-Pandaul, District- Madhubani.
95. Devnath Purbe (PDD No.228151), son of Satyanarayan Purbe, Resident of Village-Belahi, PO-Lohat, Police Station- Pandaul, District- Madhubani.
96. Ranjit Kumar (PDD No.157145), son of Bimal Kant Laldas, Resident of Village-Belahi, PO-Lohat, Block & Police Station- Pandaul, District- Madhubani.
97. Shweta Kumari (PDD No. 082940), daughter of Sushil Kumar Thakur, Resident of Village & PO-Sagarpur, Police Station- Sakri, District- Madhubani.
98. Santosh Kumar Paswan (PDD No.059407), son of Bhuwan Paswan, Resident of Village-Sahaspur, PO- Rajnagar, Block & Police Station-Rajnagar, District- Madhubani.
99. Anjum Parvej (PDD No.210060), daughter of Usman Ghazi, Resident of Village-Ramkhetari, PO- Simri, Police Station-Rajnagar, District- Madhubani.
100. Lalit Kumar Jha (PDD No.076262), son of Tara Kant Jha, Resident of Village-Sigiyaun, PO- Rampatti, Block & Police Station-Rajnagar, District- Madhubani.
101. Bechan Lal Singh (PDD No.279104), son of Hansraj Singh, Resident of Village- Kunwar, PO- Simri, Police Station-Rajnagar, District- Madhubani.
102. Kiran Kumari (PDD No.286285), daughter of Keshinath Jha, Resident of Village- Ramkhetari, PO- Simri, Police Station-Rajnagar, District- Madhubani.
103. Md. Firoz Alam (PDD No.272418), son of Mohiuddin Akhtar, Resident of Village- Ramkhetari, PO- Simri, Police Station-Rajnagar, District- Madhubani.
104. Dipak Kumar Thakur (PDD No.168356), son of Mohan Thakur, Resident of Village- Satdhara, PO- Rajnagar, Block & Police Station- Rajnagar, District- Madhubani.
105. Jibachh Roy (PDD No.208316), son of Tezi Roy, Resident of Village- Ekamma, PO- Ghanghaur, Block & Police Station-Rajnagar, District- Madhubani.
106. Navin Kumar (PDD No.192224), son of Ramashish Roy, Resident of Village- Ekamma, PO- Ghanghaur, Block & Police Station-Rajnagar, District- Madhubani.
107. Manoj Kumar Ray (PDD No.023125), son of Lalit Ray, Resident of Village & PO- Chapahi, Block & Police Station-Rajnagar, District- Madhubani.
108. Shyam Balak Ram (PDD No.004403), son of Arjun Ram, Resident of Village-Madhubani Tol, PO- Pariharpur, Block & Police Station- Rajnagar, District- Madhubani.
109. Surendra Choudhary (PDD No.214890), son of late Kameshwar Choudhary, Resident of Village-Kushmaul, PO- Rampatti, Police Station- Rajnagar, District- Madhubani.
110. Lalit Kumar Yadav (PDD No.040488), son of Ram Sarobar Yadav, Resident of Village-Jaypatti, PO-Narayanpatti, Police Station-Rajnagar, District- Madhubani.
111.Manoj Kumar Das (PDD No.118408), son of Ramlakhan Das, Resident of Village-Sahaspur, PO & Police Station-Rajnagar, District- Madhubani.
112. Shambhu Kumar (PDD No.317839), son of Basant Ram, Resident of Village & PO-Chapahi, Police Station-Rajnagar, District- Madhubani. Patna High Court LPA No.535 of 2017 dt.17-04-2018 604/871
113. Shishir Chandra Shrivastav (PDD No.165697), son of late Ashesh Prasad Shrivastav, Resident of Village-Chichiri Bujurg, PO & Police Station- Rajnagar, District- Madhubani.
114. Pramod Kumar Lal (PDD No.270531), son of Ganga Narayan Lal Das, Resident of Village-Satdhara, Police Station-Rajnagar, District- Madhubani.
115. Keshav Kumar (PDD No.013526), son of Sita Ram, Resident of Village-Chichiri Bujurg, PO & Police Station-Rajnagar, District- Madhubani.
116. Pankaj Kumar (PDD No.007670), son of Bindeshwari Prasad, Resident of Village-Amlatoli, PO- Rajnagar, Police Station-Rajnagar, District- Madhubani.
117. Devendra Ram (PDD No.099560), son of Govind Ram, Resident of Village-Amlatoli, PO- Rajnagar, Police Station-Rajnagar, District- Madhubani.
118. Sanjeet Kumar (PDD No.099502), son of late Lakshmi Ram, Resident of Village-Amlatoli, PO- Rajnagar, Police Station-Rajnagar, District- Madhubani.
119. Navin Kumar Bhushan @ Navin Bhushan (PDD No.070784), son of Dinesh Prasad Srivastav, Resident of Village-Amlatoli, PO- Rajnagar, Police Station-Rajnagar, District- Madhubani.
120. Mona Kumari (PDD No.122369), daughter of Manoj Kumar Jha, Resident of Village-Balaha, PO- Pariharpur, Police Station-Rajnagar, District- Madhubani.
121. Dharmendra Paswan (PDD No.063791), son of Ganga Ram Paswan, Resident of Village-Kewan, PO-Chichiri Kanungo, Police Station-Rajnagar, District- Madhubani.
122. Dharmdeo Kumar (PDD No.040858), son of Satyadeo Ray, Resident of Village & PO-Chapahi, Police Station-Rajnagar, District- Madhubani.
123. Sangita Kumari (PDD No.238493), wife of Dharmdeo Kumar, Resident of Village & PO-Chapahi, Police Station-Rajnagar, District- Madhubani.
124. Khushbu Kumari (PDD No.098245), wife of Shailendra Prasad Singh, Resident of Village-Simri East, PO & Police Station-Rajnagar, District- Madhubani.
125. Umeshwar Narayan Roy (PDD No.029230), son of Baidyanath Roy, Resident of Village & PO-Rajnagar, Police Station-Rajnagar, District- Madhubani.
126. Ruby Kumari (PDD No.206160), daughter of Shivdhari Paswan, Resident of Village-Barhara, PO-Nakti, Police Station-Rajnagar, District- Madhubani.
127. Gautam Kumar Jha (PDD No.011156), son of Sudisht Narayan Jha, Resident of Village-Shivaipatti, PO- Shivaipatti, Block & Police Station- Rajnagar, District- Madhubani.
128. Navin Kumar Ray (PDD No.306978), son of Bhogendra Ray, Resident of Village-Haripatti, PO- Narayanpatti, Block & Police Station- Rajnagar, District- Madhubani.
129. Shailesh Kumar (PDD No.314086), son of Upendra Yadav, Resident of Village-Mahinathpur, PO-Rampatti, Police Station-Rajnagar, District- Madhubani.
130. Md. Shamshad Alam (PDD No.006967), son of Md. Hashim, Resident of Village-Raghubirchak, PO- Rampatti, Police Station-Rajnagar, District- Madhubani.
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131. Md. Imran Alam (PDD No.042936), son of Md. Hashim, Resident of Village-Raghubirchak, PO- Rampatti, Police Station-Rajnagar, District- Madhubani.
132. Suresh Kumar Paswan (PDD No.075162), son of Ramdeo Paswan, Resident of Village-Kunwar, PO-Simri, Police Station-Rajnagar, District- Madhubani.
133. Raju Mandal (PDD No.045613), son of Lakhan Mandal, Resident of Village & PO-Sugauna, Police Station-Rajnagar, District- Madhubani.
134. Ramdeo Paswan (PDD No.209972), son of late Jhingur Paswan, Resident of Village & PO-Sugauna, Police Station-Rajnagar, District- Madhubani.
135. Prabhash Kumar (PDD No.047200), son of Ganaur Paswan, Resident of Village & PO-Sugauna, Police Station-Rajnagar, District- Madhubani.
136. Vidya Nand Jha (PDD No.093364), son of late Devanand Jha, Resident of Village- Harinagar, PO-Raghuni Dehat, Police Station-Rajnagar, District- Madhubani.
137. Ravindra Kumar Singh (PDD No.069045), Resident of Village- Sahora Sthan, PO & Police Station-Rajnagar, District- Madhubani.
138. Saket Kumar Mahto (PDD No.281352), son of Om Prakash Mahto, Resident of Village-Laheriaganj, PO, Police Station & District- Madhubani.
139. Ajay Kumar (PDD No.183700) son of Parmanand Mishra, Resident of Village-Khoir, Pariharpur, Police Station-Rajnagar, District- Madhubani.
140. Rakesh Ranjan (PDD No.269167), son of Vijendra Narayan Singh, Resident of Village & PO-Kewalpatti, Police Station-Rajnagar, District- Madhubani.
141. Jitendra Kumar Singh (PDD No.166118), son of late Yogendra Prasad Singh, Resident of Village & PO-Kewalpatti, Police Station-Rajnagar, District- Madhubani.
142. Indrajit Kumar Singh (PDD No. 007049), son of late Akhileshwar Prasad Singh, Resident of Village-Simri, PO & Police Station-Rajnagar, District- Madhubani.
143. Chande Paswan (PDD No.210410), son of Gangaai Paswan, Resident of Village-Simri, PO & Police Station-Rajnagar, District- Madhubani.
144. Rakesh Kumar Mandal (PDD No.023133), son of Raju Mandal, Resident of Village & PO- Chapahi, Police Station-Rajnagar, District- Madhubani.
145. Kanchan Kumari (PDD No.131920), daughter of Soman Paswan, Resident of Village-Thikaha Belwar, PO & Police Station-Rajnagar, District- Madhubani.
146. Sonu Kumari (PDD No.201291), daughter of Navin Kumar, Resident of Village-Ikamma, PO-Ghanghor, Police Station-Rajnagar, District- Madhubani.
147. Sarfaraj Ahmad (PDD No.157917), son of Md. Zahir, Resident of Village-Satghar Muzaffarpur, PO & Police Station-Rajnagar, District- Madhubani.
148. Mukesh Kumar Panjiar (PDD No.267466), son of late Mahabir Panjiar, Resident of Village-Rajnagar, Mohalla- Chatti Road, Police Station- Rajnagar, District- Madhubani.
149. Mukund Kumar (PDD No.057562), son of Bunni Lal Paswan, Resident of Village-Ranti, PO- Ranti, Police Station-Rajnagar, District- Madhubani.
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150. Kundan Kumar (PDD No.105557), son of Ranjan Sah, Resident of Village-Station Road Rajnagar, PO & Police Station-Rajnagar, District- Madhubani.
151. Khushbu Kumari (PDD No.106104), daughter of Ranjan Sah, Resident of Village-Station Road Rajnagar, PO & Police Station-Rajnagar, District- Madhubani.
152. Chandan Kumar (PDD No.104963), son of Ranjan Sah, Resident of Village-Station Road Rajnagar, PO & Police Station-Rajnagar, District- Madhubani.
153. Gurudev Kumar (PDD No.153174), son of Kari Mahto, Resident of Village-Maharajganj, PO- Sugauna, Police Station-Rajnagar, District- Madhubani.
154. Arjun Kumar Sharma (PDD No.023024), son of Shivlal Sharma, Resident of Village-Kewan, PO & Police Station-Rajnagar, District- Madhubani.
155. Balram Yadav (PDD No.065547), son of Suresh Yadav, Resident of Village-Kewan, PO & Police Station-Rajnagar, District- Madhubani.
156. Vinit Kumar Sharma (PDD No.023023), son of Bhola Sharma, Resident of Village-Kewan, PO & Police Station-Rajnagar, District- Madhubani.
157. Ranjay Kumar Singh (PDD No.092571), son of Shatrughan Singh, Resident of Village-Rahi South, PO-Balha, Police Station-Rajnagar, District- Madhubani.
158. Awdhesh Kumar Jha (PDD No.200609), son of Harshnath Jha, Resident of Village & PO- Belbar, Police Station-Rajnagar, District- Madhubani.
159. Priyanka Kumari (PDD No.097799), daughter of Lakshman Singh, Resident of Village-Old Thana Chowk Rajnagar, PO & Police Station- Rajnagar, District- Madhubani.
160. Pritee Kumari (PDD No.097987), daughter of Lakshman Singh, Resident of Village-Thana Chowk Rajnagar, PO & Police Station-Rajnagar, District- Madhubani.
161. Rajnish Kumar (PDD No.010429), son of Upendra Sah, Resident of Village-Nakti Rajnagar, PO & Police Station-Rajnagar, District- Madhubani.
162. Bijendra Ram (PDD No.091467), son of late Lakshmi Das, Resident of Village & PO-Lakshmipur, Police Station-Rajnagar, District- Madhubani.
163. Bighanesh Kumar (PDD No.182701), son of Kusheshwar Yadav, Resident of Village-Marmohra, PO- Sugauna, Police Station-Rajnagar, District- Madhubani.
164. Shiv Shankar Sahu (PDD No.031589), son of Ram Swarth Sahu, Resident of Village- Kushmaul, PO- Nagdah, Police Station-Arer, District- Madhubani.
165. Sanjay Kumar Jha (PDD No.065668), son of late Kapileshwar Jha, Resident of Village-Narhi, PO- Narhi Mureth, Police Station-Arer, District- Madhubani.
166. Ranjan Kumar (PDD No.130264), son of Ram Charitar Paswan, Resident of Village & PO-Belahi, Police Station- Kaluahi, District- Madhubani.
167. Gopal Krishna Jha (PDD No.167574), son of late Ramanand Jha, Resident of Village-Bhatahiseth, PO- Benipatti, District- Madhubani. Patna High Court LPA No.535 of 2017 dt.17-04-2018 607/871
168. Sanjeev Kumar Prasad (PDD No.059113), son of Kamla Prasad, Resident of Village & PO- Arer Hat, Police Station- Arer, District- Madhubani.
169. Sangita Devi (PDD No.035534) wife of Ram Udgar Sah, Resident of Village- Kushmau, PO- Nagdah Balain, Police Station-Arer, District- Madhubani.
170. Gangesh Kumar Kanth (PDD No.193350), son of late Jayshankar Prasad, Resident of Village & PO-Birauli, Police Station-Benipatti, District- Madhubanii.
171. Virendra Kumar Lal Das (PDD No.250428), son of late Hriday Narayan Lal Das, Resident of Village & PO-Birauli, Police Station- Banipatti, District-Madhubani.
172. Jitendra Kumar Thakur (PDD No.065567), son of Arun Kumar Thakur, Resident of Village & PO-Kataiya, Police Station- Benipatti, District- Madhubani.
173. Dinesh Kumar Paswan (PDD No.250344), Resident of Village- Parkauli, PO-Dhakjari, Police Station- Arer, District- Madhubani.
174. Umesh Kumar Mahto (PDD No.315279), son of Shiv Chandra Mahto, Resident of Village- Bichkhana, PO- Ektara, Police Station- Arer, District- Madhubani.
175. Prashant Kumar Karn (PDD No.001171) son of Anand Kumar Lal Karn, Resident of Village & PO- Paraul, Police Station- Arer, District- Madhubani.
176. Siddhi Vinayak (PDD No.014354), son of Udar Nath Jha, Resident of Village & PO- Paraul, Police Station- Arer, District- Madhubani.
177. Maksudan Paswan (PDD NO.001158), son of Shivlal Paswan, Resident of Village & PO-Birauli, Police Station- Banipatti, District- Madhubani.
178. Shiv Kumar Safi (PDD No.216618), son of Prasadi Safi, Resident of Village & PO- Balain, Police Station- Arer, District- Madhubani.
179. Ashwani Kumar (PDD No.075209), son of Rajendra Lal Dutta, Resident of Village & PO- Balain, Police Station- Arer, District- Madhubani.
180. Munmun Kumar Mandal (PDD No.092671) son of Ram Lakhan Mandal, Resident of Village- Pauna, PO- Arer Hat, Police Station- Arer, District- Madhubani.
181. Umesh Kumar Sah (PDD No.079787), son of Bhogendra Sah, Resident of Village & PO- Chatra, Police Station- Arer, District- Madhubani.
182. Vinay Kumar Thakur (PDD No.011759), son of Ram Sarovar Thakur, Resident of Village- Sundarpur, PO & Police Station- Basopatti, District- Madhubani.
183. Rajendra Kumar Thakur (PDD No.107462), son of Narayan Thakur, Resident of Village, PO & Police Station-Basopatti, District-Madhubani.
184. Umesh Kumar (PDD No. 046948), son of Mahabir Yadav, Resident of Village- Narkatiya, PO- Mathiya, Police Station- Basopatti, District- Madhubani.
185. Kashindra Kumar (PDD No.222448), son of Judi Lal Sahu, Resident of Village- Archhawa, PO- Kamalpur, Police Station- Basopatti, District- Madhubani.
186. Sanjay Kumar Pandey (PDD No.291569), son of Kameshwar Pandey, Resident of Village- Ghodbanki, Police Station- Basopatti, District- Madhubani.
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187. Manoj Kumar Yadav 1(PDD No.192945), son of Surya Narayan Yadav, Resident of Village & PO- Uchhal, Police Station- Basopatti, District- Madhubani.
188. Murli Manohar Mahto (PDD No.085165), son of Ram Bilas Mahto, Resident of Village & PO- Selibeli, Police Station- Basopatti, District- Madhubani.
189. Asheshwar Prasad (PDD No. 0952250), son of Prayag Mahto, Resident of Village- Mathia Kamlabari, PO- Mathia, Police Station- Basopatti, District- Madhubani.
190. Ashok Kumar Ram (PDD No.064010) son of Kamal Ram, Resident of Village- Mansingh Patti, PO & Police Station- Basopatti, District- Madhubani.
191. Pappu Kumar (PDD No.155550), son of Raj Kumar Yadav, Resident of Village & PO- Madhia, Police Station- Basopatti, District- Madhubani.
192. Dinesh Kumar Singh (PDD No.154533) son of Lalji Singh, Resident of Village- Naraila, PO- Bhaiyapatti, Police Station- Basopatti, District- Madhubani.
193. Rajilal Yadav (PDD No.150713), son of Ram Bilas Yadav, Resident of Village- Naraila, PO- Bhaiyapatti, Police Station- Basopatti, District- Madhubani.
194. Saroj Kumar Thakur (PDD No.114870) son of Ramprit Thakur, Resident of Village- Simradhi, PO- Jonki, Police Station- Basopatti, District- Madhubani.
195. Hukumdeo Sah (PDD No.115324), son of Ram Kumar Sah, Resident of Village- Simradhi, PO- Jonki, Police Station- Basopatti, District- Madhubani.
196. Manoj Kumar Sah (PDD No.115194), son of Rajendra Sah, Resident of Village- Simradhi, PO- Jonki, Police Station- Basopatti, District- Madhubani.
197. Saroj Kumar Sah (PDD No.114722) son of Rajendra Sah, Resident of Village- Simradhi, PO- Jonki, Police Station- Basopatti, District- Madhubani.
198. Vijay Kumar Yadav (PDD No.024007), son of Mohan Yadav, Resident of Village & PO- Madhia, Police Station- Basopatti, District- Madhubani.
199. Vijay Kumar Yadav (PDD No.217337), son of late Pulkit Yadav, Resident of Village- Ardhawa, PO- Kamalpur, Police Station- Basopatti, District- Madhubani.
200. Jagdeo Prasad (PDD No. 087586) son of late Ayodhi Yadav, Resident of Village- Mehtarpatti, Police Station- Basopatti, District- Madhubani.
201. Khushbu Kumari (PDD No.309841), daughter of Sanjay Kumar Pandey, Resident of Village & PO-Ghodbanki, Police Station- Basopatti, District- Madhubani.
202. Ram Udgar Paswan (PDD No.310269) son of Sita Ram Paswan, Resident of Village, PO & Police Station- Basopatti, District- Madhubani.
203. Sunil Kumar Sah (PDD No.018881) son of Yogendra Sah, Resident of Village- Bundelkhand, Police Station- Basopatti, District- Madhubani.
204. Manoj Kumar Thakur (PDD No.291357), son of Ramchandra Thakur, Resident of Village- Bhaluahi, Police Station- Basopatti, District- Madhubani.
205. Ranjit Thakur (PDD No.098756), son of Ram Ashish Thakur, Resident of Village, PO & Police Station- Basopatti, District- Madhubani.
206. Rajesh Kumar Sah (PDD No.122145), son of Bindeshwar Sah, Resident of Village, PO & Police Station- Basopatti, District- Madhubani. Patna High Court LPA No.535 of 2017 dt.17-04-2018 609/871
207. Ram Baran Mahto (PDD No.126962), son of Ram Prasad Mahto, Resident of Village, PO & Police Station- Basopatti, District- Madhubani.
208. Arvind Kumar (PDD No.031317), son of Jang Bahadur Sah, Resident of Village- Ardhava, PO-Kamalpur, Police Station- Basopatti, District- Madhubani.
209. Santosh Kumar Singh (PDD No.226782), son of Ram Shankar Prasad, Singh, Resident of Village & PO-Chhatauni, Police Station- Basopatti, District- Madhubani.
210. Arun Kumar Mandal (PDD No.237332), son of Ramji Mandal, Resident of Village- Mohanpatti, PO-Chhatauni, Police Station-Basopatti, District- Madhubani.
211. Lalan Kumar Singh (PDD No.059346), son of Ram Sakal Singh, Resident of Village & PO-Chachraha, Police Station- Basopatti, District- Madhubani.
212. Santosh Kumar Jha (PDD No.167337), son of Harishchandra Jha, Resident of Village & PO-Chachraha, Police Station- Basopatti, District- Madhubani.
213. Anil Kumar (PDD No.076962), son of Yogendra Prasad, Resident of Village- Narkatiya, PO-Mathia, Police Station- Basopatti, District- Madhubani.
214. Rekha Kumari (PDD No.078391) daughter of Satya Narayan Yadav, Resident of Village- Narkatiya, PO-Mathia, Police Station- Basopatti, District- Madhubani.
215. Raj Kumar Singh (PDD No. 217141), son of Indra Kishore Singh, Resident of Village- Narkatiya, PO-Mathia, Police Station- Basopatti, District- Madhubani.
216. Nutan Kumar (PDD No.184512), daughter of Upendra Mishra, Resident of Village & PO-Ghodbanki, Police Station- Basopatti, District- Madhubani.
217. Vinod Kumar Jha (PDD No.062176), son of Malhu Jha, Resident of Village & PO-Malmal, Police Station- Kaluahi, District- Madhubani.
218. Raghvendra Choudhary (PDD No.176532), son of Suvansh Choudhary, Resident of Village-Haripur Majrahi, PO & Police Station- Kaluahi, District- Madhubani.
219. Lalan Ram (PDD No.037410), son of Dasai Ram, Resident of Village-Haripur Majrahi, PO & Police Station- Kaluahi, District- Madhubani.
220. Krishna Paswan (PDD No.178829), son of Sukhdeo Paswan, Resident of Village- Dokhar, PO-Belahi, Police Station- Kaluahi, District- Madhubani.
221. Vinod Kumar Paswan (PDD No.075109), son of Thakkan Paswan, Resident of Village- Dostpur, PO-Karmauili, Police Station- Khajauli, District- Madhubani.
222. Chhotu Paswan (PDD No.045182), son of Gangai Paswan, Resident of Village & PO-Kalikapur, Police Station- Kaluahi, District- Madhubani.
223. Raghavendra Kumar Jha (PDD No.084013) son of Chandra Mohan Jha, Resident of Village & PO-Loha, Police Station- Kaluahi, District- Madhubani.
224. Rajnish Kumar @ Rajnish Kumar Yadav (PDD No.026330), son of Raj Narayan Yadav, Resident of Village- Naraila, PO-Malmal, Police Station- Kaluahi, District- Madhubani.
225. Rajesh Kumar Paswan (PDD No.042923), son of Asharfi Paswan, Resident of Village-Haripur Majrahi, PO & Police Station- Kaluahi, District- Madhubani.
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226. Sudisht Kumar (PDD No.203921), son of Jibachh Pal, Resident of Village, PO & Police Station- Kaluahi, District- Madhubani.
227. Pramod Kumar Yadav (PDD No.291588), son of Asheshwar Yadav, Resident of Village- Rath, PO-Malmal, Police Station- Kaluahi, District- Madhubani.
228. Hira Nand Jha (PDD No.022585), son of Shiv Shankar Jha, Resident of Village- Chanaura Goth, PO- Chanaura Ganj, Police Station- Jhajharpur, District- Madhubani.
229. Prabodh Kumar Jha (PDD No.015381), son of Dhrub Narayan Jha, Resident of Village- Mohana, PO- Simra, Police Station- Jhajharpur, District- Madhubani.
230. Ashok Kumar Thakur (PDD No.316292), son of Arjun Thakur, Resident of Village & PO-Belarahi , Police Station- Jhajharpur, District- Madhubani.
231. Rajiv Ranjan (PDD No.270782), son of Guneshwar Prasad Karn, Resident of Village, PO & Police Station- Jhajharpur, District- Madhubani.
232. Vivekanand (PDD No.178091), son of late Palat Pandit, Resident of Village & PO- Tajpur, Police Station- Jhajharpur, District- Madhubani.
233. Ghan Shyam Mishra (PDD No.114469), son of Jai Shankar Mishra, Resident of Village & PO- Kothia, Police Station- Bhairab Asthan, District- Madhubani.
234. Braham Deo Prasad (PDD No.045293), son of Bindeshwar Raut, Resident of Village-Baliyari, PO- Sukhet, Police Station-Jhanjharpur, District- Madhubani.
235. Balram Thakur (PDD No.205618), son of Krishna Kant Thakur, Resident of Village-Pattitola, PO-Kothia, Police Station- Bhairab Asthan, District- Madhubani.
236. Sanjeet Kumar Jha (PDD No.239166), son of Krishna Kumar Jha, Resident of Village- Samaya, PO- Menhath, Police Station- Bhairab Asthan, District- Madhubani
237. Rajeev Kumar Mandal (PDD No.017646), son of Shobha Mandal, Resident of Village- Shankarpur, PO- Kako, Police Station- Bhairav Asthan, District- Madhubani.
238. Sudip Kumar Mishra (PDD No.013764), son of Anand Mishra, Resident of Village & PO- Naruar, Police Station- Bhairav Asthan, District- Madhubani.
239. Pankaj Kumar Das (PDD No.056491), son of Pasupati Nath Das, Resident of Village & PO Nawani, Police Station- Jhanjharpur, District- Madhubani.
240. Rup Narayan Yadav (PDD No.195856), son of late Basudeo Yadav, Resident of Village & PO- Ganauraganj, Police Station- Jhanjharpur, District- Madhubani.
241. Santosh Kumar Thakur (PDD No.048884), son of Ram Mohan Thakur, Resident of Village & PO- Raiyam, Police Station- Bhairav Asthan, District- Madhubani.
242. Vijendra Kumar Karn (PDD No.267133), son of Parmanand Lal Das, Resident of Village- Olipur, PO- Imadpatti, Police Station- Bhairab Asthan, District- Madhubani.
243. Naveen Kumar Ranjan (PDD No.109401), son of Jay Prakash Mahto, Resident of Village- Dhepura, PO- Nawani, Police Station- Jhanjharpur, District- Madhubani.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 611/871
244. Kailash Kumar (PDD No.260951), son of Lakshmikant Mandal, Resident of Village- Hatada Rupauli, Police Station- Bhairab Asthan, District- Madhubani.
245. Kamlesh Kumar Chaudhary (PDD No.108224), son of Ram Sewak Chaudhary, Resident of Village & PO- Tajpur, Police Station- Jhanjharpur, District- Madhubani.
246. Hargovind Ram (PDD No.207039), son of Rameshwar Ram, Resident of Village, PO & Police Station- Jhanjharpur, District- Madhubani.
247. Chandra Dev Prasad (PDD No.206614) son of Tej Narayan Das, Resident of Village, PO & Police Station- Jhanjharpur, District- Madhubani.
248. Suman Ji Jha (PDD No. 199315), son of Devendra Narayan Jha, Resident of Village- Nabtol, PO- Bharam, Police Station- Bhairab Asthan, District- Madhubani.
249. Ranjit Kumar Ranjan (PDD No.303824) son of late Satyadeo Das, Resident of Village & PO- Imadpatti, Police Station- Bhairab Asthan, District- Madhubani.
250. Ganesh Kumar Mahto (PDD No.094142), son of Rameshwar Mahto, Resident of Village & PO- Raiyam, Police Station- Bhairab Asthan, District- Madhubani.
251. Ranjeet Kumar Thakur (PDD No.213656), son of Laxmi Thakur, Resident of Village & PO- Narvar, Police Station- Bhairab Asthan, District- Madhubani.
252. Vinay Kumar Das (PDD No.206459), son of late Vidya Nath Das, Resident of Village, PO- Belarahi, Police Station- Jhanjharpur, District- Madhubani.
253. Prakash Kumar Ram (PDD No.141210), son of Rameshwar Ram, Resident of Village- Pattikol, PO- Kothia, Police Station- Bhairab Asthan, District- Madhubani.
254. Ram Pukar Ram (PDD No.141608), son of Pulkit Ram, Resident of Village- Pattikol, PO- Kothia, Police Station- Bhairab Asthan, District- Madhubani.
255. Kishori Kumari (PDD No.211601), daughter of Pramod Narayan Jha, Resident of Village- Mahinathpur, PO- Mahinath, Police Station- Bhairab Asthan, District- Madhubani.
256. Madhab Kumar Mishra (PDD No.142779), son of Jai Shankar Mishra, Resident of Village- Pattikol, PO- Kothia, Police Station- Bhairab Asthan, District- Madhubani.
257. Arun Kumar Karn (PDD No.099647), son of late Maujelal Karn, Resident of Village- Rewari, PO- Chouramahrail, Police Station- Jhanjharpur, District- Madhubani.
258. Sunil Kumar Mandal (PDD No.251123), son of Badri Mandal, Resident of Village, PO & Police Station- Jhanjharpur, District- Madhubani.
259. Ranjit Kumar (PDD No.262783), son of Subhash Das, Resident of Village- Choura, PO- Kako, Police Station- Bhairab Asthan, District- Madhubani.
260. Laxman Bhandari (PDD No.090748), son of late Ram Narayan Bhandari, Resident of Village, PO & Police Station- Jhanjharpur, District- Madhubani.
261. Radhe Shyam Bhandari (PDD No.124768), son of Raj Kumar Bhandari, Resident of Village & PO- Chura Mahrail, Police Station- Jhanjharpur, District- Madhubani.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 612/871
262. Lakhichandra Kumar Paswan (PDD No.142049), son of Bachche Lal Paswan, Resident of Village- Majhaura, PO- Chanura Ganj, Police Station- Jhanjharpur, District- Madhubani.
263. Gauri Shankar Prasad (PDD No.154114), son of Arun Mahto, Resident of Village & PO- Nawani, Police Station- Jhanjharpur, District- Madhubani.
264. Bhairav Yadav (PDD No. 106529), son of Birbal Yadav, Resident of Village- Kathina Mohanpur, PO- Hatadh Rupauli, Police Station- Bhairab Asthan, District- Madhubani.
265. Shiv Kumar Mandal (PDD No. 171781), son of late Baleshwar Mandal, Resident of Village- Bishoul, PO- Sukhet, Police Station- Jhanjharpur, District- Madhubani.
266. Sanjeev Kumar Ram (PDD No.138442), son of Raghunandan Ram, Resident of Village & PO- Parsa, Police Station- Jhanjharpur, District- Madhubani.
267. Ranjeet Kumar Thakur (PDD No.203007), son of Satya Narayan Thakur Resident of Village- Chanauragoth, PO- Chanaura, Police Station- Jhanjharpur, District- Madhubani.
268. Gita Kumari (PDD No.203540), daughter of Ram Narayan Thakur, Resident of Village- Chanauragoth, PO- Chanaura, Police Station- Jhanjharpur, District- Madhubani.
269. Anil Kumar Chaudhary (PDD No.008362), son of Rajendra Chaudhary, Resident of Village- Chaupta, PO- Kako, Police Station- Bhairab Asthan, District- Madhubani.
270. Kaushal Kumar Prabhakar (PDD No.075394), son of Ramakant Mishra, Resident of Village- Chaupta, PO- Kako, Police Station- Bhairab Asthan, District- Madhubani.
271. Mukesh Kumar Singh (PDD No.090269), son of Suraj Singh, Resident of Village- Bhupatti, PO- Kharagbani, Police Station- Babubarhi, District- Madhubani.
272. Anusuya Priya (PDD No.089154), daughter of Radha Prasad Mehta, Resident of Village- Bhupatti, PO- Kharagbani, Police Station- Babubarhi, District- Madhubani.
273. Ranjeet Kumar Jha (PDD No.010730), son of Raj Kumar Jha, Resident of Village & PO- Ghonghour, Police Station- Babubarhi, District- Madhubani.
274. Anupam Kumari (PDD No.010809), daughter of Jay Kumar Jha, Resident of Village & PO- Ghonghour, Police Station- Babubarhi, District- Madhubani.
275. Mahesh Kumar Chaudhary (PDD No. 006867), son of Mukti Narayan Chaudhary, Resident of Village, PO & Police Station- Babubarhi, District- Madhubani.
276. Vikram Paswan (PDD No.003971), son of Hulli Paswan, Resident of Village, PO & Police Station- Babubarhi, District- Madhubani.
277. Pradeep Kumar (PDD No.066353), son of Ramashish Singh, Resident of Village- Malinapatti, PO- Maheshwara, Police Station- Babubarhi, District- Madhubani.
278. Tej Narayan Singh (PDD No.246325), son of Bihari Singh, Resident of Village- Malinapatti, PO- Maheshwara, Police Station- Babubarhi, District- Madhubani.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 613/871
279. Devendra Kumar Yadav (PDD No. 088170), son of Nathuni Yadav, Resident of Village & PO- Bhatchoura, Police Station- Babubarhi, District- Madhubani.
280. Umesh Kumar Das (PDD No.087535), son of Biltu Das, Resident of Village- Barail, PO- Teghra, Police Station- Babubarhi, District- Madhubani.
281. Ashok Ram (PDD No. 043054), son of Kanchan Ram, Resident of Village & PO- Pirhi, Police Station- Babubarhi, District- Madhubani.
282. Santosh Kumar Safi (PDD No.237816), son of Narayan Safi, Resident of Village & PO- Dhamoura, Police Station- Babubarhi, District- Madhubani.
283. Baidyanath Karn (PDD No.075244), son of Jagdish Lal Karn, Resident of Village- Chhoti Tola Murhaddi, PO &Police Station- Babubarhi, District- Madhubani.
284. Manoj Kumar Paswan (PDD No.042884), son of Lakouri Paswan, Resident of Village- Lohapipar, PO- Pachrukhi, Police Station- Babubarhi, District- Madhubani.
285. Shiv Narayan Chaudhary (PDD No.006656), son of Mahadeo Chaudhary, Resident of Village & PO- Pachrukhi, Police Station- Babubarhi, District- Madhubani.
286. Yogendra Prasad Chaudhary (PDD No.180991), son of late Bishwanath Chaudhary, Resident of Village, PO & Police Station- Babubarhi, District- Madhubani.
287. Krishna Kumar (PDD No. 187832), son of Biltu Sahu, Resident of Village & PO- Kharagbani, Police Station- Babubarhi, District- Madhubani.
288. Navin Kumar Yadav (PDD No.121632), son of Ram Prasad Yadav, Resident of Village- Barail, PO- Teghra, Police Station- Babubarhi, District- Madhubani.
289. Dharmnath Yadav (PDD No.269286) son of Ram Prakash Yadav, Resident of Village, PO & Police Station- Babubarhi, District- Madhubani.
290. Kumar Kundan (PDD No.009267), son of Hari Narayan Panjiya, Resident of Village, PO & Police Station- Babubarhi, District- Madhubani.
291. Lalit Paswan (PDD No.139929), son of Ghuran Paswan, Resident of Village, PO & Police Station- Babubarhi, District- Madhubani.
292. Shashi Kumar (PDD No.242777), son of Ram Lakhan Mahto, Resident of Village- Khoir, PO-Ramnipatti, Police Station- Babubarhi, District- Madhubani.
293. Rajendra Prasad Chaudhary (PDD No.160147), son of late Bishwanath Prasad, Resident of Village, PO & Police Station- Babubarhi, District- Madhubani.
294. Saroj Kumar Mandal (PDD No. 024686), son of Ramsagar Mandal, Resident of Village & PO- Maheshwara, Police Station- Babubarhi, District- Madhubani.
295. Rajiv Kumar (PDD No.021734), son of Upendra Yadav, Resident of Village- Rahikpur PO-Mishraulia, Police Station- Babubarhi, District- Madhubani.
296. Om Prakash Yadav (PDD No. 202755), son of Madan Yadav, Resident of Village-Basaha, PO- Barhara, Police Station- Babubarhi, District- Madhubani.
297. Hari Lal Ram (PDD No.108656), son of Budhan Ram, Resident of Village & PO- Pirhi, Police Station- Babubarhi, District- Madhubani.
298. Shambhunath Yadav (PDD No.247638), son of Ram Swarup Yadav, Resident of Village &PO- Bhatchaura, Police Station- Babubarhi, District- Madhubani.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 614/871
299. Shreekant Suman (PDD No.300934), son of Raj Kumar Yadav, Resident of Village &PO- Bhatchaura, Police Station- Babubarhi, District- Madhubani.
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 736 of 2017 In Civil Writ Jurisdiction Case No.14512 of 2016 ======================================================
1. Pranav Kumar son of Ramakant Singh resident of Village - Mehus, P.O. - Mehus, P.S. - Mehus, Prakhand - Sheikhpura, District - Sheikhpura (Bihar).
2. Gautam Kumar Sinha son of Shyam Sundar Sinha resident of Village - Bargharia Chitma, P.O. - Taiyabpur, P.S. - Taiyabpur, Prakhand - Pothiya, District - Kishanganj (Bihar).
3. Basudeo Prasad Saha son of Sri Dhir Narayan Saha resident of Village - Taiyabpur Kasba Kaliyaganj, P.O. - Taiyabpur, P.S. - Taiyabpur, Prakhand - Pothiya, District - Kishanganj (Bihar).
4. Md. Tarique Anwer son of Ataur Rahman resident of Village - Bansbari, P.O. - Pothiya, P.S. - Pothiya, Prakhand - Pothiya, District - Kishanganj (Bihar).
5. Vinay Kumar Verma son of Rameshwar Verma resident of Village
- 32, Dhobiniya, Near Middle School Dhobiniya, P.O. - Raipur, P.S. - Pothiya, Prakhand - Pothiya, District - Kishanganj (Bihar).
6. Kanti Shankar Rai @ Kanti Shankar Ray, son of Siddharth Shankar Rai resident of Village - Damalbari, P.O. - Pothiya, P.S.
- Pothiya, Prakhand - Pothiya, District - Kishanganj (Bihar).
7. Pinky Kumar Sah @ Pinky Kumari Sah, daughter of Rajendra Prasad Sah resident of Village - Pothiya Bazar, P.O.- Pothiya, P.S. - Pothiya, Prakhand - Pothiya, District - Kishanganj (Bihar).
8. Ajay Kumar Singh son of Shambhu Prasad Singh resident of Village - Baniyagachh, P.O. - Baniyagachh, P.S. - Pothiya, Prakhand - Pothiya, District - Kishanganj (Bihar).
9. Md. Tarique Anwer, Son of Md. Ainul Haque, resident of Village
- Parlabari, P.O. - Pothiya, P.S. - Pothiya, Prakhand - Pothiya, District - Kishanganj (Bihar).
10. Kishore Kumar Sah son of Rajendra Prasad Sah resident of Village - Pothiya Bazar, P.O.- Pothiya, P.S. - Pothiya, Prakhand - Pothiya, District - Kishanganj (Bihar).
11. Sandeep Das son of Samrendra Nath Das resident of Village - Kharga Bahadurganj, P.O. - Kishanganj, P.S. - Kishanganj, Prakhand - Kishanganj, District - Kishanganj (Bihar).
12. Md. Arif Hussain son of Md. Tahur Hussain resident of Village - Kishanganj, P.O. - Kishanganj, P.S. - Kishanganj, Prakhand - Kishanganj, District - Kishanganj (Bihar).
13. Mantu Kumar Singh son of Birendra Prasad Singh resident of Village - Dangi Pokhar, P.O. - Pothiya, P.S. - Pothiya, Prakhand
- Pothiya, District - Kishanganj (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 615/871
14. Abdur Razzaque son of Shabir Hussain resident of Village - Panasi, P.O. - Lohararaa, P.S. - Pothiya, Prakhand - Pothiya, District - Kishanganj (Bihar).
15. Vijay Kumar Verma son of Ram Najar Verma resident of Village
- Dhobaniya Verma Colony, P.O. - Pothiya, P.S. - Pothiya, Prakhand - Pothiya, District - Kishanganj (Bihar).
16. Md. Mobarak Alam son of Md. Islam resident of Village - Pothiya, P.O. - Pothiya, P.S. - Pothiya, Prakhand - Pothiya, District - Kishanganj (Bihar).
17. Deepak Kumar Singh son of Chitrakant Singh resident of Village
- Pamal, P.O. - Chanamana, Via - Taiyabpur, P.S. - Pothiya, Prakhand - Pothiya, District - Kishanganj (Bihar).
18. Manjeet Lal Ganesh son of Somu Lal Ganesh resident of Village
- Khojbasti Bhothana, P.O. - Chhattergacha, Via - Taiyabpur, P.S.
- Paharkatta, Prakhand - Pothiya, District - Kishanganj (Bihar).
19. Inardeep Kr. Singh son of Jeet Lal Singh resident of Village - Dhangi Pokhar, P.O. - Koimari, P.S. - Pothiya, Prakhand - Pothiya, District - Kishanganj (Bihar).
20. Bishwanath Pratap Singh son of Sagar Prasad Singh resident of Village - Pothiya, P.O. - Pothiya, P.S. - Pothiya, Prakhand - Pothiya, District - Kishanganj (Bihar).
21. Anand Kumar Singh son of Mahesh Prasad Singh resident of Village - Dhangai Pokhar, P.O. - Koimari, P.S. - Pothiya, Prakhand - Pothiya, District - Kishanganj (Bihar).
22. Chura Singh son of Khargo Singh resident of Village - Juluchouk, P.O. - Chanaman, P.S. - Pothiya, Prakhand - Pothiya, District - Kishanganj (Bihar).
23. Dipak Kumar Singh @ Deepak Kumar Singh son of Late Parmanand Singh resident of Village - Bhelagachi, P.O. - Daulahat, P.S. - Pothiya, Prakhand - Pothiya, District - Kishanganj (Bihar).
24. Shyam Kumar Singh son of Sanatan Kumar Singh resident of Village - Bhelagachi, P.O. - Pothiya, P.S. - Pothiya, Prakhand - Pothiya, District - Kishanganj (Bihar).
25. Md. Anwar Reza son of Md. Sajiruddin resident of Village - Patilabhasa, P.O. - Pothiya, P.S. - Pothiya, Prakhand - Pothiya, District - Kishanganj (Bihar).
26. Md. Ahsan Alam son of Md. Samrul Haque resident of Village - Teghra, P.O. - Teghra, Via - Salmari, P.S. - Azamnagar, Prakhand
- Azamnagar, District - Katihar (Bihar).
27. Awadhesh Kumar son of Dwarika Prasad resident of Village - Barhi Bigha, P.O. - Tarwa, P.S. - Wazirganj, Prakhand - Wazirganj, District - Gaya (Bihar).
28. Maya Kumari daughter of Daroga Sah resident of Village - Hatna, P.O. - Mahuari, P.S. - Kochas, Prakhand - Kochas, District - Rohtas (Bihar).
29. Tribhuwan Prasad Gupta son of Kamta Prasad Gupta resident of Village - Satsa, P.O. - Balthari, P.S. - Kochas, Prakhand - Kochas, District - Rohtas (Bihar).
30. Chandan Kumar son of Sri Raj Kumar Verma resident of Village
- Chandranagar, P.O. - Koshi College Khagaria, P.S. - Khagaria (Muffasil), Prakhand - Khagaria, District - Khagaria (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 616/871
31. Jitendra Kumar son of Madan Prasad resident of Village - Pandarak, P.O. - Pandarak, P.S. - Pandarak, Prakhand - Pandarak, District - Patna (Bihar).
32. Ram Roop Das son of Yadunandan Das resident of Village - Gyandov, P.O. - Amour, Via - Bayasi, P.S. - Amour, Prakhand - Amour, District - Purnea (Bihar).
33. Deonath Kumar son of Late Baisakhu Yadav resident of Village - Machatta, P.O. - Machatta, P.S. - Amour, Prakhand - Amour, District - Purnea (Bihar).
34. Manish Kumar son of Suresh Nath Das resident of Village - Baluatoli, P.O. - Kharhia, Via - Bayasi, P.S. - Amour, Prakhand
- Amour, District - Purnea (Bihar).
35. Md. Shawoor Alam son of Md. Mohiuddin resident of Village - Kochka, P.O. - Machatta, Via - Bayasi, P.S. - Amour, Prakhand - Amour, District - Purnea (Bihar).
36. Ajay Prasad Yadav son of Dovan Lal Yadav resident of Village - Gyandov, P.O. - Amour, Via - Bayasi, P.S. - Amour, Prakhand - Amour, District - Purnea (Bihar).
37. Md. Arif Alam son of Md. Badruddin resident of Village - Bahadurpur, P.O. - Amour, Via - Bayasi, P.S. - Amour, Prakhand
- Amour, District - Purnea (Bihar).
38. Md. Halim Khan son of Md. Irdish Khan resident of Village - Malhana, P.O. - Hafaniya, Via - Bayasi, P.S. - Amour, Prakhand
- Amour, District - Purnea (Bihar).
39. Alakh Niranjan Kumar son of Bineshwar Biswas resident of Village - Kharhiya, P.O. - Kharhiya, P.S. - Amour, Panchayat - Kharaiha, Prakhand - Amour, District - Purnea (Bihar).
40. Manoj Kumar Yadav son of Bankim Chandra Yadav resident of Village - Dulalganj, P.O. - Hafaniya, Via - Bayasi, P.S. - Amour, Prakhand - Amour, District - Purnea (Bihar).
41. Jitendra Kumar @ Jitender Kumar, son of Dinesh Ram resident of Village - Kolhrampur, P.O.- Pachrukhiya Kala, P.S.- Barhara, Prakhand - Barhara, District - Bhojpur (Bihar).
42. Md. Hasan Raja @ Hasan Raza, son of Md. Nurul Ajam resident of Village - Nahrakol, P.O. - Talbari, Via - Bayasi, P.S. - Amour, Prakhand - Amour, District - Purnea (Bihar).
43. Dipak Kumar @ Deepak Kumar, son of Setubandh Rai resident of Village - Sahiyar, P.O. - Sahiyar, P.S. - Simri, Prakhand - Simri, District - Buxar (Bihar).
44. Ashutosh Kumar son of Shashi Bhushan Vishwakarma resident of Village - Uchaila, P.O. - Rohtas, P.S. - Rohtas, Prakhand - Rohtas, District - Rohtas (Bihar).
45. Mithilesh Kumar son of Mukhlal Yadav resident of Village - Taradih, P.O. - Rohtas, P.S. - Rohtas, Prakhand - Rohtas, District
- Rohtas (Bihar)
46. Heera Sah son of Ram Narayan Sah resident of Village - Karma, P.O. - Amjhore, P.S. - Rohtas, Prakhand - Rohtas, District - Rohtas (Bihar).
47. Jagannath Sah @ Jagnnath Sah, son of Ram Narayan Sah resident of Village - Karma, P.O. - Amjhore, P.S. - Rohtas, Prakhand - Rohtas, District - Rohtas (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 617/871
48. Raj Kumar Gupta son of Rameshwar Mahto resident of Village - Nawadih, P.O. - Amjhore, P.S. - Rohtas, Prakhand - Rohtas, District - Rohtas (Bihar)
49. Vijay Kumar Gupta son of Rameshwar Mahto resident of Village
- Nawadih, P.O. - Amjhore, P.S. - Rohtas, Prakhand - Rohtas, District - Rohtas (Bihar)
50. Rohit Raj son of Hari Shankar Prasad Kushwaha resident of Village - Kodarkat, P.O. - Bankatwa, P.S. - Bankatwa, Prakhand - Bankatwa, District - East Champaran (Bihar).
51. Dinesh Paswan son of Pramod Paswan resident of Village - Siswara, P.O. - Loma, P.S. - Katra, Prakhand - Katra, District - Muzaffarpur (Bihar).
52. Rajiv Kumar @ Rajeev Kumar, son of Ram Binay Rai resident of Village - Tekwara, P.O. - Bishnupur, Via - Jajuar, P.S. - Katra, Prakhand - Katra, District - Muzaffarpur (Bihar).
53. Surendra Paswan son of Ram Chandra Paswan resident of Village - Khanguradih, P.O. - Khanguradih, P.S. - Katra, Prakhand - Katra, District - Muzaffarpur (Bihar).
54. Baidyanath Sharma son of Ram Prasad Sharma resident of Village - Khanguradih, P.O. - Khanguradih, P.S. - Katra, Prakhand - Katra, District - Muzaffarpur (Bihar).
55. Jagannath Sharma @ Jagarnath Sharma, son of Ram Prasad Sharma resident of Village - Khanguradih, P.O. - Khanguradih, P.S. - Katra, Prakhand - Katra, District - Muzaffarpur (Bihar).
56. Md. Junaid Alam son of Md. Amirul Haque resident of Village - Pahsaul, P.O. - Pahsaul, P.S. - Katra, Prakhand - Katra, District - Muzaffarpur (Bihar).
57. Ranjeet Pandit son of Man Mohan Pandit resident of Village - Basghatta, P.O. - Baraitha, P.S. - Katra, Prakhand - Katra, District - Muzaffarpur (Bihar).
58. Rajeev Kumar Pandit son of Man Mohan Pandit resident of Village - Basghatta, P.O. - Baraitha, P.S. - Katra, Prakhand - Katra, District - Muzaffarpur (Bihar).
59. Virendra Kumar son of Kameshwar Prasad resident of Village - Dhanarua, P.O. - Dhanarua, P.S. - Dhanarua, Prakhand - Dhanarua, District - Patna (Bihar).
60. Santosh Kumar son of Surajdeo Paswan resident of Village - Hulasganj, P.O. - Hulasganj, P.S. - Hulasganj, Prakhand - Hulasganj, District - Jehanabad (Bihar).
61. Bashist Tiwari son of Avidind Tiwari resident of Village - Jehanabad, P.O. - Jehanabad, P.S. - Jehanabad, Prakhand - Jehanabad, District - Jehanabad (Bihar).
62. Pramod Kumar son of Ram Naresh Bharti resident of Village - Jehanabad, P.O. - Jehanabad, P.S. - Jehanabad, Prakhand - Jehanabad, District - Jehanabad (Bihar).
63. Rajesh Kumar Pathak son of Shiv Keshwar Pathak resident of Village - Shanti Nagar, Jehanabad, P.O. - Jehanabad, P.S. - Jehanabad, Prakhand - Jehanabad, District - Jehanabad (Bihar).
64. Rajeev Kumar son of Yogendra Prasad resident of Village - Jehanabad, P.O. - Jehanabad, P.S. - Jehanabad, Prakhand - Jehanabad, District - Jehanabad (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 618/871 ... ... Appellant/s Versus
1. The State of Bihar through the Principal Secretary, Department of Planning & Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development, Government of Bihar, Patna.
3. The Director, Department of Planning & Development, Government of Bihar, Patna.
4. The Joint Director-cum-Office Head, Department of Planning & Development, Government of Bihar, Patna.
5. The District Statistical Officer, Patna, District - Patna (Bihar).
6. The District Statistical Officer, Aurangabad, District - Aurangabad (Bihar).
7. The District Statistical Officer, Jehanabad, District - Jehanabad (Bihar).
8. The District Statistical Officer, Kishanganj, District - Kishanganj (Bihar).
9. The District Statistical Officer, Katihar, District - Katihar (Bihar).
10. The District Statistical Officer, Purnea, District - Purnea (Bihar).
11. The District Statistical Officer, Gaya, District - Gaya (Bihar).
12. The District Statistical Officer, Munger, District - Munger (Bihar).
13. The District Statistical Officer, Bhojpur, District - Bhojpur (Bihar).
14. The District Statistical Officer, Buxar, District - Buxar (Bihar).
15. The District Statistical Officer, Rohtas, District - Rohtas (Bihar).
16. The District Statistical Officer, Saran, District - Saran (Bihar).
17. The District Statistical Officer, Muzaffarpur, District - Muzaffarpur (Bihar).
18. The District Statistical Officer, East Champaran, District - Champaran (Bihar).
19. Pintu Kumar son of Sidhnath Prasad Gupta resident of Village - Deohara, P.O.
- Deohara, P.S. - Goh, Prakhand - Goh, District - Aurangabad (Bihar).
20. Satyendra Kumar son of Kedar Prasad resident of Village - Deohara, P.O. - Deohara, P.S. - Goh, Prakhand - Goh, District - Aurangabad (Bihar).
21. Mukesh Kumar son of Awadh Prasad resident of Village - Deohara, P.O. - Deohara, P.S. - Goh, Prakhand - Goh, District - Aurangabad (Bihar).
22. Ajit Kumar Mishra son of Late Madan Mishra resident of Village - Deohara, P.O. - Deohara, P.S. - Goh, Prakhand - Goh, District - Aurangabad (Bihar).
23. Gurav Kumar Singh son of Late Sharwan Kumar Singh resident of Village - Bhelgachi, P.O. - Daluahat, P.S. - Pothiya, Prakhand - Pothiya, District - Kishanganj (Bihar).
24. Khalid Tanweer son of Abdul Wahid resident of Village - Damalbari, P.O. - Pothiya, P.S. - Pothiya, Prakhand - Pothiya, District - Kishanganj (Bihar).
25. Ramanand Saha son of Doman Lal Saha resident of Village - Taiyabpur Kasba Kaliyaganj, P.O. - Taiyabpur, P.S. - Taiyabpur, Prakhand - Pothiya, District - Kishanganj (Bihar).
26. Md. Aurangzeb Alam son of Md. Rahimuddin resident of Village - Naukatta, P.O. - Naukatta, P.S. - Pothiya, Prakhand - Pothiya, District - Kishanganj (Bihar).
27. Ram Narayan Das son of Sri Harischandra Das resident of Village - Kharkhari, P.O. - Raipur, P.S. - Pharkatta, Prakhand - Pothiya, District - Kishanganj (Bihar).
28. Narayan Kumar Ganesh son of Shankar Lal Ganesh resident of Village - Indrapur Khurd, P.O. - Chattergacha, Via - Taiyabpur, P.S. - Pharkatta, Prakhand - Pothiya, District - Kishanganj (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 619/871
29. Govind Kumar Roy son of Resham Lal Roy resident of Village - Kharkhari, P.O. - Raipur, P.S. - Pharkatta, Prakhand - Pothiya, District - Kishanganj (Bihar).
30. Suraj Kumar Das son of Nitto Lal Das resident of Village - Raipur, P.O. - Raipur, P.S. - Pharkatta, Prakhand - Pothiya, District - Kishanganj (Bihar).
31. Asad Reza son of Md. Jamil resident of Village - Patilabhasa, P.O. - Pothiya, P.S. - Pothiya, Prakhand - Pothiya, District - Kishanganj (Bihar).
32. Md. Barkat Alam son of Md. Shamsher Alam resident of Village - Soramchak, P.O. - Itwan, P.S. - Mohanpur, Prakhand - Mohanpur, District - Gaya (Bihar).
33. Amrendra Kumar Saha son of Mahendra Saha resident of Village - Itahari, P.O. - Itahari, P.S. - Nayaramnagar, Prakhand - Jamalpur, District - Munger (Bihar).
34. Law Kumar Yadav son of Dhruv Narayan Yadav resident of Village - Raili Balua Toli, P.O. - Machhata, P.S. - Amour, Prakhand - Amour, District - Purnea (Bihar).
35. Md. Saba son of Md. Habibur Rahman resident of Village - Doria, P.O. - Doria, P.S. - Amour, Prakhand - Amour, District - Purnea (Bihar).
36. Md. Tauquir Azhar son of Md. Israil resident of Village - Hafniya, P.o. - Hafniya, P.S. - Amour, Prakhand - Amour, District - Purnea (Bihar).
37. Abhimanyu Kumar Yadav son of Domar Lal Yadav resident of Village - Gyandov, P.O. - Amour, Via - Bayasi, P.S. - Amour, Prakhand - Amour, District - Purnea (Bihar).
38. Pappu Kumar son of Tirth Narayan Yadav resident of Village - Kanhariya, P.O. - Kanhariya, P.S. - Dagarua, Prakhand - Dagarua, District - Purnea (Bihar).
39. Amod Kumar Singh son of Sri Ram Prasad Singh resident of Village - Madapur, P.O. - Madanpur, P.S. - Narayanpur, Prakhand - Agion, District - Bhojpur (Bihar).
40. Pawan Kumar Sharma son of Narayan Sharma resident of Village - Koshkapur, P.O. - Narpatganj, P.S. - Narpatganj, Prakhand - Narpatganj, District - Purnea (Bihar).
41. Niraj Kumar son of Nand Kishore Singh resident of Village - Raipatti, P.O. - Dighwara, P.S. - Dighwara, Prakhand - Dighwara, District - Saran (Bihar).
42. Anup Kumar son of Surendra Prasad resident of Village - Jamuhar, P.O. - Bumuar, P.S. - Mohanpur, Prakhand - Mohanpur, District - Gaya (Bihar).
43. Ranju Kumari wife of Munna Chaudhary resident of Village - Rasulpur, P.O. - Amjhore, P.S. - Rohtas, Prakhand - Rohtas, District - Rohtas (Bihar).
44. Munna Ansari son of Samsuddin Ansari resident of Village - Telkap, P.O. - Amjhore, P.S. - Rohtas, Prakhand - Rohtas, District - Rohtas (Bihar).
45. Ashish Kumar son of Ram Sundar Choudhary resident of Village - Akbarpur, P.O. - Rohtas, P.S. - Rohtas, Prakhand - Rohtas, District - Rohtas (Bihar).
46. Sumit Kumar son of Rajeshwar Singh resident of Village - Rasulpur, P.O. - Banjari, P.S. - Rohtas, Prakhand - Rohtas, District - Rohtas (Bihar).
47. Priya Ranjan son of Uma Shankar Yadav resident of Village - Chakki Bisheshwar Baba Dera, P.O. - Chakki, P.S. - Brahampur, Prakhand - Chakki, District - Buxar (Bihar).
48. Sadhna Kumari daughter of Tribhuwan Prasad Singh resident of Village - Hari Shankar Maniyari, P.O. - Silouti, P.S. - Maniyari, Prakhand - Kurhani, District - Muzaffarpur (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 620/871
49. Kanak Lata daughter of Tribhuwan Prasad Singh resident of Village - Hari Shankar Maniyari, P.O. - Silouti, P.S. - Maniyari, Prakhand - Kurhani, District
- Muzaffarpur (Bihar).
50. Vivek Ranjan Kumar son of Braj Bihari Pandey resident of Village - Kodarkat, P.O. - Bankatwa, P.S. - Bankatwa, Prakhand - Bankatwa, District - East Champaran (Bihar).
51. Santosh Kumar son of Ram Sharan Thakur resident of Village - Fursatpur, P.O. - Fursatpur, P.S. - Derni, Prakhand - Dariyapur, District - Saran (Bihar).
52. Ritu Kumar Gupta son of Babban Prasad Gupta resident of Village - Lohacha, P.O. - Sutihar, P.S. - Derni, Prakhand - Dariyapur, District - Saran (Bihar).
53. Jay Prakash Singh son of Nirmal Singh resident of Village - Sohara, P.O. - Sohara, P.S. - Krishnagarh, Prakhand - Barhara, District - Bhojpur (Bihar).
54. Pyare Sajan son of Visheshwar Prasad resident of Village - Benhar, P.O. - Benhar, P.S. - Aluli, Prakhand - Alauli, District - Khagaria (Bihar).
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 740 of 2017 In Civil Writ Jurisdiction Case No.11549 of 2016 ======================================================
1. Vijay Kumar (PDD No. 253696), Son of Kailash Das, Resident of Village, P.O. & Police Station- Chewara, District- Sheikhpura.
2. Dilip Kumar (PDD No. 069243), Son of Ganesh Prasad, Resident of Village- Adarsh Colony Girihinda, P.O. & Police Station- Shekhpura, District- Sheikhpura.
3. Shankar Prasad (PDD No. 232253), Son of Saudi Yadav, Resident of Village, P.O. & Police Station- Chewara, District- Sheikhpura.
4. Dhiraj Kumar (PDD No. 231889), Son of Muneshwar Prasad, Resident of Village, P.O. & Police Station- Chewara, District- Sheikhpura.
5. Sanjeev Kumar Pandey (PDD No. 094031), Son of Janardan Pandey, Resident of Village- Malaria, Garhbanaili, Police Station- Kasba, District- Purnea.
6. Bivek Kumar (PDD No. 113613), Son of Yogendra Panjiyar, Resident of Village- Malaria, Garhbanaili, Police Station- Kasba, District- Purnea.
7. Raja Babu (PDD No. 105627), Son of Ashok Kumar Mandal, Resident of Village- Malaria, Garhbanaili, Police Station- Kasba, District- Purnea.
... ... Appellant/s Versus
1. The State of Bihar.
2. The Chief Secretary, Government of Bihar,Patna.
3. The Principal Secretary, Cabinet Secretariat Department Government of Bihar, Patna.
4. The Deputy Secretary, Cabinet Secretariat Department Government of Bihar, Patna.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 621/871
5. The Principal Secretary, Planning and Development Department, Government of Bihar, Patna.
6. The Principal Secretary, Cooperative Department, Government of Bihar, Patna.
7. The Director, Economics and Statistics, Planning and Development Department, Government of Bihar, Patna, M/3, A-Z Officer's Flat, New Punaichak, Patna.
8. The Deputy Director, Economics and Statistics, Planning and Development Department, Government of Bihar, Patna, M/3, A-Z Officer's Flat, New Punaichak, Patna.
9. The District Statistical Officer, Samastipur.
10. The District Statistical Officer, Madhubani.
11. The District Statistical Officer, Darbhanga.
12. Rajeev Kumar (PDD No. 000494) Son of Chetnarayan Sah, Resident of Village & P.O.- Chanauraganj, Police Station- Jhanjharpur, District- Madhubani.
13. Raghvendra Kumar Yadav (PDD No. 235948) Son of Biltu Yadav, Resident of Village-Bhagwatipur, P.O.- Mathia, Police Station- Ladania, District- Madhubani.
14. Mithilesh Kumar Sahu (PDD No. 292059), Son of Shivnandan Sahu, Resident of Village- Barhi Tola Fardari, Post- Babubarhi, Police Station- Jay Nagar, District- Madhubani.
15. Sitaram Prasad (PDD No. 116144), Son of Devnarayan Prasad, Resident of Village- Gobrahi, Post- Kuad, Police Station- Jaynagar, District- Madhubani.
16. Ganesh Prasad Gupta (PDD No. 048349), Son of Bhola Prasad Gupta, Resident of Village & Post- Jaynagar, District- Madhubani.
17. Brahmdeo Yadav (PDD No. 055178), Son of Rameshwar Yadav, Resident of Village- Pipratol, Post- Padwa, Police Station- Jaynagar, District- Madhubani.
18. Hiralal Yadav (PDD No. 142549), Son of Sitaram Yadav, Resident of Village- Usrahi, P.O. & Police Station- Jaynagar, District- Madhubani.
19. Dharmnath Thakur (PDD No. 186523), Son of Shivnandan Thakur, Resident of Village & P.O.- Baira, Police Station- Jaynagar, District- Madhubani.
20. Anand Kumar (PDD No. 153266), Son of Lakshmeshwar Sah, Resident of Village- Parsa, Post- Rajauli, Police Station- Jaynagar, District- Madhubani.
21. Manmohan Kumar (PDD No. 082786), Son of Sri Ram Lal Prasad, Resident of Village- Chandharpur, P.O.- Muktapur, Police Station- Kalyanpur, District- Samastipur.
22. Baby Kumari (PDD No. 259700), Daughter of Sri Ram Lal Prasad, Resident of Village- Chandharpur, P.O.- Muktapur, Police Station- Kalyanpur, District- Samastipur.
23. Neelam Kumari (PDD No. 124041), Daughter of Sri Amarjeet Kumar, Resident of Village- Mahavalipur, P.O.- Govindpur Khujuri, P.S.- Kalyanpur, District- Samastipur.
24. Akhilesh Prasad Singh (PDD No. 193054), Son of Sri Anandlal Prasad, Resident of Village & P.O.- Basudeopur, Police Station- Kalyanpur, District- Samastipur.
25. Pankaj Kumar Choudhary (PDD No. 281397), Son of Sri Harishchandra Choudhary, Resident of Village- Srinath Paran, P.O.- Jagdish Paran, Police Station- Kalyanpur, District- Samastipur.
26. Arun Kumar Jha (PDD No. 071530), Son of Sri Srikant Jha, Resident of Village- Mirzapur, P.O. & Police Station- Kalyanpur, District- Samastipur. Patna High Court LPA No.535 of 2017 dt.17-04-2018 622/871
27. Nutan Kumari (PDD No. 193549), Daughter of Sri Rakesh Kumar Mandal, Resident of Village- Bhagirathpur, P.O.- Navrang, Police Station- Kalyanpur, District- Samastipur.
28. Umesh Prasad Singh (PDD No. 319944), Son of Sri Chandeshwar Singh, Resident of Village- Andauli, P.O.- Simariya Bhindi, Police Station- Kalyanpur, District- Samastipur.
29. Muntun Kumar (PDD No. 045747), Son of Ashok Das, Resident of Village & P.O.- Malinagar, Police Station- Kalyanpur, District- Samastipur.
30. Ajay Kumar (PDD No. 061576), Son of Sri Shankar Roy, Resident of Village- Gorai, P.O.- Balha, Police Station- Kalyanpur, District- Samastipur.
31. Rahul Bharadwaj (PDD No. 009417), Son of Rama Kant Pathak, Resident of Village, P.O. & Police Station- Laheriasarai, District- Darbhanga.
32. Ashutosh Nath Choudhary (PDD No. 068085), Son of Shashi Kant Choudhary, Resident of Village- Kabilpur, P.O.- Laheriasarai, Police Station & Block- Bahadurpur, District- Darbhanga.
33. Deepak Kumar Jha (PDD No. 180459), Son of Arun Kumar Jha, Resident of Village- Jogiar, Police Station & Block- Bahadurpur, District- Darbhanga.
34. Rakesh Kumar Singh Roshan (PDD no. 060761), Son of Bhubneshwar Prasad Singh, C/o- P.K. Karn (Uco Bank Manager) Shanti Niwas, Basera Colony, Barhetta Road, Laheriasarai, Darbhanga.
35. Anuranjan Kumar Singh (PDD No. 052145), Son of Jagannath Singh, Resident of Village- Hathauri, Block- Baheri, Police Station- Hayaghat, District- Darbhanga.
36. Priya Ranjan Kumar (PDD No. 176697), Son of Sri Ram Bhuvan Ray, Resident of Village- Nilo Rukunpur, P.S. Kalyanpur, P.O.- Kumaiya, District- Vaishali.
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 744 of 2017 In Civil Writ Jurisdiction Case No.12602 of 2016 ======================================================
1. Lalit Kumar Safi (PDD No. 191767) son of Mahabir Safi Resident of Village - Ajnauli, PO - Barha, Police Station - Bisfi (Patauna), District - Madhubani.
2. Ranjeet Kumar Das (PDD No. 189758) son of Ram Briksh Das Resident of Village & PO - Bihari, Police Station - Madhwapur, District - Madhubani.
3. Sushil Kumar Sah (PDD No. 236248) son of Jainarayan Sah Resident of Village - Basuki Bihari, PO - Bihari, Police Station - Madhwapur, Block - Madhwapur, District - Madhubani.
4. Shobhit Kumar (PDD No. 114956) son of Bindeshwar Panjiyar Resident of Village - Bartol, PO & Police Station - Saharghat, Block - Madhwapur, District - Madhubani.
5. Isha Bharti (PDD No. 316174) daughter of Devendra Sah Resident of Village - Teraiya, PO & Police Station - Saharghat, Block - Madhwapur, District - Madhubani.
6. Sudheer Kumar Mandal @ Sudhir Kumar Mandal (PDD No. 228556) son of Badhna Mandal Resident of Village - Teraiya, PO Patna High Court LPA No.535 of 2017 dt.17-04-2018 623/871
- Taraiya, Police Station - Saharghat, Block - Madhwapur, District - Madhubani.
7. Naresh Kumar Thakur (PDD No. 117331) son of Rambhajan Thakur Resident of Village & PO - Bihari, Police Station - Madhwapur, Block - Madhwapur, District - Madhubani.
8. Rajeev Kumar (PDD No. 226234) son of Ramchandra Thakur Resident of Village & PO - Pirokher, Police Station - Madhwapur, Block - Madhwapur, District - Madhubani.
9. Vikash Kumar (PDD No. 167216) son of Brahmdev Paswan Resident of Village & PO - Saharghat, Police Station - Saharghat, District - Madhubani.
10. Manoj Kumar Yadav (PDD No. 312636) son of Brajnandan Yadav Resident of Village - Loma, PO & Police Station - Saharghat, District - Madhubani.
11. Ravindra Kumar (PDD No. 304823) son of Phaudan Mahto Resident of Village - Baratol, PO - Saharghat, Police Station - Madhwapur, District - Madhubani.
12. Mukesh Raut (PDD No. 306332) son of Lal Kishore Raut Resident of Village - Sugatpur, PO - Pirokhar, Police Station - Madhwapur, District - Madhubani.
13. Ajay Kumar Yadav (PDD No. 272016) son of Rampravesh Yadav Resident of village - Loma, PO - Saharghat, Police Station - Madhwapur, District - Madhubani.
14. Himanshu Kumar (PDD No. 193536) son of late Shahsikant Prasad Gupta Resident of Village, PO & Police Station - Madhwapur, District - Madhubani.
15. Santosh Kumar (PDD No. 167279) son of Sahdev Ray Resident of Village & PO - Pidaukhar, Police Station - Madhwapur, District - Madhubani.
16. Praveer Kumar Prabhat (PDD No. 053788) son of Baidyanath Prasad Resident of Village - Makdampur, PO - Belaunja, Block & Police Station - Bisfi, District - Madhubani.
17. Manoj Kumar Yadav (PDD No. 054711) son of Ram Bahadur Yadav Resident of Village & PO - Jafra, Police Station - Bisfi, District - Madhubani.
18. Hem Kant Thakur (PDD No. 302811) son of Shashi Kant Thakur Resident of Village & PO - Barha, Police Station - Bisfi, District
- Madhubani.
19. Amol Kumar (PDD No. 278093) son of Ajab Paswan Resident of Village - Sakrahi, PO - Parohi, Police Station - Bisfi, District - Madhubani.
20. Ajit Kumar (PDD No. 302822) son of Surendra Yadav Resident of Village - Bisfi (Dih), PO & Police Station - Bisfi, District - Madhubani.
21. Rakesh Kumar Yadav (PDD No. 316706) son of Ram Chandra Yadav Resident of Village & PO - Belauja, Police Station - Bisfi, District - Madhubani.
22. Manoj Kumar (PDD No. 033166) son of Biltu Mandal Resident of Village - Chapariya, PO - Singhaso, Police Station - Bisfi, District - Madhubani.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 624/871
23. Sita Kant Chaudhary (PDD No. 162513) son of Bachchelal Chaudhary Resident of Village & PO - Jafra, Police Station - Bisfi, District - Madhubani.
24. Kapildeo Chaudhary @ Kapildev Chaudhary (PDD No. 189363) son of Radha Kant Chaudhary Resident of Village & PO - Jafra, Police Station - Bisfi, District - Madhubani.
25. Lal Safi @ Lal Saphi (PDD No. 036768) son of Biltu Safi Resident of Village & PO - Raghopur Itahar Barha, Police Station - Bisfi, District - Madhubani.
26. Rakesh Kumar (PDD No. 215087) son of Ramji Thakur Resident of Village & PO - Bhoj Pandaul, Police Station - Bisfi, District - Madhubani.
27. Anil Kumar Safi (PDD No. 192086) son of Mahavir Safi Resident of Village - Ajnauli, PO - Barha, Police Station - Bisfi, District - Madhubani.
28. Nayan Kumar (PDD No. 247828) son of Narendra Kishor Kanth Resident of Village & PO - Bhoj Pandaul, Police Station - Bisfi, District - Madhubani.
29. Narayan Kumar @ Narayan Kumar Jha (PDD No. 151318) son of Dharmagat Jha Resident of Village & PO - Parsauni, Police Station - Bisfi, District - Madhubani.
30. Ranjit Kumar @ Ranjeet Kumar (PDD No. 064578) son of Pulkit Yadav Resident of Village - Khangraitha, PO - Nahas Rupauli, Police Station - Bisfi (Patauna), District - Madhubani.
31. Vishwanath Ram @ Vishw Nath Ram (PDD No. 021259) son of late Budhu Ram Resident of Village - North Belauja, Police Station - Bisfi (Patauna), District - Madhubani.
32. Surendra Kumar Yadav (PDD No. 069646) son of Ram Sharan Yadav Resident of Village & PO - Kerbar, Police Station - Bisfi, District - Madhubani.
33. Gauri Kumar Yadav (PDD No. 149817) son of Sasvir Yadav Resident of Village - Parkauli, PO - Dhakjari, Police Station - Arer, District - Madhubani.
34. Anandi Kumari @ Aanandi Kumari (PDD No. 102511) wife of Saroj Kumar Sahu Resident of Village & PO - Kerbar, Police Station - Bisfi, District - Madhubani.
35. Vijay Kumar Sahu (PDD No. 139549) son of Ghuran Sahu Resident of Village & PO - Kerbar, Police Station - Bisfi, District - Madhubani.
36. Saroj Kumar Sahu (PDD No. 042871) son of Mahanth Sahu Resident of Village & PO - Kerbar, Police Station - Bisfi, District - Madhubani.
37. Lakshman Kumar (PDD No. 249627) son of Shibu Sah Resident of Village - Dujraulia, PO - Rathaus, Police Station - Bisfi, District - Madhubani.
38. Manoj Kumar Gupta (PDD No. 222749) son of Yogendra Sah Resident of Village & PO - Simri, Police Station - Bisfi, District
- Madhubani.
39. Ranjan Kumar (PDD No. 008781) son of Ram Ashish Yadav Resident of Village - Salempur, PO - Bhoj Pandaul, Police Station - Bisfi, District - Madhubani.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 625/871
40. Basant Kumar Jha (PDD No. 196753) son of Jeev Kant Jha Resident of Village & PO - Belauja, Police Station - Bisfi (Patauna), District - Madhubani.
41. Bal Ganga Yadav (PDD No. 180744) son of Manager Yadav Resident of Village - Ajnauli, PO - Barha, Police Station - Bisfi (Patauna), District - Madhubani.
42. Vinod Sahu (PDD No. 300774) son of Mahendra Sahu Resident of Village & PO - Simri, Police Station - Bisfi, District - Madhubani.
... ... Appellant/s Versus
1. The State of Bihar.
2. The Chief Secretary, Government of Bihar, Patna.
3. The Principal Secretary, Cabinet Secretariat Department Government of Bihar, Patna.
4. The Deputy Secretary, Cabinet Secretariat Department, Government of Bihar, Patna.
5. The Principal Secretary, Planning and Development Department, Government of Bihar, Patna.
6. The Principal Secretary, Cooperative Department, Government of Bihar, Patna.
7. The Director, Economics and Statistics, Planning and Development Department, Government of Bihar, Patna, M/3, A - Z Officer;s Flat, New Punaichak, Patna.
8. The Deputy Director, Economics and Statistics, Planning and Development Department, Government of Bihar, Patna, M/3, A - Z Officer's Flat, New Punaichak, Patna.
9. Rinku Kumari ( P D D No.44999 ) daughter of Azad Lal Mandal Resident of Village - Sudai Navtoli, PO - Sudai Ratauli, Police Station - Phulparas, Block
- Ghoghardiha, District - Madhubani.
10. Shambhu Kumar Malakar (PDD No. 301610) son of Parmeshwar Malakar Resident of Village - Mainhi, PO - Amhi, Police Station - Ghoghardiha, Block - Ghoghardiha, District - Madhubani.
11. Sunil Kumar (PDD No. 021775) son of Jeebachh Mandal Resident of Village
- Garba, PO - Sangi, Police Station - Phulparas, Block - Ghoghardiha, District - Madhubani.
12. Md. Shakir Hussain (PDD No. 031682) son of Md. Saeed Resident of Village & PO - Brahmpur, Police Station - Phulparas, Block - Ghoghardiha, District - Madhubani.
13. Md Asadullah Ansari (PDD No. 0318837) son of Md. Zahid Hussain Ansari Resident of Village & PO - Brahmpur, Police Station - Phulparas, Block - Ghoghardiha, District - Madhubani.
14. Pappu Kumar Mandal (PDD No. 088935) son of Rajendra Mandal Resident of Village - Sudai Navtoli, PO - Sudai Ratauli, Police Station - Phulparas, Block - Ghoghardiha, District - Madhubani.
15. Ram Dutt Kumar (PDD No. 041826) son of Rajendra Kumar Thakur Resident of Village - Ratauli, PO - Sudai Ratauli, Police Station - Phulparas, Block - Ghoghardiha, District - Madhubani.
16. Dharm Narayan Gupta (PDD No. 180302) son of Bhagwati Gupta Resident of Village & PO - Chhajana, Police Station - Laukahi, Block - Ghoghardiha, District - Madhubani.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 626/871
17. Munni Kumari (PDD No. 143762) daughter of Surya Narayan Sahu Resident of Village - Lakshminiya, PO - Chhajana, Police Station - Laukahi, Block - Ghoghardiha, District - Madhubani.
18. Priti Kumari (PDD No. 028822) daughter of Indrakant Thakur Resident of Village - Sisoni, PO - Mahrail, Police Station - Rudpur, Block - Ghoghardiha, District - Madhubani.
19. Mukesh Kumar Safi (PDD No. 192365) son of Kameshwar Safi Resident of Village - Garba, PO - Sangi, Police Station - Phulparas, Block - Ghoghardiha, District - Madhubani.
20. Mithilesh Kumar Safi (PDD No. 157332) son of Kameshwar Safi Resident of Village - Garba, PO - Sangi, Police Station - Phulparas, Block - Ghoghardiha, District - Madhubani.
21. Amaresha Kumar (PDD No. 028600) son of Jitendra Sharma Resident of Village - Beharari, PO - Kewtona, Police Station - Phulparas, Block - Ghoghardiha, District - Madhubani. Block - Ghoghardiha, District - Madhubani.
22. Kisun Deo Thakur (PDD No. 241926) son of Musaharu Thakur Resident of Village & PO - Chhajana, Police Station - Laukahi, Block - Ghoghardiha, District - Madhubani.
23. Rajeev Kumar (PDD No. 134978) son of Biswambhar Prasad Resident of Village - Ratauli, PO - Sudai Ratauli, Police Station - Phulparas, Block - Ghoghardiha, District - Madhubani.
24. Yogendra Kumar (PDD No. 017990) son of Arun Kumar Safi Resident of Village - Laxminiya, PO - Chhajana, Police Station - Laukahi, Block - Ghoghardiha, District - Madhubani.
25. Rahul Raj (PDD No. 261991) son of Suresh Kamat Resident of Village, PO & Police Station - Ghoghardiha, Block - Ghoghardiha, District - Madhubani.
26. Aditya Raj (PDD No. 262165) son of Suresh Kamat Resident of Village, PO & Police Station - Ghoghardiha, Block - Ghoghardiha, District - Madhubani.
27. Pramod Kumar (PDD No. 067191) son of Tapeshwar Yadav Resident of Village, P.O. & Police Station - Ghoghardiha, Block - Ghoghardiha, District - Madhubani.
28. Sanjay Kumar Nirala (PDD No. 153165) son of Rang Lal Choudhary Resident of Village - Dabnathpati Sarauti, P.O. - Hatni, Police Station - Ghoghardiha, Block - Ghoghardiha, District - Madhubani.
29. Ranju Kumari (PDD No. 192100) wife of Ram Bharos Thakur Resident of Village - Sudai, PO - Sudai Ratauli, Police Station - Phulparas, Block - Ghoghardiha, District - Madhubani.
30. Md. Mumtaj (PDD No. 060125) son of Md. Hanif Resident of Village - Mahadeva, P.O. & Police Station - Ghoghardiha, Block - Ghoghardiha, District - Madhubani.
31. Suresh Kumar 'Suman' (PDD No. 170054) son of Bhubneshwar Prasad 'Bhushan' Resident of Village - Dabghat, P.O. - Matras, Police Station - Ghoghardiha, Block - Ghoghardiha, District - Madhubani.
32. Lakshman Thakur (PDD No. 190119) son of Mohit Thakur Resident of Village - Sudai, PO - Sudai Ratauli, Police Station - Phulparas, Block - Ghoghardiha, District - Madhubani.
33. Sanjay Prasad Gupta (PDD No. 126135) son of Yugeshwar Lal Sahu Resident of Village - Ratauli, PO - Sudai Ratauli, Police Station - Phulparas, Block - Ghoghardiha, District - Madhubani.
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34. Sanjiv Kumar Suman (PDD No. 180735) son of Tarun Kumar Paswan Resident of Village - Belmohan, PO - Sudai Ratauli, Police Station - Phulparas, Block - Ghoghardiha, District - Madhubani.
35. Choudhary Kumar Mandal (PDD No. 229628) son of Harinath Mandal Resident of Village - Anani Nagar, PO & Police Station - Ghoghardiha, Block - Ghoghardiha, District - Madhubani.
36. Hari Prasad Yadav (PDD No. 005695) son of late Ram Dayal Yadav Resident of Village - Bhelwa, PO - Alola, Police Station - Ghoghardiha, District - Madhubani.
37. Santosh Kumar Yadav (PDD No. 034065) son of Lakhan Yadav Resident of Village - Bhelwa, PO - Alola, Police Station - Ghoghardiha, Block - Ghoghardiha, District - Madhubani.
38. Hareram Mandal (PDD No. 293917) son of Shivram Mandal Resident of Village - Majhaura, PO - Chhajana, Police Station - Laukahi, Block - Ghoghardiha, District - Madhubani.
39. Santosh Kumar Sahu (PDD No. 211612) son of Jay Narayan Sahu Resident of Village & PO - Ratansara, Block & Police Station - Ghoghardiha, District - Madhubani.
40. Jagannath Jha (PDD No. 170431) son of late Krishna Chandra Jha Resident of Village - Deorh, PO, Block & Police Station - Ghoghardiha, District - Madhubani.
41. Mukesh Kumar Ram (PDD No. 013378) son of Tejeelal Ram Resident of Village & PO - Chhajana, Block - Ghogardiha, Police Station - Laukahi, District - Madhubani.
42. Ramawatar Mandal (PDD No. 167991) son of Ram Lakhan Mandal Resident of Village & PO - Ratansara, Block & Police Station - Ghoghardiha, District - Madhubani.
43. Kush Narayan Sahu (PDD No. 036505) son of Khattar Sahu Resident of Village & PO - Chhajana, Police Station - Laukahi, Block - Ghoghardiha, District - Madhubani.
44. Jay Prakash Mandal (PDD No. 280413) son of Raj Deo Mandal Resident of Village - Kishnipatti, PO & Police Station - Laukahi, District - Madhubani.
45. Purushottam Kumar (PDD No. 028779) son of Dhanik Lal Yadav Resident of Village - Basbariya, PO & Police Station - Saharghat, Block - Madhwapur, District - Madhubani.
46. Ram Kumar Yadav (PDD No. 014646) son of Khushi Lal Yadav Resident of Village - Pahipura, PO & Police Station - Saharghat, Block - Madhwapur, District - Madhubani.
47. Sanjiv Kumar (PDD No. 033180) son of Ganesh Dev Lal Karn Resident of Village, PO & Police Station - Saharghat, Block - Madhwapur, District - Madhubani.
48. Bhogendra Mandal (PDD No. 198236) son of Bunlal Mandal Resident of Village & PO - Bihari, Police Station - Madhwapur, Block - Madhwapur, District - Madhubani.
49. Mahesh Kumar Pandit (PDD No. 126807) son of Ram Swarth Pandit Resident of Village - Pihawara, PO - Saharghat, Police Station - Saharghat, Block - Madhwapur, District - Madhubani.
50. Umesh Kumar Sah (PDD No. 048736) son of Satyadev Sah Resident of Village & PO - Awari, Police Station - Madhwapur, Block - Madhwapur, District - Madhubani.
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51. Shrawan Kumar (PDD No. 030750) son of Mohan Mahto Resident of Village & PO - Piraukhar, Police Station - Madhwapur, Block - Madhwapur, District - Madhubani.
52. Vishwanath Yadav (PDD No. 049233) son of Mahendra Yadav Resident of Village & PO - Pakhrauni, Police Station - Saharghat, District - Madhubani.
53. Shatrughan Kumar Mandal (PDD No. 283848) son of late Dev Narayan Manal Resident of Village & PO & Police Station - Madhwapur, District - Madhubani.
54. Sanjay Raj Singh (PDD No. 163074) son of Chandrabhushan Singh Resident of Village & PO - Bihari, Police Station - Madhwapur, Block - Madhwapur, District - Madhubani.
55. Baidyanath Prasad (PDD No. 054831) son of Brahmdeo Sahu Resident of Village - Basuki Bihar, PO - Bihari, Police Station - Madhwapur, District - Madhubani.
56. Kumod Kumar Jha (PDD No. 034652) son of Bhogendra Jha Resident of Village - Mukhiyapatti, PO & Police Station - Saharghat, District - Madhubani.
57. Keshav Kumar (PDD No. 159831) son of Brahmdev Sah Resident of Village - Mukhiyapatti, PO & Police Station - Saharghat, District - Madhubani.
58. Abodh Kumar (PDD No. 082888) son of Rambalam Sah Resident of Village - Mukhiyapatti, PO - Saharghat, Police Station - Madhwapur, District - Madhubani.
59. Bijay Kumar (PDD No. 316469) son of Ganesh Mahto Resident of Village - Sahar South, PO & PS - Saharghat, District - Madhubani.
60. Sanjiv Kumar (PDD No. 278043) son of Umashankar Prasad Sinha Resident of Village, PO & Police Station - Jaynagar, District - Madhubani.
61. Om Prakash (PDD No. 283327) son of Satya Narayan Sah Resident of Village
- Narhi, PO - Mahadeo Math, Police Station - Andhramath, District - Madhubani.
62. Dhavir Prasad (PDD No. 293877) son of Deo Narayan Yadav Resident of Village, PO & Police Station - Phulparas, District - Madhubani.
63. Abdur Rafe Asad (PDD No. 224406) son of Abdul Quayaim Ansari Resident of Village - Hasanpur, PO - Jagatpur, Police Station - Phulparas, District - Madhubani.
64. Kishore Kumar (PDD No. 115496) son of Bishwanath Roy Resident of Village & PO - Jagatpur, Police Station - Phulparas, District - Madhubani.
65. Jitendra Paswan (PDD No. 060860) son of Butai Paswan Resident of Village & PO Balua, Police Station - Phulparas, District - Madhubani.
66. Ram Bilas Yadav (PDD No. 046805) son of late Shital Prasad Yadav Resident of Village & PO - Mahathaur Khurd, Police Station - Phulparas, District - Madhubani.
67. Rijay Kumar (PDD No. 259598) son of Siya Ram Das Resident of Village - Rauthiniya, PO - Jagatpur, Police Station - Phulparas, District - Madhubani.
68. Sohan Paswan (PDD No. 059444) son of Tetar Paswan Resident of Village & PO Amauja, Police Station - Phulparas, District - Madhubani.
69. Amod Kumar Singh (PDD No. 050068) son of Raj Kumar Mahto Resident of Village - Balabakhar, PO - Gehuma Bairiya, Police Station - Phulparas, District - Madhubani.
70. Rohit Kumar Sahu (PDD No. 273994) son of Bhogindar Prasad Sahu Resident of Village & PO Balua, Police Station - Phulparas, District - Madhubani.
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71. Manoj Kumar Ram (PDD No. 210336) son of Rameli Ram Resident of Village - Navpatti, PO - Narhiya, Police Station - Phulparas, District - Madhubani.
72. Binod Kumar Sahu (PDD No. 230242) son of Uttamlal Sahu Resident of Village & PO - Murli, Police Station - Phulparas, District - Madhubani.
73. Dilip Kumar Jha (PDD No. 062494) son of Navindra Jha Resident of Village & PO- Sijaula, Police Station - Phulparas, District - Madhubani.
74. Jibach Paswan (PDD No. 061152) son of Bhutai Paswan Resident of Village & PO Balua, Police Station - Phulparas, District - Madhubani.
75. Togeshwar Prasad (PDD No. 065038) son of Ganga Prasad Yadav Resident of Village - Rautiniya, PO - Jagatpur, Police Station - Phulparas, District - Madhubani.
76. Dinesh Kumar Singh (PDD No. 043668) son of Bishwanath Singh Resident of Village & PO Suggapatti, Police Station - Phulparas, District - Madhubani.
77. Pramod Kumar (PDD No. 193167) son of Shivji Prasad Sah Resident of Village - Mainha, PO - Bathanaha, Police Station - Phulparas, District - Madhubani.
78. Santosh Kumar Das (PDD No. 260152) son of Sitaram Das Resident of Village - Rautiniya, PO - Jagatpur, Police Station - Phulparas, District - Madhubani.
79. Shiv Kumar (PDD No. 160152) son of Ramdeo Yadav Resident of Village & PO - Gehumabairiya, Police Station - Phulparas, District - Madhubani.
80. Sanjay Kumar Yadav (PDD No. 208250) son of Madhusudan Yadav Resident of Village & PO Suggapatti, Police Station - Phulparas, District - Madhubani.
81. Nites Kumar (PDD No. 027457) son of Mohan Kumar Yadav Resident of Village & PO - Kalapatti, Police Station - Phulparas, District - Madhubani.
82. Sanjeev Kumar (PDD No. 085416) son of Bhageshwar Yadav Resident of Village - Balabakhar, PO - Gehuma Bairiya, Police Station - Phulparas, District - Madhubani.
83. Pritam Kumar Verma (PDD No. 111832) son of Sri Surendra Nath Verma Resident of Village - Khajuri, P.O. - Khajuri, Police Station - Madhubani, District - Madhubani.
84. Amit Kumar Verma (PDD No. 103860) Son of Sri Chanchal Kumar Verma Resident of Village - Khajuri, P.O. - Khajuri, Police Station - Madhubani, District - Madhubani.
85. Lal Bahadur Das (PDD No. 080103) Son of Sri Chunni Lal Das Resident of Village - Gajwa, P.O. - Basauli, Block & P.S. - Rahika, District - Madhubani.
86. Ajeet Kumar Gupta (PDD No. 207680) Son of Ram Shobhan Sah Resident of Village - Nima, P.O. - Raivam Factory, P.S. - Sakari, District - Madhubani.
87. Kamlesh Kumar Bhandari (PDD No. 060425) Son of Sri Brij Narayan Bhandari Resident of Village - Satghara, P.O. - Satghara, P.S. - Rahika, District - Madhubani.
88. Deepak Kumar (PDD No. 042547) Son of Shyam Sundar Karak Resident of Village - Karak Marg, P.O. - Madhubani, P.S. - Madhubani, District - Madhubani.
89. Ashish Kumar (PDD No. 046296) Son of Sri Bharat Prasad Sah Resident of Lohar Sari Chowk (Santu Nagar), P.O. - Madhubani, P.S. - Madhubani, District - Madhubani.
90. Abhimanyu Kumar (PDD No. 074418) Son of Sri Ram Narayan Sah Resident of Village - Ramganj Ward No. 02, (Laheriyaganj), P.O. - Madhubani, P.S. - Madhubani, District - Madhubani.
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91. Nitin Mukesh (PDD No. 281321) Son of Sri Gangduar Prasad Resident of Village - Chakdah, P.O. - Madhubani, P.S. - Raj Nagar, District - Madhubani.
92. Lakshmi Narain Mandal (PDD No. 222965) Son of Sri Ram Krishna Mandal Resident of Village - Gandhwari, P.O. - Gandhwari, P.S. - Sakari, District - Madhubani.
93. Kailash Mahto (PDD No. 279824) Son of Sri Mahavir Mahto Resident of Village - Maqsuad, P.O. - Maqsuda, P.S. - Sakari, District - Madhubani.
94. Bhavnath Pathak (PDD No. 241023) Son of Late Anand Pathak Resident of Village - Satlakha Pathak Tol, P.O. - Hussainpur, P.S. - Rahika, District - Madhubani.
95. Pankaj Kumar Singh (PDD No. 003507) Son of Sri Mahendra Singh Resident of Village - Gandhi Chowk (Balua), Near Suri Vivahaw, P.O. - Madhubani, P.S. - Madhubani, District - Madhubani.
96. Yamunanand Choudhary (PDD No. 220819) Son of Late Ram Lal Choudhary Resident of Village - Chandrasenpur, P.O. - Hussainpur, P.S. - Rahika, District
- Madhubani.
97. Shyam Kumar Ram (PDD No. 039730) Son of Sri Bir Bahadur Ram Resident of Village - Laxmi Sargar Baritol, P.O. - Bhowara, P.S. - Madhubani, District - Madhubani.
98. Rajesh Kumar Bhaskar (PDD No. 142150) Son of Sri Binod Ram Resident of Village - Ward No. 16, Moh - New Chakdah, Near Railway Gumti No. 12, P.O. - Madhubani, P.S. - Madhubani, District - Madhubani.
99. Aditya Ranjan (PDD No. 044176) Son of Sri Raj Kumar Choudhary Resident of Village - Chakdah, P.O. - Madhubani, P.S. - Raj Nagar, District - Madhubani.
100. Hira Chaupal (PDD No. 059683) Son of Sri Prabhu Choupal Resident of Village - Gajwa, P.O. - Basauli, Block & P.S. - Rahika, District - Madhubani.
101. Jyoti Kumar Thakur (PDD No. 04286) Son of Sri Hem Kant Thakur Resident of Vllage - Satlakha Dih, P.O. - Rahika, P.S. - Rahika, District - Madhubani.
102. Vijay Kumar Sah (PDD No. 012412) Son of Sri Dinkar Sah Resident of village - Bhouwara Morcha Tola, P.O. - Bhouwara Kutwali Chowk, P.S. Madhubani, District - Madhubani.
103. Mukesh Kumar Sah (PDD No. 010196) Son of Sri Raghunandan Sah Resident of village - Bhouwara Morcha Tola, P.O. - Bhouwara, P.S. Madhubani, District - Madhubani.
104. Nand Kumar Sharma (PDD No. 063761) Son of Sri Kailash Sharma Resident of Village - Mali Tol Sarhatiya, P.O. - Maqsuda, P.S.- Sakari, District
- Madhubani.
105. Ravi Shankar Prasad (PDD No. 206108) Son of Sri Ghuran Prasad Resident of Village - Kharua, P.O. - Kharua, P.S. - Rahika, District - Madhubani.
106. Pramod Kumar Mahto (PDD No. 015149) Son of Sri Mahabir Mahto Resident of Village - R.K. College Gate Ward No. 11, P.O. - Madhubani, P.S. Madhubani, District - Madhubani.
107. Kundan Kumar Jha (PDD No. 008635) Son of Sri Barun Kumar Jha Resident of Village - Satlakha, P.O. Rahika, P.S. - Rahika, District - Madhubani.
108. Vashishth Kumar Paswan (PDD No. 180990) Son of Sri Bacche Lal Paswan Resident of Village - Sima, P.O. - Kapilshwar Sthan, P.S. Madhubani, District - Madhubani.
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109. Abhishek Kumar (PDD No. 136548) Son of Sri Om Prakash Mahto Resident of Village - Laheriya Ganj, Ward No. 01, P.O. - Madhubani, P.S. Madhubani, District - Madhubani.
110. Satya Narayan Prasad (PDD No. 270940) Son of Late Anand Lal Paswan Resident of Village - Satghara Navtoli, P.O. - Rayyam Sugar Mill, P.O. - Rahika, District - Madhubani.
111.Rahul Kumar (PDD No. 001394) Son of Sri Laxmi Panjiyar Resident of Village - Gandhi Chowk, Balua Ward No. 12, P.O. - Madhubani, P.S. - Madhubani, District - Madhubani.
112. Vikash Kumar (PDD No. 102488) Son of Sri Chandeshwar Panjiyar Resident of Village - Maharajganj, P.O. - Madhubani, P.S. Madhubani, District - Madhubani.
113. Dinesh Kumar Paswan (PDD No. 074635) Son of Sri Baldeo Paswan Resident of Village - Suganuna, P.O. - Rahika, P.S. - Basauli, District - Madhubani.
114. Md. Shakil (PDD No. 092473) Son of Md. Tahir Ansari Resident of Village - Rahika, P.O. - Rahika, P.S. - Rahika, District - Madhubani.
115. Jagdeep Kumar (PDD No. 014845) Son of Sri Hari Narayan Ram Resident of Village - Surat Ganj, Ward No. 12, North of Bata Chowk, P.O. - Madhubani, P.S. Madhubani, District - Madhubani.
116. Nitish Kumar Nath (PDD No. 062244) Son of Sri Sunil Kumar Khan Resident of Village - Bhouwara, behind Mahadev Sthan, P.O. - Bhouwara, P.S. Madhubani, District - Madhubani.
117. Nutan Kumar (PDD No. 069742) daughter of Indu Jha Anil Resident of Village - Satlakha, P.O. Rahika, P.S. - Rahika, District - Madhubani.
118. Virendra Kumar Pradhan (PDD No. 273342) Son of Sri Rajkumar Pradhan Resident of Village Maharajganj, Ward No. 13, P.O. - Madhubani, P.S. Madhubani, District - Madhubani.
119. Mukesh Kumar Thakur (PDD No. 102417) Son of Sri Ram Autar Thakur Resident of Village - Sima, P.O. - Kapilshwar Sthan, P.S. Madhubani, District - Madhubani.
120. Arun Kumar Choudhary (PDD No. 216018) Son of Sri Hari Kishor Choudhary Resident of Village - Noniya Tola, Ward No. 14, Near Marriage Bhawan, P.O. - Madhubani, P.S. Madhubani, District - Madhubani.
121. Bijay Kumar Sah (PDD No. 141211) Son of Sri Ghanshyam Sah Resident of Village - Suratganj, Ward No. 14, P.O. - Madhubani, P.S. Madhubani, District - Madhubani.
122. Anju Kumari (PDD No. 005813) wife of Brahma Nand Prasad Resident of C/O Sanjay Kumar Verma, B.N. Studio, Ward No. 14, P.O. - Madhubani, P.S. Madhubani, District - Madhubani.
123. Ujjwal Kumar Singh (PDD No. 206447) Son of Sri Shekhar Prasad Singh Resident of Village - Mitthouli, P.O. - Rahika, P.S. - Ragatpur, District - Madhubani.
124. Navin Kumar Jha (PDD No. 117499) Son of Sri Deo Chandra Jha Resident of Village - Jagatpur Baraiya Tola, P.O. - Jagatpur, P.S. - Rahika, District - Madhubani.
125. Vikash Kumar Mishra (PDD No. 110420) Son of Late Vidya Nath Jha Resident of Village - Basauli, P.O. - Basauli, P.S. - Rahika, District - Madhubani.
126. Amit Kumar Choudhary (PDD No. 102429) Son of Sri Yogendra Choudhary Resident of Village - Dumari, P.O. - Dumari, P.S. - Rahika, District - Madhubani.
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127. Ranjeet Kumar Sinha (PDD No. 192003) Son of Late Indra Narayan Prasad Resident of Village - Tilak Chowk , Gaushala Road, P.O. - Madhubani, P.S. Madhubani, District - Madhubani.
128. Surya Kant Jha (PDD No. 059618) Son of Sri Bishnu Kant Jha Resident of Village - Saurath, P.O. - Surath, P.S. - Rahika, District - Madhubani.
129. Pratyush Prabhakar (PDD No. 316519) Son of Sri Arun Kumar Prasad Resident of Village - Marak Marg, P.O. - Madhubani, P.S. Madhubani, District - Madhubani.
130. Anil Kumar Vats (PDD No. 054537) Son of Sri Vinod Jha Resident of Village - Rahika, P.O. - Rahika, P.S. - Rahika, District - Madhubani.
131. Rajendra Kumar Raju (PDD No. 109943) Son of Sri Ram Prasad Das Resident of village - Belam, P.O. - Rayyam Factory, P.S. - Sakari, District - Madhubani.
132. Lalit Kumar Choudhary (PDD No. 046784) Son of Late Shri Kant Choudhary Resident of Village - Bhoura, P.O. - Madhubani, P.S. - Raj Nagar, District - Madhubani.
133. Prabhash Kumar Jha (PDD No. 102990) Son of Sri Satya Narayan Jha Resident of village - Kakraul, P.O. - Kakraul, P.S. - Rahika, District - Madhubani.
134. Ashutosh Kumar (PDD No. 118465) Son of Sri Nathuni Mukhiya Resident of Village - Sapta Parvati Tol, P.O. - Sapta, P.S. - Rahika, District - Madhubani.
135. Vijay Kumar Jha (PDD No. 003059) Son of Sri Laxman Jha Resident of Village - Satlakha Laksamar, P.O. Rahika, P.S. - Rahika, District - Madhubani.
136. Bhagwan Ji Thakur (PDD No. 002944) Son of Sri Laxman Thakur Resident of Village - Pokhrauni, P.O. - Saurath, P.S. - Rahika, District - Madhubani.
137. Sujit Kumar Jha (PDD No. 263848) Son of Sri Chandeshwar Jha Resident of village - Kakraul, P.O. - Kakraul, P.S. - Rahika, District - Madhubani.
138. Sharwan Kumar Thakur (PDD No. 043153) Son of Sri Raja Kumar Thakur Resident of Village - Maharajganj, P.O. - Madhubani, P.S. Madhubani, District - Madhubani.
139. Satyajeet Kumar Mandal (PDD No. 078816) Son of Sri Rama Kant Mandal Resident of Village - Khajuri, P.O. - Khajuri, Police Station - Madhubani, District - Madhubani.
140. Avinash Kumar Jha (PDD No. 060804) Son of Sri Navonath Jha Resident of Village - Satlakha Laksamar, P.O. Rayyam, P.S. - Rahika, District
- Madhubani.
141. Suman Prasad (PDD No. 198029) Son of Sri Surendra Nath Verma Resident of Village - Khajuri, P.O. - Khajuri, Police Station - Madhubani, District - Madhubani.
142. Gautam Kumar Verma (PDD No. 121120) Son of Sri Surendra Nath Verma Resident of Village - Khajuri, P.O. - Khajuri, Police Station - Madhubani, District - Madhubani.
143. Arun Kumar Mishra (PDD No. 093431) son of Shashikant Mishra Resident of Village, PO & Police Station - Benipatti, District - Madhubani.
144. Shiv Shankar Chaudhary (PDD No. 002710) son of Madan Kant Chaudhary Resident of Village & PO - Loha, Police Station - Kaluahi, District
- Madhubani.
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145. Jitu Kumar Mishra (PDD No. 053978) son of Krishna Kant Mishra Resident of Village, PO & Police Station - Benipatti, District - Madhubani.
146. Nibha Kumari (PDD No. 228038) daughter of Kapleshwar Mishra Resident of Village - Balia, PO - Umri, Police Station - Lakhnaur, District - Madhubani.
147. Gudiya Kumari (PDD No. 080958) daughter of Kameshwar Sahu Resident of Village & PO - Simri, Police Station - Bisfi, District - Madhubani.
148. Anil Kumar (PDD No. 080648) son of Heera Lal Sah Resident of Village & PO - Simri, Police Station - Bisfi, District - Madhubani.
149. Shyam Kumar (PDD No. 299577) son of Ramdeo Yadav Resident of Village - Kathaila, PO - Bherwa, Police Station - Bisfi, District - Madhubani.
150. Umesh Chandra Thakur (PDD No. 080832) son of Moti Prasad Thakur Resident of Village - Patauna, PO - Parohi, Police Station - Bisfi, District - Madhubani.
151. Virendra Kumar Pandit (PDD No. 056465) son of Ram Ashish Pandit Resident of village - Bhagauti, PO - Khairibonka, Police Station - Bisfi, District - Madhubani.
152. Brajesh Kumar Jha (PDD No. 064283) son of Ishwar Kant Jha Resident of Village & PO - Kerbar, Police Station - Bisfi, District - Madhubani.
153. Rajeev Ranjan (PDD No. 013671) son of Narendra Yadav Resident of Village - Sakrahi, PO - Parohi, Police Station - Bisfi, District - Madhubani.
154. Shankar Kumar (PDD No. 231287) son of Yogendra Sahu Resident of Village - Salempur, PO - Bhoj Pandaul, Police Station - Bisfi, District - Madhubani.
155. Ashok Kumar (PDD No. 227711) son of Ram Babu Mandal Resident of Village - Kamlabari, PO - Khairibonka, Police Station - Bisfi, District - Madhubani.
156. Ganesh Yadav (PDD No. 267350) son of Bhola Yadav Resident of Village - Hanuman Nagar, PO - Bhoj Pandaul, Police Station - Bisfi, District - Madhubani.
157. Kavita Kumari (PDD No. 314400) daughter of Lakshman Yadav Resident of Village - Hanuman Nagar, PO - Bhoj Pandaul, Police Station - Bisfi, District - Madhubani.
158. Sangita Kumari (PDD No. 244783) daughter of Manoj Kumar Sah Resident of Village - Lohra, PO - Rabhos, Police Station - Bisfi, District - Madhubani.
159. Rakesh Kumar Sah (PDD No. 070417) son of Yogendra Sah Resident of Village - Prasadi Tola Noorchak, PO - Noorchak, Police Station - Bisfi, District - Madhubani.
160. Baidyanath Mandal (PDD No. 059861) son of Fakir Mandal Resident of Village - Gajba, PO - Bhoj Pandaur, Police Station - Bisfi, District - Madhubani.
161. Sushil Kumar Mandal (PDD No. 300048) son of Jagdish Mandal Resident of Village - Sisai, PO - Bhoj Pandaul, Police Station - Bisfi, District
- Madhubani.
162. Surendra Prasad (PDD No. 014059) son of Yugal Sharma Resident of Village & PO - Simri, Police Station - Bisfi (Patauna), District - Madhubani.
163. Rajesh Kumar Ranjan (PDD No. 087799) son of Ram Babu Yadav Resident of Village - Puari, PO - Khairibonka, Police Station - Bisfi, District - Madhubani.
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164. Manish Kumar Thakur (PDD No. 058557) son of Sogarath Thakur Resident of Village & PO - Bhoj Pandaul, Police Station - Bisfi, District - Madhubani.
165. Amarnath Jha (PDD No. 005656) son of Baidyanath Jha Resident of Village & PO - Bhoj Pandaul, Police Station - Bisfi, District - Madhubani.
166. Chandrakala Kumari (PDD No. 038703) daughter of Lohra PO - Rathos, Police Station - Bisfi, District - Madhubani.
167. Barun Kumar (PDD No. 038591) son of Basudeo Prasad Yadav Resident of Village & PO - Lohra, Police Station - Bisfi, District - Madhubani.
168. Harideo Kumar Paswan (PDD No. 022330) son of Jeevachh Paswan Resident of Village - Ausignot, PO - Aunsi Babhangawa, Police Station - Bisfi, District - Madhubani.
169. Raj Kumar 'Raju' (PDD No. 009813) son of late Yugal Sharma Resident of Village & PO - Simri, Police Station - Bisfi, District - Madhubani.
170. Deepak Kumar (PDD No. 079789) son of Ram Swarth Sharma Resident of Village & PO - Simri, Police Station - Bisfi, District - Madhubani.
171. Devendra Kumar (PDD No. 105654) son of Krishna Chandra Mishra Resident of Village & PO - Simri, Police Station - Bisfi, District - Madhubani.
172. Arun Kumar Yadav (PDD No. 014389) son of Yogendra Yadav Resident of Village - Nahas West, PO - Nahas Ruapuli, Police Station - Bisfi, District - Madhubani.
173. Mamta Kumari (PDD No. 080867) daughter of Yogendra Sharma Resident of Village & PO - Parsauni, Police Station - Bisfi, District - Madhubani.
174. Suresh Prasad Pandit (PDD No. 054583) son of Nathu Ram Pandit Resident of Village - Bhagauli, PO - Khairibonka, Police Station - Bisfi, District - Madhubani.
175. Balram Yadav (PDD No. 118592) son of Tej Narayan Yadav Resident of Village - Nahas West, PO - Nahas Ruapuli, Police Station - Bisfi, District - Madhubani.
176. Govind Kumar (PDD No. 089446) son of Ram Kailash Yadav Resident of Village & PO - Sadulhpur, Police Station - Bisfi, District - Madhubani.
177. Sanjay Kumar Paswan (PDD No. 259272) son of Bachandeo Paswan Resident of Village & PO - Sadulpur, Police Station - Bisfi, District - Madhubani.
178. Prabhat Kumar (PDD No. 094111) son of Ramjati Pandit Resident of Village - Singhiagot, PO - Singhia Devdhi, Police Station - Bisfi, District - Madhubani.
179. Amlesh Kumar Thakur (PDD No. 073289) son of Madan Thakur Resident of Village & PO - Sadulhpur, Police Station - Bisfi, District - Madhubani.
180. Rakesh Kumar Thakur (PDD No. 097191) son of Upendra Thakur Resident of Village & PO - Sadulhpur, Police Station - Bisfi, District - Madhubani.
181. Mukesh Kumar Mishra (PDD No. 231348) son of Vishundev Mishra Resident of Village - Singhiya, PO - Singhia Got, Police Station - Bisfi, District - Madhubani.
182. Priyanka Kumari (PDD No. 073516) daughter of Lalit Mohan Thakur Resident of Village & PO - Sadulpur, Police Station - Bisfi, District - Madhubani.
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183. Shiv Shankar Kumar (PDD No. 222617) son of Krishna Kumar Mandal Resident of Village - Madhia, PO - Kajitol Chapariya, Police Station - Bisfi, District - Madhubani.
184. Kailash Kumar (PDD No. 113400) son of late Yogendra Lal Karn Resident of Village & PO - Nahas Rupauli, Police Station - Bisfi, District - Madhubani.
185. Shiv Lal Yadav (PDD No. 118474) son of Baldeo Yadav Resident of Village - Chandranana, PO - Dulaha, Police Station - Bisfi, District - Madhubani.
186. Ramsufal Pandit (PDD No. 095540) son of late Maharaj Pandit Resident of Village - Bhagauni, PO - Khairbonka, Police Station - Bisfi, District - Madhubani.
187. Lal Bindu Kumar (PDD No. 019008) son of Bhwaneshwar Yadav Resident of Village & PO - Nahas Rupauli, Police Station - Bisfi, District - Madhubani.
188. Archana Kumari (PDD No. 019251) daughter of Saroj Yadav Resident of Village & PO - Nahas Rupauli, Police Station - Bisfi, District - Madhubani.
189. Navin Kumar Mandal (PDD No. 228569) son of Jagdish Mandal Resident of Village - Sisai, PO - Bhoj Pandaul, Police Station - Bisfi, District
- Madhubani.
190. Rajdev Paswan (PDD No. 176637) son of late Rambahadur Paswan Resident of Village, PO, Block & Police Station - Hanuman Nagar, District - Darbhanga.
191. Radha Raman Mishra (PDD No. 185762) son of Nilambar Mishra Resident of Village - Singhwara South, PO, Block & Police Station - Singhwara, District - Darbhanga.
192. Dhiraj Kumar (PDD No. 003100) son of Nilambar Mishra Resident of Village - Singhwara South, PO, Block & Police Station - Singhwara, District - Darbhanga.
193. Vinay Kumar Thakur (PDD No. 202029) son of Ram Siban Thakur Resident of Village & PO - Bharathi, Block & Police Station - Singhwara, District - Darbhanga.
194. Dinesh Mahto (PDD No. 195339) son of Jageshwar Mahto Resident of Village, PO , Block & Police Station - Singhwara, District - Darbhanga.
195. Aashutosh Kumar Pathak (PDD No. 221285) son of Gopal Pathak Resident of Village - Simri, PO - Kansi Simri, Police Station - Simri, District
- Darbhanga.
196. Mritunjay Kumar (PDD No. 049402) son of Surendra Mahto Resident of Village - Simri, PO - Kansi Simri, Police Station - Simri, District - Darbhanga.
197. Ram Naresh Prasad (PDD No. 228437) son of Amrit Prasad Resident of Village - Vishwanath Patti, PO, Bock & Police Station - Singhwara, District - Darbhanga.
198. Sangita Kumari (PDD No. 141454) daughter of Abhishek Kumar Resident of Village - Mahisar Bhawanipur, PO, Bock & Police Station - Singhwara, District - Darbhanga.
199. Anamika Kumari (PDD No. 051522) daughter of Ram Nath Ray Resident of Village - Singhwara , PO, Block & Police Station - Singhwara, District - Darbhanga.
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200. Sarita Kumari (PDD No. 003892) daughter of Indra Kumar Lal Resident of Village - Kumarpatti, PO - Bharathi, Police Station - Singhwara, District - Darbhanga.
201. Dhiraj Kumar Jha (PDD No. 111015) son of Vishwanath Jha Resident of Village - Singhwara , PO, Block & Police Station - Singhwara, District - Darbhanga.
202. Janak Kumar (PDD No. 088986) son of Jagdish Baitha Resident of Village & PO - Asthua, Block & Police Station - Singhwara, District - Darbhanga.
203. Raushan Kumar Sharma (PDD No. 020992) son of Ram Prasad Sharma Resident of Village - Singhwara , PO, Block & Police Station - Singhwara, District - Darbhanga.
204. Riddhi Vinayak Jha (PDD No. 179307) son of Sri Vidyadhar Jha Resident of Village & PO - Bharwara, Block & Police Station - Singhwara, District - Darbhanga.
205. Md. Nadeem Afzal (PDD No. 023988) son of Md. Safiuddin Kouser Resident of Village - Singhwara , PO, Block & Police Station - Singhwara, District - Darbhanga.
206. Manoj Kumar Ram (PDD No. 229809) son of Bilat Ram Resident of Village & PO - Madhopur, Block & Police Station - Singhwara, District - Darbhanga.
207. Mukesh Kumar Chaudhary (PDD No. 274707) son of Raj Kumar Chaudhary Resident of Village - Singhwara , PO, Block & Police Station - Singhwara, District - Darbhanga.
208. Ajit Madhav (PDD No. 218980) son of late Ram Chandra Yadav Resident of Village - Singhwara , PO, Block & Police Station - Singhwara, District - Darbhanga.
209. Kamod Paswan (PDD No. 196886) son of Bindeshwar Paswan Resident of Village, PO, Block & Police Station - Bahadurpur, District - Darbhanga.
210. Md. Shahid Anwar (PDD No. 317871) son Anwar Alam Resident of Village, PO, Block - Biraul, District - Darbhanga.
211. Ranjan Kumar Mishra (PDD No. 032372) son of Suresh Chandra Mishra Resident of Village, PO, Block & Police Station - Bahadurpur, District
- Darbhanga.
212. Md. Entajar Uddin (PDD No. 098687) son of Md. Nizamuddin Resident of Village, PO, Block & Police Station - Darbhanga Sadar, Darbhanga.
213. Anita Kumari (PDD No. 051868) daughter of Mahesh Chandra Yadav Resident of Village, PO, Block & Police Station - Darbhanga Sadar, Darbhanga.
214. Pinki Devi @ Pinki Kumari (PDD No. 126005) daughter of Ram Kumar Sah Resident of Village, PO, Block & Police Station - Darbhanga Sadar, Darbhanga.
215. Pankaj Kumar (PDD No. 199377) son of Yogi Paswan Resident of Village, PO, Block & Police Station - Darbhanga Sadar, Darbhanga.
216. Surendra Kumar Yadav (PDD No. 094628) son of Arvind Kumar Resident of Village, PO, Block & Police Station - Darbhanga Sadar, Darbhanga.
217. Manila Kumari (PDD No. 169256) daughter of Sudeep Yadav Resident of Village, PO, Block & Police Station - Darbhanga Sadar, Darbhanga.
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218. Sunil Kumar (PDD No. 008077) son of late Asharphi Mahto Resident of Village, PO, Block & Police Station - Darbhanga Sadar, Darbhanga.
219. Amarnath Kumar (PDD No. 119122) son of Shambhu Prasad Gupta Resident of Village, PO, Block & Police Station - Darbhanga Sadar, Darbhanga.
220. Randhish Kumar (PDD No. 001100) son of Rajendra Prasad Mahto Resident of Village, PO, Block & Police Station - Darbhanga Sadar, Darbhanga.
221. Rakesh Kumar (PDD No. 000990) son of Rajendra Prasad Mahto Resident of Village, PO, Block & Police Station - Darbhanga Sadar, Darbhanga.
222. Dharmendra Kumar Gupta (PDD No. 022598) son of late Rajendra Prasad Gupta Resident of Village, PO, Block & Police Station - Darbhanga Sadar, Darbhanga.
223. Rajesh Kumar (PDD No. 081213) son of Kamlesh Thakur Resident of Village, PO, Block & Police Station - Darbhanga Sadar, Darbhanga.
224. Vijay Kumar Roy (PDD No. 033691) son of Vishwanath Roy Resident of Village, PO, Block & Police Station - Darbhanga Sadar, Darbhanga.
225. Devendra Kumar Thakur (PDD No. 217760) son of Gopi Krishna Thakur C/o Rit Lal Thakur, Mohalla - Ruhelaganj, PO - Lalbagh, Block & Police Station - Darbhanga Sadar, Darbhanga.
226. Rinku Kumari (PDD No. 217187) daughter of Pankaj Kumar Resident of Village, PO and Block - Hayaghat, District - Darbhanga.
227. Anjum Furqan (PDD No. 122382) son of late Badrun Hasan Resident of Village & PO - Chilha Dilawarpur, Block - Baheri, District - Darbhanga.
228. Ganga Ram Paswan (PDD No. 258252) son of late Ram Swarup Paswan Resident of Village, PO, Block & Police Station - Darbhanga Sadar, Darbhanga.
229. Amit Kumar (PDD No. 091297) son of Binod Kumar Resident of Village, PO and Block - Baheri, District - Darbhanga.
230. Anuj Kumar (PDD No. 117555) son of Rajendra Prasad Karn Resident of Village, PO, Block & Police Station - Darbhanga Sadar, Darbhanga.
231. Jay Kumar Yadav (PDD No. 276921) son of Yogeshwar Yadav Resident of Village, PO & Police Station - Kiratpur, District - Darbhanga.
232. Gauri Shankar Khan (PDD No. 145477) son of Kumar Kant Khan Resident of Village, PO & Police Station - Kiratpur, District - Darbhanga.
233. Jay Shankar Khan (PDD No. 113811) son of Kumar Kant Khan Resident of Village, PO & Police Station - Kiratpur, District - Darbhanga.
234. Kamal Kumar (PDD No. 226382) son of Chandra Kant Khan Resident of Village, PO & Police Station - Kiratpur, District - Darbhanga.
235. Suneel Kumar (PDD No. 138217) son of Yashodhar Yadav Resident of Village, PO & Police Station - Kiratpur, District - Darbhanga.
236. Mani Bhushan Mishra (PDD No. 012601) son of late Kusheshwar Mishra Resident of Village, PO & Police Station - Kiratpur, District - Darbhanga.
237. Rakesh Kumar Khan (PDD No. 157502) son of late Sushil Khan Resident of Village - Mushariya, PO & Police Station - Jamalpur, District - Darbhanga.
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238. Naveen Kumar Singh (PDD No. 022265) son of Manohar Prasad Singh Resident of Village - Manhauli, PO - Panchove, Police Station - Bishanpur, District - Darbhanga.
239. Mukesh Kumar Jha (PDD No. 127440) son of Govind Jha Resident of Village, PO and Block - Baheri, District - Darbhanga.
240. Prabhash Kumar Singh (PDD No. 227178) son of Ashok Kumar Singh Resident of Village, PO & Police Station - Biraul, District - Darbhanga.
241. Pradeep Kumar Singh (PDD No. 238874) son of Ashok Singh Resident of Village & PO - Biraul, Police Station - Ghanshyampur, District - Darbhanga.
242. Abuzar Qasmi (PDD No. 008452) son of Abdul Aziz Resident of Village - Karkauli, PO - Biraul, Police Station - Ghanshyampur, District - Darbhanga.
243. Md. Razi Alam (PDD No. 135313) son of Md. Muslim Resident of Village, PO & Block - Manigachi, District - Darbhanga.
244. Karmveer Prasad (PDD No. 079825) son of Chandeshwar Sah Resident of Village, PO & Block - Jale, District - Darbhanga.
245. Vijay Kumar Sah (PDD No. 188176) son of Sitaram Sah Resident of Village, PO & Block - Jale, District - Darbhanga.
246. Lalit Paswan (PDD No. 062904) son of Suvai Lal Paswan Resident of Village, PO, Block & Police Station - Hanuman Nagar, District - Darbhanga.
247. Bipin Thakur (PDD No. 278490) son of Satyendra Thakur Resident of Village, PO , Block - Singhwara, District - Darbhanga.
248. Gurudayal Yadav (PDD No. 079383) son of Sitaram Yadav Resident of Village, PO & Block - Ghanshyampur, District - Darbhanga.
249. Anil Kumar Choudhary (PDD No. 254291) son of Lakshmeshwar Choudhary Resident of Village - Mirjapur Jagni, PO & Police Station - Singhwara, District - Darbhanga.
250. Surendra Ram (PDD No. 082214) son of Mahesh Ram Resident of Village, PO & Block - Singhwara, District - Darbhanga.
251. Raj Kumar Ram (PDD No. 042306) son of Ganesh Ram Resident of Village, PO & Block - Singhwara, District - Darbhanga.
252. Dilip Kumar Ram (PDD No. 042185) son of Thakko Ram Resident of Village, PO & Block - Singhwara, District - Darbhanga.
253. Amol Kumar (PDD No. 217389) son of Shankar Mandal Resident of Village & PO - Bharathi, Block - Singhwara, District - Darbhanga.
254. Deepak Kumar Thakur (PDD No. 034052) son of Lalan Kumar Thakur Resident of Village, PO & Block - Singhwara, District - Darbhanga.
255. Madanjit Kumar (PDD No. 203961) son of Arun Kumar Singh Resident of Village - Pipra, PO - Bandhpura, Block & Police Station - Singhwara, District - Darbhanga.
256. Prakash Chandra Ray (PDD No. 211473) son of Tej Narayan Ray Resident of Gandhi Nagar Teachers Colony Katrahia, PO & Police Station - Laxmisagar, District - Darbhanga.
257. Dhiraj Kumar (PDD No. 024375) son of Ram Babu Prasad Resident of Harhi Trace Kameshwar Market, Room No. 2, PO - Lalbag, Block - Darbhanga Sadar, District - Darbhanga.
258. Satyendra Kumar Paswan (PDD No. 060281) son of Sunil Paswan Resident of Village, PO & Block - Bahadurpur, District - Darbhanga.
259. Deepak Kumar Kamat (PDD No. 169955) son of Durga Nand Kamat Resident of Village, PO & Block - Bahadurpur, District - Darbhanga. Patna High Court LPA No.535 of 2017 dt.17-04-2018 639/871
260. Pravin Kumar Chandan (PDD No. 127366) son of Dhyani Paswan Resident of Village - Fakirna, PO & Police Station - Biraul, District - Darbhanga.
261. Laltun Paswan (PDD No. 218527) son of Jeevachh Paswan Resident of Village, PO, Block Station - Gaura Bauram, District - Darbhanga.
262. Ram Bilash Mahto (PDD No. 052100) son of Ram Chandra Mahto Resident of Village, PO & Block - Darbhanga Sadar, Darbhanga.
263. Dharmendra Paswan (PDD No. 173128) son of Ram Chandra Paswan Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
264. Devesh Kumar Anand (PDD No. 271567) son of Late Paltu Yadav Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
265. Anil Kumar Pandit (PDD No. 052926) son of Arjun Pandit Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
266. Suman Kumar (PDD No. 096295) son of Jilebee Sah Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
267. Raj Kishor Roy (PDD No. 018147) son of Maha Narayan Roy Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
268. Raman Kumar Singh (PDD No. 257885) son of Lalit Mohan Singh Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
269. Deepak Kumar Singh (PDD No. 257479) son of Lalit Mohan Singh Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
270. Ramanuj Yadav (PDD No. 172094) son of Ram Prakash Yadav Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
271. Urmila Kumari (PDD No. 063869) daughter of Ram Nandan Mahto Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
272. Sanjay Kumar Suman (PDD No. 196316) son of Ramanand Pandit Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
273. Jay Shankar Prasad (PDD No. 314638) son of Mohan Yadav Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
274. Jay Kant Yadav (PDD No. 039779) son of Ram Narayan Yadav Resident of Village - Sahora Ghat, PO - Bargaom, Police Station - Kusheshwar Asthan, District - Darbhanga.
275. Roshan Lal Malakar (PDD No. 122604) son of Ramswarup Malakar Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
276. Jibachh Yadav (PDD No. 059552) son of Dular Chand Yadav Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
277. Anuranjan Kumar Singh (PDD No. 266243) son of Ramshankar Singh Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
278. Manohar Sahu (PDD No. 233477) son of Baidyanath Sahu Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
279. Shailendra Kumar Ray (PDD No. 150582) son of Bhola Ray Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
280. Krishna Kumar Pandit (PDD No. 004105) son of Ram Bahadur Pandit Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
281. Vijay Kumar Manjhi (PDD No. 052992) son of Mahendra Manjhi Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
282. Bimal Kant Jha (PDD No. 281110) son of late Gangadhar Jha Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
283. Birendra Kumar (PDD No. 023404) son of Madeshwar Yadav Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga. Patna High Court LPA No.535 of 2017 dt.17-04-2018 640/871
284. Rajesh Kumar Yadav (PDD No. 073383) son of Jibachh Yadav Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
285. Suresh Kumar (PDD No. 022451) son of late Kamla Kant Choudhary Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
286. Jivachh Kamti (PDD No. 249249) son of Ramjivan Kamti Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
287. Jannat Khatun (PDD No. 226273) wife of Abdul Wahid Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
288. Ranjeet Yadav (PDD No. 120262) son of Ramchandra Yadav Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
289. Parashuram Malakar (PDD No. 114301) son of Ramswarup Malakar Resident of Village - Masankhon, PO - Balaha, Police Station - Kusheshwar Asthan, District - Darbhanga.
290. Kaushal Kumar Jha (PDD No. 008531) son of Lakshman Jha Resident of Village, PO, Block - Biraul, District - Darbhanga.
291. Nanadan Kumar Sah (PDD No. 168054) son of Shivshankar Sah Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
292. Ajay Kumar (PDD No. 002867) son of Krishna Chandra Lal Das Resident of Village, PO & Block - Bahadurpur, District - Darbhanga.
293. Jyoti Kumar Singh (PDD No. 115244) son of Chandrashekhar Singh Resident of Village & PO - Godhiyari, Police Station - Bishanpur, District - Darbhanga.
294. Kailash Prasad (PDD No. 209270) son of Ram Udgar Yadav Resident of Village - Mithuniya, PO & Block - Baheri, District - Darbhanga.
295. Santosh Kumar Singh (PDD No. 021700) son of Dashrath Prasad Singh Resident of Village, PO & Block - Gaura Bauram, District - Darbhanga.
296. Rama Raman Rakesh (PDD No. 273924) son of Binod Prasad Singh Resident of Village - Goraman Singh, PO & Block - Gaura Bauram, District - Darbhanga.
297. Rahul Kumar Singh (PDD No. 258123) son of Raj Kumar Singh Resident of Village , PO & Block - Gaura Bauram, District - Darbhanga.
298. Praveen Kumar Singh (PDD No. 269168) son of Bipin Prasad Singh Resident of Village , PO & Block - Gaura Bauram, District - Darbhanga.
299. Anand Kumar Choudhary (PDD No. 309195) son of late Mahesh Choudhary Resident of Village & PO - Barheta, Block & Police Station - Kalyanpur, District - Samastipur.
300. Anish Kumar (PDD No. 077299) son of Ram Binod Sah Resident of Village - Tira Jatmalpur, Block & Police Station - Kalyanpur, District - Samastipur.
301. Sunil Kumar (PDD No. 177378) son of Shashi Bhushan Yadav Resident of Village - Kudhwa Kothiya, PO - Janardanpur, Block & Police Station - Kalyanpur, District - Samastipur.
302. Runa Kumari (PDD No. 275336) wife of Rakesh Kumar Resident of Village & PO - Namapur, Block & Police Station - Kalyanpur, District - Samastipur.
303. Amresh Kumar (PDD No. 102273) son of Shivchandra Baitha Resident of Village - Srinath Paran, PO - Jagdish Paran, Block & Police Station - Kalyanpur, District - Samastipur.
304. Shambhu Paswan (PDD No. 266061) son of Ramashray Paswan Resident of Village - Kolhuara, PO - Narga, Block & Police Station - Kalyanpur, District - Samastipur.
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305. Rani Kumari (PDD No. 221465) daughter of Upendra Kumar Yadav Resident of Village - Kapoorpatti, PO - Koylam, Block & Police Station - Kalyanpur, District - Samastipur.
306. Niraj Kumar (PDD No. 076141) son of Bhola Ram Resident of Village - Somnaha Ramchandri, PO - Somnaha Mizanagar, Block & Police Station - Kalyanpur, District - Samastipur.
307. Sushil Kumar Rahi (PDD No. 109643) son of Baidyanath Prasad Singh Resident of Village - Chhakantoli, PO - Koilym, Block & Police Station - Kalyanpur, District - Samastipur.
308. Raushan Kumar (PDD No. 093468) son of Dukhmochan Ray Resident of Village - Chhakantoli, PO - Koilym, Block & Police Station - Kalyanpur, District - Samastipur.
309. Tripurari Prasad Deva (PDD No. 193855) son of late Ram Padarath Deva Resident of Village - Bhagwanpur Barheta, PO - Kurbha Barheta, Block & Police Station - Kalyanpur, District - Samastipur.
310. Vimal Kumar (PDD No. 087246) son of Ram Suresh Thakur Resident of Village & PO - Kalyanpur, Block & Police Station - Kalyanpur, District - Samastipur.
311. Dheeraj Kumar (PDD No. 180690) son of Shivnath Prasad Resident of Village & PO - Kalyanpur, Block & Police Station - Kalyanpur, District - Samastipur.
312. Sohan Kumar (PDD No. 187768) son of Ram Pukar Paswan Resident of Village - Musepur, PO - Narga, Block & Police Station - Kalyanpur, District - Samastipur.
313. Poonam Kumari (PDD No. 062354) daughter of Neema Chaikhaidar PO - Janardanpur, Block & Police Station - Kalyanpur, District - Samastipur.
314. Ravi Ranjan Kumar (PDD No. 028529) son of Arvind Kumar Ray Resident of Village & PO - Tira Jamalpur, Block & Police Station - Kalyanpur, District - Samastipur.
315. Shashi Ranjan Kumar (PDD No. 193475) son of Arvind Kumar Ray Resident of Village & PO - Tira Jamalpur, Block & Police Station - Kalyanpur, District - Samastipur.
316. Suresh Kumar (PDD No. 128861) son of Ranjeet Kumar Resident of Village - Milke, PO - Ladaura Dargah, Block & Police Station - Kalyanpur, District - Samastipur.
317. Sujeet Kumar (PDD No. 166663) son of Sukhnandan Ray Resident of Village - Kasbe Ahar, PO - Tajpur, Block & Police Station - Kalyanpur, District - Samastipur.
318. Shekhar Kumar Sharma (PDD No. 222369) son of Amar Nath Sharma Resident of Village & PO - Rahimabad, Block & Police Station - Tajpur, District - Samastipur.
319. Surya Prakash (PDD No. 181810) son of Lalbabu Singh Resident of Village - Sabaha, PO - Gauspur Sarsauna, Block & Police Station - Tajpur, District - Samastipur.
320. Simpi Kumari (PDD No. 165391) wife of Sujeet Kumar Resident of Village - Kasbe Ahar, PO - Tajpur, Block & Police Station - Kalyanpur, District - Samastipur.
321. Seema Kumari (PDD No. 166517) wife of Lal Babu Ray Resident of Village - Kasbe Ahar, PO, Block & Police Station - Tajpur, District - Samastipur.
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322. Suman Kumar (PDD No. 164696) son of Dhirendra Prasad Sinha Resident of Village - Gaddopur, PO - Manpura, Block & Police Station - Tajpur, District - Samastipur.
323. Md. Arman (PDD No. 029179) son of Md. Abul Qais Resident of Village & PO Shahpur Bagauni, Block & Police Station - Tajpur, District - Samastipur.
324. Rakesh Kumar (PDD No. 010887) son of Jai Narayan Singh Resident of Village - Awabakarpur, PO - Manpur, Block & Police Station - Tajpur, District - Samastipur.
325. Raushan Kumar (PDD No. 182129) son of Surendra Singh Resident of Village - Sadipur, PO - Manpura, Block & Police Station - Tajpur, District
- Samastipur.
326. Vishwa Ranjan Kumar Rajan (PDD No. 000636) son of Bishnu Deo Prasad Resident of Village & PO - Manpura, Block & Police Station - Tajpur, District - Samastipur.
327. Arvind Kumar Sah (PDD No. 040855) son of Bhola Sah Resident of Village - Sadipur, PO - Manpura, Block & Police Station - Tajpur, District - Samastipur.
328. Om Prakash Thakur (PDD No. 000434) son of Dev Narayan Thakur Resident of Village - Chakhaidar, PO - Motipur, Block & Police Station - Tajpur, District - Samastipur.
329. Manoj Kumar (PDD No. 022949) son of Sukhdev Ray Resident of Village & PO - Rampur - Maheshpur, Block & Police Station - Tajpur, District - Samastipur.
330. Ram Nandan Das (PDD No. 106583) son of Ram Johan Das Resident of Village - Salempur, PO - Manpura, Block & Police Station - Tajpur, District - Samastipur.
331. Md. Mahfooz (PDD No. 078936) son of Md. Mobin Resident of Village - Gaddopur, PO - Manpura, Block & Police Station - Tajpur, District - Samastipur.
332. Amarjit Kumar Pandit (PDD No. 024332) son of Mohan Pandit Resident of Village - Gaddopur, PO - Manpura, Block & Police Station - Tajpur, District - Samastipur.
333. Anand Shankar Kumar Verma (PDD No. 060319) son of Brajendra Kumar Verma Resident of Village & PO - Manpura, Block & Police Station - Tajpur, District - Samastipur.
334. Manoj Kumar (PDD No. 305381) son of Sukhdeo Sah Resident of Village - Kasbe Ahar, PO - Tajpur, Block & Police Station - Kalyanpur, District - Samastipur.
335. Rajdeo Sah (PDD No. 022883) son of Yogendra Prasad Resident of Village - Gangapur, PO - Vaini, Block & Police Station - Pusa, District - Samastipur.
336. Umesh Ram (PDD No. 039840) son of Rajendra Ram Resident of Village & PO - Dharmagatpur Bathua, Block & Police Station - Pusa, District
- Samastipur.
337. Vinod Kumar Paswan (PDD No. 213552) son of Badri Paswan Resident of Village & PO - Dharmagatpur Bathua, Block & Police Station - Pusa, District - Samastipur.
338. Ratnesh Kumar (PDD No. 017806) son of Chandra Shekhar Prasad Singh Resident of Village & PO - Kabuliram, Block & Police Station - Pusa, District - Samastipur.
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339. Pankaj Kumar Singh (PDD No. 077188) son of Prabhat Kumar Singh Resident of Village - Milki, PO - Kabuliram, Block & Police Station - Pusa, District - Samastipur.
340. Suresh Kumar Paswan (PDD No. 279875) son of Dhanik Lal Paswan Resident of Village - Rampur Ayodhya, PO - Waini, Block & Police Station - Pusa, District - Samastipur.
341. Niraj Kumar Sharma (PDD No. 048290) son of Bhuvneshwar Sharma Resident of Village & PO - Dharmagatpur Bathua, Block & Police Station - Pusa, District - Samastipur.
342. Bhushan Narayan Das (PDD No. 196105) son of Rambilash Das Resident of Village & PO - Chandouli, Block & Police Station - Pusa, District
- Samastipur.
343. Guddu Kumar (PDD No. 049932) son of Mohan Baitha Resident of Village - Gangapur, PO - Vaini, Block & Police Station - Pusa, District - Samastipur.
344. Ashok Kumar (PDD No. 058051) son of Upendra Ray Resident of Village - Harpur Pusa, PO, Block & Police Station - Pusa, District - Samastipur.
345. Rajeev Kumar (PDD No. 163027) son of Ram Babu Sharma Resident of Village - Gangapur, PO - Vaini, Block & Police Station - Pusa, District - Samastipur.
346. Manish Kumar (PDD No. 032325) son of Lal Babu Sah Resident of Village - Gangapur, PO - Vaini, Block & Police Station - Pusa, District - Samastipur.
347. Abhishek Kumar (PDD No. 042383) son of Lal Babu Sah Resident of Village - Gangapur, PO - Vaini, Block & Police Station - Pusa, District - Samastipur.
348. Sangita Kumari (PDD No. 096756) wife of Ajay Kumar Pandey Resident of Village - Narayanpur Khairi, PO - Waini, Block & Police Station - Pusa, District - Samastipur.
349. Chandan Kumar Jha (PDD No. 172564) son of Nirmal Kumar Jha Resident of Village - Gangapur, PO - Waini, Block & Police Station - Pusa, District - Samastipur.
350. Raju Kumar (PDD No. 039472) son of Ram Pukar Sahni Resident of Village & PO - Waini, Block & Police Station - Pusa, District - Samastipur.
351. Kapil Deo Mahto (PDD No. 294806) son of Ram Avtar Mahto Resident of Village & PO - Mohammadpur Koari, Block & Police Station - Pusa, District - Samastipur.
352. Inthakhab Ahmad (PDD No. 159633) son of Ali Ahmad Resident of Village & PO - Mohammadpur Koari, Block & Police Station - Pusa, District
- Samastipur.
353. Neeraj Kumar (PDD No. 136772) son of Vinod Kumar Roy Resident of Village - Jagdishpur, PO - Malikour,Resident of Village & PO - Mohammadpur Koari, Block & Police Station - Pusa, District - Samastipur.
354. Ajay Kumar Pandey (PDD No. 079223) son of Jay Narayan Pandey Resident of Village - Narayanpur Khairi, PO - Waini, Block & Police Station - Pusa, District - Samastipur.
355. Praveen Kumar (PDD No. 105364) son of Ramjee Mahto Resident of Village - Thahra Gopalpur, PO - Gopalpur, Block & Police Station - Pusa, District - Samastipur.
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356. Sanjay Kumar (PDD No. 105364) son of Ramjee Mahto Resident of Village - Thahra Gopalpur, PO - Gopalpur, Block & Police Station - Pusa, District - Samastipur.
357. Pramod Kumar Thakur (PDD No. 250120) son of Mahavir Thakur Resident of Village - Kalyanpur Basti, PO, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
358. Subodh Kumar (PDD No. 068969) son of Virendra Sharma PO, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
359. Shashi Kant Gupra (PDD No. 091142) son of Bhuwneshwar Prasad Gupta Resident of Village - Tanra, PO, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
360. Harendra Kumar (PDD No. 013850) son of Rama Kant Roy Resident of Village - Kursaha, PO, Block & Police Station - Mohiuddin Nagar, District
- Samastipur.
361. Shiv Kumar Ram (PDD No. 034547) son of Bigan Ram Resident of Village & PO - Siwaisingpur, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
362. Dinesh Prasad Raut (PDD No. 170193) son of Ram Bilas Mahto Resident of Village, PO, Block - Mohiuddin Nagar, District - Samastipur.
363. Shailendra Kumar (PDD No. 086432) son of Ram Bilas Mahto Resident of Village - Lakhanpur, PO, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
364. Akhilesh Kumar (PDD No. 165607) son of Prabhu Ram Resident of Village - Anand Golwa, PO - Harail, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
365. Indrajeet Kumar (PDD No. 215968) son of Babula Thakur Resident of Village - Mangal Chak, PO, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
366. Subodh Kumar Ray (PDD No. 175354) son of Raj Kumar Ray Resident of Village & PO - Madudabad, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
367. Mukesh Kumar Jha (PDD No. 215714) son of Ram Narayan Jha Resident of Village - Hanuman Nagar, PO, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
368. Arun Kumar (PDD No. 014190) son of Jangi Thakur Resident of Village, PO & Block - Mohiuddin Nagar, District - Samastipur.
369. Raju Kumar Sah (PDD No. 189406) son of Ramnath Sah Resident of Village - Mahmadpur, PO, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
370. Md. Moinuddin (PDD No. 143321) son of Abdul Halim Resident of Village - Mastalipur, PO - Bochaha, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
371. Saroranjan Kumar (PDD No. 241772) son of Alakhdev Ram Resident of Village & PO - Bochaha, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
372. Rajeev Kumar Ray (PDD No. 027999) son of Jagarnath Ray Resident of Village & PO - Siwaisingpur, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
373. Abhijeet Kumar (PDD No. 237224) son of Braj Bhushan Singh Resident of Village & PO - Harail, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
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374. Avinash Choudhary (PDD No. 054489) son of Parmeshwar Choudhary Resident of Village - Nawada, PO, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
375. Pankaj Kumar Singh (PDD No. 013566) son of Devendra Prasad Singh Resident of Village & PO - Harail, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
376. Shailendra Kumar Singh (PDD No. 013617) son of Ramanuj Singh Resident of Village & PO - Harail, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
377. Chandan Kumar Singh (PDD No. 219441) son of Anil Singh Resident of Village & PO - Harail, Block & Police Station - Mohiuddin Nagar, District
- Samastipur.
378. Pramod Kumar Roy (PDD No. 016180) son of Bishnudeo Roy Resident of Village & PO - Bochaha, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
379. Ripu Sudan Prasad Singh (PDD No. 001561) son of Ramesh Prasad Singh Resident of Village, PO & Block - Mohiuddin Nagar, District - Samastipur.
380. Ravi Shankar Kumar Sah (PDD No. 035985) son of Murari Lal Sah Resident of Village - Ramgama, PO - Rajajan, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
381. Bipin Kumar Sharma (PDD No. 150428) son of Ashok Kumar Sharma Resident of Village & PO - Rajajan, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
382. Navjeet Kumar Roy (PDD No. 287066) son of Bhuneshwar Roy Resident of Village & PO - Rajajan, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
383. Deepak Kumar (PDD No. 189616) son of Ramnath Sah Resident of Village - Mahmadpur, PO - Hanuman Nagar, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
384. Bhavesh Kumar Thakur (PDD No. 286330) son of Satish Thakur Resident of Village - Nandani, PO -Sivaisinghpur, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
385. Sumant Kumar (PDD No. 286330) son of Ganga Prasad Sah Resident of Village - Takiya (Shivana), PO - Andaur, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
386. Geeta Kumari (PDD No. 087564) daughter of Ram Pravesh Rajak Resident of Village - Ramaiya, PO - Bhadaiya, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
387. Amaresh Kumar (PDD No. 038356) son of Sukhdeo Paswan Resident of Village & PO - Andaur, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
388. Sudhir Kumar Ram (PDD No. 052023) son of Indradev Ram Resident of Village & PO - Vishanpur Beri, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
389. Abhishek Kumar (PDD No. 265381) son of Braj Bhushan Singh Resident of Village & PO - Harail, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
390. Pankaj Kumar (PDD No. 119155) son of Raghuveer Singh Resident of Village & PO - Siwaisingpur, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
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391. Rana Shubheshwar Singh (PDD No. 162193) son of Rana Rama Kant Singh Resident of Village, PO - Raspur Patasiya, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
392. Md. Sageer (PDD No. 089430) son of Md. Taiyab Resident of Village
- Madudabad, P.O., Block & Police Station - Mohiuddin Nagar, District - Samastipur.
393. Indrajeet Kumar Singh (PDD No. 273619) son of Ganesh Singh Resident of Village & PO - Chapar, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
394. Virendra Sharma (PDD No. 224102) son of Maheshwar Sharma Resident of Village - Hasani, P.O., Block & Police Station - Mohiuddin Nagar, District - Samastipur.
395. Jitendra Ram (PDD No. 019254) son of Umesh Ram Resident of Village & PO - Kursaha, Block & Police Station - Mohiuddin Nagar, District - Samastipur.
396. Dhaneshwar Raut (PDD No. 170695) son of Motilal Raut Resident of Village, PO & Block - Mohiuddin Nagar, District - Samastipur.
397. Avinash Kumar (PDD No. 009158) son of Ram Narayan Paswan Resident of Village & PO - Jhakhraha, Block & Police Station - Sarairanjan, District - Samastipur.
398. Ravi Kumar (PDD No. 229607) son of Mithilesh Prasad Singh Resident of Village & PO - Manikpur, Block & Police Station - Sarairanjan, District - Samastipur.
399. Subhankar Kumar Sah (PDD No. 055926) son of Ram Babu Sah Resident of Village - Amrouli, PO - Akhtiyarpur Khajuri, Block & Police Station - Sarairanjan, District - Samastipur.
400. Shubhraj Kumar (PDD No. 316726) son of Ram Babu Sah Resident of Village - Amrouli, PO - Akhtiyarpur Khajuri, Block & Police Station - Sarairanjan, District - Samastipur.
401. Shyam Babu Sah (PDD No. 033137) son of Jhagaru Sah Resident of Village - Bahadurpur Amrouli, PO - Khajuri, Block & Police Station - Sarairanjan, District - Samastipur.
402. Santosh Kumar Jha (PDD No. 213256) son of Harishchandra Jha Resident of Village - Kankalipur, PO - Jhakhraha, Block & Police Station - Sarairanjan, District - Samastipur.
403. Rupesh Kumar Jha (PDD No. 006606) son of Chandra Kishore Jha Resident of Village & PO - Jitwarpur Kumhira, Block & Police Station - Sarairanjan, District - Samastipur.
404. Vivekanand Chaudhary (PDD No. 261531) son of Manoj Kumar Chaudhary Resident of Village & PO - Jitwarpur Kumhira, Block & Police Station - Sarairanjan, District - Samastipur.
405. Mithilesh Prasad (PDD No. 293029) son of Jay Kailash Prasad Resident of Village & PO - Musapur, Block & Police Station - Sarairanjan, District - Samastipur.
406. Rajesh Kumar Ray (PDD No. 026191) son of Ram Baran Ray Resident of Village - Jagdishpur, PO - Musapur, Block & Police Station - Sarairanjan, District - Samastipur.
407. Ram Bilas Das (PDD No. 241407) son of Lakhan Das Resident of Village & PO - Musapur, Block & Police Station - Sarairanjan, District - Samastipur.
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408. Sudhir Kumar (PDD No. 236243) son of Krishna Dev Mahto Resident of Village - Khetapur Dharampur, PO - Manikpur, Block & Police Station - Sarairanjan, District - Samastipur.
409. Amit Kumar (PDD No. 057234) son of Jay Mangal Roy Resident of Village - Lagma, PO - Bahadurpur, Block & Police Station - Sarairanjan, District - Samastipur.
410. Mantun Kumar Chaudhary (PDD No. 093211) son of Bindeshwar Choudhary Resident of Village - Lagma, PO - Bahadurpur, Block & Police Station - Sarairanjan, District - Samastipur.
411. Raj Kumar Ram (PDD No. 237058) son of Ram Swarth Ram Resident of Village - Manika, PO - Akhtiyarpur, Block & Police Station - Sarairanjan, District - Samastipur.
412. Ramesh Prasad (PDD No. 298922) son of late Laxmi Prasad Resident of Village - Bhojpur, PO - Akhtiyarpur, Block & Police Station - Sarairanjan, District - Samastipur.
413. Pappu Kumar Jha (PDD No. 225287) son of Harishchandra Jha Resident of Village - Kankalipur, PO - Jhakhraha, Block & Police Station - Sarairanjan, District - Samastipur.
414. Nishi Kumari (PDD No. 314276) daughter of late Devendra Narayan Jha Resident of Village & PO - Pagra, Block & Police Station - Dalsinghsarai, District - Samastipur.
415. Shambhu Sharan (PDD No. 146493) son of late Vibhishan Prasad Yadav Resident of Village - Mow Dhaneshpur South (Lodiyahi), P.O., Block & Police Station - Vidyapati Nagar, District - Samastipur.
416. Ranjeet Kumar (PDD No. 127985) son of Suresh Choudhary Resident of Village - Chhapra, PO - Chandauli, Block & Police Station - Vidyapati Nagar, District - Samastipur.
417. Anjani Kumar Choudhary (PDD No. 011324) son of Khushi Kant Choudhary Resident of Village - Bhanpur, PO - Dinmanpur, Block & Police Station - Khanpur, District - Samastipur.
418. Arshad Anjum (PDD No. 157379) son of Anwar Alam Ansari Resident of Village & PO - Chak Nawada, Block & Police Station - Dalsinghsarai, District - Samastipur.
419. Rupesh Kumar (PDD No. 142283) son of Krishnadev Ray, Resident of Village & PO - Keota, Block & Police Station - Dalsinghsarai, District - Samastipur.
420. Arun Kumar Roy (PDD No. 202503) son of Ram Nandan Roy Resident of Village - Daini Pagra, PO - Pagra, Block & Police Station - Dalsinghsarai, District - Samastipur.
421. Ram Bharosh Ray (PDD No. 103244) son of Ram Udesh Ray Resident of Village - Babupur Salkhanni, PO - Mokhtiyarpur, Block & Police Station - Dalsinghsarai, District - Samastipur.
422. Hira Lal Sharma (PDD No. 152853) son of Sadanand Sharma Resident of Village & PO - Mokhtiyarpur, Block & Police Station - Dalsinghsarai, District - Samastipur.
423. Ragesh Kumar Dev (PDD No. 113727) son of Sri P.P. Dev 'Saroj' Resident of Village & PO - Barheta, Block & Police Station - Kalyanpur, District - Samastipur.
424. Pravind Kumar (PDD No. 208773) son of Sudama Prasad Mahto Resident of Village - Hanuman Nagar, PO - Bhoj Pandaul, Police Station - Bisfi, District - Madhubani.
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425. Sita Kumari (PDD No. 063869) daughter of Lal Babu Ray Resident of Village - Gangapur, PO - Waini, Block & Police Station - Pusa, District - Samastipur.
426. Binod Kumar Thakur (PDD No. 119500) son of Ramrup Thakur Resident of Village - Thahra, PO - Gopalpur, Block & Police Station - Pusa, District - Samastipur.
427. Chandan Kumar (PDD No. 019309) son of Bishwanath Sharma Resident of Village & PO - Bishunpur Bathua, Block & Police Station - Pusa, District - Samastipur.
428. Sumit Kumar (PDD No. 156346) son of Surendra Prasad Sinha Resident of Village - Madhopur Khairi, PO - Waini, Block & Police Station - Pusa, District - Samastipur.
429. Ganesh Kumar Sharma (PDD No. 049099) son of Ram Chandra Sharma Resident of Village - Kaji Bahera, PO & Block - Jale, District - Darbhanga.
430. Priya Nandan Kumar (PDD No. 279575) son of Ram Nandan Ray Resident of Village & PO - Bhindua, Block - Kusheshwar Asthan, District - Darbhanga.
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 748 of 2017 In Civil Writ Jurisdiction Case No.14204 of 2016 ======================================================
1. Ramanand Paswan (PDD No. 030480) son of Kamlesh Paswan Resident of Village - Raiyam West , P.O. - Raiyan, P.S. - Jhanjharpur, District - Madhubani.
2. Subodh Bhagat (PDD No. 263808) son of Bisheshwar Bhagat Resident of Village, PO & Blcok - Ladania, District - Madhubani.
3. Shanti Bhushan Mishra (PDD No. 235343) son of Narayan Mishra Resident of Village - Harlakhi, Block - Harlakhi, P.S. - Khirhar, District - Madhubani.
... ... Appellant/s Versus
1. Durga Prasad Chaudhary (PDD No. 164391) son of Amar Kumar Chaudhary Resident of Village & P.O. - Kewta, Block Dalsingsarai, P.S. - Dalsingsarai, District - Samastipur.
2. The State of Bihar.
3. The Chief Secretary, Government of Bihar, Patna.
4. The Principal Secretary, Cabinet Secretariat Department Government of Bihar, Patna.
5. The Deputy Secretary, Cabinet Secretariat Department, Government of Bihar, Patna.
6. The Principal Secretary, Planning and Development Department, Government of Bihar, Patna.
7. The Principal Secretary, Cooperative Department, Government of Bihar, Patna.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 649/871
8. The Director, Economics and Statistics, Planning and Development Department, Government of Bihar, Patna, M/3, A - Z Officer's Flat, New Punaichak, Patna.
9. The Deputy Director, Economics and Statistics, Planning and Development Department, Government of Bihar, Patna, M/3, A - Z Officer's Flat, New Punaichak, Patna.
10. The District Statistical Officer, Samastipur.
11. The District Statistical Officer, Madhubani.
12. The District Statistical Officer, Darbhanga.
13. Sunil Kumar Chaudhary ( PDD No. 141714 ) son of Ram Raji Chaudhary Resident of Village & P.O. - Kewta, Block Dalsingsarai, P.S. - Dalsingsarai, District - Samastipur.
14. Pintu Choudhary (PDD No. 306880) son of Rajendra Prasad Choudhary Resident of Village & P.O. - Rampur Jallalpur, Block - Dalsingsarai, P.S. - Dalsingsarai, District - Samastipur.
15. Nutan Kumari (PDD No. 133114) son of Vinod Kumar Nilkamal Resident of Village - Malpur Purwaripatti, P.O. & Block - Dalsingsarai, P.S. - Dalsingsarai, District - Samastipur.
16. Manju Kumari (PDD No. 132276) wife of Sudhir Kumar Resident of Village
- Malpur, P.O. & Block - Dalsingsarai, P.S. - Dalsingsarai, District - Samastipur.
17. Chandan Kumar Choubey (PDD No. 267100) son of Suresh Choubey Resident of Village & P.O. - Bhagwatpur, Block & P.S. - Sarairanjan, District
- Samastipur.
18. Bharat Bhushan Sonu (PDD No. 266732) son of Suresh Chaubey Resident of Village & P.O. - Bhagwatpur, Block & P.S. - Sarairanjan, District - Samastipur.
19. Amarjit Kumar Rai (PDD No. 013053) son of Yogendra Rai Resident of Village & P.O. - Jitwarpur Kumihira, Block & P.S. - Sarairanjan, District - Samastipur.
20. Rajeev Kumar Paswan (PDD No. 042848) son of Gauri Shankar Paswan Resident of Village - Gudham, P.O. - Sarairanjan, Block & P.S. - Sarairanjan, District - Samastipur.
21. Abdul Quadir (PDD No. 124277) son of Abdul Sattar Resident of Village & P.O. - Bathua Buzurg, Block & P.S. - Sarairanjan, District - Samastipur.
22. Kamlesh Kumar Chaudhary (PDD No. 109257) son of Singheshwar Chaudhary Resident of Village & P.O. - Kasma Marara, P.S. - Khajauli, District - Madhubani.
23. Pradeep Kumar (PDD No. 054319) son of Shiv Lal Paswan Resident of Village & P.O. - Darbhanga, Block - Darbhanga Sadar, District - Darbhanga.
24. Birendra Paswan (PDD No. 075639) son of Jeevacha Paswan Resident of Village - Keoti Runway, P.O. - Keoti, Block & P.S. - Keoti, District - Darbhanga.
25. Prashant Kumar (PDD No. 174254) son of Devendra Roy Resident of Village
- Bashantpur Ramni, P.O. & Block - Warisnagar, District - Samastipur.
26. Rajesh Kumar Sahu @ Rajesh Sahu (PDD No. 051009) son of Mahendra Sahu Runway, P.O. - Keoti, Block & P.S. - Biraul, District - Darbhanga.
27. Suresh Kumar Prasad (PDD No. 227347) son of Ram Saran Prasad Resident of Village - Barhi, P.O. - Barhi, Block & P.S. - Jainagar, District - Madhubani.
28. Pankaj Kumar (PDD No. 089975) son of Baidyanath Prasad Resident of Village - Khairamat, P.O. - Parwa, Block & P.S. - Jainagar, District - Madhubani.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 650/871
29. Dilip Paswan (PDD No. 019044) son of Tanuk Paswan Resident of Village + P.O. - Bela, Block & P.S. - Jainagar, District - Madhubani.
30. Shiv Kumar (PDD No. 150536) son of Bisheshwar Singh Resident of Village + P.O. - Selra, Block & P.S. - Jainagar, District - Madhubani.
31. Pushpak Kumar (PDD No. 253657) son of Ashok Prasad Gupta Resident of Village - Kudha Bhatthi Chowk, P.O. - Barheta, Block - Kalyanpur, District - Samastipur.
32. Gautam Kumar (PDD No. 237313) son of Ashok Kumar Gupta Resident of Village - Kalyanpur, P.O. - Kalyanpur, Block & P.S. - Kalyanpur, District - Samastipur.
33. Ram Sundar Bharti (PDD No. 001573) son of Late Jagan Das Resident of Village + P.O. - Basudeo Pur, Block & P.S. - Kalyanpur, District - Samastipur.
34. Rupesh Kumar Dutta (PDD No. 249317) son of Nagendra Kishore Dutta Resident of Village - Bahadurpur, P.O. - Bahadurpur, Block - Bahadurpur, District - Darbhanga.
35. Harishankar Kumar Jha (PDD No. 068352) son of Ramesh Kumar Jha Resident of Village - Kabilpur, P.O. - Laheriasarai, Block - Bahadurpur, District - Darbhanga.
36. Rupchandra Jha (PDD No. 268778) son of Prem Chandra Jha Resident of Village - Kanhai, P.O. & Police Station - Gaura Bauram, District - Darbhanga.
37. Dilip Kumar (PDD No. 045439) son of Murwal Mahto Resident of Village & P.O. - Laxmisagar, Police Station - L.N.M.U. Darbhanga, District - Darbhanga.
38. Dinbandhu Kumar (PDD No. 022440) son of Ramsagar Prasad Resident of Village - Basudeopur, Post - Basudeopur, Block - Kalyanpur, District - Samastipur.
39. Raja Babu Chaudhary (PDD No. 170724) son of Raj Kumar Chaudhary Resident of Village - Shivanandpur, Post - Muktapur, Block - Kalyanpur, District - Samastipur.
40. Rakesh Kumar Ram (PDD No. 203956) son of Ram Sakal Ram Resident of Village - Jakhra, P.O. & Block - Kalyanpur, P.S. - Kalyanpur, District - Samastipur.
41. Manoj Kumar (PDD No. 003183) son of Haridwar Gupta Resident of Village
- Kudhwa Bhatti Chowk, Post - Kudhwa Barheta, P.S. - Chakmehsi, Block - Kalyanpur, District - Samastipur.
42. Rahul Kumar (PDD No. 261371) son of Shambhu Prasad Resident of Village & P.O. - Gaura, Block, P.S. - Nanpur, District - Sitamarhi.
43. Neelmani Kumar (PDD No. 314350) wife of Upendra Ram Resident of Village & P.O. - Sormar Baghala, Block & P.S. - Kalyanpur, District - Samastipur.
44. Rekha Kumari (PDD No. 104340) son of Awdhesh Prasad Resident of Village & P.O. - Kesopur, Block & P.S. - Sujawalpur, District - Muzaffarpur.
45. Awadhesh Kumar Sharma (PDD No. 207782) son of Shiv Kumar Sharma Resident of Village - Navabganj, P.O. - Chakmehsi, Block & P.S. - Kalyanpur, District - Samastipur.
46. Arun Kumar Yadav (PDD No. 257259) son of Jagdeo Yadav Resident of Village - Ladania, PO & Block - Ladania, District - Madhubani.
47. Dilip Kumar Singh (PDD No. 307771) son of Rajdeo Prasad Singh Resident of Village - Parsahi, P.O. - Sinhap, Block - Ladania, District - Madhubani. Patna High Court LPA No.535 of 2017 dt.17-04-2018 651/871
48. Bahadur Das (PDD No. 202231) son of Late Ramchandra Das Resident of Village - Harsingpur Bhatgama, P.O. - Jitwarpur Kumhira, Block - Sarairanjan, District - Samastipur.
49. Sunil Kumar Sah (PDD No. 241829) son of Late Ashok Sah Resident of Village - Harsingpur Bhatgama, P.O. - Jitwarpur Kumhira, Block - Sarairanjan, District - Samastipur.
50. Hari Shankar Prasad (PDD No. 213871) son of Ram Sagar Mahto Resident of Village - Khajuri, P.O. - Akhtiyarpur, Block - Sarairanjan, District - Samastipur.
51. Pramanand Kumar (PDD No. 137512) son of Late Panna Lal Mahto Resident of Village - Khetapur Dharmpur, P.O. - Manikpur, Block - Sarairanjan, District - Samastipur.
52. Md. Azhar (PDD No. 122440) son of Md. Mazhar Resident of Village - Nauachak, P.O. Bhagwatpur, Block - Sarairanjan, District - Samastipur.
53. Amit Kumar (PDD No. 128210) son of Ram Prawesh Paswan Resident of Village - Shambhua, P.O. & P.S. - Dalsingsarai, Block - Dalsingsarai, District
- Samastipur.
54. Ram Avtar Prasad (PDD No. 170717) son of Shyam Prasad Resident of Village - Sikariya, P.O. - Ramchandra, P.S. & Block - Madhepur, District - Madhubani.
55. Ramesh Kumar Gupta (PDD No. 293784) son of Mahendra Prasad Gupta Resident of Village - Dullipatti, P.O. - Dullipatti, P.S. - Jainagar, District - Madhubani.
56. Vivek Kumar Karn (PDD No. 190461) son of Binod Kumar Karn Resident of Village - Behra, P.O. - Bhit Bhagwanpur, P.S. - Madhepur, District - Madhubani.
57. Randhir Kumar Yadav (PDD No. 252521) son of Dev Narayan Yadav Resident of Village - Bidhanathpur, P.O. - Daldal, P.S. - Madhepur, District - Madhubani.
58. Ravi Shankar Prasad (PDD No. 252521) son of Jagdeo Prasad Resident of Village - Mehtarpatti, P.O. - Birpur, P.S. - Basopatti, District - Madhubani.
59. Mukesh Kumar Paswan (PDD No. 069856) son of Sibu Paswan Resident of Village - Mansing Patti, P.O. & P.S. - Basopatti, District - Madhubani.
60. Raman Kumar Paswan (PDD No. 056306) son of Chandra Narayan Paswan Resident of Village - Dumri, P.O. & P.S. - Biraul, Block - Biraul, District - Darbhanga.
61. Romy Kumari (PDD No. 228448) daughter of Late Ganesh Prasad Resident of Village - Bhauara, Block - Rahika, District - Madhubani.
62. Pawan Kumar 'Nand' (PDD No. 228492) son of Yadunandan Yadav Resident of Village - Malmal Utri, Block - Kaluahi, District - Madhubani.
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 754 of 2017 In Civil Writ Jurisdiction Case No.15352 of 2016 ======================================================
1. Sanjeev Kumar, S/o Yugeshwar Prasad, R/o Village+P.O.- Mohammapur, P.S.- Asthawan, District- Nalanda.
2. Chandrahas Singh, S/o Ram Lakhan Singh, R/o Village+P.O.- Mohammapur, P.S.- Asthawan, District- Nalanda. Patna High Court LPA No.535 of 2017 dt.17-04-2018 652/871
3. Vijyendta Kumar, S/o Late Dukhaharan Prasad, R/o Village- Balwapar, P.O.+P.S.- Asthawan, District- Nalanda.
4. Pawan Kumar, S/o Sitaram Prasad, R/o Village- Balwapar, P.O. +P.S.- Asthawan, District- Nalanda.
5. Sanjay Kumar, S/o Surendra Pandey, R/o Village-P.O.- Mohammadpur, P.S.- Asthawan, District- Nalanda.
6. Harish Chandra, S/o Ram Chandra Prasad, R/o Village- Sakrawan, P.O.- Chakdih, P.S.- Asthawan, District- Nalanda.
7. Santosh Kumar, S/o Surendra Prasad, R/o Village+P.O.- Gilani, P.S.- Sare, District- Nalanda.
8. Vikash Kumar, S/o Uttam Mahto, R/o Village+P.O.- Gilani, P.S.- Sare, District- Nalanda.
9. Vijay Kumar, S/o Raj Kishore Yadav, R/o Village+P.S.- Asthawan, District- Nalanda.
10. Prabhu Kumar, S/o Madan Paswan, R/o Village- Pachetan, P.O. +P.S.- Asthawan, District- Nalanda.
11. Dharmendra Kumar, S/o Yogendra Prasad Singh, R/o Sherpur, P.O.- Mohammadpur, P.S.- Asthawan, District- Nalanda.
12. Santosh Kumar, S/o Kapil Pandit, R/o Village- Pachetna, P.O. +P.S.- Ashthawan, District- Nalanda.
13. Rohit Kumar, S/o Krishna Pandit, R/o Village- Asthawan, P.O. +P.S.- Asthawan, District- Nalanda.
14. Jitendra Kumar, S/o R/o Village- Sahwajpur, P.O.- Abdachak, P.S.- Asthawan, District- Nalanda, Pin- 803107.
15. Naveen Kumar, S/o Subhash Prasad, R/o Village- Nepura, P.O. +P.S.- Asthawan, District- Nalanda.
16. Rahul Kumar, S/o Chhathu Chouhan, R/o Village- Matin Bigha, P.O.- Mafi, P.S.- Asthawan, District- Nalanda- Pin- 803107.
17. Vinod Kumar Yadav, S/o Karu Yadav, R/o Village- Nizampura, P.O.+P.S.- Asthawan, District- Nalanda.
18. Sanjay Kumar, S/o Indradeo Prasad, R/o Village- Bhikhani Bigha, P.O.- Onda, P.S.- Sare, District- Nalanda.
... ... Appellant/s Versus
1. The State of Bihar through the Principal Secretary, Planning and Development Department, Bihar, Patna.
2. The Principal Secretary, Planning and Development Department, Bihar, Patna.
3. Director, Planning and Development Department, Govt. of Bihar, Patna.
4. Joint Director-cum-Office Head, Planning and Development Department, Govt. of Bihar, Patna.
5. District Statistical Officer, Patna District- Nalanda.
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 768 of 2017 In Civil Writ Jurisdiction Case No.12639 of 2016 ====================================================== Patna High Court LPA No.535 of 2017 dt.17-04-2018 653/871
1. Mangal Kumar @ Mangal Singh, son of Budhram Singh, resident of Village- Usrawan, P.O.- Itawaha, P.S.- Dinara, Prakhand- Dinara, District- Rohtas (Bihar).
2. Uday Kumar Srivastava, son of Sri Badri Lal Srivastava, resident of Village- Doriyawa, P.O.- Morsaray, P.S.- Sheosagar, Prakhand- Sheosagar, District- Rohtas (Bihar).
3. Mantun Kumar, son of Mahesh Pandit, resident of Village- Ramganj, P.O.- Sansarpur, P.S.- Muffasil, Prakhand- Khagaria, District- Khagaria (Bihar).
4. Subhash Kumar Sah, son of Ram Chandra Sah, resident of Village- Sirsia Dubihahi, P.O.- Sanokhar, P.S.- Alauli, Prakhand- Alauli, District- Khagaria (Bihar).
5. Rohit Kumar, son of Lakshmi Poddar, resident of Village- Larhi, P.O.- Gouryami, P.S.- Alauli, Prakhand- Alauli, District- Khagaria (Bihar).
6. Neel Kamal Raj, son of Uday Kumar Singh, resident of Village- Anandpur Ward No.26, P.O.- Suhrid Nagar, P.S.- Lohiya Nagar O.P., Prakhand- Begusarai, District- Begusarai (Bihar).
7. Rahul Kumar, son of Shital Kumar Singh, resident of Village- Anandpur Ward No.26, P.O.- Suhrid Nagar, P.S.- Lohiya Nagar O.P., Prakhand- Begusarai, District- Begusarai (Bihar).
8. Pankaj Kumar, son of Phulchand Paswan, resident of Village- Harrakh Subhash Nagar Ward No. 24, P.O.- Begusarai, Prakhand- Begusarai, District- Begusarai (Bihar).
9. Saroj Kumar, son of Shiv Shankar Roy, resident of Village- Sidhware Tole, Rajghat, P.O.-Pahsaul, P.S.- Katra, Prakhand- Katra, District- Muzaffarpur (Bihar).
10. Sanjay Kumar, son of Sri Nand Kishore Mahto, resident of Village- Sahari, P.O.- Sahari, P.S.- Ghoshwari, Prakhand- Ghoshwari, District- Patna (Bihar).
11. Ashok Kumar Yadav, son of Dinanath Yadav, resident of Village- Nandlal Ke Dera, P.O.- Laxmidera, P.S.- Shahpur, Prakhand- Shahpur, District- Bhojpur (Bihar).
12. Sushil Kumar Yadav, son of Sudarshan Yadav, resident of Village- Marchaiya Dera, P.O.- Sonbarsha, P.S.- Shahpur, Prakhand- Shahpur, District- Bhojpur (Bihar).
13. Santosh Kumar Yadav, son of Dinanath Yadav, resident of Village- Nandlal Ke Dera, P.O.- Laxmidera, P.S.- Shahpur, Prakhand- Shahpur, District- Bhojpur (Bihar).
14. Virendra Kumar Yadav, son of Brahma Yadav, resident of Village- Lalu Ke Dera, P.O.- Laxmi Ke Dera, P.S.- Shahpur, Prakhand- Shahpur, District- Bhojpur (Bihar).
15. Srikant Yadav, son of Dingar Yadav, resident of Village- Kripalpur, P.O.- Deohalia, P.S.- Durgawari, Prakhand- Durgawari, District- Kaimur (Bihar).
16. Radheshyam Prasad Gupta, son of Raghunath Prasad Gupta, resident of Village- Dimahi, P.O.- Manpur, P.S.- Bela, Prakhand- Parihar, District- Sitamarhi (Bihar).
17. Jay Prakash Avinash, son of Jagdish Narayan Singh, resident of Village- Saur Bhour, P.O.- Manpaur, P.S.- Bela, Prakhand- Parihar, District- Sitamarhi (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 654/871
18. Shashi Ranjan Kumar Kundan, son of Bhola Prasad, resident of Village- Dabhawan, Via- Barh R.S., P.S.- Bhadwar, Prakhand- Pandarak, District- Patna (Bihar).
19. Sanjay Kumar, son of Ramadhar Yadav, resident of Village- Sarsa, P.O.- Bhanta Pokhar, P.S.- Siwan (Muffassil), Prakhand- Siwan Sadar, District- Siwan (Bihar).
20. Santosh Kumar Singh, son of Shivjee Singh, resident of Village- Chandour, P.O.- Chandour, P.S.- Siwan (Muffassil), Prakhand- Siwan Sadar, District- Siwan (Bihar).
21. Pawan Kumar Thakur, son of Loknath Thakur, resident of Village- Nishihara, P.O.- Kendua, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Munger (Bihar).
22. Dipak Kumar @ Deepak Kumar, son of Sachchidanand Pandit, resident of Village- Baijalpura, P.O.- Gobadda, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Munger (Bihar).
23. Amrit Diwakar, son of Parmeshwar Prasad Singh, resident of Village- Baijalpura, P.O.- Gobadda, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Munger (Bihar).
24. Md. Arshad, son of Md. Fakhruddin, resident of Village- Gaura, P.O.- Sadob, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Munger (Bihar).
25. Wakil Prasad Singh, son of Bisheshwar Prasad Singh, resident of Village- Baijalpura, P.O.- Gobadda, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Munger (Bihar).
26. Rajeev Ranjan, son of Late Kishori Prasad, resident of Village- Baijalpura, P.O.- Gobadda, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Munger (Bihar).
27. Rajesh Kumar Pandit son of Naresh Pandit, resident of Village- Muderi, P.O.- Muzaffarganj, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Munger (Bihar).
28. Uttam Das, son of Mangal Das, resident of Village- Prasando, P.O.- Prasando, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Munger (Bihar).
29. Amit Kumar, son of Manilal Mandal, resident of Village- Gobadda, P.O.- Gobadda, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Munger (Bihar).
30. Sri Niwas, son of Sri Kamleshwar Prasad Singh, resident of Village- Kanhaiya Tola, P.O.- Haweli Kharagpur, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Munger (Bihar).
31. Ashok Kumar, son of Saryu Prasad, resident of Village- Shivpur Laugai, P.O.- Shivpur Laugai, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Munger (Bihar).
32. Barjesh Kumar Ranu @ Brajesh Kumar Ranu, son of Bhai Ram, resident of Village- Bahira, P.O.- Lohachi, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Munger (Bihar).
33. Binod Kumar, son of Parmeshwari Thakur, resident of Village- Parsa, P.O.- Bathan Parsa, P.S.- Shankarpur, Prakhand- Shankarpur, District- Madhepura (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 655/871
34. Jai Kumar Yadav, son of Sri Dinesh Yadav, resident of Village- Basantpur Ward No. 13, P.O.- Rajbhir, P.S.- Shankarpur, Prakhand- Shankarpur, District- Madhepura (Bihar).
35. Sanjay Kumar, son of Radhakant Rai, resident of Village- Sapni Gangapur, P.O.- Gangapur, P.S.- Kishanpur Ratwara, Prakhand- Alamnagar, District- Madhepura (Bihar).
36. Sudhir Kumar, son of Harinandan Ram, resident of Village- Nautan, P.O.- Nautan, P.S.- Nautan, Prakhand- Nautan, District- Siwan (Bihar).
37. Pappu Sah, son of Tengar Sah, resident of Village- Madurana, P.O.- Hata, P.S.- Chainpur, Prakhand- Chainpur, District- Kaimur (Bihar).
38. Sanjeev Kumar, son of Gurucharan Sah, resident of Village- Sakri Saraiya, P.O.- Sakri Saraiya, Via- Turki, P.S.- Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
39. Pankaj Chaudhary, son of Binod Kumar Chaudhary, resident of Village- Parasmani, P.O.- Parasmani, Via- Sarai, P.S.- Dhamdaha, Prakhand- Dhamdaha, District- Purnea (Bihar).
40. Vijay Narayan, son of Saryu Pandit, resident of Village- Kabaiya, P.O.- Sahid Ganja, Via- Bishanipur, P.S.- Dhamdaha, Prakhand- Dhamdaha, District- Purnea (Bihar).
41. Alamgir Alam, son of Md. Saphyat Hussain, resident of Village- Dhamdaha North, P.O.- Dhamdaha, P.S.- Dhamdaha, Prakhand- Dhamdaha, District-Purnea (Bihar).
42. Niraj Kumar Bharti, son of Sri Moti Prasad Singh, resident of Village- Kasamra, P.O.-Kasamra, Via- B. Kothi, P.S.- Dhamdaha, Prakhand- Dhamdaha, District-Purnea (Bihar).
43. Pankaj Harijan, son of Bakher Harijan, resident of Village- Kakar Badhha, P.O.- Banshi Purandaha, P.S.- Dhamdaha, Prakhand- Dhamdaha, District-Purnea (Bihar).
44. Bhaskar Kumar, son of Sri Narendra Jha, resident of Village- Mogaliya Purandaha, P.O.- Mogaliya Purandaha, Via- Banmankhi, P.S.- Dhamdaha, Prakhand- Dhamdaha, District- Purnea (Bihar).
45. Rajnish Kumar, son of Ashok Kumar Gupta, resident of Village- Khiradih, P.O.- Khiradih, P.S.- Parbatta, Prakhand- Parbatta, District- Khagaria (Bihar).
46. Anjani Kumari, daughter of Ramanuj Chaudhary, resident of Village- Dumaria Bujurg, P.O.- Dumaria Bujurg, P.S.- Parbatta, Prakhand- Parbatta, District- Khagaria (Bihar).
47. Girdhar Kumar Mishra, son of Mahendra Mishra, resident of Village- Dumaria Bujurg, P.O.- Dumaria Bujurg, P.S.- Parbatta, Prakhand- Parbatta, District- Khagaria (Bihar).
48. Pradeep Kumar, son of Vishnudeo Thakur, resident of Village- Deori, P.O.- Pipra Latif, P.S.- Parbatta, Prakhand- Parbatta, District- Khagaria (Bihar).
49. Suman Kumar, son of Shravan Kumar Chaudhary, resident of Village- Kanhaiya Chak, P.O.- Kanhaiya Chak, P.S.- Parbatta, Prakhand- Parbatta, District- Khagaria (Bihar).
50. Kanhaiya Kumar, son of Bimal Chand Jha, resident of Village- Bewalal Chauk (Shanti Nagar), P.O.- Purnea, P.S.- Purnea, Prakhand- Purnea (East), District- Purnea (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 656/871
51. Rajeev Kumar, son of Sri Rajendra Jha, resident of Village- East of Khiru Chauk, P.O.- Bhatta Bazar, P.S.- Purnea, Prakhand- Purnea (East), District- Purnea (Bihar).
52. Sudha Kumari, wife of Rajeev Kumar, resident of Village- East of Khiru Chauk, P.O.- Bhatta Bazar, P.S.- Purnea, Prakhand- Purnea (East), District- Purnea (Bihar).
53. Ashish Anand, son of Sri Rajendra Jha, resident of Village- East of Khiru Chauk, P.O.- Bhatta Bazar, P.S.- Purnea, Prakhand- Purnea (East), District- Purnea (Bihar).
54. Shashi Bansh Kumar, son of Banda Das, resident of Village- Ram Nagar, P.O.- Ram Nagar, P.S.- Jalalgarh, Prakhand- Jalalgarh, District- Purnea (Bihar).
55. Amardeep Kumar, son of Sri Nageshwar Rai, resident of Village- Ram Nagar, P.O.- Polytechnic, P.S.- K. Hatt (Maranga O.P.), Prakhand- Purnea East, District- Purnea (Bihar).
56. Sanjeev Kumar, son of Naresh Chandra Mandal, resident of Village- Verma Colony, P.O.- Maranga, P.S.- K.Hatt, Prakhand- Jalalgarh, District- Purnea (Bihar).
57. Raju Kumar, son of Bharat Lal Das, resident of Village- New Basant Bihar Ward No. 10, P.O.- Maranga, P.S.- Maranga Sahayak, Prakhand- Purnea East, District- Purnea (Bihar).
58. Rekha Jayswal, wife of Pritam Kumar, resident of Village- New Basant Bihar Ward No. 1, P.O.- Maranga, P.S.- Maranga Sahayak, Prakhand- Purnea East, District- Purnea (Bihar).
59. Pritam Kumar, son of Feku Chand Bhagat, resident of Village- New Basant Bihar By-pass Ward No. 10, P.O.- Maranga, P.S.- Maranga Sahayak, Prakhand- Purnea East, District- Purnea (Bihar).
60. Amit Kumar, son of Shyam Lal Bishwas, resident of Village- Taraina, P.O.- Taraina, Via- Jalalgarh, P.S.- Jalalgarh, Prakhand- Amour, District- Purnea (Bihar).
61. Kundan Kumar, son of Ravindra Prasad, resident of Village- Purnea, P.O.- Purnea, P.S.- K. Hatt, Prakhand- Purnea East, District- Purnea (Bihar).
62. Veni Madhav @ Beni Madav, son of Giridhar Prasad Singh, resident of Village- Purnea, P.O.- Purnea, P.S.- K. Hatt, Prakhand- Purnea East, District- Purnea (Bihar).
63. Raj Ranjan Sahay, son of Priya Ranjan Sahay, resident of Village- Mariyam Nagar, Purnea, P.O.- Purnea, P.S.- K. Hatt, Prakhand- Krityanand Nagar, District- Purnea (Bihar).
64. Gautam Kumar Sinha, son of Dinesh Prasad Lal, resident of Village- Goasi, P.O.- Goasi, P.S.- K. Hatt, Prakhand- Krityanand Nagar, District- Purnea (Bihar).
65. Zulfaquar Ali, son of Bemisal Parwen, resident of Village- Ramgarhwa, P.O.- Ramgarhwa, P.S.- Ramgarhwa, Prakhand- Ramgarhwa, District- East Champaran (Bihar).
66. Jai Prakash Singh, son of Mahanand Singh, resident of Village- Mohanpur (Karja), P.O.- Mohanpur (Karja), P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
67. Binod Kumar Singh, son of Dadan Singh, resident of Village- Farhada, P.O.- Nathmalpur, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 657/871
68. Sharda Singh @ Shardanand Singh, son of Jwala Singh, resident of Village- Gundi, P.O.- Gundi, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
69. Shiv Bachan Gound, son of Ramayan Gound, resident of Village- Dhrub Tola, P.O.- Dhrub Tola, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
70. Satyadeo Singh, son of Bachchaji Singh, resident of Village- Semariya, P.O.- Mohanpur (Karja), P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
71. Dipak Kumar Singh, son of Ram Lagan Singh, resident of Village- Mohanpur (Karja), P.O.- Mohanpur (Karja), P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
72. Kumar Gaurav, son of Chandra Bhushan Singh, resident of Village- Keshopur (Barhara), P.O.- Keshopur, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
73. Ugresh Singh, son of Parasnath Singh, resident of Village- Karja, P.O.- Karja (Barhara), P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
74. Raghawendra Kumar, son of Sri Umesh Prasad, resident of Village- Paschimi Hajipur, Ward No. 18, P.O.- Khagaria, P.S.- Khagaria, Prakhand- Khagaria, District- Khagaria (Bihar).
75. Lucy Kumari, daughter of Arun Poddar, resident of Village- Kamalpur, P.O.- Mathurapur, P.S.- Khagaria, Prakhand- Khagaria, District- Khagaria (Bihar).
... ... Appellant/s Versus
1. The State of Bihar through the Principal Secretary, Department of Planning & Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development, Government of Bihar, Patna.
3. The Director, Department of Planning & Development, Government of Bihar, Patna.
4. The Joint Director-cum-Office-Head, Department of Planning & Development, Government of Bihar, Patna.
5. The District Statistical Officer, Patna, District- Patna (Bihar).
6. The District Statistical Officer, Bhojpur, District- Bhojpur (Bihar).
7. The District Statistical Officer, Buxar, District- Buxar (Bihar).
8. The District Statistical Officer, Muzaffarpur, District- Muzaffarpur (Bihar).
9. The District Statistical Officer, Begusarai, District- Begusarai (Bihar).
10. The District Statistical Officer, Khagaria, District- Khagaria (Bihar).
11. The District Statistical Officer, Munger, District- Munger (Bihar).
12. The District Statistical Officer, Saran, District- Saran (Bihar).
13. The District Statistical Officer, Kaimur, District- Kaimur (Bihar).
14. The District Statistical Officer, Vaishali, District- Vaishali (Bihar).
15. The District Statistical Officer, Purnea, District- Purnea (Bihar).
16. The District Statistical Officer, Nalanda, District- Nalanda (Bihar).
17. The District Statistical Officer, Gaya, District- Gaya (Bihar).
18. The District Statistical Officer, West Champaran, District- West Champaran (Bihar).
19. The District Statistical Officer, Sitamarhi, District- Sitamarhi (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 658/871
20. The District Statistical Officer, Madhepura, District- Madhepura (Bihar).
21. The District Statistical Officer, Siwan, District- Siwan (Bihar).
22. Hemant Kumar Jha, son of Gunanand Jha, resident of Village- Khemni Chak (East Lakshmi Nagar), P.O.- Jaganpura, P.S.- Ram Krishna Nagar, Prakhand- Sampatchak, District- Patna (Bihar).
23. Madhu Kumari, daughter of Gauri Shankar Ram, resident of Village- Bairiya, P.O- Bairiya, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
24. Subhash Kumar, son of Kameshwar Prasad, resident of Village- Manoharpur Kachhuara, P.O.- Manoharpur Kachhuara, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
25. Satyendra Kumar, son of Kameshwar Prasad, resident of Village- Manoharpur Kachhuara, P.O.- Manoharpur Kachhuara, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
26. Dhananjay Kumar, son of Jagat Narayan Singh, resident of Village- Taranpur, P.O.- Lakhanpar, P.S.- Gaurichak, Prakhand- Sampatchak, District- Patna (Bihar).
27. Anita Kumari, daughter of Yugeshwar Prasad, resident of Village- Bairiya, P.O- Bairiya, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
28. Kumari Shweta Sinha, wife of Anish Kumar, resident of Village- Lona Gopalpur, P.O- Lona Gopalpur, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
29. Nitish Kumar, son of Satyendra Singh, resident of Village- Bairiya, P.O- Bairiya, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
30. Ranjan Kumar, son of Late Lakshman Ram, resident of Village- Bairiya, P.O- Bairiya, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
31. Sanjeev Kumar, son of Suresh Ram, resident of Village- Bairiya, P.O- Bairiya, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
32. Jitendra Kumar, son of Chandeshwar Prasad, resident of Village- Kanauji, P.O.- Manoharpur Kachhuara, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
33. Kamlesh Kumar, son of Umesh Roy, resident of Village- Bairiya, P.O- Bairiya, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
34. Sima Kumari, daughter of Late Dinanath Ghosh, resident of Village- Manoharpur Kachhuara, P.O.- Manoharpur Kachhuara, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
35. Manish Kumar, son of Vijay Ram, resident of Village- Chainpur, P.O- Mittanchak, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
36. Harendra Kumar Rushan, son of Late Barhu Ravidas, resident of Village- Chipura Khurd, P.O- Chipura Khurd, P.S.- Gourichak, Prakhand- Sampatchak, District- Patna (Bihar).
37. Ram Nilesh Das, son of Mahendra Mochi, resident of Village- Sona Gopalpur, P.O- Sona Gopalpur, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
38. Dhirendra Kumar, son of Anandi Prasad, resident of Village- Bahuara, P.O- Sona Gopalpur, P.S.- Gaurichak, Prakhand- Sampatchak, District- Patna (Bihar).
39. Anil Kumar, son of Shravan Kumar, resident of Village- Brahampur, P.O- New Jaganpura, P.S.- Ram Krishna Nagar, Prakhand- Sampatchak, District- Patna (Bihar).
40. Jitendra Kumar Sinha, son of Girish Nandan Prasad Sinha, resident of Village- Sona Gopalpur, P.O- Sona Gopalpur, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 659/871
41. Jaiki Kumar, son of Jagdish Sharma, resident of Village- Naddhr, P.O- Naddhar, P.S.- Gourichak, Prakhand- Sampatchak, District- Patna (Bihar).
42. Akshay Ranjan, son of Ashok Kumar, resident of Village- Khemnichak East Lakshmipur, P.O- New Jaganpura, P.S.- Ram Krishna Nagar, Prakhand- Sampatchak, District- Patna (Bihar).
43. Raj Kumar Chaudhary, son of Late Mahesh Chaudhary, resident of Village- Mogalpur Jaggi Chauraha, Patna City, P.O.- Jhauganj, P.S.- Khajekalan, Prakhand- Sampatchak, District- Patna (Bihar).
44. Rajnish Kumar, son of Binod Rai, resident of Village- Manoharpur Kachhuara, P.O.- Manoharpur Kachhuara, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
45. Avinash Kumar, son of Subhash Singh, resident of Village- Faizalabad, P.O.- Mittanchak, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
46. Uma Shankar Kant, son of Mit Ram Chaudhary, resident of Village- Bairiya, P.O- Bairiya, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
47. Santosh Kumar, son of Ram Anugrah Singh, resident of Village- Nayachak Golki More, P.O.- Manoharpur Kachhuara, P.S.- Ram Krishna Nagar, Prakhand- Sampatchak, District- Patna (Bihar).
48. Pinku Kumar, son of Satyendra Singh, resident of Village- Sampatchak, P.O- Bairiya, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
49. Suman Kumari, daughter of Rajendra Prasad Gupta, resident of Village- Alampur, Sheosagar, P.O.- Alampur, P.S.- Sheosagar, Prakhand- Sheosagar, District- Rohtas (Bihar).
50. Dileep Kumar, son of Ganesh Prasad, resident of Village- Alampur, P.O.- Alampur, P.S.- Sheosagar, Prakhand- Sheosagar, District- Rohtas (Bihar).
51. Ranjan Kumar Singh son of Nand Kishore Singh, resident of Village- Murlipur, P.O.- Buddi, P.S.- Sheosagar, Prakhand- Sheosagar, District- Rohtas (Bihar).
52. Ram Charitra Mahto, son of Late Jamul Mahto, resident of Village- Roun, P.O.- Roun, P.S.- Alauli, Prakhand- Alauli, District- Khagaria (Bihar).
53. Rudal Kumar, son of Bhola Sah, resident of Village- Dih Sanjhauti, P.O.- Goriyami, P.S.- Alauli, Prakhand- Alauli, District- Khagaria (Bihar).
54. Niraj Kumar, son of Late Brij Mohan Prasad, resident of Village/Mohallah- Gol Bagicha Gabra Par, P.S.- R.S. Gaya, P.S.- Gaya, Prakhand- Gaya Sadar, District- Gaya (Bihar).
55. Ranvir, son of Ramashankar Choudhary, resident of Village- Dariyapur Kafen, P.O.- Dariyapur Kafen, P.S.- Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
56. Ashutosh Kumar, son of Raj Kishore Pandey, resident of Village- Mishrauliya Afzalpur, P.O.- Mishrauliya Afzalpur, P.S.- Padheri Belsar, Prakhand- Padheri Belsar, District- Vaishali (Bihar).
57. Rajeev Kumar, son of Pankaj Kumar Choudhary, resident of Village- Mouna Bishanpur, P.O.-Mauna Bishanpur, P.S.- Padheri Belsar, Prakhand- Padheri Belsar, District- Vaishali (Bihar).
58. Sanjay Kumar, son of Chandra Shekhar Sah, resident of Village- Dumri, Ward No.7, P.O.- Dumri, Via- R.T.S., P.S.- Begusarai, Prakhand- Begusarai, District- Begusarai (Bihar).
59. Raj Kumar Yadav, son of Satya Narayan Yadav, resident of Village- Chakki (Luxman Dera), P.O.- Chakki, P.S.- Chakki, Prakhand- Chakki, District- Buxar (Bihar).
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60. Vishnu Bhagwan Pandey, son of Braj Kishore Pandey, resident of Village- Chakki, P.O.- Chakki, P.S.- Chakki, Prakhand- Chakki, District- Buxar (Bihar).
61. Sanjay Kumar Thakur, son of Awadh Bihari Thakur, resident of Village- Chakki, P.O.- Chakki, P.S.- Chakki, Prakhand- Chakki, District- Buxar (Bihar).
62. Krishna Kumar, son of Dadan Yadav, resident of Village- Chakki, P.O.- Chakki, P.S.- Chakki, Prakhand- Chakki, District- Buxar (Bihar).
63. Kumari Snehalata, daughter of Madhusudan Prasad, resident of Village- Rasalpur, P.O.- Fathua, P.S.- Fathua, Prakhand- Fathua, District- Patna (Bihar).
64. Manoj Kumar, son of Ramotar Paswan, resident of Village- Bajukhurd (Bagdhrua), P.O.- Barachatti, P.S.- Mohanpur, Prakhand- Mohanpur, District- Gaya (Bihar).
65. Rajesh Kumar, son of Krishan Pandit, resident of Village- Dharambigha, P.O.- Sheotar, P.S.- Atri, Prakhand- Mohara, District- Gaya (Bihar).
66. Rohit Ranjan, son of Jay Shankar Prasad Singh, resident of Village- Nunphara, P.O.- Nunphara, P.S.- Piar, Prakhand- Bandra, District- Muzaffarpur (Bihar).
67. Pramod Kumar, son of Parshuram Singh, resident of Village- Bhalua Bhikhari, P.O.- Bhalua, P.S.- Taraiya, Prakhand- Taraiya, District- Saran (Bihar).
68. Prabhakar Kumar, son of Mahendra Prasad Yadav, resident of Village- Vishnupur Sukkan Tola, P.O.- Mirzapur Bandhar, P.S.- Begusarai (Town), Prakhand- Begusarai, District- Begusarai (Bihar).
69. Sourabh Kumar Singh, son of Sajjan Prasad Singh, resident of Village- Marwari Tola, P.O.- Haweli Kharagpur, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Munger (Bihar).
70. Rohan Kumar, son of Rohtisawa Kumar, resident of Village- Danapur, P.O.- Danapur, P.S.- Danapur, Prakhand- Danapur, District- Patna (Bihar).
71. Vishwajit Kumar, son of Rohitsawa Kumar, resident of Village- Danapur, P.O.- Danapur, P.S.- Danapur, Prakhand- Danapur, District- Patna (Bihar).
72. Rupali Sinha, wife of Manish Kumar, resident of Village- Patthar Ke Masjid, P.O.- Mahendru, P.S.- Alamganj, Prakhand- Patna Sadar, District- Patna (Bihar).
73. Awadhesh Kumar, son of Rajendra Malakar, resident of Village- Rangaon, P.O.- Rangaon, P.S.- Tarapur, Prakhand- Tarapur, District- Munger (Bihar).
74. Sudhir Kumar Suman, son of Surendra Prasad Yadav, resident of Village- Khudia Afzalnagar, P.O.- Launa, P.S.- Tarpur, Prakhand- Tarapur, District- Munger (Bihar).
75. Vijay Kumar Jha, son of Bibhash Chandra Jha, resident of Village- Babhan Chakka, P.O.- Supaur Jamua, P.S.- Sangrampur, P.S.- Tarapur, Prakhand- Tarapur, District- Munger (Bihar).
76. Vikash Kumar, son of Ashok Sao, resident of Village- Sangram Nagar Math, P.O.- Danapur Cantt., P.S.- Danapur, Prakhand- Danapur Nagar Parishad, District- Patna (Bihar).
77. Manisha daughter of Raj Kumar Prasad, resident of C/o Sandeep Kumar, Saguna Near Police Chauki, P.O.- Danapur Cantt., P.S.- Danapur, Prakhand- Danapur Nagar Parishad, District- Patna (Bihar).
78. Sujoy Kumar Singh, Son of Umesh Kumar Singh, resident of Village- Emaliya, P.O.- Deodha, P.S.- Dhanarua, Prakhand- Dhanarua, District Patna (Bihar).
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79. Ashok Kumar Yadav, Son of Nunulal Yadav, resident of Village- Parsa, P.O.- Bathan Parsa, P.S.- Shankarpur, Prakhand- Shankarpur, District- Madhepura (Bihar).
80. Santosh Kumar Sant, Son of Shashi Nandan Yadav, resident of Village- Rampur Lahi, P.O.- Bathan Parsa, P.S.- Shankarpur, Prakhand- Shankarpur, District- Madhepura (Bihar).
81. Pradeep Kumar, son of Krishan Dayal Yadav, resident of Village- Bariyahi, P.O.- Bariyahi, P.S.- Shankarpur, District- Madhepura (Bihar).
82. Simran Kumari, daughter of Rajnandan Ray, resident of C/o Rajnandan Ray, Near Math Saguna, P.O.- Danapur Cantt., P.S.- Danapur, Prakhand- Danapur Nagar Parishad, District- Patna (Bihar).
83. Kumar Ved Prakash, Son of Sri Basudeo Yadav, resident of Village- Munger, P.O.- Munger, P.S.- Munger, Prakhand- Munger Sadar, District- Munger (Bihar).
84. Rajeev Kumar, son of Rambali Prasad, resident of Village- Tartar, P.O.- Tartar, P.S. Ghoswari, Prakhand- Mokama, District- Patna(Bihar).
85. Raj Kumar Vishwakarma, son of Surendra Thakur Vishwakarma, resident of Village- Mansurpur, P.O.- Vaishali, P.S.- Vaishali, Prakhand- Vaishali, District- Patna (Bihar).
86. Doli Kumari, daughter of Chandra Mohan Prasad Gupta, resident of Village- Dhamdaha (Middle), Thakurbari Tola, P.O.- Dhamdaha, P.S.- Dhamdaha, Prakhand- Dhamdaha, District- Purnea (Bihar).
87. Saroj Kumar Sah, son of Lakshman Prasad Sah, resident of Village- Taraouni, P.O.- Kukroun-2, P.S.- Dhamdaha, Prakhand- Dhamdaha, District- Purnea (Bihar).
88. Mahesh Kumar, son of Sri Madhukant Thakur, resident of Village- Dhamdaha Middle, P.O.- Dhamdaha, P.S.- Dhamdaha, Prakhand- Dhamdaha, District- Purnea (Bihar).
89. Amit Kumar Lovely, son of Ajay Kumar, resident of Village- Bharso, P.O.- Bharso, P.S.- Parbatta, Prakhand- Khagaria, District- Khagaria (Bihar).
90. Soni Kumari Wife of Abhay Kumar, resident of Village- Jhanjhara, P.O.- Mahadipur, P.S.- Pasraha, Prakhand- Parbatta, District- Khagaria (Bihar).
91. Rupesh Kumar Singh, Son of Murari Prasad Singh, resident of Village- Salarpur, P.O.- Salarpur, P.S.- Parbatta, Prakhand- Parbatta, District- Khagaria (Bihar).
92. Manish Kumar, son of Mayaram Singh, resident of Village- Salarpur, P.O.- Salarpur, P.S.- Parbatta, Prakhand- Parbatta, District- Khagaria (Bihar).
93. Ranjan Kumar Rajak, son of Surya Narayan Rajak, resident of Village- Maraiya, P.O.- Pipra Latif, P.S.- Parbatta, Prakhand- Parbatta, District- Khagaria (Bihar).
94. Raj Kishor Kumar, son of Kare Lal Poddar, resident of Village- Salarpur, P.O.- Salarpur, P.S.- Parbatta, Prakhand- Parbatta, District- Khagaria (Bihar).
95. Hansraj Kumar, son of Sadhusharan Chaudhary, resident of Village- Chak Prayag, P.O.- Chak Prayag, P.S.- Parbatta, Prakhand- Parbatta, District- Khagaria (Bihar).
96. Chandan Kumar, son of Jai Shankar Sah, resident of Village- Salarpur, P.O.- Salarpur, P.S.- Parbatta, Prakhand- Parbatta, District- Khagaria (Bihar).
97. Manish Kumar, son of Jai Shankar Sah, resident of Village- Salarpur, P.O.- Salarpur, P.S.- Parbatta, Prakhand- Parbatta, District- Khagaria (Bihar).
98. Pankaj Kumar, Son of Rajendra Thakur, resident of Village- Kulharia, P.O.- Kulharia, P.S.- Parbatta, Prakhand- Parbatta, District- Khagaria (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 662/871
99. Amresh Kumar, son of Uma Shankar Pandey, resident of Village- Sampatchak, P.O.- Sampatchak, P.S.- Ram Krishna Nagar, Prakhand- Sampatchak, District- Patna (Bihar).
100. Mukesh Kumar, son of Sri Mahendra Mehta, resident of Village- Kamalpur, P.O.- Chitri, Via- Panchgachhia, P.S.- Dhaularh, Prakhand- Dhaularh, District- Madhepura (Bihar).
101. Navin Kumar, son of Kameshwar Prasad Singh, resident of Village- Kataru, P.O.- Goraul, P.S.- Belsar, Prakhand- Patedhi Belsar, District- Vaishali (Bihar).
102. Ranjeet Kumar Gupta, son of Arun Prasad Sah, resident of Village- Devka, P.O.- Kaithi, P.S.- Chautham, Prakhand- Chautham, District- Khagaria (Bihar).
103. Chitranjan Kumar, son of Chandeshwari Yadav, resident of Village- Baijaha, P.O.- Baijaha, P.S.- Alamnagar, Prakhand- Alamnagar, District- Madhepura (Bihar).
104. Brajesh Kumar, son of Sri Bindeshwari Ram, resident of Village- Khurhana, P.O.- Khurhan, P.S.- Alamnagar, Prakhand- Alamnagar, District- Madhepura (Bihar).
105. Ashok Kumar Singh, son of Chandara Singh, resident of Village- Khapur, P.O.- Ratwara, P.S.- Ratwara, Prakhand- Alamnagar, District- Madhepura (Bihar).
106. Vikirant Kumar Singh, son of Naresh Prasad Singh, resident of Village- Bispatti, P.O.- Bispatti, Via- Alamnagar, P.S.- Alamnagar, Prakhand- Alamnagar, District- Madhepura (Bihar).
107. Arun Kumar, son of Jivendra Mandal, resident of Village- Gangapur Kolwara Tola, P.O.- Gangapur, P.S.- Kishanpur Ratwara, Prakhand- Alamnagar, District- Madhepura (Bihar).
108. Bijendra Kumar Bharti, son of Basudeo Sahu, resident of Village- Alamnagar Baisa Tola, P.O.- Alamnagar Baisa Tola, P.S.- Alamnagar, Prakhand- Alamnagar, District- Madhepura (Bihar).
109. Ram Narayan Sharma, son of Late Niranjan Sharma, resident of Village- Rajabazar Bihiya, P.O.- Bihiya, P.S.- Bihiya, Prakhand- Bihiya, District- Bhojpur (Bihar).
110. Pradeep Kumar, son of Bishwanath Sharma, resident of Village- Farhadah, P.O.- Nathmalpur, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
111.Arun Kumar, son of Subhash Ram, resident of Village- Saheb Tola Bihiya, P.O.- Bihiya, P.S.- Bihiya, Prakhand- Bihiya, District- Bhojpur (Bihar).
112. Kumar Gaurav, son of Maheshwar Pandey, resident of Village- Mishraulia, P.O.- Mishraulia, P.S.- Vaishali, Prakhand- Vaishali, District- Vaishali (Bihar).
113. Praveen Kumar, Son of Bindeshwar Thakur, resident of Village- Patedhi Belsar, P.O.- Patedhi Belsar, P.S.- Patedhi Belsar, Prakhand- Patedhi Belsar, District- Vaishali (Bihar).
114. Savita Kumari, daughter of Bhadai Paswan, resident of Village- Patedhi Belsar, P.O.- Patedhi Belsar, P.S.- Patedhi Belsar, Prakhand- Patedhi Belsar, District- Vaishali (Bihar).
115. Satish Kumar, son of Bhaglal Sah, resident of Village- Sorhattha, P.O.- Bibipur, P.S.- Patedhi Belsar, Prakhand- Patedhi Belsar, District- Vaishali (Bihar).
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116. Anant Kumar, son of Hira Lal Paswan, resident of Village- Patedhi Belsar, P.O.- Patedhi Belsar, P.S.- Patedhi Belsar, Prakhand- Patedhi Belsar, District- Vaishali (Bihar).
117. Manoj Kumar Poddar, son of Indradeo Poddar, resident of Village- Sinheshwar Ward No.4, P.O.- Sinheshwar, P.S.- Sinheshwar, Prakhand- Sinheshwar, District- Madhepura (Bihar).
118. Mukesh Kumar, son of Sri Umesh Jha, resident of Village- Gouripur Ward No.7, P.O.- Sinheshwar, P.S.- Sinheshwar, Prakhand- Sinheshwar, District- Madhepura (Bihar).
119. Anil Kumar, son of Sri Ram Narayan Thakur, resident of Village- Tarha, P.O.- Baihari, Via- Sinheshwar, P.S.- Sinheshwar, Prakhand- Sinheshwar, District- Madhepura (Bihar).
120. Ranjan Kumar Jha son of Sri Sobha Kant Jha, resident of Village- Gouripur (Shivpuri) Ward No. 8, P.O.- Sinheshwar, P.S.- Sinheshwar, Prakhand- Sinheshwar, District- Madhepura (Bihar).
121. Buland Akhtar, son of Shabbir Ahmad, resident of Village- Gouripur (Shivpuri) Ward No. 8, P.O.- Sinheshwar, P.S.- Sinheshwar, Prakhand- Sinheshwar, District- Madhepura (Bihar).
122. Subhash Kumar, son of Sri Shiv Shankar Sah, resident of Village- Gouripur Ward No. 3, P.O.- Sinheshwar, P.S.- Sinheshwar, Prakhand- Sinheshwar, District- Madhepura (Bihar).
123. Ravindra Kumar, son of Sri Yogendra Jha, resident of Village- Satokhar, P.O.- Kataiya, P.S.- Sinheshwar, Prakhand- Sinheshwar, District- Madhepura (Bihar).
124. Ram Krishna Pathak, son of Sri Bhagwan Pathak, resident of Village- Gouripur Ward No. 3, P.O.- Sinheshwar, P.S.- Sinheshwar, Prakhand- Sinheshwar, District- Madhepura (Bihar).
125. Chanchal Kumar Pathak, son of Sri Sinheshwar Pathak, resident of Village- Gouripur Ward No. 3, P.O.- Sinheshwar, P.S.- Sinheshwar, Prakhand- Sinheshwar, District- Madhepura (Bihar).
126. Lovely Kumari, daughter of Krishna Prasad, resident of Village- Harnaut, P.O.- Harnaut, P.S.- Harnaut, Prakhand- Harnaut, District- Nalanda (Bihar).
127. Tuntun Prasad Singh, son of Sri Vishnu Prasad, resident of Village- Naya Tola Madhopur, P.O.- Bakhtiyarpur, P.S.- Bakhtiyarpur, Prakhand- Bakhtiyarpur, District- Patna (Bihar).
128. Sanjeev Kumar Sinha, son of Rabindra Prasad Sinha, resident of Village- Purnea, P.O.- Purnea, P.S.- K. Hatt, Prakhand- Purnea East, District- Purnea (Bihar).
129. Ramesh Prasad Singh, son of Shaligram Singh, resident of Village- Saraiya, P.O.- Saraiya, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
130. Deokant Singh, son of Dwarika Prasad Singh, resident of Village- Nargada, P.O.- Balua, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
131. Kundan Kumar Singh son of Ranjeet Singh, resident of Village- Babura, P.O.- Babura, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
132. Madhusudan Srivastava, son of Suresh Lal Srivastava, resident of Village- Saraiya, P.O.- Saraiya, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
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133. Chandan Kumar Srivastava, son of Suresh Lal Srivastava, resident of Village- Saraiya, P.O.- Saraiya, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
134. Rani Priyanka, son of Manoj Kumar Paswan, resident of Village- Barkurw, P.O.- Turki, P.S.- Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
135. Kishor Prasad Singh, son of Ratneswhar Singh, resident of Village- Chautham, P.O.- Chautham, P.S.- Chautham, Prakhand- Chautham, District- Khagaria (Bihar).
136. Pawan Kumar, son of Sabiru Prasad Singh, resident of Village- Baltara, P.O.- Phulwaria, P.S.- Gogari, Prakhand- Gogari, District- Khagaria (Bihar).
137. Suman Kumar, son of Sudhir Prasad Singh, resident of Village- Baltara, P.O.- Phulwaria, P.S.- Gogari, Prakhand- Gogari, District- Khagaria (Bihar).
138. Mukesh Kumar, son of Persuram Singh, resident of Village- Bhadas (North), P.O.- Bhada (South), P.S.- M. Khagaria, Prakhand- Khagaria, District- Khagaria (Bihar).
139. Shyam Kumar Lal, son of Nagendra Lal, resident of Village- Hattha, P.O.- Hattha, P.S.- Piyar, Prakhand- Hattha, District- Muzaffarpur (Bihar).
140. Aditya Kumar, son of Dinesh Prasad Singh, resident of Village- Locha, P.O.- Karmthu, P.S.- Gaighat, Prakhand- Gaighat, District- Muzaffarpur (Bihar).
141. Jitendra Thakur, son of Nathuni Thakur, resident of Village- Gamhariya Khurd, P.O.- Adapur, P.S.- Adapur, Prakhand- Adapur, District- East Champaran (Bihar).
142. Sujit Kumar Saroj, son of Ram Kripal Sah, resident of Village- Ram Nagar, P.O.- Ram Nagar, P.S.- Gaighat, Prakhand- Gaighat, District- Muzaffarpur (Bihar).
143. Anil Kumar, son of Rajendra Prasad, resident of Village- Belwa, P.O.- Adapur, P.S.- Adapur, Prakhand- Adapur, District- East Champaran (Bihar).
144. Ajnish, son of Niranjan Prasad, resident of Village- Shyampur Bazar, P.O.- Adapur, P.S.- Adapur, Prakhand- Adapur, District- East Champaran (Bihar).
145. Aftab Ali, son of Shaukat Ali, resident of Village- Shyampur Bazar, P.O.- Adapur, P.S.- Adapur, Prakhand- Adapur, District- East Champaran (Bihar).
146. Rajan Kumar Singh, son of Nagendra Tiwari, resident of Village- Belwa, P.O.- Adapur, P.S.- Harpur Adapur, Prakhand- Adapur, District- East Champaran (Bihar).
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 771 of 2017 In Civil Writ Jurisdiction Case No.14313 of 2016 ======================================================
1. Vikash Kumar ( P D D No. 165584 ), son of Raj Kishore Singh, resident of Village - Vikrampur, P.S. and Block - Cheriya Bariyarpur, District - Begusarai.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 665/871
2. Bipin Kumar, PDD No. 136804, son of Siyaram Prasad Singh, resident of Village - Hanspur, P.S. - Nayagaon, Block - Matihani, District - Begusarai.
3. Ajay Kumar, PDD No. 073673, son of Yogendra Prasad Yadav, resident of Village - Bhargama, P.S. - Bhargama , Block - Bhargama, District - Araria.
4. Krishna Kumar, (PDD No. 213355), son of Satnarayan Rajak, resident of Village - Tharupatti, P.O.- Khayuri, Khuta Bajnathpur, P.S. + Block- Bhargama, District- Araria.
5. Subodh Kumar, PDD No. 113529, son of Jagdish Prasad Mandal, resident of Village - Chariya Puri, P.O. - Baignathpur, P.S. - Bhargama, District - Araria.
6. Mukesh Kumar Yadav, PDD No. 207690, son of Bindeshwari Prasad Yadav, resident of Village - Shirsira Kala, P.S. - Bhargama, District - Araria.
7. Sarita Bharti, PDD No. 198890, son of Hari Narayan Mandal, Wife of Maheshwar Mandal, resident of Village - Thurwapatti, P.O.- Khajuri, P.S. + Block- Bhargama, District - Araria.
8. Binod Kumar (PDD No. 318739) son of Ram Briksh Singh resident of Village - Harpur Bhalha, Block - Bathnaha, P.S. - Bathnaha, District - Sitamarhi.
9. Pankaj Kumar Pandey, (PDD No. 251819), son of Shri Nawal Kishor Pandey, resident of Village - Baghari, Block - Runni Saidpur, District - Sitamarhi.
10. Trilok Kumar, PDD No. (182277), son of late Raj Nandan Mahto, resident of Village - Nirrakh, P.S. - Sursand, District - Sitamarhi.
11. Khushbu Kumari (PDD No. 008095), wife of Dhiraj Kumar, resident of Village - Baghamari, P.S. - Sahiyara, District - Sitamarhi.
12. Dinesh Kumar, PDD No. (066835), son of Amir Ray, resident of Village - Shirsiya, P.S. - Bathnaha, District - Sitamarhi.
13. Kundan Kumar Jha, PDD No. (061194), son of Ajay Kumar Jha, resident of Village - Bathnaha, P.S. - Bathnaha, District - Sitamarhi.
14. Devendra Prasad Yadav, PDD No. (204608), son of Raj Kumar Prasad Yadav, resident of Village - Piprarhi, P.S. Sursand, District - Sitamarhi.
15. Bishwanath Mahto, PDD No. (176047), son of late Ram Nandan Mahto resident of Village - Mahua Tola, P.S.- Bathnaha, District
- Sitamarhi.
16. Sneha Sandilya, (PDD No. 048687), daughter of Shailendra Kumar resident of Village - Madhurapur, P.S. - Bairqiniya, District - Sitamarhi.
17. Amar Kumar, (PDD No. 205958), son of Bhagwan Lal Gupta, resident of Village - Kamaldah, P.S. - Bathnaha, District - Sitamarhi.
18. Saraj Thakur, (PDD No. 173312), son of Ganesh Thakur, resident of Village + P.O. - Harari Dularpur, P.S. - Sursand, District - Sitamarhi.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 666/871
19. Raushan Kumar, (PDD No. 067094), son of Ram Chandra Prasad Singh, Resident of Village - Matiyar Khurd, P.S. Sahiyara, District - Sitamarhi.
20. Jay Kishore Singh, (PDD No. 063097), son of Ramashish Singh, resident of Village - Maibi, P.O. - Kishanpur, P.S. - Bathnaha, District - Sitamarhi.
21. Vinay Singh, (PDD No. 129828), son of Bhagya Narayan Singh, resident of Village - Mahadev, P.O. - Mandah, P.S. - Sahiyara, District - Sitamarhi.
22. Jagdish Singh, (PDD No. 304538), son of Ram Ekwal Singh, resident of Village - Ram Negra (Sirauli), P.S. - Riga, District - Sitamarhi.
23. Randhir Kumar Singh, (PDD No. 039241), son of Rajnandan Singh, resident of Village - Bulakipur, P.S. - Riga, District - Sitamarhi.
24. Navin Kumar, (PDD No. 239141), son of Parmeshwar Roy, resident of Village - Buchauli, P.S. - Bhagwanpur, District - Begusarai.
25. Sudhanshu Kumar, (PDD No. 305375), son of Thakkan Paswan, resident of Village - Navtol, P.O. - Buchauli, P.S. - Bhagwanpur, District - Begusarai.
26. Pintu Kumar, (PDD No. 183908), son of Surendra Prasad, resident of Village - Hari Chak, P.O. - Sangat, P.S. - Bhagwanpur, District - Begusarai.
27. Pradip Kumar, (PDD No. 169794) son of Deo Narayan Mahto, resident of Village - Hari Chak, P.O. - Sangat, P.S. - Bhagwanpur, District - Begusarai.
28. Kanishk Kumar, (PDD No. 022471) son of Bhupendra Sah, resident of Village - Suryapura, P.S. Bhagwanpur, District - Begusarai.
29. Dilip Kumar, (PDD No. 230829), son of Yogendra Jha, resident of Village +P.O. - Manghaul, District - Begusarai.
30. Rohit Kumar, (PDD No. 135590), son of Vijay Kumar Singh, resident of Village - Sofapur, Block - Matihani, District - Begusarai.
31. Rajesh Kumar Mahto, (PDD No. 006751), son of Dwarika Prasad Mahto, resident of Village + P.O. - Basahi, District - Begusarai.
32. Prithvi Raj, (PDD No. 205487), son of Nandlal Ram, resident of Village - Basahi, P.O. - Basahi, District - Begusarai.
33. Lal Bahadur Singh, (PDD No. 024507), son of Ramashraya Singh, resident of Village - Siripur, P.O. - Siripur, District - Begusarai.
34. Ram Kumar Mahto, (PDD No. 001427), son of GyanChand Mahto, resident of Village - Basahi, P.O. - Basahi, District - Begusarai.
35. Rakesh Kumar, (PDD No. 280344), son of Satish Prasad Singh, resident of Village - Khanjhapur, District - Begusarai.
36. Vikash Kumar (PDD No. 274969), son of Bablu Kumar, resident of Village + P.O. - Manjhaul, District - Begusarai.
37. Prashant Kumar, (PDD No. 123933), son of Shyam Sundar Singh, resident of Village - Chitraur, Block - Matihani, District - Begusarai.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 667/871
38. Sunil Kumar, (PDD No. 263434), son of Munesh Prasad Sah, resident of Village - Minapur, Block - Matihani, P.S. Matihani, District - Begusarai.
39. Mukesh Kumar, (PDD No. 283539), son of Laddu Lal Sharma, resident of Village - Jilla Punarvas, Block - Matihani, District - Begusarai.
40. Bipul Kumar @ Bipul Kumar Sona (PDD No. 013778), Son of Anil Kumar Singh, Resident of Village + P.O.- Chitranr, Block- Matihni, District- Begusarai.
41. Deepak Kumar, (PDD No. 021062), son of Amol Singh, resident of Village - Sihma, Block - Matihani, District - Begusarai.
42. Smita Kumari, (PDD No. 247847), daughter of Dinesh Prasad Singh, resident of Village + P.O. - Safapur, Block - Matihani, District - Begusarai.
43. Sanjay Kumar Jha, (PDD No. 090991), Son of Mukti Nath Jha, resident of Village- Manida P.O.- Akhtiyarpur, Block + P.S.- Saray Ranjan, District- Samastipur.
44. Chandan Kumar Chauhan (PDD No. 291397), son of Ram Nandan Prasad Singh, resident of Village + P.O. - Kumbhi, P.S. - Cheriya Bariyarpur, District - Begusarai.
45. Jayant Chatterji, (PDD No. 038320), Son of Tripurari Chatterji, resident of Village- Karor, P.O.- Khanjahanpr, Block + P.S.- Cheriya Bariyarpur, District- Begusarai.
... ... Appellant/s Versus
1. The State of Bihar through the Principal Secretary, Department of Planning and Development, Government of Bihar, Patna.
2. The Principal Secretary, Planning and Development, Department, Government of Bihar, Patna.
3. The Director, Department of Planning and Development (Director, Economics and Statistics), Government of Bihar, Patna.
4. The Joint Director-cum-Office Head, Department of Planning and Development, (Director, Economics and Statistics), Government of Bihar, Patna.
5. The District Statistical Officer, Begusarai (Bihar).
6. The District Statistical Officer, District - Lakhisarai (Bihar).
7. The District Statistical Officer, District - Sheikhpura (Bihar).
8. The District Statistical Officer, Purnea (Bihar).
9. The District Statistical Officer, Araria (Bihar).
10. The District Statistical Officer, Sitamarhi (Bihar).
11. The District Statistical Officer, Samastipur (Bihar).
12. Shambhu Kumar Jha, (PDD No. 080333) son of Nawal Kishore Jha, resident of Village - Walipur, P.S. - Pipriya, District - Lakhisarai.
13. Ramadhar Kumar, (PDD No. 008868), son of Yogendra Singh, resident of Village-Ram Chandrapur, Block - Pipariya, District - Lakhisarai.
14. Ravish Kumar, (PDD No. 154621), son of Vishundev Mandal, resident of Village - Bhirha, P.O. - Amarpur, P.S. - Mednichauki, District - Lakhisarai.
15. Chandan Kumar, (PDD No. 114960), son of Narendra Prasad Singh resident of Village - Bhirha, P.O. - Amarpur, P.S. - Mednichauki, District - Lakhisarai. Patna High Court LPA No.535 of 2017 dt.17-04-2018 668/871
16. Mukesh Kumar, (PDD No. 080232), son of Shiv Kumar Singh resident of Village + P.O. - Jaitpur, Via - Barahiya, District - Lakhisarai.
17. Avinash Kumar, (PDD No. 024537), son of Parshuram Singh, resident of Village + P.O. Dumri (Navtar), P.S. - Barahiya, District - Lakhisarai.
18. Ajit Kumar, (PDD No. 214607), son of late Awadhesh Mahto, resident of Village - Tahadia, P.O. - Dumri, P.S. - Barahiya, District - Lakhisarai.
19. Nitesh Kumar, (PDD No. 265560), son of Tribeni Singh, resident of Village - Ganga Sarai, P.S. - Barahiya, District - Lakhisarai.
20. Imtyaz Alam, (PDD No. 248277) son of Kayyumuddin, resident of Village - Mednichauki, P.O. - Amarpur, P.S. Mednichauki, District - Lakhisarai.
21. Sunil Kumar, (PDD No. 030438). son of Shyam Singh, resident of Village + P.O. - Awagil, P.S. - Korma, Block - Ghat Kusumbha, District - Begusarai.
22. Vijay Kumar, (PDD No. 050491). son of Upendra Prasad Singh resident of Village - Rampur, P.O. + P.S. - Piri Bazar, Block - Suryagadha, District - Begusarai.
23. Chandan Kumar, (PDD No. 145258), son of Raj Kumar Singh, resident of Village - Khera, P.O. - Kajara, P.S. - Piri Bazara, District - Lakhisarai.
24. Kranti Kumar, (PDD No. 084200), son of Ram Kishun Yadav, resident of Village - Kishanpur, P.O. - Mankatha, P.S. + District - Lakhisarai.
25. Virendra Kumar, (PDD No. 162102). son of Yogendra Poddar, resident of Village + P.O.- Abhaipur, P.S.- Piri Bazara, District- Lakhisarai.
26. Vijay Shankar, (PDD No. 027667), son of Shashi Bhushan, resident of Village
- Chaurahi, P.O. - Matasi, P.S.- Halsi, District - Lakhisarai.
27. Kunj Bihari, (PDD No. 032656), son of Anil Kumar, resident of Village + P.O. - Noma, P.S.- Halsi, District - Lakhisarai.
28. Shashi Bhushan Giri, (PDD No. 052204), son of Goran Goswami. resident of Village - Kiul Basti, Pachna Road, Kahar Toli, Ward No. 22, Block - Lakhisarai, District - Lakhisarai.
29. Kanchan Kumar Nilam, (PDD No. 091344), son of Sri Parmeshwar Prasad, resident of Village - Kamishnari Bazar, P.O. +Block - Sheikhpura, District - Sheikhpura.
30. Manoj Kumar, (PDD No. 103776), son of Rajendra Prasad Yadav, resident of Village - Madhubani (East), Post - Purnea, District - Purnea.
31. Dhirendra Kumar Jha, (PDD No. 128718), son of Shiv Shankar Jha, resident of Village - Mathil Tola Karot Bari Madhubani, Post - Purnea, District - Purnea.
32. Rajesh Kumar, (PDD No. 094488), son of Dharamchand Bhagat, resident of Village - Raghunathpur, P.S. -Bhargama, District- Araria.
33. Ranjan Kumar Sah, (PDD No......................), son of Jaykrishna Sah, resident of Village - Mahthawa, P.S. - Bhargama, District - Araria.
34. Maheshwar Prasad Singh, (PDD No. 254015), son of late Rajendra Prasad Singh, resident of Village - Parsahat, P.S. - Raniganj, District - Araria.
35. Md. Ziaul Haque, PDD No. 068913, son of Md. Shakil Ansari, resident of Village - Jagata Kharsahi, P.S. - Raniganj, District - Araria.
36. Manoj Kumar, PDD No. 097351, son of Ramanand Mishra, resident of Village - Parihari, P.S. - Raniganj, District - Araria.
37. Vikash Kumar Bhagat, PDD No. 118681, son of Shyamanand Bhagat, resident of Village - Majhua Lalpur, P.S. - Bausi, District - Araria.
38. Praphul Kumar, PDD No. 314569, son of Dineshwar Prasad Singh, resident of Village - Hansa, P.S. - Raniganj, District - Araria.
39. Suman Kumar Jha, PDD No. 213421, son of Shri Jageshwar Jha, resident of Village - Dhar Bandha, P.S. - Raniganj, District - Araria. Patna High Court LPA No.535 of 2017 dt.17-04-2018 669/871
40. Mithilesh Kumar, PDD No. 235936, son of late Anandi Prasad Mandal, resident of Village - Bausi, P.S. - Raniganj, District - Araria.
41. Md. Noorul Hoda, PDD No. 123161, son of Md. Idris, resident of Villge - Bausi, P.S. - Raniganj, District - Araria.
42. Bijay Kumar, PDD No. 153218, son of Chhedi Prasad Yadav, resident of Village - Indrapur, P.S. - Raniganj, District - Araria.
43. Avinash Kumar Bharti, PDD No. 210115, son of Surendra Kumar Singh, resident of Village - Manjaha, P.S. - Raniganj, District - Araria.
44. Saroj Kumar, PDD No. 110239, son of Shri Baikunth Singh, resident of Village - Athri, Block - Runni Saidpur, District - Sitamarhi.
45. Ramesh Kumar, PDD No. 204279, son of Laxmi Singh, resident of Village + P.O. - Bhup Bhaira, P.S. - Sitamarhi, District - Sitamarhi.
46. Tanu Trishna, PDD No. 1096454, daughter of Purendra Singh, resident of Village - Ramnagrara, P.S. - Riga, District - Sitamarhi.
47. Amardeep Kumar, PDD No. 112014, son of Ram Vishundev, resident of Village - Lohiya Nagar, P.O. - Suhird Nagar, District - Begusarai.
48. Aman Kumar Randhir, PDD No. 243446, son of Chandi Prasad Yadav, resident of Village - Deoghara (Chandar Tola), P.O. - Amarpur, P.S. - Medni Chawki, Block - Suryagarha, District - Lakhisarai.
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 776 of 2017 In Civil Writ Jurisdiction Case No.14040 of 2016 ======================================================
1. Ghanshyam Mandal ( P D D No. 218536 ) son of Ras Bihari Mandal, Resident of Village- Bajuband, PO- Rajaram Patti, Block- Laukahi, Police Station- Andhramath, District- Madhubani.
2. Pappu Kumar Safi (PDD No. 017895) son of Sri Punai Safi, Resident of Village- Marar, P.O.- Jitwarpur, P.S.- Rahika, District- Madhubani.
3. Sujeet Kumar Mishra (PDD No. 115977) son of Sushil Kumar Mishra, Resident of Village- Laxmipur (South Tola), PO- Pali Mohan, Police Station- Kaluahi, District- Madhubani.
4. Uttam Kumar Jha (PDD No. 273411) son of Madan Mohan Jha, Resident of Village- Jhonjhi, P.O.- Paraul, P.S.- Arer, District- Madhubani.
... ... Appellant/s Versus
1. The State of Bihar.
2. The Chief Secretary, Government of Bihar, Patna.
3. The Principal Secretary, Cabinet Secretariat Department Government of Bihar, Patna.
4. The Deputy Secretary, Cabinet Secretariat Department Government of Bihar, Patna.
5. The Principal Secretary, Planning and Development Department, Government of Bihar, Patna.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 670/871
6. The Principal Secretary, Cooperative Department, Government of Bihar, Patna.
7. The Director, Economics and Statistics, Planning and Development Department, Government of Bihar, Patna, M/3, A-Z Officer's Flat, New Punaichak, Patna.
8. The Deputy Director, Economics and Statistics, Planning and Development Department, Government of Bihar, Patna, M/3, A-Z Officer's Flat, New Punaichak, Patna.
9. The District Statistical Officer, Samastipur.
10. The District Statistical Officer, Madhubani
11. The District Statistical Officer, Darbhanga
12. Md. Hanzlah Saifi (PDD No. 302583), son of Md. Haroon, Resident of Village & PO- Ratanpura, Block- Hanuman Nagar, Police Station- Moro, District- Darbhanga.
13. Md. Sajjad Ahmad (PDD No. 095352), Son of Md. Maquesood Alam, Resident of Village- Bishanpura, Block- Hanuman Nagar, P.O.- Narsara, Police Station- Bishnapur, Districtf- Darbhanga.
14. Dharm Chandra Mandal (PDD No. 282726), son of Yodhan Mandal, Resident of Village- Rajwara, P.O.- Moro, Block- Hanuman Nagar, Police Station- Moro, District- Darbhanga.
15. Digvijay Narayan Sharma (PDD No. 273884), son of Shree Kant Choudhary, Resident of Village- Kolahanta Patori, Block- Hanuman Nagar, P.O.- Patori Basant, Police Station- Moro, District- Darbhanga.
16. Avinash Kumar (PDD No. 151962), son of Rajendra Thakur, Resident of Village- Ukhara, P.O.- Narsara, Block- Hanuman Nagar, Police Station- Bishanpur, District- Darbhanga.
17. Shambhu Nath Roy (PDD No. 036471), son of Shree Lakshmi Roy, Resident of Village- Moro, Block- Hanuman Nagar, PO & Police Station- Moro, District- Darbhanga.
18. Rajesh Kumar Ray (PDD No. 095194), Son of Bulan Ray, Resident of Village- Hanuman Nagar, Block- Hanuman Nagar, PO- Narsara, Police Station- Bishanpur, District- Darbhanga.
19. Sanjay Kumar (PDD No. 150049), son of Late Damodar Rai, Resident of Village & PO- Rupauli, Block- Hanuman Nagar, Police Station- Bihanpur, District- Darbhanga.
20. Abhishek Kumar Singh (PDD No. 001826), son of Late Bhola Prasad Singh Resident of Village & PO- Mahmada, Block- Pusa, Police Station- Pusa, District- Samastipur.
21. Kuldip Kumar (PDD No. 307401), son of Bindeshwar Prasad Yadav, Resident of Village- Mahadeva, Block- Laukahi, PO- Kariyaut, Police Station- Laukhai, District- Madhubani.
22. Bimlandra Kumar (PDD No. 193786), son of Rajdev Chourwar, Resident of Village- Belhi, PO- Belhi Bhawanipur, Block- Laukahi, Police Station- Laukhai, District- Madhubani.
23. Khara Nand Yadav (PDD No. 319066), son of Lakhan Yadav, Resident of Village- Belahi, PO- Belahi Bhawanipur, Block- Laukahi, Police Station- Laukhai, District- Madhubani.
24. Om Prakash (PDD No. 127808), son of Ram Prakash Sahu, Resident of Village- Karharwa, PO- Chichodhwa, Block- Laukahi, Police Station- Laukahi, District- Madhubani.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 671/871
25. Ravindra Kumar Yadav (PDD No. 014298), son of Sumrit Yadav, Resident of Village & PO- Kakardom, Block- Laukahi, Police Station- Laukahi, District- Madhubani.
26. Arbind Kumar Yadav (PDD No. 248324), son of Sumrit Yadav, Resident of Village & PO- Kakardom, Block- Laukahi, Police Station- Laukahi, District- Madhubani.
27. Yogendra Das (PDD No.183944), son of late Manik Lal Das, Resident of Village & PO- Narahiya, Block- Laukahi, Police Station- Laukahi, District- Madhubani.
28. Umesh Kumar (PDD No. 310798), son of Krishna Bihari Mandal, Resident of Village- Tharhi, PO- Chichodhwa, Block- Laukahi, Police Station- Laukahi, District- Madhubani.
29. Dharm Narayan Singh (PDD No. 189473), son of Vishanu Dev Singh, Resident of Village- Jhitaki, PO- Bangama, Block- Laukahi, Police Station- Laukahi, District- Madhubani.
30. Kundan Kumar (PDD No. 022719), son of Durga Prasad Sahu, Resident of Village & PO- Narahiya, Block- Laukahi, Police Station- Laukahi, District- Madhubani.
31. Lakshman Kumar Yadav (PDD No. 098274), son of Fanilal Yadav, Resident of Village- Kachnarwa, PO- Belhi Bhawanipur, Block- Laukahi, Police Station- Laukhai, District- Madhubani.
32. Jawahar Mandal (PDD No. 216297), son of Late Mahadeo Mandal, Resident of Village- Marukiyahi, PO- Kariyaut, Block- Laukahi, Police Station- Laukahi, District- Madhubani.
33. Jitendra Kumar (PDD No. 272724), son of Deonath Mandal, Resident of Village- Bhutaha, PO- Awraha, Block- Laukahi, Police Station- Laukahi, District- Madhubani.
34. Arbind Kumar Yadav (PDD No. 040837), son of Ranjan Prasad Yadav, Resident of Village- Mahadeva, PO- Kariyaut, Block- Laukahi, Police Station- Laukahi, District- Madhubani.
35. Chandra Shekhar Sahu (PDD No. 192888), son of Durga Lal Sahu, Resident of Village- Bhutaha, PO- Auraha, Block- Laukahi, Police Station- Laukahi, District- Madhubani.
36. Santosh Kumar Jha (PDD No. 132718), son of Kashi Nath Jha, Resident of Village & PO- Baruar, Block- Laukahi, Police Station- Andhramath, District- Madhubani.
37. Mukesh Kumar Jha (PDD No. 093287), son of Subhash Kumar Jha, Resident of Village & PO- Baruar, Block- Laukahi, Police Station- Andhramath, District- Madhubani.
38. Virendra Kumar (PDD No. 131531), son of Jiya Lal Mirdha, Resident of Village- Dumra, PO- Laukahi Dhanchhiha, Block- Laukahi, Police Station- Andhramath, District- Madhubani.
39. Shambhu Prasad Sahu (PDD No. 181615), son of Mahendra Prasad Sah, Resident of Village- Bhutaha, PO- Auraha, Block- Laukahi, Police Station- Laukahi, District- Madhubani.
40. Dipendra Narayan Mandal (PDD No. 029545), son of Bindeshwar Mandal, Resident of Village- Tharhi, PO- Chichodhwa, Block- Laukahi, Police Station- Laukahi, District- Madhubani.
41. Soni Bharti (PDD No. 181368), daughter of Surya Narayan Sah, Resident of Village- Bhutaha, PO- Auraha, Block- Laukahi, Police Station- Laukahi, District- Madhubani.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 672/871
42. Abhishek Kumar (PDD No. 113762), son of Rajdev Yadav, Resident of Village- Mahdeva, PO- Kariyaut, Block- Laukahi, Police Station- Laukahi, District- Madhubani.
43. Rajesh Ranjan (PDD No. 146483), son of Baidyanath Mandal, Resident of Village- Bhutha, PO- Aurha, Block- Laukahi, Police Station- Laukahi, District- Madhubani.
44. Rajnish Kumar, (PDD No. 312799), son of Girindra Kumar Yadav, Resident of Village- Belhi, PO- Belhi Bhawanipur, P.S. & Block- Laukahi, District- Madhubani.
45. Siraj Kumar Yadav (PDD No. 102973), son of Sri Bhagwat Yadav, Resident of Village- Jagat, P.O.- Kapileshwar Sthan, P.S.- Rahika, District- Madhubani.
46. Pappu Kumar Sahu (PDD No. 292393), son of Thakai Sahu Resident of Village- Lalganj, P.O.- Sarisab Pahi, P.S.- Bhairab Sthan, District- Madhubani.
47. Ranjeet Kumar Sharma (PDD No. 157732), son of Mahavir Sharma, Resident of Village- Kagpur, P.O.- Keota, Block- Dalsinghsarai, P.S.- Dalsinghsarai, District- Samastipur.
48. Sujeet Kumar Sharma (PDD No. 158506), son of Mahavir Sharma, Resident of Village- Kagpur, P.O.- Keota, Block- Dalsinghsarai, P.S.- Dalsinghsarai, District- Samastipur.
49. Vijay Kumar Choudhary (PDD No. 301812), son of Ram Sewak Choudhary, Resident of Village- Nagargama, P.O.- Soyera, Block- Dalsinghsarai, P.S.- Dalsinghsarai, District- Samastipur.
50. Amarnath Choudhary (PDD No. 274801), Resident of Village- Nagargama, P.O.- Soyera, Block- Dalsinghsarai, P.S.- Dalsinghsarai, District- Samastipur.
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 789 of 2017 In Civil Writ Jurisdiction Case No.19854 of 2016 ======================================================
1. Krishna Mohan Kumar Manjhi, S/o Gorakh Manjhi, Resident of Village + Post+P.S.-Guthani, District-Siwan, State-(Bihar) (PDD No. 105985)
2. Saminoor, S/o Noor Alam, Resident of Village+ Post+P.S.- Guthani District-Siwan, State-(Bihar) (PDD No. 003029).
3. Ashish Kumar Prajapati, S/o Ramjanam Prajapati, Resident of Village-Balua, P.O.-Balua, P.S.-Guthani, District-Siwan, State- (Bihar) (PDd No. 011563) ... ... Appellant/s Versus
1. The State of (Bihar)
2. The Principal Secretary, Planning & Development Department, Government of (Bihar), Old Secretariat, Patna.
3. The Director, Directorate of Economics and Statistics, Planning and Development Department, Govt. of (Bihar) Old Secretariat, Patna
4. The District Statistical Officer, Planning and Development Department, Government of (Bihar), Siwan
5. The District Magistrate, Siwan
6. Amarendra Kumar, S/o Shiv Kumar Sah, Resident of Village-Bangra, Post- Karom, P.S.-Guthani District-Siwan,(Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 673/871
7. Kitabuddin Ansari, S/o Gorakh Manjhi, Resident of Village-Kishunpura, P.O.- Balua, P.S.-Guthani, District-Siwan (Bihar)
8. Abhay Kumar Sharma, S/o Chotelal Sharma, Resident of Village + Post+P.S.- Guthani, District-Siwan (Bihar)
9. Jitendra Yadawa, S/o Birendra Yadav, Resident of Village-Khilwa, P.O.- Bakulari, P.S.-Tuthani, District-Siwan (Bihar).
10. Haresh Kumar, S/o Kailash Manjhi, Resident of Village-Chitbisraw, P.O.- Guthani, District-Siwan(Bihar) ... ... Respondent/s ====================================================== with Letters Patent Appeal No. 791 of 2017 In Civil Writ Jurisdiction Case No.12138 of 2016 ======================================================
1. Pramod Kumar Son of Latan Yadav resident of Village- Manpur, P.O.- Malyia, P.S.- Chanan, Prakhand- Chanan, District- Lakhisarai (Bihar).
2. Manishya Nand Thakur Son of Sri Mahakant Thakur resident of Village- Jale (West), P.O.- Jale (West), P.S.- Jale, Prakhand- Jale, District- Darbhanga (Bihar).
3. Manit Kumar Jha Son of Sushil Jha resident of Village- Rarhi, P.O.- Rarhi, P.S.- Jale, Prakhand- Jale, District- Darbhanga (Bihar).
4. Lakshman Roy Son of Banshi Roy resident of Village- Rarhi (West), P.O.- Rarhi (West), P.S.- Jale, Prakhand- Jale, District- Darbhanga (Bihar).
5. Jai Prakash Das Son of Bhadai Das resident of Village- Jale (West), P.O.- Jale (West), P.S.- Jale, Prakhand- Jale, District- Darbhanga (Bihar).
6. Mahendra Pandit Son of Shiv Nandan Pandit resident of Village- Lalganj, P.O.- Lalganj, P.S.- Lalganj, Prakhand- Lalganj, District- Vaishali (Bihar).
7. Md. Tanveer Son of Md. Ehashan resident of Village- Injor, P.O.- Menhandiya, P.S.- Manhandiya, Prakhand- Kaler, District- Arwal (Bihar).
8. Dhananjay Kumar Son of Rajbali Yadav resident of Village- Narayan Bigha, P.O.- Sakari Khurd, P.S.- Parasia, Prakhand- Kaler, District- Arwal (Bihar).
9. Pappu Kumar Son of Jineshwar Singh resident of Village- Khokhari, P.O.- Baidrabad, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
10. Md. Ekhlahur Rahman @ Md. Akhlaque Rahman Son of Md. Abdul Khalique Khan resident of Village- Wasilpur, P.O.- Arwal, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
11. Raj Kumar Verma Son of Deo Nandan Singh resident of Village- Ojha Bigha, P.O.- Baidrabad, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
12. Shashi Prakash Goyal Son of Shiv Govind Goyel resident of Village- Prasadi English, P.O.- Prasadi English, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 674/871
13. Shiv Kumar Son of Paras Nath Gupta resident of Village- Baidrabad, P.O.- Baidrabad, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
14. Binod Kumar Son of Sitaram Prasad Gupta resident of Village- Baidrabad, P.O.- Baidrabad, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
15. Mukesh Kumar Rai @ Mukesh Kumar Ray Son of Yogendra Rai resident of Village- Sargatti, P.O.- Garkha, P.S.- Garkha, Prakhand- Garkha, District- Saran (Bihar).
16. Rajnath Ram Son of Motichand Ram resident of Village- Saidsarai, P.O.- Saidsarai, P.S.- Garkha, Prakhand- Garkha, District- Saran (Bihar).
17. Raj Kumar Son of Rambadan Prasad Yadav resident of Village- Iniyar, P.O.- Danauli Fulwaria, P.S.- Begusarai Muffasil, Prakhand- Begusarai, District- Begusarai (Bihar).
18. Roushan Kumar @ Roshan Kumar Son of Binod Prasad Chaudhary resident of Village- Dehrhgaon, P.O.- Derhgaon, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
19. Bharat Giri Son of Keshwar Giri resident of Village- Bodadhi Mathia, P.O.- Dawath, P.S.- Dawath, District- Rohtas (Bihar).
20. Jai Kumar @ Jay Kumar Son of Birendra Chaudhary resident of Village- Dehrhgaon, P.O.- Derhgaon, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
21. Om Prakash Kharwar Son of Lachuman Kharwar resident of Village- Bithni, P.O.- Arthu, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
22. Uma Shankar Singh Son of Ram Kailash Singh resident of Village- Bairia, P.O.- Chatra, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
23. Surendra Prasad Son of Awadh BihariSah resident of Village- Arthu, P.O.- Dinara, P.S.- Dinara, Prakhand- Dinara, District- Rohtas (Bihar).
24. Praveen Kumar @ Pravin Kumar Son of Panchu Ram Resident of Village- Barbatta, P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran(Bihar).
25. Abhiranjan Kumar Singh Son of Shankar Prasad Singh Resident of Village- Baijalpur Kesho, P.O.-Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran(Bihar).
26. Kumari Sonam Singh Daughter of Bhola Prasad Singh Resident of Village- Baijalpur Kesho, P.O.-Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran(Bihar)
27. Manoj Kumar Son of Ram Naresh Mahto Resident of Village- Sonepur, P.O.-Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran(Bihar)
28. Dinesh Kumar Ray Son of Ganesh Ray Resident of Village- Rasulpur, P.O. Nayagaon, P.S.- Nayagaon , Prakhand- Sonepur, District- Saran, Chapra.
29. Dinesh Kumar Pandit Son of Mukhdev Pandit Resident of Village- Shekh Dumri, P.O.- Parmandalpur, P.S.- Nayagaon, Prakhand- Sonepur, District- Saran(Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 675/871
30. Dhiraj Kumar Singh Son of late Krishna Murari Singh Resident of Village- Gangajal Kharika, P.O.- Kharika, P.S. Sonepur, Prakhand- Sonepur, District- Saran(Bihar).
31. Punam Kumari @ Purnima Kumari Daughter of Ram Prawesh Rajak Resident of Village- Bajitpur, P.O.- Gopalpur, P.S. Nayagaon, Prakhand- Sonepur, District- Saran(Bihar).
32. Manoj Kumar Son of Vishwanath Ram Resident of Village- Sonepur, P.O.-Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran(Bihar)
33. Kumar Amitabh Bachchan Son of Ram Jatan Ram Resident of Village- Pravezbad, Ward No. 2, P.O.-Sonepur, P.S. Sonepur, Prakhand- Sonepur, District- Saran(Bihar).
34. Santosh Kumar Das @ Santosh Kumar Dash Son of Ram Jatan Ram Resident of Village- Pravezbad, Ward No. 2, P.O.-Sonepur, P.S. Sonepur, Prakhand- Sonepur, District- Saran(Bihar).
35. Shubi Kumari Son of Ram Nath Ram Resident of Village- Sabalpur Harijan Toli, P.O.- Sonepur, P.S. Sonepur, Prakhand- Sonepur, District- Saran(Bihar).
36. Raju Kumar Yadav Son of Chandeshwar Prasad Yadav Resident of Village- Sonepur, P.O.-Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran(Bihar)
37. Sanjay Prasad Singh Son of late Rajendra Prasad Singh Resident of Village- Sonepur, P.O.-Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran(Bihar)
38. Krishna Kumar Son of Nagendra Singh Resident of Village- Sonepur, P.O.-Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran(Bihar)
39. Rakesh Kumar Singh Son of Chandeshwar Prasad Singh Residfent of Village- Rasen Chakdumri Bujurg, P.O.- Dumri Bujurg, P.S.- Nayagaon, Prakhand-Sonepur, District- Saran(Bihar).
40. Madhusudan Kumar Son of Lalu Thakur Resident of Village- Pahleja Shahpur Diyara, P.O. Sonepur, P.S. Sonepur, Prakhand- Sonepur, District Saran(Bihar).
41. Arvind Kumar Son of Amirika Ram Resident of Village- Sabalpur Harijan Toli, P.O.- Sonepur, P.S. Sonepur, Prakhand- Sonepur, District- Saran(Bihar).
42. Reeta Kumari Daughter of Chandra Sheikhar Ray Resident of Village- Sonepur, P.O.-Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran(Bihar)
43. Jitendra Kumar Son of Baidyanath Rai Resident of Village- Rahar Diyara(Najarmira), P.O. -Sonepur, P.S. Sonepur, Prakhand-Sonepur, District- Saran(Bihar).
44. Raj Kumar Ram @ Raj Kumar Son of Ram Chhabila Ram Resident of Village- Sabalpur Harijan Toli, P.O.- Sonepur, P.S. Sonepur, Prakhand- Sonepur, District- Saran(Bihar).
45. Chattu Ram Son of Deo Sharan Ram Resident of Village- Sonepur, P.O.-Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran(Bihar)
46. Sunil Kumar Das Son of Kunwar Lal Das Residentof Village- Bhawanipur Dakshin ,Ward No. 13, P.O. Pratapganj, P.S. Pratapganj, Prakhand- Pratapganj, District- Supaul(Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 676/871
47. Ram Chandra Ram Son of Moti Lal Ram Residentof Village- Bhawanipur Dakshin ,Ward No. 7, P.O. Pratapganj, P.S. Pratapganj, Prakhand- Pratapganj, District- Supaul(Bihar).
48. Chandra Prakash Raut Son of late Satya Narayan Raut Residentof Village- Bhawanipur Dakshin ,Ward No. 11, P.O. Pratapganj, P.S. Pratapganj, Prakhand- Pratapganj, District- Supaul(Bihar).
49. Amrendra Birati @ Amrendra Biraji Son of late Durga Prasad Biraji Residentof Village- Bhawanipur Dakshin ,Ward No. 7, P.O. Pratapganj, P.S. Pratapganj, Prakhand- Pratapganj, District- Supaul(Bihar).
50. Sanjeet Kumar Son of Sudarshan Bhagat Resident of Village- Matukpur, P.O. Matukpur, P.S. Barhara, Prakhand-Barhara, District- Bhojpur(Bihar).
51. Sanjeev Kumar Singh Son of Chandrama Singh Resident of Village- Durgatola Saraiya , P.O. Durgatola Saraiya, P.S. Barhara, Prakhand- Barhara, District- Bhojpur(Bihar),.
52. Sushil Kumar Singh Son of Satish Singh Resident of Village- Sinha, P.O. Sinha, P.S. - Barhara, Prakhand-Barhara, District- Bhojpur(Bihar).
53. Bimlesh Kumar Pandey Son of Awadhesh Pandey Resident of Village- Padaria(Semaria), P.O. -Barhara, P.S. Barhara, Prakhand- Barhara, District- Bhojpur(Bihar)
54. Dharmendra Kumar Singh Son of Baban Singh Resident of Village- Durgatola Saraiya , P.O. Durgatola Saraiya, P.S. Barhara, Prakhand- Barhara, District- Bhojpur(Bihar),.
55. Shatrughan Rai @ Shatrughan Ray Son of late Dinanath Rai Resident of Village-Mirganj, P.O. - Babhangama, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur(Bihar).
56. Manohar Kumar Sharma Son of Pannalal Sharma Resident of Village- Mirganj Ara, P.O. Gagi, P.S.- Barhara, Prakhand - Barhara, District- Bhojpur(Bihar).
57. Shailendra Kumar Singh Son of late Ramnath Singh Resident of Village- Ram Shahar, P.O.- Ram Sahar, P.S. Barhara, Prakhand- Barhara, District- Bhojpur(Bihar).
58. Chatrapati Sharma @ Chhtrpati Sharma Son of Kameshwar Sharma Resident of Village- Durgatola Saraiya , P.O. Durgatola Saraiya, P.S. Barhara, Prakhand- Barhara, District- Bhojpur(Bihar),.
59. Akhilesh Kumar Singh Son of Ramanuj Singh Resident of Village- Rampur, P.O.- Barhara, P.S. -Barhara, Prakhand- Barhara, District- Bhojpur(Bihar).
60. Ejaj Ahmad @ Azad Ahmad Son of Safir Ahmad Resident of Village- Gundi, P.O.- Gundi, P.S. -Krishnagarh, Prakhand- Barhara, District Bhojpur(Bihar).
61. Arvind Kumar Amar Son of late Ram Krishna Ram Resident of Village-Piparpati , P.O.- Acharaj Lal Ke Tola, P.S.- Krishnagarh, Prakhand- Barhara, District -Bhojpur(Bihar).
62. Krishna Dhiraj @ Krishan Dheeraj Son of Late Ram Krishna Ram Resident of Village- Piparpati, P.O. Acharaj Lal Ke Tola, P.S.- Krishnagarh, Prakhand- Barhara, District Bhojpur(Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 677/871
63. Ravindra Kumar Ram@ Rabindra Kumar Ram Son of Ram Ishwar Ram Resident of Village- Gyanpur Baluchao, P.O. - Nathmalpur, P.S. Barhara (Sinha O.P.), Prakhand- Barhara, District Bhojpur(Bihar).
64. Chandrika Pandit Son of Ram Byas Pandit Resident of Village- Matukpur, P.O. Matukpur, P.S. Barhara, Prakhand-Barhara, District- Bhojpur(Bihar).
65. Nagendra Kumar Son of Akhilesh Kumar Singh Resident of Village- Mirganj, P.O.- Babhangama, P.S. Barhara, Prakhand- Barhara, District - Bhojpur(Bihar).
66. Santoh Kumar Singh son of Pashupati Singh Resident of Village- Padaria(Semaria), P.O. -Barhara, P.S. Barhara, Prakhand- Barhara, District- Bhojpur(Bihar)
67. Upendra Bharti Son of Hridya Ram Resident of Village- Chatar, P.O.- Babhangama, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur(Bihar).
68. Ranjay Kumar Singh Son of Nageshwar Singh Resident of Village- Phuha, P.O.- Phuha, P.S. - Barhara, Prakhand- Barhara, District Bhojpur(Bihar).
69. Santosh Kumar Singh Son of Bisheshwar Singh Resident of Village- Phuha, P.O.- Phuha, P.S. - Barhara, Prakhand- Barhara, District Bhojpur(Bihar).
70. Binod Ram Son of Tapeshwar Ram Resident of Village- Lauhar Sripal, P.O.- Lauhar Sripal, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur(Bihar).
71. Amrendra Kumar Son of Raghubar Ram Resident of Village- Gajiapur, P.S. Barhara, Prakhand- Barhara, District- Bhojpur(Bihar).
72. Ranjita Kumari @ Ranjita Devi Wife of Amrendra Kumar Resident of Village- Gajiapur, P.O. Gajiapur, P.S. Barhara, Prakhand- Barhara, District- Bhojpur(Bihar).
73. Binod Kumar Ram Son of Kawalpati Ram Resident of Village- Gajiapur, P.O. Gajiapur, P.S. Barhara, Prakhand- Barhara, District- Bhojpur(Bihar).
74. Jitendra Kumar Yadav Son of Gauri Shankar Yadav Resident of Village- Gajiapur, P.O. Gajiapur, P.S. Barhara, Prakhand- Barhara, District- Bhojpur(Bihar).
75. Awadhesh Kumar Son of Raghuveer Sah Resident of Village- Jhanjhara, P.O.- Jhanjhara, Via- Ghorasahan, Prakhand- Bankatwa, District- West Champaran(Bihar).
76. Pradeep Kumar Son of Bittan Pandit Resident of Village- Jamalpur, P.O. Jamalpur, P.S. Jamalpur, Prakhand- Jamalpur, District- Munger(Bihar).
77. Baleshwar Kumar Son of Shital Yadav Resident of Village- Jamalpur, P.O. Jamalpur, P.S. Jamalpur, Prakhand- Jamalpur, District- Munger(Bihar).
78. Sujit Kumar Son of Shiv Narayan Mandal Resident of Village- Naya Tola, P.O. Mungraura, P.S. Mungraura, Prakhand-Jamalpur, District- Munger(Bihar).
79. Manish Kumar Sharma son of Late Shiv Nandan Prasad Sharma Resident of Village- Naya Tola, P.O. Mungraura, P.S. Mungraura, Prakhand-Jamalpur, District- Munger(Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 678/871
80. Sanjiv Chaurasia Son of Suresh Chandra Chaurasia Resident of Village- Mungraura, , P.O. Mungraura, P.S. Mungraura, Prakhand-Jamalpur, District- Munger(Bihar).
81. Manoj Kumar Gupta Son of Dilip Prasad Sah Resident of Village- Chhoti Keshopir Nalki Nagar, P.O. Jamalpur, P.S. Jamalpur, Prakhand-Jamalpur, District- Munger(Bihar).
82. Mohammad Firdosh Son of Mohammad Rafi Resident of Village- Sadar Bazar, P.O. Jamalpur, P.S. Jamalpur, Prakhand- Jamalpur, District Munger(Bihar).
83. Birendra Kumar Gupta Son of Nand Kishore Prasad Resident of Village- Nayagaon, P.O. Jamalpur, P.S. Jamalpur, Prakhand- Jamalpur, District- Munger(Bihar).
84. Kishun Kumar Son of Suresh Mandal Resident of Village- Azad tola Bari Malia, P.O. Malia, P.S.- Gogari, Prakhand- Gogari, District- Khagaria(Bihar).
85. Madhulika Kumari Daughter of Santosh Kumar Shrivastava Resident of Village- Pandey Tola, Near Ram Janki Mandir, Ward No. 23, P.O.- Narkatiyaganj, P.S.- Shikarpur,Prakhand- Narkatiyaganj, District- West Champaran(Bihar).
86. Munni Kumari Wife of Arvind Kumar Shrivastava Resident of Village- Pandey Tola, Near Ram Janki Mandir, Ward No. 23, P.O.- Narkatiyaganj, P.S.- Shikarpur,Prakhand- Narkatiyaganj, District- West Champaran(Bihar).
87. Dhananjay Prasad Son of Madhusudan Prasad Resident of Village Birti Tola Matiyariya , P.O. Birti Tola Matiyariya, P.S.- Lauriya, Prkhand- Lauriya, District- West Champaran(Bihar).
88. Randhir Kumar son of Kapil Deo Singh Resident of Village- Kharauna, P.O. kharauna, P.S.- Bhagwanganj, Prakhand- Patna Sadar, District- Patna (Bihar).
89. Ashok Kumar Son of Narayan Das Resident of Village- Chhajan Hari Ray tola, P.O. Chhajan Hari Shankar , Via- Turki, P.S.- Kudhani, Prakhand-Kurhani, District- Muzaffarpur(Bihar),.
90. Neeraj Kumar Son of Harendra Das Resident of Village- Chhajan Hari Ray tola, P.O. Chhajan Hari Shankar , Via- Turki, P.S.- Kudhani, Prakhand-Kurhani, District- Muzaffarpur(Bihar),.
91. Shishir Ranjan Kumar Son of Uchit Prasad Sah Resident of Village- Dashrathpur, P.O.- Banhara, P.S. - Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Khagaria(Bihar)
92. Dharmendra Kumar Singh Son of Sat Narayan Singh Resident of Village- Kaushalpur, P.O. - Banhara, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District-Khagaria(Bihar).
93. Anil Kumar Son of Jafar Yadav Resident of Village- Malpokari, P.O.- Tetia Bambar, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Khagaria(Bihar).
94. Uttam Kumar Son of Tarni Mandal Resident of Village- Hari Nagar, P.O. - Mahesh Khunt, P.S.- Mahesh Khunt, Prakhand- Gogari, District- Khagaria(Bihar).
95. Sanjay Kumar Singh Son of Gobardhan Mandal Resident of Village- Amdaha Kala, P.O. - Bari Majhgaon,P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Khagaria(Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 679/871
96. Pritam Kumar Son of Sri Kariman Prasad Yadav Resident of Village- Paderia, P.O.- Gangta, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Khagaria(Bihar).
97. Pritam Kumar Son of Sri Kariman Prasad Yadav Resident of Village- Paderia, P.O.- Gangta, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Khagaria(Bihar).
98. Vikash Kumar Son of Rajendra Prasad Singh Resident of Village- Paderia, P.O.- Gangta, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Khagaria(Bihar).
99. Amit Kumar Son of Chandradeo Yadav Resident of Village- Banouli, P.O.- Rajadih, P.S. - Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Khagaria(Bihar).
100. Sanjay Kumar Thakur Son of Loknath Thakur Resident of Village- Nishihara, P.O.- Kendua, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Khagaria(Bihar).
... ... Appellant/s Versus
1. The State of Bihar through the Principal Secretary, Department of Planning & Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development, Government of Bihar, Patna.
3. The Director, Department of Planning & Development, Government of Bihar, Patna.
4. The Joint Director-cum-Office Head, Department of Planning & Development, Government of Bihar, Patna.
5. The District Statistical Officer, Patna, District- Patna (Bihar).
6. The District Statistical Officer, Bhojpur, District- Bhojpur (Bihar).
7. The District Statistical Officer, Rohtas, District- Rohtas (Bihar).
8. The District Statistical Officer, Muzaffarpur, District- Muzaffarpur (Bihar).
9. The District Statistical Officer, Begusarai, District- Begusarai (Bihar).
10. The District Statistical Officer, Khagaria, District- Khagaria (Bihar).
11. The District Statistical Officer, Munger, District- Munger (Bihar).
12. The District Statistical Officer, Siwan, District- Siwan.
13. The District Statistical Officer, Saran, District- Saran (Bihar).
14. The District Statistical Officer, Kaimur, District- Kaimur (Bihar).
15. The District Statistical Officer, Vaishali, District- Vaishali (Bihar).
16. The District Statistical Officer, Purnea, District- Purnea (Bihar).
17. The District Statistical Officer, Aurangabad, District- Aurangabad (Bihar).
18. The District Statistical Officer, Gaya, District- Gaya (Bihar).
19. The District Statistical Officer, West Champaran, District- West Champaran (Bihar).
20. Rohit Kumar Son of Jai Shankar Prasad Singh resident of Village- Nunphara, P.O.- Nunphara, Via- Piar, P.S.- Piar, Prakhand- Bandra, District- Muzaffarpur (Bihar).
21. Mukesh Prasad Son of Raghunandan Prasad resident of Village- Vidyapati Nagar, Near Hanuman Mandir (South), Chakdama, Madhubani, P.O.- Madhubani, P.S.- Raj Nagar, Prakhand- Rahika, District- Madhubani (Bihar).
22. Awadh Narayan Thakur Son of Mahendra Thakur resident of Village- Jale (West), P.O.- Jale (West), P.S.- Jale, Prakhand- Jale, District- Darbhanga (Bihar).
23. Dileep Kumar Son of Sudama Ram resident of Village- Mashrakh, P.O.- Mashrakh, P.S.- Mashrakh, Prakhand- Mashrakh, District- Saran (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 680/871
24. Shatrughan Prasad Son of late Rameshwar Prasad Resident of Village- Keshav Rai Ki Gali Chauk, Patna City, P.O. - Patna City, P.S.- Sultanganj, Prakhand- Patna Sadar, District- Patna(Bihar).
25. Dhanesh Prasad Son of Ram Narayan Ram resident of Village- Madhusarwa Chauki, P.O.- Jaipur, P.S.- Mehandia, Prakhand- Kaler, District- Arwal (Bihar).
26. Manoj Kumar Son of Ram Kripal Ram resident of Village- Teri, P.O.- Teri, P.S.- Mehandia, Prakhand- Kaler, District- Arwal (Bihar).
27. Niraj Kumar Son of Raj Kumar Prasad resident of Village- Arwal Sipah, P.O.- Arwal, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
28. Md. Ashique Alam Son of Md. Alimuddin resident of Village- Wasilpur, P.O.- Arwal, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
29. Dharmendra Kumar Son of Ram Naresh Singh resident of Village- Wasilpur, P.O.- Arwal, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
30. Ajay Kumar Son of Surendra Ram resident of Village- Wasilpur, P.O.- Arwal, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
31. Guddu Kumar Son of Ramadhar Prasad resident of Village- Wasilpur, P.O.- Arwal, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
32. Shyam Kishore Prasad Son of Radheshyam Prasad resident of Village- Khokhari, P.O.- Hasanpur, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
33. Seraj Ansari Son of Md. Iliyas Ansari resident of Village- Ojha Bigha, P.O.- Baidrabad, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
34. Akhilesh Kumar Son of Jagdish Ram resident of Village- Pul Number 9 (Khangah), P.O.- Arwal, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
35. Manish Kumar Pathak Son of Anil Kumar Pathak resident of Village- Wasilpur, P.O.- Arwal, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
36. Pramod Kumar Son of Chandrabhan Singh resident of Village- Kinjar, P.O.- Kinjar, P.S.- Kinjar, Prakhand- Kinjar, District- Arwal (Bihar).
37. Brajesh Kumar Burban Son of Ram Janm Singh resident of Village- Gopal Bigha, P.O.- Khamaini, P.S.- Rampur Chauram, Prakhand- Arwal, District- Arwal (Bihar).
38. Amit Kumar Son of Suresh Singh resident of Village- Khokhari, P.O.- Hasanpur, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
39. Sanjeet Kumar Son of Rajesh Kumar resident of Village- Arwal Sipah, P.O.- Arwal, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
40. Purushottam Kumar Ram son of lalu Ram resident of Village- Kasina, P.O.- Gopur, P.S.-Garkha, Prakhand- Garkha, District- Saran (Bihar).
41. Hakim Narendra Pratap Son of Sri Asharfi Prasad Yadav resident of Village- Jalal Basant, P.O.- Basant, P.S.- Garkha, Prakhand- Garkha, District- Saran (Bihar).
42. Suman Kumar Son of Dilip Kumar Jha resident of Village- Muraul, P.O.- Muraul, P.S.- Muraul, Prakhand- Muraul, District- Muzaffarpur (Bihar).
43. Jugnu Jha Son of Dilip Kumar Jha resident of Village- Raini, P.O.- Raini, Via- T.C.A. Dholi, P.S.- Muraul, Prakhand- Muraul, District- Muzaffarpur (Bihar).
44. Chandan Kumar Son of Dilip Kumar Jha resident of Village- Raini, P.O.- Raini, Via- T.C.A. Dholi, P.S.- Muraul, Prakhand- Muraul, District- Muzaffarpur (Bihar).
45. Pintu Kumar Son of Umesh Singh resident of Village- Kataru Chauk, P.O.- Goroul, P.S.- Goroul, Prakhand- Patheri Belsar, District- Vaishali (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 681/871
46. Rajesh Ratnakar Son of Ram Chandra Singh resident of Village- Kataru Chauk, P.O.- Goroul, P.S.- Goroul, Prakhand- Patheri Belsar, District- Vaishali (Bihar).
47. Kumar Ravi Ranjan Son of Ajay Kumar Kush resident of Village- Dawath, P.O.- Dawath, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
48. Mukesh Kumar Son of Ayodhya Prasad resident of Village- Dawath, P.O.- Dawath, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
49. Sanjay Kumar Son of late lal Mohar Singh resident of Village- Deoghana, P.O.- Koath, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
50. Mohan Kumar Singh Son of Mahendra Singh resident of Village- Koath, P.O.- Koath, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
51. Rajesh Kumar Chaudhary Son of Jang Bahadur Singh resident of Village- Gidha, P.O.- Gidha, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
52. Suresh Kumar Son of Masudan Mahto resident of Village- Ram Nagar, P.O.- Koath, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
53. Brijesh Kumar Chaudhary Son of Baijnath Chaudhary resident of Village- Khairahi, P.O.- Bahuara, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
54. Abhay Kumar Pandey Son of Jagdish Pandey resident of Village- Babhnoul, P.O.- Babhnoul, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
55. Dudhan Ram Son of Raj Nath Ram resident of Village- Koath, P.O.- Koath, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
56. Ravindra Prasad Ram Son of late Ram Sagar Ram resident of Village- Babhnoul, P.O.- Babhnoul, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
57. Birendra Kumar Singh Son of Ras Bihari Singh resident of Village- Dawath, P.O.- Dawath, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
58. Deepak Kumar Son of late Prameshwar Prasad Shoundik resident of Village- Dawath, P.O.- Dawath, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
59. Santosh Kumar Verma Son of Parsuram Prasad Verma resident of Village- Dawath, P.O.- Dawath, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
60. Upendra Kumar Pandey Son of Jag Narayan Pandey resident of Village- Yogini, P.O.- Koath, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
61. Amarnath Ram Son of Sri Nath Ram resident of Village- Yogini, P.O.- Koath, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
62. Sanjay Kumar Pathak Son of late Bishwanath Pathak resident of Village- Yogini, P.O.- Koath, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
63. Sajid Ansari Son of Md. Ramjan Ansari resident of Village- Sahinaw, P.O.- Babhnoul, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
64. Ashok Kumar Son of Ram Chandra Ray resident of Village- Dhorilala, P.O.- Keshwawan, P.S.- Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
65. Mukesh Kumar Son of Ram Chandra Rar resident of Village- Dhorilala, P.O.- Keshwawan, P.S.- Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 682/871
66. Rahul Kumar Son of Devendra Kumar Chaurasiya resident of Village- Musapur, P.O.- Musapur, P.S.- Musapur, Prakhand- Korha, District- Katihar (Bihar).
67. Rajesh Kumar Son of Okendra Thakur resident of Village- Sonepur, P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran (Bihar).
68. Santosh Kumar Son of Sri Prabhu Pandit resident of Village- Kasturi Chak, P.O.- Nayagaon, P.S.- Nayagaon, Prakhand- Sonepur, District- Saran (Bihar).
69. Bhushan Kumar Ram Son of Ram Ishwar Ram resident of Village- Mahmood Chak, P.O.- Nayagaon, P.S.- Nayagaon, Prakhand- Sonepur, District- Saran (Bihar).
70. Ramesh Kumar Son of Ramdeo Goswami resident of Village- Sonepur, P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran (Bihar).
71. Abhishek Kumar Son of Satish Kumar Singh resident of C/o Hareshwar Prasad Singh, Village- Paharichak, P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran (Bihar).
72. Rama Shankar Chaudhary Son of Suraj Chaudhary resident of Village- Sonepur, P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran (Bihar).
73. Kumari Punam Son of Hari Bhushan Rai (Mani Bhushan) resident of Village- Sabalpur Hastitola, P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran (Bihar).
74. Pawan Kumar Son of Rama Rai resident of Village- Rahar Diyara (Najarmira), P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran (Bihar).
75. Shiv Kumar Paswan Son of Baleshwar Paswan resident of Village- Abgila, P.O.- Sahar, P.S.- Sahar, Prakhand- Sahar, District- Bhojpur (Bihar).
76. Bir Bahadur Singh Son of Ramashray Singh resident of Village- Lodipur Hata, P.O.- Kharaw Kalar, P.S.- Sahar, Prakhand- Sahar, District- Bhojpur (Bihar).
77. Kamlesh Kumar Rai Son of late Janardan Rai resident of Village- Dullam Chak, P.O.- Dullam Chak, P.S.- Chauri, Prakhand- Sahar, District- Bhojpur (Bihar).
78. Rajesh Rai Son of Hridayanand Rai resident of Village- Dullam Chak, P.O.- Dullam Chak, P.S.- Chauri, Prakhand- Sahar, District- Bhojpur (Bihar).
79. Ramesh Rai Son of Hridayanand Rai resident of Village- Dullam Chak, P.O.- Dullam Chak, P.S.- Chauri, Prakhand- Sahar, District- Bhojpur (Bihar).
80. Kunal Son of Akhileshwar Kumar Singh resident of Village- Dharampur, P.O.- Kouludihari, P.S.- Chauri, Prakhand- Sahar, District- Bhojpur (Bihar).
81. Srikant Rai Son of Pahari Rai resident of Village- Karbasin, P.O.- Sahar, P.S.- Sahar, Prakhand- Sahar, District- Bhojpur (Bihar).
82. Krishna Ram Son of Sri Ram Das Ram resident of Village- Khaira, P.O.- Sahar, P.S.- Sahar, Prakhand- Sahar, District- Bhojpur (Bihar).
83. Sharan Chandra Son of Ram Ugrah Singh resident of Village- Ekwari, P.O.- Ekwari, P.S.- Sahar, Prakhand- Sahar, District- Bhojpur (Bihar).
84. Nirbhay Kumar Sharma Son of Birendra Sharma resident of Village- Perhap, P.O.- Perhap, P.S.- Sahar, Prakhand- Sahar, District- Bhojpur (Bihar).
85. Manish Chandra Chaudhary Son of Sri Rajeshwar Chaudhary resident of Village- Ganj, P.O.- Kaulodihri, P.S.- Chauri, Prakhand- Sahar, District- Bhojpur (Bihar).
86. Manoj Kumar Son of Jagdish Prasad Singh resident of Village- Kailodhiri, P.O.- Kailodihri, P.S.- Chauri, Prakhand- Sahar, District- Bhojpur (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 683/871
87. Daya Shankar Kumar Son of Shiv Prasad yadav resident of Village- Bajareyan, P.O.- Baruhin, P.S.- Sahar, Prakhand- Sahar, District- Bhojpur (Bihar).
88. Kripa Shankar Chandan Son of Arvind Prasad resident of Village- Bhagatpur, P.O.- Oriyawan, P.S.- Hilsa, Prakhand- Hilsa, District- Nalanda (Bihar).
89. Biteshwar Thakur Son of Sidhnath Thakur resident of Village- Alekhi Tola, P.O.- Neknam Tola, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
90. Anil Kumar Pandey Son of Sri Krishna Pandey resident of Village- Babhangama, P.O.- Babhangama, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
91. Narendra kumar Yadav Son of Rajendra Yadav resident of Village- Gajiapur, P.O.- Gajiapur, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
92. Dhiraj Kumar Son of Raj Kumar Prasad resident of Village- Arwal Sipah, P.O.- Arwal, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
93. Sanoj Kumar Son of Sri Krishna Nandan Prasad resident of Village- Bidupur Bazar, P.O.- Bidupur Bazar, P.S.- Bidupur, Prakhand- Bidupur, District- Vaishali (Bihar).
94. Dewanand Kumar Son of Teg Bahadur Singh resident of Village- Ramdauli Tola Pakaria, P.O.- Bidupur Bazar, P.S.- Bidupur, Prakhand- Bidupur, District- Vaishali (Bihar).
95. Uttam Prasad Son of Raghunath Prasad Sinha resident of Village- Madhurampur, P.O.- Madhurampur, P.S.- Bidupur, Prakhand- Bidupur, District- Vaishali (Bihar).
96. Amit Kumar Sharma Son of Manoj Kumar Sharma resident of Village- Indrukh West, P.O.- Rampur Kalat, P.S.- Jamalpur, Prakhand- Jamalpur, District- Munger (Bihar).
97. Vikash Kumar yadav Son of Shiv Kumar Yadav resident of Village- Dih Jamalpur, P.O.- Ithari, P.S.- Jamalpur, Prakhand- Jamalpur, District- Munger (Bihar).
98. Ajit Kumar Son of Shiv Narayan Mandal resident of Village- Naya Tola, P.O.- Mungraura, P.S.- Mungraura, Prakhand- Jamalpur, District- Munger (Bihar).
99. Munna Kumar Son of Ram Awtar Mandal resident of Village- Naya Tola, P.O.- Mungraura, P.S.- Mungraura, Prakhand- Jamalpur, District- Munger (Bihar).
100. Ajay Kumar Sharma Son of Surya Narayan Sharma resident of Village- Chhoti Keshopur, P.O.- Jamalpur, P.S.- Jamalpur, Prakhand- Jamalpur, District- Munger (Bihar).
101. Shiv Chandra Yadav Son of Ram Naresh Yadav resident of Village- Darhaula, P.O.- Bandhpura, P.S.- Katra, Prakhand- Katra, District- Muzaffarpur (Bihar).
102. Sanjay Prasad Son of Sri Ram Surup Gupta resident of Village- Mungraura Near Dy. S.P. Kothee, P.O.- Jamalpur, P.S.- East Colony, Prakhand- Jamalpur, District- Munger (Bihar).
103. Subhash Kumar Son of Girish Chaurasiya resident of Village- Gogari Nagar Panchayat, P.O.- Gogari Nagar Panchayat, P.S.- Gogari, Prakhand- Gogari, District- Khagaria (Bihar).
104. Bijay Kumar Singh Son of late Dhupan Singh resident of Village- Pawani (Phatak), P.O.- Pawani (Phatak), P.S.- Nasriganj, Prakhand- Nasriganj, District- Rohtas (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 684/871
105. Arvind Kumar Son of Kameshwar Singh resident of Village- Mogalpura, P.O.- Lakhanpura, P.S.- Bakhtiyarpur, Prakhand- Bakhtiyarpur, District- Patna (Bihar).
106. Sanjeet Kumar Sharma Son of Ram Vinay Singh resident of Village- Mogalpura, P.O.- Lakhanpura, P.S.- Bakhtiyarpur, Prakhand- Bakhtiyarpur, District- Patna (Bihar).
107. Shashi Kumar Son of Ram Bishun Paswan resident of Village- Dariyapur, P.O.- Fathua, P.S.- Fathua, Prakhand- Fathua, District- Patna (Bihar).
108. Sujeet Kumar Son of Ram Bishun Paswan resident of Village- Dariyapur, P.O.- Fathua, P.S.- Fathua, Prakhand- Fathua, District- Patna (Bihar).
109. Rashmi Kumari Daughter of Bipin Poddar resident of Village- Keshawe, P.O.- Keshawe, P.S.- Barauni, Prakhand- Barauni, District- Begusarai (Bihar).
110. Amit Kumar Son of Bipin Poddar resident of Village- Keshawe, P.O.- Keshawe, P.S.- Barauni, Prakhand- Barauni, District- Begusarai (Bihar).
111.Pankaj Kumar Son of Jai Mangal Prasad resident of Village- Chitragupta Nagar Pokhariya, Begusarai, P.O.- Begusarai, P.S.- Begusarai, Prakhand- Begusarai, District- Begusarai (Bihar).
112. Md. Saddam Hussain Son of late Md. Rashid resident of Village- Mahanth Maniyari, P.O.- Mahanth Maniyari, P.S.- Maniyari, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
113. Md. Ali Son of Md. Gaffar resident of Village- Mahanth Maniyari, P.O.- Mahanth Maniyari, P.S.- Maniyari, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
114. Md. Shakir Hussain Son of Abdul Hakim resident of Village- Mahanth Maniyari, P.O.- Mahanth Maniyari, P.S.- Maniyari, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
115. Md. Ishtyaque Son of Md. Zamil Akhtar resident of Village- Mahanth Maniyari, P.O.- Mahanth Maniyari, P.S.- Maniyari, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
116. Vijay Kumar Bharti Son of Rajendra Ram resident of Village- Mahanth Maniyari, P.O.- Mahanth Maniyari, P.S.- Maniyari, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
117. Akhileshwar Prasad Yadav Son of Sri Mauje lal Rai resident of Village- Goroul, P.O.- Goroul, P.S.- Goroul, Prakhand- Patheri Belsar, District- Vaishali (Bihar).
118. Balish Prasad Son of Beghan Mahto resident of Village- Gambira, P.O.- Binda, P.S.- Mohanpur, Prakhand- Mohanpur, District- Gaya (Bihar).
119. Mamta Kumari Daughter of Shiv Nandan Prasad resident of Village- Bumuar, P.O.- Bumuar, P.S.- Mohanpur, Prakhand- Mohanpur, District- Gaya (Bihar).
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 794 of 2017 In Civil Writ Jurisdiction Case No.12171 of 2016 ====================================================== Patna High Court LPA No.535 of 2017 dt.17-04-2018 685/871
1. Kanchan Kumar S/o- Badri Pd. Yadav AT+PO-SAHUGARDH (MORAKAHI), PS-DIST- MADHEPURA- 852113.
2. Samar Kumar S/o- Ashok Prasad Yadav AT + PO- SAHUGARH-I DULHARAM TOLA, BLOCK + DIST- MADHEPURA 852113.
3. Kailash Kumar S/o- Birendra Narayan Yadav AT + PO- SAHUGARH-I DIWANITOLA, PS + DIST- MADHEPURA 852113.
4. Mithilesh Kumar Gupta S/o Sri Arjun Prasad Gupta VILL- BAHADUR SINGH CHAKLA SUKHASAN, PO- SUKHASAN CHAKALA, PS+ DIST- MADHEPURA- 852113
5. Mukesh Kumar S/o Surendra Narayan Yadav AT- BHIRKHI (GARIB TOLA) WARD-26, PO + DIST- MADHEPURA- 852113.
6. Ajay Kumar S/o- Deonarayan Yadav VILL- AAJAD NAGAR WARD NO.-9, NAGAR PARISHAD, MADHEPURA-852113.
7. Ranjeeta Kumari D/o- Dayakant Yadavendu VILL- GARHIYA BALRAM, PO- BALRAM, VAYA- MATHAHI, DIST-
MADHEPURA-852113.
8. Sujeet Kumar S/o- Ramsagar Yadav VILL + PO- GHURGAWN, WARD NO.-5, PS+DIST- MADHEPURA-852113.
9. Suman Saurabh S/o- Sri Deonarayan Yadav AT+PO-AJAD NAGAR, WARD NO.-09, MADHEPURA-852113.
10. Ranjeet Kumar S/o Ravindra Prasad Yadav AT-MOHANPUR, PO- HASANPUR, PS+DIST- MADHEPURA-852113.
11. Anil Kumar S/o late TeJ Narayan Prasad Yadav AT+PO- SUKHASAN (CHAKLA), PS+DIST- MADHEPURA-852113.
12. Satish Suman S/o -Sri Rudra Narayan Yadav VILL- PARARIYA, PO- GODHAILA, PS+ DIST- MADHEPURA-852113.
13. Mrityunjay Kumar S/o Upendra Narayan Sah AT + PO- BHARRAHI BAZAR, DIST- MADHEPURA-852113.
14. Anshuman Kumar S/o- Surendra Prasad Ram AT + PO- BHARRAHI BAZAR, DIST- MADHEPURA-852113.
15. Bilash Kumar Vimal S/o- Pannalal Prasad VILL- GAMHARIYA, PO- SUKHASAN (CHAKLA), PS+ DIST-MADHEPURA-852113.
16. Nutan Kumari D/o- Chitnarayan Yadav VILL- GAMHARIYA, PO- SUKHASAN (CHAKLA), PS+ DIST-MADHEPURA-852113.
17. Sunil Kumar Suman S/o- Satnarayan Sah AT+PO- SAHUGARDH-I(MORKAHI) PS+DIST-MADHEPURA-852113.
18. Sani Kumar S/o- Suresh Mehta AT +PO- CHAUSA, PS+DIST- MADHEPURA-852113.
19. Manish Kumar S/o - Baijnath Mehta AT-CHAUSAR, PO- MAHESHUA, PS+DIST- MADHEPURA-852113.
20. Niranjan Kumar S/o Yogendra Yadav AT+PO- TURKAHI, PS+DIST- MADHEPURA-852113.
21. Manoj Kumar S/o- Ram Kumar Rajak AT+PO-TURKAHI, PS+DIST- MADHEPURA-852113.
22. Sundar Kumar S/o- Budharam Sharma AT+PO- TURKAHI, PS+DIST.- MAHDEPURA-852113.
23. Priti Kumari W/o- Dayanand Yadav AT+ PO- SAHUGARH TOLA-HULAS, PS+DIST.--MADHEPURA-852113.
24. Gopal Krishna Kumar S/o-Rajendra Prasad Sah AT+PO+PS+DIST-MADHEPURA-852113.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 686/871
25. Satyam Kumar S/o Srimandh Yadav VILL- SAHUGARH MORKAHI TOLA, PO- SAHUGARH DIWANI TOLA, PS+ DIST- MADHEPURA-852113.
... ... Appellant/s Versus
1. The State of Bihar through Chief Secretary.
2. The Principal Secretary, Planning & Development Department, Government of Bihar, Patna.
3. The Principal Secretary, Co-operative Department, Government of Bihar, Patna.
4. The Director, Department of Planning & Development (Directorate of Economics & Statistics),Government of Bihar, Patna.
5. The District Statistical Officer, Madhepura, District- Madhepura. (Bihar).
6. Santosh Kumar Pandit S/o Satyanarayan Pandit AT+ PO- CHAKALA SUKHASAN WARD NO.12, BLOCK + DIST- MADHEPURA-852113.
7. Mithilesh Kumar S/o-Ramnandan Yadav AT- RAHUAA, PO- MALYA, PS + DIST- MADHEPURA-852113.
8. Aakashdeep Kumar S/o- Yashodhar Prasad Yadav VILL- JAYPALPATTI WARD NO.-26, PO+ PS+ DIST- MADHEPURA-852113.
9. Rajeev Kumar S/o- Madhwanand Yadav MAHARSHI MEHI NAGAR WARD NO.05, MADHEPURA-852113.
10. Abinash Kumar S/o- Narayan Yadav MAHARSHI MEHI NAGAR WARD NO.-05, MADHEPURA-852113.
11. Sambhu Kumar S/o- Uchit Lal Sah VILL- JIVACHPUR, PO- BHRRAHI BAZAR, PS+DIST-MADHEPURA-852113.
12. Suresh Kumar S/o- Upendra Mandal AT+PO- MALIYA, PS+ DIST- MADHEPURA-852113.
13. Sanjeet Kumar S/o- Ravindra Prasad Yadav AT+MOHANPUR, PO- HASANPUR, PS+DIST. MADHEPURA-852113.
14. Krishna Kumar S/o- Anil Rajak WARD NO.-6, VILL +PO+ PS+DIST.- MADHEPURA-852113.
15. Manisha Kumari D/o Anil Rajak WARD NO.-6, VILL +PO+ PS+DIST.- MADHEPURA-852113.
16. Amit Kumar S/o- Surendra Kumar Kamla JAYPRAKASH NAGAR WARD NO.-06, PO+PS+DIST- MADHEPURA-852113.
17. Prabhat Kumar S/o - Surendra Kamla JAYPRAKASH NAGAR WARD NO.- 06, PO+PS+DIST- MADHEPURA-852113.
18. Sushil Kumar S/o- Arjun Prasad Yadav VIL- NARAYAN PATTI, PO- BUDHMA, PS+DIST- MADHEPURA,-852113.
19. Santosh Kumar S/o- Bijendra Paswan PS+DIST- MADHEPURA-852113.
20. Santosh Kumar S/o- Nirdhan Rajak AT- MADHUVAN, TURKAHI, PS+ DIST.- MADHEPURA-852113.
21. Manoj Kumar S/o- Surya Narayan Mandal AT- MADHUVAN PO- TURKAHI, PS+DIST- MADHEPUR-852113.
22. Pramod Kumar S/o- Surya Narayan Mandal AT- MADHUVAN, PO- TURAKHI, PS+DIST- :-MADHEPURA,-852113.
23. Ramanand Prasad Raman S/o- Upendra Narayan Sah AT-JIBACHHPUR, PO- BHARRAHI BAZAR, PS+DIST- MADHEPURA-852113.
24. Mithilesh Kumar S/o Ashok Kumar Ray VIDYAPURI MUHALLA WARD NO.-18, PS+DIST.- MADHEPURA-852113.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 687/871
25. Manish Kumar S/o- Umesh Yadav VILL-CHAKLA, PO-SUKHASAN (CHAKLA) PS+DIST- MADHEPURA-852113.
26. Raweka Kumari D/o- Umeshchandra yadav AT+PO- TIRWA, PS- SHANKARPUR, DIST- MADHEPURA-852132.
27. Archana Kumari D/o- Jagrnnath Yadav AT +PO- SAHUGARH, TOLA- HULAS, PS+DIST-.- MADHEPURA-852113.
28. Kedar Sah S/o- Jagdish Sah VILL- JIBACHPUR, PO- BHARRAHI BAZAR, PS+DIST- MADHEPURA-852113.
29. Vivekanand S/o- Adyanand AT-NEHALPATTI, PO- MANIKPUR, PS+DIST:- MADHEPURA-852113.
30. Dinkar Ji S/o-Mahendra Yadav AT+PO- TURKAHI, PS+DIST- MADHEPURA-852113.
31. Tara Kumari Jaynaryan Sharma AT-ANAND BIHAR, WARD NO.-02, PS+DIST- MADHEPURA-852113.
32. Balkaran Kumar yadav S/o- Birendra Prasad yadav VILL- GADHIYA, PO- SIMRAHA, PS+DIST- MADHEPURA-852113.
33. Rajesh Kumar Yadav S/o- Jaykrishna Prasad Yadav VILL- GADHIYA, PO- SIMRAHA, PS+DIST- MADHEPURA-852113.
34. Sahdeo Kumar S/o- Ayodhya Prasad Sah VILL- SAHUGARH, TOA- JANKI, PO- SALUGARH BHAGWANPUR, PS+DIST- MADHEPURA-852113.
35. Rajesh Kumar S/o- Ramnarayan Yadav VILL- MAURKAHI, PO- MADHAILI BAZAR, PS- SHANKARPUR, DIST- MADHEPURA-852132.
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 817 of 2017 In Civil Writ Jurisdiction Case No.11892 of 2016 ======================================================
1. Md. Manzoor Alam son of Akhtaruzzama resident of Village -
Sakri Saraiya, P.O. - Sakri Saraiya, Prakhand - Kurhani, District
- Muzaffarpur (Bihar).
2. Md. Irshad Alam son of Md. Salam resident of Village - Sakri Saraiya, P.O.- Sakri Saraiya, via-Turki, P.S.-Sakri Saraiya, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
3. Kailash Prasad Yadav son of Shiv Chandra Prasad Yadav resident of Village-Kurhani, P.O.- Kurhani, P.S.- Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
4. Lavjee Chaubey son of Shyamjee Chaubey resident of Village -
Sotwan, P.O.- Sato Awanti (Nuan), P.S.- Nuaon, Prakhand- Noan, District- Kaimur (Bihar).
5. Prabhat Kumar son of Keshav Prasad Rai resident of Village -
Dumduma, P.O.- Karmahari, P.S.- Kudhni, Prakhand- noan, District- Kaimur (Bihar).
6. Krishna Kant Rai son of Bijendra Rai resident of Village -
Deoria, P.O.- Noan, P.S.- Noan, Prakhand- Noan, District- Kaimur (Bihar).
7. Bablu Kumar son of Dinesh Prasad Yadav resident of Village -
Bhawanipur, P.O.- Bhawanipur, P.S.-Bhawanipur, Prakhand- Bhawanipur, District- Purnea (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 688/871
8. Rupesh Kumar son of Sanjay Kumar Mandal resident of village
- Singhiyan Sundar, P.O.- Durgapur, P.S.- Bhawanipur, Prakhand- Bhawanipur, District- Purnea (Bihar).
9. Chandan Kumar son of Dev Narayan Sah resident of Village - Bhawanipur Rajdham, P.O.- Bhawanipur Rajdham, P.S.- Bhawanipur Rajdham, Prakhand- Bhawanipur, District- Purnea (Bihar).
10. Mukesh Kumar Sah son of Dev Narayan Sah resident of Village- Bhawanipur Rajdham, P.O.- Bhawanipur Rajdham, P.S.- Bhawanipur Rajdham, Prakhand- Bhawanipur, District- Purnea (Bihar).
11. Aatish Kumar Singh son of Ram Kumar Singh resident of Village - Bhawanipur Rajdham, P.O.- Bhawanipur Rajdham, P.S.- Bhawanipur Rajdham, Prakhand- Bhawanipur, District- Purnea (Bihar).
12. Ranjay Kumar son of si Dharamnath Singh resident of Village - Narma, P.O.-Mohiuddinpur, P.S.- Fathua, Prakhand- Fathua, District- Patna (Bihar).
13. Sanjit Kumar son of Sri Rajendra Sharma resident of Village - Munjhar, P.O.- Munjhar, P.S.- Hanspura, Prakhand- Haspura, District- Aurangabad (Bihar).
14. Gangeshwar Kumar Mishra son of Sri Narendra Mishra resident of Village - Mahuar, P.O.- Haspura, P.S.- Hanspura, Prakhand- Haspura, District- Aurangabad (Bihar).
15. Suresh Kumar son of Mahesh Ram resident of Village - Patedhi Belsar, P.O.- Patedhi Belsar, P.S. - Pathedi Belsara, Prakhand- Patedhi Belsar, District- Vaishali (Bihar).
16. Haidar Ali son of Wakil Mian resident of Village- Dewalakha Bhithi, P.O.- Bhithi Sahabuddin, P.S.-Baniyapur, Prakhand- Baniyapur, District- Saran (Bihar).
17. Satyendra Kumar Singh son of Rajendra Prasad Singh resident of Village - Konar Chatty, P.O.- Konar Chatty, P.S.- Wazirganj, District- Gaya (Bihar).
18. Ranjeet Kumar son of Surendra Sharma resident of Village - Rudai, P.O.- Bhangosa Makhdumpur, P.S.- Wazirganj, Prakhand- Wazirganj, District- Gaya (Bihar).
19. Md. Jahangir Khan son of Md. Israil Khan resident of Village Kenar Phatehpur, P.O.-Kenar, P.S.- Wazirganj, Prakhand- Wazirganj, District- Gaya (Bihar).
20. Amit Kumar Thakur son of Pundeo Thakur resident of Village- Basbaria parau Tola, P.O.- Mathiya, P.S. - Lairiya, Prakhand- Lauriya, District- West Champaran (Bihar).
21. Deepak Kumar son of Akhilanand Thakur resident of Village- Lairiya, P.O.- Lauriya, P.S. Lauriya, Prakhand- Lauriya, District- West Champaran (Bihar).
22. Mukesh Kumar son of Prabhu Prasad resident of Village- Lairiya, P.O.- Lauriya, P.S. Lauriya, Prakhand- Lauriya, District- West Champaran (Bihar).
23. Sujeet Kumar Son of Sunil Thakur resident of Village - Belwa, P.O.- Lauriya, P.S.- Lairiya, Prakhand- Lauriya, District- West Champaran.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 689/871
24. Ruksana Khatun daughter of Shamsul Haq, resident of Village
- Parantola Baswariya, P.O. - Lauriya, P.S. - Lauriya, Prakhand
- Lauriya, District - West Champaran (Bihar).
25. Prabhakar Bihari son of Nand Kishore Prasad Yadav resident of Village - Chintamanpur, P.O. - Kataha, P.S. - Mehasi, Prakhand - Mehasi, District - East Champaran (Bihar).
26. Dharmendra Kumar Sharma son of Dharmnath Sharma resident of Village - Shamspur, P.O. - M. Kauri, P.S. - Dariyapur, Prakhand - Dariyapur, District - Saran (Bihar)
27. Niwas Kumar Singh son of Braj Mohan Singh resident of Village - Ghurahu Kotiyam, P.O. - Dighwara, P.S. - Dariyapur, Prakhand - Dariyapur, District - Saran (Bihar).
28. Nanhak Kumar son of Dwarika Prajapati , resident of Village - Awakhara, P.O.- Chainpur, P.S. - Chainpur, Prakhand - Chainpur, District - Kaimur (Bihar)
29. Suryamani Kumar son of Sri Maheshwari Prasad, resident of Village - Ghoshwari, P.O. - Ghoshwari, P.S. - Ghoshwari, Prakhand - Ghoshwari, District - Patna (Bihar).
30. Dharmendra Kumar son of Late Ram Sudin Tanti, resident of Village - Gosain Gaon, P.O. - Dhanakdobh, P.S. - Ghoshwari, Prakhand - Ghoshwari, District - Patna (Bihar).
31. Anuj Kumar son of Paras Mahto resident of Village - Gosain Gaon, P.O. - Dhanakdobh, P.S. - Ghoshwari, Prakhand - Ghoshwari, District - Patna (Bihar).
32. Sanjay Kumar son of Paras Mahto resident of Village - Gosain Gaon, P.O. - Dhanakdobh, P.S. - Ghoshwari, Prakhand - Ghoshwari, District - Patna (Bihar).
33. Surya Bhushan Singh son of Ram Bahadur Singh resident of Village - Sondiha, P.O. - Pasraha, P.S. - Gogari, Prakhand - Gogari, District - Khagaria (Bihar).
34. Arjun Kumar @ Arun Kumar Son of Rambahadur Prasad Singh resident of Village-Sondiha, P.O.- Pasraha, P.S.- Gogari, Prakhand- Gogari, District- Khagaria (Bihar).
35. Arjun Kumar Son of Biro Sah resident of Village - Jogia, P.O.- Haripur, P.S.- Alauli, Prakhand- Alauli, District- Khagaria (Bihar).
36. Bibhash Kumar @ Bivash Kumar son of Baleshwar Sah resident of Village - Jogia, P.O.-Haripur, P.S.- Alauli, Prakhand- Alauli, District- Khagaria (Bihar).
37. Veena Kumari daughter of Biro Sahu resident of Village - Jogia, P.O.-Haripur, P.S.- Alauli, Prakhand- Alauli, District- Khagaria (Bihar).
38. Gajendra Kumar son of Sharad Chandra Prasad resident of Village -Bathnaha P.O.- Raun, P.S.- Alauli, Prakhand- Alauli, District- Khagaria (Bihar).
39. Mukesh kumar Singh son of Sri Birendra Narayan Singh resident of Village - Gulab Nagar, Sanhauli Ward No. 2, P.O.- Sanhauli, P.S.- Khagaria, Prakhand- Khagaria, Distri- Khagaria(Bihar).
40. Pramod Kumar son of Bindeshwari Thakur resident of Village- Awas Board, P.O.- Koshi College, P.S.- Khagaria, Muffassil- Prakhand- Khagaria, District- Khagaria (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 690/871
41. Deepak Kumar son of Bhagwan Prasad resident of Village - Mangrailla, P.O.- Baniyapur, P.S.-Baniyapur, Prakhand- Baniyapur, District- Saran (Bihar).
42. Onkar Rajratnam son of Sudama Sharma resident of Village- Kumhau, P.O.- Morsarai, P.S.- Sheosagar, Prakhand- Sheosagar, District-Rohtas (Bihar).
43. Kusum Kumari daughter of Ram Dulare Ram resident of Village
- Koini Barawana, P.O.-Chainpur P.S.- Chainpur, Prakhand- Chainpur, District-Kaimur (Bihar).
44. Arvind Kumar Prakhand @ Arvind Kumar Prabhakar son of Musafir Ram resident of Village - Pandeypur, P.O.- Kudra P.S.- Kudra, Prakhand- Sheosagar, District- Rohtas (Bihar).
45. Sanjay Kumar son of Suawan Roy resident of Village-Fathua, P.O.- Fathua Nagar Panchayat, P.S.- Fathua, Prakhand- Khushrupur, District- Patna (Bihar).
46. Binay Kumar son of Janardan Singh resident of Village- Khiridharpur, P.O.- Fathua, P.S.- Fathua, Prakhand- Khushrupur, District- Patna (Bihar).
47. Sunil Kumar son of Bhupendra Kumar Chaudhary resident of Village- Adilpur, P.O.-Fathua, P.S.- Fathua, Prakhand- Khushrupur, District- Patna (Bihar).
48. Prabhakar Thakur son of Late Anandi Thakur resident of Village - Dhamdaha (South), P.O. - Dhamdaha, P.S. - Dhamdaha, Prakhand - Dhamdaha, District - Purnea (Bihar).
49. Satyam Kumar Roy son of Ram Sogarath Roy resident of Village - Dhamdaha Nehru Chowk, Ward No.12, P.O. - Dhamdaha, P.S. - Dhamdaha, Prakhand - Dhamdaha, District - Purnea (Bihar).
50. Bhuwneshwar Sharma son of Chandra Kishore Sharma resident of Village - Madrouni Tola, P.O. - Banshi Purandaha, P.S. - Dhamdaha, Prakhand - Dhamdaha, District - Purnea (Bihar).
51. Asif Iqbal son of Hafiz Abidali resident of Village - Rangpura, P.O. - Rangpura, P.S. - Mirganj, Prakhand - Dhamdaha, District - Purnea (Bihar).
52. Mukesh Kumar Sharma son of Guleshwar Sharma resident of Village - Dhamdaya Thakurbari Tola, P.O. - Dhamdaha, P.S. - Dhamdaha, Prakhand - Dhamdaha, District - Purnea (Bihar).
53. Manoj Kumar Das son of Patthai Das resident of Village - Madrouni Tola, P.O. - Banshi Purandaha, P.S. - Dhamdaha, Prakhand - Dhamdaha, District - Purnea (Bihar).
54. Santosh Kumar Ram son of Ghutara Ram resident of Village - Kakarbandha, P.O. - Banshi Purandaha, P.S. - Dhamdaha, Prakhand - Dhamdaha, District - Purnea (Bihar).
55. Ram Kishun Das son of Late Rupan Das resident of Village - Banshi Purandaha (Gulelia), P.O. - Banshi Purandaha (Gulelia), P.S. - Dhamdaha, Prakhand - Dhamdaha, District - Purnea (Bihar).
56. Sunil Kumar Bhat @ Sunil Kumar Bhagat son of Tarni Prasad Bhagat resident of Village - Rangpura, P.O. - Rangpura, P.S. - Mirganj, Prakhand - Dhamdaha, District - Purnea (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 691/871
57. Laiqur Rahman son of Sk. Yaquenul Haque resident of Village - Rangpura, P.O. - Rangpura, P.S. - Mirganj, Prakhand - Dhamdaha, District - Purnea (Bihar).
58. Ashish Kumar Choudhary son of Manoj Prasad Choudhary resident of Village - Champawati, P.O. - Champawati, P.S. - Sarsi, Prakhand - Dhamdaha, District - Purnea (Bihar).
59. Rajesh Kumar son of Late Prabhu Poddar resident of Village - Maraiya, P.O. - Pipra Latif, P.S. - Parbatta, Prakhand - Parbatta, District - Khagaria (Bihar).
... ... Appellant/s Versus
1. The State of Bihar through the Principal Secretary, Department of Planning & Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development, Government of Bihar, Patna.
3. The Director, Department of Planning & Development, Government of Bihar, Patna.
4. The Joint Director -Cum- Office Head, Department of Planning & Development, Government of Bihar, Patna.
5. The District Statistical Officer, Patna, District - Patna (Bihar).
6. The District Statistical Officer, Bhojpur, District - Bhojpur (Bihar).
7. The District Statistical Officer, Rohtas, District - Rohtas (Bihar).
8. The District Statistical Officer, Muzaffarpur, District - Muzaffarpur (Bihar).
9. The District Statistical Officer, Begusarai, District - Begusarai (Bihar).
10. The District Statistical Officer, Khagaria, District - Khagaria (Bihar).
11. The District Statistical Officer, Siwan, District - Siwan (Bihar).
12. The District Statistical Officer, Kaimur, District - Kaimur (Bihar).
13. The District Statistical Officer, Vaishali, District - Vaishali (Bihar).
14. The District Statistical Officer, Purnea, District - Purnea (Bihar).
15. The District Statistical Officer, Aurangabad, District - Aurangabad (Bihar).
16. The District Statistical Officer, Gaya, District - Gaya (Bihar).
17. The District Statistical Officer, West Champaran, District - West Champaran (Bihar).
18. The District Statistical Officer, Nalanda, District -Nalanda (Bihar).
19. Anuj Chaudhary son of Arjun Chaudhary, resident of Village- Belaur, P.O. Belaur, P.S. - Udwantnagar, Prakhand - Udwantnagar, District - Bhojpur (Bihar).
20. Fulwanti Kumari daughter of Sri Sachitanand, resident of Village - Belaur, P.O. - Belaur, P.S. - Udwantnagar, Prakhand - Udwantnagar, District - Bhojpur (Bihar).
21. Mritunjay Singh son of Brij Nandan singh resident of Village - Dakshin Ekauna, P.O. - Dakshin Ekauna, P.S. - Udwantnagar, Prakhand - Udwantnagar, District - Bhojpur (Bihar).
22. Nirbhay Kumar Singh son of Krishna Kumar Singh resident of Village - Deoriar, P.O. - Deoria, P.S.- Udwantnagar, Prakhand - Udwantnagar, District - Bhojpur (Bihar).
23. Akhiesh Kumar Son of Ashok Kumar Singh resident of Village- Gorhna, P.O. - Anaith, P.S. - Udwantnagar, Prakhand - Udwantnagar, District - Bhojpur (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 692/871
24. Mushtaque Ansari Son of Abdul Rajjak resident of village - Chaurai, P.O.- Bhelai, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
25. Md. Irshad son of Md. Nayem resident of Village - Chhoti Balia Uper Tola, P.O. - Lakhminia, P.S. - Balia, Prakhand - Udwantnagar, District - Bhojpur (Bihar).
26. Shashi Prakash son of Bishundeo Singh resident of Village- Agiaon, P.O. - Agiaon, P.S. - Agiaon, Prakhand - Agiaon, District - Bhojpur (Bihar).
27. Bipin Bihari Ojha son of Gupteshwar Ojha, resident of Village -Agiaon, P.O.
- Agiaon, P.S. - Agiaon, Prakhand - Agiaon, District - Bhojpur (Bihar).
28. Uday Shankar Prasad son of Nand Kumar Ram resident of Village -Belaur, P.O. - Belaur, P.S. - Udwantnagar, Prakhand - Agiaon, District - Bhojpur (Bihar).
29. Manager Prasad son of Yamuna Prasad Bhgat, resident of Village - Gorhna, P.O. - Anaith, P.S. - Udwantnagar, Prakhand - Udwantnagar, District - Bhojpur (Bihar).
30. Ravindra Kumar son of Shivnath Pandit, resident of Village - Dakshin Ekauna, P.O. - Dahshin Ekauna, P.S. - Udwantnagar, Prakhand - Udwantnagar, District - Bhojpur (Bihar).
31. Surendra Prasad son of Hiralal resident of Village - Sonpura, P.O. - Sonpura, P.S. - Sonpura, Prakhand - Udwantnagar, District - Bhojpur (Bihar).
32. Sanjay Kumar son of Dashrath Manjhi resident of Village ¿ Dakshin Ekauna, P.O. - Dahshin Ekauna, P.S. - Udwantnagar, Prakhand - Udwantnagar, District
- Bhojpur (Bihar).
33. Rahul Kumar Son of Shivdhar Paswan resident of Village - Dakshin Ekauna, P.O.- Dahshin Ekauna, P.S.- Udwantnagar, Prakhand- Udawantnagar, District- Bhojpur (Bihar).
34. Nagendra Singh Son of Kripa Singh resident of Village - Khalisa, P.O.- Karwa, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
35. Ashok Kumar son of Indradeo Singh resident of Village- Bholachak, P.O.- Chandwa, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
36. Raju Kumar Singh Son of Ram Ayodhya Singh resident of Village- Bholachak, P.O.- Chandwa, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
37. Md. Mokhtar Alam son of Jamad Md. Khalique resident of village - Chaurai, P.O.- Bhelai, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
38. Md. Manjoor Alam son of Md. Maksud Alam resident of village - Chaurai, P.O.- Bhelai, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar)
39. Md. Mazharul Haque son of Md. Maksud Alam resident of village - Chaurai, P.O.- Bhelai, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
40. Manoj Kumar son of Gudri Sah resident of village - Garej, P.O.- Bairhi, P.S.- Jagdishpur, Prakhand- Jagdishpur, District- Bhojpur (Bihar).
41. Rajesh Kumar Singh son of Kanhaiya Singh resident of Village -Rajapuri, P.O.- Rajapur, P.S.-Piro, Prakhand- Piro, District- Bhojpur (Bihar).
42. Sumant Kumar Ram son of Madan Ram resident of Village- Kharaw Khurd, P.O.- Andhari, P.S.- Chauri, Prakhand- Sahar, District- Bhojpur (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 693/871
43. Ravi Prakash Son of Vishnudeo Singh resident of Village - Agiaonn P.O.- Agiaon, P.S.-Agiaon, Prakhand- Agiaon, District- Bhojpur (Bihar).
44. Ram Awadhesh Das son of Sri Dina Nath Ram resident of Village - Pawna, P.O.-Pawna, P.S.- Pawna, Prakhand- Agiaon, District- Bhojpur (Bihar).
45. Arbind Kumar son of Gorakh Ram resident of Village - Pawna, P.O.-Pawna, P.S.- Pawna, Prakhand- Agiaon, District- Bhojpur (Bihar).
46. Om Prakash Sah son of Late Sumeshwar Sah resident of Village- Bargaon P.O.- Bargaon, P.S.- Azimabad, Prakhand- Agiaon, District- Bhojpur (Bihar).
47. Santosh Kumar son of Ram Naresh Gupta resident of Village - Nonaur, P.O.- Nonaur, P.S.- Sahar, Prakhand- Agiaon, District- Bhojpur (Bihar).
48. Jitendra Kumar Singh son of Pasuram Singh resident of Village - Nonaur Ganj, P.O.- Nonaur Ganj, P.S.- Sahar, Prakhand- Agiaon, District- Bhojpur (Bihar).
49. Rajesh Kumar Singh son of Yamuna Singh resident of Village-Baruna, P.O.- Sewtha, P.S.- Narayanpur, Prakhand- Agiaon, District- Bhojpur (Bihar).
50. Bhagya Narayan Singh son of Ram Prasad Singh resident of Village - Madanpur, P.O.- Madanpur, P.S.- Narayanpur, Prakhand- Agiaon, Kumar- Bhojpur (Bihar).
51. Nitesh Kumar son of Kaushal Sao resident of Village - Nonaur, P.O.- Karbasin, P.S.- Sahar, Prakhand- Agiaon, District- Bhojpur (Bihar).
52. Rajiv Kumar Singh son of Hirdyanand Singh resident of Village - Agiaonn P.O.- Agiaon, P.S.-Agiaon, Prakhand- Agiaon, District- Bhojpur (Bihar).
53. Mithilesh Kumar Son of Chandrika Swetha Nonaur, P.S.-Sahar Prakhand- Agiaon, District- Bhojpur (Bihar).
54. Vivek Narayan Rai Son of Vijay Narayan Rai resident of Village-Kanet, P.O.- Kanet, P.S.- Pawna, Prakhand- Agison, District- Bhojpur (Bihar).
55. Ragubir Prasad son of Shiv Shankar Sharma resident of Village-Agiaon, P.O.- Agiaon, P.S.- Agiaon, Prakhand- Agiaon, District- Bhojpur (Bihar).
56. Manish Kumar son of Late Ram Pravesh Singh resident of Village- Adhpa, P.O.- Shorampur, P.S.- Janipur, Prakhand - Phulwarisharif, District- Patna (Bihar).
57. Rajeev Ranjan Kumar son of Ramji Ram resident of Village - Duviyahi, P.O.- Duviyahi, P.S.- Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
58. Surendra Thakur son of Raj Kumar Vishwakarma resident of Village - Mansoorpur, P.O.- Mansoorpur, P.S.- Mansoorpur, Prakhand- Vaishali, District- Vaishali (Bihar).
59. Raj Kishor Rajak son of Dahari Rajak resident of Village - Ghanshyam Mathiya, P.O.- Mairwa, P.S.- Mairwa, Prakhand- Mairwa, District- Siwan (Bihar).
60. Richa Kumari Wife of Jitendra Kumar resident of Village - Harishankar Maniyari, P.O.-Silout, P.S.- Maniyari Saraiya, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
61. Archana Kumari Wife of Ramji Singh resident of Village - Morsand Sabalia, P.O.- Bishnupur Deo P.S.- Minapur, Prakhand- Minapur, District- Muzaffarpur (Bihar).
62. Dilip Kumar son of Shiv Shankar Singh resident of Village - Barewan, P.O.- Mauwar, P.S.- Sheosagar, Prakhand- Sheosagar, District-Rohtas (Bihar).
63. Yatan Kumar son of Ramotar Prasad resident of Village - Alinagar P.O.- Alinagar, P.S.- Paijuna, Prakhand- Ghoshwari, District - Patna (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 694/871
64. Jitendra Kumar son of Bihari Lal Singh resident of Village - Patedhi Belsar, P.O.- Patedhi Belsar, P.S. - Pathedi Belsara, Prakhand- Patedhi Belsar, District- Vaishali (Bihar).
65. Shekhar Kumar son of Anil Singh resident of Village - Lohjara, P.O.- Manjhouli, P.S.- Wazirganj, Prakhand - Wazirganj, District- Gaya (Bihar).
66. Priyanka Kumari daughter of Ashok Prasad resident of Village - Lauriya, P.O. - Lauriya, P.S. - Lairiya, Prakhand - Lauriya, District - West Champaran (Bihar).
67. Vikash Kumar Sharma son of Vishnudev Sharma resident of Village - Shikarpur, P.O. - Mahamdia, P.S. - Kasba, Prakhand - Kasba, District - Purnea (Bihar).
68. Rupesh Kumar son of Basudev Bishwas resident of Village - Basantpur, P.O.
- Mahamdia, P.S. - Kasba, Prakhand - Kasba, District - Purnea (Bihar).
69. Abha Kumari daughter of Bindeshwar Kumar, resident of Village - Itha, P.O.
- Itha, P.S. - Muraul, Prakhand - Muraul, District - Muzaffarpur (Bihar).
70. Amarjit Kumar son of Braj Kishore resident of Village - Basantpur Bakhri, P.O. - Basantpur Bakhri, Via - T.C.A. Dholi, P.S. - Dholi, Prakhand - Muraul, District - Muzaffarpur (Bihar).
71. Ashish Kumar son of Ram Balak Chaudhary resident of Village- Muraul, P.O. - Muraul, P.S. - Muraul, Prakhand - Muraul, District - Muzaffarpur (Bihar).
72. Dileep Kumar son of Ram Vinod Poddar resident of Village - Muraul, P.O. - Muraul, P.S. - Muraul, Prakhand - Muraul, District - Muzaffarpur (Bihar).
73. Ravi Shankar Kishore son of Kishori Prasad resident of Village - Satrajja Bagh, P.O. - Karai Parsurai, P.S. - Karai Parsurai, Prakhand - Karai Parsurai, District - Nalanda (Bihar).
74. Rupesh Kumar son of Ram Padarth Singh resident of Village - Ram Nagar, P.O. - Dholi, P.S. - Sakra, Prakhand - Sakra, District - Muzaffarpur (Bihar).
75. Prem Kumari son of Sri Ram Prakash Thakur resident of Village - Bharthpur, P.O. - Saraiya, P.S. - Sakra, Prakhand - Sakra, District - Muzaffarpur (Bihar).
76. Chandradip Kumar Sharma son of Rajendra Sharma resident of Village - Ganj Gaurihar, P.O. - Bariyarpur, P.S. - Sakra, Prakhand - Sakra, District - Muzaffarpur (Bihar).
77. Sunil Kumar son of Vidhyalal Ray resident of Village - Bariyarpur, P.O. - Bariyarpur, P.S. - Sakra, Prakhand - Sakra, District - Muzaffarpur (Bihar).
78. Arvind Prasad Singh son of Jagdish Prasad Singh resident of Village - Gaurihar Man, P.O. - Gaurihar Kali Nagari, P.S. - Sakra, Prakhand - Sakra, District - Muzaffarpur (Bihar).
79. Chulbul Kumari daughter of Nitesh Kumar Nicky, resident of Village - Gaurihar Man, P.O. - Gaurihar Kali Nagari, P.S. - Sakra, Prakhand - Sakra, District - Muzaffarpur (Bihar).
80. Priyanka Kumari daughter of Arvind Prasad Singh resident of Village - Gaurihar Man, P.O. - Gaurihar Kali Nagari, P.S. - Sakra, Prakhand - Sakra, District - Muzaffarpur (Bihar).
81. Nitu Kumari daughter of Late Suresh Yadav resident of Village - Gosain Gaon, P.O. - Dhanakdobh, P.S. - Ghoshwari, Prakhand - Ghoshwari, District - Patna (Bihar).
82. Suresh Ram son of Ramdeo Ram resident of Village - Vishnupur Chaturbhuj Ward No.17, P.O. - Begusarai, P.S. - Begusarai, Prakhand - Begusarai, District
- Begusarai (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 695/871
83. Naresh Kumar Das son of Ramdeo Ram resident of Village - Vishnupur Chaturbhuj Ward No.17, P.O. - Begusarai, P.S. - Begusarai, Prakhand - Begusarai, District - Begusarai (Bihar).
84. Anand Kumar son of Banarsi Sah resident of Village - Begusarai, P.O. - Begusarai, P.S. - Begusarai, Prakhand - Balia, District - Begusarai (Bihar).
85. Ritesh Kumar Mishra son of Baidyanath Mishra resident of Village - Masarh, P.O. - Masarh, P.S. - Udwantnagar, Prakhand - Udwantnagar, District
- Bhojpur (Bihar).
86. Ramu Yadav son of Raj Balam Yadav resident of Village - Khajuata, P.O. - Deoria, P.S. - Udwantnagar, Prakhand - Udwantnagar, District - Bhojpur (Bihar).
87. Kanchan Kumar Nirala son of Janki Pandit, resident of Village - Dakshin Ekauna, P.O. - Dakshin Ekauna, P.S. - Udwantnagar, Prakhand - Udwantnagar, District - Bhojpur (Bihar).
88. Kameendra Kumar son of Ramesh Yadav, resident of Village - Dakshin Ekauna, P.O. - Dakshin Ekauna, P.S. - Udwantnagar, Prakhand - Udwantnagar, District - Bhojpur (Bihar).
89. Sudhir Kumar son of Chandeshwar Prasad, resident of Village - Dakshin Ekauna, P.O. - Dakshin Ekauna, P.S. - Udwantnagar, Prakhand - Udwantnagar, District - Bhojpur (Bihar).
90. Ravindra Kumar son of Manindra Lal, resident of Village - East Nawada, P.O. - Ara, P.S. - Ara, Prakhand - Ara, District - Bhojpur (Bihar).
91. Pankaj Kumar Singh son of Ram Pyare Singh, resident of Village - Chhota Sasaram, P.O. - Chhoti Sasaram, P.S. - Udwantnagar, Prakhand - Udwantnagar, District - Bhojpur (Bihar).
92. Ravi Ranjan Kumar Singh son of Jitendra Singh, resident of Village - Muhammadpur. P.O. - Karisath, P.S. - Udwantnagar, Prakhand - Udwantnagar, District - Bhojpur (Bihar).
93. Amitabh Ahmad son of Abdul Rajjak, resident of Village - Chaurai, P.O. - Bhelai, P.S. - Udwantnagar, Prakhand - Udwantnagar, District - Bhojpur (Bihar).
94. Sudhanshu Kumar Pandey son of Deo Nath Pandey, resident of Village - Kasap, P.O. - Kasap, P.S. - Udwantnagar, Prakhand - Udwantnagar, District - Bhojpur (Bihar).
95. Lav Kumar son of Bhagwan Ram , resident of Village - Kasap, P.O. - Kasap, P.S. - Udwantnagar, Prakhand - Udwantnagar, District - Bhojpur (Bihar).
96. Mukesh Kumar son of Surendra Singh, resident of Village - Raghupur, P.O. - Sonpura, P.S. - Udwantnagar, Prakhand - Udwantnagar, District - Bhojpur (Bihar).
97. Shakti Kumar Chaudhary son of Shiv Kumar Chaudhary, resident of Village
- Belaur, P.O. - Belaur, P.S. - Udwantnagar, Prakhand - Udwantnagar, District
- Bhojpur (Bihar).
98. Raju Kumar son of Ash Kumar Sah, resident of Village - Morath, P.O. - Kasap, P.S. - Udwantnagar, Prakhand - Udwantnagar, District - Bhojpur (Bihar).
99. Shiv Dayal Singh son of Sukdeo Singh, resident of Village - Diliya, P.O. - Anaith, P.S. - Udwantnagar, Prakhand - Udwantnagar, District - Bhojpur (Bihar).
100. Rahul Kumar Chandravanshi son of Deo Kumar Chandravanshi, resident of Village - Kasap, P.O. - Kasap, P.S. - Udwantnagar, Prakhand - Udwantnagar, District - Bhojpur (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 696/871
101. Uttam Kumar Pandey son of Deep Nath Pandey, resident of Village - Kasap, P.O. - Kasap, P.S. - Udwantnagar, Prakhand - Udwantnagar, District - Bhojpur (Bihar).
102. Shyambabu son of Ramadhar Singh, resident of Village - Shahpur, P.O. - Shahpur, P.S. - Shahpur, Prakhand - Shahpur, District - Bhojpur (Bihar).
103. Bir Bahadur Kumar son of Sri Niwas Singh, resident of Village - Chaurasani, P.O. - Chandwa, P.S. - Udwantnagar, Prakhand - Udwantnagar, District - Bhojpur (Bihar).
104. Pankaj Kumar Singh son of Mukhdeo Singh, resident of Village - Muhammadpur, P.O. - Karisath, P.S. - Udwantnagar, Prakhand - Udwantnagar, District - Bhojpur (Bihar).
105. Dinesh Kumar Gupta son of Ramjit Prasad, resident of Village - Dariyapur, P.O. Anaith, P.S. - Udwantnagar, Prakhand Udwantnagar, District Bhojpur (Bihar).
106. Dhananjay Kumar Son of Shobhnath Singh resident of Village - Dariyapur, P.O. - Anaith, P.S. - Udwantnagar, Prakhand -Udwantnagar, District Bhojpur (Bihar).
107. Phulchand Ram Son of Dudhnath Ram resident of village - Chaurai, P.O.- Bhelai, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar)
108. Rajeev Ranjan Kumar Son of Suresh Prasad resident of Village - Kalyanpur, P.O.- Bhelai, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar)
109. Baliraj Kumar Son of Chhathu Ram resident of village- Kasab, P.O.- Kasab, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar)
110. Santosh Kumar Chaubey Son of Shambhu Nath Chaubey resident of village- Kasab, P.O.-Kasab, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (BIhar)
111.Kanchan Mala Son of late Mahendra Prasad Singh resident of Village- Sondiha, P.O.- Pasraha, P.S.- Gogari, Prakhand- Gogari, District- Khagaria (Bihar)
112. Sanjeev Kumar Singh Son of Ram Kripal Singh resident of Village- Alauli, P.O.- Alauli, P.S.- ALauli, Prakhand - Khaaria, District- Khagaria (Bihar)
113. Ram Pravesh Kumar Son of Jagdish Prasad Singh resident of Village - Amba, P.O.- Amba, P.S.-Alauli, Prakhand- Alauli District- Khagaria (Bihar)
114. Nirmala Kumari Wife of Mohan Prasad resident of Village -Belchi, P.O.-Belchi, P.S.- Belchi Prakhand- Belchi, District- Patna (Bihar)
115. Santosh Kumar Son of Uma Shankar Singh resident of Village - Sondihra, Mauni Paharpur,P.O.- Mauni Paharpur, P.S.- Sheosagar, Prakhand- Sheosagar, District- Rohtas (Bihar)
116. Kaushal Kishore Singh Son of Mahendra Singh resident of village- Basuli Tole Ramchandra P.O.- Basuli, P.S.- Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar)
117. Vimal Kumari Daughter of Sambhu Narayan resident of Village - Madapur, P.O.- Ladura Pakri, P.S.- Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar)
118. Lalbabu Ray Son of Bateshwar Ray resident of Village-Fakuli, P.O.- Goraul. P.S.- Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar)
119. Deepak Kumar Son of Sheelanath Jha resident of Village-Rajila, P.O.- Rajila, P.S.-Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar) Patna High Court LPA No.535 of 2017 dt.17-04-2018 697/871
120. Saroj Kumar Son of Suresh Ray resident of Village-Mankauli, P.O.- Kurhani, P.S.-Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar)
121. Vidya Shankar Son of Krishnadeo Prasad Yadav resident of Village- Madanpur, P.O.- Ladura Pakri, P.S.- Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar)
122. Ritesh Kumar Son of Suresh Jha resident of Village- Agamgar, P.O.- Purushottampur, P.S.- Maniyari, Prakhand- Kurhani, District- Muzaffarpur (Bihar)
123. Ratnesh Kumar Son of Sitaram Thakur resident of Village-Madhaul, P.O.- Susta Madhopur, Via- Ramna, P.S.- Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar)
124. Ranjeet Kumar Son of Jairam Bhakat resident of Village-Kerma. P.O.- Kerma, P.S.- Kurhani,Prakhand- Kurhani, District- Muzaffarpur (Bihar)
125. Manoj Kumar Son of Radhe Vishwakarma resident of Village-Fathua, P.O.- Fathua Nagar Panchayat, P.S.- Fathua, Prakhand- Khushrupur, P.S.- Fathua, Prakhand - Khushrupur, District- Patna (Bihar)
126. Satish Kumar Son of Ranjeet Singh resident of Village-Nuruddinpur, P.O.- Fathua, P.S.- Fathua, Prakhand- Khushrupur, District- Patna (Bihar)
127. Rajesh Kumar Son of Bashistha Prasad Singh resident of Village- Fathua, P.O.-Fathua Nagar Panchayat P.S.- Fathua, Prakhand- Khushrupur, District- Patna (Bihar)
128. Shiv Mahadeo Choudhary Son of ram Chandra Choudhary resident of Village-Fathua, P.O.- Fathua Nagar Panchayat, P.S.- Fathua, Prakhand- Khushrupur, District- Patna (Bihar)
129. Kumar Sheshmani Son of late Krishnadeo Pandey resident of Village-Kuan Bazar, P.O.-Khushrupur, P.S.-Khushrupur, Prakhand- Khushrupur, District- Patna (Bihar)
130. Shankar Kumar Son of Suresh Chaudhary resident of Village-Muski, P.O.- Fathua, P.S.- Khushrupur, Prakhand- Khushrupur, District- Patna (Bihar)
131. Sanjeev Kumar Son of Jagdish Ram resident of Village-Muski, P.O.- Fathua, P.S.- Khushrupur, Prakhand- Khushrupur, District- Patna (Bihar)
132. Manoj Kumar Son of Ram Prit Prasad resident of Village- Khushrupur, P.O.-Khushrupur Nagar Panchayat, P.S.- Khushrupur, Prakhand- Khushrupur, District- Patna (Bihar)
133. Pramod Prasad Son of Kameshwar Prasad resident of Village- Piprapati, P.O.- Piprapati, P.s.-Baniyapur, Prakhand - Baniyapur, District- Saran (Bihar)
134. Vijendra Sharma Son of Pashupati Nath Sharma resident of Village- Berua, P.O.-Berua, P.S.-Baniyapur, Prakhand- Baniyapur, District- Saran (Bihar)
135. Kumari Priyanka daughter of late Kailash Pati Ojha resident of village - Sahajitpur, Prakhand- Baniyapur, District- Saran (Bihar)
136. Gyan Prakash Son of Parmanand Pandey resident of Village-Bichi Malahi, P.O.-Barh, P.S.- Barh, Prakhand- Barh, District- Patna (Bihar)
137. Prabhat Kumar Son of Balram Prasad resident of Village-Ward No 15 Mo. Gosaimath Umanath, P.O.- Rahimpur Rupas, P.S.-Rupas, Prakhand- Barh, District- Patna (Bihar)
138. Ritesh Kumar Son of Prabhunath Singh resident of Village- Bhagwanpur, P.O.- Sutihar, P.S.-Derni, Prakhand- Dariyapur, District- Saran (Bihar) Patna High Court LPA No.535 of 2017 dt.17-04-2018 698/871
139. Arun Kumar Sah Son of late Jagdish Prasad Sah resident of Village Dhamdaha (North), P.O. Dhamdaha, P.S. Dhamdaha, Prakhand Dhamdaha, District Purnea (Bihar).
140. Subhankar Jha Son of Birendra Jha resident of Village Dhamdaha (Middle), P.O. Dhamdaha, P.S. Dhamdaha, Prakhand Dhamdaha, District Purnea (Bihar).
141. Vijay Kumar Sharma Son of Basudev Sharma resident of Village Dhamdaha (North), P.O. Dhamdaha, P.S. Dhamdaha, Prakhand Dhamdaha, District Purnea (Bihar).
142. Hari Shankar Prasad Son of Shyam Bihari Mandal resident of Village Dhamdaha (South), P.O. - Dhamdaha, P.S. - Dhamdaha, Prakhand - Dhamdaha, District - Purnea (Bihar).
143. Visekha Kumari wife of Bhuwneshwar Sharma resident of Village Madrouni Tola, P.O. - Banshi Purandaha, P.S. - Dhamdaha, Prakhand - Dhamdaha, District- Purnea (Bihar)
144. Vishu Kumar Ramani Son of Arun Ramani resident of Village Baghmara Satmi, P.O. - Banshi Purandaha, P.S. - Dhamdaha, Prakhand - Dhamdaha, District - Purnea (Bihar)
145. Naresh Kumar Son of Darogi yadav resident of Village Damgara, P.O. - Damgara, Via - Banmankhi, P.S.- Dhamdaha, Prakhand - Dhamdaha, District - Purnea (Bihar)
146. Ajay Shankar Choudhary Son of Binod Narayan Choudhary resident of Village Dhamdaha (Middle), P.O. -Dhamdaha, P.S. -Dhamdaha, Prakhand
-Dhamdaha, District- Purnea (Bihar).
147. Binok Kumar Karak Son of Basudev karak resident of Village - Andi Tola, P.O.- Dhamdaha, P.S.- Dhamdaha, Prakhand - Dhamdaha, District - Purnea (Bihar).
148. Lalu Thakur Son of Janardan Thakur resident of Village - Sindaha, P.O. - Kukroun No.2, P.S. - Dhamdaha, Prakhand - Dhamdaha, District - Purnea (Bihar).
149. Md. Azad Ali Son of Md. Uma Ali resident of Village ¿ Amari Kukron, P.O. - Amari Kukron, P.S. - Dhamdaha, Prakhand - Dhamdaha, District - Purnea (Bihar).
150. Vedanand Prasad Son of Rajandra Prasad Sah resident of Village ¿ Amari Kukron, P.O- Amari Kukron, P.S. - Dhamdaha, Prakhand - Dhamdaha, District - Purnea (Bihar).
151. Sanjeev Kumar Ranjan Son of Rghaw Prasad Sah resident of Village - Pirankar, P.O. - Sondeep, Via- Baniyapur Rajdham, P.S. - Dhamdaha, Prakhand - Dhamdaha, District - Purnea (Bihar).
152. Santosh Kumar Son of Amod Pathak resident of Village - Bishanpur Dodi, P.O. - Bishanpur Dodi, P.S. - Dhamdaha, Prakhand - Dhamdaha, District -Purnea (Bihar).
153. Ravi Shankar Kumar Son of Amod Pathak resident of Village - Bishanpur Dodi, P.O. - Bishanpur Dodi, P.S. - Dhamdaha, Prakhand - Dhamdaha, District -Purnea (Bihar).
154. Md. Aslam Parwez Son of Md. Ishaque Ansari resident of Village - Amari Kukron, P.O. -Amari Kukron, P.S. - Dhamdaha, Prakhand - Dhamdaha, District- Purnea (Bihar)
155. Surendra kumar Son of late Ram Prasad Sah resident of Village - Dhamdaha North (Sri Krishna Nagar), P.O. - Dhamdaha, P.S.- Dhamdaha, Prakhand -Dhamdaha, District - Purnea (Bihar) Patna High Court LPA No.535 of 2017 dt.17-04-2018 699/871
156. Birendra Kumar Singh Son of Sri Raj Kishore Singh resident of Village - Dhamdaha (Middle), P.O. - Dhamdaha, P.S. - Dhamdaha, Prakhand - Dhamdaha, District - Purnea (Bihar).
157. Ram Shankar Thakur Son of Anirudh Thakur resident of Village - Parasmani, P.O. - Parasmani, P.S. - Sarsi, Prakhand ¿ Dhamdaha, District - Purnea (Bihar).
158. Anuj Kumar Son of Ashok Kumar Jha resident of Village - Parasmani, P.O. - Parasmani, P.S. - Sarsi, Prakhand - Dhamdaha, District - Purnea (Bihar).
159. Praveen Kumar Son of shree Anirudh Thakur resident of Village - Parasmani, P.O. - Parasmani, P.S. - Sarsi, Prakhand - Dhamdaha, District - Purnea (Bihar).
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 830 of 2017 In Civil Writ Jurisdiction Case No.15303 of 2016 ======================================================
1. Md. Shahzad Alam son of Md. Salimuddin Ansari resident of Village/Mohalla - Moghalpura, P.O. - Mehsi, P.S. - Mehsi, Prakhand - Mehsi, District - East Champaran (Bihar).
2. Hira Kumar Singh son of Jiwan Prasad Singh resident of Village/Mohalla - Hawaldanga, P.O. - Taiabpur, P.S. - Pothia, Prakhand - Pothia, District - Kishanganj (Bihar).
3. Dhananjay Kumar son of Baleshwar Das resident of Village/Mohalla - Barhara Kothi, P.O. - Barhara Kothi, P.S. - Barhara Kothi, Prakhand - Barhara Kothi, District - Purnea (Bihar).
4. Ranjit Mishra son of Late Ishwar Dayal Mishra resident of Village/Mohalla - Tharhi, P.O. - Chandrahi, Via - Dhamdaha, P.S. - Barhara Kothi, Prakhand - Barhara Kothi, District - Purnea (Bihar).
5. Mrinal Kumar Bharti son of Ganesh Thakur resident of Village/Mohalla - Barhara Kothi, P.O. - Barhara Kothi, P.S. - Barhara Kothi, Prakhand - Barhara Kothi, District - Purnea (Bihar).
6. Rajeev Kumar son of Kapoor Chandra Das resident of Village/Mohalla - Basudevpur, P.O. - Barhara Kothi, P.S. - Barhara Kothi, Prakhand - Barhara Kothi, District - Purnea (Bihar).
7. Deepak Kumar Paswan son of Chhedi Paswan resident of Village/Mohalla - Gulela Bhitta, P.O. - Aurahi, P.S. - Barhara Kothi, Prakhand - Barhara Kothi, District - Purnea (Bihar).
8. Mukul Kumar son of Brahmadeo Prasad Singh resident of Village/Mohalla - Haripur, P.O. - Haripur, Via - Sakarpur, P.S. - Alauli, Prakhand - Alauli, District - Khagaria (Bihar).
9. Pankaj Kumar son of Harihar Prasad Keshari resident of Village/Mohalla - Haripur, P.O. - Haripur, Via - Sakarpur, P.S. - Alauli, Prakhand - Alauli, District - Khagaria (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 700/871
10. Ramesh Pandit son of Ramnath Pandit resident of Village/Mohalla - Premraj, P.O. - Lalganj, Via - Lalganj, P.S. - Lalganj, Prakhand - Lalganj, District - Vaishali (Bihar).
11. Sanjay Kumar son of Ramji Das resident of Village/Mohalla - Sirsa Biran, P.O. - Lalganj, Via - Lalganj, P.S.- Lalganj, Prakhand - Lalganj, District - Vaishali (Bihar).
12. Dhiraj Kumar @ Dheeraj Kumar, son of Sri Prabhu Prasad resident of Village/Mohalla - Khalilpur, P.O. - Bhatauna, P.S. - Karja, Prakhand - Marwan, District - Muzaffarpur (Bihar).
13. Nandan Kumar son of Surendra Das resident of Village/Mohalla
- Sirsa Biran, P.O. - Lalganj, Via - Lalganj, P.S.- Lalganj, Prakhand - Lalganj, District - Vaishali (Bihar).
14. Birendra Kumar son of Late Garbhu Yadav resident of Village/Mohalla - Rustampur, P.O. - Laukahi, P.S. - Barhara Kothi, Prakhand - Barhara Kothi, District - Purnea (Bihar).
15. Dhirendra Singh son of Him Lal Singh resident of Village/Mohalla - Kuri Dangee, P.O. - Thakurganj, P.S. - Thakurganj, Prakhand - Thakurganj, District - Kishanganj (Bihar).
16. Ravi Kr. Rajak son of Kanhaiya Lal Rajak resident of Village/Mohalla - Loharpatti Road Ward No. 05, P.O. - Kishanganj, P.S. - Kishanganj, Prakhand - Pothia, District - Kishanganj (Bihar).
17. Pawan Kumar Das son of Satya Narayan Lal Das resident of Village/Mohalla - Loharpatti Road Ward No. 06, P.O. - Kishanganj, P.S. - Kishanganj, Prakhand - Pothia, District - Kishanganj (Bihar).
18. Chandan Kumar Pandit son of Dev Narayan Pandit resident of Village/Mohalla - Haldibari, P.O. - Taiabpur, P.S. - Pothia, Prakhand - Pothia, District - Kishanganj (Bihar).
19. Chandan Kumar son of Suresh Singh resident of Village/Mohalla
- Imamganj, P.O. - Shankarpur Imamganj, P.S. - Paliganj, Prakhand - Paliganj, District - Patna (Bihar).
20. Guddu Kumar son of Rajnath Prasad resident of Village/Mohalla
- Imamganj, P.O. - Shankarpur Imamganj, P.S. - Paliganj, Prakhand - Paliganj, District - Patna (Bihar).
21. Jayant Kumar Singh son of Khagendra Prasad Singh resident of Village/Mohalla - Birpur, P.O. - Dalwa Hat, P.S. - Pothia, Prakhand - Pothia, District - Kishanganj (Bihar).
22. Mukesh Kumar Paswan son of Laljee Paswan resident of Village/Mohalla - Kishunpur Berhan, P.O. - Gurmia, P.S. - Sarai, Prakhand - Lalganj, District - Vaishali (Bihar).
23. Sudha Kumari wife of Navin Kumar Santoshi resident of Village/Mohalla - Moglani Chak, P.O. - Kosut, P.S. - Dhanarua, Prakhand - Dhanarua, District - Patna (Bihar).
24. Santosh Priyadarshi son of Chandeshwar Sah resident of Village/Mohalla - Hathiakand P.O. - Sarai, P.S. - Shahpur, Prakhand - Masaurhi, District - Patna (Bihar).
25. Md. Shalik son of Quasim Ansari resident of Village/Mohalla - Chandrahi, P.O. - Chandrahi, P.S. - Dhamdaha, Prakhand - Dhamdaha, District - Purnea (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 701/871
26. Pradip Kumar Bhagat son of Saryug Prasad Bhagat resident of Village/Mohalla - Bajraha, P.O. - Kuari Gola, P.S. - Dhamdaha, Prakhand - Dhamdaha, District - Purnea (Bihar).
27. Navin Kumar Yadav son of Kamleshwari Yadav resident of Village/Mohalla - Bisharia, P.O. - Lakshmipur Bisharia, P.S. - Barhara Kothi, Prakhand - Barhara Kothi, District - Purnea (Bihar).
28. Amresh Kumar Amar son of Ramesh Kumar Yadav resident of Village/Mohalla - Bisharia, P.O. - Lakshmipur Bisharia, P.S. - Barhara Kothi, Prakhand - Barhara Kothi, District - Purnea (Bihar).
29. Niraj Narayan Raman son of Shree Deo Narayan Mandal resident of Village/Mohalla - Jaynagar, P.O. - Barhara Kothi, P.S. - Barhara Kothi, Prakhand - Barhara Kothi, District - Purnea (Bihar).
30. Saurabh Kumar son of Mahanand Singh resident of Village/Mohalla - Orlaha, P.O. - Orlaha, P.S. - Barhara Kothi, Prakhand - Barhara Kothi, District - Purnea (Bihar).
31. Ashok Kr. Yadav son of Narayan Yadav resident of Village/Mohalla - Dibradhani, P.O. - Dibra Bazar, P.S. - Barhara Kothi, Prakhand - Barhara Kothi, District - Purnea (Bihar).
32. Pranav Kumar son of Sushil Kumar Singh resident of Village/Mohalla - Malldiha, P.O. - Malldiha, P.S. - Barhara Kothi, Prakhand - Barhara Kothi, District - Purnea (Bihar).
33. Sanjay Kumar Jha son of Sri Bharat Jha resident of Village/Mohalla - Barhari, P.O. - Barhara Kothi, P.S. - Barhara Kothi, Prakhand - Barhara Kothi, District - Purnea (Bihar).
34. Sikandar Kumar son of Upendra Singh resident of Village/Mohalla - Orlaha, P.O. - Orlaha, P.S. - Barhara Kothi, Prakhand - Barhara Kothi, District - Purnea (Bihar).
35. Bhawesh Kumar Jha son of Sri Baikunth Nath Jha resident of Village/Mohalla - Barahaili, P.O. - Kamalpur, P.S. - Barhara Kothi, Prakhand - Barhara Kothi, District - Purnea (Bihar).
36. Pankaj Kumar son of Gulabchand Chaudhary resident of Village/Mohalla - Karauti, P.O. - Karhari, P.S. - Paliganj, Prakhand - Paliganj, District - Patna (Bihar).
37. Kamendra Kumar Rai son of Prabhunath Rai resident of Village/Mohalla - Thephan Bazar, P.O. - Thephan Bazar, P.S. - Ziradeyee, Prakhand - Ziradeyee, District - Siwan (Bihar).
38. Ram Krishna Mishra @ Ram Krishan Mishra, son of Uday Shankar Mishra resident of Village/Mohalla - Near Lokmanya High School, Gandhi Chauk, P.O. - Chapra, P.S. - Chapra Sadar, Prakhand - Chapra Sadar, District - Saran (Bihar).
39. Rajesh Ray son of Fulena Ray resident of Village/Mohalla - Mahto Mushahari, P.O. - Chapra, P.S. Chapra Muffasil, Prakhand
- Chapra Sadar, District - Saran (Bihar).
40. Rajeev Raman son of Chadneshwar Sahani resident of Village/Mohalla - Turki Lakshmipur, P.O. - Turki, P.S. - Kurhani, Prakhand - Kurhani, District - Muzaffarpur (Bihar).
41. Amar Kumar son of Suresh Prasad Singh resident of Village/Mohalla - Fand, P.O. - Goriyamadih, P.S. - Karja, Prakhand - Marwan, District - Muzaffarpur (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 702/871
42. Sanjay Paswan son of Jokhan Paswan resident of Village/Mohalla - Madarna, P.O. - Madarna, P.S. - Vaishali, Prakhand - Vaishali, District - Vaishali (Bihar).
... ... Appellant/s Versus
1. The State of Bihar through the Principal Secretary, Department of Planning & Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development, Government of Bihar, Patna.
3. The Director, Department of Planning & Development, Government of Bihar, Patna.
4. The Joint Director-cum-Office Head, Department of Planning & Development, Government of Bihar, Patna.
5. The District Statistical Officer, Patna, District - Patna (Bihar).
6. The District Statistical Officer, East Champaran, District - East Champaran (Bihar).
7. The District Statistical Officer, Saran, District - Saran (Bihar).
8. The District Statistical Officer, Araria, District - Araria (Bihar).
9. The District Statistical Officer, Gaya, District - Gaya (Bihar).
10. The District Statistical Officer, Bhojpur, District - Bhojpur, Ara (Bihar).
11. The District Statistical Officer, Rohtas, District - Rohtas (Bihar).
12. The District Statistical Officer, Purnea, District - Purnea (Bihar).
13. The District Statistical Officer, Khagaria, District - Khagaria (Bihar).
14. The District Statistical Officer, Muzaffarpur, District - Muzaffarpur (Bihar).
15. The District Statistical Officer, Kishanganj, District - Kishanganj (Bihar).
16. The District Statistical Officer, Vaishali, District - Vaishali (Bihar).
17. The District Statistical Officer, Aurangabad, District - Aurangabad (Bihar).
18. The District Statistical Officer, Sheikhpura, District - Sheikhpura (Bihar).
19. The District Statistical Officer, Siwan, District - Siwan (Bihar).
20. Suraj Manish Kumar son of Sri Suresh Prasad resident of Village/Mohalla - Vishnupuri, P.O. - Anisabad, P.S. - Gardanibagh, Prakhand - Patna Sadar, District - Patna (Bihar).
21. Rajesh Kumar Gupta son of Bindu Prasad Sah resident of Village/Mohalla - Pir Manjar, P.O. - Pir Manjar, P.S. - Maker, Prakhand - Maker, District - Saran (Bihar).
22. Gudoo Kumar son of Sri Indrasan Thakur resident of Village/Mohalla - Haran Bagha, P.O. - Maker, P.S. - Maker, Prakhand - Maker, District - Saran (Bihar).
23. Nawal Kumar son of Bishwanath Paswan resident of Village/Mohalla - Raniganj, P.O. - Meriganj, P.S. - Raniganj, Prakhand - Raniganj, District - Araria (Bihar).
24. Md. Azad son of Md. Khalil resident of Village/Mohalla - Hasanpur Raniganj, P.O. - Meriganj, P.S. - Raniganj, Prakhand - Raniganj, District - Araria (Bihar).
25. Sanjay Kumar son of Ram Chandra Poddar resident of Village/Mohalla - Khajuri, P.O. - Bhargama, Via - Meriganj, P.S. - Raniganj, Prakhand - Bhargama, District - Araria (Bihar).
26. Phul Kumar Mehta son of Parmeshwari Mehta resident of Village/Mohalla - Bisharia, P.O. - Akarthapa, Via - Chopda Ramnagar, P.S. - Bhargama, Prakhand - Bhargama, District - Araria (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 703/871
27. Subhash Kumar Choupal son of Nandlal Chaupal resident of Village/Mohalla
- Maujaha, P.O. - Maujaha, Via - Meriganj, P.S. - Bhargama, Prakhand - Bhargama, District - Araria (Bihar).
28. Subodh Kumar Pandit son of Baidyanath Pandit resident of Village/Mohalla - Barhara Kothi, P.O. - Barhara Kothi, P.S. - Barhara Kothi, Prakhand - Barhara Kothi, District - Purnea (Bihar).
29. Gunjan Kumar son of Lal Bahadur Mandal resident of Village/Mohalla - Laxmipur, P.O. - Barhara Kothi, P.S. - Barhara Kothi, Prakhand - Barhara Kothi, District - Purnea (Bihar).
30. Manoj Kumar son of Gajendra Yadav resident of Village/Mohalla - Arbanna Chakla, P.O. Malldiha, P.S. - Barhara Kothi, Prakhand - Barhara Kothi, District - Purnea (Bihar).
31. Rajesh Kumar son of Vinod Prasad Singh resident of Village/Mohalla - Orlaha, P.O. - Barhara Kothi, P.S. - Barhara Kothi, Prakhand - Barhara Kothi, District - Purnea (Bihar).
32. Prem Raj son of Shiv Nandan Chaudhary resident of Village/Mohalla - Bakhtiyarpur Ambedkar Nagar Chhoti Harijan Toli, P.O. - Bakhtiyarpur, P.S. - Bakhtiyarpur, Prakhand - Bakhtiyarpur, District - Patna (Bihar).
33. Sujeet Kumar Singh son of Nand Kishore Singh resident of Village/Mohalla - Piperpati, P.O. - Acharaj Lal Ka Tola, P.S. - Krishna Gar, Prakhand - Barhara, District - Bhojpur (Bihar).
34. Pawan Kumar son of Ganeshi Yadav resident of Village/Mohalla - Rustampur, P.O. - Laukahi, P.S. - Barhara Kothi, Prakhand - Barhara Kothi, District - Purnea (Bihar).
35. Abhineet Kumar son of Devanand Prasad Yadav resident of Village/Mohalla - Sukhasan Kothi, P.O. - Laukahi, P.S. - Barhara Kothi, Prakhand - Barhara Kothi, District - Purnea (Bihar).
36. Kulanand Yadav son of Chhedi Lal Yadav resident of Village/Mohalla - Sukhasan Kothi, P.O. - Laukahi, P.S. - Barhara Kothi, Prakhand - Barhara Kothi, District - Purnea (Bihar).
37. Suman Kumar son of Sri Krishnadeo Prasad Sah resident of Village/Mohalla - Laukahi Chakla, P.O. - Laukahi, P.S. - Barhara Kothi, Prakhand - Barhara Kothi, District - Purnea (Bihar).
38. Kamlesh Kumar son of Sipahi Chaudhary resident of Village/Mohalla - Maira Tola, P.O. - Saisarh, P.S. - Dinara, Prakhand - Dinara, District - Rohtas (Bihar).
39. Rajeev Ranjan Kumar son of Ramji Ram resident of Village/Mohalla - Dubiahi, P.O.- Chhajan Hari Shankar, P.S. - Kurhani, Prakhand - Kurhani, District - Muzaffarpur (Bihar).
40. Azmat Arshi son of Late Md. Hafizuddin resident of Village/Mohalla - Jhina Kher, P.O. - Taiabpur, P.S. - Pothia, Prakhand - Pothia, District - Kishanganj (Bihar).
41. Md. Reyaz son of Md. Abbas resident of Village/Mohalla - Bara Pokhar, P.O.
- Taiabpur, P.S. - Pothia, Prakhand - Pothia, District - Kishanganj (Bihar).
42. Chandan Kr. Sharma son of Late Radheshyam Sharma resident of Village/Mohalla - Kowabari, P.O. - Taiabpur, P.S. - Pothia, Prakhand - Pothia, District - Kishanganj (Bihar).
43. Rahul Kr. Choudhary son of Gopal Prasad Choudhary resident of Village/Mohalla - Kowabari, P.O. - Taiabpur, P.S. - Pothia, Prakhand - Pothia, District - Kishanganj (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 704/871
44. Aruna Kumari daughter of Haripad Singh resident of Village/Mohalla - Dubanouchi, P.O. - Panbara, P.S. - Pothia, Prakhand - Pothia, District - Kishanganj (Bihar).
45. Izhar Alam son of Faiz Mohammad resident of Village/Mohalla - Panbara Kusiyari, P.O. - Taiabpur, P.S. - Pothia, Prakhand - Pothia, District - Kishanganj (Bihar).
46. Md. Asrar Alam son of Md. Qumral Haque resident of Village/Mohalla - Tappu, P.O. - Taiabpur, P.S. - Pothia, Prakhand - Pothia, District - Kishanganj (Bihar).
47. Deepak Kumar Sharma son of Sri Bhola Sharma resident of Village/Mohalla - Nim Talia More, Naya Tola, Rambagh, P.O. - Purnea City, P.S. - Sadar, Prakhand - Purnea East, District - Purnea (Bihar).
48. Binod Kumar son of Late Basudeo Roy resident of Village/Mohalla - Prabhat Colony Purnea Anand Marg School Road, Purnea, P.O. - Purnea, P.S. - K. Hat, Prakhand - Purnea, East, District - Purnea (Bihar).
49. Alok Tiwari son of Ram Lakhan Tiwari resident of Village/Mohalla - Mani Chhapra, P.O. - Matukpur, P.S. - Barhara, Prakhand - Barhara, District - Bhojpur (Bihar).
50. Sunil Kumar Paswan son of Julum Ram resident of Village/Mohalla - Ram Sagar, P.O. - Matukpur, P.S. - Barhara, Prakhand - Barhara, District - Bhojpur (Bihar).
51. Hare Ram Pandey son of Raj Kumar Pandey resident of Village/Mohalla - Bishunpur, P.O. - Bandhu Chapra, P.S. - Barhara, Prakhand - Barhara, District - Bhojpur (Bihar).
52. Sachchidanand Kumar son of Bhagirath Ram resident of Village/Mohalla - Chandravanshi Tola Ward No. 07, P.O. - Mansi, P.S. - Mansi, Prakhand - Mansi, District - Khagaria (Bihar).
53. Pradeep Kumar son of Ravindra Kumar resident of Village/Mohalla - Kewara, P.O. - Kewara, P.S. - Punpun, Prakhand - Punpun, District - Patna (Bihar).
54. Rupesh Kumar son of Suresh Prasad resident of Village/Mohalla - Baisa, P.O.
- Jat Dumri, P.S. - Punpun, Prakhand - Punpun, District - Patna (Bihar).
55. Chandan Kumar son of Baijnath Singh resident of Village/Mohalla - Renibigha, P.O. - Poiwan, P.S. - Aurangabad, Prakhand - Aurangabad, District
- Aurangabad (Bihar).
56. Rajesh Kumar son of Bhumi Sah resident of Village/Mohalla - Chandrahi, P.O. - Chandrahi, P.S. - Dhamdaha, Prakhand - Dhamdaha, District - Purnea (Bihar).
57. Nitu Kumari son of Dinesh Sah resident of Village/Mohalla - Amaei Kukroon, P.O. - Amari Kukroon, P.S. - Dhamdaha, Prakhand - Dhamdaha, District - Purnea (Bihar).
58. Jata Shankar Kumar son of Arjun Prasad Yadav resident of Village/Mohalla - Damgara, P.O. - Damgara, Via - Banmankhi, P.S. - Dhamdaha, Prakhand - Dhamdaha, District - Purnea (Bihar).
59. Nitish Kumar son of Yogendra Prasad Gupta resident of Village/Mohalla - Amaei Kukroon, P.O. - Amari Kukroon, P.S. - Dhamdaha, Prakhand - Dhamdaha, District - Purnea (Bihar).
60. Satya Prakash Gautam son of Late Menhin Lal Yadav resident of Village/Mohalla - Balutol, P.O. - Champawati, P.S. - Sarsi, Prakhand - Dhamdaha, District - Purnea (Bihar).
61. Anil Kumar Mehta son of Nand Lal Mehta resident of Village/Mohalla - Bhotia, P.O. - Damgara, P.S. - Dhamdaha, Prakhand - Dhamdaha, District - Purnea (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 705/871
62. Md. Iftekhar Alam son of Md. Eqbal Ahsan resident of Village/Mohalla - Bhotia, P.O. - Damgara, P.S. - Dhamdaha, Prakhand - Dhamdaha, District - Purnea (Bihar).
63. Jwala Kumar son of Satyendra Kumar Mahto resident of Village/Mohalla - Nandgram, Thudi Rajo, P.O. - Dhamdaha, P.S. - Dhamdaha, Prakhand - Dhamdaha, District - Purnea (Bihar).
64. Santosh Kumar son of Bodh Narayan Mandal resident of Village/Mohalla - Laxmipur Vitta, P.O. - Laxmipur Vitta, P.S. - Barhara Kothi, Prakhand - Barhara Kothi, District - Purnea (Bihar).
65. Hiralal Prasad son of Chandeswar Singh resident of Village/Mohalla - Sahachak, P.O. - Oyana Lakhanpur, P.S. - Sigori, Prakhand - Paliganj, District
- Patna (Bihar).
66. Rajeev Kumar son of Avdhesh Pandit resident of Village/Mohalla - Kainjri, P.O. - Kainjri, P.S. - Beldour, Prakhand - Beldour, District - Khagaria (Bihar).
67. Akshay Kumar son of Vidyanand Sharma resident of Village/Mohalla - Dadroja, P.O. - Kurban, P.S. - Beldour, Prakhand - Beldour, District - Khagaria (Bihar).
68. Prem Kumar son of Ram Sogarath Sah resident of Village/Mohalla - Pirnagra, P.O. - Pirnagra, P.S. - Beldour, Prakhand - Beldour, District - Khagaria (Bihar).
69. Rajesh Kumar Bharti son of Jay Prakash Mandal resident of Village/Mohalla - Kehar Mandal Tola, P.O. - Pirnagra, P.S. - Beldour, Prakhand - Beldour, District - Khagaria (Bihar).
70. Nilkamal Shahi son of Shyam Nandan Singh resident of Village/Mohalla - Mokama , P.S. - Mokama, Prakhand - Mokama, District - Patna (Bihar).
71. Jay Prakash Gupta son of Lakshman Sah resident of Village/Mohalla - Ganjbharsara, P.O. - Ganjbharsara, P.S. - Dinara, Prakhand - Dinara, District - Rohtas (Bihar).
72. Raju Kumar Singh son of Ramji Singh resident of Village/Mohalla - Bararhi (S.K.), P.O. - Bararhi, P.S. - Dinara, Prakhand - Dinara, District - Rohtas (Bihar).
73. Balwant Kumar son of Om Narayan Singh resident of Village/Mohalla - Belwaliya, P.O. - Sutihar, P.S. - Derni, Prakhand - Dariyapur, District - Saran (Bihar).
74. Sanjeet Kumar son of Late Dhoran Mahto resident of Village/Mohalla - Khandpur Shekhpura, P.O. - Sheikhpura, P.S. - Sheikhpura, Prakhand - Sheikhpura, District - Sheikhpura (Bihar).
75. Mritunjay Kumar son of Sri Manoj Prasad resident of Village/Mohalla - Chandisthan, P.O. - Darioura, P.S. - Amas, Prakhand - Amas, District - Gaya (Bihar).
76. B.M. Zulquadar Dinar son of Md. Imamuddin resident of Village/Mohalla - Mahsail, P.O. Mirapur Hat, Via - Southa, P.S. - Routa, Prakhand - Baisa, District - Purnia (Bihar).
77. Md. Anzar Alam son of Md. Nazam Uddin resident of Village/Mohalla - Haria, P.O. - Rauta, Via - Southa, P.S. - Routa, Prakhand - Baisa, District - Purnea (Bihar).
... ... Respondent/s ====================================================== with Patna High Court LPA No.535 of 2017 dt.17-04-2018 706/871 Letters Patent Appeal No. 837 of 2017 In Civil Writ Jurisdiction Case No.13160 of 2016 ======================================================
1. Pran Mohan Jha son of Shri Ramakant Jha resident of Village- Bangaon Utri, Purbari Tola, Rampur Bangla, P.S.- Bangaon, District- Saharsa.
2. Arun Kumar son of Shri Dhalai Prasad Yadav resident of Village- Padampur, P.O.- Khadipur, P.S.- Bihra, District- Saharsa.
3. Vinayak Das son of Shri Vishwanath Das, resident of Koshi Colony Road, P.O.+P.S.+District- Saharsa.
4. Madhav Mahto son of Shri Dinesh Mahto resident of Village+P.O.- Panchgachhiya, P.S.- Bihra, District- Saharsa.
5. Ashutosh Nandan son of Shri Shailendra Kumar Jha resident of Village- Rahua, P.S.- Sour Bazar, District- Saharsa.
6. Jeevan Kumar Verma son of Shashi Shekhar Karn resident of Village- Brahman Toli, P.O.+P.S.- Nauhatta, District- Saharsa.
7. Mithu Kumar son of Gopal Rajak resident of Village+P.O.- Biratpur, P.S.- Sonbarsa, District- Saharsa.
8. Manoj Kumar Bharti son of Suresh Prasad Gupta resident of Village- Arsi, P.O.- Maina, P.S.- Sonbarsa, District- Saharsa.
9. Sudhanshu Shekhar Singh son of Shri Krishnadeo Prasad Singh resident of Village+P.O.- Mangwar, P.S.- Basnahi, District- Saharsa.
10. Suman Kumar son of Sotilal Sutihar resident of Village+P.O.- Barsam, P.S.- Basnahi, District- Saharsa.
11. Chandan Kumar son of Bauku Pandit resident of Village- Rakhauta, P.O.- Khajuraha, P.S.- Sonbarsa, District- Saharsa.
12. Satish Kumar son of Umesh Prasad Yadav resident of Village- Chakla, P.O.- Khajuraha, P.S.- Sonbarsa, District- Saharsa.
13. Ashok Kumar son of Satya Narayan Yadav resident of Village- Rakhauta, P.O.- Khajuraha, P.S.- Sonbarsa, District- Saharsa.
14. Vikash Kumar son of Chandeshwari Bhagat resident of Village- Rakhauta, P.O.- Khajuraha, P.S.- Sonbarsa, District- Saharsa.
15. Mukesh Kumar Yadav son of Nawal Kishore Yadav resident of Village- Rakhauta, P.O.- Khajuraha, P.S.- Sonbarsa, District- Saharsa.
16. Bipin Kumar Bihari son of Lakshman Prasad Yadav resident of Village+P.O.- Mangwar, P.S.- Basnahi, District- Saharsa.
17. Gajendra Prasad Yaadv son of Gudal Prasad Yadav resident of Village+P.O.- Sahpur, P.S.- Sonbarsa, District- Saharsa.
18. Hare Ram Kumar son of Radheshyam Podhar resident of Village+P.O.- Sahpur, P.S.- Sonbarsa, District- Saharsa.
19. Rupesh Kumar son of Hardeo Thakur resident of Village- Manori, P.O.+P.S.- Sonbarsa, District- Saharsa.
20. Subhash Kumar Yadav son of Chandeshwari Yadav resident of Village- Manuari, P.O.+P.S.- Sonbarsa, District- Saharsa.
21. Sanoj Kumar son of Sahdeo Mukhiya, resident of Village+P.O. +P.S.- Sonbarsa, District- Saharsa.
22. Ranjeet Kumar Vishwash son of Satya Narayan Vishwash resident of Village+P.O.+P.S.- Sonbarsa, District- Saharsa. Patna High Court LPA No.535 of 2017 dt.17-04-2018 707/871
23. Deepak Kumar son of Vidyanand Swarnkar resident of Village+P.O.+P.S.- Sonbarsa, District- Saharsa.
24. Dileep Kumar son of Bandelal Yadav resident of Village- Gaji Patta, P.O.- Viratpur, P.S.- Sonbarsa, District- Saharsa.
25. Mithilesh Kumar Yadav son of Yogendra Prasad Yadav resident of Village- Gaji Patta, P.O.- Viratpur, P.S.- Sonbarsa, District- Saharsa.
26. Vijay Kumar Ram son of Siyaram Ram resident of Village+P.O.- Viratpur, P.S.- Sonbarsa, District- Saharsa.
27. Gopal Krishna Kumar son of Ram Bilash Sah resident of Village- Rakhauta, P.O.- Khajuraha, P.S.- Sonbarsa, District- Saharsa.
28. Sanjeet Kumar Jha son of Narayan Jha resident of Village+P.O.- Khajuraha, P.S.- Sonbarsa, District- Saharsa.
29. Rajesh Kumar son of Surendra Prasad Yadav resident of Village- Rakhauta, P.O.- Khajuraha, P.S.- Sonbarsa, District- Saharsa.
30. Lambodar Kumar Yadav son of Jagdish Prasad Yadav resident of Village- Rakhauta, P.O.- Khajuraha, P.S.- Sonbarsa, District- Saharsa.
31. Shailendra Kumar son of Bindeshwari Prasad Yadav resident of Village+P.O.- Baraith, P.S.- Basnahi, District- Saharsa.
32. Gopal Kumar son of Ghanshyam Yadav resident of Village+P.O.- Baraith, P.S.- Basnahi, District- Saharsa.
33. Brajesh Kumar son of Anandi Yadav resident of Village+P.O.- Baraith, P.S.- Basnahi, District- Saharsa.
34. Ravindra Kumar son of Dev Narayan Sharma resident of Village- Durgapur, P.O.- Mangwar, P.S.- Basnahi, District- Saharsa.
35. Prabhat Kumar son of Maheshwari Sharma resident of Village- Durgapur, P.O.- Mangwar, P.S.- Basnahi, District- Saharsa.
36. Ranjeet Kumar Raman son of Indradeo Keshari resident of Village+P.O.- Barsam, P.S.- Basnahi, District- Saharsa.
37. Sujeet Kumar Mehta son of Kamal Mehta resident of Village- Pama, P.O.- Mahua Bazar, P.S.- Basnahi, District- Saharsa.
38. Rajeev Kumar Sharma son of Shivendra Prasad Sharma resident of Village+P.O.- Sarauni- Madhepura, P.S.- Basnahi, District- Saharsa.
39. Surendra Kumar Sharma son of Shivendra Prasad Sharma resident of Village+P.O.- Sarauni- Madhepura, P.S.- Basnahi, District- Saharsa.
40. Krishna Nandan Kumar son of Daurik Ram resident of Village+P.O.- Sarauni- Madhepura, P.S.- Basnahi, District- Saharsa.
41. Vinay Kumar son of Indradeo Mandal resident of Village+P.O.- Sarauni- Madhepura, P.S.- Basnahi, District- Saharsa.
42. Santosh Kumar son of Indradeo Prasad Keshri resident of Village+P.O.- Barsam, P.S.- Basnahi, District- Saharsa.
... ... Appellant/s Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna. Patna High Court LPA No.535 of 2017 dt.17-04-2018 708/871
2. The Principal Secretary, Department of General Administration, Government of Bihar, Patna.
3. The Principal Secretary, Department of Planning and Development, Government of Bihar, Patna.
4. The Secretary, Cabinet Secretariat, Government of Bihar, Patna.
5. The Director, Directorate of Economics and Statistics, Department of Planning and Development.
6. The District Magistrate, Saharsa.
7. The District Statistics Officer, Saharsa.
8. Vinay Kumar son of Late Bhagirath Lal resident of Village- Dumrail, Ward No.33, Ram Tola, P.O.- Saharsa Basti, P.S.+District- Saharsa.
9. Ashish Kumar son of Shri Bhavesh Chandra Khan, resident of Village+P.O.- Kahra, P.S.+District- Saharsa.
10. Ajay Kumar son of Shri Mahendra Pandey resident of Village+P.O.- Rouha (Tulsiyahi) Via Panchgachhiya, P.S.- Bihra, District- Saharsa.
11. Niraj Ram son of Shri Jitendra Prasad resident of Village- Dharamshala Road, Ward No.21, P.S.+District- Saharsa.
12. Vimal Kumar son of Shri Vinay Kant Jha resident of Village- Gautamnagar, Gangjala, Ward No.15, P.S.+District- Saharsa.
13. Bhim Kumar son of Late Bhagwat Ram resident of Village- Dumrail, Ward No.33, Ram Tola, P.O.- Saharsa Basti, P.S.+District- Saharsa.
14. Girish Kumar Gunjan son of Ramnath Prasad Gupta resident of Village- Bariyahi Bazar, P.O.+P.S.- Bangaon, District- Saharsa.
15. Ranjeet Kumar Sinha son of Late Gauri Shankar Prasad resident of Village+P.O.- Balhi, P.S.- Simri Bakhtiyarpur, District- Saharsa.
16. Indu Bhushan son of Shri Biranchi Prasad Yadav resident of Village- Baidi, P.O.- Bhavdeva, P.S.- Simri Bakhtiyarpur, District- Saharsa.
17. Sudhir Kumar Bhagat son of Shri Badri Prasad Bhagat resident of Village+P.O.- Sitanabad, Ward No.10, P.S.- Simri Bakhtiyarpur, District- Saharsa.
18. Gauri Shankar Prasad Gupta son of Shri Rameshwar Prasad Gupta resident of Kayasth Tola, Ward No.29, P.O.+P.S.+District- Saharsa.
19. Ravindra Kumar son of Badri Bhagat resident of Village+P.O.- Sitanabad, Ward No.10, P.S.- Simri Bakhtiyarpur, District- Saharsa.
20. Ashutosh Kumar Singh son of Binod Prasad Singh resident of Village+P.o.- Dhabouli-3, P.S.- Sour Bazar, District- Saharsa.
21. Satish Kumar son of Shri Kishore Chandra Chaudhary resident of Village+P.O.- Sitanabad, Ward No.9, P.S.- Simri Bakhtiyarpur, District- Saharsa.
22. Md. Shakir Hussain son of Abdul Razik Hussain resident of Village- Sitanabad, P.S.- Simri Bakhtiyarpur, District- Saharsa.
23. Rajaram Kumar son of Shri Dhanik Lal Sah resident of Village- Lataha, P.O.- Nariyar, P.S.+District- Saharsa.
24. Md. Amir Alam son of Gulam Rasul resident of Village- Lataha, P.O.- Nariyar, P.S.+District- Saharsa.
25. Mahesh Kumar Chaudhary son of Shri Chalitra Chaudhary resident of Sharda Nagar, Ward No.27, P.O.+P.S.+District- Saharsa.
26. Rajeev Kumar son of Shri Shashi Bhushan Gupta resident of Village- Tulsiyahi, P.O.- Rahua, P.S.- Bihra, District- Saharsa.
27. Sushil Kumar son of Shri Bhajju Sah resident of Village+P.O.- Khadagpur, P.S.- Sonbarsa Katchahri, District- Saharsa. Patna High Court LPA No.535 of 2017 dt.17-04-2018 709/871
28. Neeraj Kumar son of Shri Vishwanath Verma resident of Village- Patori, P.O.- Panchgachhiya, P.S.- Bihra, District- Saharsa.
29. Raj Kumar son of Shri Upendra Narayan Yadav resident of Village- Bhawanipur, P.O.- Ajgeba, P.S.- Sour Bazar, District- Saharsa.
30. Pramod Kumar son of Shri Aklu Tanti resident of Village- Safabad, P.O.+P.S.- Bangaon, District- Saharsa.
31. Govind Kumar son of Shri Jai Prakash Gupta resident of Village+P.O.+P.S.- Sour Bazar, District- Saharsa.
32. Vinod Kumar son of Shri Vishundeo Yadav resident of Village- Bhawanipur, P.O.- Ajgeba, P.S.- Sour Bazar, District- Saharsa.
33. Amrendra Kumar son of Shri Hari Narayan Mehta resident of Village+P.O.- Baijnathpur, P.S.- Sour Bazar, District- Saharsa.
34. Ramesh Kumar Ram son of Shri Chano Ram resident of Village- Basedeva, P.O.- Murli Basantpur, P.S.- Bangaon, District- Saharsa.
35. Ranjeet Ram son of Janardan Ram resident of Village- Jhakhra, PO- Sisauna, PS- Mahishi, District- Saharsa.
36. Ramrup Kumar son of Late Mahendra Das resident of Village- Basudeva, P.O.- Murli Basantpur, P.S.- Bangaon, District- Saharsa.
37. Chandan Kumar son of Bindeshwari Rai resident of Village- Barahi, P.O.- Dhanchhoha, P.S.- Sour Bazar, District- Saharsa.
38. Arjun Nishad son of Shri Bhagwat Mukhiya resident of Village- Basudeva, P.O.- Murli Basantpur, P.S.- Bangaon, District- Saharsa.
39. Lalan Kumar son of Shri Jhingur Das resident of Village- Balha, P.O.- Gadhiya, P.S.- Bangaon, District- Saharsa.
40. Bhavesh Kumar son of Rajendra Sah resident of Village- Balha Dih, P.O.- Gadhiya, P.S.- Bangaon, District- Saharsa.
41. Birendra Sah son of Late Yogendra Sah resident of Village- Tulsiyahi, P.O.- Rahua, P.S.- Bihra, District- Saharsa.
42. Shankar Kumar son of Late Mahanti Prasad resident of Village+P.O.- Ramnagar, Bharna, P.S.- Nauhatta, District- Saharsa.
43. Munchun Kumar son of Shri Bhogendra Ram resident of Village+P.O.- Dhamsaina, P.S.- Sour Bazar, District- Saharsa.
44. Dileep Kumar son of Shri Bhogendra Ram resident of Village+P.O.- Dhamsaina, P.S.- Sour Bazar, District- Saharsa.
45. Sanjeev Kumar son of Tej Narayan Prasad Yadav resident of Village+P.O.- Barsam, P.S.- Sour Bazar, District- Saharsa.
46. Shambhu Kumar son of Shri Natho Prasad Yadav resident of Village- Belha, P.O.- Chandaur, P.S.- Sour Bazar, District- Saharsa.
47. Randhir Kumar son of Shri Sachidanand Sharma resident of Village+P.O.- Baijnathpur, P.S.- Sour Bazar, District- Saharsa.
48. Ratan Kumar son of Shri Kappo Yadav resident of Village+P.O.- Barahi, P.S.- Sour Bazar, District- Saharsa.
49. Satish Kumar Rai son of Shri Ganga Prasad Rai resident of Village+P.O.- Suhath, P.S.- Sour Bazar, District- Saharsa.
50. Pramod Kumar son of Shri Raj Narayan Yaadv resident of Village- Belha, P.O.- Chandaur, P.S.- Sour Bazar, District- Saharsa.
51. Santosh Kumar son of Shri Shibu Sah resident of Village- Bishanpur, P.O.- Khadagpur, P.S.- Sonbarsa Kachahari, District- Saharsa.
52. Arbind Kumar son of Shri Brahmdeo Yadav resident of Village- Arrha, P.O.- Sahuriya Purbi, P.S.- Sour Bazar, District- Saharsa.
53. Rajdeep Kumar son of Shri Thithar Prasad Yadav resident of Village- Sonbarsa Tola, P.O.- Sahuriya Purbi, P.S.- Sour Bazar, District- Saharsa. Patna High Court LPA No.535 of 2017 dt.17-04-2018 710/871
54. Chandan Kumar son of Shri Yogendra Thakur resident of Village+P.O.- Amarpur, P.S.- Sonbarsa Kachahari, District- Saharsa.
55. Priya Ranjan son of Shri Jagdish Prasad Yadav resident of Village+P.O.- Amarpur, P.S.- Sonbarsa Kachahari, District- Saharsa.
56. Pappu Kumar son of Shri Shankar Sah resident of Village- Bishanpur, P.O.- Khadagpur, P.S.- Sonbarsa Kachahari, District- Saharsa.
57. Navin Kumar Singh son of Shri Bhuneshwar Prasad Singh resident of Refujee Colony, P.O.+P.S.+District- Saharsa.
58. Sudhir Kumar son of Shri Ramavtar Yadav resident of Village- Baluaha, P.O.- Dudhaila, P.S.- Sonbarsa Kachahari, District- Saharsa.
59. Md. Murshid Khan son of Sameer Khan resident of Village- Tarha, P.O.- Sugma, P.S.- Salkhua, District- Saharsa.
60. Pawan Kumar son of Shri Chhotelal Sah resident of Village+P.O.- Khadagpur, P.S.- Sonbarsa Katchahri, District- Saharsa.
61. Rahul Kumar son of Shri Bijendra Yadav resident of Village+P.O.- Khajuri, P.S.- Sour Bazar, District- Saharsa.
62. Anjani Kumar son of Shri Shyamanand Jha resident of Village+P.O.- Bara, P.S.- Bihra, District- Saharsa.
63. Bijendra Sharma son of Shri Birendra Kumar Sharma resident of Village+P.O.- Bara, P.S.- Bihra, District- Saharsa.
64. Sanjana Kumari D/o Shri Shiv Narayan Badhai resident of Village+P.O.- Bara, P.S.- Bihra, District- Saharsa.
65. Arun Kumar son of Shri Chandeshwari Prasad Yadav resident of Village- Baijnath Patti, P.O.+P.S.+District- Saharsa.
66. Subodh Kumar son of Shri Bindeshwari Yadav resident of Village- Suhariyapurvi, P.O.- Dhamsaina, P.S.- Saurabazar, District- Saharsa.
67. Santosh Kumar Sinha son of Shri Ashok Kumar Sinha resident of Santnagar, Hanuman Chowk, Ward No-35, P.S.+District- Saharsa.
68. Sushil Kumar son of Shri Devnarayan Yadav resident of Village- Birjain, P.O.- Narayanpur, Sataur, P.S.- Nauhatta, District- Saharsa.
69. Sanjay Kumar son of Shri Kappo Yadav resident of Village- Barahi, P.O.- Dhanchhoha, P.S.- Sour Bazar, District- Saharsa.
70. Santosh Kumar Yadav son of Shri Anil Yadav resident of Bumpher Chowk, Shankar Niwas, P.O.+P.S.+District- Saharsa.
71. Santosh Kumar son of Shri Satya Narayan Prasad Yadav resident of Village- Kataiya, P.O.- Sattar, P.S.+District- Saharsa.
72. Anil Kumar Yadav son of Shri Mahendra Prasad Yadav resident of Village+P.O.- Sahuriya Purbi, P.S.- Sour Bazar, District- Saharsa.
73. Lalan Kumar Bhagat son of Shri Mahavir Bhagat resident of Village+P.O.- Sahuriya Purbi, P.S.- Sour Bazar, District- Saharsa.
74. Ashwini Kumar Akela son of Shri Manohar Kumar Raman resident of Village+P.O.- Suhath, P.S.- Sour Bazar, District- Saharsa.
75. Manohar Kumar Gupta son of Shri Rajendra Prasad Gupta resident of Village+P.O.- Chandrayan, P.S.- Nauhatta, District- Saharsa.
76. Anil Kumar Mistri son of Shri Bindeshwari Mistri resident of Village+P.O.- Bariyahi Bazar, P.S.- Bangaon, District- Saharsa.
77. Sanjay Kumar son of Shri Shivnarayan Sah resident of Village- Safabad, P.O.- Bariyahi, P.S.- Bangaon, District- Saharsa.
78. Santosh Tanti son of Shri Jagalal Tanti resident of Village- Safabad, P.O.- Bariyahi, P.S.- Bangaon, District- Saharsa.
79. Rajkumar Sada son of Shri Ramchandra Sada resident of Village+P.O.- Telhar, P.S.- Mahishi, District- Saharsa.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 711/871
80. Jayshankar Kumar son of Shri Kaleshwar Ram resident of Village- Basudeva, P.O.- Murli Basantpur, P.S.- Bangaon, District- Saharsa.
81. Aman Kumar Ram son of Shri Ramesh Ram resident of Village- Basudeva, P.O.- Murli Basantpur, P.S.- Bangaon, District- Saharsa.
82. Subhash Chandra Kumar son of Shri Hari Mohan Yadav resident of Village+P.O.- Diwari, P.S.- Sonbarsa Katchahri, District- Saharsa.
83. Sanjay Kumar Saurabh son of Shri Upendra Sharma resident of Village+P.O. +P.S.- Sour Bazar, District- Saharsa.
84. Ajay Kumar son of Shri Devnarayan Singh resident of Village+P.S.- Baijnathpur, District- Saharsa.
85. Awadhesh Kumar Amar son of Shri Shatrudhan Prasad Yadav resident of Village- Bhagwanpur, P.O.+P.S.- Baijnathpur, District- Saharsa.
86. Md. Arshad son Md. Nasiruddin resident of Village+P.O.- Bangaon Utari, P.S.- Bangaon, District- Saharsa.
87. Draupadi Kumari D/o Shri Lalan Kumar Bhagat resident of Village+P.O. +P.S.- Sour Bazar, District- Saharsa.
88. Bikash Kumar Rana son of Shri Bimal Kant Verma resident of Village- Khadka Telwa, P.O.+P.S.- Nauhatta, District- Saharsa.
89. Kunal Kishore son of Shri Sikandar Prasad resident of Village- Shitalpatti, P.O.- Kanp Bazar, P.S.- Sour Bazar, District- Saharsa.
90. Mithilesh Kumar Paswan son of Shri Abhinandan Paswan resident of Village+P.O.+P.S.- Bangaon, District- Saharsa.
91. Misar Kumar Sharma son of Shri Triveni Sharma resident of Village- Jajauri, P.O.- Gopalpur, P.S.- Mahishi, District- Saharsa.
92. Ajay Ram son of Shri Medani Ram resident of Village+P.O.- Khajuri, P.S.- Simri Bakhtiyarpur, District- Saharsa.
93. Bhavesh Kumar Ram son of Shri Anandi Ram resident of Village+P.O.- Khajuri, P.S.- Simri Bakhtiyarpur, District- Saharsa.
94. Mukesh Ram son of Anandi Ram resident of Village+P.O.- Khajuri, P.S.- Simri Bakhtiyarpur, District- Saharsa.
95. Lekhanand Kumar son of Shri Indrajeet Yadav resident of Village- Nayanpur, P.O.- Paharpur, P.S.- Simri Bakhtiyarpur, District- Saharsa
96. Prashant Kumar Roy son of Shri Agnideo Roy resident of Village- Naharkhar, P.O.- Maina Gram, P.S.- Mahishi, District- Saharsa.
97. Abhishek Kumar son of Surendra Lal Das resident of Malti Niwas, Islamiyan Chowk, Ward No.17, Sahara, P.S.+District- Saharsa.
98. Pawan Kumar son of Shri Nunulal Ram resident of Village+P.O.+P.S.- Mahishi, District- Saharsa.
99. Lochan Kumar son of Shri Chandeshwari Sah resident of Village+P.O.+P.S.- Mahishi, District- Saharsa.
100. Abhay Kumar Mishra son of Shri Kedar Nath Mishra resident of Village+P.O.- Sihaul, P.S.- Bihra, District- Saharsa.
101. Nirbhay Kumar Mishra son of Shri Kedar Nath Mishra resident of Village+P.O.- Sihaul, P.S.- Bihra, District- Saharsa.
102. Raju Kumar Jha son of Shri Birendra Jha resident of Village+P.O.- Sihaul, P.S.- Bihra, District- Saharsa.
103. Dhiraj Kumar Mishra son of Shri Pramod Mishra resident of Village+P.O.- Sihaul, P.S.- Bihra, District- Saharsa.
104. Subendra Kumar Patel son of Shri Dayanand Mahto resident of Village- Ithara, P.O.- Gamhariya Rampur, P.S.- Sour Bazar, District- Saharsa.
105. Pushpraj Roushan son of Shri Devkant Singh resident of Village- Lahuar, P.O.- Telhar, P.S.- Mahishi, District- Saharsa. Patna High Court LPA No.535 of 2017 dt.17-04-2018 712/871
106. Santosh Thakur son of Baleshwar Thakur resident of Village+P.O. +P.S.- Bangaon, District- Saharsa.
107. Nandan Kumar son of Shri Bijendra Prasad Yadav resident of Village+P.O.- Sisai, P.S.+District- Saharsa.
108. Jawahar Kumar Roy son of Shri Bhagal Roy resident of Village- Sakra, P.O.- Sakra Paharpur, P.S.- Simri Bakhtiyarpur, District- Saharsa.
109. Rajesh Kumar son of Shri Ghanshyam Gupta resident of Village+P.O.- Tariyama, P.S.- Bakhtiyarpur, District- Saharsa.
110. Mithu Kumar Sah son of Bijal Sah resident of Village- Lalganj, P.O.- Bara, P.S.- Bihra, District- Saharsa.
111.Manoj Kumar son of Shri Balkrishna Verma resident of Village- Tarha, P.O.- Sugma, P.S.- Salkhua, District- Saharsa.
112. Pankaj Kumar son of Shri Balkrishna Verma resident of Village- Tarha, P.O.- Sugma, P.S.- Salkhua, District- Saharsa.
113. Kumar Sudhanshu son of Shri Satya Narayan Yadav resident of Village+P.O.- Gamhariya, P.S.- Sour Bazar, District- Saharsa.
114. Dharmveer Paswan son of Dhanpat Paswan resident of Village- Sonbarsa Tola, P.O.- Sahuriya Purbi, P.S.- Sour Bazar, District- Saharsa.
115. Lalan Kumar Yadav son of Shri Ram Bahadur Yadav resident of Village+P.O.- Parasbanna, Shahpur, P.S.- Nauhatta, District- Saharsa.
116. Manohar Prasad Sah son of Shri Shyam Sundar Sah resident of Village+P.O.- Sahpur, Manjhol, P.S.- Nauhatta, District- Saharsa.
117. Raj Mohan Singh son of Shri Badri Narayan Singh resident of Village- Lohar, P.O.- Telhar, P.S.- Mahishi, District- Saharsa.
118. Ramesh Kumar son of Janardan Yadav resident of Village- Paharpur, P.O.- Kedali Patti, P.S.- Nauhatta, District- Saharsa.
119. Jyotish Kumar Thakur son of Shri Rajendra Thakur resident of Village- Bhakua, P.O.- Mohanpur, P.S.- Nauhatta, District- Saharsa.
120. Ashok Kumar son of Shri Bindeshwari Yadav resident of Village- Haripur, P.O.+P.S.- Salkhua, District- Saharsa.
121. Ratna Deo Kumar son of Mandaj Prasad resident of Village+P.O.- Gordah, P.S.- Salkhua, District- Saharsa.
122. Dimpal Kumar son of Bechu Yadav resident of Village+P.O.- Utsera, P.S.- Salkhua, District- Saharsa.
123. Bablu Kumar son of Shri Babulal Prasad Yadav resident of Village+P.O.- Gauspur, P.S.- Salkhua, District- Saharsa.
124. Rampravesh Pandit son of Mahendra Pandit resident of Village- Morkahi, P.O.- Hareva, P.S.- Salkhua, District- Saharsa.
125. Chandra Kishore Sharma son of Nand Kishore Sharma resident of Village+P.O.- Goriyari, P.S.- Salkhua, District- Saharsa.
126. Amit Kumar son of Ramsharan Prasad Yadav resident of Village- Bhaura, P.O.- Bariyarpur, P.S.- Simri Bakhtiyarpur, P.S.- Salkhua, District- Saharsa.
127. Abdul Basit Ashraf son of Saiyed Ekram Ashraf resident of Village- Ashrafchak, P.O.+P.S.- Simri Bakhtiyarpur, P.S.- Salkhua, District- Saharsa.
128. Mukesh Kumar son of Lakshman Prasad Yadav resident of Village- Naya Tola, P.O.- Bariyarpur, P.S.- Simri Bakhtiyarpur, District- Saharsa.
129. Ajay Kumar son of Moti Prasad Yadav resident of Village- Bhagwanpur, P.O.- Khajuri, P.S.- Sour Bazar, District- Saharsa.
130. Sanjeev Kumar son of Niranjan Kumar resident of Village- Situaha, P.O.+P.S.- Salkhua, District- Saharsa.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 713/871
131. Rajesh Ranjan son of Niranjan Kumar resident of Village+P.O.- Sattar, P.S.- Bihra, District- Saharsa.
132. Shamrul Alam son of Md. Ainul resident of Village+P.O.+P.S.- Nauhatta, District- Saharsa.
133. Md. Manzur Alam son of Abdul Latif resident of Village+P.O.+P.S.- Nauhatta, District- Saharsa.
134. Suman Kumar Thakur son of Harishchandra Thakur resident of Village+P.O.+P.S.- Nauhatta, District- Saharsa.
135. Jitendra Kumar Gupta son of Hirendra Prasad Gupta resident of Village- Khadka Telwa, P.O.+P.S.- Nauhatta, District- Saharsa.
136. Shivnandan Mukhiya son of Anirudh Mukhiya resident of Village- Asay, P.O.- Kedali, P.S.- Nauhatta, District- Saharsa.
137. Ramesh Kumar son of Ramdeo Sharma resident of Village+P.O.- Kedali, P.S.- Nauhatta, District- Saharsa.
138. Aasif Ali son of Md. Islam resident of Village+P.O.+P.S.- Nauhatta, District- Saharsa.
139. Md. Basi Ahmad son of Md. Mazibullah resident of Village+P.O. +P.S.- Nauhatta, District- Saharsa.
140. Md. Pyare son of Md. Shaifulah resident of Village+P.O.+P.S.- Nauhatta, District- Saharsa.
141. Surendra Kumar son of Chhotelal Bhagat resident of Village+P.O. +P.S.- Simri Bakhtiyarpur, District- Saharsa.
142. Pramod Kumar son of Tarni Tanti resident of Village- Hanuman Bag, P.O.- Bariyahi Bazar, P.S.- Bangaon, District- Saharsa.
143. Lalan Kumar son of Narayan Prasad resident of Patel Nagar, Hatiyagachhi, P.O.+P.S.+District- Saharsa.
144. Anil Kumar Chaudhary son of Jagdish Chaudahry resident of Village- Safabad, P.O.- Bariyahi Bazar, P.S.- Bangaon, District- Saharsa.
145. Pramod Mehta son of Bouku Mehta resident of Village- Bhaura, P.O.- Bariyarpur, P.S.- Simri Bakhtiyarpur, District- Saharsa.
146. Soni Kumari D/o Pramod Mehta resident of Village- Bhaura, P.O.- Bariyarpur, P.S.- Simri Bakhtiyarpur, District- Saharsa.
147. Chandan Kumar son of Soti Thakur resident of Village- Naula, P.O.- Darhar, P.S.- Nauhatta, District- Saharsa.
148. Bipin Kumar son of Mainee Yadav resident of Village- Nathpur, P.O.- Kachra, P.S.- Nauhatta, District- Saharsa.
149. Rupan Kumar son of Mainu Yadav resident of Village- Nathpur, P.O.- Kachra, P.S.- Nauhatta, District- Saharsa.
150. Chandra Kumar Yadav son of Yogendra Prasad Yadav resident of Village- Dholi, P.O.- Chainpur, P.S.+District- Saharsa.
151. Smit Kumar son of Binod Kumar Chaudhary resident of Village+P.O. +P.S.- Salkhua, District- Saharsa.
152. Ashutosh Kumar son of Ganesh Jha resident of Village+P.O.- Chainpur, P.S.- Bangaon, District- Saharsa.
153. Jaybant Kumar Singh son of Radhakrishn Singh resident of Village+P.O.- Sardiham P.S.- Simri Bakhtiyarpur, District- Saharsa.
154. Amit Kumar son of Bijendra Thakur resident of Village- Saini Tola, P.O.+P.S.- Simri Bakhtiyarpur, District- Saharsa.
155. Madan Kumar Thakur son of Garib Thakur resident of Village- Saini Tola, P.O.+P.S.- Simri Bakhtiyarpur, District- Saharsa.
156. Suman Kumar son of Manikant Thakur resident of Village- Saini Tola, P.O.+P.S.- Simri Bakhtiyarpur, District- Saharsa. Patna High Court LPA No.535 of 2017 dt.17-04-2018 714/871
157. Dipak Kumar son of Bhagal Roy resident of Village- Sakra, P.O.- Sakra Paharpur, P.S.- Simri Bakhtiyarpur, District- Saharsa, resident of Village- Saini Tola, P.O.+P.S.- Simri Bakhtiyarpur, District- Saharsa.
158. Neetu Devi W/o Shailendra Yadav resident of Village- Ajgaiba, P.O. +P.S.- Sour Bazar, District- Saharsa.
159. Sudhanshu Shekhar Azad, son of Ujageer Ram resident of Village- Ajgaiba, P.O.+P.S.- Sour Bazar, District- Saharsa.
160. Shailendra Kumar son of Ramchandra Yadav resident of Village- Ajgaiba, P.O.+P.S.- Sour Bazar, District- Saharsa.
161. Rajeev Ranjan son of Shri Ramcharitra Prasad resident of Village- Khapauti, P.O.- Damgadhi, P.S.- Sour Bazar, District- Saharsa.
162. Mukesh Kumar Singh son of Janardan Prasad Singh resident of Gandhi Path, Ward No.21, P.O.+P.S.- District- Saharsa.
163. Raj Kumar son of Dhyani Sah resident of Village- Khaira, P.O.- Gadhiya, P.S.- Sour Bazar, District- Saharsa.
164. Bipin Kumar son of Nirmal Kumar resident of Village- Chakla Tola, P.O.+P.S.- Simri Bakhtiyarpur, District- Saharsa.
165. Avkash Kumar son of Shri Satish Chandra Jha resident of Village+P.O.- Kahra, P.S.+District- Saharsa.
166. Ranjeet Kumar son of Shri Kapileshwar Yadav resident of Village+P.O.- Bakunia, P.S.- Nauhatta, District- Saharsa.
167. Vikash Kumar Babban son of Shri Ravindra Kunwar resident of Village+P.O.- Khadka Telwa, P.S.- Nauhatta, District- Saharsa.
168. Rameshwar Mandal son of Shri Dahaur Mandal resident of Village+P.O.- Bakunia, P.S.- Nauhatta, District- Saharsa.
169. Ravi Raj son of Shri Rajendra Prasad resident of Village- Shivpuri, Ward No,14, P.O.+P.S.- Saharsa, District- Saharsa.
170. Navneet Kumar son of Shri Hareram Poddar resident of Village- Shivpuri, Ward No,13, P.O.+P.S.- Saharsa, District- Saharsa.
171. Manoj Kumar Verma son of Shri Ramdeo Prasad resident of Gangjala Chowk, P.O.+P.S.+District- Saharsa.
172. Navin Kumar Jha son of Late Mohan Jha resident of Panchwati, Trishun Chowk, Ward No.17, Saharsa, P.S.+District- Saharsa.
173. Anuj Kumar Mishra son of Indra Mohan Mishra resident of Village- Balwa, P.O.+P.S.- Nauhatta, District- Saharsa.
174. Praveen Kumar son of Ramnarayan Prasad Yadav resident of Village+P.O.- Sarauni, P.S.- Mahishi, District- Saharsa.
175. Murli Kumar son of Suresh Mehta resident of Village+P.O.- Kachra, P.S.- Sour Bazar, District- Saharsa.
176. Bibek Kumar son of Shri Ram Bilash Singh resident of Village- Samharkhurd, P.O.+P.S.- Salkhua, District- Saharsa.
177. Lalit Kumar son of Shri Ram Bahadur Yadav resident of Village+P.O.- Dhanchhoha, P.S.- Sour Bazar, District- Saharsa.
178. Avinash Kumar son of Shri Ajay Kumar Thakur resident of Village+P.O.- Kahra, P.S.+District- Saharsa.
179. Suresh Kumar Suman son of Chintamani Yadav resident of Village- Baijnath Patti, Tola- Baluaha, P.O.- Simraha, P.O.+P.S.+District- Saharsa.
180. Sanjay Kumar Jha son of Shri Suryakant Jha resident of Village+P.O.- Sihaul, P.S.- Bihra, District- Saharsa.
181. Pradeep Kumar Roy son of Shri Vidyanand Roy resident of Village+P.O.- Darhar, P.S.- Nauhatta, District- Saharsa. Patna High Court LPA No.535 of 2017 dt.17-04-2018 715/871
182. Jawahar Kumar son of Shri Bindeshwari Yadav resident of Village- Paharpur, P.O.- Sakara Paharpur, P.S.- Simri Bakhtiyarpur, District- Saharsa.
183. Nawal Kishore Sah son of Shri Domi Sah resident of Village- Jeewachhpur, P.O.- Ajgaiba, P.S.- Sour Bazar, District- Saharsa.
184. Pradeep Kumar son of Shri Domi Prasad Gupta resident of Village+P.O.+P.S.- Sour Bazar, District- Saharsa.
185. Lalan Kumar Sharma son of Shri Ganga Ram Sharma resident of Bartaha, Ward No.25, Thakur Chowk, P.S.+District- Saharsa.
186. Kumari Sonam D/o Shri Anil Kumar Bhagat resident of Village+P.O. +P.S.- Kashnagar, District- Saharsa.
187. Ravindra Kumar Ravi son of Prithvichand Yadav resident of Village+P.O.- Bela, Mohammadpur, Chapraon Tola, P.S.- Simri Bakhtiyarpur, District- Saharsa.
188. Ghanshyam Kumar Thakur son of Late Ramchandra Thakur resident of Village+P.O.- Gamhariya, P.S.- Sour Bazar, District- Saharsa.
189. Raj Kumar son of Anup Lal Prasad Singh resident of Village- Kachout, P.O.+P.S.- Salkhua, District- Saharsa.
190. Md. Mannan son of Md. Salauddin resident of Village+P.O.+P.S.- Sonbarsa, District- Saharsa.
191. Manish Kumar son of Ghanshyam Yadav resident of Village+P.O.- Baraith, P.S.- Basnahi, District- Saharsa.
192. Rakesh Kumar son of Dayanand Yadav resident of Village+P.O.- Badsam, P.S.- Basnahi, District- Saharsa.
193. Subh Kumar Sharma son of Krishnadeo resident of Village- Pama, P.O.- Mahua Bazar, P.S.- Basnahi, District- Saharsa.
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 836 of 2017 In Civil Writ Jurisdiction Case No.11892 of 2016 ======================================================
1. Anuj Chaudhary son of Arjun Chaudhary, resident of Village / Mohallah - Belaur, P.O.- Belaur, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
2. Fulwanti Kumari daughter of Sri Sachitanand, resident of Village / Mohallah - Belaur, P.O.- Belaur, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
3. Mritunjay Singh son of Brij Nandan Singh, resident of Village / Mohallah - Dakshin Ekauna, P.O.- Dakshin Ekauna, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
4. Nirbhay Kumar Singh son of Krishna Kumar Singh, resident of Village / Mohallah - Deoriar, P.O.- Deoria, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
5. Akhilesh Kumar son of Ashok Kumar Singh, resident of Village / Mohallah - Gorhna, P.O.- Anaith, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
6. Mushtaque Ansari son of Abdul Rajjak, resident of Village / Mohallah - Chaurai, P.O.- Bhelai, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 716/871
7. Bipin Bihari Ojha son of Gupteshwar Ojha, resident of Village / Mohallah - Agiaon, P.O.- Agiaon, P.S.- Agiaon, Prakhand- Agiaon, District- Bhojpur (Bihar).
8. Uday Shankar Prasad son of Nand Kumar Ram, resident of Village / Mohallah - Belaur, P.O.- Belaur, P.S.- Udwantnagar, Prakhand- Agiaon, District- Bhojpur (Bihar).
9. Manager Prasad son of Yamuna Prasad Bhgat, resident of Village / Mohallah - Gorhna, P.O.- Anaith, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
10. Ravindra Kumar son of Shivnath Pandit, resident of Village / Mohallah - Dakshin Ekauna, P.O.- Dakshin Ekauna, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
11. Surendra Prasad son of Hiralal, resident of Village / Mohallah - Sonpura, P.O.- Sonpura, P.S.- Sonpura, Prakhand- Udwantnagar, District- Bhojpura (Bihar).
12. Sanjay Kumar son of Dashrath Manjhi, resident of Village / Mohallah - Dakshin Ekauna, P.O.- Dakshin Ekauna, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
13. Rahul Kumar son of Shivdhar Paswan, resident of Village / Mohallah - Dakshin Ekauna, P.O.- Dakshin Ekauna, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
14. Ashok Kumar son of Indradeo Singh, resident of Village / Mohallah - Bholachak, P.O.- Chandwa, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
15. Raju Kumar Singh son of Ram Ayodhya Singh, resident of Village / Mohallah - Bholachak, P.O.- Chandwa, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
16. Manoj Kumar son of Gudri Sah, resident of Village / Mohallah - Garej, P.O.- Bairhi, P.S.- Jagdishpur, Prakhand- Jagdishpur, District- Bhojpur (Bihar).
17. Sumant Kumar Ram son of Madan Ram, resident of Village / Mohallah - Kharaw Khurd, P.O.- Andhari, P.S.- Chauri, Prakhand- Sahar, District- Bhojpur (Bihar).
18. Ram Awadhesh Das son of Sri Dina Nath Ram, resident of Village / Mohallah - Pawna, P.O.- Pawna, P.S.- Pawna, Prakhand- Agiaon, District- Bhojpur (Bihar).
19. Arbind Kumar son of Gorakh Ram, resident of Village / Mohallah - Pawna, P.O.- Pawna, P.S.- Pawna, Prakhand- Agiaon, District- Bhojpur (Bihar).
20. Om Prakash Sah son of Late Sumeshwar Sah, resident of Village / Mohallah - Bargaon, P.O.- Bargaon, P.S.- Azimabad, Prakhand- Agiaon, District- Bhojpur (Bihar).
21. Santosh Kumar son of Ram Naresh Gupta, resident of Village / Mohallah - Nonaur, P.O.- Nonaur, P.S.- Sahar, Prakhand- Agiaon, District- Bhojpur (Bihar).
22. Jitendra Kumar Singh son of Pasuram Singh, resident of Village / Mohallah - Nonaur Ganj, P.O.- Nonaur Ganj, P.S.- Sahar, Prakhand- Agiaon, District- Bhojpur (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 717/871
23. Rajesh Kumar Singh son of Yamuna Singh, resident of Village / Mohallah - Baruna, P.O.- Sewtha, P.S.- Narayanpur, Prakhand- Agiaon, District- Bhojpur (Bihar).
24. Bhagya Narayan Singh son of Ram Prasad Singh, resident of Village / Mohallah - Madanpur, P.O.- Madanpur, P.S.- Narayanpur, Prakhand- Agiaon, District- Bhojpur (Bihar).
25. Nitesh Kumar son of Kaushal Sao, resident of Village / Mohallah - Nonaur, P.O.- Karbasin, P.S.- Sahar, Prakhand- Agiaon, District- Bhojpur (Bihar).
26. Rajiv Kumar Singh son of Hirdyanand Singh, resident of Village / Mohallah - Agiaon, P.O.- Agiaon, P.S.- Agiaon, Prakhand- Agiaon, District- Bhojpur (Bihar).
27. Mithilesh Kumar son of Chandrika Swetha, resident of Village / Mohallah - Nonaur, P.O.- Nonaur, P.S.- Sahar, Prakhand- Agiaon, District- Bhojpur (Bihar).
28. Vivek Narayan Rai son of Vijay Narayan Rai, resident of Village / Mohallah - Kanet, P.O.- Kanet, P.S.- Pawna, Prakhand- Agiaon, District- Bhojpur (Bihar).
29. Raghubir Prasad son of Shiv Shankar Sharma, resident of Village / Mohallah - Agiaon, P.O.- Agiaon, P.S.- Agiaon, Prakhand- Agiaon, District- Bhojpur (Bihar).
30. Ritesh Kumar Mishra, son of Baidyanath Mishra, resident of Village / Mohallah - Masarh, P.O.- Masarh, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
31. Kanchan Kumar Nirala, son of Janki Pandit, resident of Village / Mohallah - Dakshin Ekauna, P.O.- Dakshin Ekauna, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
32. Kameendra Kumar son of Ramesh Yadav, resident of Village / Mohallah - Dakshin Ekauna, P.O.- Dakshin Ekauna, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
33. Sudhir Kumar son of Chandeshwar Prasad, resident of Village / Mohallah - Dakshin Ekauna, P.O.- Dakshin Ekauna, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
34. Ravindra Kumar son of Manindra Lal, resident of Village / Mohallah - East Nawada, P.O.- Ara, P.S- Ara, Prakhand- Ara, District- Bhojpur (Bihar).
35. Pankaj Kumar Singh son of Ram Pyare Singh, resident of Village / Mohallah - Chhota Sasaram, P.O.- Chhoti Sasaram, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
36. Amitabh Ahmad son of Abdul Rajjak, resident of Village / Mohallah - Chaurai, P.O.- Bhelai, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
37. Sudhanshu Kumar Pandey son of Deo Nath Pandey, resident of Village / Mohallah - Kasap, P.O.- Kasap, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
38. Lav Kumar son of Bhagwan Ram, resident of Village / Mohallah - Kasap, P.O.- Kasap, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 718/871
39. Shakti Kumar Chaudhary son of Shiv Kumar Chaudhary, resident of Village / Mohallah - Belaur, P.O.- Belaur, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
40. Raju Kumar son of Ash Kumar Sah, resident of Village / Mohallah - Morath, P.O.- Kasap, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
41. Shiv Dayal Singh son of Sukdeo Singh, resident of Village / Mohallah - Diliya, P.O.- Anaith, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
42. Rahul Kumar Chandravanshi son of Deo Kumar Chandravanshi, resident of Village / Mohallah - Kasap, P.O.- Kasap, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
43. Uttam Kumar Pandey son of Deep Nath Pandey, resident of Village / Mohallah - Kasap, P.O.- Kasap, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
44. Bir Bahadur Kumar son of Sri Niwas Singh, resident of Village / Mohallah - Chaurasani, P.O.- Chandwa, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
45. Dinesh Kumar Gupta, son of Ramjit Prasad, resident of Village / Mohallah - Dariyapur, P.O.- Anaith, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
46. Dhananjay Kumar son of Shobhnath Singh, resident of Village / Mohallah - Dariyapur, P.O.- Anaith, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
47. Baliraj Kumar son of Chhathu Ram, resident of Village / Mohallah - Kasab, P.O.- Kasab, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
48. Santosh Kumar Chaubey son of Shambhu Nath Chaubey, resident of Village / Mohallah - Kasab, P.O.- Kasab, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
49. Lalbabu Ray son of Bateshwar Ray, resident of Village / Mohallah - Fakuli, P.O.- Goraul, P.S.- Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
50. Deepak Kumar son of Sheelanath Jha, resident of Village / Mohallah - Rajila, P.O.- Rajila, P.S.- Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
51. Saroj Kumar son of Suresh Ray, resident of Village / Mohallah - Mankauli, P.O.- Kurhani, P.S.- Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
... ... Appellant/s Versus
1. The State of Bihar through the Principal Secretary, Department of Planning & Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development, Government of Bihar, Patna.
3. The Director, Department of Planning & Development, Government of Bihar, Patna.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 719/871
4. The Joint Director-cum-Office Head, Department of Planning & Development, Government of Bihar, Patna.
5. The District Statistical Officer, Patna, District - Patna (Bihar).
6. The District Statistical Officer, Bhojpur, District - Bhojpur (Bihar).
7. The District Statistical Officer, Rohtas, District - Rohtas (Bihar).
8. The District Statistical Officer, Muzaffarpur, District - Muzaffarpur (Bihar).
9. The District Statistical Officer, Begusarai, District- Begusarai (Bihar).
10. The District Statistical Officer, Khagaria, District - Khagaria (Bihar).
11. The District Statistical Officer, Siwan, District - Siwan (Bihar).
12. The District Statistical Officer, Kaimur, District - Kaimur (Bihar).
13. The District Statistical Officer, Vaishali, District - Vaishali (Bihar).
14. The District Statistical Officer, Purnea, District - Purnea (Bihar).
15. The District Statistical Officer, Aurangabad, District - Aurangabad (Bihar).
16. The District Statistical Officer, Gaya, District - Gaya (Bihar).
17. The District Statistical Officer, West Champaran, District- West Champaran (Bihar).
18. The District Statistical Officer, Nalanda, District - Nalanda (Bihar).
19. Md. Irshad son of Md. Nayem, resident of Village / Mohallah - Chhoti Balia Uper Tola, P.O.- Lakhminia, P.S.- Balia, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
20. Shashi Prakash son of Bishundeo Singh, resident of Village / Mohallah - Agiaon, P.O.- Agiaon, P.S.- Agiaon, Prakhand- Agiaon, District- Bhojpur (Bihar).
21. Nagendra Singh son of Kripa Singh, resident of Village / Mohallah - Khalisa, P.O.- Karwa, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
22. Md. Mokhtar Alam son of Jamab Md. Khalique, resident of Village / Mohallah - Chaurai, P.O.- Bhelai, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
23. Md. Manjoor Alam son of Md. Maksud Alam, resident of Village / Mohallah - Chaurai, P.O.- Bhelai, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
24. Md. Mazharul Haque son of Md. Maksud Alam, resident of Village / Mohallah - Chaurai, P.O.- Bhelai, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
25. Rajesh Kumar Singh son of Kanhaiya Singh, resident of Village / Mohallah - Rajapuri, P.O.- Rajapur, P.S.- Piro, Prakhand- Piro, District- Bhojpur (Bihar).
26. Md. Manzoor Alam son of Akhtaruzzama, resident of Village / Mohallah - Sakri Saraiya, P.O.- Sakri Saraiya, Via- Turki, P.S.- Sakri Saraiya, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
27. Md. Irshad Alam son of Md. Salam, resident of Village / Mohallah - Sakri Saraiya, P.O.- Sakri Saraiya, Via- Turki, P.S.- Sakri Saraiya, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
28. Ravi Prakash son of Vishnudeo Singh, resident of Village / Mohallah - Agiaon, P.O.- Agiaon, P.S.- Agiaon, Prakhand- Agiaon, District- Bhojpur (Bihar).
29. Manish Kumar son of Late Ram Pravesh Singh, resident of Village / Mohallah - Adhpa, P.O.- Shorampur, P.S.- Janipur, Prakhand- Phulwarisahrif, District- Patna (Bihar).
30. Kailash Prasad Yadav son of Shiv Chandra Prasad Yadav, resident of Village / Mohallah - Kurhani, P.O.- Kurhani, P.S.- Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 720/871
31. Rajeev Ranjan Kumar son of Ramji Ram, resident of Village / Mohallah - Duviyahi, P.O.- Duviyahi, P.S.- Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
32. Lavjee Chaubey son of Shyamjee Chaubey, resident of Village / Mohallah - Sotwan, P.O.- Sato Awanti (Nuan), P.S.- Nuaon, Prakhand- Noan, District- Kaimur (Bihar).
33. Prabhat Kumar son of Keshav Prasad Rai, resident of Village / Mohallah - Dumduma, P.O.- Karmahari, P.S.- Kudhni, Prakhand- Noan, District- Kaimur (Bihar).
34. Krishna Kant Rai son of Bijendra Rai, resident of Village / Mohallah - Deoria, P.O.- Noan, P.S.- Noan, Prakhand- Noan, District- Kaimur (Bihar).
35. Raj Kishore Rajak son of Dahari Rajak, resident of Village / Mohallah - Ghanshyam Mathiya, P.O.- Mairwa, P.S.- Mairwa, Prakhand- Mairwa, District- Siwan (Bihar).
36. Richa Kumari wife of Jitendra Kumar, resident of Village / Mohallah - Harishankar Maniyari, P.O.- Silout, P.S.- Maniyari Saraiya, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
37. Archana Kumari wife of Ramji Singh, resident of Village / Mohallah - Morsand Sabalia, P.O.- Bishnupur Deo, P.S.- Minapur, Prakhand- Minapur, District- Muzaffarpur (Bihar).
38. Bablu Kumar son of Dinesh Prasad Yadav, resident of Village / Mohallah - Bhawanipur, P.O.- Bhawanipur, P.S.- Bhawanipur, Prakhand- Bhawanipur, District- Purnea (Bihar).
39. Rupesh Kumar son of Sanjay Kumar Mandal, resident of Village / Mohallah - Singhiyan Sundar, P.O.- Durgapur, P.S.- Bhawanipur, Prakhand- Bhawanipur, District- Purnea (Bihar).
40. Chandan Kumar son of Dev Narayan Sah, resident of Village / Mohallah - Bhawanipur Rajdham, P.O.- Bhawanipur Rajdham, P.S.- Bhawanipur Rajdham, Prakhand- Bhawanipur, District- Purnea (Bihar).
41. Mukesh Kumar Sah son of Dev Narayan Sah, resident of Village / Mohallah - Bhawanipur Rajdham, P.O.- Bhawanipur Rajdham, P.S.- Bhawanipur Rajdham, Prakhand- Bhawanipur, District- Purnea (Bihar).
42. Aatish Kumar Singh son of Ram Kumar Singh, resident of Village / Mohallah
- Bhawanipur Rajdham, P.O.- Bhawanipur Rajdham, P.S.- Bhawanipur Rajdham, Prakhand- Bhawanipur, District- Purnea (Bihar).
43. Dilip Kumar son of Shiv Shankar Singh, resident of Village / Mohallah - Barewan, P.O.- Mauwar, P.S.- Sheosagar, District- Rohtas (Bihar).
44. Ranjay Kumar son of Sri Dharamnath Singh, resident of Village / Mohallah - Narma, P.O.- Mohiuddinpur, P.S.- Fathua, Prakhand- Fathua, District- Patna (Bihar).
45. Yatan Kumar son of Ramotar Prasad, resident of Village / Mohallah - Alinagar, P.O.- Alinagar, P.S.- Paijuna, Prakhand- Ghoshwari, District- Patna (Bihar).
46. Sanjit Kumar son of Sri Rajendra Sharma, resident of Village / Mohallah - Munjhar, P.O.- Munjhar, P.S.- Hanspura, Prakhand- Haspura, District- Aurangabad (Bihar).
47. Gangeshwar Kumar Mishra son of Sri Narendra Mishra, resident of Village / Mohallah - Mahuar, P.O.- Haspura, P.S.- Hanspura, Prakhand- Haspura, District- Aurangabad (Bihar).
48. Suresh Kumar son of Mahesh Ram, resident of Village / Mohallah - Patedhi Belsar, P.O.- Patedhi Belsar, P.S.- Pathedi Belsara, Prakhand- Patedhi Belsar, District- Vaishali (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 721/871
49. Jitendra Kumar son of Bihari Lal Singh, resident of Village / Mohallah - Patedhi Belsar, P.O.- Patedhi Belsar, P.S.- Pathedi Belsara, Prakhand- Patedhi Belsar, District- Vaishali (Bihar).
50. Satyendra Kumar Singh son of Rajendra Prasad Singh, resident of Village / Mohallah - Konar Chatty, P.O.- Konar Chatty, P.S.- Wazirganj, Prakhand- Wazirganj, District- Gaya (Bihar).
51. Ranjeet Kumar son of Surendra Sharma, resident of Village / Mohallah - Rudai, P.O.- Bhangosa Makhdumpur, P.S.- Wazirganj, Prakhand- Wazirganj, Districdt- Gaya (Bihar).
52. Shekha Kumar son of Anil Singh, resident of Village / Mohallah - Lohjara, P.O.- Manjhouli, P.S.- Wazirgan, Prakhand- Wazirganj, Districdt- Gaya (Bihar).
53. Md. Jahangir Khan son of Md. Israil Khan, resident of Village / Mohallah - Kenar Patepur, P.O.- Kenar, P.S.- Wazirganj, Prakhand- Wazirganj, District- Gaya (Bihar).
54. Amit Kumar Thakur son of Pundeo Thakur, resident of Village / Mohallah - Basbaria Parau Tola, P.O.- Mathiya, P.S.- Lauriya, Prakhand- Lauriya, District- West Champaran (Bihar).
55. Deepak Kumar son of Akhilanand Thakur, resident of Village / Mohallah - Lauriya, P.O.- Lauriya, P.S.- Lauriya, Prakhand- Lauriya, District- West Champaran (Bihar).
56. Mukesh Kumar son of Prabhu Prasad, resident of Village / Mohallah - Lauriya, P.O.- Lauriya, P.S.- Lauriya, Prakhand- Lauriya, District- West Champaran (Bihar).
57. Sujeet Kumar son of Sunil Thakur, resident of Village / Mohallah - Belwa, P.O.- Lauriya, P.S.- Lauriya, Prakhand- Lauriya, District- West Champaran (Bihar).
58. Priyanka Kumari daughter of Ashok Prasad, resident of Village / Mohallah - Lauriya, P.O.- Lauriya, P.S.- Lauriya, Prakhand- Lauriya, District- West Champaran (Bihar).
59. Ruksana Khatun daughter of Shamsul Haq, resident of Village / Mohallah - Parantola Baswariya, P.O.- Lauriya, P.S.- Lauriya, Prakhand- Lauriya, District- West Champaran (Bihar).
60. Vikash Kumar Sharma son of Vishnudev Sharma, resident of Village / Mohallah - Shikarpur, P.O.- Mahamdia, P.S.- Kasba, Prakhand- Kasba, District- Purnea (Bihar).
61. Rupesh Kumar son of Basudev Bishwas, resident of Village / Mohallah - Basantpur, P.O.- Mahamdia, P.S.- Kasba, Prakhand- Kasba, District- Purnea (Bihar).
62. Abha Kumari daughter of Bindeshwar Kumar, resident of Village / Mohallah - Itha, P.O.- Itha, P.S.- Muraul, Prakhand- Muraul, District- Muzaffarpur (Bihar).
63. Amarjit Kumar son of Braj Kishore, resident of Village / Mohallah - Basantpur Bakhri, P.O.- Basantpur Bakhri, Via- T.C.A. Dholi, P.S.- Dholi, Prakhand- Muraul, District- Muzaffarpur (Bihar).
64. Ashish Kumar son of Ram Balak Chaudhary, resident of Village / Mohallah - Muraul, P.O.- Muraul, P.S.- Muraul, Prakhand- Muraul, District- Muzaffarpur (Bihar).
65. Dileep Kumar son of Ram Vinod Poddar, resident of Village / Mohallah - Muraul, P.O.- Muraul, P.S.- Muraul, Prakhand- Muraul, District- Muzaffarpur (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 722/871
66. Prabhakar Bihari son of Nand Kishore Prasad Yadav, resident of Village / Mohallah - Chintamanpur, P.O.- Kataha, P.S.- Mehasi, Prakhand- Mehasi, District- East Champaran (Bihar).
67. Ravi Shankar Kishore son of Kishori Prasad, resident of Village / Mohallah - Satrajja Bagh, P.O.- Karai Parsurai, P.S.- Karai Parsurai, Prakhand- Karai Parsurai, District- Nalanda (Bihar).
68. Rupesh Kumar son of Ram Padarth Singh, resident of Village / Mohallah - Ram Nagar, P.O.- Dholi, P.S.- Sakra, Prakhand- Sakra, District- Muzaffarpur (Bihar).
69. Prem Kumar son of Sri Ram Prakash Thakur, resident of Village / Mohallah - Bharthpur, P.O.- Saraiya, P.S.- Sakra, Prakhand- Sakra, District- Muzaffarpur (Bihar).
70. Chandradip Kumar Sharma son of Rajendra Sharma, resident of Village / Mohallah - Ganj Gaurihar, P.O.- Bariyarpur, P.S.- Sakra, Prakhand- Sakra, District- Muzaffarpur (Bihar).
71. Sunil Kumar son of Vidhyalal Ray, resident of Village / Mohallah - Bariyarpur, P.O.- Bariyarpur, P.S.- Sakra, Prakhand- Sakra, District- Muzaffarpur (Bihar).
72. Arvind Prasad Singh son of Jagdish Prasad Singh, resident of Village / Mohallah - Gaurihar Man, P.O.- Gaurihar Kali Nagari, P.S.- Sakra, Prakhand- Sakra, District- Muzaffarpur (Bihar).
73. Chulbul Kumari daughter of Nitesh Kumar Nicky, resident of Village / Mohallah - Gaurihar Man, P.O.- Gaurihar Kali Nagari, P.S.- Sakra, Prakhand- Sakra, District- Muzaffarpur (Bihar).
74. Priyanka Kumari daughter of Arvind Prasad Singh, resident of Village / Mohallah - Gaurihar Man, P.O.- Gaurihar Kali Nagari, P.S.- Sakra, Prakhand- Sakra, District- Muzaffarpur (Bihar).
75. Dharmendra Kumar Sharma son of Dharmnath Sharma, resident of Village / Mohallah - Shamspur, P.O.- M. Kauri, P.S.- Dariyarpur, Prakhand- Dariyapur, District- Saran (Bihar).
76. Niwas Kumar Singh son of Braj Mohan Singh, resident of Village / Mohallah
- Ghurahu Kotiyam, P.O.- Dighwara, P.S.- Dariyapur, Prakhand- Dariyapur, District- Saran (Bihar).
77. Nanhak Kumar son of Dwarika Prajapati, resident of Village / Mohallah - Awakhara, P.O.- Chainpur, P.S.- Chainpur, Prakhand- Chainpur, District- Kaimur (Bihar).
78. Suryamani Kumar son of Sri Maheshwari Prasad, resident of Village / Mohallah - Ghoshwari, P.O.- Ghoshwari, P.S.- Ghoshwari, Prakhand- Ghoshwari, District- Patna (Bihar).
79. Dharmendra Kumar son of Late Ram Sudin Tanti, resident of Village / Mohallah - Gosain Gaon, P.O.- Dhanakdobh, P.S.- Ghoshwari, Prakhand- Ghoshwari, District- Patna (Bihar).
80. Anuj Kumar son of Paras Mahto, resident of Village / Mohallah - Gosain Gaon, P.O.- Dhanakdobh, P.S.- Ghoshwari, Prakhand- Ghoshwari, District- Patna (Bihar).
81. Nitu Kumari daughter of Late Suresh Yadav, resident of Village / Mohallah - Gosain Gaon, P.O.- Dhanakdobh, P.S.- Ghoshwari, Prakhand- Ghoshwari, District- Patna (Bihar).
82. Sanjay Kumar son of Paras Mahto, resident of Village / Mohallah - Gosain Gaon, P.O.- Dhanakdobh, P.S.- Ghoshwari, Prakhand- Ghoshwari, District- Patna (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 723/871
83. Suresh Ram son of Ramdeo Ram, resident of Village / Mohallah - Vishnupur Chaturbhuj Ward No. 17, P.O.- Begusarai, P.S.- Begusarai, Prakhand- Begusarai, District- Begusarai (Bihar).
84. Naresh Kumar Das son of Ramdeo Ram, resident of Village / Mohallah - Vishnupur Chaturbhuj Ward No. 17, P.O.- Begusarai, P.S.- Begusarai, Prakhand- Begusarai, District- Begusarai (Bihar).
85. Anand Kumar son of Banarsi Sah, resident of Village / Mohallah - Begusarai, P.O.- Begusarai, P.S.- Begusarai, Prakhand- Balia, District- Begusarai (Bihar).
86. Ramu Yadav son of Raj Balam Yadav, resident of Village / Mohallah - Khajuata, P.O.- Deoria, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
87. Ravi Ranjan Kumar Singh son of Jitendra Singh, resident of Village / Mohallah - Muhammadpur, P.O.- Karisath, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
88. Mukesh Kumar son of Surendra Singh, resident of Village / Mohallah - Raghupur, P.O.- Sonpura, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
89. Shyambabu son of Ramadhar Singh, resident of Village / Mohallah - Shahpur, P.O.- Shahpur, P.S.- Shahpur, Prakhand- Shahpur, District- Bhojpur (Bihar).
90. Pankaj Kumar Singh son of Mukhdeo Singh, resident of Village / Mohallah - Muhammadpur, P.O.- Karisath, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
91. Phulchand Ram son of Dudhnath Ram, resident of Village / Mohallah - Chaurai, P.O.- Bhelai, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
92. Rajeev Ranjan Kumar son of Suresh Prasad, resident of Village / Mohallah - Kalyanpur, P.O.- Bhelai, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar).
93. Kanchan Mala son of Late Mahendra Prasad Singh, resident of Village / Mohallah - Sondiha, P.O.- Pasraha, P.S.- Gogari, Prakhand- Gogari, District- Khagaria (Bihar).
94. Suryabhushan Singh son of Ram Bahadur Singh, resident of Village / Mohallah - Sondiha, P.O.- Pasraha, P.S.- Gogari, Prakhand- Gogari, District- Khagaria (Bihar).
95. Arun Kumar son of Ram Bahadur Prasad Singh, resident of Village / Mohallah - Sondiha, P.O.- Pasraha, P.S.- Gogari, Prakhand- Gogari, District- Khagaria (Bihar).
96. Arjun Kumar son of Biro Sah, resident of Village / Mohallah - Jogia, P.O.- Haripur, P.S.- Alauli, Prakhand- Alauli, District- Khagaria (Bihar).
97. Bibhash Kumar son of Baleshwar Sah, resident of Village / Mohallah - Jogia, P.O.- Haripur, P.S.- Alauli, Prakhand- Alauli, District- Khagaria (Bihar).
98. Veena Kumari daughter of Biro Sahu, resident of Village / Mohallah - Jogia, P.O.- Haripur, P.S.- Alauli, Prakhand- Alauli, District- Khagaria (Bihar).
99. Gajendra Kumar son of Sharad Chandra Prasad, resident of Village / Mohallah - Bathnaha, P.O.- Raun, P.S.- Alauli, Prakhand- Alauli, District- Khagaria (Bihar).
100. Sanjeev Kumar Singh son of Ram Kripal singh, resident of Village / Mohallah - Alauli, P.O.- Alauli, P.S.- Alauli, Prakhand- Alauli, District- Khagaria (Bihar).
101. Ram Pravesh Kumar son of Jagdish Prasad Singh, resident of Village / Mohallah - Amba, P.O.- Amba, P.S.- Alauli, Prakhand- Alauli, District- Khagaria (Bihar).
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102. Mukesh Kumar Singh son of Sri Birendra Narayan Singh, resident of Village / Mohallah - Gulab Nagar, Sanhauli Ward No. 2, P.O.- Sanhauli, P.S.- Khagaria, Prakhand- Khagaria, District- Khagaria (Bihar).
103. Pramod Kumar son of Bindeshwari Thakur, resident of Village / Mohallah - Awas Board, P.O.- Koshi College, P.S.- Khagaria Muffassil, Prakhand- Khagaria, District- Khagaria (Bihar).
104. Nirmala Kumari wife of Mohan Prasad, resident of Village / Mohallah
- Belchi, P.O.- Belchi, P.S.- Belchi, Prakhand- Belchi, District- Patna (Bihar).
105. Deepak Kumar son of Bhagwan Prasad, resident of Village / Mohallah - Mangrailla, P.O.- Baniyapur, P.S.- Baniyapur, Prakhand- Baniyapur, District- Saran (Bihar).
106. Onkar Rajratnam son of Sudama Sharma, resident of Village / Mohallah - Kumhau, P.O.- Morsarai, P.S.- Sheosagar, Prakhand- Sheosagar, District- Rohtas (Bihar).
107. Santosh Kumar son of Uma Shankar Singh, resident of Village / Mohallah - Sondohra, Mauni Paharpur, P.O.- Mauni Paharpur, P.S.- Sheosagar, Prakhand- Sheosagar, District- Rohtas (Bihar).
108. Kusum Kumari daughter of Ram Dulare Ram, resident of Village / Mohallah - Koini Barawana, P.O.- Chainpur, P.S.- Chainpur, Prakhand- Chainpur, District- Kaimur (Bihar).
109. Arvind Kumar Prabhakar son of Musafir Ram resident of Village / Mohallah - Pandeypur, P.O.- Kuddra, P.S.- Kudra, Prakhand- Sheosagar, District- Rohtas (Bihar).
110. Kaushal Kishore Singh son of Mahendra Singh, resident of Village / Mohallah - Basuli Tola Ramchandrapur, P.O.- Basuli, P.S.- Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
111.Vimal Kumari daughter of Sambhu Narayan, resident of Village / Mohallah - Madapur, P.O.- Ladua Pakri, P.S.- Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
112. Vidya Shankar son of Krishnadeo Prasad Yadav, resident of Village / Mohallah - Madanpur, P.O.- Ladura Pakri, P.S.- Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
113. Ritesh Kumar son of Suresh Jha, resident of Village / Mohallah - Agamgar, P.O.- Purushottampur, P.S.- Maniyari, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
114. Ratnesh Kumar son of Sitaram Thakur resident of Village / Mohallah
- Madhaul, P.O.- Susta Madhopur, Via- Ramna, P.S.- Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
115. Ranjeet Kumar son of Jairam Bhakat, resident of Village / Mohallah - Kerma, P.O.- Kerma, P.S.- Kurhani, District- Muzaffarpur.
116. Manoj Kumar son of Radhe Vishwakarma, resident of Village / Mohallah - Fathua, P.O.- Fathua Nagar Panchayat, P.S.- Fathua, Prakhand- Khushrupur, District- Patna (Bihar).
117. Sanjay Kumar son of Suawan Roy, resident of Village / Mohallah - Fathua, P.O.- Fathua Nagar Panchayat, P.S.- Fathua, Prakhand- Khushrupur, District- Patna (Bihar).
118. Binay Kumar son of Janardan Prasad, resident of Village / Mohallah - Khiridharpur, P.O.- Fathua, P.S.- Fathua, Prakhand- Khushrupur, District- Patna (Bihar).
119. Sunil Kumar son of Bhupendra Kumar Chaudhary, resident of Village / Mohallah - Adilpur, P.O.- Fathua, P.S.- Fathua, Prakhand- Khushrupur, District- Patna (Bihar).
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120. Satish Kumar son of Ranjeet Singh, resident of Village / Mohallah - Nuruddinpur, P.O.- Fathua, P.S.- Fathua, Prakhand- Khushrupur, District- Patna (Bihar).
121. Rajesh Kumar son of Bashistha Prasad Singh, resident of Village / Mohallah - Fathua, P.O.- Fathua Nagar Panchayat, P.S.- Fathua, Prakhand- Khushrupur, District- Patna (Bihar).
122. Shiv Mahadeo Choudhary, son of Ram Chandra Choudhary, resident of Village / Mohallah - Fathua, P.O.- Fathua Nagar Panchayat, P.S.- Fathua, Prakhand- Khushrupur, District- Patna (Bihar).
123. Kumar Sheshmani son of Late Krishnadeo Pandey, resident of Village / Mohallah - Kuan Bazar, P.O.- Khashrupur, P.S.- Khushrupur, Prakhand- Khushrupur, District- Patna (Bihar).
124. Shankar Kumar son of Suresh Chaudhary, resident of Village / Mohallah - Muski, P.O.- Fathua, P.S.- Khushrupur, Prakhand- Khushrupur, District- Patna (Bihar).
125. Sanjeev Kumar son of Jagdish Ram, resident of Village / Mohallah - Muski, P.O.- Fathua, P.S.- Khushrupur, Prakhand- Khushrupur, District- Patna (Bihar).
126. Manoj Kumar son of Ram Prit Prasad, resident of Village / Mohallah - Khushrupur, P.O.- Khashrupur Nagar Panchayat, P.S.- Khushrupur, Prakhand- Khushrupur, District- Patna (Bihar).
127. Pramod Prasad son of Kameshwar Prasad, resident of Village / Mohallah - Piprapati, P.O.-Piprapati, P.S.- Baniyapur, Prakhand- Baniyapur, District- Saran (Bihar).
128. Vijendra Sharma son of Pashupati Nath Sharma, resident of Village / Mohallah - Berua, P.O.- Berua, P.S.- Baniyapur, Prakhand- Baniyapur, District- Saran (Bihar).
129. Kumari Priyanka daughter of Late Kailash Pati Ojha, resident of Sahajitpur, Prakhand- Baniyapur, District- Saran (Bihar).
130. Gyan Prakash son of Parmanand Pandey, resident of Village / Mohallah - Bichli Malahi, P.O.- Barh, P.S.- Barh, Prakhand- Barh, District- Patna (Bihar).
131. Prabhat Kumar son of Balram Prasad, resident of Village / Mohallah - Ward No. 15 Mo. Gosaimath, Umanath, P.O.- Rahimpur Rupas, P.S.- Rupas, Prakhand- Barh, District- Patna (Bihar).
132. Ritesh Kumar son of Prabhunath Singh, resident of Village / Mohallah
- Bhagwanpur, P.O.- Sutihar, P.S.- Derni, Prakhand- Dariyapur, District- Saran (Bihar).
133. Arun Kumar Sah son of Late Jagdish Prasad Sah, resident of Village / Mohallah - Dhamdaha (North), P.O.- Dhamdaha, P.S.- Dhamdaha, Prakhand- Dhamdaha, District- Purnea (Bihar).
134. Subhankar Jha son of Birendra Jha, resident of Village / Mohallah - Dhamdaha (Middle), P.O.- Dhamdaha, P.S.- Dhamdaha, Prakhand- Dhamdaha, District- Purnea (Bihar).
135. Vijay Kumar Sharma son of Basudev Sharma, resident of Village / Mohallah - Dhamdaha (North), P.O.- Dhamdaha, P.S.- Dhamdaha, Prakhand- Dhamdaha, District- Purnea (Bihar).
136. Prabhakar Thakur, son of Late Anandi Thakur, resident of Village / Mohallah - Dhamdaha (South), P.O.- Dhamdaha, P.S.- Dhamdaha, Prakhand- Dhamdaha, District- Purnea (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 726/871
137. Satyam Kumar Roy son of Ram Sogarath Roy, resident of Village / Mohallah - Dhamdaha Nehru Chowk, Ward No. 12, P.O.- Dhamdaha, P.S.- Dhamdaha, Prakhand- Dhamdaha, District- Purnea (Bihar).
138. Hari Shankar Prasad son of Shyam Bihari Mandal, resident of Village / Mohallah - Dhamdaha (South), P.O.- Dhamdaha, P.S.- Dhamdaha, Prakhand- Dhamdaha, District- Purnea (Bihar).
139. Visekha Kumari wife of Bhuwneshwar Sharma, resident of Village / Mohallah - Madrouni Tola, P.O.- Banshi Purandaha, P.S.- Dhamdaha, Prakhand- Dhamdaha, District- Purnea (Bihar).
140. Bhuwneshwar Sharma son of Chandra Kishore Sharma, resident of Village / Mohallah - Madrouni Tola, P.O.- Banshi Purandaha, P.S.- Dhamdaha, Prakhand- Dhamdaha, District- Purnea (Bihar).
141. Vishu Kumar Ramani son of Arun Ramani, resident of Village / Mohallah - Baghmara Satmi, P.O.- Banshi Purandaha, P.S.- Dhamdaha, Prakhand- Dhamdaha, District- Purnea (Bihar).
142. Asif Iqbal son of Hafiz Abidali, resident of Village / Mohallah - Rangpura, P.O.- Rangpura, P.S.- Mirganj, Prakhand- Dhamdaha, District- Purnea (Bihar).
143. Naresh Kumar son of Darogi Yadav, resident of Village / Mohallah - Damgara, P.O.- Damgara, Via- Banmankhi, P.S.- Dhamdaha, Prakhand- Dhamdaha, District- Purnea (Bihar).
144. Mukesh Kumar Sharma son of Guleshwar Sharma, resident of Village / Mohallah - Dhamdaya Thakurbari Tola, P.O.- Dhamdaha, P.S.- Dhamdaha, Prakhand- Dhamdaha, District- Purnea (Bihar).
145. Ajay Shankar Choudhary son of Binod Narayan Choudhary, resident of Village / Mohallah - Dhamdaha (Middle), P.O.- Dhamdaha, P.S.- Dhamdaha, Prakhand- Dhamdaha, District- Purnea (Bihar).
146. Binod KumarKarak son of Basudev Karak, resident of Village / Mohallah - Andi Tola, P.O.- Dhamdaha, P.S.- Dhamdaha, Prakhand- Dhamdaha, District- Purnea (Bihar).
147. Lalu Thakur, son of Janardan Thakur, resident of Village / Mohallah - Sindaha, P.O.- Kukroun No. 2, P.S.- Dhamdaha, Prakhand- Dhamdaha, District- Purnea (Bihar).
148. Md. Azad Ali son of Md. Uma Ali, resident of Village / Mohallah - Amari Kukron, P.O.- Amari Kukron, P.S.- Dhamdaha, Prakhand- Dhamdaha, District- Purnea (Bihar).
149. Vedanand Prasad son of Rajendra Prasad Sah, resident of Village / Mohallah - Amari Kukron, P.O.- Amari Kukron, P.S.- Dhamdaha, Prakhand- Dhamdaha, District- Purnea (Bihar).
150. Sanjeev Kumar Ranjan son of Rghaw Prasad Sah, resident of Village / Mohallah - Pirankar, P.O.- Sondeep, Via- Baniyapur Rajdham, P.S.- Dhamdaha, Prakhand- Dhamdaha, District- Purnea (Bihar).
151. Ravi Shankar Kumar son of Amod Pathak, resident of Village / Mohallah - Bishanpur Dodi, P.O.- Bishanpur Dodi, P.S.- Dhamdaha, Prakhand- Dhamdaha, District- Purnea (Bihar).
152. Md. Aslam Parwez son of Md. Ishaque Ansari, resident of Village / Mohallah - Amari Kukron, P.O.- Amari Kukron, P.S.- Dhamdaha, Prakhand- Dhamdaha, District- Purnea (Bihar).
153. Manoj Kumar Das son of Patthai Das, resident of Village / Mohallah - Madrouni Tola, P.O.- Banshi Purandaha, P.S.- Dhamdaha, Prakhand- Dhamdaha, District- Purnea (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 727/871
154. Santosh Kumar Ram son of Ghutara Ram, resident of Village / Mohallah - Kakarbandha, P.O.- Banshi Purandaha, P.S.- Dhamdaha, Prakhand- Dhamdaha, District- Purnea (Bihar).
155. Ram Kishun Das son of Late Rupan Das, resident of Village / Mohallah - Banshi Purandaha (Gulelia), P.O.- Banshi Purandaha (Gulelia), P.S.- Dhamdaha, Prakhand- Dhamdaha, District- Purnea (Bihar).
156. Surendra Kumar son of Late Ram Prasad Sah, resident of Village / Mohallah - Dhamdaha North (Sri Krishna Nagar), P.O.- Dhamdaha, P.S.- Dhamdaha, Prakhand- Dhamdaha, District- Purnea (Bihar).
157. Birendra Kumar Singh son of Sri Raj Kishore Singh, resident of Village / Mohallah - Dhamdaha (Middle), P.O.- Dhamdaha, P.S.- Dhamdaha, Prakhand- Dhamdaha, District- Purnea (Bihar).
158. Sunil Kumar Bhagat son of Tarni Prasad Bhagat, resident of Village / Mohallah - Rangpura, P.O.- Rangpura, P.S.- Mirganj, Prakhand- Dhamdaha, District- Purnea (Bihar).
159. Laiqur Rahman son of Sk. Yaquenul Haque, resident of Village / Mohallah - Rangpura, P.O.- Rangpura, P.S.- Mirganj, Prakhand- Dhamdaha, District- Purnea (Bihar).
160. Ashish Kumar Choudhary, son of Manoj Prasad Choudhary, resident of Village / Mohallah - Champawati, P.O.- Champawati, P.S.- Sarsi, Prakhand- Dhamdaha, District- Purnea (Bihar).
161. Ram Shankar Thakur, son of Anirudh Thakur, resident of Village / Mohallah - Parasmani, P.O.- Parasmani, P.S.-Sarsi, Prakhand- Dhamdaha, District- Purnea (Bihar).
162. Anuj Kumar son of Ashok Kumar Jha, resident of Village / Mohallah
- Parasmani, P.O.- Parasmani, P.S.-Sarsi, Prakhand- Dhamdaha, District- Purnea (Bihar).
163. Praveen Kumar son of Shree Anirudh Thakur, resident of Village / Mohallah - Parasmani, P.O.- Parasmani, P.S.-Sarsi, Prakhand- Dhamdaha, District- Purnea (Bihar).
164. Rajesh Kumar son of Late Prabhu Poddar, resident of Village / Mohallah - Maraiya, P.O.- Pipra Latif, P.S.- Parbatta, Prakhand- Parbatta, District- Khagaria (Bihar).
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 835 of 2017 In Civil Writ Jurisdiction Case No.14594 of 2016 ======================================================
1. Kamlesh Kumar Singh, Son of Badri Narayan Singh, Resident of Village- Bishrampur, P.O.+ P.S. Imamganj, District- Gaya.
2. Bimlesh Kumar, Son of Badri Narayan Singh, Resident of Village- Bishrampur, P.O.+ P.S. Imamganj, District- Gaya.
3. Ram Naresh Sharma, Son of Laxmi Nath Thakur, Resident of Village- Gewalganj, P.O.+ P.S. Imamganj, District- Gaya.
4. Niranjan Kumar, Son of Surendra Sharma, Resident of Village-
Deojra, P.O. Maigra, P.S. Imamganj, District- Gaya.
5. Praveen Kumar, Son of Sri Bhola Prasad Singh, Resident of Village- Rasalpur, P.S. Ekangarsarai, District- Nalanda. Patna High Court LPA No.535 of 2017 dt.17-04-2018 728/871
6. Birendra Kumar, Son of Sri Brijnandan Prasad Singh, Resident of Village- Kool, P.S.+ District- Nalanda.
... ... Appellant/s Versus
1. The State of Bihar through the Principal Secretary, Department of Planning & Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development, Government of Bihar, Patna.
3. The Director, Department of Planning & Development, (Directoated of Economics & Statistics), Government of Bihar, Patna
4. The Joint Director-cum- Office Head, Department of Planning and Development (Directorate of Economics and Statistics), Govt. of Bihar, Patna.
5. The District Statistical Officer, Gaya, District- Gaya.
6. The District Statistical Officer, District- Nalanda.
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 843 of 2017 In Civil Writ Jurisdiction Case No.16100 of 2016 ======================================================
1. Rishu Kumar Dwivedi Son of Anil Kumar Resident of Village/Mohallah- Parsauni Devajeet, P.O.- Mehsi, P.S. - Mehsi, Prakhand- Mehsi, District East Champaran (Bihar).
2. Md. Mansur Son of Md. Ash Mohammad Resident of Village/Mohallah- Purandara, P.O. - Purandara, P.S. Palanwa, Prakhand, Raxaul, District East Champaran, Bihar.
3. Avinash Kumar, Son of Sri Dineshwar Sharma, Resident of Village/Mohallah- Purniya Kort Railway Gumti, P.O.- Purnea East, P.S- Purnea East, Prakhand- Purnea East, District- Purnea (Bihar).
4. Rajeev Kumar Son of Subhash Chandra Thakur Resident of Village/ Mohallah- Sukhsan Kothi, P.O. - Laukahi, Vai- Banmankhi, Ps. Barhara Kothi, Prakhand- Barhara Kothi, District- Purnea Bihar.
5. Raman Kumar Thakur Son of Late Surya Nandan Thakur Resident of Village/ Mohallah- Massa, P.O. - Massa, Via- Basaitha Chandpura, P.S.- Jale, Prakhand- Jale, District - Darbhanga, Bihar.
6. Raj Kishore Kumar Son of Sakal Deep Ram Resident of Village/ Mohallah- Bhero Khara, P.O. Bhero Khara, P.S Patepur, Prakhand - Patepur, District Vaishali Bihar.
7. Aashish Kumar Son of Om Prakash Sriwastava Resident of Village/Mohallah- Dubauliya, P.O. - Ramgarhwa, P.S.- Ramgarhwa, Prakhand- Ramgarhwa, District- East Champaran Bihar.
8. Bimlesh Kumar @ Bimlesh Rai, Son of Jawahar Rai Resident of Village/Mohallah- Bhatwalia, P.O. Noan, P.S. Noan, Prakhand- Noan, District Kaimur Bihar.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 729/871
9. Rajesh Kumar Son of Raghu Singh Resident of Village/Mohallah- Bakrihari, P.O. Bakhrihari, P.S.- Dhaka, Prakhand - Dhaka, District East champaran Bihar.
10. Shrikant Kumar Son of Raghunath Singh Resident of Village/Mohallah- Kuswanshi, P.O. Gowandri, P.S. Dhaka, Prakhand- Dhaka, District East Champaran(Bihar).
11. Ajay Kumar Son of Ram Pukar Prasad Resident of Village/Mohallah- Gurmiya Khas, P.O. Nonoura, PS Ghorasahan, Prakhand- Ghorasahan District East Champaran, Bihar,.
12. Antesh Kumar Son of Shambhu Prasad Srivasatava Resident of Village/Mohallah-Inarwa Phulwar, P.O. Lakhaura, Via- Bhelwa Circle, P.S. Lakhaura, Prakhand- Bankatwa, District East Champaran, Bihar.
13. Rupesh Kumar Sah Son of Hari Narayan Sah Resident of Village/Mohallah- Murla tola, P.O. Ramgarhwa, District East Champaran Bihar.
14. Arjun Sahani Son of Motilal Sahani Resident of Village/Mohallah-Bhawanipur, P.O. Thikahan Bhawanipur, PS Sangrampur, Prakhand- Sangrampur, District East Champaran Bihar.
15. Santosh Kumar Gupta Son of Shatrudhan Prasad Gupta Resident of Village/Mohallah-Ezra tola Bhitbherawa, P.O. Ezra tola Bhitbherawa, Via Govindpur, P.S. sangrampur Prakhand- Sangrampur, District East Champaran Bihar.
16. Rajan Kumar Son of Sri Chandrika Prasad Resident of Village/Mohallah- Amodei Shobha tola, P.O. Amodei, P.S. Ramgarhwa, Prakhand- Ramgarhwa, District East Champaran ,Bihar.
17. Kumar Ved Prakash Son of Sri Basudeo Yadav resident of Village/ Mohallah-Hassanganj, P.O. - Safiyabad, P.S. - Kashim Bazar, Prakhand- Munger sadar, District Munger (Bihar).
18. Subodh Kumar Pandey Son of Gaya Pandey resident of Village/ Mohallah-Machhargawa, P.O. - Machhargawa, Via- Dariyapur, P.S. - Kotwa, Prakhand- Kotwa, District East Champaran, Bihar.
19. Lokesh Son of Umesh Tiwary Resident of Village/Mohallah- Mosahebpur, P.O. Samardiha, P.S. Sasaram Muffassil, Prakhand- Sasaram, District -Rohtas (Bihar).
20. Pankaj Kumar Singh son of Sri Birendra Narayan Singh Resident of Village/Mohallah- Gulab Nagar, Sanhauli, Ward No. 2, Sanhauli, P.S. Khagaria, Prakhand- Khagaria District- Khagaria(Bihar).
21. Manoj Kumar Prabhakar Son of Mahendra Vimal Resident of Village/Mohallah- Dwarikanathpur, P.O. Karja, P.S Karja, Prakhand-Marwan, District Muzaffarpur(Bihar).
22. Jay Prakash Son of late Suresh Sah Resident of Village/Mohallah- Dwarikanathpur, P.O. Karja, P.S Karja, Prakhand-Marwan, District Muzaffarpur(Bihar).
23. Om Prakash Gupta Son of late Suresh Prasad Gupta Resident of Village/Mohallah- Karja, P.O. Karja, P.S Karja, Prakhand- Marwan, District Muzaffarpur(Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 730/871
24. Arun Kumar Son of Rajev Sah Resident of Village/Mohallah- Dumri, P.O. Dumri Katsari, P.S. Shyampur Bhatha, Prakhand Dumri katsari, District Sheohar Bihar.
25. Ajit Kumar Son of Ramanand Singh Resident of Village/Mohallah- Karan Sarai, P.O. Sasaram , P.S. Sasaram Prakhand Sasaram, District Rohtas Bihar.
26. Md. Faizan Sarwar Son of Md. Ghulam Ali Resident of Village/Mohallah- Nowakatta, P.O. Pothia, P.s Pothia, Prakhand- Pothia, District Kishanganj Bihar.
27. Krishna Prasad Akela Son of Doman Singh Resident of Village/Mohallah- Bahadurpur,P.O. Jhunathi, Via- Shankarpur Imamganj, P.S.- Khiri More, Prakhand- Paliganj, District Patna Bihar.
28. Bullet Alam @ Md. Bulet Alam, Son of Md. Zahir Alam, Resident of Village/Mohallah- Kharsalwa, P.O.- Jamunia, P.S- Jharaukhar, Prakhand- Ghorasahan, District- East Champaran (Bihar).
29. Sanjay Kumar, Son of Jhingan Prasad, Resident of Village/Mohallah- Kharsalwa, P.O.- Jamunia, P.S- Jharaukhar, Prakhand- Ghorasahan, District- East Champaran (Bihar).
30. Chandan Kumar, Son of Dharmendra Kumar Malakar, Resident of Village/Mohallah- Kishunpur, P.O.- Satgawan, P.S- Amba, Prakhand- Kutumba, District- Aurangabad (Bihar).
31. Jagtanand Malakar, Son of Dharmendra Malakar, Resident of Village/Mohallah- Kishunpur, P.O.- Satgawan, P.S- Amba, Prakhand- Kutumba, District- Aurangabad (Bihar).
32. Shambhu Kumar, Son of Govind Saw, Resident of Village/Mohallah- Pola, P.O.- Matapa, P.S- Kutumba, Prakhand- Kutumba, District- Aurangabad (Bihar).
33. Kamendra Kumar Verma, Son of Shyam Prasad Singh, Resident of Village/Mohallah- Mahaddiganj, P.O.- Sasaram, P.S- Sasaram, Prakhand- Sasaram, District- Rohtas (Bihar).
34. Nikesh Kumar, Son of Sri Arjun Rai, Resident of Village/Mohallah- Pokhraira, P.O.- Giddha, P.S- Saraiya, Prakhand- Saraiya, District- Muzaffarpur (Bihar).
35. Rakesh Kumar Pandey, Son of Vijay Pandey, Resident of Village/Mohallah- Biraj Bigha, P.O.- Deshpur, P.S- Amba, Prakhand- Kutumba, District- Aurangabad (Bihar).
36. Sanjay Kumar Sinha, Son of Ram Autar Prasad, Resident of Village/Mohallah- Phulwariya, P.O.- Khaira Rajpur, P.S- Kutumba, Prakhand- Kutumba, District- Aurangabad (Bihar).
37. Sohan Kumar, Son of Bangali Mandal, Resident of Village/Mohallah- Kumhra, P.O.- Mirzapur, P.S- Bousi, Prakhand- Raniganj, District- Araria (Bihar).
38. Manoj Kumar, Son of Ayodhya Prasad Yadav, Resident of Village/Mohallah- Arbanna, P.O.- Orlaha, P.S- Barhara Kothi, Prakhand- Barhara Kothi, District- Purnea(Bihar).
39. Jyotish Kumar Shrivastava, Son of Uday Shankar Shreevastava, Resident of Village/Mohallah- Gadhiya Bishanpur, P.O.- Gadhiya Balua, P.S- Srinagar, Prakhand- Srinagar, District- Purnea (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 731/871
40. Mukesh Kumar Shreevastava, Son of Uday Shankar Shreevastava, Resident of Village/Mohallah- Gadhiya Bishanpur, P.O.- Gadhiya Balua, P.S- Srinagar, Prakhand- Srinagar, District- Purnea (Bihar).
41. Pawan Kumar, Son of Sri Hari Saw, Resident of Village/Mohallah- Milki, P.O.- Sabahda, Via- Atri, P.S- Khizer Sarai, Prakhand- Khizer Sarai, District- Gaya (Bihar).
42. Umesh Ram, Son of Gena Ram, Resident of Village/Mohallah- Rupwara, P.O.- Bishundattpur, P.S- Marwan, Prakhand- Marwan, District- Muzaffarpur (Bihar).
43. Mantun Kumar, Son of Rajeshwar Tiwary, Resident of Village/Mohallah- Barkagaon, P.O.- Barkagaon, P.S- Marwan, Prakhand- Marwan, District- Muzaffarpur (Bihar).
44. Ranjeet Kumar, Son of Panna Lal Singh, Resident of Village/Mohallah- Bairwan, P.O.- Pandaria, P.S- Simra, Prakhand- Nabinagar, District- Aurangabad (Bihar).
45. Shoaib Alam, Son of Md. Tazimuddin, Resident of Village/Mohallah- Bhag Kharna, P.O.- Taiyabpur, P.S- Pothiya, Prakhand- Thakurganj, District- Kishanganj (Bihar).
46. Sanjay Kumar, Son of Lakshman Bhagat, Resident of Village/Mohallah- Partapur, P.O.- Mehasi, P.S- Mehasi, Prakhand- Mehasi, District- East Champaran (Bihar).
47. Braj Kishor Kumar, Son of Brahmdev Sah, Resident of Village/Mohallah- Koriya Laukhan, P.O.- Laukhan, P.S- Ghorasahan, Prakhand- Ghorasahan, District- East Champaran (Bihar).
48. Rakesh Kumar, Son of Lal Babu Sah, Resident of Village/Mohallah- Koriya Laukhan, P.O.- Laukhan, P.S- Ghorasahan, Prakhand- Ghorasahan, District- East Champaran (Bihar).
49. Ravi Kumar, Son of Arjun Singh, Resident of Village/Mohallah- Muradabad, PO- Muradabad, PS- Sasaram, Prakhand- Sasaram, District- Rohtas (Bihar).
50. Ranjay Kumar, Son of Surendra Rai, Resident of Village/Mohallah- Harem Ke Tola, P.O.- Khaira, P.S- Khaira, Prakhand- Nagra, District- Saran (Bihar).
51. Ajit Kumar, Son of Shiv Kumar Yadav, Resident of Village/Mohallah- Baldiha, P.O.- Khodaibagh, P.S- Khaira, Prakhand- Nagra, District- Saran (Bihar).
52. Pradeep Kumar, Son of Sri Gulab Chand Chaudhary, Resident of Village/Mohallah- Singhiya, P.O.- Singhiya, P.S- Sri Nagar, Prakhand- Sri Nagar, District- Purnea (Bihar).
53. Anish, Son of Om Prakash Singh, Resident of Village/Mohallah- Kewhra, P.O.- Barni, P.S- Dhanarua, Prakhand- Dhanarua, District- Patna (Bihar).
54. Chandra Prakash, Son of Ram Nath Singh, Resident of Village/Mohallah- Kinjar, P.O.- Kinjar, P.S- Kinjar, Prakhand- Karpi, District- Arwal (Bihar).
... ... Appellant/s Versus Patna High Court LPA No.535 of 2017 dt.17-04-2018 732/871
1. The State of Bihar through the Principal Secretary, Department of Planning & Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development, Government of Bihar, Patna.
3. The Director, Department of Planning & Development, Government of Bihar, Patna.
4. The Joint Director-cum-Office Head, Department of Planning & Development, Government of Bihar, Patna.
5. The District Statistical Officer, East Champaran, District- East Champaran (Bihar).
6. The District Statistical Officer, Vaishali, District- Vaishali (Bihar).
7. The District Statistical Officer, Patna, District- Patna (Bihar).
8. The District Statistical Officer, Araria, District- Araria (Bihar).
9. The District Statistical Officer, Purnea, District- Purnea (Bihar).
10. The District Statistical Officer, Khagaria, District- Khagaria (Bihar).
11. The District Statistical Officer, Sheikhpura, District- Sheikhpura (Bihar).
12. The District Statistical Officer, Saran, District- Saran (Bihar).
13. The District Statistical Officer, Siwan, District- Siwan (Bihar).
14. The District Statistical Officer, Purnea, District- Purnea (Bihar).
15. The District Statistical Officer, Muzaffarpur, District- Muzaffarpur (Bihar).
16. The District Statistical Officer, Darbhanga, District- Darbhanga (Bihar).
17. The District Statistical Officer, Kaimur, District- Kaimur (Bihar).
18. The District Statistical Officer, Rohtas, District - Rohtas (Bihar).
19. The District Statistical Officer, Madhepura, District- Madhepura (Bihar).
20. The District Statistical Officer, Munger, District- Munger (Bihar).
21. The District Statistical Officer, Begusarai, District- Begusarai (Bihar).
22. The District Statistical Officer, Sheohar, District- Sheohar (Bihar).
23. The District Statistical Officer, Kishanganj, District- Kishanganj (Bihar).
24. The District Statistical Officer, Katihar, District- Katihar (Bihar).
25. The District Statistical Officer, Aurangabad, District- Aurangabad (Bihar).
26. The District Statistical Officer, Lakhisarai, District- Lakhisarai (Bihar).
27. The District Statistical Officer, Gaya, District- Gaya (Bihar).
28. The District Statistical Officer, Bhagalpur, District- Bhagalpur (Bihar).
29. The District Statistical Officer, Supaul, District- Supaul (Bihar).
30. The District Statistical Officer, Saharsa, District- Saharsa (Bihar).
31. The District Statistical Officer, Buxar, District - Buxar (Bihar).
32. The District Statistical Officer, Arwal, District- Arwal (Bihar).
33. The District Statistical Officer, Jehanabad, District- Jehanabad (Bihar).
34. Jay Prakash Singh Son of Late Basu Singh Resident of Village/Mohallah- Barhatiya, P.O. - Manjhauli, P.S. - Vaishali, Prakhand-Vaishali District - Vaishali Bihar.
35. Abhay Kumar Son of Ram Shretha Prasad Singh Resident of Village/Mohallah- Barhatiya, P.O. - Manjhauli, P.S. - Vaishali, Prakhand- Vaishali District - Vaishali Bihar.
36. Naveen Kumar Son of Satyendra Kumar Resident of Village/Mohallah- Bhagwatipur, P.O. - Bajitpur, P.S. Bihta, Prakhand - Bihta, District Patna(Bihar).
37. Ranjan kumar Singh Son of Late Ram Kewal Singh Resident of Village/Mohallah- Samsara, P.O. - Sadisopur, P.S. Bihta, Prakhand- Bihta, District Patna Bihar.
38. Avinash Kumar Sing Son of Baijnath Singh Resident of Village/Mohallah- Sadisopur, P.O. Sadisopur, P.S. Bihta, Prakhand- Bihta, Distt- Patna Bihar. Patna High Court LPA No.535 of 2017 dt.17-04-2018 733/871
39. Ajit Kumar Jha Son of Sundar Kant Jha Resident of Village/ Mohallah- Karhabari, P.O. - Bhojpur, Via- Madanpur, P.S. Sikti Prakhand - Sikti, District Araria, Bihar.
40. Manohar Jha Son of Late Naresh Mohan Jha Resident of Village/ Mohalla- Jamalpur Gogri, P.O. Jamalpur Gogri, PS Gogri, Prakhand- Gogari District Khagaria Bihar.
41. Manish Kumar Ram Son of Raj Kumar Ram Resident of Village/ Mohallah- Labhgaon, P.O. - Labhgaon, P.S. Khagaria, Prakhand- Khagaria District Khagaria Bihar.
42. Vivekanand Kumar Son of Parmanand Thakur Resident of Village/ Mohallah- Labhgaon, P.O. - Labhgaon, P.S. Khagaria, Prakhand- Khagaria District Khagaria Bihar.
43. Mantu Kumar Son of Bhagirath Yadav Resident of Village/Mohallah- Lalbagh Sheikhpura, P.O. Sheikhpura , P.S.- Sheikhpura, Prakhand- Sheikhpura, District Sheikhpura Bihar.
44. Naveen Kumar Son of Niamal Kumar Resident of Village/Mohallah- Kamishnary Bazar, P.O. - Sheikhpura, P.S. Sheikhpura, Prakhand - Sheikhpura , District Sheikhpura Bihar.
45. Jitendra Kumar Yadav Son of Ram Narayan Yadav Resident of Village/ Mohallah- Sakra tola Mairwa, P.O. - Mairwa, P.S. Mairwa, Prakhand- Mairwa, District Siwan Bihar.
46. Vijay Kumar Son of Jagdish Prasad Singh Resident of Village/ Mohallah- Fanda, P.O. - Gorigmadih, P.S. - Karja, Prakhand - Marwan, District
-Muzaffarpur Bihar.
47. Chandrajeet Kumar Son of Ram Suphal Thakur Resident of Village/Mohallah- Ahiyari Chanda Tol, P.O. Ahiyari,P.S.
48. Pravin Kumar Son of Yamuna Ram Resident of Village/Mohallah- Motipur , P.O. - Motipur, P.S. Motipur , Prakhand- Motipur, District- Muzaffarpur(Bihar).
49. Kanhaiya Prasad Yadav Son of Bihari Prasad Yadav Resident of Village/Mohallah- Karhasiya, P.O.
50. Yashwant Paswan Son of Nathuni Paswan Resident of Village/Mohallah- Jatiyari, P.O. -Jatiyari, P.S. Raxaul Prakhand- Raxaul, District East Champaran, Bihar.
51. Mukesh Kumar Son of Rajdeo Prasad Resident of Village/Mohallah- Karsahiya, P.O. - Karsahiya, Via- Dhaka, P.S. Dhaka, Prakhand- Dhaka, District East Champaran(Bihar).
52. Shailendra Kumar Tiwari Son of Gopalji Tiwari Resident of Village/Mohallah-Bhawanipur Jirat ward No. 21, P.O. Bhawanipur Jirat, P.S. Motihari, Prakhand Motihari, District East Champaran Bihar.
53. Bittu Kumar Singh Son of Jwala Singh Resident of Village/Mohallah- Basbitta, P.O. Lakhaura, P.S. Lakhaura, prakhahd- Motihari District East Champaran Bihar.
54. Ravi Nandan Kumar Son of Bhola Ram Resident of Village/Mohallah-Chhota Bariyarpur near N.H. 28 , P.O. Motihari, P.S. Chhatauni Motihari, Prakhand Motihari , District East Champaran ,Bihar.
55. Vikash Kumar Mishra Son of Shambhu Mishra Resident of Village/Mohallah- Kulharwa ward No. 1, P.O. Motihari, P.S. Motihari, Prakhand Motihari , District East Champaran ,Bihar.
56. Dinesh Kumar Son of Chandradeo Paswan Resident of Village/Mohallah- Chintamanpur, P.O. Kathan, P.S. Mehsi, Prakhand- Mehsi,District East Champaran Bihar.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 734/871
57. Uday Kumar Poddar Son of Late Rameshwar Poddar Resident of Village/Mohallah-New Raniganj Road, Ward No. 03, Pulwariya Road, P.O. Bara Chakia, PS Ramgarhwa, Prakhand Chakiya District East Champaran Bihar.
58. Md. Shahzad Alam Son of Md. Salimuddin Ansari Resident of Village/Mohallah-Moghalpura, P.O. Mehsi, P.S. Mehsi, Prakhand-Meshi, District East Champaran ,Bihar.
59. Pradeep Kumar Tiwari Son of Sri Prabhu Nath Tiwari Resident of Village/Mohallah-Rudal Pakri, P.O.- Parsurampur, P.S. Piprakothi, Prakhand- Chakiya, District East Champaran Bihar.
60. Deepak Kumar Son of Suresh Prasad Resident of Village/Mohallah-Chauk Bazar, P.O. - Mehsi, P.S Mehsi, Prakhand-Mehsi, District East Champaran ,Bihar.
61. Ram Kumar Son of Shankar Prasad Resident of Village/Mohallah-Dewajeet Parsauni, P.O. Mehsi, P.S. Mehsi, Prakhand- Mehsi, District East Champaran, Bihar.
62. Soni Kumari Daughter of Anil Shah Resident of Village/Mohallah- Ganjbharsara, P.O. - Ganjbharsara, P.S Dinara, Prakhand- Dinara, District Rohtas Bihar.
63. Dhirendra Kumar Son of Ramautar Prasad Singh Resident of Village/Mohallah-Jai Mahavir Colony, Sadalpur Road No. 5, P.O. Mahendru P.S. Agamkuan, Prakhand Patna Sadar, District Patna Bihar.
64. Tuntun Kumar Son of Uchitlal Mandal resident of Village/Mohalla- Bari Phatoriya, P.O. - Alamnagar, Via- Alamnagar, P.S. - Alamnagar, Prakhand- Alamnagar, District Madhepura , Bihar.
65. Pramod Kumar Son of Arjun Mistri resident of Village/ Mohallah- Shonbarsha, P.O. - Shinhar, Via- Alamnagar, PS Alamnagar, Prakhand- Alamnagar, District Madhepura , Bihar.
66. Rabindra Kumar Son of Mahendra Kumar Tanti resident of Village/ Mohallah-Chhoti Ashikpur, P.O. Jamalpur,P.S. -East Colony Jamalpur Prakhand- Jamalpur , District Munger Bihar.
67. Binod Kumar Verma Son of late Birendra Prasad Verma resident of Village/Mohalla- Chanakya Nagar, Near Biklang School, Naya tola, P.O. - Mahendru, P.S. Kumhrar, Prakhand- Patna Sadar, District Patna Bihar.
68. Ranjeet Kumar Roushan Son of Sri Chandu Ram Resident of Village/Mohalla- Mateya, P.O.- Chakeya, P.S. Tisiauta , Prakhand-Patepur, District Vaishali Bihar.
69. Ravikant Kumar Son of Sri Chandu Ram Resident of Village/Mohalla- Mateya, P.O.- Chakeya, P.S. Tisiauta , Prakhand-Patepur, District Vaishali Bihar.
70. Mannat Kumar Son of late Nawal Kishore Singh Resident of Village/Mohallah- Vishnupur, P.O. Mali, P.S. - Beldour , Prakhand- Beldour, District Khagaria(Bihar).
71. Dewan kumar Son of Kamleshwari Prasad Singh Resident of Village/Mohallah- Vishnupur, P.O. Mali, P.S. - Beldour , Prakhand- Beldour, District Khagaria(Bihar).
72. Pappu Kumar Goswami Son of Birbal Goswami Resident of Village/Mohallah-Hansa, P.O. Hansa, P.O. Hansa, P.S Raniganj, Prakhand- Raniganj, District Araria Bihar,.
73. Rupesh Kumar son of late Kameshwari Yadav Resident of Village/Mohallah- Hansa, P.O. Hansa, P.O. Hansa, P.S Raniganj, Prakhand-Raniganj, District Araria Bihar,.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 735/871
74. Pappu Kumar Son of Sri Devendra Prasad Resident of Village/Mohallah- Dubiyahi, P.O. Chhajan Hari Shankar, P.S. Kurhani Prakhand Kurhani, District Muzaffarpur(Bihar).
75. Dinesh Kumar Son of Bindeshwari Prasad Baitha, Resident of Village/Mohallah- Mistree tola Madhubani, P.O.- Madhubani, P.S.- Purnea Prakhand- Purnea East District Purnea Bihar.
76. Bishwa Ranjan Kumar Son of Shiv Dayal Gupta Resident of Village/Mohallah- Bharsara, P.o. -Ganjbharsara, P.S. Dinara, Prakhand- Dinara, District Rohtas Bihar.
77. Chaman Lal Son of late Kedar Prasad Resident of Village/Mohallah- Arthu, P.o. Arthu, P.S. Dinara,Prakhand-Dinara, District Rohtas Bihar.
78. Rajesh Kumar Son of lala Prasad Resident of Village/Mohallah-Ganjbharsara, P.O. - Ganjbharsara, P.S Dinara, Prakhand- Dinara, District Rohtas Bihar.
79. Ashwani Kumar Son of late Sudarshan Chaudhary Resident of Village/Mohallah- Bensagar, P.O. Medinipur, P.S Dinara, Prakhand-Dinara, District Rohtas Bihar.
80. Vikash Kumar Son of Arun Kumar Sah Resident of Village/Mohallah- Arthu, P.o. Arthu, P.S. Dinara,Prakhand-Dinara, District Rohtas Bihar.
81. Akhileshwar Kumar Son of Ram Darshan Chaudhary Resident of Village/Mohallah- Bensagar, P.O. Medinipur, P.S Dinara, Prakhand-Dinara, District Rohtas Bihar.
82. Umesh Kumar Son of Rajeshwar Sah Resident of Village/Mohallah- Jhajhara, P.O Jhajhara, P.S. Jitra, Prakhand, Bankatwa, District East Champaran Bihar.
83. Sanjeet Kumar Son of Bashudev Prasad Resident of Village/Mohallah- Postal Qtr. No. 4, road No. 2, Gardanibagh, Prakhand Patna Sadar District patna Bihar.
84. Sudhir Kumar Son of Binod Chaudhary Resident of Village/Mohallah- Goriya toli, P.O. GPO, P.S. Kotwali,Prakhand, Patna Sadar (Bankipur Anelal) District Patna Biharl.
85. Sanjay Rakesh Son of Satya Narayan Prasad Mishra Resident of Village/Mohallah- Teacher's Colony kumhrar, P.O Bhutnath Housing Society Colony, P.S Agamkuan, Prakhand-Patna Sadar, District Patna Bihar.
86. Alok Kumar Son of Satya Narayan Prasad Mishra Resident of Village/Mohallah- Teacher's Colony kumhrar, P.O Bhutnath Housing Society Colony, P.S Agamkuan, Prakhand-Patna Sadar, District Patna Bihar.
87. Mukesh Kumar Son of Man Mohan Kumar Bhagat Resident of Village/Mohallah- Qtr No. 9, Type III, Road No. 6, Gardanibagh, P.O. - G.P.O. P.S. Gardanibagh , Prakhand Patna Sadar, district Patna Bihar.
88. Ravi Shankar Son of late Ram Pyare Singh Resident of Village/Mohallah- Hasadih , P.O. - Hasadih, P.S. Masaurhi, Prakhand- Masaurhi, District Patna(Bihar).
89. Pramod Kumar Son of Ram Janam Singh Resident of Village/Mohallah- Hasadih , P.O. - Hasadih, P.S. Masaurhi, Prakhand- Masaurhi, District Patna(Bihar).
90. Deepak Kumar Son of Dineshwar Prasad Sinha Resident of Village/Mohallah- Satparsa, P.O. - Hazrat Sai, P.S. dhanarua, Prakhand- Dhanarua, District Patna(Bihar).
91. Sajjan Kumar Verma Son of Mahendra Prasad Verma Resident of Village/Mohallah- Kaithi, PO. Kaithi, P.S chautham, Prakhand- Chautham, District Khagaria (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 736/871
92. Md. Afzal Hussain Son of Md. Zafar Hussain Resident of Village/Mohallah- Amdabad, P.O. - Amdabad, P.S. - Amdabad, Prakhand- Amdabad ,District Katihar (Bihar)
93. Chandan Kumar Yadav Son of Shyam Sundar Yadav Resident of Village/Mohallah- Mirdaul , P.O. Narpatganj, P.S Narpatganj, Prakhand- Narpatganj, District Araria Bihar.
94. Mithilesh Kumar Singh Son of Ram Nath Singh Resident of Village/Mohallah- Amdabad, P.O. - Amdabad, P.S. - Amdabad, Prakhand- Amdabad ,District Katihar (Bihar)
95. Gauri Shankar Mandal Son of Yogendra Nath Mandal Resident of Village/Mohallah- Amdabad, P.O. - Amdabad, P.S. - Amdabad, Prakhand- Amdabad ,District Katihar (Bihar)
96. Upkar Mandal Son of Khetish Mandal Resident of Village/Mohallah- Amdabad, P.O. - Amdabad, P.S. - Amdabad, Prakhand- Amdabad ,District Katihar (Bihar)
97. Dayanand Mandal Son of Ramanand Mandal Resident of Village/Mohallah- Tintanga, P.O.- Goriyar, P.S. Tikapatti, Prakhand-Rupauli, District Purnea (Bihar).
98. Dileep Kumar Verma Son of Jaikant Verma Resident of Village/Mohallah- Kachhari Balua, P.O. Kachchari Balua, Via- Banaili, P.S.Sarai Prakhand Banmankhi, District Purnea (Bihar).
99. Bijay Kumar Son of Shri Jagdish Prasad Resident of Village/Mohallah- Jhitkahia, P.O. Tikulia, Via-Chauradano, P.S. Adapur, Prakhand- Adapur, District East Champaran Bihar.
100. Satyendra Kumar Son of Shri Ramadhar Prasad Resident of Village/Mohallah- Kalwari P.O. Mojhariya, Via- Ramgarhwa, P.S Adapur, Prakhand- Adapur, District East Champaran Bihar.
101. Pappu Kumar Son of Sona Lal Prasad Kushwaha Resident of Village/Mohallah- Koraiya, P.O.- Adapur, Via- Mahuawa, P.S. Mahuawa, Prakhand-Adapur, District East Champaran Bihar.
102. Rajesh Kumar Yadav Son of Pramanand Prasad Resident of Village/Mohallah- Chandraman, Ward No. 10, P.O. Tikulkya, Via- Chauradano, P.S Adapur, Prakhand- Adapur, District East Champaran Bihar.
103. Sanoj Singh Son of Bindeshwar Singh Resident of Village/Mohallah- Amba Shahi, P.O- Kutumba, Via- Kutumba, P.S Kutumba, Prakhand- Kutumba, District Aurangabad Bihar.
104. Shankar Kumar Yadav Son of Upendra Yadav Resident of Village/Mohallah- Amba Shahi, P.O- Kutumba, Via- Kutumba, P.S Kutumba, Prakhand- Kutumba, District Aurangabad Bihar.
105. Md. Arshad Alam Son of Md. Faiyaz Alam Resident of Village/Mohallah- Palsa, P.O. -Amour, Via- Baisi, P.S Amour, Prakhand- Amour District Purnea Bihar.
106. Md. Zahoor Ahmad Son of Bazrul Rehman Resident of Village/Mohallah- Chhota Laltoli, P.O. Amour, Via- Baisi, P.S Amour, Prakhand-Amour, District Purnea Bihar.
107. Ranjeet Kumar Karmkar Son of Ramehswar Prasad Karmakar Resident of Village/Mohallah- Gyandove, P.O. Amour, Via-Baisi, P.S Amour, Prakhand-Amour, District Purnea Bihar.
108. Md. Hasnain Akhter son of Md. Maskur Alam Resident of Village/Mohallah- Haripur, P.O. - Amour, Via- Baisi, P.S. Amour, Prakhand- Amour District Purnea Bihar.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 737/871
109. Mamta Kumari Daughter of Sivnarayan Mandal Resident of Village/Mohallah- Barun P.O. - Itmadi, Via- Beldour, P.S Beldour, Prakhand Beldour, District Khagaria Bihar.
110. Piyush Kumar Son of Jawahar Prasad Mandal Resident of Village/Mohallah- Bela Naibada, P.O. Bela Naibada, Via- Beldour, P.S. Beldour, Prakhand Beldour, District Khagaria Bihar.
111.Abhinand Kumar Son of Ramji Prasad Singh Resident of Village/Mohallah- Barun P.O. - Itmadi Via- Beldour, P.S Beldour, Prakhand -Beldour, Disrict Khagaria Bihar.
112. Mithilesh Kumar Son of Wakil Prasad Singh Resident of Village/Mohallah- Mahudipur Basa P.O. Kurba, Via Beldour, P.S Beldour, Prakhand Beldour, District Khagaria Bihar.
113. Manoj Kumar, Son of Ram Chandar Prasad, Resident of Village/Mohallah- Beldour, P.O.- Beldour, Via- Beldour, P.S- Beldour, Prakhand- Beldour, District- Khagaria (Bihar).
114. Prema Kumari, Daughter of Arvind Thakur, Resident of Village/Mohallah- Mahinath Nagar, P.O.- Mahinath Nagar, Via- Beldour, P.S- Beldour, Prakhand- Beldour, District- Khagaria (Bihar).
115. Anil Kumar, Son of Kokan Ram, Resident of Village/Mohallah- Bisnupur, P.O.- Mali, Via- Sonvarsha Raj, P.S- Beldour, Prakhand- Beldour, District- Khagaria (Bihar).
116. Rajesh Kumar Singh, Son of Kanik Kumar Singh, Resident of Village/Mohallah- Barun, P.O.- Itmadi, Via- Beldour, P.S- Beldour, Prakhand- Beldour, District- Khagaria (Bihar).
117. Bhupendra Kumar, Son of Ratan Yadav, Resident of Village/Mohallah- Mali, P.O.- Mali, Via- Beldour, P.S- Beldour, Prakhand- Beldour, District- Khagaria (Bihar).
118. Pramod Kumar Chauhan, Son of Rajdeo Chauhan, Resident of Village/Mohallah- Koiladih, P.O.- Gosaidih, Via- Nabinagar, P.S- Nabinagar, Prakhand- Nabinagar, District- Aurangabad (Bihar).
119. Gautam Kumar, Son of Balrup Yadav, Resident of Village/Mohallah- Miyapurh, P.O.- Santardih, Via- Uphara, P.S- Uphara, Prakhand- Goh, District- Aurangabad (Bihar).
120. Satya Prakash Kumar, Son of Rajendra Das, Resident of Village/Mohallah- Buxar, P.O.- Buxar, P.S- Goh, Prakhand- Goh, District- Aurangabad (Bihar).
121. Parmanand Das, Son of Sukhdeo Ravidas, Resident of Village/Mohallah- Satbighi, Ward No.2, P.O.- Sheikhpura, P.S- Sheikhpura, Prakhand- Sheikhpura, District- Sheikhpura (Bihar).
122. Sandeep Kumar Gupta, Son of Krishna Ballabh Prasad, Resident of Village/Mohallah- Chakdiwan near Satsang, Ward No.16, P.O.- Sheikhpura, P.S- Sheikhpura, Prakhand- Sheikhpura, District- Sheikhpura (Bihar).
123. Amar Kumar Singh, Son of Nityanand Singh, Resident of Village/Mohallah- Sharifa, P.O.- Karharia, P.S- Bath, Prakhand- Sultanganj, District- Bhagalpur (Bihar).
124. Krishna Nandan Thakur, Son of Yogendra Thakur, Resident of Village/Mohallah- Govindpur, P.O.- Ghorasahan, P.S- Jitna, Prakhand- Bankatwa, District- East Champaran (Bihar).
125. Chandan Kumar, Son of Lakhindra Ram, Resident of Village/Mohallah- Madhuban, P.O.- Pakri Pakohi, P.S- Karja, Prakhand- Marwan, District- Muzaffarpur (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 738/871
126. Sunil Kumar, Son of Late Prabhu Lal Baitha, Resident of Village/Mohallah- Pakri, P.O.- Pakri Pakohi, P.S- Karja, Prakhand- Marwan, District- Muzaffarpur (Bihar).
127. Karan Kumar, Son of Braj Kishore Singh, Resident of Village/Mohallah- Fanda, P.O.- Gorigamadih, P.S- Karja, Prakhand- Marwan, District- Muzaffarpur (Bihar).
128. Om Prakash Mehta, Son of Ram Lakhan Mehta, Resident of Village/Mohallah- Jarshar Erazi Koshikapur Ward No.13, P.O.- Banauli Patti, P.S- Birpur, Prakhand- Basantpur, District- Supaul (Bihar).
129. Umesh Kumar, Son of Deo Narayan Yadav, Resident of Village/Mohallah- Jarshar Erazi Koshikapur Ward No.12, P.O.- Banauli Patti, P.S- Birpur, Prakhand- Basantpur, District- Supaul (Bihar).
130. Manoj Kumar Yaduvanshi, Son of Deo Narayan Yadav, Resident of Village/Mohallah- Jarshar Erazi Koshikapur Ward No.12, P.O.- Banauli Patti, P.S- Birpur, Prakhand- Basantpur, District- Supaul (Bihar).
131. Anil Kumar Mehta, Son of Narayan Mehta, Resident of Village/Mohallah- Ratanpur, P.O.- Ratanpur, P.S- Karjain Bazar, Prakhand- Raghopur, District- Supaul (Bihar).
132. Vivek Kumar Mishra, Son of Pramod Kumar Mishra, Resident of Village/Mohallah- Ghirsindi, P.O.- Gossaedih, P.S- Nabinagar, Prakhand- Nabinagar, District- Aurangabad (Bihar).
133. Satrughan Ram, Son of Ram Bilash Ram, Resident of Village/Mohallah- Phulwariya, P.O.- Tandwa, P.S- Tandwa, Prakhand- Nabinagar, District- Aurangabad (Bihar).
134. Dinesh Ram, Son of Bhimraj Ram, Resident of Village/Mohallah- Khajuri Tika, P.O.- Tandwa, P.S- Tandwa, Prakhand- Nabinagar, District- Aurangabad (Bihar).
135. Shreedhar Kumar, Son of Anirudh Pandey, Resident of Village/Mohallah- Barki Padhi, P.O.- Turta, P.S- Nabinagar, Prakhand- Nabinagar, District- Aurangabad (Bihar).
136. Pappu Kumar, Son of Ram Nandan Choudhary, Resident of Village/Mohallah- Amba, P.O.- Amba, P.S- Amba, Prakhand- Amba, District- Aurangabad (Bihar).
137. Mukesh Kumar Sah, Son of Arun Prasad Sah, Resident of Village/Mohallah- Jhunni Kala, P.O.- Gandhi Balua, P.S- K. Nagar, Prakhand- Sri Nagar, District- Purnea (Bihar).
138. Kasturi Prasad Yadav, Son of Abadh Bihari Yadav, Resident of Village/Mohallah- Jhunni Kala, P.O.- Garhiya Balua, P.S- Srinagar, Prakhand- Srinagar, District- Purnea (Bihar).
139. Satish Kumar, Son of Late Parmeshwari Yadav, Resident of Village/Mohallah- Rustampur, P.O.- Laukahi, Via- Banmankhi, P.S- Barhara Kothi, Prakhand- Barhara Kothi, District- Purnea (Bihar).
140. Ajesh Kumar, Son of Fuleshwar Mandal, Resident of Village/Mohallah- Sukhasan Kothi, P.O.- Laukahi, Via- Banmankhi, P.S- Barhara Kothi, Prakhand- Barhara Kothi, District- Purnea (Bihar).
141. Hariom Kumar, Son of Ramji Singh, Resident of Village/Mohallah- Sukhasan Kothi, P.O.- Laukahi, Via- Banmankhi, P.S- Barhara Kothi, Prakhand- Barhara Kothi, District- Purnea (Bihar).
142. Nishij Kumar Singh, Son of Ramji Singh, Resident of Village/Mohallah- Sukhasan Kothi, P.O.- Laukahi, Via- Banmankhi, P.S- Barhara Kothi, Prakhand- Barhara Kothi, District- Purnea (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 739/871
143. Pankaj Kumar, Son of Indra Mohan Thakur, Resident of Village/Mohallah- Maranga (West), P.O.- Maranga, P.S- K. Hat, Prakhand- Maranga (West), District- Purnea (Bihar).
144. Tarun Kumar, Son of Baleshwar Yadav, Resident of Village/Mohallah- Indaipar, P.O.- Sheikhpura, P.S- Sheikhpura, Prakhand- Sheikhpura, District- Sheikhpura (Bihar).
145. Md. Rafique Alam, Son of Md. Shoukat Ali, Resident of Village/Mohallah- Fulkari, P.O.- Sarauja, P.S- Birpur, Prakhand- Birpur, District- Begusarai (Bihar).
146. Sachin Kumar, Son of Binod Kumar Das, Resident of Village/Mohallah- Dariyapur, P.O.- Bhadouns, P.S- Ghatkushumbha, Prakhand- Ghatkushumbha, District- Sheikhpura (Bihar).
147. Prem Chandra Pappu, Son of Binod Kumar Das, Resident of Village/Mohallah- Dariyapur, P.O.- Bhadouns, P.S- Ghatkushumbha, Prakhand- Ghatkushumbha, District- Sheikhpura (Bihar).
148. Rajaram Prasad, Son of Ram Sharan Prasad, Resident of Village/Mohallah- Lakshmipur, P.O.- Mehus, P.S- Mehus, Prakhand- Ghatkushumbha, District- Sheikhpura (Bihar).
149. Pitambar Prasad, Son of Ramchandra Bind, Resident of Village/Mohallah- Gagour, P.O.- Gagour, P.S- Korma, Prakhand- Ghatkushumbha, District- Sheikhpura (Bihar).
150. Rajesh Kumar, Son of Late Raghunandan Singh, Resident of Village/Mohallah- Bhandaus, P.O.- Bhandous, P.S- Sirari, Prakhand- Ghatkushumbha, District- Sheikhpura (Bihar).
151. Sanjay Prasad, Son of Anugrah Prasad, Resident of Village/Mohallah- Sujawalpur, P.O.- Dih Kusumba, P.S- Korma, Prakhand- Ghatkushumbha, District- Sheikhpura (Bihar).
152. Manoj Kumar, Son of Jamun Chaudhary, Resident of Village/Mohallah- Dholi Bazar, P.O.- T.C.A. Dholi, P.S- Sakra, Prakhand- Muroul, District- Muzaffarpur (Bihar).
153. Rakesh Kumar, Son of Mahesh Mahto, Resident of Village/Mohallah- Bishanpur Bakhri, P.O.- Basantpur Bakhri, P.S- Sakra, Prakhand- Muroul, District- Muzaffarpur (Bihar).
154. Kundan Kumar, Son of Kamal Kishore Singh, Resident of Village/Mohallah- Sharifa, P.O.- Karharia, P.S- Bath, Prakhand- Sultanganj, District- Bhagalpur (Bihar).
155. Anita Kumari, Wife of Pavan Jha, Resident of Village/Mohallah- Lakshmipur, P.O.- Turki, P.S- Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
156. Naveen Kumar, Son of Hari Shankar Prasad, Resident of Village/Mohallah- Harnathpur, P.O.- Pakridayal, P.S- Pakridayal, Prakhand- Pakridayal, District- East Champaran (Bihar).
157. Shyamjee Kumar Verma, Son of Haridwar Prasad, Resident of Village/Mohallah- Kharkhura Bhatbigha, P.O.- R.S. Gaya, P.S- Delha, Prakhand- Gaya, District- Gaya (Bihar).
158. Maheshwar Prasad Singh, Son of Late Firangi Prasad Singh, Resident of Village/Mohallah- Morkahi, P.O.- Balhampur, P.S- Bakhtiyarpur, Prakhand- Simri Bakhtiyarpur, District- Saharsa (Bihar).
159. Mukesh Kumar, Son of Narayan Gupta, Resident of Village/Mohallah- Station Chauk Simri Bakhtiyarpur Ward No.1, P.O.- Simri Bakhtiyarpur, P.S- Simri Bakhtiyarpur, Prakhand- Simri Bakhtiyarpur, District- Saharsa (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 740/871
160. Krishna Kumar, Son of Late Ramdeo Prasad Karn, Resident of Village/Mohallah- Kanu Tola, Simri Bakhtiyarpur Ward No.10, P.O.- Simri Bakhtiyarpur, P.S- Simri Bakhtiyarpur, Prakhand- Simri Bakhtiyarpur, District- Saharsa (Bihar).
161. Chandan Kumar Mehta, Son of Rajendra Mehta, Resident of Village/Mohallah- Purani Bazar, near Hospital, Simri Bakhtiyarpur, Ward No.2, PO- Simri Bakhtiyarpur, PS- Simri Bakhtiyarpur, Prakhand- Simri Bakhtiyarpur, District- Saharsa (Bihar).
162. Ravi Kumar Das, Son of Manindar Kumar Das, Resident of Village/Mohallah- Raipur, P.O.- Raipur, P.S- Paharkatta, Prakhand- Pothiya, District- Kishanganj (Bihar).
163. Md. Muquaddas Raza, Son of Md. Younus, Resident of Village/Mohallah- Chamtiya, P.O.- Taiyabpur, P.S- Pothiya, Prakhand- Pothiya, District- Kishanganj (Bihar).
164. Md. Jalaluddin Akbar, Son of Md. Zahidur Rahman, Resident of Village/Mohallah- Ramaniya Pokhar, P.O.- Pothiya, P.S- Pothiya, Prakhand- Pothiya, District- Kishanganj (Bihar).
165. Deepak Kumar, Son of Ganga Das Rajak, Resident of Village/Mohallah- Uaphraul Ward No.24, P.O.- Barhiya, P.S- Barhiya, Prakhand- Barhiya, District- Lakhisarai (Bihar).
166. Dilip Kumar, Son of Late Ram Chandra Mistry, Resident of Village/Mohallah- Ram Nagar Hirdanbigha, P.O.- Barhiya, P.S- Barhiya, Prakhand- Barhiya, District- Lakhisarai (Bihar).
167. Raja Ram Rajak, Son of Sriram Rajak, Resident of Village/Mohallah- Jaitpur Tirsi, P.O.- Jaitpur, P.S- Barhiya, Prakhand- Barhiya, District- Lakhisarai (Bihar).
168. Rajesh Kumar, Son of Devendra Mistry, Resident of Village/Mohallah- Ram Nagar Hirdanbigha, P.O.- Barhiya, P.S- Barhiya, Prakhand- Barhiya, District- Lakhisarai (Bihar).
169. Arvind Ranjan, Son of Lalbabu Prasad, Resident of Village/Mohallah- Nayagaon, P.O.- Nayagaon, P.S- Kesariya, Prakhand- Kesariya, District- East Champaran (Bihar).
170. Munna Kumar, Son of Parmanand Prasad, Resident of Village/Mohallah- Kuraiya, P.O.- Adapur, P.S- Mahuawa, Prakhand- Adapur, District- East Champaran (Bihar).
171. Surendra Kumar, Son of Nandu Ray, Resident of Village/Mohallah- Nayagaon, P.O.- Nayagaon, P.S- Kesariya, Prakhand- Kesariya, District- East Champaran (Bihar).
172. Kumod Kumar Thakur, Son of Hiralal Thakur, Resident of Village/Mohallah- Bhagwatiya, P.O.- Bhagwatiya, P.S- Keasriya, Prakhand- Kesariya, District- East Champaran (Bihar).
173. Anil Kumar, Son of Lalbabu Prasad, Resident of Village/Mohallah- Nayagaon, P.O.- Nayagaon, P.S- Kesariya, Prakhand- Kesariya, District- East Champaran (Bihar).
174. Fariddudin Anwar, Son of Zhiruddin Mohammad, Resident of Village/Mohallah- Bhagwatiya, P.O.- Bhagwatiya, P.S- Kesariya, Prakhand- Kesariya, District- East Champaran (Bihar).
175. Parmanand Kumar, Son of Nand Lal Yadav, Resident of Village/Mohallah- Nayagaon, P.O.- Nayagaon, P.S- Kesariya, Prakhand- Kesariya, District- East Champaran (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 741/871
176. Satendra Prasad Yadav, Son of Mohan Prasad Yadav, Resident of Village/Mohallah- Nayagaon, P.O.- Nayagaon, P.S- Kesariya, Prakhand- Kesariya, District- East Champaran (Bihar).
177. Jyoti Bhushan Kumar, Son of Birendra Prasad, Resident of Village/Mohallah- Nayagaon, P.O.- Nayagaon, P.S- Kesariya, Prakhand- Kesariya, District- East Champaran (Bihar).
178. Pravin Kumar, Son of Prabhu Nath Prasad, Resident of Village/Mohallah- Nayagaon, P.O.- Nayagaon, P.S- Kesariya, Prakhand- Kesariya, District- East Champaran (Bihar).
179. Rakesh Ranjan, Son of Sudarshan Paswan, Resident of Village/Mohallah- Chand Parsa, P.O.- Bhagwatiya, P.S- Kesariya, Prakhand- Kesariya, District- East Champaran (Bihar).
180. Dinesh Kumar, Son of Nand Keshwar Singh, Resident of Village/Mohallah- Paharpur, P.O.- Paharpur, P.S- Paharpur, Prakhand- Paharpur, District- East Champaran (Bihar).
181. Abhimanyu Kumar, Son of Ravindra Prasad, Resident of Village/Mohallah- Nayagaon, P.O.- Nayagaon, P.S- Kesariya, Prakhand- Kesariya, District- East Champaran (Bihar).
182. Ravi Kumar, Son of Mahendra Roy, Resident of Village/Mohallah- Arniya, P.O.- Arniya, P.S- Jandaha, Prakhand- Jandaha, District- Vaishali (Bihar).
183. Pankaj Kumar, Son of Birendra Tiwari, Resident of Village/Mohallah- Hematpur, P.O.- Dighwara, P.S- Dighwara, Prakhand- Dighwara, District- Saran (Bihar).
184. Alok Kumar Dubey, Son of Jag Narayan Dubey, Resident of Village/Mohallah- Manupur, P.O.- Manupur, P.S- Dighwara, Prakhand- Dighwara, District- Saran (Bihar).
185. Monika Kumari Sah, Daughter of Ram Chandra Sah, Resident of Village/Mohallah- Mistree Tola Madhubani, P.O.- Madhubani, P.S- Krityanand Nagar, Prakhand- Krityanand Nagar, District- Purnea (Bihar).
186. Sanjeev Kumar, Son of Birendra Prasad, Resident of Village/Mohallah- Station Chauk, Back of Konark Hotel, Supriya Road, P.O.- Bettiah, P.S- Bettiah, Prakhand- Bettiah, District- West Champaran (Bihar).
187. Rajeev Kumar, Son of Birendra Prasad, Resident of Village/Mohallah- Station Chauk, Back of Konark Hotel, Supriya Road, P.O.- Bettiah, P.S- Bettiah, Prakhand- Bettiah, District- West Champaran (Bihar).
188. Mithilesh Kumar Saha, Son of Late Bishwanath Sah, Resident of Village/Mohallah- Vishwanath Nagar, P.O.- Falka, P.S- Falka, Prakhand- Falka, District- Katihar (Bihar).
189. Rajbali Kumar Pandit, Son of Balistar Pandit, Resident of Village/Mohallah- Raghunathpur, P.O.- Raghunathpur, P.S- Ramgarhwa, Prakhand- Ramgarhwa, District- East Champaran (Bihar).
190. Ram Prawesh Kumar, Son of Basath Prasad Kushwaha, Resident of Village/Mohallah- Raghunathpur, P.O.- Raghunathpur, P.S- Ramgarhwa, Prakhand- Ramgarhwa, District- East Champaran (Bihar).
191. Kunal Kumar, Son of Late Pramod Kumar Chaubey, Resident of Village/Mohallah- Raghunathpur, P.O.- Raghunathpur, P.S- Ramgarhwa, Prakhand- Ramgarhwa, District- East Champaran (Bihar).
192. Amresh Kumar, Son of Sri Shiv Shankar Mandal, Resident of Village/Mohallah- Singhiya, P.O.- Singhiya, P.S- Sri Nagar, Prakhand- Sri Nagar, District- Purnea (Bihar).
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193. Bablu Kumar Sah, Son of Kripanand Sah, Resident of Village/Mohallah- Saranpur, P.O.- Dabhra, P.S- Araria, Prakhand- Araria, District- Araria (Bihar).
194. Sujit Kumar Singh, Son of Tarani Prasad Singh, Resident of Village/Mohallah- Bhoraha, P.O.- Dabhara, P.S- Kursakata, Prakhand- Kursakata, District- Araria (Bihar).
195. Naresh Kumar Yadav, Son of Giranand Yadav, Resident of Village/Mohallah- Parbata, P.O.- Haldhara, P.S- Kursakata, Prakhand- Kursakata, District- Araria (Bihar).
196. Sanjay Kumar Yadav, Son of Kamlanand Yadav, Resident of Village/Mohallah- Doria, P.O.- Haldhara, P.S- Kursakata, Prakhand- Krsakata, District- Araria (Bihar).
197. Prabhash Kumar Yadav, Son of Ramanand Yadav, Resident of Village/Mohallah- Parbata, P.O.- Haldhara, P.S- Kursakata, Prakhand- Kursakata, District- Araria (Bihar).
198. Umesh Kumar Yadav, Son of Giranand Yadav, Resident of Village/Mohallah- Parbata, P.O.- Haldhara, P.S- Kursakata, Prakhand- Kursakata, District- Araria (Bihar).
199. Satyarth Prakash, Son of Kamaljit Singh Kamal, Resident of Village/Mohallah- Tarwan, P.O.- Pabhera, P.S- Dhanarua, Prakhand- Dhanarua, District- Patna (Bihar).
200. Manish Kumar Singh, Resident of Village/Mohallah- Mahuar, P.O.- Mahuar, P.S- Nainijor, Prakhand- Brahampur, District- Buxar (Bihar).
201. Manoj Kumar, Son of Yadunandan Prasad, Resident of Village/Mohallah- Baghoi, P.O.- Baghoi, P.S- Haspura, Prakhand- Haspura, District- Aurangabad (Bihar).
202. Vijay Kumar, Son of Sri Somar Vishwakarma, Resident of Village/Mohallah- Tal, P.O.- Sihari, P.S- Haspura, Prakhand- Haspura, District- Aurangabad (Bihar).
203. Sarika Kumari, Daughter of Arjun Prasad, Resident of Village/Mohallah- Bela, P.O.- Bela, P.S- Dariyapur, Prakhand- Dariyapur, District- Saran (Bihar).
204. Anup Kumar, Son of Arjun Mahto, Resident of Village/Mohallah- Bela, P.O.- Bela, P.S- Dariyapur, Prakhand- Dariyapur, District- Saran (Bihar).
205. Abhay Kumar Singh, Son of Mahendra Prasad, Resident of Village/Mohallah- Mandil, P.O.- Mandil, P.S- Jehanabad, Prakhand- Jehanabad, District- Jehanabad (Bihar).
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 847 of 2017 In Civil Writ Jurisdiction Case No.14693 of 2016 ======================================================
1. Deepak Kumar son of Bijay Shankar Singh resident of Adharpur, P.O.-Naya Nagar, Dularpur, Block & P.S.- Teghra, District- Begusarai
2. Deepak Kumar Mishra son of Ramagya Mishra resident of Shokhara- 02, P.O.- Barauni, Block & P.S.-Teghra, District- Begusarai Patna High Court LPA No.535 of 2017 dt.17-04-2018 743/871
3. Pramod Kumar son of Ram Pratap Jha resident of Nipaniya, P.O. Barauni, Block & P.S.-Teghra, District-Begusarai
4. Deepak Kumar Son of Suresh Thakur resident of Tajpur, P.O.- Raghunandanpur, P.S.-Teghra, Block-Teghra, District-Begusarai
5. Vikash Kumar son of Rajendra Roy resident of Daniyalpur (Pokharpar), P.S.- Teghra, Block- Teghra, District-Begusarai
6. Rahul Raj son of Sudesh Kumar Das resident of Deen Dayal Road, Shokhara, P.O.-Barauni, P.S. Phulgariya, District- Begusarai
7. Sunil Kumar Poddar son of Bishundeo Poddar resident of Shokhara-01, Ward no.-10, P.O.- Barauni, Block & P.S.-Teghra, District-Begusarai
8. Manoj Kumar Gupta son of Ram Charitra Prasad Gupta resident of Shokhara-01, Ward no.-5, P.O.- Barauni, Block & P.S.- Teghra, District-Begusarai
9. Arvind Kumar Ratna son of Ratna Lal Prasad resident of Deen Dayal Road, Jhokhara-01, Ward no. 05 , P.O.-Barauni, Block & P.S.-Teghra, District-Begusarai
10. Suman Rani daughter of Dinesh Prasad resident of Deen Dayal Road, Phulwaria-02, Ward no. 07 , P.O.-Barauni, Block & P.S.- Teghra, District-Begusarai
11. Kumar Rupak son of Dinesh Prasad resident of Deen Dayal Road, Phulwaria-02, Ward no. 07 , P.O.-Barauni, Block & P.S.- Teghra, District-Begusarai
12. Sanjeet Kumar son of Ram Balak Das resident of Thakurichak, P.O.-Garhara, P.S.-Barauni, Block-Barauni, District-Begusarai
13. Mukul Kumar Choudhary son of Vishwanath Choudhary resident of Raghunandanpur, P.O-Raghunandanpur, Block & P.S.- Bhagwanpur, District-Begusarai
14. Raju Kumar son of Upendra Sah resident of Raghunandanpur, P.O-Raghunandanpur, Block & P.S.-Bhagwanpur, District- Begusarai
15. Manish Kumar son of Pashupati Prasad resident of Raghunandanpur, P.O-Raghunandanpur, P.S.-Bhagwanpur, District-Begusarai
16. Shashi Kumar Sharma son of Ram Balak Sharma resident of Daniyalpur, Ward no.14, P.O. & P.S.-Teghra, District-Begusarai
17. Vandana Kumari daughter of Ashwini jha resident of Daniyalpur, Block & P.S.- Teghra, District-Begusarai
18. Ram Binod Kumar son of Chandeshwar Singh resident of Madhurapur-02, Ward no. 20, P.O. & P.S.-Teghra, Block- Teghra, District-Begusarai
19. Riya Kumari daughter of Raghunandan Sah resident of Nipania, P.O.-Barauni, Block & P.S.-Teghra, District -Begusarai
20. Jobachh Kumar Sah son of Ram Pratap Sah resident of Nipania, P.O.-Barauni, Block & P.S.-Teghra, District -Begusarai
21. Krishna Kumar son of Shashidhar Mishra resident of Daniyalpur, Block & P.S.- Teghra, District-Begusarai ... ... Appellant/s Versus Patna High Court LPA No.535 of 2017 dt.17-04-2018 744/871
1. The State of Bihar through the Principal Secretary, Department of Planning & Development, Government of Bihar, Patna
2. The Principal Secretary, Department of Planning & Development, Government of Bihar, Patna
3. The Director Department of Planning @ Development, Government of Bihar, Patna
4. The Joint Director-cum- Officer Head, Department of Planning & Development, Government of Bihar, Patna
5. The District Statistical Officer, Motihari, East Champaran (Bihar). null null
6. Ranjeet Kumar son of Gauri Shankar Roy resident of Shokhara-02, P.O.- Barauni, Block & P.S.-Teghra, District-Begusarai
7. Kishore Kumar son of Arvind Mishra resident of Daniyalpur, Mahanirman, P.O. & P.S.- Teghra, Block -Teghra, District-Begusarai
8. Rajesh Kumar Gupta son of Shri Kailash Prasad Gupta resident of Shokhara- 01, Deen Dayal Road, P.O.- Barauni, Block & P.S.-Teghra, District-Begusarai ... ... Respondent/s ====================================================== with Letters Patent Appeal No. 850 of 2017 In Civil Writ Jurisdiction Case No.17054 of 2016 ======================================================
1. Nilam Kumari daughter of Rajeshwar Prasad resident of Village/Mohallah- Siswa Mangal, P.O.- Dalpat Bishunpur, P.S.- Dhaka, Prakhand- Dhaka, District- East Champaran(Bihar).
2. Ram Pyare Ram son of Ram Byas Ram resident of Village/Mohallah- Khudura, P.O.- Nuaon, P.S.- Nuaon, Prakhand- Nuaon, District- Kaimur (Bihar).
3. Brajesh Kumar son of Mithilesh Yadav resident of Village/Mohallah- Ghina Bigha, P.O.- Chhatiyana, P.S.- Makhdumpur, Prakhand- Makhdumpur, District- Jehanabad (Bihar).
4. Shambhu Kumar son of Baldeo Prasad resident of Village/Mohallah- Sakir Bigha Tola Bajitpur, P.O.- Samaspur, P.S.- Belaganj, Prakhand- Belaganj, District- Gaya (Bihar).
5. Suryakant Kumar son of Baldeo Prasad resident of Village/Mohallah- Sakir Bigha Tola Bajitpur, P.O.- Samaspur, P.S.- Belaganj, Prakhand- Belaganj, District- Gaya (Bihar).
6. Imam Mohsin son of Md. Akbar Ansari resident of Village/Mohallah- Sitalpur Bazar, P.O.- Sitalpur, P.S.- Dighwara, Prakhand- Dighwara, District- Saran (Bihar).
7. Nesar Ansari son of Akbar Ali Ansari resident of Village/Mohallah- Sitalpur Bazar, P.O.- Sitalpur, P.S.- Dighwara, Prakhand- Dighwara, District- Saran (Bihar).
8. Ramesh Kumar Choudhary son of Dileshwar Choudhary resident of Village/Mohallah- Karma, P.O.- Amjhore, P.S.- Rohtas, Prakhand- Rohtas, District- Rohtas (Bihar).
9. Shakil Ansari son of Mustkim Ansari resident of Village/Mohallah- Karma, P.O.- Amjhore, P.S.- Rohtas, Prakhand- Rohtas, District- Rohtas (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 745/871
10. Awadhesh Kumar son of Vishwanath Ray resident of Village/Mohallah- Zilkabad, P.O.- Zilkabad, P.S.- Garkha, Prakhand- Garkha, District- Saran (Bihar).
11. Rajiv Kumar son of Sri Janardan Prasad Singh resident of Village/Mohallah- Sohijan, P.O.- Amma, P.S.- Katra, Prakhand- Katra, District- Muzaffarpur (Bihar).
12. Lalbabu Kumar son of Lakhindra Baitha resident of Village/Mohallah- Rampur Ratan, P.O.- Siwaipatti, P.S.- Siwaipatti, Prakhand- Minapur, District- Muzaffarpur (Bihar).
13. Niraj Kumar son of Ghamandi Rajak resident of Village/Mohallah- Pathak Toli, P.O.- Jehanabad, P.S.- Jehanabad, Prakhand- Jehanabad, District- Jehanabad (Bihar).
14. Nawal Kishore son of Janardan Pandit resident of Village/Mohallah- Sukhasan Kothi, P.O.- Laukahi, P.S.- Barhara Kothi, Prakhand- Barhara Kothi, District- Purnea (Bihar).
15. Uday Kumar son of Ram Kumar Pandit resident of Village/Mohallah- Bhelwa, P.O.- Ajagiba, P.S.- Sour Bazar, Prakhand- Sour Bazar, District- Saharsa (Bihar).
16. Santosh Kumar son of Saryug Sah resident of Village/Mohallah- Harnaut (Bich Bazar), P.O.- Harnaut, P.S.- Harnaut, Prakhand- Harnaut, District- Nawada (Bihar).
17. Manish Kumar son of Shambhu Paswan resident of Village/Mohallah- Lakshmi Narayanpur, P.O.- Manikpur Pakri, P.S.- Lalganj, Prakhand- Lalganj, District- Vaishali (Bihar).
18. Anil Kumar Mahto son of Mahabir Mahto resident of Village/Mohallah- Ghurghat, P.O.- Ghurghat, P.S.- Siswan, Prakhand- Siswan, District- Siwan(Bihar).
19. Lalbabu Yadav son of Late Manan Yadav resident of Village/Mohallah- Kauli Chapra, P.O.- Sarahara, P.S.- Siswan, Prakhand- Siswan, District- Siwan (Bihar).
20. Uma Shankar Ram son of Narad Muni Ram resident of Village/Mohallah- Barki Nainijore, P.O.- Barki Nainijore, P.S.- Nainijore, Prakhand- Brahampur, District- Buxar (Bihar).
21. Dharmendra Kumar Giri son of Jawahar Lal Giri resident of Village/Mohallah- Sargatti Mathiya, P.O.- Garkha, P.S.- Garkha, Prakhand- Garkha, District- Saran (Bihar).
22. Rajeev Ranjan Mishra son of Umesh Kumar Mishra resident of Village/Mohallah- Saraiya, P.O.- Malhara, P.S.- Deo, Prakhand- Deo, District- Aurangabad (Bihar).
23. Rishikesh Kumar son of Dhananjay Kumar Singh resident of Village/Mohallah- Raja Kurka, P.O.- Deo, P.S.- Deo, Prakhand- Deo, District- Aurangabad (Bihar).
24. Amrendra Kumar Singh son of Rajpati Singh resident of Village/Mohallah- Suhi, P.O.- Malhara, P.S.- Deo, Prakhand- Deo, District- Aurangabad (Bihar).
25. Dhirendra Kumar son of Sudama Prasad Singh resident of Village/Mohallah- Deo, P.O.- Deo, P.S.- Deo, Prakhand- Deo, District- Aurangabad (Bihar).
26. Dhananjay Singh son of Ram Bilash Singh resident of Village/Mohallah- Suhi, P.O.- Malhara, P.S.- Deo, Prakhand- Deo, District- Aurangabad (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 746/871
27. Manoj Kumar Rai son of Ramekwal Rai resident of Village/Mohallah- Mahammadpur Khaje, P.O.- Pratappur, P.S.- Karja, Prakhand- Marwan, District- Muzaffarpur (Bihar).
28. Ravindra Mahto son of Ganga Mahto resident of Village/Mohallah- Barauna, P.O.- Panapur Akhtiyarpur, P.S.- Karja, Prakhand- Marwan, District- Muzaffarpur (Bihar).
29. Girish Kumar Shastri son of Ramjee Paswan resident of Village/Mohallah- Tope, P.O.- Tope, P.S.- Daniyawan, Prakhand- Daniyawan, District- Patna (Bihar).
30. Ranjeet Kumar Jha son of Sri Arun Kumar Jha resident of Village/Mohallah- Gopi Patti Dhadhiya, P.O.- Gopi Patti Dhadhiya, P.S.- Kamtaul, Prakhand- Jale, District- Darbhanga (Bihar).
31. Vijay Kumar Jha son of Kashi Nath Jha resident of Village/Mohallah- Muraitha, P.O.- Muraitha, Via- Kamtaul, P.S.- Kamtaul, Prakhand- Jale, District- Darbhanga (Bihar).
32. Kapileshwar Ram son of Late Bhadai Ram resident of Village/Mohallah- Jagdishpur, P.O.- Nehra, P.S.- Manigachi, Prakhand- Manigachi, District- Darbhanga (Bihar).
33. Bishwanath Mandal son of Ram Bilash Mandal resident of Village/Mohallah- Nehra, P.O.- Nehra, P.S.- Manigachi, Prakhand- Manigachi, District- Darbhanga (Bihar).
34. Mahabir Prasad Singh son of Shambhu Prasad Singh resident of Village/Mohallah- Nikar Bari, P.O.- Daluwa Bari, P.S.- Pothiya, Prakhand- Pothiya, District- Kishanganj (Bihar).
35. Chhubi Lal Singh @ Chhavi Lal Singh, son of Shatlu Singh resident of Village/Mohallah- Bairagi Jhar, P.O.- Gunjar Bhari, P.S.- Thakurganj, Prakhand- Thakurganj, District- Kishanganj (Bihar).
36. Sunil Prasad son of Bachchu Lal resident of Village/Mohallah- Baliya, P.O.- Sawaw, P.S.- Natwar, Prakhand- Dinara, District- Rohtas (Bihar).
37. Rajnikant Kumar @ Rajnee Kant, son of Sri Arvind Prasad resident of Village/Mohallah- Bhalwa, P.O.- Bhalwa, P.S.- Masaurhi, Prakhand- Masaurhi, District- Patna (Bihar).
38. Bablu Kumar son of Sri Sahbir Rajak resident of Village/Mohallah- Aurangpur, P.O.- Khalilabad Netaul, P.S.- Kadirganj, Prakhand- Masaurhi, District- Patna (Bihar).
39. Rakesh Kumar Ganesh son of Rajbal Ganesh resident of Village/Mohallah- Hasanpura, P.O.- Ruidhasa, P.S.- Thakurganj, Prakhand- Thakurganj, District- Kishanganj (Bihar).
40. Md. Sagir Alam @ Saghir Alam, son of Md. Anwar Hussain resident of Village/Mohallah- Sarogara, P.O.- Pothiya, P.S.- Pothiya, Prakhand- Pothiya, District- Kishanganj (Bihar).
41. Md. Jafiur Rahman son of Md. Anwar Hussain resident of Village/Mohallah- Sarogara, P.O.- Pothiya, P.S.- Pothiya, Prakhand- Pothiya, District- Kishanganj (Bihar).
42. Satya Prakash son of Ram Babu Ray resident of Village/Mohallah- Gawasara, P.O.- Chandhua, P.S.- Kudhani, Prakhand- Kudhani, District- Muzaffarpur (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 747/871
43. Bihary Sahani son of Babulal Sahani resident of Village/Mohallah- Mohanpur, P.O.- Kishunpur Madhuvan, P.S.- Kudhani, Prakhand- Kudhani, District- Muzaffarpur (Bihar).
44. Subhash Kumar son of Nagendra Prasad Singh resident of Village/Mohallah- Tole Babu Mohan Singh, Athmalgola, P.O.- Athmalgola, P.S.- Athmalgola, Prakhand- Athmalgola, District- Patna (Bihar).
... ... Appellant/s Versus
1. The State of Bihar through the Principal Secretary, Department of Planning & Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning and Development, Government of Bihar, Patna.
3. The Director, Department of Planning & Development, Government of Bihar, Patna.
4. The Joint Director-cum-Office Head, Department of Planning & Development, Government of Bihar, Patna.
5. The District Statistical Officer, East Champaran, East Champaran (Bihar).
6. The District Statistical Officer, Vaishali, District- Vaishali (Bihar).
7. The District Statistical Officer, Patna, District- Patna (Bihar).
8. The District Statistical Officer, Purnea, District- Purnea (Bihar).
9. The District Statistical Officer, Khagaria, District- Khagaria (Bihar).
10. The District Statistical Officer, Saran, District- Saran (Bihar).
11. The District Statistical Officer, Siwan, District- Siwan (Bihar).
12. The District Statistical Officer, Muzaffarpur, District- Muzaffarpur (Bihar).
13. The District Statistical Officer, Darbhanga, District- Darbhanga (Bihar).
14. The District Statistical Officer, Kaimur, District- Kaimur (Bihar).
15. The District Statistical Officer, Rohtas, District - Rohtas (Bihar).
16. The District Statistical Officer, Madhepura, District- Madhepura (Bihar).
17. The District Statistical Officer, Begusarai, District- Begusarai (Bihar).
18. The District Statistical Officer, Sheohar, District- Sheohar (Bihar).
19. The District Statistical Officer, Kishanganj, District- Kishanganj (Bihar).
20. The District Statistical Officer, Aurangabad, District- Aurangabad (Bihar).
21. The District Statistical Officer, Gaya, District- Gaya (Bihar).
22. The District Statistical Officer, Supaul, District- Supaul (Bihar).
23. The District Statistical Officer, Saharsa, District- Saharsa (Bihar).
24. The District Statistical Officer, Madhubani, District- Madhubani (Bihar).
25. The District Statistical Officer, Nawada, District- Nawada (Bihar).
26. The District Statistical Officer, Nalanda, District- Nalanda (Bihar).
27. The District Statistical Officer, Jehanabad, District- Jehanabad (Bihar).
28. The District Statistical Officer, Arwal, District- Arwal (Bihar).
29. The District Statistical Officer, Buxar, District - Buxar (Bihar).
30. The District Statistical Officer, Sitamarhi, District- Sitamarhi (Bihar).
31. Gudiya Kumari daughter of Ram Naresh Singh resident of Village/Mohallah- Ghura Purendra (Balpar), P.O.- Tandwa, P.S.- Tandwa, Prakhand- Tandwa, District- Aurangabad (Bihar).
32. Ajit Kumar Yadav son of Nagendra Prasad Yadav resident of Village/Mohallah- Mahammadpur Tole Khaki Baba, P.O.- Mahammadpur, P.S.- Garkha, Prakhand- Garkha, District- Saran(Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 748/871
33. Mirtunjay Kumar son of Arjun Prasad resident of Village/Mohallah- Agarpar, P.O.- Karaiparsurai, P.S.- Karaiparsurai, Prakhand- Karaiparsurai, District- Nalanda (Bihar).
34. Vikash Kumar son of Suresh Prasad resident of Village/Mohallah- Keshochak, P.O.- Chiksaura, P.S.- Chiksaura, Prakhand- Hilsa, District- Nalanda (Bihar).
35. Ved Prakash son of Bhagwat Prasad Singh resident of Village/Mohallah- Phrojpur, P.O.- Chiksaura, P.S.- Chiksaura, Prakhand- Hilsa, District- Nalanda (Bihar).
36. Chandan Kumar son of Baidyamath Prasad resident of Village/Mohallah- Patnukka, P.O.- Budhnagar, P.S.- Nanpur, Prakhand- Bokhra, District- Sitamarhi (Bihar).
37. Satish Kumar son of Jai Prakash Gain resident of Village/Mohallah- Banaul, P.O.- Banaul, P.S.- Nanpur, Prakhand- Bokhra, District- Sitamarhi (Bihar).
38. Nagmani Prasad son of Sri Dashrath Ram resident of Village/Mohallah- Ramgarha, P.O.- Ramgarha, Via- Basant P.S.- Awatar Nagar, Prakhand- Garkha, District- Saran (Bihar).
39. Jitendra Kumar son of Raghunandan Sah resident of Village/Mohallah- Israin Goth, P.O.- Kumarkhand, P.S.- Kumarkhand, Prakhand- Kumarkhand, District- Madhepura (Bihar).
40. Ram Pravesh Ram son of Shiv Dahin Ram resident of Village/Mohallah- Sato Awanti Chaprag, P.O.- Nuaon, P.S.- Nuaon, Prakhand- Nuaon, District- Kaimur(Bihar).
41. Kumari Kanchan Mala wife of Shashi Kant Kumar and daughter of Banshidhar Ram resident of Village/Mohallah- Akhini, P.O.- Akhini, P.S.- Nuaon, Prakhand- Nuaon, District- Kaimur (Bihar).
42. Shatrudhan Kumar Sakshena son of Sri Mahendra Prasad resident of Village/Mohallah- Jamalpur Bigta, P.O.- Nadaul, P.S.- Masaurhi, Prakhand- Masaurhi, District- Patna (Bihar).
43. Lakshman Kumar son of Ram Sewak Prasad resident of Village/Mohallah- Daldali Road near Durga Market, P.O.- Bankipur, P.S.- Gandhi Maidan, Prakhand- Patna Sadar, District- Patna (Bihar).
44. Jeetendra Narayan son of Birendra Narayan Singh resident of Village/Mohallah- Shivajee Colony, Ward No.7, P.O.- Purnea, P.S.- Purnea, Prakhand- Purnea East, District- Purnea(Bihar).
45. Vikas Gyanam son of Nirmal Kumar Mishra resident of Village/Mohallah- Bela, P.O.- Champawati, P.S.- Satsi, Prakhand- Dhamdaha, District- Purnea (Bihar).
46. Niraj Kumar son of Gopal Saw resident of Village/Mohallah- Bihta, P.O.- Bihta, P.S.- Bihta, Prakhand- Bihta, District- Patna (Bihar).
47. Rubi Kumari wife of Kush Nath Jha resident of Village/Mohallah- Garhbanaili, P.O.- Garhbanaili, P.S.- Kasba, Prakhand- Kasba, District- Purnea (Bihar).
48. Manoranjan Kumar Santoshi son of Naresh Prasad Singh resident of Village/Mohallah- Moglani Chak, P.O.- Kosut, P.S.- Dhanarua, Prakhand- Dhanarua, District- Patna (Bihar).
49. Nabal Kumar son of Bhuneshwar Yadav resident of Village/Mohallah- Khaira, P.O.- Siyadih, P.S.- Konch, Prakhand- Konch, District- Gaya (Bihar).
50. Sanjeet Kumar son of Vijay Kumar resident of Village/Mohallah- Khaira, P.O.- Siyadih, P.S.- Konch, Prakhand- Konch, District- Rohtas(Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 749/871
51. Lalbabu Prasad son of Sri Ambika Prasad resident of Village/Mohallah- Naini, P.O.- Naini, P.S.- Chapra Muffasil, Prakhand- Chapra Sadar, District- Saran (Bihar).
52. Mantu Kumar son of Aanoi Prasad Ghosh resident of Village/Mohallah- Karma, P.O.- Dharampur, P.S.- Fatehpur, Prakhand- Fatehpur, District- Gaya (Bihar).
53. Sunil Kumar son of Bharat Singh resident of Village/Mohallah- Khanita, P.O.- Lilawachh, P.S.- Dinara, Prakhand- Dinara, District- Rohtas (Bihar).
54. Shobha Kumari daughter of Ramesh Singh resident of Village/Mohallah- Mani, P.O.- Mani, P.S.- Bikramganj, Prakhand- Bikramganj, District- Rohtas (Bihar).
55. Pramod Kumar Sharma son of Suneshwar Thakur resident of Village/Mohallah- Sitalpur Bazar, P.O.- Sitalpur, P.S.- Dighwara, Prakhand- Dighwara, District- Saran (Bihar).
56. Ranjeet Kumar son of Nageshwar Prasad resident of Village/Mohallah- Koyari Bigha, P.O.- Paraiya, P.S.- Paraiya, Prakhand- Paraiya, District- Gaya (Bihar).
57. Kaushal Kishore Pandey son of Shiv Govind Pandey resident of Village/Mohallah- Paraiya Khurd, P.O.- Paraiya, P.S.- Paraiya, Prakhand- Paraiya, District- Gaya (Bihar).
58. Santosh Kumar Bharti son of Binod Kumar Singh resident of Village/Mohallah- Ajmatganj, P.O.- Paraiya, P.S.- Paraiya, Prakhand- Paraiya, District- Gaya (Bihar).
59. Priya Rani daughter of Anil Kumar Mishra resident of Village/Mohallah- Silaut (Bimal), P.O.- Silaut, P.S.- Maniyari, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
60. Ajay Kumar Anand son of Indrajit Ram resident of Village/Mohallah- Bahoran Singh Ke Tola, P.O.- Manjhi, P.S.- Manjhi, Prakhand- Manjhi, District- Saran (Bihar).
61. Amitendra Kumar Gupta son of Bachcha Prasad Gupta resident of Village/Mohallah- Manjhi Garh Bazar, P.O.- Manjhi, P.S.- Manjhi, Prakhand- Manjhi, District- Saran (Bihar).
62. Ravindra Kumar son of Kamleshwari Sahani resident of Village/Mohallah- Sonbarsha Ghat, P.O.- Sonbarsha Ghat, P.S.- Chautham, Prakhand- Chautham, District- Khagaria (Bihar).
63. Suresh Kumar son of Mungalal Yadav resident of Village/Mohallah- Budhnagar, P.O.- Ghailarh, P.S.- Ghailarh, Prakhand- Gailarh, District- Madhepura (Bihar).
64. Manoj Kumar son of Hemraj Rai resident of Village/Mohallah- Kanchedwa, P.O.- Kanchedwa, P.S.- Kanchedwa, Prakhand- Harsidhi, District- East Champaran (Bihar).
65. Md. Zunaid Akhtar son of Md. Naimullah resident of Village/Mohallah- Karah Niyamat Tola, P.O.- Baniyapur, P.S.- Baniyapur, Prakhand- Baniyapur, District- Saran (Bihar).
66. Sujit Kumar Srivastava son of Birendra Prasad Srivastava resident of Village/Mohallah- Pindra, P.O.- Bhagwanpur Hat, P.S.- Sahajitpur, Prakhand- Baniyapur, District- Saran (Bihar).
67. Janmejay son of Satyanarayan Prasad Mishra resident of Village/Mohallah- Gokhulpur, P.O.- Satnag, P.S.- Chandi, Prakhand- Chandi, District- Nalanda (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 750/871
68. Shankar Kumar Ray son of Triyug Ray resident of Village/Mohallah- Manupur, P.O.- Manupur, P.S.- Dighwara, Prakhand- Dighwara, District- Saran (Bihar).
69. Santosh Kumar Ray son of Sanchit Ray resident of Village/Mohallah- Manupur, P.O.- Manupur, P.S.- Dighwara, Prakhand- Dighwara, District- Saran (Bihar).
70. Vipin Kumar son of Sri Radha Raman Mandal resident of Village/Mohallah- Kamlakund, P.O.- Lakshmipur Lalchand, P.S.- Bihariganj, Prakhand- Bihariganj, District- Madhepura (Bihar).
71. Pankaj Kumar son of Late Bindeshwari Paswan resident of Village/Mohallah- Bihariganj, P.O.- Bihariganj, P.S.- Bihariganj, Prakhand- Bihariganj, District- Madhepura (Bihar).
72. Pintu Kumar Yadav son of Late Basudeo Yadav resident of Village/Mohallah- Parmanandpur, P.O.- Madhukarchak, P.S.- Bihariganj, Prakhand- Bihariganj, District- Madhepura (Bihar).
73. Bhola Manjhi son of Jagdish Manjhi resident of Village/Mohallah- Lodipur, P.O.- Rajhat, P.S.- Akbarpur, Prakhand- Akbarpur, District- Nawada (Bihar).
74. Rajendra Chaudhary son of Late Bindeshwari Chaudhary resident of Village/Mohallah- Lodipur, P.O.- Rajhat, P.S.- Akbarpur, Prakhand- Akbarpur, District- Nawada (Bihar).
75. Dinesh Kumar Rai son of Chandrika Rai resident of Village/Mohallah- Bishanpur, P.O.- Lodiyahi, P.S.- Bachwara, Prakhand- Bachwara, District- Begusarai (Bihar).
76. Dhirendra Kumar son of Ram Ekbal Singh resident of Village/Mohallah- Baghoi, P.O.- Baghoi, P.S.- Haspura, Prakhand- Haspura, District- Aurangabad (Bihar).
77. Sunil Kumar son of Nageshwar Sharma resident of Village/Mohallah- Paraiya Khurd, P.O.- Paraiya Khurd, P.S.- Paraiya, Prakhand- Paraiya, District- Gaya (Bihar).
78. Pranesh Kumar son of Krishna Chandra Rai resident of Village/Mohallah- Bhagwanpur, P.O.- Fatehpur Chain, P.S.- Awatar Nagar, Prakhand- Dariyapur, District- Saran (Bihar).
79. Mithilesh Kumar son of Krishna Chandra Rai resident of Village/Mohallah- Bhagwanpur, P.O.- Fatehpur Chain, P.S.- Awatar Nagar, Prakhand- Dariyapur, District- Saran (Bihar).
80. Ratnesh Kumar Ray son of Kumar Arun Prasad Ray resident of Village/Mohallah- Bhagwanpur, P.O.- Fatehpur Chain, P.S.- Awatar Nagar, Prakhand- Dariyapur, District- Saran (Bihar).
81. Taus Reza son of Asirul Haque resident of Village/Mohallah- Pothiyahi Basti, P.O.- Pothiya, P.S.- Pothiya, Prakhand- Pothiya, District- Kishanganj (Bihar).
82. Shankar Prasad son of Lakshman Sah resident of Village/Mohallah- Natwar, P.O.- Natwar, P.S.- Dinara, Prakhand- Dinara, District- Rohtas (Bihar).
83. Md. Zuber Alam son of Fajlu Rahman resident of Village/Mohallah- Panasi, P.O.- Chanayna, P.S.- Pothiya, Prakhand- Pothiya, District- Kishanganj (Bihar).
84. Muffassil Alam son of Mustazab Alam resident of Village/Mohallah- Piyakori, P.O.- Pothiya, P.S.- Pothiya, Prakhand- Pothiya, District- Kishanganj (Bihar).
85. Shiv Kumar Paswan son of Jagdish Paswan resident of Village/Mohallah- Belchi, P.O.- Belchi, P.S.- Kalhauli, Prakhand- Taluyahi, District- Madhubani (Bihar).
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86. Tarak Nath Singh son of Ram Janam Singh resident of Village/Mohallah- Ansar, P.O.- Ansar, P.S.- Siswan, Prakhand- Siswan, District- Siwan (Bihar).
87. Saddam Hussain son of Mahhamad Isha resident of Village/Mohallah- Chainpur, P.O.- Chainpur, P.S.- Siswan, Prakhand- Siswan, District- Siwan (Bihar).
88. Prem Kumar Mahto son of Pukar Mahto resident of Village/Mohallah- Babhnaiya, P.O.- Paharpur, P.S.- Garkha, Prakhand- Garkha, District- Saran (Bihar).
89. Dashrath Kumar Sah son of Dwarika Sah resident of Village/Mohallah- Sumera, P.O.- Sumera, Via- Patahi, P.S.- Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
90. Pintu Kumar son of Ram Naresh Chaurasiya resident of Village/Mohallah- Chaurasiya Nagar, P.O.- Pachaukhar, P.S.- Deo, Prakhand- Deo, District- Aurangabad (Bihar).
91. Bhairav Paswan son of Deo Kumar Paswan resident of Village/Mohallah- Bhadauhar, P.O.- Pachaukhar, P.S.- Deo, Prakhand- Deo, District- Aurangabad (Bihar).
92. Ajay Kumar son of Adhik Lal Yadav resident of Village/Mohallah- Nawada, P.O.- Chautham, P.S.- Chautham, Prakhand- Chuatham, District- Khagaria (Bihar).
93. Babloo Sah son of Mangnu Sah resident of Village/Mohallah- Manpaur, P.O.- Manpaur, Via- Khirhar, P.S.- Benipatti, Prakhand- Benipatti, District- Madhubani (Bihar).
94. Toni Kumar son of Sri Lakshman Ram resident of Village/Mohallah- Ulaw Ward No.3, P.O.- Ulaw, P.S.- Begusarai Muffassil, Prakhand- Begusarai Sadar, District- Begusarai (Bihar).
95. Jailendra Pratap son of Late Ramashish Prasad Singh resident of Village/Mohallah- Mishra Bigha, P.O.- Naura, P.S.- Paras Bigha, Prakhand- Jehanabad, District- Jehanabad (Bihar).
96. Surendra Kumar son of Late Banwari Kewat resident of Village/Mohallah- Shanti Nagar, P.O.- Jehanabad, P.S.- Jehanabad, Prakhand- Jehanabad, District- Jehanabad (Bihar).
97. Santosh Kumar son of Surendra Kumar Sinha resident of Village/Mohallah- Chakauri Bigha, P.O.- Jagpura, P.S.- Makhdumpur, Prakhand- Makhdumpur, District- Jehanabad(Bihar).
98. Dhirendra Kumar son of Sri Jaglal Chaudhary resident of Village/Mohallah- Parripur, P.O.- Bhaikh, P.S.- Makhdumpur, Prakhand- Makhdumpur, District- Jehanabad (Bihar).
99. Rajiv Kumar Ranjan son of Sri Nageshwar Rai resident of Village/Mohallah- Chandrahiya, P.O.- Chathua, P.S.- Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
100. Mahip Kumar son of Sri Kaushal Kishore Singh resident of Village/Mohallah- Dariapur, P.O.- Bihta, P.S.- Bihta, Prakhand- Bihta, District- Patna (Bihar).
101. Pappu Kumar son of Rambalak Prasad resident of Village/Mohallah- Hazam Tola Raxaul, P.O.- Haraiya, P.S.- Raxaul, Prakhand- Raxaul, District- East Champaran (Bihar).
102. Anil Kumar Poddar son of Indradeo Poddar resident of Village/Mohallah- Rambagh Purnea near Bishhari Asthan, P.O.- Madhubani, P.S.- Purnea Sadar, Prakhand- Purnea East, District- Purnea (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 752/871
103. Arun Kumar Dubey son of Bihari Sharan Dubey resident of Village/Mohallah- Khanita, P.O.- Lilwanchh, P.S.- Dinara, Prakhand- Dinara, District- Rohtas (Bihar).
104. Ramesh Ranjan son of Uma Shankar Prasad Yadav resident of Village/Mohallah- Khortha, P.O.- Belahiyan, P.S.- Belsand, Prakhand- Tariyani (Sheohar), District- Sheohar (Bihar).
105. Nawal Kishore son of Sri Ram Chandra Prasad resident of Village/Mohallah- Sirauli, P.O.- Gheghwa, P.S.- Madhuban, Prakhand- Tetariya, District- East Champaran (Bihar).
106. Santosh Kumar Singh 'Suman' son of Ram Baran Singh resident of Village/Mohallah- Semarahan, P.O.- Semarahan, P.S.- Tetariya, Prakhand- Tetariya, District- East Champaran (Bihar).
107. Pramod Prasad Yadava son of Kedar Ray resident of Village/Mohallah- Semarahan Nanhkar, P.O.- Semrahan Nanhkar, P.S.- Tetar, Prakhand- Tetariya, District- East Champaran (Bihar).
108. Mani Raushan Kumar son of Ganesh Rai resident of Village/Mohallah- Semarahan Nanhkar, P.O.- Semrahan Nanhkar, P.S.- Tetar, Prakhand- Tetariya, District- East Champaran (Bihar).
109. Mani Ranjan son of Awadhesh Bharti resident of Village/Mohallah- Narha Panapur, P.O.- Narha Panapur, P.S.- Tetariya, Prakhand- Tetariya, District- East Champaran (Bihar).
110. Dharamnath son of Sri Ravinath Jha resident of Village/Mohallah- Madhuahan Britt, P.O.- Madhuahan Britt, P.S.- Tetariya, Prakhand- Tetariya, District- East Champaran (Bihar).
111.Raj Kumar son of Kishori Prasad resident of Village/Mohallah- Bhagwanpur, P.O.- Gheghwa, P.S.- Madhuban, Prakhand- Tetariya, District- East Champaran (Bihar).
112. Sanjay Kumar son of Sidheshwar Prasad resident of Village/Mohallah- Jay Nandan Bigha, Tola- Beldar Bigha, P.O.- Tekari, P.S.- Tekari, Prakhand- Tekari, District- Gaya (Bihar).
113. Pankaj Kumar Mishra son of Sri Narayan Mishra resident of Village/Mohallah- Gospur, P.O.- Gospur, P.S.- Raghopur, Prakhand- Raghopur, District- Supaul (Bihar).
114. Amrendra Kumar Mehta son of Radhe Mehta resident of Village/Mohallah- Mohanpur, P.O.- Balbhadrapur, P.S.- Birpur, Prakhand- Basantpur, District- Supaul (Bihar).
115. Anil Kumar Bhagat son of Ramdeo Pandit resident of Village/Mohallah- Rajuwa Bakhari, P.O.- Mehsi, P.S.- Mehsi, Prakhand- Mehsi, District- East Champaran (Bihar).
116. Utim Mahto son of Raghunath Mahto resident of Village/Mohallah- Mehsi, P.O.- Mehsi, P.S.- Mehsi, Prakhand- Mehsi, District- East Champaran (Bihar).
117. Anil Kumar son of Krishandeo Sah resident of Village/Mohallah- Mithanpura, P.O.- Mehsi, P.S.- Mehsi, Prakhand- Mehsi, District- East Champaran (Bihar).
118. Navin Kumar Paswan son of Shambhu Paswan resident of Village/Mohallah- Bhimalpur, P.O.- Karha, P.S.- Mehsi, Prakhand- Mehsi, District- East Champaran (Bihar).
119. Manish Kumar son of Ram Janam Mishra resident of Village/Mohallah- Sasana, P.O.- Bangara Firoj, P.S.- Motipur, Prakhand- Motipur, District- Muzaffarpur (Bihar).
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120. Jai Prakash Kumar son of Lalan Prasad Singh resident of Village/Mohallah- Rajuwa Bakhari, P.O.- Mehsi, P.S.- Mehsi, Prakhand- Mehsi, District- East Champaran (Bihar).
121. Ravi Kumar son of Uday Shankar Prasad Singh resident of Village/Mohallah- Rajuwa, P.O.- Mehsi, P.S.- Mehsi, Prakhand- Mehsi, District- East Champaran (Bihar).
122. Munchun Kumar son of Raj Mangal Sah resident of Village/Mohallah- Karha, P.O.- Mehsi, P.S.- Mehsi, Prakhand- Mehsi, District- East Champaran (Bihar).
123. Jitendra Ram son of Kuseshwar Ram resident of Village/Mohallah- Bhatauna, P.O.- Karja, P.S.- Karja, Prakhand- Marwan, District- Muzaffarpur (Bihar).
124. Jeetendra Ram son of Jamun Ram resident of Village/Mohallah- Bhatauna, P.O.- Karja, P.S.- Karja, Prakhand- Marwan, District- Muzaffarpur (Bihar).
125. Gautam Ram son of Chandrika Prasad Yadav resident of Village/Mohallah- Dharhara Khudr, P.O.- Charokhari Gath, P.S.- Fatehpur, Prakhand- Fatehpur, District- Gaya (Bihar).
126. Nawal Kishore son of Chandrakant Mishra resident of Village/Mohallah- Jagwan (West), P.O.- Jagwan, P.S.- Pataun, Prakhand- Bisfi, District- Madhuban (Bihar).
127. Dharmendra Kumar son of Bhekh Narayan Singh resident of Village/Mohallah- Katesar, P.O.- Anandpur, P.S.- Rampur Chouram, Prakhand- Karpi, District- Arwal (Bihar).
128. Sarun Kumar son of Mansadik Singh resident of Village/Mohallah- Kudarsi, P.O.- Anandpur, P.S.- Rampur Chouram, Prakhand- Karpi, District- Arwal (Bihar).
129. Prakash Prabhakar son of Jagdish Prasad resident of Village/Mohallah- Katesar, P.O.- Anandpur, P.S.- Rampur Chouram, Prakhand- Karpi, District- Arwal (Bihar).
130. Md. Shahnawaz son of Md. Quaiyum resident of Village/Mohallah- Nemopur, P.O.- Ratni, P.S.- Sakra, Prakhand- Muraul, District- Muzaffarpur (Bihar).
131. Santosh Kumar son of Umesh Kumar resident of Village/Mohallah- Khedalpura, P.O.- Bihta, P.S.- Bihta, Prakhand- Bihta, District- Patna (Bihar).
132. Randhir Kumar Verma son of Arun Kumar Verma resident of Village/Mohallah- Harnaut (Bich Bazar), P.O.- Harnaut, P.S.- Harnaut, Prakhand- Harnaut, District- Nawada (Bihar).
133. Sujit Kumar son of Manoj Kumar resident of Village/Mohallah- Harnaut (Bich Bazar), P.O.- Harnaut, P.S.- Harnaut, Prakhand- Harnaut, District- Nawada (Bihar).
134. Chandan Kumar Singh son of Sri Lal Bahadur Singh resident of Village/Mohallah- Baijnathpur, P.O.- Basawaupatti, Via- Karjain Bazar, P.S.- Ratanpur, Prakhand- Basantpur (Birpur), District- Supaul (Bihar).
135. Saroj Kumar son of Pran Ram resident of Village/Mohallah- Karmaini, P.O.- Purbi Bhelari, P.S.- Dinara, Prakhand- Dinara, District- Rohtas (Bihar).
136. Raghavendra Pratap Singh son of Kanhaiya Prasad Singh resident of Village/Mohallah- Baruna, P.O.- Purbi Bhelari, P.S.- Dinara, Prakhand- Dinara, District- Rohtas (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 754/871
137. Rakesh Kumar son of Rajendra Prasad Sharma resident of Village/Mohallah- Kharkhura Bairagi, Near Barchhi Asthan, P.O.- R.S. Gaya, P.S.- Delha, Prakhand- Gaya Nagar Nigam, District- Gaya (Bihar).
138. Sarbdeo Singh son of Hardeo Singh resident of Village/Mohallah- Bhui, P.O.- Saisar, P.S.- Dinara, Prakhand- Dinara, District- Rohtas (Bihar).
139. Amarjeet Kumar son of Shree Ram Sogarath Sahani resident of Village/Mohallah- Tataila, P.O.- Tataila, P.S.- Kamtaul, Prakhand- Jale, District- Darbhanga (Bihar).
140. Pratap Kumar Singh son of Chanlal Singh resident of Village/Mohallah- Daluwa Bari, P.O.- Daluwa Bari, P.S.- Pothiya, Prakhand- Pothiya, District- Kishanganj (Bihar).
141. Panika Kumari daughter of Shambhu Prasad Singh resident of Village/Mohallah- Nikar Bari, P.O.- Daluwa Bari, P.S.- Pothiya, Prakhand- Pothiya, District- Kishanganj (Bihar).
142. Krishna Kumar son of Chandrachur Prasad Singh resident of Village/Mohallah- Sherpur, P.O.- Kataramala, P.S.- Neema Chandpura, Prakhand- Begusarai Sadar, District- Begusarai (Bihar).
143. Bhishm Kumar Yadav son of Motilal Yadav resident of Village/Mohallah- Tetarpur, P.O.- Sadhpur, P.S.- Khaira, Prakhand- Nagra, District- Saran (Bihar).
144. Raj Kumar Sharma son of Ram Ekbal Sharma resident of Village/Mohallah- Jagdishpur, P.O.- Sadhpur, P.S.- Khaira, Prakhand- Nagra, District- Saran (Bihar).
145. Ganesh Kumar Singh son of Brij Mohan Singh resident of Village/Mohallah- Jagdishpur, P.O.- Sadhpur, P.S.- Khaira, Prakhand- Nagra, District- Saran (Bihar).
146. Pappu Kumar son of Madan Prasad Yadav resident of Village/Mohallah- Tetarpur, P.O.- Sadhpur, P.S.- Khaira, Prakhand- Nagra, District- Saran (Bihar).
147. Birendra Kumar Sharma son of Sadanand Mistry resident of Village/Mohallah- Lakhna, P.O.- Majgama, P.S.- Kasba, Prakhand- Kasba, District- Purnea (Bihar).
148. Amit Kumar son of Sadanand Sah resident of Village/Mohallah- Chandni Chauk Kasba, P.O.- Kasba, P.S.- Kasba, Prakhand- Kasba, District- Purnea (Bihar).
149. Anshika Kumari daughter of Bishwambhar Nath Singh resident of Village/Mohallah- Near Tata Motor Show Room, New Barbatta Railway Colony, P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran (Bihar).
150. Sanjeev Kumar son of Adan Lal Mandal resident of Village/Mohallah- Kathaili, P.O.- Ekamba, Via- Jalalgarh, P.S.- Jalalgarh, Prakhand- Jalalgarh, District- Purnea (Bihar).
151. Sushil Kumar Baitha son of Ram Adhar Baitha resident of Village/Mohallah- Majhaulia, P.O.- Mehsi, P.S.- Mehsi, Prakhand- Mehsi, District- East Champaran (Bihar).
152. Suraj Kumar Verma son of Jai Prakash Prasad resident of Village/Mohallah- Ramgarhwa, P.O.- Ramgarhwa, P.S.- Ramgarhwa, Prakhand- Ramgarhwa, District- East Champaran (Bihar).
153. Pramod Kumar son of Mundrika Prasad Yadav resident of Village/Mohallah- Kumbhiyatri, P.O.- Naudhina Jhurang, P.S.- Fatehpur, Prakhand- Fatehpur, District- Gaya (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 755/871
154. Akhilesh Kumar son of Deoki Prasad Yadav resident of Village/Mohallah- Baghmandwa, P.O.- Gurpa, P.S.- Fatehpur, Prakhand- Fatehpur, District- Gaya (Bihar).
155. Sandeep Kumar son of Mahesh Prasad resident of Village/Mohallah- Kumbhiyatri, P.O.- Naudhina Jhurang, P.S.- Fatehpur, Prakhand- Fatehpur, District- Gaya (Bihar).
156. Manoj Kumar Chaudhary son of Banke Bihari Chaudhary resident of Village/Mohallah- Gopalpur, P.O.- Pratappur, P.S.- Karja, Prakhand- Marwan, District- Muzaffarpur (Bihar).
157. Washi Ahmad Khan son of Safi Ahmad Khan resident of Village/Mohallah- Parsa Pathan Patti, P.O.- Narkatiya, P.S.- Chapra, Prakhand- Chauradano, District- East Champaran (Bihar).
158. Ravi Ranjan Kumar Singh son of Awadhesh Singh resident of Village/Mohallah- Kamalpura, P.O.- Kamalpura, P.S.- Mashrakh, Prakhand- Mashrakh, District- Saran (Bihar).
159. Kamlesh Kumar Tiwari son of Dasai Tiwari resident of Village/Mohallah- Kishanpura Mathiya, P.O.- Mashrakh, P.S.- Mashrakh, Prakhand- Mashrakh, District- Saran (Bihar).
160. Kamlesh Prasad son of Bharat Prasad resident of Village/Mohallah- Dawath, P.O.- Dawath, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
161. Vikesh Kumar Chaudhary son of Ramnesh Chaudhary resident of Village/Mohallah- Bachuara, P.O.- Dawath, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
162. Santosh Kumar son of Rajendra Prasad Singh resident of Village/Mohallah- Deoganja, P.O.- Kusari, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
163. Nirmalendu Shekhar Mishra son of Ravindra Nath Mishra resident of Village/Mohallah- Rasulpur, P.O.- Rasulpur, Via- Mirjapur, P.S.- Amnour, Prakhand- Amnaur, District- Rohtas (Bihar).
164. Vijay Kumar son of Anil Sah resident of Village/Mohallah- Ghoshai, P.O.- Ghoshai, Via- Chousa, P.S.- Chousa, Prakhand- Chousa, District- Madhepura (Bihar).
165. Jyoti Kumari wife of Vijay Kumar resident of Village/Mohallah- Ghoshai, P.O.- Ghoshai, Via- Chousa, P.S.- Chousa, Prakhand- Chousa, District- Madhepura (Bihar).
166. Jyotish Kumar Sah son of Sagar Sah resident of Village/Mohallah- Sukhsena Tirasi Tola, P.O.- Bhatottar Chakla, P.S.- Barhara Kothi, Prakhand- Barhara Kothi, District- Purnea (Bihar).
167. Awadhesh Kumar son of Brahamanand Yadav resident of Village/Mohallah- Latraha, P.O.- Latraha, P.S.- Barhara Kothi, Prakhand- Barhara Kothi, District- Purnea (Bihar).
168. Subhash Kumar son of Vinod Ray resident of Village/Mohallah- Gawasara, P.O.- Chandhua, P.S.- Kudhani, Prakhand- Kudhani, District- Muzaffarpur (Bihar).
169. Rajeev Kumar Singh son of Kari Singh resident of Village/Mohallah- Chandpura Khurd, P.O.- Chandpura Khurd, P.S.- Alauli, Prakhand- Alauli, District- Khagaria (Bihar).
170. Vinay Kumar son of Dev Narayan Sharma resident of Village/Mohallah- Khamhouti, P.O.- Khamouti, P.S.- Bakhtiyarpur, Prakhand- Simri Bakhtiyarpur, District- Saharsa (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 756/871
171. Payal Kumari daughter of Ram Naresh Singh resident of Village/Mohallah- Jasoiya, P.O.- Aurangabad, P.S.- Aurangabad, Prakhand- Aurangabad, District- Aurangabad (Bihar).
172. Rajesh Ranjan son of Ramdeo Prasad resident of Village/Mohallah- Banke Bazar, P.O.- Banke Bazar, P.S.- Banke Bazar, Prakhand- Banke Bazar, District- Gaya (Bihar).
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 857 of 2017 In Civil Writ Jurisdiction Case No.14847 of 2016 ======================================================
1. Umesh Prasad Mandal, S/O Sukhdeo Mandal, R/O Village- Jakhim, P.S.- Rafiganj, District- Aurangabad (Bihar).
2. Subhash Kumar, S/O Dukhan Pal, R/O Village- Jakhim, P.S.- Rafiganj, District- Aurangabad (Bihar).
3. Rishikesh Kumar Mishra, S/O Harihar Nath Mishra, R/O Village- Simara Jamshed, P.S.- Rafiganj, District- Aurangabad (Bihar).
4. Anup Kumar Gupta, S/O Prem Chand Gupta, R/o Village- Kajpa, P.O.- Jakhim, P.S.- Rafiganj, District- Aurangabad (Bihar).
5. Rambha Sinha, W/O Chitranjan Kumar, R/O Village- Charkawana Nichalidih, P.S.- Rafiganj, District- Aurangabad (Bihar).
6. Mritunjay Kumar Sharma, S/O Pradumman Vishwakarma, R/O Village- Dhol, P.S.- Kasma, District- Aurangabad (Bihar).
7. Sudhir Kumar @ Sudhir Kumar Mishra, S/O Muneshwar Mishra, R/O Village- Kaira Manjhauli, P.S.- Kasma, District- Aurangabad (Bihar).
8. Rajesh Khanna, S/o Ramjanam Thakur, R/o Village- Bodhpur @ Bodopur, P.S. Rafiganj, District- Aurangabad (Bihar).
9. Binod Kumar Sharma, S/o Triveni Vishwakarma, R/o Village- Dhol, P.S.- Kasma, District- Aurangabad (Bihar).
10. Ashok Kumar, S/o Raj Kumar Singh, R/o village- Jakariya, P.S. Kasma, District- Aurangabad (Bihar).
11. Lakhan Prajapat, S/O Surajmal Prajapat, R/O Village- Kaira @ Kaira, P.S.- Kasma, District- Aurangabad (Bihar).
12. Yashwant Kumar, S/O Harimohan Prasad, R/O Village- Bour, P.S.- Rafiganj, District- Aurangabad (Bihar).
13. Mukesh Kumar, S/O Mahendra Kumar, R/O Village- Charkawannichlidih, P.S.- Rafiganj, District- Aurangabad (Bihar).
14. Kandarp Kumar @ Kandarb Kumar, S/O Badri Nath Mishra, R/O Village- Pachar, P.S.- Rafiganj, District- Aurangabad (Bihar).
15. Upendra Kumar, S/O Shiv Pujan Prasad, R/o Village- Kajpa, P.S.- Rafiganj, District- Aurangabad (Bihar)
16. Maneesh Kumar, S/O Yugeshwar Paswan, R/O Village- Kutkuri, P.S.- Rafiganj, District- Aurangabad (Bihar).
17. Suman Kumar, S/O Umesh Prasad, R/O Village- Kotawara, P.S.- Rafiganj, District- Aurangabad (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 757/871
18. Kamlesh Kumar Verma, S/O Binay Kumar Verma @ Vinay Kr. Verma.
19. Basant Kumar, S/o Late Jitu Ram.
20. Meena Kumari, D/o Munsi Thakur.
21. Bikash Kumar Verma, S/o Mahendra Kumar Verma @ Kedar Ram, All 18 to 21 of R/o Village- Kajpa, P.S.- Rafiganj, District- Aurangabad (Bihar).
22. Balindra Prasad @ Birendra Prasad, S/o Kedar Ram, @ Mahendra Kumar Verma, R/o Village- Kajpa, P.S.- Rafiganj, District- Aurangabad (Bihar).
23. Dhananjay Kumar Rajak, S/o Shree Rajak, R/o Village- Barahi, P.S.- Pothu, District- Aurangabad (Bihar).
... ... Appellant/s Versus
1. The State of Bihar through the Principal Secretary, Department of Planning and Development, Government of Bihar, Patna.
2. The Director, Department of Planning & Development (Directorate of Economics & Statistics), Government of Bihar, Patna.
3. Joint Director-Cum- Office Head, Department of Planning & Development, (Directorate of Economics & Statistics) Government of Bihar, Patna.
4. The District Statistical Officer, Aurangabad, District- Aurangabad (Bihar).
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 866 of 2017 In Civil Writ Jurisdiction Case No.15888 of 2016 ======================================================
1. Mukesh Kumar Mandal ( P D D No. 007750 ), son of Dev Kumar Mandal, Resident of Village-Tadiha, P.O.-Koilakh, P.S.-Bhairav Asthan, District-Madhubani.
2. Naveen Kumar Das (PDD NO. 065019), son of Lakshmi Das, Resident of Village-Chaupta, P.O.-Kako, P.S.-Bhairav Asthan, District-Madhubani.
... ... Appellant/s Versus
1. The State of Bihar.
2. The Chief Secretary, Government of Bihar, Patna.
3. The Principal Secretary, Cabinet Secretariat Department, Government of Bihar, Patna.
4. The Deputy Secretary, Cabinet Secretariat Department Government of Bihar, Patna.
5. The Principal Secretary, Planning and Development, Department, Government of Bihar, Patna.
6. The Principal Secretary, Cooperative Department, Government of Bihar, Patna.
7. The Director, Economics and Statistics Planning and Development, Department, Government of Bihar, Patna, M/3, A-Z Officer's Flat, New Punaichak, Patna.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 758/871
8. The Deputy Director, Economics and Statistics, Planning and Development Department, Government of Bihar, Patna, M/3, A-Z Officer's Flat, New Punaichak, Patna.
9. The District Statistical Officer, Samastipur.
10. The District Statistical Officer, Madhubani.
11. The District Statistical Officer, Darbhanga.
12. Rajesh Kumar Sahni ( P D D No 115804 ), son of Ram Prasad Sahni, Resident of Mohalla- Sher Mohammad (Bhigo), & P.O.-Lalbagh Block- Darbhanga Sadar, P.S.Darbhanga, District-Darbhanga.
13. Krishna Kumar Sah (PDD No. 011681), son of Late Laxman Sah, Resident of Village-Pagra, P.O.-Pagra, Block-Dalsingsarai, District-Samastipur.
14. Dharmendra Mahto (PDD No. 165952), son of Subodh Mahto, Resident of Village-Bathua Buzurg, P.O.-Bathua Buzurg, Block- Sarairanjan, District- Samastipur.
15. Jeetendra Kumar (PDD No. 113442), son of Satya Narayan Sah, Resident of Village-Bherokhara, P.O. & Block-Tajpur, District-Samastipur.
16. Baban Kumar (PDD No.023675), son of Ram Kishore Prasad, Resident of Village-Kishanpur Baikunth, P.O.-Kishanpur Baikunth & Block-Warisnagar, District-Samastipur.
17. Parmanand Kumar (PDD NO. 045509), son of Genalal Mahto, Resident of Village-Kalyanpur Basti East, P.O.-Madudabad, Block & P.S.-Mohiuddin Nagar, District-Samastipur.
18. Shivam Kumar Jayswal (PDD No. 068922), son of Subodh Kumar Jayswal, Resident of Village & P.O.-Mohiuddin Nagar, Block & P.S.-Mohiuddin Nagar, District-Samastipur.
19. Sumant Kumar Singh (PDD NO. 312673), son of Ravindra Kumar Singh, Resident of Village & P.O.-Harail, Block & P.S.-Mohiuddin Nagar, District- Samastipur.
20. Ajay Kumar (PDD NO.136133), son of Ashok Sah, Resident of Village & P.O.-Mohiuddin Nagar, Block & P.S.-Mohiuddin Nagar, District-Samastipur.
21. Avinash Kumar (PDD NO. 069813), son of Bharat Chaudhary, Resident of Village--Nawada, Block & P.S.-Mohiuddin Nagar, District-Samastipur.
22. Satish Kumar Singh ( PDD NO.029919), son of Late Kusheshwar Prasad Singh, Resident of Village-Harail, P.O.-Mohiuddin Nagar, Block-Mohiuddin Nagar, District-Samastipur.
23. Sujeet Kumar Patel (PDD NO.146589), son of Kailash Patel, Resident of Village-Bhasingpur & P.O.-Bochaha, Block & P.S.-Mohiuddin Nagar, District-Samastipur.
24. Mukesh Kumar (PDD NO. 121609), son of Sukhdeo Paswan, resident of Village-Andaur, P.O.-Andaur, Block & P.S.-Mohiuddin Nagar, District- Samastipur.
25. Md. Aftab Alam (PDD NO.177950), son of Md. Kasim, resident of village- Shivna, P.O.-Andaur, Block & P.S.-Mohiuddin Nagar, District-Samastipur.
26. Raji Kamal (PDD NO.025000), son of Mustafa Kamal, Resident of Village- Alpura, P.O.-Tajpur, Via- Tulapatganj, Block & P.S.- Tajpur, District- Madhubani.
27. Praveen Kumar Jha (PDD NO. 198203), son of Ram Bilash Jha, Resident of Village-Shankarpur, P.O.-Kako, P.S.-Bhairav Asthan, District-Madhubani.
28. Lakshman Kumar (PDD NO. 057846), son of Ramashish Singh, Resident of Village & P.O.-Jaynagar, Block & P.S.- Jaynagar, District-Madhubani. Patna High Court LPA No.535 of 2017 dt.17-04-2018 759/871
29. Ramesh Chandra Yadav (PDD NO. 258277), son of Ram Khelawan Yadav, Resident of Village-Singraha, P.O.-Bhatra Ghat, P.S.-Bisfi, Block-Bisfi, District-Madhubani.
30. Arvind Kumar (PDD NO. 276752), son of Sita Sao, Resident of Village- Sohdi, P.O.-Sohdi, P.S.-Ariyari, Gram Panchayat, Chodh Dargah, Block- Ariyari, District-Sheikhpura.
31. Parshuram Kumar (PDD NO. 245679), son of Umeshwar Mahto, Resident of Village-Lutaut, P.O.-Chatiyara, P.S.-Keranday, Gram Panchayat- Chatiyara, Block- Chewara, District-Sheikhpura.
32. Pravin Kumar (PDD NO. 296465), son of Rajendra Prasad Singh, Resident of Village-Eksari Bigha, P.O.-Maninda, P.S.- Sheikhpura, Gram Panchayat- Lahna, Block- Chewara, District-Sheikhpura.
33. Shiv Balak Yadav (PDD NO.001066), son of Mahadeo Yadav, Resident of Village--Mahuli, P.O.-Chordargah, P.S.- Ariyari, Gram Panchayat- Chordargah, Block-Ariyari, District-Sheikhpura.
34. Sanjay Kumar (PDD NO. 200896), son of Devendra Saw, Resident of Village-Kamalpur, P.O.- Ariyari, P.S.- Ariyari, Block- Ariyari, District Shekhpura.
35. Uday Kumar (PDD NO. 086011), son of Raj Ballam Prasad, Resident of Village-Bhalua, Gram Panchayat-Lohan, P.O.-Lohan, P.S.- Ariyari, Block- Chewara, District-Sheikhpura.
36. Amitesh Kumar (PDD NO. 076410), son of Dilip Singh, Resident of Village- Sherpur, P.O.-Sherpur, P.S.- Sherpur, Block-Vidyapati Nagar, District- Sheikhpura.
37. Sanjeev Kumar Mishra (PDD NO. 021606), son of Shankar Mishra, Resident of Village-Prof. Colony P.O.-Jhanjharpur, P.S.-Madhepur, Dist.-Madhubani.
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 868 of 2017 In Civil Writ Jurisdiction Case No.14489 of 2016 ======================================================
1. Murari Prasad Yadav, Son of Yogendra Prasad Yadav, resident of Village/Mohalla- Maheshwara, P.O. Barhad, P.S. Aurai, Prakhand- Aurai, District- Muzaffarpur (Bihar).
2. Ajeet Kumar, Son of Yogendra Kapar, resident of Village/Mohalla- Gharbhara, P.O. Gharbhara, P.S.- Bochahan, Prakhand- Bochahan, District- Muzaffarpur (Bihar).
3. Akhileshs Kumar, Son of Hari Kishore Sah, Resident of Village/Mohalla- Meshaul, P.O.- Runni Saidpur, P.S.- Runni Saidpur, Prakhand- Runni Saidpur, District- Sitamarhi (Bihar).
4. Mithilesh Kumar, Son of Siya Prasad Yadav, resident of Village/Mohalla- Pachganiya, P.O.- Sarfuddinpur, P.S.- Gaighat, Prakhand- Gaighat, District- Muzaffarpur (Bihar).
5. Hemant Kumar, son of Gopal Chandra Prasad, Resident of Village/Mohalla- Paga Laxmi, P.O.- Paga Laxmi, P.S. Gaighat, Prakhand- Gaighat, District- Muzaffarpur (Bihar).
6. Rupesh Kumar, Son of Ram Dayal Sah, Resident of Village/Mohalla- Harnahi, P.O.- Harnahi, P.S.- Sheohar, Prakhand- Sheohar, District- Sheohar, (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 760/871
7. Kailash Sharma, Son of Ramashray Sharma, Resident of Village/Mohalla- Ghorail Sharif, P.O.-Ghorail Sharif, P.S.- Nanpur, Prakhand- Bokhara, District- Sitamarhi (Bihar).
8. Md. Rizwan, Son of Abdul Kaiyam, resident of Village/Mohalla- Keshopur, P.O.- Keshopur, Via- Chandanpatti, P.S.- Sakra, Prakhand- Sakra, District- Muzaffarpur (Bihar).
9. Kaushal Kishore, Son of Surendra Mishra, resident of Village/Mohalla- Jagdishpur Baghnagari, P.O.- Jagdishpur Babhnagari, Via- Sakra, P.S.- Sakra, Prakhand- Sakra, District- Muzaffarpur, (Bihar).
10. Sanjay Kumar, Son of Faguni Thakur, resident of Village/Mohalla- Raghunathpur, P.O.- Dholi, Via- Sakra, P.S.- Sakra, Prakhand- Sakra, District- Muzaffarpur (Bihar).
11. Dhananjay Kumar Singh, Son of Sri Ram Narayan Singh, resident of Village/Mohalla- Jhitkahiya, P.O.- Minapur, P.S.- Minapur, Prakhand- Minapur, District- Muzaffarpur (Bihar).
12. Vinay Kumar, Son of Sita Ram Pandit, resident of Village/Mohalla- Khanejatpur, P.O.- Daud Chapra, Via- Uma Nagar, P.S.- Minapur, Prakhand- Minapur, District- Muzaffarpur (Bihar).
13. Chandan Kumar, Son of Upendra Prasad Singh, resident of Village/Mohalla- Tengrahan, P.O.- Tengrahan, P.S.- Minapur, Prakhand- Minapur, District Muzaffarpur (Bihar).
14. Brajesh Kumar Rajhans, Son of Jagmohan Prasad Singh, resident of Village/Mohalla- Kaithi, P.O.- Kaithi, Via- Chautham, P.S.- Chautham, Prakhand- Chautham, District- Khagaria (Bihar).
15. Manish Kumar Thakur, Son of Kamlesh Thakur, Resident of Village/Mohalla- Lakhanpur, P.O. Lakhanpur, P.S.- Katra, Prakhand- Katra, District- Muzaffarpur (Bihar).
16. Vijay Kumar Thakur, Son of Ran Jandan Thakur, resident of Village/Mohalla- Bishunpur, P.O.- Bishunpur, P.S.- Piyar, Prakhand- Bandra, District- Muzaffarpur (Bihar).
17. Ashis Kumar, Son of Ram Binod Prasa, resident of Village/Mohalla- Changel, P.O.- Changel, P.S.- Katra, Prakhand- Katra, District- Muzaffarpur (Bihar).
18. Hari Kishore Kumar Yadav, Son of Shiv Shankar Ray, Resident of Village/Mohalla- Mustafapur, P.O.- Mustafapur, P.S.- Kanti, Prakhand- Kanti, District- Muzaffarpur (Bihar).
19. Ratnesh Kumar, Son of Digvijay Narayan Singh, resident of Village/Mohalla- Bilandpur, P.O.- Bilandpur, P.S.- Rajapakar, Prakhand- Rajapakar, District- Vaishali (Bihar).
20. Shyam Kishore Thakur, Son of Satrughan Thakur, resident of Village/Mohalla- Bishnupur Mehsi, P.O.- Bishnupur, P.S.- Piyar, Prakhand- Bandra, District- Muzaffarpur (Bihar).
21. Chandan Kumar, Son of Late Subodh Trivedi, resident of Village/Mohalla- Matlupur, P.O.- Matlupur, P.S.- Piyar, Prakhand- Bandra, District- Muzaffarpur (Bihar).
22. Chandran Kumar Sah, son of Siyaram Sah, resident of Village/Mohalla- Dumari, P.O.- Dumari, P.S. Sarai, Prakhand- Rajapakar, District- Vaishali (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 761/871
23. Tejendra Prasad Nishad, Son of Mahesh Sahni, resident of Village/Mohalla- Karjadih, P.O.- Karja, P.S.- Karja, Prakhand- Marwan, District- Muzaffarpur (Bihar).
24. Navnit Kumar, Son of Awahesh Mishra, resident of Village/Mohalla- Dhanaur, P.O.- Dhanaur, P.S. Katra, Prakhand- Katra, District- Muzaffarpur (Bihar).
25. Mukesh Kumar Mandal, Son of Ashok Mandal, resident of Village/ Mohallah- Khanguradih, P.O.- Khanguradih, P.S.- Katra, Prakhand- Katra, District- Muzaffarpur (Bihar).
26. Suman Saurabh, Son of Shatrughan Prasad, resident of Village/Mohalla Ram Nagar, P.O.- Dholi, P.S.- Sakra, Prakhand- Sakra, District- Muzaffarpur (Bihar).
27. Ranjeet Kumar, Son of Fagunee Thakur, resident of Village/Mohallah- Sakra, P.O.- Dholi, P.S.- Sakra, Prakhand- Sakra, District- Muzaffarpur (Bihar).
28. Amarjeet Ram, Son of Chandeshwar Ram, resident of Village/Mohalla- Tepri, P.O.- Tepri, P.S.- Piyar, Prakhand- Bandra, District- Muzaffarpur (Bihar).
29. Binod Sah, Son of Late Hardev Sah, resident of Village/Mohalla- Jarangi, P.O.- Dholi, P.S.- Piyar, Prakhand- Bandra, District- Muzaffarpur (Bihar).
30. Rubi Kumari, Daughter of Mahesh Sahni, resident of Village/Mohalla- Karja, P.O.- Karja, P.S.- Karja, Prakhand- Marwan, District- Muzaffarpur (Bihar).
31. Anand Kumar, Son of Arun Panjiar, resident of Village/ Mohalla- Languraon, P.O.- Dumari, P.S.- Rajapakar, Prakhand- Rajapakar, District- Vaishali (Bihar).
... ... Appellant/s Versus
1. The State of Bihar through the Principal Secretary, Department of Planning & Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development, Government of Bihar, Patna.
3. The Director, Department of Planning & Development, Government of Bihar, Patna.
4. The Joint Director-cum-Office Head, Department of Planning & Development, Government of Bihar, Patna.
5. The District Statistical Officer, Bhojpur, District- Bhojpur (Bihar).
6. The District Statistical Officer, Khagaria, District- Khagaria (Bihar).
7. The District Statistical Officer, Vaishali, District- Vaishali (Bihar).
8. The District Statistical Officer Muzaffarpur, District- Muzaffarpur (Bihar).
9. The District Statistical Officer, Sitamarhi, District- Sitamarhi (Bihar).
10. The District Statistical Officer, Sheohar, District- Sheohar (Bihar).
11. The District Statistical Officer, Buxar, District- Buxar (Bihar).
12. Manish Kumar, Son of Raj Kumar Mishra, resident of Village/Mohalla- Jagdishpur Baghnagari, P.O.- Jagdishpur Baghnagari, Via- Sakra, P.S.- Sakra, Prakhand- Sakra, District- Muzaffarpur (Bihar).
13. Bhola Kumar, Son of Kapil Sah, reisdent of Village/Mohalla- Bandra, P.O.- Bandra, P.S.- Bandra, Prakhand Bandra, District- Muzaffarpur (Bihar).
14. Akhilesh Ram, Son of Hari Narayan Ram, resident of Village/Mohalla- Jaipur, P.O.- Baikunthpur, P.S.- Itarhi, Prakhand- Itarhi, District- Buxar (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 762/871
15. Ritesh Kumar Choudhary, Son of Nagendra Narayan Choudhary, resident of Village/Mohalla- Jamuaon, P.O.- Jamuaon, P.S.- Sandesh, Prakhand- Sardesh, District- Bhojpur (Bihar).
16. Munna Kumar, Son of Narendra Narayan Choudhary, resident of Village/Mohalla- Jamuaon, P.O.- Jamuaon, P.S.- Sandesh, Prakhand- Sandesh, District- Bhojpur (Bihar).
17. Deobrat Kumar, Son of Surat Mahto, Resident of Village/Mohalla- Udwant Nagar, P.O.- Udwant Nagar, P.S.- Udwant Nagar, Prakhand Udwant Nagar, District- Bhojpur (Bihar).
18. Amrendra Kumar Singh, Son of Shivjee Singh, Resident of Village/Mohalla- Tetariyan, P.O. Mansagar, P.S.- Charpokhari, Prakhand- Charpokhari, District- Bhojpur (Bihar).
19. Paras Kumar, son of Ram Nivas Jha, resident of Village/Mohalla- Marwan, P.O.- Dholi, P.S.- Sakra, Prakhand- Sakra, District- Muzaffarpur (Bihar).
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 893 of 2017 In Civil Writ Jurisdiction Case No.14475 of 2016 ======================================================
1. Ashutosh Kumar Son of Bachha Singh Resident of Village- Rashulpura, P.O.- Tilota Rashulpura, P.S.- Pachrukhi, District- Siwan.
2. Raju Kumar Son of Sri Chandrika Prasad Resident of Village- Makhnupur - Mouze, P.O. +P.S.- Pachrukhi, District- Siwan.
3. Mukesh Kumar Gupta Son of Sri Banabihari Sah Village+P.O. +P.S.- Pachrukhi, District- Siwan.
... ... Appellant/s Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Planning & Development Department, Government of Bihar, Patna.
3. The Principal Secretary, Co-Operative Department, Government of Bihar, Patna.
4. The Director, Department of Planning & Development (Directorate of Economics & Statistics),Government of Bihar, Patna.
5. The Collector Cum- District Magistrate, Siwan.
6. The District Statistical Officer, Siwan.
7. The Charge- Officer-Cum- Block Development Officer, Hasanpura and Pachrukhi, District - Siwan.
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 898 of 2017 In Civil Writ Jurisdiction Case No.15038 of 2016 ======================================================
1. Pintu Ray S/o late Shyam Lal Ray Resident of Village- Baraitha, P.S. Chiraya, District- East Champaran, PDD/ 157011
2. Vibhakar S/o Pawan Kumar Sharma Resident of Villatge- Baraitha, P.S.- Chiraya, District-East Champaran. PDD/ 06982 Patna High Court LPA No.535 of 2017 dt.17-04-2018 763/871 ... ... Appellant/s Versus
1. The State of Bihar through The Principal Secretary, Planning and Development Department, Government of Bihar, Patna.
2. The Principal Secretary, Planning and Development, Govt. of Bihar, Patna.
3. The Director, Economics and Statistics under Planning and Development, Government of Bihar, Patna.
4. The Project Director, Economics and Statistics under Planning and Development, Government of Bihar, Patna.
5. Juli Kumari D/o - Sanjeev Kumar, W/o- Indra Bhushan Kumar Resident of Village- Kabiyahi, P.S.- Triveniganj, District- Madhepura, PDD/309822.
6. Pankaj Kumar S/o Ram Baitha Resident of Village- Barari, P.S.- Barari, District- Bhagalpur. PDD/309822.+
7. Nikesh Kumar S/o Bhuwan Roy Resident of Village- Rampur Lahi, P.S.- Shankarpur, District- Madhepura. PDD/235414.
8. Abhishek Kumar S/o Badri Prasad Resident of Village- Rajwara, P.S.- Shankarpur, District- Aurangabad. PDD/115550.
9. Nagendra Kumar S/o Janardan Singh Resident of Village- Denkalip, P.S.- Obra, District- Aurangabad. PDD/084213.
10. Anish Kumar S/o- Ashok Mandal Resident of Village- Kapsona, P.S.- Shahkund, District- Bhagalpur. PDD/157027.
11. Chandrashekhar Priyadershi S/o- Indradeo Singh Resident of Village- Kapsona, P.S.- Shahkund, District- Bhagalpur. PDD/244992.
12. Chandan Kumar S/o- Indradeo Mandal Resident of Village- Kapsona, P.S.- Shahkund, District- Bhagalpur. PDD/205731.
13. Randhir Kumar Dubey S/o late late Arun Kumar Dubey Resident of Village- Gobrain, P.S.- Sajour, District- Bhagalpur. PDD/100232.
14. Subhash Kumar S/o- Udit Narayan Yadav Resident of Village- Padri, P.S.- Bithan, District- Samastipur. PDD/294503.
15. Sumit Kumar S/o- Shyam Kishore Poddar Resident of Village- Rajaganj, P.S.- Bahadurganj, District- Madhepura. PDD/224255.
16. Brajesh Kumar Gupta S/o Kedar Prasad Gupta Resident of Village- Kursela Tengariya, P.S.- Kursela, District- Katihar. PDD/141337.
17. Johney Kumar S/o Rajendra Prasad Sah Resident of Village- Tengariya Tola Kursela, P.S.- Kursela, District- Katihar. PDD/089735.
18. Manoj Kumar S/o Mahendra Prasad Mandal Resident of Village- Kursela Basti, P.S.- Kursela, District- Katihar. PDD/145642.
19. Manish Kumar S/o- Arun Kumar Jaiswal Resident of Village- Kursela Basti, P.S.- Kursela, District- Katihar. PDD/287728.
20. Dilip Kumar Mandal S/o - Bajrangi Prasad Mandal Resident of Village- Malinia, P.S.- Kursela, District- Katihar. PDD/242065.
21. Dipak Kumar Das S/o- Dhanpati Lal Sah Resident of Village- Pilwaha, P.S.- Jadia, District- Supaul. PDD/092715.
22. Ranjana Kumari D/o- Jay Prakash Yadav Resident of Village- Maharajganj, P.S.- Muffasil Ranipatra, District- Purnea. PDD/037295.
23. Vikash Kumar S/o- Surya Narayan Yadav Resident of Village- Maharajganj, P.S.- Muffasil Ranipatra, District- Purnea.
24. Rekha Rani D/o - Anant Kumar Resident of Village- Kshrupatti, P.S.- Murliganj, District- Madhepura. PDD/289258.
25. Mukesh Kumar S/o- Suresh Prasad Mandal Resident of Village- Bhathaili, P.S.- Jalalgarh, District- Purnea.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 764/871
26. Angad Kumar S/o- Tejnarayan Mahto Resident of Village- Suraha, P.S.- Amarpur, District- Banka. PDD/150610.
27. Birendra Kumar Ray S/o - Jay Kishun Ray Resident of Village- Siuri, P.S.- Mashrak, District- Chapra. PDD/111115.
28. Rakesh Kumar S/o -Ram Vishwas Bhagat Resident of Village- Laguni, P.S.- Panapur, District- Saran. PDD/111533.
29. Amrendra Kumar S/o Naresh Mohan Thakur Resident of Village- Jagatpur, P.S.- Banka, District- Banka. PDD/230154.
30. Nirmal Kumar S/o Bhupendra Prasad Singh Resident of Village- Kohwara, P.S.- K.Nagar, District- Purnea. PDD/213644.
31. Hira Prasad Madnesh S/o- Ganesh Prasad Madnesh Resident of Village- Madhubani, P.S.- K.Hat, District- Purnea. PDD/212253.
32. Tara Nand Kumar S/o- Sri Krishna Deo Bishwas Resident of Village- Ved Vyas Colony, Ward No. 1 Madhubani North of Paswan Tola, P.S.- K.Hat, District- Purnea. PDD/040961.
33. Lal Dev Kumar S/o- Domi Yadav Resident of Village- Banyapatti, P.S.- K.Nagar, District- Purnea. PDD/043057.
34. Sanju Lal Ram S/o- Ramashish Ram Resident of Village- Mathiya Zirat, P.S.- Chatauni, Motihari, District- East Champaran. PDD/007855.
35. Vishal Gaurav S/o- Shiv Govind Ram Resident of Village- Barka Nuwaon, P.S.- Buxar Muffasil, District- Buxar. PDD/268201.
36. Sanjeev Kumar Parit S/o-Sreekant Parit Resident of Village- Pakari, P.S.- Ram Nagar, District- West Champaran. PDD/253211.
37. Paswan Kumar S/o- late Ram Chandra Prasad Resident of Village- Bagdulhan Chowk, Hajipur, P.S.- Hajipur, District- Vaishali. PDD/045188.
38. Neeraj Kumar S/o - Parikshan Roy Resident of Village- Pokhra Mohalla, Navin Cinema Road, Hajipur, P.S.- Hajipur, District- Vaishali. PDD/129231.
39. Sanjay Kumar S/o late Laloo Paswan Resident of Village- Subhash Chowk (Subhash Nagar H.No. 54), P.S.- Hajipur, District- Vaishali. PDD/066365.
40. Amit Kumar S/o- Sri Murlidhar Prasad Singh Resident of Village- Kursela, P.S.- Kursela, District- Katihar. PDD/265944.
41. Chandan Kumar S/o Ramanand Jaiswal Resident of Village- Kursela, P.S.- Kursela, District- Katihar. PDD/210176.
42. July Kumari D/o Mithalesh Kumar Resident of Village- Vidya Bharti (Res.) School, P.S.- Kursela, District- Katihar. PDD/187014.
43. Shankar Kumar S/o- Vishwanath Prasad Gupta Resident of Village- New Chowk Kursela, P.S.- Kursela, District- Katihar. PDD/265265.
44. Tinku Prasad Gupta S/o- Vishwanath Prasad Gupta Resident of Village- Tengariya, P.S.- Kursela, District- Katihar. PDD/057103.
45. Sumit Kumar S/o- Balram Modi Resident of Village- Kursela, P.S.- Kursela, District- Katihar. PDD/179006.
46. Chandrakant Mandal S/o- Bhuvneshwar Mandal Resident of Village- Maliniya, P.S.- Kursela, District- Katihar. PDD/291880.
47. Anant Kumar S/o- Yamuna Prasad Sah Resident of Village- Purani Bazar, P.S.- Kursela, District- Katihar. PDD/137706.
48. Abhay Kumar S/o - Baleshwar Mehta Resident of Village- Kamalpur, P.S.- Ghailadh, District- Madhepura. PDD/100492.
49. Gautam Kumar S/o Dinesh Kumar Dinkar Resident of Village- Raybhir, P.S.- Shankarpur, District- Madhepura. PDD/091119.
50. Indradeva Kumar S/o Ram Jee Gond Resident of Village- Charitravan, P.S.- Buxar, District- Buxar.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 765/871
51. Bal Ram Kumar S/o - Ram Jee Gond Resident of Village- Charitravan, P.S.- Buxar, District- Buxar. PDD/092413.
52. Arvind Kumar Mishar S/o- Dhurb Narayan Mishra Resident of Village- Gewal Bigha Mali Bagicha, P.S.- Rampur, District- Gaya. PDD/23352.
53. Sobhit Sikhar S/o Lalan Prasad Verma Resident of Village- Gewal Bigha Bathan, P.S.- Rampur, District- Gaya. PDD/233944.
54. Pankaj Kumar S/o Shiveshwar Prasad Sinha Resident of Village- Dedhpura, P.S.- Mahnar, District- Vaishali. PDD/091889.
55. Deepak Kumar S/o- Jayant Kumar Resident of Village- Pakaria, P.S.- Rupauli, District- Purnea. PDD/060056.
56. Arvind Kumar Singh S/o Baleshwar Singh Resident of Village- Uttri, P.S.- Rajpur, District- Buxar. PDD/117179.
57. Ramesh Kumar Nirala S/o Baleshwar Singh Resident of Village- Maudahchatur, P.S.- Patepur, District- Vaishali. PDD/215804.
58. Ajit Kumar Verma S/o- Bhuvneshwar Prasad Resident of Village- Maudahchatur, P.S.- Patepur, District- Vaishali. PDD/183480.
59. Ratnesh Kumar S/o- Rohti Prasad Yadav Resident of Village- Kaliganj, P.S.- Sadar, District- Purnea. PDD/122461.
60. Rupesh Kumar S/o Rohit Prasad Yadav Resident of Village- Kaliganj, P.S.- Sadar, District- Purnea. PDD/110573.
61. Vikash Kumar S/o Sri Ram Prasad Resident of Village- Attarsua, P.S.- Siwan, District- Siwan. PDD/197405.
62. Upendra Kumar Yadav S/o Rampujan Yadav Resident of Village- Garibganj, P.S.- G.B. Nagar Tarwara, District- Siwan. PDD/007523.
63. Ganesh Singh S/o- Hari Nandan Singh Resident of Village- Tarwara, P.S.- G.B. Nagar, District- Siwan. PDD/185573.
64. Pankaj Kumar S/o Laxman kumar Resident of Village- Bhatta Bazar Chitravani Road, P.S.- K.Hat, District- Purnea. PDD/223021.
65. Santosh Kumar Verma S/o late Srikrishan Sahay Resident of Village- Baxa Ghat Road Sipahi Tola, P.S.- K.Hat, District- Purnea. PDD/239388.
66. Suresh Kumar S/o Raj Kishor Sah Resident of Village- Sukhasan Kothi, P.S. Barhara Kothi, District- Purnea. PDD/146041.
67. Rohit Kumar S/o Umashankar Prasad Gupta Resident of Village- Tengrari, P.S.- Siwaipatty, District- Muzaffarpur, PDD/045902.
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 900 of 2017 In Civil Writ Jurisdiction Case No.15974 of 2016 ======================================================
1. Akhilesh Kumar Jha ( P D D No. 059388), Son of Urga Narayan Jha, resident of At + P.O.- Abhuar, Ward No.- 4, P.S.- Kisanpur, Dist- Supaul.
2. Arvind Kumar ( P D D No. 127485 ), Son of Bhuvneshwar Yadav, Resident of Village- Tharia, Post- Maladh, P.S.- Kishanpur, District- Supaul.
3. Sushil Kumar Yadav ( P D D No. 083352 ), son of Ayodhya Prasad Yadav Resident of Village- Tharia, Post- Maladh, P.S.- Kishanpur, District- Supaul.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 766/871
4. Gangesh Kumar Choudhary ( P D D No. 271511 ), Son of Kapileshwar Choudhary, resident of Village + P.O.- Naya Bhargama, P.S. + Block- Bhargama, District- Araria.
5. Satyendra Kumar Verma ( P D D No. 295015 ), Son of Late Kamindra Narayan Das, resident of Village- Tonha, P.O.- Bhatgama, P.S. + Block Bhargama, District- Araria.
... ... Appellant/s Versus
1. The State of Bihar
2. The Chief Secretary, Government of Bihar, Patna.
3. The Principal Secretary, Cabinet Secretariat Department Government of Bihar, Patna.
4. The Deputy Secretary, Cabinet Secretariat Department Government of Bihar, Patna.
5. The Principal Secretary, Planning and Development Department, Government of Bihar, Patna.
6. The Principal Secretary, Cooperative Department, Government of Bihar, Patna.
7. The Director, Economics and Statistics, Planning and Development Department, Government of Bihar, Patna, M/3, A-Z Officer's Flat, New Punaichak, Patna.
8. The Deputy Director, Economics and Statistics, Planning and Development Department, Government of Bihar, Patna, M/3, A-Z Officer's Flat, New Punaichak, Patna.
9. The District Statistical Officer, Darbhanga.
10. The District Statistical Officer, Lakhisarari.
11. The District Statistical Officer, Supaul.
12. The District Statistical Officer, Mdhepura.
13. The District Statistical Officer, Araria.
14. Syed Ale Mehdi ( P D D No. 233721 ), Son of Syed Ale Hasan, Resident of Village + P.O.- Chandanpatti, Block & P.S.- Ashok Paper Mill, District- Darbhanga.
15. Ram Ram Sagar Thakur ( P D D No. 050548 ) Son of Ram Uchit Thakur, Resident of Village + P.O.- Shri Rampur, Block & P.S.- Ashok Paper Mill, District- Darbhanga.
16. Dhanraj Kumar ( P D D No. 238143 ), Son of Ram Sharan Ray, Resident of Village + P.O.- Karari Piprayia, P.S.- Pipariya, Block- Barailiya, District- Lakhisarai.
17. Sunil Kumar ( P D D No. 097665 ), Son of Bindeshwari Prasad Yadav, resident of At + P.O.- Fulwariya, P.S.- Kishanpur, District- Supaul.
18. Ravindra Yadav, ( P D D No. 073075 ), son of Chandeshwari Yadav Resident of Village- Tharia, Post- Maladh, P.S.- Kishanpur, District- Supaul.
19. Jay Prakash Jyoti ( P D D No. 319168 ), Son of Ram Krishan Yadav, resident of Village Chandanpatti, P.O.- Aurahi Akpraha, P.S. + Block- Gamhariya, District- Madhepura.
20. Ram Kumar ( P D D No. 084675), Son of Kusheshwar Yadav, resident of Village + P.O.- Daparkha, Ward No.-11, P.S.- Triveniganj, District- Supaul.
21. Sanjay Kumar ( P D D No. 155183 ), Son of Shivnandan Yadav resident of Village- Jharkaha, P.O.- Mirjawa, P.S.- Triveniganj, District- Supaul.
22. Ajay Kumar Sah ( P D D No. 007742 ), Son of Narayan Sah resident of Village- Hati Sala Sonapur, P.O.- New Bhargama, District- Araria. Patna High Court LPA No.535 of 2017 dt.17-04-2018 767/871
23. Amit Kumar ( P D D No. 267183 ), Son of Jaynarayan Sah, resident of Village- Kadmaha, ,P.O.- Birnagar, P. S.- Bhargama, District- Araria.
24. Gulab Chandra Sah ( P D D No. 100374 ), Son of Upendra Sah, resident of Village- Kadmaha, P.O. Naya Bhargama WN-08, P.S. + Block- Bhargama, District- Araria.
25. Jay Kumar Sah ( P D D No. 145410 ), Son of Bindeshwari Sah, resident of Village + P.O.- Hingwa, P.S. + Block- Bhargama, District- Araria.
26. Rajesh Ranjan Pintu ( P D D No. 076921 ), son of Girigesh Jha resident of Village + PO.- Jainagar West Tola, P.S.- Bhargama, District- Araria.
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 933 of 2017 In Civil Writ Jurisdiction Case No.15352 of 2016 ======================================================
1. Chandani Kumari wife of Binod Prasad, Resident of Village- Tarapur, P.O. Singhthu, Police Station- Manpur, District- Nalanda.
2. Satya Narayan Kumar, son of Sri Sujendra Prasad, Resident of Village+ P.O.+ P.S. Telhara (Ekangar Sarai), District Nalanda.
3. Manoj Kumar son of Arjun Pandita, Resident of Mohalla- Murarpur, near Gandhi Park, Biharsharif, Police Station- Laheri, District- Nalanda.
4. Niraj Kumar Sinha son of Kameshwar Lal, Resident of Mohalla- Nai Sarai, P.O.- Biharsharif, Police Station- Bihar, District- Nalanda.
5. Dharmendra Kumar son of Paras Nath Singh, Resident of Village+ P.O.+ P.S.- Bind, District- Nalanda.
... ... Appellant/s Versus
1. The State of Bihar, through Principal Secretary, Planning and Development, Government of Bihar, Patna.
2. The Principal Secretary, Planning and Development Department, Government of Bihar, Patna.
3. The Director, Planning and Development Department, Government of Bihar, Patna.
4. The Joint Director- cum- Office Head, Planning and Development Department, Government of Bihar, Patna.
5. The District Statistical Officer, Patna, District- Nalanda.
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 948 of 2017 In Civil Writ Jurisdiction Case No.16631 of 2016 ======================================================
1. Santosh Kumar Son of Parshuram Mukhiya Resident of village and P.O. Haripurmadi, P.S. and Block - Banmankhi, District Purnea Patna High Court LPA No.535 of 2017 dt.17-04-2018 768/871
2. Santosh Kumar Roy Son of Satya Narayan Mandal Resident of village and P.O. Maliniya, P.S. Sarsi, Block - Banmankhi, District Purnea
3. Manish Kumar Son of Ghanshyam Yadav Resident of village and P.O. Naulakhi, P.S. Janki Nagar, District - Purnea
4. Mithun Kumar Son of Ravindra Prasad Sah Resident of Ward No. 6, Chakla, Banmankhi, P.O. and P.S. Banmankhi, District Purnea
5. Raj Kumar Son of Shankar Prasad Resident of village P.O. and P.S. Banmankhi, District Purnea
6. Dilip Kumar Yadav Son of Gajendra Prasad Yadav Resident of Ward No. 4 Banmankhi, P.O. and P.S. Banmankhi, District Purnea
7. Sanoj Kumar Son of Rajeshwar Prasad Yadav Resident of village and P.O. Latraha, P.S. and Block - Barhara, Kothi, District - Purnea
8. Chhatrapati Roy Son of Arjun Roy Resident of village and P.O. Kajhi Hirday Nagar, P.S. and Block - Banmankhi, District Purnea
9. Sunil Kumar Yadav Son of Umesh Yadav Resident of village - Bhokraha, P.O. Parora, P.S. and Block K. Nagar, District Purnea
10. Deepak Kumar Son of Birendra Kumar Mandal Resident of village - Harimuri, P.O. Rasadh, P.S. Banmankhi, District - Purnea
11. Kushnath Jha Son of Hemnath Jha Resident of village - Carbanali, P.O. and P.S. Kasba, District - Purnea
12. Niraj Kumar Son of Madan Yadav Resident of village - Bohra, P.S. Sarsi, Block - Banmankhi, District Purnea .. ... Appellant/s Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Planning and Development Department, Government of Bihar, Patna.
3. The Director, Planning and Development Department, Directorate of Economic and Statistics, Government of Bihar, Patna.
4. The Joint Director, Planning and Development Department, Directorate of Economic and Statistics, Government of Bihar, Patna
5. The District Statistical Officer, Purnea, District Purnea
6. The Block Statistical Officer, Banmankhi, District Purnea
7. The Block Statistical Officer, Barhara Kothi, District Purnea
8. The Block Statistical Officer, K. Nagar, District Purnea
9. Ravindra Kumar Son of Deep Narayan Yadav Resident of village - Chakmaka, P.S. Janki Nagar, District - Purnea
10. Md. Emamuddin Son of Md. Manjoor Alam Resident of village, P.O. and P.S. Kasba, District - Purnea
11. Abdul Matin Son of Resident of village, P.O. and P.S. Kasba, District - Purnea ... ... Respondent/s ====================================================== with Letters Patent Appeal No. 957 of 2017 In Civil Writ Jurisdiction Case No.14852 of 2016 Patna High Court LPA No.535 of 2017 dt.17-04-2018 769/871 ======================================================
1. Binod Bhagat, son of Harihar Bhagat, resident of Village/Mohalla- Baidyanathpur, Police Station- Sahobganj, District- Muzaffarpur.
2. Navlesh Kumar, son of Brahma Deo Prasad Sahi resident of Village/Mohalla- Gananakura, Post- Noavan, Police Station- Shakurabad, District- Jehanabad(Bihar).
3. Sudhir Kumar son of Bharat Paswan, resident of Village/Mohalla- Kaswan, Post- Kasulan, Police Station- Paras Bgha, District- Jehanabad(Bihar).
4. Lala Surya Nandan Prasad, son of Rameshwar Prasad, resident of Village/Mohalla- Sukiyavan Mushhari, Post office- Narma, Police Station- Hulasganj, District- Jehanabad(Bihar).
5. Rajiv Kumar, son of Vishwanath Pathak, resident of Village/Mohalla- Sugaon, Police Station- Ikil, District- Jehanabad (Bihar).
6. Kunal Kumar, son of Rameshwar Prasad, resident of Village/Mohalla- Sukiyavan Mushhari, Post- Narma, Police Station- Hulasganj, District- Jehanabad (Bihar).
7. Ajay Singh, Son of Ramchandra Prasad, resident of Village/Mohalla Murgaon, Post Office- Murgaon, District- Jehanabad (Bihar).
8. Gopal Kumar, son of Shyamnandan Sharma, resident of Village/Mohalla- Kokarsa, Post- Bhagwanpur, Police Station- Hulasganj, District- Jehanabad(Bihar)..
9. Dharmendra Kumar, son of Sadhusharan Prasad, resident of Village/Mohalla- Dharampur, Police Station- Hulasganj, District- Jehanabad (Bihar).
10. Vikash Kumar, son of Harinandan Prasad, resident of Village/Mohalla+Post- Sagarpur, Police Station- Makhdumpur, District- Jehanabad(Bihar).
11. Umesh Kumar son of Ramdeo Yadav resident of Village/Mohalla+Post office- Kalanour, Police Station- Makhdumpur, District- Jehanabad(Bihar).
12. Shiwanath Bishwakarma, son of Ramsnehi Mistri, resident of Village/Mohallah- Nandan Bigha, Post Office- Murgoan, Police Station- Hulasganj, District- Jehanabad (Bihar).
13. Amit Kumar, son of Sadhu Saran Prasad, resident of Village/Mohalla- Dharampur, Post Office+Police Station- Hulasganj, District- Jehanabad(Bihar).
14. Vivek Kumar, son of Satyendra Prasad, resident of Village/Mohalla- Jolah Bigha, Post Office- Hati, Police Station- Kako, District- Jehanabad (Bihar).
15. Abhay Shankar, son of Surendra Prasad, resident of Village/Mohallah- Uttimpur, Post Office+Police Station- Hulasganj, District- Jehanabad(Bihar).
16. Sanjeev Kumar son of Sachhidanand Singh resident of Village/Mohallah- Aenvah, Post Office- Saidabad, Police Station- Kako, District- Jehanabad (Bihar).
17. Mukesh Narayan, son of Mithilesh Sharan Singh, resident of Village/Mohallah- Bihta, Post Office- Hulasganj, Police Station- Hulasganj, District- Jehanabad(Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 770/871
18. Mahendra Prasad, son of Kailash Prasad, resident of Village/Mohallah- Baigani, Post Office+Police Station- Hulasganj, District- Jehanabad (Bihar).
19. Eshwar Prasad, son of Late Munni Prasad, resident of Village/Mohallah- Bulakpur, Post office- Bhagwanpur, Police Station- Hulasganj, District- Jehanabad(Bihar).
20. Dhananjay Kumar, son of Narendra Narayan Singh, resident of Village/Mohallah- Kishunpur, Police Station- Kako, District- Jehanabad(Bihar).
21. Pinku Kumar, Son of Ramsevak Singh, resident of Village/Mohallah- Daulta, Police Station- Dhanarua, District- Patna(Bihar).
22. Brind Kumar son of Yadunandan Prasad Singh, resident of Village/Mohallah- Tarwan, Police Station- Dhanarua, District- Patna(Bihar).
23. Avkash Kumar, son of Late Rajkishor Singh, resident of Village/Mohallah- Mahamadpur, Post Office- Pabheri Mor, Police Station- Dhanarua, District- Patna(Bihar).
24. Satyendra Kumar, son of Rajballam Ram, resident of Village/Mohalla- Dubhara, Post- Nedpura, Police Station- Dhanarua, District- Patna(Bihar).
25. Amarjeet Kumar, son of Bhagwan Prasad Gupta resident of Village/Mohalla- Biranchi, Post- Barani, Police Station- Dhanarua, District- Patna (Bihar).
26. Kumar Nagmani, son of Shambhu Nath, Ref No. PDD/183021, resident of Village/Mohalla-Andauli, Post Office- Andauli, Police Station- Saksohara, District- Patna(Bihar).
27. Ranjeet Paswan, son of Late Guru Charan Paswan, Ref. No.- PDD/176948, resident of Village/Mohalla- Kanhaipur, Post Office- Kanhaipur, Police Station- Mokama, District- Patna (Bihar).
28. Dharmaveer Singh, son of Sitaram Prasad, Ref. No. PDD/192149, resident of Village/Mohallah- Pitaunjiya, Post+Police Station- Bhadaur, District- Patna (Bihar).
29. Avinash Kumar, son of Shiv Nandan Mahto, resident of Village/Mohallah- Ganavan, Police Station- Harnaut, District- Nalanda(Bihar).
30. Pappu Kumar Roy, son of Ram Lakhan Prasad Yadav, resident of Village/Mohallah- Sabanhnadih, Post Office+Police Station- Harnaut, District- Nalanda (Bihar).
31. Bipeen Kumar, son of Balbrind Singh, resident of Village/Mohallah- Mohan Khamdhah, Post office- Telmar, Police Station- Harnaut, District- Nalanda (Bihar).
32. Lavenish Kant Gokul, son of Abdhesh Pradesh, resident of Village/Mohallah- Harnaut (Bich Bazar) Post Office + Police Station- Harnaut, District- Nalanda (Bihar).
33. Sujit Kumar, son of Umanath Prasad, resident of Village/Mohallah- Kalyan Bigha, Post office- Barich, Police Station- Harnaut, District- Nalanda(Bihar).
34. Mani Bhushan Kumar, son of Rama Singh, resident of Village/Mohallah- Bairiya, Police Station- Sahebganj, District- Muzaffarpur(Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 771/871
35. Shashi Ranjan Kumar, son of Ramavtar Prasad Sah, resident of Village/Mohallah- Ahiyapur, Police Station- Sahebganj, District- Muzaffarpur (Bihar).
... ... Appellant/s Versus
1. The State of Bihar through the Principal Secretary, Planning and Development Department, Government of Bihar, Patna.
2. The Additional Secretary, Planning and Development Department, Government of Bihar, Patna.
3. The Director, Economics and Statistics Department, Government of Bihar, Punaichak, Patna.
4. The Senior Joint Director, Economics and Statistics Department, Government of Bihar, Patna.
5. The Deputy Director, Economics and Statistics, Agriculture Department, Government of Bihar, Patna.
6. The District Magistrate, Gaya.
7. The District Statistical Officer, Gaya.
8. The District Magistrate, Jehanabad.
9. The District Statistical Officer, Jehanabad.
10. The District Magistrate, Bhabhua (Kaimur).
11. The District Statistical Officer, Bhabhua (Kaimur).
12. The District Magistrate, Buxar.
13. The District Statistical Officer, Buxar.
14. The District Magistrate, Patna.
15. The District Statistical Officer, Patna.
16. The District Magistrate, Nalanda.
17. The District Statistical Officer, Nalanda.
18. The District Magistrate, Sheohar.
19. The District Statistical Officer, Sheohar.
20. The District Magistrate, Darbhanga.
21. The District Statistical Officer, Darbhanga.
22. The District Magistrate, Muzaffarpur.
23. The District Statistical Officer, Muzaffarpur.
24. The District Magistrate, Arariya.
25. The District Statistical Officer, Arariya.
26. The District Magistrate, Katihar.
27. The District Statistical Officer, Katihar.
28. The District Magistrate, Saran (Chhapra).
29. The District Statistical Officer, Saran (Chhapra).
30. The District Magistrate, Aurangabad.
31. The District Statistical Officer, Aurangabad.
32. The District Magistrate, Purnea.
33. The District Statistical Officer, Purnea.
34. The District Magistrate, Sitamarhi.
35. The District Statistical Officer, Sitamarhi.
36. Manish Kumar, aged about 32 years, son of Binod Bihari Prasad, resident of Village/Mohallah- Matihani, Police Station- Mohanpur, District- Gaya(Bihar).
37. Manoj Kumar, son of Balgovind Prasad Singh, resident of Village/Mohallah- Damodra, Police Station- Atri, District- Gaya(Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 772/871
38. Pankaj Kumar Sinha, son of Late Krishnadeo Prasad, resident of Village/Mohallah- Dakkhana Gali Chandrachura, Police Station- Vishnupad, District- Gaya(Bihar).
39. Om Prakash Narayan, son of Ramdhayan Prasad, resident of Village/Mohallah- Guria, Police Station- Imam Ganj, District- Gaya(Bihar).
40. Sujit Kumar, son of Late Suresh Chandra, resident of Village/Mohallah- Dhanesh Bhawan Compound Sahmislaiya, Police Station- Vishnupad, District- Gaya(Bihar).
41. Vivekanand, son of Jay Prakash Sharma, resident of Village/Mohallah-, Police Station- Vishnupad, District- Gaya(Bihar).
42. Yadunandan Kumar, son of Chandradeo Yadav, resident of Village/Mohallah- Bilashpur, Police Station- Mohanpur, District- Gaya(Bihar).
43. Avinash Kumar, son of Rajendra Prasad, resident of Village/Mohallah- Jota, Police Station- Atri, District- Gaya(Bihar).
44. Mukesh Kumar Pandey, son of Late Ramjivan Pandey, resident of Village/Mohallah- Mohanpur, Police Station- Atri, District- Gaya(Bihar).
45. Anil Kumar, son of Ramotar Yadav, resident of Village/Mohallah- Sarup Bigha, Police Station- Mohanpur, District- Gaya(Bihar).
46. Anil Kumar son of Rup Narayan Sharma, resident of Village/Mohallah- Kharkhura Bhaluahi, Police Station- Delha, District- Gaya(Bihar).
47. Jaynarayan Bhagat Mali, Son of Kebal Bhagat Mali, resident of Village/ Mohallah- Jhiktia, Police Station- Imamganj, District- Gaya (Bihar).
48. Suryakant Sudhanshu, son of Late Dinesh Chandra Mohan, resident of Village/Mohallah- Gopalpur, Post office- Gyani Bigha, Police Station- Shakurabad, District- Jehanabad(Bihar).
49. Ved Prakash, son of Satya Narayan Thakur, resident of Village/Mohallah- Pandaul, Post office- Pandaul, Police Station- Shakurabad, District- Jehanabad(Bihar).
50. Raju Kumar, son of Mithilesh Sharma, resident of Village/Mohallah + Post Office+Police Station- Ghoshi, District- Jehanabad (Bihar).
51. Rishikesh Kumar, son of Janardhan Prasad, resident of Village/Mohallah +Post Office- Islampur, Police Station- Hulasganj, District- Jehanabad (Bihar).
52. Sikandar Kumar, son of Rajendra Prasad, resident of Village/Mohallah- Ibrahimpur, Post Office- Shakurabad, Police Station- Shakurabad, District- Jehanabad(Bihar).
53. Sunil Kumar Son of Late Sohan Ram, resident of Village/Mohallah +Post Office- Chand, Police Station- Makhdumpur, District- Jehanabad (Bihar).
54. Ajay Kumar, son of Chhatradhari Singh, resident of Village/Mohallah- Ibrahimpur, Post office- Shakurabad, Police Station- Shakurabad, District- Jehanabad (Bihar).
55. Deepak Kumar, son of Gyandeo Prasad Pd, resident of Village/Mohallah- Islampur, Police Station- Hulasganj, District- Jehanabad (Bihar).
56. Rajnish Kumar, son of Kamlakant Tiwari, resident of Village/Mohallah- Pariyavan, Post- Atiyanvan, Police Station- Ghosi, District- Jehanabad (Bihar).
57. Subhash Kumar, son of Munshi Prasad, resident of Village/Mohallah- Kakrasa, Post Office- Bhagwanpur, Police Station- Hulasganj, District- Jehanabad(Bihar).
58. Chitranjan Kumar, son of Saryu Singh, resident of Village/Mohallah- Teera Bigha, Post Office- Dhaval Bigha, Police Station- Hulasganj, District- Jehanabad (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 773/871
59. Mritunjay Kumar, son of Haridwar Singh, resident of Village/Mohallah- Teera Bigha, Post Office- Dhaval Bigha, Police Station- Hulasganj, District- Jehanabad (Bihar).
60. Amit Kumar, son of Baliram Sharma, resident of Village/Mohallah- Kisunpur, Post Office- Paigamberpur, Police Station- Kako, District- Jehanabad (Bihar).
61. Pankaj Kumar, son of Vinay Sharma, resident of Village/Mohallah-Tarvan, Police Station- Ghosi, District- Jehanabad(Bihar).
62. Pawan Kumar Ranjan, son of Valmiki Sharma, resident of Village/Mohallah- Naugarh, Police Station- Makdumpur, District- Jehanabad(Bihar).
63. Rajan Kumar Singh, son of Sri Munni Singh, resident of Village/Mohallah- Sion Ward No.1, Post Office+Police Station- Bhabhua, District- Kaimur (Bihar).
64. Om Prakash Singh, son of Sheo Murat Singh, resident of Village/Mohallah- Nati, Post Office Bhabhua, Police Station- Bhabhua, District- Kaimur(Bihar).
65. Birendra Kumar Singh, son of Bhanu Pratap Singh, resident of Village/Mohallah Akhaleshpur, Post Office- Akhaleshpur, District- Kaimur (Bihar).
66. Satyendra Prasad Singh, son of Ramtapeshwar Singh, resident of Village/Mohalla Amanon Post Office-Amanon, District- Kaimur(Bihar).
67. Sanjay Kumar Tiwari, son of Sri Lallu Tiwari, resident of Village/Mohalla- V.I.P. Colony Ward No.2, Post Office+Police Station- Bhabhua, District- Kaimur(Bihar).
68. Gajendra Kumar Singh, son of Sheokeshwar Singh, resident of Village/Mohalla- Gaighat, Post Office- Gaighat, Police Station- Brahmpur, District- Buxar(Bihar).
69. Sarbjeet Dubey, son of Lalan Dubey, resident of Village/Mohallah- Barka Sinhanpura, Police Station- Simari, District- Buxar(Bihar).
70. Vimlesh Kumar Mishra, son of Shivdhar Mishra, resident of Village/Mohallah- Nagpura, Post Office- Nagpura, Police Station- Simari, District- Buxar (Bihar).
71. Satyendra Kumar Dubey, son of Triveni Dubey, resident of Village/Mohallah- Khandra Pandepur, Dulahanpur, Police Station- Simari, District- Buxar(Bihar).
72. Ashok Prasad, son of Bhuneshwar Prasad, resident of Village/Mohallah-Barka Rajpur, Post Office- Barka Rajpur, Police Station- Simari, District- Buxar(Bihar).
73. Brijesh Kumar, son of Baban Prasad, resident of Village/Mohallah- Tilak Rai Kehata, Post Office- Barka Rajpur, Police Station- Simari, District- Buxar (Bihar).
74. Bharat Chaudhari, son of Ramkishun Chaudhari, resident of Village/Mohallah- Jalalpur Ekanna, Post Office- Ekanna, Police Station- Simari, District- Buxar(Bihar).
75. Bablu Yadav, son of Ayodhya Yadav, resident of Village/Mohallah- Balihar, Post office- Dulahanpur, Police Station- Simari, District- Buxar(Bihar).
76. Chandan Kumar Thakur, son of Surendra Nath Thakur, resident of Village/Mohallah- Gangauli, Post office- Gangauli, Police Station- Simari, District- Buxar(Bihar).
77. Ratnesh Kumar Mishra, son of Rama Shankar Mishra, resident of Village/Mohalla- Raghunathpur, Post office- Raghunathpur, District- Buxar(Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 774/871
78. Bhupendra Kumar Ojha, son of Deelip Kumar Ojha, resident of Village/Mohallah- Chhotaka, Post office- Chhotaka Sinhanpura, Police Station- Simari, District- Buxar(Bihar).
79. Ravindra Yadav, son of Piyari Yadav, resident of Village/Mohallah- Barki Nainijor, Police Station- Nainijur, District- Buxar (Bihar).
80. Anil Kumar Yadav son of Jang Bahadur Yadav resident of Village/Mohallah- Barki Nainijur, Post office- Barki Nainijur, Police Station- Nainijur, District- Buxar(Bihar).
81. Rajesh Kumar Singh, son of Ramnath Singh, resident of Village/Mohallah- Mathiyapur, Kaithi, Police Station- Bagengola, District- Buxar (Bihar).
82. Ramlagan Prasad Gupta son of Ram Kripal Gupta resident of Village/Mohallah- Kant, Police station- Brahmpur, District- Buxar (Bihar).
83. Ravi Ranjan Gupta, son of Nirmal Kumar Gupta, resident of Village/Mohallah- Raghunathpur, P.S.- Brahmpur, District- Buxar (Bihar).
84. Chandan Prakash Mishra, sson of Sadhu Saran Mishra, resident of Village/Mohallah- Nandpur, Post Office- Balua, Police Station- Brahmpur, District- Buxar (Bihar).
85. Vinay Kumar, son of Lakshaman Prasad, resident of Village/Mohallah- Dhansoin, Post office- Dhansoin, Police Station- Dhansoin, District- Buxar (Bihar).
86. Mantu Kumar Ram, son of Balguli Ram, resident of Village/Mohallah- Mangraon, Post office- Sangraon, Police Station- Rajpur, District- Buxar (Bihar).
87. Deepak Kumar, son of Maoj Kumar, resident of Village/Mohallah- Sisaundha, P.S.- Dhansoin, Dist- Buxar (Bihar).
88. Satyendra Kumar, son of Shiv Bahadur Prasad, resident of Village/Mohallah- Daulatpur, Post office- Dewan, Police Station- Kadirganj, District- Patna (Bihar).
89. Mahesh Chaudhary, sson of Suresh Chaudhary, resident of Village/Mohallah- Sonmai, Post office- Sonmai, Police Station- Dhanarua, District- Patna (Bihar).
90. Sidheshwar Kumar, son of Shivnarayan Pandit, Ref No. PDD/264369 resident of Village/Mohallah- Manjhala Bigha, Post Office- Bihari Bigha, Police Station- Pandarak, District- Patna (Bihar).
91. Ranjit Kumar, son of Brijanandan Prasad, Ref No. PDD/124400, resident of Village/Mohallah- Shaibani, Post Office- Shaibani, District- Patna (Bihar).
92. Ajay Kumar Sriwastav, son of Bhagay Narayan Prasad, resident of Village/Mohallah- Parsauni Baij, Post- Kamrauli, P.S.- Piprahi, District- Sheohar(Bihar).
93. Arun Kumar Singh, son of Mahendra Singh, resident of Village/Mohallah- Lalua, Post- Mahuawa, Police Station- Piprahi, District- Sheohar(Bihar).
94. Rajiv Kumar Pandey, son of Ramakant Pandey, resident of Village/Mohallah- Rejaura, Post office- Sheohar, District- Sheohar (Bihar).
95. Rakesh Chandra Jha, son of Dhirendra Jha, resident of Village/Mohallah- Mohanpur, Post Office- Rewasi, Police Station- Piprahi, District- Sheohar (Bihar).
96. Anil Kumar Gupta, son of Raja Ram Gupta, resident of Village/Mohallah- Piprahi, Post Office- Piprahi, Police Station- Pirprahi, District- Sheohar(Bihar).
97. Chandan Kumar, son of Shreekant Sah, resident of Village/Mohallah- Parseuri Baij, Police Station- Piprahi, Post Office- Kamrauli, District- Sheohar(Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 775/871
98. Abhishek Kumar, son of Ram Bilas Prasad, resident of Village/Mohallah- Parsauni Baij, Post Office- Kamrauli, District- Sheohar (Bihar).
99. Shree Prakash, son of Ram Briksh Roy, resident of Village/Mohallah- Dekuli Dharumpur, Post- Kamrauli, Police Station- Piprahi, District- Sheohar(Bihar).
100. Dhananjay Kumar, son of Shree Prakash Yadav, resident of Village/Mohalla- Dekuli Dharumpur, Post office- Kamrauli, Police Station- Piprahi, District- Sheohar (Bihar).
101. Shashi Ranjan Pandey, son of Murlidhar Pandey, resident of Village/Mohallah- Belwa, Police Station- Piprahi, District- Sheohar(Bihar).
102. Dilip Kumar, son of Kameshwar Prasad, resident of Village/Mohallah- Nayagaon, Police Station- Piprahi, District- Sheohar(Bihar).
103. Rajesh Kumar Pandey son of Sri Ratneshwar Pandey resident of Village/Mohallah- Moro, Post Office- Moro Police Station- Moro Via Kansisimari Block Hanuman Nagar, District- Darbhanga (Bihar).
104. Arun Kumar son of Ramshankar Roy resident of Village/Mohallah- Moro, Post Office- Moro, Police Station- Moro, District- Darbhanga (Bihar).
105. Satish Kumar, son of Ram Sagar Yadav, resident of Village/Mohallah- Brahmotra, Post Office- Ratanpura, Police Station- Ashok Paper Mill, District- Darbhanga (Bihar).
106. Pintu Kumar, son of Chandra Bhushan Singh, resident of Village/Mohallah- Dhanaiya, Post Office- Dhanaiya, Police Station- Sahebganj, District- Muzaffarpur(Bihar).
107. Kavindra Kishor son of Shiv Mangal Thakur resident of Village/Mohallah- Ambra Chaubey, Police Station- Saraiya, District- Muzaffarpur(Bihar).
108. Randhir Kumar, son of Naval Kishore Ram, resident of Village/Mohallah- Ambra Chaubey, Police Station- Saraiya, District- Muzaffarpur (Bihar).
109. Simant Kumar, son of Vimal Kumar Singh, resident of Village/Mohallah- Goriganea, Police Station- Saraiya, District- Muzaffarpur(Patna).
110. Amit Kumar, son of Umakant Pandey, resident of Village/Mohallah- Raghunathpur, Police Station- Saraiya, District- Muzaffarpur(Bihar).
111.Manoj Kumar Basant, son of Anandi Thakur, resident of Village/Mohallah- Ambrates Singh, Police Station- Saraiya, District- Muzaffarpur (Bihar).
112. Md. Ejaz Ahmad, son of Md. Azimuddin, resident of Village/Mohallah- Kharia Basti, Police Station- Araria, District- Araria(Bihar).
113. Md. Haris, son of Abdul Qnadir, resident of Village/Mohalla- Ghormaro, Police Station- Domariya, District- Araria(Bihar).
114. Prabhat Ranjan, son of Basant Kumar Das, resident of Village/Mohallah- Haripur, Police Station- Forbesganj, District- Araria(Bihar).
115. Niraj Kumar Mehta, son of Nand Lal Mehta, resident of Village/Mohallah- Haripur, Police Station- Forbesganj, District- Araria(Bihar).
116. Amit Kumar, son of Ganga Sagar Singh, resident of Village- Dhokaria, Police Station- Madanpur, District- Araria (Bihar).
117. Ranjit Kumar, son of Late Mohan Lal Panjiyar, resident of Village/Mohallah- Ararbari, Police Station- Palasi, District- Araria (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 776/871
118. Avinash Kumar, son of Abhaykant Jha, resident of Village/Mohallah- Bhadreshwar, Police Station- Bathnaha, District- Araria (Bihar).
119. Amit Kumar Jha, son of Birendra Nath Jha, resident of Village/Mohallah - Sahwajpur, Police Station- Forbesganj, District- Araria (Bihar).
120. Sunil Kumar Bishwas, son of Late Bhishma Lal Bishwas, resident of Village/Mohallah- Borail, Police Station- Mahalgaon, District- Araria (Bihar).
121. Rajesh Kumar, son of Aniradha Bishwas, resident of Village/Mohallah- Pachaili, Police Station- Jakihat, District- Araria(Bihar).
122. Birendra Kumar Bharhi, son of Ratilal Pandit, resident of Village/Mohallah- Jokihat, Police Station- Jokihat, District Araria (Bihar).
123. Dilip Kumar Singh, son of Mahendra Prasad Singh, resident of Village/Mohallah- Nathpur, Police Station- Narpatganj, District- Araria (Bihar).
124. Subodh Kumar Bhagat, son of Krishna Prasad Bhagat, resident of Village/Mohallah- Sonapur, Police Station- Narpatganj, District- Araria (Bihar).
125. Kailash Pati, son of Amar Nath Jha, resident of Village/Mohallah- Nathpur, Post Office- Nargatganj, District- Araria (Bihar).
126. Anil Kumar Bhagat, son of Vishwanath Bhagat, resident of Village/Mohallah- Sonepur, Police Station- Narpatganj, District- Araria (Bihar).
127. Shyam Kumar Das, son of Yasodhar Lal Das, resident of Village/Mohallah- Kharaiya Basti, Police Station- Araria, District- Araria(Bihar).
128. Bipin Kumar Sah, son of Ram Chandra Sah, resident of Village/Mohallah- Sarapgarh, Police Station- Madanpur, District- Araria(Bihar).
129. Pradip Kumar Das, son of Late Yashodhar Lal Das, resident of Village/Mohallah- Kharaiya Basti, Police Station- Araria, District- Araria (Bihar).
130. Umesh Kumar Roy, son of Kritya Nand Roy, resident of Village/Mohallah- Madhura (W), Police Station- Narpatganj, District- Araria (Bihar).
131. Karun Kumar, son of Kashi Thakur, resident of Village/Mohallah- Khaira, Police Station- Khaira, District- Jamui (Bihar).
132. Harendra Kumar Tanti, son of Shree Narayan Tanti, resident of Village/Mohallah- Khaira, Police Station- Khaira, District- Jamui (Bihar).
133. Arvind Kumar, son of Shree Narayan Tanti, resident of Village/Mohallah- Karn Nawada, Police Station- Khaira, District- Jamui (Bihar).
134. Amit Kumar, son of Ashok Kumar Singh, resident of Village/Mohallah- Bariyarpur, Police Station- Khaira, District- Jamui (Bihar).
135. Gopal Kumar Singh, son of Late Anandi Singh, resident of Village/Mohallah- Chunka Tari, Police Station- Khaira, District- Jamui(Bihar).
136. Yashwant Kumar Raw, son of Ganesh Rawat, resident of Village/Mohallah- Chuan, Police Station- Khaira, District- Jamui (Bihar).
137. Amarjit Kumar, son of Tripurari Prasad Singh, resident of Village/Mohallah- Kairakado, Police Station- Khaira, District- Jamui(Bihar).
138. Arun Kumar Singh, son of Moleshwary Prasad Singh, resident of Village/Mohallah- Baghmara, Police Station- Khaira, District- Jamui(Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 777/871
139. Rana Kamlesh, son of Sri Rana Bachchu Singh, resident of Village/Mohallah- Sonkhar, Police Station- Chandrdip, District- Jamui(Bihar).
140. Sunil Kumar, son of Sri Lakshman Prasad, resident of Village/Mohallah- Lohra, Police Station- Jamui, District- Jamui(Bihar).
141. Nibhas Chandra, son of Bachchu Prasad Singh, resident of Village/Mohallah- Noni, Police Station- Chandradeep, District- Jamui(Bihar).
142. Diwakar Kumar, son of Daya Nand Singh, resident of Village/Mohallah- Mahatpur, Police Station- Chandradeep, District- Jamui(Bihar).
143. Kumari Sudha, wife of Vijay Kumar Singh, resident of Village/Mohallah- Manjosh, Police Station- Sikandra, District- Jamui(Bihar).
144. Vijay Kumar Singh, son of Surya Narayan Singh, resident of Village/Mohallah- Manjosh, Police Station- Sikandra, District- Jamui (Bihar).
145. Suryakant Bakshi, son of Shashikant Prasad, resident of Village/Mohallah- Lachhuar, Police Station- Sikandra, District- Jamui(Bihar).
146. Jay Narayan Das, son of Jagan Ravidas, resident of Village/Mohallah- Lachhuar, Police Station- Sikandra, District- Jamui (Bihar).
147. Punam Kumari, daughter of Bino Ravidas, resident of Village/Mohallah- Sikandra, Police Station- Sikandra, District- Jamui(Bihar).
148. Gautam Kumar, son of Bhikhari Mandal, resident of Village/Mohallah- Dukhandih, Police Station- Jamui, District- Jamui(Bihar).
149. Rupesh Kumar Singh, son of Jitendra Kumar Singh, resident of Village/Mohallah- Sonpay, Police Station- Jamui, District- Jamui(Bihar).
150. Sona Kumar Singh, son of Late Onkar Prasad Singh, resident of Village/Mohallah- Ujhandi, Police Station- Jamui, District- Jamui(Bihar).
151. Baljeet Kumar Paswan, son of Late Ramsewak Paswan, resident of Village/Mohallah- Mahadeo Simariya, Police Station- Sikandra, District- Jamui(Bihar).
152. Anil Kumar, son of Rajendra Mahto, resident of Village/Mohallah- Bhullo, Police Station- Sikandra, District- Jamui(Bihar).
153. Kaushalendra Kumar Singh, son of Upendra Prasad Singh, resident of Village/Mohallah- Dhobghat, Police Station- Khaira, District- Jamui (Bihar).
154. Birendra Kumar, son of Babulal Mistry, resident of Village/Mohallah- Chaura, Police Station- Jamui, District- Jamui (Bihar).
155. Vijay Kumar, son of Arjun Prasad Saw, resident of Village/Mohallah- Kalayanpur, Police Station- Jamui, District- Jamui (Bihar).
156. Devendra Kumar Dinkar, son of Bishnu Deo, resident of Village/Mohallah- Lakhai, Police Station- Barhat, District- Jamui(Bihar).
157. Bikash Kumar, son of Basuki Mandal, resident of Village/Mohallah- Bijuyahi, Police Station- Jamui, District- Jamui(Bihar).
158. Ajay Kumar Mandal, son of Shiv Shankar Mandal, resident of Village/Mohallah- Katouna, Police Station- Malaypur, District- Jamui (Bihar).
159. Binod Kumar Singh, son of Om Prakash Singh, resident of Village/Mohallah- Malaypur, Police Station- Malaypur, District- Jamui (Bihar).
160. Dilip Kumar Baranwal, son of Lakhan Lal Baranwal, resident of Village- Malaypur, Police Station- Malaypur, District- Jamui(Bihar).
161. Binay Kumar Singh son of Dip Narayan Singh resident of Village/Mohallah- Darha, Police Station- Barhat, District- Jamui(Bihar).
162. Amit Kumar Gupta son of Hariday Narayan Sah resident Village /Mohallah- Chakai Bazar, Post Office- Barhat, Police Station- Barhat, District- Jamui(Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 778/871
163. Ashok Kumar Yadav, son of Liladhar Yadav, resident of Village/Mohallah - Bharatpur Oraiya, Police Station- Sono, District- Jamui (Bihar).
164. Kumod Mandal, son of Radhe Mandal, resident of Village/Mohallah - Keshafarka, Post office- Sono, Police Station- Sono, District- Jamui (Bihar).
165. Mrityunjay Kumar, son of Jaggu Ram, resident of Village/Mohallah- Chitradih, Police Station- Chakai, District- Jamui (Bihar).
166. Rajesh Kumar, son of Basudeo Bhagta, resident of Village/Mohallah- Bhandra, Police Station- Simultalla, District- Jamui (Bihar).
167. Sudarshan Kumar Singh, son of Bishnu Deo Singh, resident of Village/Mohallah - Ratanpur, Post Office- Ratanpur, Police Station- Gidhour, District- Jamui(Bihar).
168. Bhim Raj, son of Yogendra Prasad Sah, resident of Village/Mohallah- Ratanpur, Police Station- Gidhour, District- Jamui(Bihar).
169. Sadanand Saw, son of Govardhan Saw, resident of Village/Mohallah- Kharahna, Post office- Kharahna, Police Station- Khaira, District- Jamui (Bihar).
170. Dharmendra Kumar, son of Bharat Rawat, resident of Village/Mohallah- Genadih, Post Office- Nayaganw, Police Station- Gidhaur, District- Jamui (Bihar).
171. Pramod Kumar, son of Anandi Mandal, resident of Village/Mohallah- Hardimoh, Police Station- Khaira, District- Jamui(Bihar).
172. Shailendra Kumar Singh, Son of Late Badri Prasad Mandal, resident of Village/Mohallah- Hardimoh, Police Station- Khaira, District- Jamui(Bihar).
173. Vikash Burnwal, son of Binod Burnwal, resident of Village/Mohallah- Gopalpur, Police Station- Khaira, District- Jamui(Bihar).
174. Chandra Deo Kumar, son of Shiv Shankar Prasad, resident of Village-/Mohallah- Jogajhingoi, Police Station- Khaira, District- Jamui (Bihar).
175. Pawan Kumar @ Pawan Kumar Yadav, Son of Shivam Yadav, resident of Village/Mohallah- Changodih (Hariharpur), Police Station- Khaira, District- Jamui (Bihar).
176. Binay Kumar, son of Sahdeo Yadav, resident of Village- Itabandh, Police Station- Chandradeep, District- Jamui (Bihar).
177. Krishna Nandan Paswan, son of Janki Das, resident of Village/Mohallah- Deeghout, Police Station- Sikendra, District- Jamui.
178. Birju Choudhary, son of Late Lakhan Choudhary, resident of Village- Islam Nagar, Police Station- Chandradeep, District- Jamui.
179. Bidya Nand Ram, son of Asho Ram, resident of Village/Mohallah- Mahna, Police Station- Sikandra, District- Jamui(Bihar).
180. Purshotam Kumar, son of Krishna Bantha, resident of Village/Mohallah- Unkupa, Police Station- Kutumba, District- Aurangabad(Bihar).
181. Sudhir Kumar Singh, son of Saheb Singh, resident of Village/Mohallah- Punchmeenda, Police Station- Taraiya, District- Saran at Chhapra (Bihar).
182. Ajay Kumar Ram, son of Mahesh Ram, resident of Village- Newari, Police Station- Taraiya, District- Saran at Chhapra(Bihar).
183. Anuj Kumar, son of Sukhdeb Poddar, resident of Village/Mohallah- Borani, Police Station- Dandkhora, District- Katihar(Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 779/871
184. Sumit Kumar, son of Jaynarayan Mehta, resident of Village/Mohallah- Pranpari, Police Station- Krityanand Nagar, District- Purnea(Bihar).
185. Awdhesh Kumar, son of Rajnandan Roy, resident of Village/Mohallah- Seer Kheeria, Police Station- Runi Saidpur, District- Sitamarhi(Bihar).
186. Ranjeet Kumar Yadav, son of Ramnaresh Yadav, resident of Village/Mohallah- Barheta, Police Station- Runi Saidpur, District- Sitamarhi(Bihar).
187. Amit Kumar, son of Dinesh Prasad Singh, resident of Village/Mohallah- Basudew, Police Station- Runi Saidpur, District- Sitamarhi (Bihar).
188. Anupam Kumar, son of Arun Mishra, resident of Village/Mohallah- Mehsaul, Police Station- Runi Saidpur, District- Sitamarhi (Bihar).
189. Keshav Kumar, son of Umesh Prasad Singh, resident of Village/Mohallah- Vishnupur Basudev, Police Station- Runi Saidpur, District- Sitamarhi (Bihar).
190. Bhanu Kumar, son of Ramnarayan Singh, resident of Village/Mohallah- Athari, Police Station- Runi Saidpur, District- Sitamarhi (Bihar).
191. Nitish Kumar, son of Ram Binod Sahi, resident of Village/Mohallah- Dasai, Police Station- Runi Saidpur, District- Sitamarhi (Bihar).
192. Pritosh Kumar, son of Late Ajay Singh, resident of Village/Mohallah- Morsand, Police Station- Runi Saidpur, District- Sitamarhi (Bihar).
193. Ramesh Kumar, son of Nirsal Bhagat, resident of Village/Mohallah- Athari, Police Station- Runi Saidpur, District- Sitamarhi(Bihar).
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 969 of 2017 In Civil Writ Jurisdiction Case No.11315 of 2016 ======================================================
1. Raja Kumar, son of Kailash Chaudhary, resident of Village -
Chhoti Balia, Molana Chak, P.O. - Lakhminia, P.S. - Balia, District - Begusarai (Bihar).
2. Satya Prakash, son of Bechan Singh, resident of Village -
Kasthari, P.O. & P.S. - Durgawati, Block - Durgawati, District - Kaimur (Bhabhua), Bihar.
3. Renu Kumari, daughter of Late Prabhu Narayan Prasad, resident of Village - Lohianagar, P.O. - Subindra Nagar, P.O. - Begusarai Nagar Nigam, District - Begusarai (Bihar).
4. Pramod Baitha, son of Bhuran Baitha, resident of Village & P.O.
- Parmanandpur, P.S. - Sonpur, District - Saran (Bihar).
5. Alauddin Ansari, son of Md. Khodadin Ansari, resident of Village - Dungurpatti, P.O. - Baniyapur, P.S. - Baniyapur, District - Saran (Bihar).
6. Kashif Najmi, son of Md. Shamshad Kuadri, resident of Village -
Dungurpatti, P.O. - Baniyapur, P.S. - Baniyapur, District - Saran (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 780/871
7. Sachin Kumar Pandit, son of Late Mahesh Pandit, resident of Village & P.O. - Kanhauli Manohar, P.S. - Baniyapur, District - Saran (Bihar).
8. Santosh Kumar, son of Late Swami Nath Bhagat, resident of Village - Baharwagachi, P.O. & P.S. - Nayagaon, Prakhand - Sonepur, District - Saran (Bihar).
9. Jitendra Kumar, son of Bijay Raut, resident of Village & P.O. - Dharhara, P.S. - Pakri Barawan, District - Nawada (Bihar).
10. Rajeev Ranjan Rakesh, son of Sri Nawal Kishore Sharma, resident of Village & P.O. - Eruri, P.S. - Pakri Barawan, District
- Nawada (Bihar).
11. Arun Kumar, son of Dwarika Mahto, resident of Village & P.O. - Lodipur, P.S. - Pakri Barawan, District - Nawada (Bihar).
12. Manoj Kumar, son of Krishna Ballabh Prasad, resident of Village - Tapsipur, P.O. - Gulni, P.S. - Dhamaul, District - Nawada (Bihar).
13. Vijay Mistri, son of Basudeo Mistri, resident of Village - Lilo, P.O. - Simaria (Pakri Barawan), P.S. - Pakri Barawan, District - Nawada (Bihar).
... ... Appellant/s Versus
1. The State of Bihar through the Principal Secretary, Department of Planning & Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development, Government of Bihar, Patna.
3. The Director, Department of Planning & Development, ( Directorate of Economics & Statistics ), Government of Bihar, Patna.
4. The Joint Director - Cum - officer Head, Department of Planning & Development, ( Directorate of Economics & Statistics ), Government of Bihar, Patna.
5. The District Statistical Officer, Patna, District Patna ( Bihar ).
6. The District Statistical Officer, Munger, District Munger ( Bihar ).
7. The District Statistical Officer, Begusarai, District Begusarai ( Bihar ).
8. The District Statistical Officer, Saran at Chapra, District Saran ( Bihar ).
9. The District Statistical Officer, Saharsa, District Saharsa ( Bihar ).
10. The District Statistical Officer, Madhepura, District - Madhepura ( Bihar ).
11. The District Statistical Officer, Supaul, District - Supaul ( Bihar ).
12. The District Statistical Officer, Arwal, District - Arwal ( Bihar ).
13. The District Statistical Officer, Buxar, District - Buxar ( Bihar ).
14. The District Statistical Officer, Muzaffarpur, District - Muzaffarpur ( Bihar ).
15. The District Statistical Officer, Gaya, District - Gaya ( Bihar ).
16. The District Statistical Officer, Bhojpur, District - Bhojpur ( Bihar ).
17. The District Statistical Officer, Aurangabad, District - Aurangabad ( Bihar ).
18. The District Statistical Officer, Vaishali, District - Vaishali ( Bihar ).
19. The District Statistical Officer, East Champaran, District - East Champaran ( Bihar ).
20. The District Statistical Officer, West Champaran, District - West Champaran ( Bihar ).
21. The District Statistical Officer, Jehanabad, District - Jehanabad ( Bihar )
22. The District Statistical Officer, Rohtas, District - Rohtas ( Bihar ).
23. The District Statistical Officer, Kaimur, District - Kaimur ( Bihar ). Patna High Court LPA No.535 of 2017 dt.17-04-2018 781/871
24. Hamid Reza, son of Md. Isha Khan, resident of Village - Kaswa Mehsi, P.O. & P.S. - Mehsi, Ward No. 10, District - East Champaran (Bihar).
25. Anil Kumar, son of Sri Nageshwar Bhagat, resident of Village - Simra, P.O. - Mansurganj, Via - Bakhra, P.S. - Vaishali, District - Vaishali (Bihar).
26. Ajay Kumar Sinha, son of Mahendra Prasad Yadav, resident of Village - Nawlakh, P.O. - Kathiabad, P.S. - Ram Nagar, Prakhand - Jamalpur, District - Munger (Bihar).
27. Sandeep Kumar, son of Sri Anandi Prasad, resident of Village - Chakmansingh, P.O. - Jamalpur, P.S. - Ram Nagar, Prakhand - Jamalpur, District - Munger (Bihar).
28. Sanjeev Kumar Singh, son of Chandrashekhar Singh, resident of village - Mahua, P.O. - Arraha, Block - Ghailarh, District - Madhepura (Bihar).
29. Akash Kumar, son of Daso Pandit, resident of Village - Bhalpur, P.O. - Maranchi, P.S. - Barh, District - Patna (Bihar).
30. Shashi Bhushan Kumar, son of Awadhesh Prasad, resident of Village - Chaksai, P.O. - Hajrat Sai, P.S. - Dhanarua, District - Patna (Bihar).
31. Sudhir Kumar Singh, son of Late Shambhu Singh, resident of Village & P.O. - Sihoriya, P.S. - Baniyapur, District - Chapra (Bihar).
32. Jai Prakash Singh, son of Gautam Singh, resident of Village & P.O. - Berui, P.S. - Baniyapur, Prakhand - Baniyapur, District - Saran (Bihar).
33. Bijay Kumar Sah, son of Surendra Sah, resident of Village - Badopur, P.O. - Berui, P.S. - Baniyapur, Prakhand - Baniyapur, District - Saran (Bihar).
34. Siddharth Shankar Ojha, son of Anil Kumar Ojha, resident of Village - Banshwar, P.O. - Raghunathpur, P.S. - Brahampur, District - Buxar (Bihar).
35. Mithilesh Kumar, son of Kanhaiya Prasad, Resident of Village & P.O. - Raghunathpur, P.S. - Brahampur, Prakhand - Brahampur, District - Buxar (Bihar).
36. Pratap Kumar, son of Awadhesh Kumar Singh, resident of Village - Thodanpura, P.O. - Raghunathpur, P.S. - Brahampur, Prakhand - Brahampur, District - Buxar (Bihar).
37. Arjun Kumar, son of Shyam Lal Singh, resident of Village - Thodanpura, P.O.
- Raghunathpur, P.S. - Brahampur, Prakhand - Brahampur, District - Buxar (Bihar).
38. Hariom Kumar, son of Rajendra Sah, resident of Village & P.O. - Kamta, P.S.
- Baniyapur, District - Saran (Bihar).
39. Binod Kumar, son of Arjun Prasad Sah, resident of Village & P.O. - Kamta, P.S. - Baniyapur, District - Saran (Bihar).
40. Chandi Lal Singh, son of Sri Mahanth Singh, resident of Village - Bangali Bhitthi, P.O. - Maricha, P.S. - Baniyapur, Prakhand - Baniyapur, District - Saran (Bihar).
41. Manoj Kumar Singh, son of Kapildeo Singh, resident of Village & P.O. - Kamta, P.S. - Baniyapur, District - Saran (Bihar).
42. Shivanand Singh, son of Shiv Janm Singh, resident of Village - Deolakha Bhitthi, P.O. - Bhitthi Sahabuddin, P.S. - Baniyapur, District - Saran (Bihar).
43. Ankur Garg, son of Jagdish Prasad, resident of Village/mohalla - Rai Hasanpur, Chai Tola, District - Patna (Bihar).
44. Md. Murshid Alam, son of Md. Khurshid Alam, resident of Village - Bakhtiyarpur, P.O. & P.S. - Bakhtiyarpur, District - Patna (Bihar).
45. Jayant Kumar, son of Upendra Prasad Mishra, resident of Village - Bariyarpur, P.O. & P.S. - Bakhtiyarpur, District - Patna (Bihar).
46. Dharmraj Kumar, son of Awadhesh Kumar Pandey, resident of Village - Bidhipur, P.O. - Karauta, P.S. - Salimpur, District - Patna (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 782/871
47. Vishnu Shankar Mishra, son of Srikant Mishra, resident of Village - Jamua, P.O. & P.S. - Bihiya, Prakhand - Bihiya, District -Bhojpur (Bihar).
48. Pramod Kumar, son of Devlal Yadav, resident of Village - Sahjawli, P.O. - Banahi, P.S.- Shahpur, Block - Bihiya, District - Bhojpur (Bihar).
49. Bramheshwar Yadav, son of Devilal Yadav, resident of Village - Sahjawli, P.O. - Banahi, P.S.- Shahpur, Block - Bihiya, District - Bhojpur (Bihar).
50. Manoj Kumar Singh, son of Lalan Singh, resident of Village - Yadopur, P.O. - Mahuaw, P.S. - Tiyar, District - Bhojpur (Bihar).
51. Vimlesh Yadav, son of Ram Nath Yadav, resident of Village - Jamua, P.O. & P.S. - Bihiya, Prakhand - Bihiya, District -Bhojpur (Bihar).
52. Satyajit Chandra Mallick, son of Satish Chandra Mallick, resident of Village/mohalla - Station Road Bihiya, P.O. - Bihiya, P.S.- Bihiya, Prakhand - Bihiya, District - Bhojpur (Bihar).
53. Chandra Shekhar Singh, son of Ramdhir Singh, resident of Village - Yadopur, P.O. - Mahuaw, P.S. - Tiyar, District - Bhojpur (Bihar).
54. Satyendra Kumar Singh, son of Nand Bihari Singh, resident of Village - Maniyara, P.O. - Sikariya, P.S. - Tiyar, District - Bhojpur (Bihar).
55. Sunil Kumar Chaubey, son of Sidhnath Chaubey, resident of Village - Manjhauli, P.O. - Bihiya, P.S. - Bihiya, District - Bhojpur (Bihar).
56. Manish Kumar, son of Kaushal Kishore, resident of Village - Bhushaw, P.O. - Harijarpur, P.S. - Baniyapur, District - Saran (Bihar).
57. Manoj Kumar Bharati, son of Sri Upendra Sah, resident of Village - Ithara, P.O. - Rampur, P.S. -Saur Bazar, District - Saharsa (Bihar).
58. Raju Kumar, son of Nawal Kishore Prasad, resident of Village - Sarfraj Nagar, P.O.- Karkayan, P.S. - Ghoshwari, District - Patna (Bihar).
59. Yakuf Ansari, son of Md. Aslam Ansari, resident of Village - Bansdih, P.O. Madarpur, P.S. - Bheldi, District - Muzaffarpur (Bihar).
60. Niraj Kumar @ Niraj Kumar Singh. son of Basudeo Singh, resident of Village & P.O. - Katsa, P.S. - Bheldi, District - Saran (Bihar).
61. Adhesh Kumar, son of Rameshwar Prasad Singh, resident of Village & P.O. - Katsa, P.S. - Bheldi, District - Saran (Bihar).
62. Kabil Ajad son of Umaruddin Ansari resident of Village - Pandey Tola, P.O. - Parsajogani, P.S. - Bheldi, District - Saran (Bihar).
63. Manish Kumar Singh, son of Dhrup Narayan Singh, resident of Village & P.O. - Katsa, P.S. - Bheldi, District - Saran (Bihar).
64. Sunil Kumar Pandit, son of Kapil Pandit, resident of Village & P.O.- Mahammadpur, P.S. - Garkha, District - Saran (Bihar).
65. Sonu Kumar Upadhyay, son of Ashok Upadhyay, resident of Village & P.O. - Mehrauli, P.S. - Doriganj, District - Saran (Bihar).
66. Ashok Kumar, son of Jag Narayan Chaudhary, resident of Village & P.O. - Naraon, P.S. - Autar Nagar, District - Saran (Bihar).
67. Kameshwar Kumar Singh, son of Awadhesh Singh, resident of Village - Madhupur, P.O. - Bodh Chapra, P.S. - Awatar Nagar, District - Saran (Bihar).
68. Rabindra Rai, son of Sri Chandeshwar Rai, resident of Village - Madhupur, P.O. - Bodh Chapra, P.S. - Awatar Nagar, District - Saran (Bihar).
69. Shrawan Kumar Sharma, son of Chandradeep Sharma, resident of Village - Larhpur, P.O. - Mahamada, P.S. - Garkha, District - Saran (Bihar).
70. Sonu Kumar Prasad, son of Bindeshwari Sah, resident of Village - Kamalpur, P.O. - Bhaismara, P.S. - Garkha, District - Saran (Bihar).
71. Gajanand Kumar, son of Balmukund Singh, resident of Village - Sargatti, P.O. & P.S. - Garkha, District - Saran (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 783/871
72. Saroj Kumar, son of Dhup Narayan Singh, resident of Village - Sargatti, P.O. & P.S. - Garkha, District - Saran (Bihar).
73. Govind Kumar Sah, son of Suraj Sah, resident of Village - Reriya, P.O. - Paharpur, P.S. - Garkha, District - Saran (Bihar).
74. Balram Kumar Rai, son of Sheshnath Rai, resident of Village - Sargatti, P.O. & P.S. - Garkha, District - Saran (Bihar).
75. Munna Kumar Singh, son of Shri Ramji Singh, resident of Village - Pathra, P.O. - Rashidpur, P.S. - Garkha, District - Saran (Bihar).
76. Harendra Kumar Ram, son of Ramdhari Ram, resident of Village - Auramal, P.O. - Bhualpur, P.S. - Garkha, District - Saran (Bihar).
77. Ranjit Prasad, son of Lakshman Prasad, resident of Village - Auramal, P.O. - Bhualpur, P.S. - Garkha, District - Saran (Bihar).
78. Pankaj Kumar Rai @ Pankaj Kumar Ray, son of Pakshi Lal Rai, resident of Village - Mosaheb Tola, P.O. - Paharpur, P.S. - Garkha, District - Saran (Bihar).
79. Sanjeev Kumar Rai @ Sanjeev Kumar Ray, son of Ganesh Prasad Yadav, resident of Village - Mahda Mangal Tola, P.O. - Mahamada, P.S. - Garkha, District - Saran (Bihar).
80. Lalan Kumar Ram, son of Sri Bishwanath Ram, resident of Village - Bangari, P.O. - Basant, P.S. - Garkha, District - Saran (Bihar).
81. Mukesh Kumar, son of Shio Parsi Ray, resident of Village - Mubarakpur, P.O.
- Gurukil Mehiya, P.S. - Garkha, District - Saran (Bihar).
82. Arjun Singh, son of Shiv Charan Singh, resident of Village - Karna (South), P.O. - Mahammadpur, P.S. - Garkha, District - Saran (Bihar).
83. Vinay Kumar Mahto, son of Jagai Mahto, resident of Village - Phulwaria, P.O.
- Pheksha, P.S. - Garkha, District - Saran (Bihar).
84. Tripurari Upadhyay, son of Yugali Upadhyay, resident of Village - Bibipur, P.O. & P.S. - Garkha, District - Saran (Bihar).
85. Nitish Kumar Yadav, Son of Suresh Ray, Resident of Village- Mahad Manga tola, P.O. Mahamada, P.S. Garkha , District Saran (Bihar).
86. Afzal Hussain, son of Taiyab Hussain, resident of Village & P.O. - Gopur, P.S.
- Garkha, District - Saran (Bihar).
87. Ranjeet Kumar, son of Nirmal Das, resident of Village - Kasina, P.O. - Gopur, P.S. - Garkha, District - Saran (Bihar).
88. Rajnish Kumar Singh, son of Harendra Singh, resident of Village - Jankinagar, P.O. - Garkha, P.S. - Garkha, District - Saran (Bihar).
89. Hiralal Vidyarthi, son of Sambhu Dayal Vidyarthi, resident of Village - Dharni Tola, Barbakpur, P.O. - Pirauna, P.S. - Garkha, District - Saran (Bihar).
90. Ravi Ranjan, son of Durga Ram, resident of Village - Dharni Tola, Barbakpur, P.O. - Pirauna, P.S. - Garkha, District - Saran (Bihar).
91. Vikash Kumar, son of Rameshwar Prasad Yadav, resident of Village & P.O. - Paharpur, P.S. - Garkha, District - Saran (Bihar).
92. Bachcha Babu Jai Singh, son of Baidyanath Singh, resident of Village - Barkabkpur, P.O. - Pirauna, P.S. - Garkha, District - Saran (Bihar).
93. Vikash Kumar, son of Kamal Singh, resident of Village - Jilkabad Pirari, P.O. & P.S. - Garkha, District - Saran (Bihar).
94. Ajay Kumar Thakur, son of Lakshman Thakur, resident of Village - Phulwaria, P.O. - Pheksha, P.S. - Garkha, District - Saran (Bihar).
95. Jay Prakash Kumar Ram, son of Rupan Ram, resident of Village - Banwari Basant, P.O. - Basant, P.S. - Garkha, District - Saran (Bihar).
96. Naveen Kumar, son of Girja Nandan Roy, resident of Village & P.O. - Bachhwara, P.S. - Bachwara, District - Begusarai (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 784/871
97. Shambhu Kumar, son of Maheshwar Ray, resident of Village - Bishanpur, P.O. - Chiraiya Toc, P.S. - Bachhwara, District - Begusarai (Bihar).
98. Sanjay Kumar, son of Sunil Kumar Mahto, resident of Village - Rajesh Nagar, P.O. - Malpur, P.S. - Maranchi, Block - Mokama, District - Patna (Bihar).
99. Ajay Kumar, son of Sri Ram Chandra Mahto, resident of Village - Rajesh Nagar, P.O. - Malpur, P.S. - Maranchi, Block - Mokama, District - Patna (Bihar).
100. Rajiv Kumar @ Rajeev Kumar, son of Suresh Rai, resident of Village
- Rahimpur, P.O. - Rahimpur, P.S. - Vaishali, District - Vaishali (Bihar).
101. Vinod Kumar, son of Satya Narayan Sah, resident of Village & P.O. - Mansoorpur, P.S. - Vaishali, District - Vaishali (Bihar).
102. Umesh Chandra Prasad, son of Parasnath Ram, resident of Village - Mahuar, P.O. - Munjhar, P.S. - Hasanpur, District - Aurangabad (Bihar).
103. Shaurav Kumar, son of Faudar Sah, resident of Village - Itahara, P.O.
- Rampur, Via - Saharsakachahari, P.S. - Sour Bazar, District - Saharsa (Bihar).
104. Sanjay Kumar, son of Rajeshwar Prasad, resident of Village/Mohalla - Chiriyatand Deviasthan Lane, Paschimi Gali, P.O. - G.P.O., P.S. - Patrakar Nagar, District - Patna (Bihar).
105. Manish Kumar, son of Bhan Prakash, resident of Power Ganj, Bageshwari Gumti, Near Railway Line, P.O. - R.S. Gaya, P.S. - Delha, District - Gaya (Bihar).
106. Satish Kumar, son of Bhan Prakash, resident of Power Ganj, Bageshwari Gumti, Near Railway Line, P.O. - R.S. Gaya, P.S. - Delha, District - Gaya (Bihar).
107. Santosh Kumar, son of Dineshwar Prasad Singh, resident of Village/mohalla - Nutan Nagar, Sagar Path, P.O. R.S. - Gaya, P.S. - Civil Line Gaya, District - Gaya (Bihar).
108. Sagar Anjan, son of Sri Krishna Prasad, resident of Village - Chhotki Nawada, Near Durga Asthan, P.O. - R.S. Gaya, P.S. - Delha, District - Gaya (Bihar).
109. Rakesh Thakur, son of Tarni Singh, resident of Village - Bhudhanpur, P.O. - Mubarakpur, P.S. - Barh, District - Patna (Bihar).
110. Kanhai Kumar, son of Dowarika Chourasia, resident of Village & P.O.
- Uphara, P.S. - Uphara, District - Aurangabad (Bihar).
111.Haris Chandra Kumar, son of Shiv Nandan Sahay, resident of Village - Dharampur, P.O. - Dharampur, P.S. - Vaishali, District - Vaishali (Bihar).
112. Bishwanath Chaubey @ Vishwanand Chaubey son of Lal Saheb Chaubey, resident of Village - Bidman Chak, P.O. - Upari, P.S. - Ramgarh, District - Kaimur (Bihar).
113. Manish Kumar, son of Krishnandan Singh, resident of Village & P.O.
- Dhabauli, P.S. - Begusarai, Prakhand - Begusarai, District - Begusarai (Bihar).
114. Md. Hasanain Alam, son of Md. Shohibuddin, resident of Village - Nawab Chauk, P.O. & P.S. - Begusarai, Prakhand - Begusarai, District - Begusarai (Bihar).
115. Randhir Kumar, son of Ram Vikash Singh resident of Village - Lakho, P.O. & P.S.- Begusarai, Prkakhand - Begusarai, District - Begusarai (Bihar).
116. Amit Kumar, son of Sri Santu Rai, resident of Village - Arthauli, P.O.
- Nandlalpur, Via - Balukaram, P.S. - Vaishali, District - Vaishali (Bihar).
117. Ajay Prakash, son of Late Hareram Paswan, resident of Village & P.O. - Sahori, P.S. - Birpur, District - Begusarai (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 785/871
118. Braj Kishore, son of Late Ramashish Roy, resident of Village - Rampur, P.O. - Amba, P.S. -Teghra, District -Begusarai (Bihar).
119. Jitendra Das, son o Late Nahal Das, resident of Village - Lakshmipur, P.O. - Saraunja, P.S. - Birpur, District - Begusarai (Bihar).
120. Dipak Kumar Sah, son of Shanishchar Sah, resident of Village - Bhawanandpur, P.S. - Panapur, P.S. - Birpur, Via - Manjhaul, District - Begusarai (Bihar).
121. Rajiv Kumar, son of Ram Nandan Thakur, resident of Village & P.O. - Muzaffara, P.S. - Birpur, Via - Manjhaul, District - Begusarai (Bihar).
122. Manoj Kumar Sahu, son of Late Hari Lal Sahu, resident of Village & P.O. - Muzaffara, P.S. - Birpur, Via - Manjhaul, District - Begusarai (Bihar).
123. Archana, daughter of Sri Ramesh Gupta, resident of Village & P.O. - Nawkothi, P.S. - Nawkothi, Prakhand - Nawakothi, District - Begusarai (Bihar).
124. Sarita Kumari, wife of Chandramauli Mahto, resident of Village & P.O. - Nawkothi, P.S. - Nawkothi, Prakhand - Nawakothi, District - Begusarai (Bihar).
125. Prakash Chandra Kumar, son of Sri Shyam Sundar Rai, resident of Village & P.O. - Nawkothi, P.S. - Nawkothi, Prakhand - Nawakothi, District - Begusarai (Bihar).
126. Md. Shamim Anwar, son of Md. Abdul Jabbar, resident of Village - Mubarakpur, P.O. - Sarounja, P.S. - Birpur, District - Begusarai (Bihar).
127. Madhumala Kumari, daughter of Kalfu Ram, resident of Village & P.O. - Vikrampur, P.S. - Cheriya Bariyarpur, Prakhand - Charia Bariarpur, District - Begusarai (Bihar).
128. Subodh Kumar, son of Late Kamleshwari Paswan, resident of Village & P.O. - Pokhariya, P.S. - Begusarai, District - Begusarai (Bihar).
129. Manoj Kumar Chaubey, son of Brahamdeo Choudhary, resident of Village - Taraiya, P.O. - Sankh, Via - Rajaura, P.S. - Begusarai Nagar Nigam, District - Begusarai (Bihar).
130. Deepak Das, son of Prabhu Das, resident of Village - Jindpur, P.O. - Rajaura, P.S. - Begusarai Nagar Nigam, District - Begusarai (Bihar).
131. Bhushan Kumar, son of Ram Paresh Das, resident of Village & P.O. - Kamruddinpur, P.S. - Begusarai Nagar Nigam, District - Begusarai (Bihar).
132. Ramesh Kumar Yadav, son of Sri Sita Ram Yadav, resident of Village
- Chakka Sahilori (Pokharpur), P.O. - Jayanti Gram, Via - Bhagwanpur, P.S. - Bhagwanpur, Block - Bhagwanpur, District - Begusarai (Bihar).
133. Prashant Kumar Jha son of Om Prakash Jha resident of Village - Maharathpur, P.O. - Binodpur, P.S. - Muffasil, District -Begusarai (Bihar).
134. Chandan Kumar son of Bamdev Ram resident of Village & P.O. - Singhoul, P.S. - Begusarai, Prakhand - Begusarai, District - Begusarai (Bihar).
135. Binay Kumar, son of Sri Karndeo Prasad Singh, resident of Village & P.O. - Chauki, P.S. - Sahebpur Kamal, District - Begusarai (Bihar).
136. Archana Kumari, daughter of Sri Kapildeo Singh, resident of Village - Tarbanna, P.O. - Panchvir, P.S. - Sahebpur Kamal, District - Begusarai.
137. Prabhat Pritam, son of Late Bino Sah, resident of Village & P.O. - Chauki, P.S. - Sahebpur Kamal, District - Begusarai (Bihar).
138. Lakshman Kumar, son of Krishnadeo Chaudhary, resident of Village - Majhlapur, P.O. - Dhabauli, P.O. - Muffasil, Prakhand - Sahebpur Kamal, District - Begusarai (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 786/871
139. Manish Kumar, son of Paras Kumar Singh, resident of Village - Kothiya, P.O. - Dhabauli, P.O. - Muffasil, Prakhand - Sahebpur Kamal, District - Begusarai (Bihar).
140. Anamika Kumari, wife of Dipankar Sah, resident of Village - Chhati Road, Marwari Mohallah Ward No. 34, P.O. - Begusarai, P.S. - Begusarai Nagar Nigha, District - Begusarai (Bihar).
141. Amit Kumar, son of Ramashray Singh, resident of Village & P.O. - Ithari, P.S. - Narayan Nagar, Prakhand - Jamalpur, District - Munger (Bihar).
142. Daya Shankar, son of D.P. Singh, resident of Village - Ram Nagar, P.O. Jamalpur, P.S. - Ram Nagar, Prakhand - Jamalpur, District - Munger (Bihar).
143. Vijay Kumar, son of Sri Bhola Mandal, resident of Village - Nayatola Mungroura, P.O. - Jamalpur, P.S. - East Colony Jamalpur, Prakhand - Jamalpur, District - Munger (Bihar).
144. Ravi Shankar Prasad, son of Foudari Prasad, resident of Village - Chhoti Keshopur, P.O. - Jamalpur, P.S. - Jamalpur, Prakhand - Jamalpur, District - Munger (Bihar).
145. Jwala Kumar Pandey, son of Krishna Pandey, resident of Village - Babhnauli, P.O. - Rampurwa Bazar, P.S. - Govidnganj, Prakhand - Areraj, District - West Champaran (Bihar).
146. Vikash Kumar, son of Badri Narayan Pandey, resident of Village - Nadwan, P.O. - Nadwan, P.S. - Dinara, District - Rohtas (Bihar).
147. Hari Narayan Singh, son of Badan Singh, resident of Village - Sareya, P.O. - Usti, P.S. - Baniyapur, District - Saran (Bihar).
148. Shambhu Kumar Ram, son of Yogendra Ram, resident of Village - Manopali, P.O. & P.S. - Sahajitpur, Anchal - Baniyapur, District - Saran (Bihar).
149. Deepak Kumar Ram, son of Lalan Ram, resident of Village & P.O. - Dhangarman, P.S. - Baniyapur, District - Saran (Bihar).
150. Shailendra Kumar Ojha, son of Sudama Ojha, resident of Village - Panchamahala, P.O. & P.S. - Sahajitpur, Anchal - Baniyapur, District - Saran (Bihar).
151. Shailesh Kumar, son of Prabhunath Singh, resident of Village - Manopali, P.O. & P.S. - Sahajitpur, Anchal - Baniyapur, District - Saran (Bihar).
152. Bikky Kumar Singh, son of Gorakh Singh, resident of Village - Pipra, P.O. & P.S. - Sahajitpur, Anchal - Baniyapur, District - Saran (Bihar).
153. Abhay Kumar, son of Sri Mahatma Sah, resident of Village & P.O. - Sahajitpur, P.S. - Sahajitpur, Anchal - Baniyapur, District - Saran (Bihar).
154. Manoj Kumar, son of Nageshwar Rai, resident of Village - Bariyarchak, P.O. & P.S. - Nayagaon, District - Saran (Bihar).
155. Brajesh Singh, son of Chandrama Singh Yadav, resident of Village - Sawath, P.O. & P.S. - Durgawati, Block - Durgawati, District - Kaimur (Bhabhua), Bihar.
156. Kamlesh Kumar Pal, son of Late Saudagar Pal, Resident of Village & P.O. - Raghunathpur, P.S. - Brahampur, Prakhand - Brahampur, District - Buxar (Bihar).
157. Manikant Pandey, son of Sri Rajendra Brahamchari, resident of Village - Doma, P.O. - Doma, P.S. - Salimpur, District - Patna (Bihar).
158. Sonu Kumar, son of Sudhir Kumar, resident of Village - Bidhipur, P.O. - Karauta, P.S. - Salimpur, District - Patna (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 787/871
159. Bibhuti Kumar, son of Ashok Kumar Chaudhary, resident of Village - Mogalpura Dih, P.O. - Lakhanpura, P.S. - Bakhtiyarpur, District - Patna (Bihar).
160. Rakesh Raushan, son of Late Ganesh Prasad, resident of Village & P.O. - Misi, P.S. - Bakhtiyarpur, District - Patna (Bihar).
161. Md. Sharfuddin, son of Md. Basiruddin, resident of Village - Mogalpura Bigha, P.O. - Lakhanpura, P.S. - Bakhtiyarpur, District - Patna (Bihar).
162. Kamlesh Kumar Bharti, son of Yogendra Singh, resident of Village - Champapur, P.O. & P.S. - Bakhtiyarpur, District - Patna (Bihar).
163. Gurudeo Prasad, son of Jwala Prasad, resident of Village - Kewal Bigha Dhandh, P.O. - Shaistapur, P.S. - Bakhtiyarpur, District - Patna (Bihar).
164. Dilip Kumar, son of Brijnandan Singh, resident of Village - Kataili, P.O. - Rustampur, P.S. - Hulasganj, District - Jehanabad (Bihar).
165. Krishna Kumar, son of Gajendra Sah, resident of Village - Ithara, P.O.
- Rampur, P.S. - Saur Bazar, District - Saharsa (Bihar).
166. Pankaj Kumar, son of Hari Kant Prasad, resident of Village - Nathupur, P.O. - Sultanpur, P.S. - Fatuha, District - Patna (Bihar).
167. Sunil Kumar, son of Sri Kaushalendra Kumar, resident of Village - Sarfraj Nagar, P.O.- Karkayan, P.S. - Ghoshwari, District - Patna (Bihar).
168. Shiv Shankar, son of Jaga Ram, resident of Village - Madhaul, P.O. - Amrakh, Via - Silout, P.S. - Maniyari, District - Muzaffarpur (Bihar).
169. Dharmendra Kumar, son of Jay Krishna Thakur, resident of Village - Madhuban, P.O. - Silout, P.S. - Maniyari, District - Muzaffarpur (Bihar).
170. Anita Kumari, wife of Dharmendra Kumar, resident of Village - Madhuban, P.O. - Silout, P.S. - Maniyari, District - Muzaffarpur (Bihar).
171. Brajesh Kumar, son of Jay Krishna Thakur, resident of Village - Madhuban, P.O. - Silout, P.S. - Maniyari, District - Muzaffarpur (Bihar).
172. Shiv Shankar Kumar, son of Gauri Shankar Ray, resident of Village & P.O. - Mahanth Maniyari, P.S. - Maniyari, District - Muzaffarpur (Bihar).
173. Shobha Kumari, wife of Rakesh Kumar, resident of Village & P.O. - Mahanth Maniyari, P.S. - Maniyari, District - Muzaffarpur (Bihar).
174. Subodh Kumar, son of Baijnath Thakur, resident of Village & P.O. - Turki, P.S. - Kurhani, District - Muzaffarpur (Bihar).
175. Amit Ranjan, son of Rajeshwar Sahani, resident of Village - Laxmipur, P.O. - Turhi, P.S. - Kurhani, District - Muzaffarpur (Bihar).
176. Pankaj Kumar, son of Shambhu Ram, resident of Village & P.O. - Mahanth Maniyari, P.S. - Maniyari, District - Muzaffarpur (Bihar).
177. Neelam Kumari, daughter of Shambhu Ram, resident of Village & P.O. - Mahanth Maniyari, P.S. - Maniyari, District - Muzaffarpur (Bihar).
178. Amrendra Kumar Pathak, son of Late Vishundeo Pathak, resident of Village & P.O. - Bariyarpur, P.S. - Sakra, District - Muzaffarpur (Bihar).
179. Sushil Kumar, son of Ram Naresh Ray, resident of Village - Mahammadpur Bujurg, Via - Silout, P.S. - Sakra, District - Muzaffarpur (Bihar).
180. Brajesh Kumar, son of Late Chulhai Mahto, resident of Village & P.O.
- Majhouli Pachdahi, P.S. - Sakra, District - Muzaffarpur (Bihar).
181. Manoj Kumar Rai, son of Rambabu Rai, resident of Village - Bhawanipur, P.O. - Gangeya, P.S. - Katra, District - Muzaffarpur (Bihar).
182. Deo Lakhan Sharma, son of Chandradeep Sharma, resident of Village
- Larhpur, P.O. - Mahamada, P.S. - Garkha, District - Saran (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 788/871
183. Umesh Kumar Rai, son of Late Rajendra Rai, resident of Village & P.O. - Garkha, P.S. - Garkha, District - Saran (Bihar).
184. Chandni Kumari, daughter of Ram Pujan Singh, resident of Village - Pirauna, P.O. - Pirauna, P.S. - Garkha, District - Saran (Bihar).
185. Kiran Kumari, wife of Rajesh Kumar Ranjan, resident of Village - Muda, P.O. - Kudarbagha, P.S. - Garkha, District - Saran (Bihar).
186. Jai Prakash Kumar Singh, son of Ram Pujan Singh, resident of Village - Pirauna, P.O. - Pirauna, P.S. - Garkha, District - Saran (Bihar).
187. Rama Shankar Rai, son of Ram Nirikshan Ram, resident of Village - Mahada Manga Tola, P.O. - Mahamada, P.S. - Garkha, District - Saran (Bihar).
188. Barun Kumar Ram, son of Madan Mohan Ram, resident of Village & P.O. - Sadhpur, P.S. - Garkha, District - Saran (Bihar).
189. Alok Raman, son of Krishnadeo Tiwari, resident of Village - Mura, P.O. - Kudarbagha, P.S. - Garkha, District - Saran (Bihar).
190. Pankaj Kumar, son of Anil Pandit, resident of Village - Maricha, P.O. & P.S. - Garkha, District - Saran (Bihar).
191. Dilip Kumar Singh, son of Sri Wakil Prasad, resident of Village & P.O. - Sadhpur, P.S. - Garkha, District - Saran (Bihar).
192. Shravan Kumar, son of Mantoon Roy, resident of Village - Nambar Chamtha, P.O. - Barkhut Chamtha, P.S. - Bachhwara, District - Begusarai (Bihar).
193. Dhananjay Kumar, son of Anil Kumar Singh, resident of Village - Vaishali, P.O. - Vaishali, P.S. - Vaishali, District - Vaishali (Bihar).
194. Braj Mohan Kumar, son of Bhola Bhakta, resident of Village - Vaishali, P.O. - Vaishali, P.S. - Vaishali, District - Vaishali (Bihar).
195. Manoj Kumar, son of Khushilal Prasad Yadav, resident of Village - Sapaha, P.O. - Gamharia, P.S. - Sour Bazar, District - Saharsa (Bihar).
196. Vijay Kumar, son of Rajendra Ray, resident of Village - Samsipur (Dadupur), P.O. - Rupaswa, P.S. - Bachhwara, District - Begusarai (Bihar).
197. Balmiki Kumar, son of Prabhu Mahto, resident of Village - Chipu Pakas, P.O. Nayagaon, P.S. - Nayagaon, Block - Sonepur, District - Saran (Bihar).
198. Pappu Kumar, son of Shankar Singh, resident of Village & P.O. - Road Pakri Barawan, P.S. - Pakri Barawan, District - Nawada (Bihar).
199. Mohan Kumar, son of Yamuna Prasad Sharma, resident of Village & P.O. - Pakri Barawan, P.S. - Pakri Barawan, District - Nawada (Bihar).
200. Prakash Kumar Nirala, son of Sri Ram Naresh Singh, resident of Village - Anjunar, P.O. - Dhanar, P.S. - Dhamaul, District - Nawada (Bihar).
201. Amit Kumar, son of Arun Kumar Mishra, resident of Village & P.O. - Ekwari, P.S. - Pakri Barawan, District - Nawada (Bihar).
202. Ramanand Kumar Chauhan, son of Budhu Nonia, resident of Village & P.O. - Mehandipur, P.S. - Pakri Barawan, District - Nawada (Bihar).
203. Jyoti Narayan Sharma, son of Hari Nandan Sharma, resident of Village & P.O. - Pakri Barawan, P.S. - Pakri Barawan, District - Nawada (Bihar).
204. Kumar Rajnish, son of Sri Nawal Kishore Singh, resident of Village & P.O. - Dumrawa (Pakri Barawan), P.S. - Pakri Barawan, District - Nawada (Bihar).
205. Rakesh Kumar, son of Sri Ramakant Singh, resident of Village - Anjunar, P.O. - Dhanar, P.S. - Dhamaul, District - Nawada (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 789/871
206. Manoj Kumar, son of Ram Bhaju Prasad, resident of Village - Math Gulni, P.O. - Bari Gulbi, P.S. - Pakri Barawan, District - Nawada (Bihar).
207. Ambika Kumar, son of Mahendra Ram, resident of Village - Bangla Asthan Pahsi, P.O. - R.S. Gaya, P.S. - Kotwali, District - Gaya (Bihar).
208. Rajiv Kumar, son of Suresh Rai, resident of Village - Rahimpur, P.O. - Rahimpur, P.S. - Vaishali, District - Vaishali (Bihar).
209. Ajay Kumar Sinha, son of Late Rajendra Prasad, resident of Village - Lohianagar, P.O. - Subindra Nagar, P.O. - Begusarai Nagar Nigam, District - Begusarai (Bihar).
210. Mukesh Kumar, son of Baleshwar Thakur, resident of Village - Sitarampur, P.O. - Amrakh, P.S. - Maniyari, Block - Kurhani, District - Muzaffarpur (Bihar).
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 968 of 2017 In Civil Writ Jurisdiction Case No.14040 of 2016 ======================================================
1. Ravindra Kumar Yadav ( P D D No. 014298 ), son of Sumrit Yadav, Resident of Village & PO- Kakardom, Block- Laukahi, Police Station- Laukahi, District- Madhubani.
2. Khara Nand Yadav (PDD No. 319066), son of Lakhan Yadav, Resident of Village- Belahi, PO- Belahi Bhawanipur, Block- Laukahi, Police Station- Laukhai, District- Madhubani.
3. Rajnish Kumar, (PDD No. 312799), son of Girindra Kumar Yadav, Resident of Village- Belhi, PO- Belhi Bhawanipur, P.S. & Block- Laukahi, District- Madhubani.
4. Kuldip Kumar (PDD No. 307401), son of Bindeshwar Prasad Yadav, Resident of Village- Mahadeva, Block- Laukahi, PO- Kariyaut, Police Station- Laukhai, District- Madhubani.
5. Arbind Kumar Yadav (PDD No. 040837), son of Ranjan Prasad Yadav, Resident of Village- Mahadeva, PO- Kariyaut, Block- Laukahi, Police Station- Laukahi, District- Madhubani.
6. Bimlandra Kumar & Bimlendra Kumar (PDD No. 193786), son of Rajdev Chourwar, Resident of Village- Belhi, PO- Belhi Bhawanipur, Block- Laukahi, Police Station- Laukhai, District- Madhubani.
7. Arbind Kumar Yadav (PDD No. 248324), son of Sumrit Yadav, Resident of Village & PO- Kakardom, Block- Laukahi, Police Station- Laukahi, District- Madhubani.
8. Jawahar Mandal (PDD No. 216297), son of late Mahadeo Mandal, Resident of Village- Marukiyahi, PO- Kariyaut, Block- Laukahi, Police Station- Laukahi, District- Madhubani.
9. Umesh Kumar (PDD No. 310798), son of Krishna Bihari Mandal, Resident of Village- Tharhi, PO- Chichodhwa, Block- Laukahi, Police Station- Laukahi, District- Madhubani.
10. Lakshman Kumar Yadav (PDD No. 098274), son of Fanilal Yadav, Resident of Village- Kachnarwa, PO- Belhi Bhawanipur, Block- Laukahi, Police Station- Laukhai, District- Madhubani. Patna High Court LPA No.535 of 2017 dt.17-04-2018 790/871
11. Om Prakash (PDD No. 127808), son of Ram Prakash Sahu, Resident of Village- Karharwa, PO- Chichodhwa, Block- Laukahi, Police Station- Laukahi, District- Madhubani.
12. Birendra Kumar (PDD No. 131531), son of Jiya Lal Mirdha, Resident of Village- Dumra, PO- Laukahi Dhanchhiha, Block- Laukahi, Police Station- Andhramath, District- Madhubani.
13. Sanjay Kumar Bharti (PDD No. 129265), son of Ramprit Mandal, Resident of Village- Dungraha, PO- Kakardom, Block- Laukahi, Police Station- Laukahi, District- Madhubani.
14. Rajesh Ranjan (PDD No. 146483), son of Baidyanath Mandal, Resident of Village- Bhutha, PO- Aurha, Block- Laukahi, Police Station- Laukahi, District- Madhubani.
15. Mukesh Kumar Jha (PDD No. 093287), son of Subhash Kumar Jha, Resident of Village & PO- Baruar, Block- Laukahi, Police Station- Andhramath, District- Madhubani.
16. Santosh Kumar Jha (PDD No. 132718), son of Kashi Nath Jha, Resident of Village & PO- Baruar, Block- Laukahi, Police Station- Andhramath, District- Madhubani.
17. Kundan Kumar (PDD No. 022719), son of Durga Prasad Sahu, Resident of Village & PO- Narahiya, Block- Laukahi, Police Station- Laukahi, District- Madhubani.
18. Yogendra Das (PDD No.183944), son of late Manik Lal Das, Resident of Village & PO- Narahiya, Block- Laukahi, Police Station- Laukahi, District- Madhubani.
19. Jitendra Kumar (PDD No. 272724), son of Deonath Mandal, Resident of Village- Bhutaha, PO- Awraha, Block- Laukahi, Police Station- Laukahi, District- Madhubani.
20. Dipendra Narayan Mandal (PDD No. 029545), son of Bindeshwar Mandal, Resident of Village- Tharhi, PO- Chichodhwa, Block- Laukahi, Police Station- Laukahi, District- Madhubani.
21. Abhishek Kumar Singh (PDD No. 001826), son of late Bhola Prasad Singh, Resident of Village & PO- Mahmada, Block- Pusa, Police Station- Pusa, District- Samastipur.
22. Sanjay Kumar (PDD No. 150049), son of late Damodar Rai, Resident of Village & PO- Rupauli, Block- Hanuman Nagar, Police Station- Bihanpur, District- Darbhanga.
23. Md. Hanzlah Saifi (PDD No. 302583), son of Md. Haroon, Resident of Village & PO- Ratanpura, Block- Hanuman Nagar, Police Station- Moro, District- Darbhanga.
24. Md. Sajjad Ahmad (PDD No. 095352), son of Md. Maquesood Alam, Resident of Village- Bishanpura, Block- Hanuman Nagar, P.O.- Narsara, Police Station- Bishnapur, Districtf- Darbhanga.
25. Avinash Kumar (PDD No. 151962), son of Rajendra Thakur, Resident of Village- Ukhara, P.O.- Narsara, Block- Hanuman Nagar, Police Station- Bishanpur, District- Darbhanga.
26. Rajesh Kumar Ray (PDD No. 095194), son of Bulan Ray, Resident of Village- Hanuman Nagar, Block- Hanuman Nagar, PO- Narsara, Police Station- Bishanpur, District- Darbhanga.
27. Dharm Chandra Mandal (PDD No. 282726), son of Yodhan Mandal, Resident of Village- Rajwara, P.O.- Moro, Block- Hanuman Nagar, Police Station- Moro, District- Darbhanga. Patna High Court LPA No.535 of 2017 dt.17-04-2018 791/871 ... ... Appellant/s Versus
1. The State of Bihar.
2. The Chief Secretary, Government of Bihar,Patna.
3. The Principal Secretary, Cabinet Secretariat Department Government of Bihar, Patna.
4. The Deputy Secretary, Cabinet Secretariat Department Government of Bihar, Patna.
5. The Principal Secretary, Planning and Development Department, Government of Bihar, Patna.
6. The Principal Secretary, Cooperative Department, Government of Bihar, Patna.
7. The Director, Economics and Statistics, Planning and Development Department, Government of Bihar, Patna, M/3, A-Z Officer's Flat, New Punaichak, Patna.
8. The Deputy Director, Economics and Statistics, Planning and Development Department, Government of Bihar, Patna, M/3, A-Z Officer's Flat, New Punaichak, Patna.
9. The District Statistical Officer, Samastipur.
10. The District Statistical Officer, Madhubani.
11. The District Statistical Officer, Darbhanga.
12. Digvijay Narayan Sharma (PDD No. 273884), son of Shree Kant Choudhary, Resident of Village- Kolahanta Patori, Block- Hanuman Nagar, P.O.- Patori Basant, Police Station- Moro, District- Darbhanga.
13. Shambhu Nath Roy (PDD No. 036471), son of Shree Lakshmi Roy, Resident of Village- Moro, Block- Hanuman Nagar, PO & Police Station- Moro, District- Darbhanga.
14. Dharm Narayan Singh (PDD No. 189473), son of Vishanu Dev Singh, Resident of Village- Jhitaki, PO- Bangama, Block- Laukahi, Police Station- Laukahi, District- Madhubani.
15. Chandra Shekhar Sahu (PDD No. 192888), son of Durga Lal Sahu, Resident of Village- Bhutaha, PO- Auraha, Block- Laukahi, Police Station- Laukahi, District- Madhubani.
16. Ghanshyam Mandal (PDD No. 218536), son of Ras Bihari Mandal, Resident of Village- Bajuband, PO- Rajaram Patti, Block- Laukahi, Police Station- Andhramath, District- Madhubani.
17. Shambhu Prasad Sahu (PDD No. 181615), son of Mahendra Prasad Sah, Resident of Village- Bhutaha, PO- Auraha, Block- Laukahi, Police Station- Laukahi, District- Madhubani.
18. Soni Bharti (PDD No. 181368), daughter of Surya Narayan Sah, Resident of Village- Bhutaha, PO- Auraha, Block- Laukahi, Police Station- Laukahi, District- Madhubani.
19. Abhishek Kumar (PDD No. 113762), son of Rajdev Yadav, Resident of Village- Mahadeva, PO- Kariyaut, Block- Laukahi, Police Station- Laukahi, District- Madhubani.
20. Pappu Kumar Safi (PDD No. 017895), son of Sri Punai Safi, Resident of Village- Marar, P.O.- Jitwarpur, P.S.- Rahika, District- Madhubani.
21. Siraj Kumar Yadav (PDD No. 102973), son of Sri Bhagwat Yadav, Resident of Village- Jagat, P.O.- Kapileshwar Sthan, P.S.- Rahika, District- Madhubani. Patna High Court LPA No.535 of 2017 dt.17-04-2018 792/871
22. Pappu Kumar Sahu (PDD No. 292393), son of Thakai Sahu, Resident of Village- Lalganj, P.O.- Sarisab Pahi, P.S.- Bhairab Sthan, District- Madhubani.
23. Sujeet Kumar Mishra (PDD No. 115977), son of Sushil Kumar Mishra, Resident of Village- Laxmipur (South Tola), PO- Pali Mohan, Police Station- Kaluahi, District- Madhubani.
24. Uttam Kumar Jha (PDD No. 273411), son of Madan Mohan Jha, Resident of Village- Jhonjhi, P.O.- Paraul, P.S.- Arer, District- Madhubani.
25. Ranjeet Kumar Sharma (PDD No. 157732), son of Mahavir Sharma, Resident of Village- Kagpur, P.O.- Keota, Block- Dalsinghsarai, P.S.- Dalsinghsarai, District- Samastipur.
26. Sujeet Kumar Sharma (PDD No. 158506), son of Mahavir Sharma, Resident of Village- Kagpur, P.O.- Keota, Block- Dalsinghsarai, P.S.- Dalsinghsarai, District- Samastipur.
27. Vijay Kumar Choudhary (PDD No. 301812), son of Ram Sewak Choudhary, Resident of Village- Nagargama, P.O.- Soyera, Block- Dalsinghsarai, P.S.- Dalsinghsarai, District- Samastipur.
28. Amarnath Choudhary (PDD No. 274801), Resident of Village- Nagargama, P.O.- Soyera, Block- Dalsinghsarai, P.S.- Dalsinghsarai, District- Samastipur.
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 972 of 2017 In Civil Writ Jurisdiction Case No.12735 of 2016 ======================================================
1. Dinesh Kumar Singh, S/O Late Udit Narayan Singh, R/O Vill+Po- Vishunpur P.S. Sono Dist- Jamui.
2. Vinod Kumar Singh, S/O Randhir Kumar Singh, R/O Vill-Rajpur Po- Dumri P.S. Sono Dist- Jamui,
3. Kanchan Kumar Yadav, S/O Nathio Prasad Yadav, R/O Vill- Tairukha, Post+ P.S. Sono Dist- Jamui.
4. Ajit Kumar Mathuri, S/O Damodar Mathuri, R/O Vill-Mahugam, Post- Batiya P.S. Sono Dist- Jamui.
5. Abhay Kumar Singh, S/O Muneshwar Pd. Singh, R/O Vill- Maheshwari, P.S. Sono Dist- Jamui,
6. Vijay Kumar Singh, S/O Late Sachidanand Singh, R/O Vill- Vishunpur, PS- Sono Dist- Jamui,
7. Manoj Kumar S/O Gopal Varnwal, R/O Vill- Vishunpur, PS- Sono Dist- Jamui,
8. Amit Kumar, S/O Parimal Singh, R/O Vill- Charka Pathar, PS- Sono Dist- Jamui.
9. Sunil Kumar Varnwal, S/O Kapildwo Varnwal, R/O Vill- Bojhayat, P.O. Naithadih PS- Sono Dist- Jamui.
10. Vijay Kumar, S/O Late Shukar Yadav, R/O Vill- Charkapathar, PS- Sono Distt- Jamui.
11. Pradeep Kumar Mandal, S/O Bharat Mandal, R/O Vill- Dokali, PS- Sono Dist- Jamui,
12. Manoranjan Pandey, S/O Ashok Pandey, R/O Vill- Balthar, PS- Sono Dist- Jamui, Patna High Court LPA No.535 of 2017 dt.17-04-2018 793/871
13. Sanjay Kumar Pandey, S/O Late Vamanand Pandey, R/O Vill- Churhait, Po+Ps- Sono Dist- Jamui.
14. Mukesh Ram, S/O Kishori Ram, R/O Vill- Mandhata, Po+Ps- Sono Dist- Jamui,
15. Dinesh Yadav, S/O Dhani Yadav, Vill- Baghakewal Po- Maheshwari P.S.- Sono Dist- Jamui.
16. Mahendra Kumar Mandal S/O Dev Narayan Mandal, R/o Dhodhari, P.O. Pairam Tihana, P.S. Sono, Distt.- Jamui.
17. Raju Kumar Sah, S/O Shibu Sah, R/O Vill- Terukha, Po+Ps- Sono, Dist-Jamui.
18. Pradeep Kumar Sao, S/O Kedar Sao, R/O Vill- Mandhata, Po+Ps- Sono Dist- Jamui.
19. Kartik Pandit, S/O Lakhan Pandit, R/O Vill- Balthar, Po- Sona, Distt.- Jamui,
20. Pankaj Kumar, S/O Mahadeo Rajak, R/O Vill+Po- Sono, P.S.- Sono, Dist- Jamui.
21. Virendra Rajak, S/O Shiv Kumar Rajak, R/O Vill+Po- Aghara, P.S.- Sono Dist- Jamui,
22. Babulal Yadav, S/O Saudagar Gopalganj, R/O Vill+Po- Aghara, P.S.- Sono Dist- Jamui.
23. Vikash Kumar, S/O Jawahar Prasad Singh, R/O Vill+Po- Sono, P.S.- Sono Dist- Jamui.
24. Vinod Kumar Yadav, S/O Sri Nafri Yadav, R/O Vill- Mahapur P.O.- Baramasiya, P.S.- Jhajha, Dist- Jamui Bihar.
25. Baldeo Kumar Yadav, S/O Sri Ram Sahay Yadav, R/O Vill- Mahapur P.O.- Baramasiya, P.S.- Jhajha, Dist- Jamui Bihar.
26. Shashi Kumar Rawat, S/O Sri Ramdeo Rawat, R/O Vill-Parasi, P.O. Chain, P.S. Jhajha Dist- Jamui, Bihar.
27. Baljeet Kumar Paswan, S/O Sri Chedi Paswan, R/O Purani Bazar Jhajha M.K. Body Company, Dist- Jamui.
28. Jitendra Prasad, S/O Sri Sarjun Prasad, R/O Purani Bazar Jhajha Dist- Jamui.
29. Binay Kumar Binay, S/o Sri Birendra Prasad, R/o Purani Bazar Jhajha, Distt.- Jamui.
30. Vijay Kumar Ray, S/O Sri Sukhdeo Ray, R/O Mohalla- Awkash Colony Jhajha, Jamui, Bihar.
31. Shambhu Nath Prajapati, S/O Sri Dashrath Pandit, R/O Vill+Post-Barahmasiya, P.S. Jhajha Dist- Jamui, Bihar.
32. Bablu Kumar Paswan, S/O Sri Baldeo Paswan, R/O Vill- Charghara, P.O+P.S- Jhajha, Dist- Jamui, Bihar ... ... Appellant/s Versus The State Of Bihar & Ors ... ... Respondent/s ====================================================== with Letters Patent Appeal No. 977 of 2017 In Civil Writ Jurisdiction Case No.18322 of 2016 ====================================================== Patna High Court LPA No.535 of 2017 dt.17-04-2018 794/871 Kumar Sagar & Ors ... ... Appellant/s Versus The State Of Bihar & Ors ... ... Respondent/s ====================================================== with Letters Patent Appeal No. 976 of 2017 In Civil Writ Jurisdiction Case No.12869 of 2016 ====================================================== Md. Mojamil Hussain & Ors ... ... Appellant/s Versus The State Of Bihar & Ors ... ... Respondent/s ====================================================== with Letters Patent Appeal No. 983 of 2017 In Civil Writ Jurisdiction Case No.15703 of 2016 ====================================================== Shiv Kumar & Ors ... ... Appellant/s Versus The State Of Bihar & Ors ... ... Respondent/s ====================================================== with Letters Patent Appeal No. 984 of 2017 In Civil Writ Jurisdiction Case No.13762 of 2016 ======================================================
1. Rewati Raman Singh, Son of Late Daroga Singh, Resident of Village-Karsar, Police Station-Nawanagar, District-Buxar.
2. Pramod Kumar, Son of Lal Bihari Singh, Resident of Village-
Nawanagar, Police Station-Nawanagar, District-Buxar
3. Ajay Kumar, Son of Sant Bilash Singh, Resident of Village-
Jamuaon, Police Station-Itarhi, District-Buxar
4. Vinay Kumar, Son of Baleshwar Prasad, Resident of Village-
Baba NagarEast of Sanichra Baba, Bypass Road, Police Station- Buxar, District-Buxar
5. Nitya Nand Singh, Son of Shiv Nath Singh, Resident of Village-
Bharakhara, Police Station-Dhansoe, District-Buxar
6. Anita Kumari, Daurhter of Bindu Sagar, Singh Resident of Village-Rauni, Police Sttion-Rajpur, District-Buxar. Patna High Court LPA No.535 of 2017 dt.17-04-2018 795/871
7. Devendra Kumar, Son of Hira Lal Singh, Resident of Village- Gopalpur, Police Station-Itarhi, District-Buxar.
8. Renu Kumari, Wife of Vinod Kumar, Resident of Village- Pipradh, Police Station-Rajpur, District-Buxar
9. Vinod Kumar, Son of tej Narayan Singh, Resident of Village- Pipradh, Police Station-Rajpur, District-Buxar
10. Sunil KUmar, Son of Nawal Kishor Singh, Resident of Village- Jogata, Police Station-Chandi, District-Bhojpur
11. Prabhat Kumar, Son of Murari Singh, Resident of Village- Shivpur, Police Station-Darihat, District-Rohtas.
12. Abdul Wahid, Son of Md. Amanat Husain, Resident of Village- Pratapupur, Police Station-Sandesh, District-Bhojpur
13. Md. Alimuddin, Son of Abdul Qayoom, Resident of Village- Bhalauna, Police Station-Charpokhari, District-Bhojpur
14. Rakesh Kumar Ray, Son of Awadh Bihari Ray, Resident of Village-Bhaluana, Police Station-Charpokhari, District-Bhojpur
15. Umesh Kumar, Son of Ramji Sadhu Ram, Resident of Village- Bhaluana, Police Station-Charpokhari, District-Bhojpur(Ara) ... ... Appellant/s Versus
1. The State of Bihar, through the Principal Secretary, Department of Planning & Development, Government of Bihar, Patna.
2. The District Statistical Officer, Bhojpur, District-Bhojpur (Bihar).
3. The District Statistical Officer, Buxar, District-Buxar (Bihar).
4. The District Statistical Officer, Rohtas, District-Rohtas (Bihar).
5. Sunil Kumar Singh, Son of Ramanuj Singh, Resident of Village-Jogta, Police Station-Koilwar, District-Bhojpur
6. Raj Kumar Pandey, Son of Manoranjan Pandey, Resident of Village-Jogeya, Police Station-Bikramganj, District-Rohtas
7. Jai Prakash Singh, Son of Late Surendra prasad, Resident of Village-Rajeyan, Police Station-Piro, District-Bhojpur.
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 995 of 2017 In Civil Writ Jurisdiction Case No.14650 of 2016 ======================================================
1. Amit Kumar Srivastava S/o Rameshwar Prasad Srivastava Resident of Village- Loharpatti, Block- Kuchaikote, P.S.- Kuchaikote, District- Gopalganj.
2. Sanjay Kumar Yadav S/o Chotelal Yadav R/o Kaithwaliya, Ward no. 08, P.O. +P.S. +Block+ District- Gopalganj.
3. Prabhat Kumar Rao S/o Jaganath Rao Resident of Village-
Karmaini Gaaji, P.O.- Nechua Jalalpur, Block+P.S.- Kuchaikote, District- Gopalganj.
4. Ram Pravesh Sharma S/o Late Nathuni Sharma Resident of Village- Videshitola, P.O.+P.S.- Thawe, District- Gopalganj. Patna High Court LPA No.535 of 2017 dt.17-04-2018 796/871
5. Amit Kumar Singh S/o Rajendra Singh Resident of Village- Mirjapur, P.O. Sonbarsa, Block+P.S.- Barauli, District- Gopalganj.
6. Binay Kumar Singh S/o Rajendra Singh Resident of Village- Mirjapur, P.O. Sonbarsa, Block+P.S.- Barauli, District- Gopalganj.
7. Binod Kumar Rai S/o Lalbachan Singh Resident of Village- Bankata, P.O.- Musehari Bazar, P.S.- Vijaipur, District- Gopalganj.
8. Sheshnath Kumar Rai So late Sharda Rai Resident of Village- Galimpur, P.O.- Siswan, Block- Kuchaikote, P.S.- Kuchaikote, District- Gopalganj.
9. Rajan Kumar S/o Rajendra Prasad Resident of Krishna Nagar, Gopalganj, P.O.+P.S.+District- Gopalganj.
10. Guddu Kumar S/o Sri Radho Jee Prasad Resident of Village- Rajokhar Nawada, P.O.- Manikpur, P.S.+Jila- Gopalganj.
11. Krishna Sah S/o Sri Parsan Sah Resident of Village- Mashay Thana, Ward No.10, P.O.+P.S.- Jadopur, District- Gopalganj.
12. Nippu Kumar S/o Surendra Manjhi Resident of Village+P.O.- Pasrama, P.S.+District- Gopalganj.
13. Amarjit Kumar Yadav S/o Shiv Pujan Yadav Resident of Village- Basdila Darsu, P.O.+P.S.- Basdila, District- Gopalganj.
14. Shivajee Prasad S/o- Upendra Prasad Resident of Village- Hajiapur, Ward No.27, P.O.+P.S.- Gopalganj, District- Gopalganj.
15. Arun Kumar Mishra S/o- Keshav Mishra Resident of Village+P.O.- Rampur Teghrahi, P.S.- Jadopur, District- Gopalganj.
16. Sunil Kumar Singh S/o Ram Krishna Singh R/o Village +P.O. Pasrama, P.S.+District- Gopalganj.
17. Subhash Thakur S/o Bachha Thakur Resident of Village+P.O.- Basdila Tola Bhediya, P.S.- Gopalganj, District- Gopalganj.
18. Shailesh Kumar Thakur S/o Bachha Thakur Resident of Village+P.O.- Basdila Tola Bhediya, P.S.- Gopalganj, District- Gopalganj.
19. Avadhesh Kumar So Mishri Manjhi R/o Village +P.O.- Sikatiya, Block- Barauli, P.S. Sindhvaliaya, District- Gopalganj.
20. Ajay Kumar S/o Chandrma Sah Resident of Village+P.O.- Salempur, Block- Barauli, P.S.- Sidhwalia, District- Gopalganj.
21. Raju Kumar Singh S/o- Suraj Singh R/o Village+ P.O.- Salempur, Block- Barauli, P.S.- Sindhwalia, District- Gopalganj.
22. Chandan Kumar S/o- Rajesh Kumar R/o Village +P.O.- Salempur, Block- Barauli, P.S.- Sindhwalia, District- Gopalganj,.
23. Ravindra Kumar S/o Suresh Kumar Umar R/o Village+P.O.- Kateya, Block- Kateya, District- Gopalganj.
24. Navneet Kumar S/o Sir Byas Prasad R/o Village +P.O.- Bangra Gram Panchayat Sohagpur, P.S. +Block- Hathua, District- Gopalganj.
25. Pradeep Kumar Ram S/o late Gorakhnath Ram R/o Village- Migroli, P.O. Koyala Deva Bajar, P.S.- Mirganj, Block- Hathua, District- Gopalganj.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 797/871
26. Nagendra Prasad S/o- Sri Rampati Prasad R/o Village+P.O. - Sevreji P.S.- Mirganj, District- Gopalganj.;
27. Jitendra Prasad Yadav S/o - Sri Krishna Prasad Yadav R/o Village- Jigna Jagannath Tola Takalpura, Block- Hathua, P.O. +P.S.- Mirganj, District- Gopalganj.
28. Swaminath Manjhi S/o-Madhu Manjhi R/o Village+P.O. - Panchfeda, Block- Hathua, P.S.- Mirganj, District- Gopalganj.
29. Sri Nath Ram S/o late Nageshwar Ram R/o Village- Badki Bagahi, P.O.- Hathua, P.S.+District- Gopalganj.
30. Ramjabal Singh S/o Ram Ayodhya Singh R/o Village- Mohanpura, P.O.- Kusaudhi, Block Hathua, P.S. Mirganj, District-Gopalganj.
31. Rakesh Raushan S/o late Vishwanath Ram R/o Village- Jigna Gopal Tola Kharnahi, P.O. Mirganj, Block- Hathua, P.S.- Mirganj, District- Gopalganj.
32. Kaushal Kumar Singh S/o Bochan Singh R/o Village- Padrauna, P.O.- Lamichaur, P.S. +Block- Bhorey, District- Gopalganj.
33. Md. Haider Ali S/o Mokhtar Miyan R/o Village- Rampur, P.O.- Sadaua, Block- Barauli, P.S.-Sidhwalia, District- Gopalganj.
34. Ajit Kumar S/o Mistri Manjhi R/o Village +P.O.- Sikatiyan,Block- Barauli, P.S. Sidhwalia, District- Gopalganj.
35. Rampukar Prasad S/o Indrashan Prasad R/o Village- Rudrapur (Tola Bharpatiya), P.O.- Rudrapur, P.S. Kateya, Block- Kateya, District- Gopalganj.
36. Mukesh Kumar Chauhan S/o Ram Awadh Chauhan R/o Village- Rudrapur, P.O. Rudrapur, Block- Kateya, District- Gopalganj.
37. Rafigue Ansari S/o Md. Ali Ahamad R/o Village + Semora Bazar, Block- Kuchaikote, P.S. Gopalpur, District- Gopalganj.
38. Anirudh Kumar Ram S/o Ramdev Ram R/o Village- Madachak, P.O. Bodha Chhapar, Block- Kuchaikote, P.S. Gopalpur, District- Gopalganj.
39. Pramod Kumar S/o late Ram Prasad R/o Village +P.O.- Musehari Bazar, P.S. Vijaipur, District- Gopalganj.
40. Ram Manohar Pandey S/o late Gorakh Nath Pandey R/o Village- Ramnagar, P.O.- Musehari Bazar, Block Vijaypur, P.S. Vijaipur, District Gopalganj.
41. Sanket Kumar S/o Kapil ded Prasad R/o Village- Maksudpur, P.O. Sasamusa, Block+P.S.- Uchkagaon, District- Gopalganj.
42. Kumar Sanjeev S/o- Hari Shankar Rai R/o Village- Budhsi , P.O.- Sidhwalia , Block - Sidhwalia, P.S. Sidhwalia, District- Gopalganj.
43. Rakesh Kumar S/o Ram Binay Yadav R/o Village- Luhsi, P.O. Saini, P.S.- Uchchkagaon, District- Gopalganj.
44. Baban Pandit S/o Kishnath Pandit R/o Village- Radhapur, P.O. Sayin, P.S. Uchchkagaon, District- Gopalganj.
45. Manoj Kumar Singh S/o Surendra Singh R/o Village+P.O.- Narkatiaganj, Block- Uchchkagaon, P.S. Uchkagaon, District- Gopalganj.
46. Vikas Kumar S/o- Sir Birendra Singh R/o Village+P.O.- Narkatiaganj, Block- Uchchkagaon, P.S. Uchkagaon, District- Gopalganj.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 798/871
47. Arbind Kumar Yadav S/o -Yamuna Yadav R/o Village- Luhsi, P.O. - Sayin, P.S.- Uchchkagaon, District- Gopalganj.
48. Sudhir Kumar S/o- Ramnaresh Tiwary R/o Village+P.O.+P.S. - Uchchkagaon, Mirganj, District- Gopalganj.
49. Kameshwar Singh S/o Rajbali Singh R/o Village- Jamsad, P.O.- Jamsad, P.S.- Uchchkagaon, District- Gopalganj.
50. Aslam Alam S/o- Hamid Miyan R/o Village +P.O. - Saayin, P.S.
- Uchchkagaon, District- Gopalganj.
51. Nagma Khatoon D/o Sultan Ansari R/o Village- Jamsad, P.S.- Uchchkagaon, District- Gopalganj.
52. Suraj Kumar Gupta S/o Mahendra Prasad Gupta R/o Village- Mirganj, P.O.- Mirganj, Block- Uchchgaon, P.S. Mirganj, District- Gopalganj.
53. Nidhi Kumar D/o - Mahendra Prasad Gupta R/o Village +P.O.- Mirganj, Block- Uchchkagaon, P.S.- Mirganj, District- Gopalganj.
54. Awdhesh Kumar Manjhi S/o Ranglal Manjhi R/o Village- Luhsi, P.O. - Sayin, P.S.- Uchchkagaon, District- Gopalganj.
55. Santosh Kumar Raja S/o Yogendra Baitha, R/o Village+P.O.- Sayin, P.S. Uchchakagaon, District- Gopalganj.
56. Avinash Kumar Singh S/o- Hansnath Singh R/o Village- Chak Hasna, P.O.- Sasamusa, Block- Kuchaikote, P.S. Kuchiokot, District- Gopalganj.
57. Niraj Kumar Prasad Gupta S/o- Raj Kumar Prasad Gupta R/o Village- Videshi tola, P.O. +P.S. - Thawe, District- Gopalganj.
58. Suraj Kumar Gupta S/o Raju Prasad Gupta R/o Village- Videshi tola, P.O. +P.S. - Thawe, District- Gopalganj.
59. Manoj Kumar S/o Vishavnath Giri R/o Village- Shivasthan Thawe, P.O. +P.S. - Thawe, District- Gopalganj.
60. Raju Kumar Paswan S/o late Mahavir Manjhi R/o Village- Videshi tola, P.O. +P.S. - Thawe, District- Gopalganj.
61. Raju Kumar S/o Krishna Sharma R/o Village- Videshi tola, P.O. +P.S. - Thawe, District- Gopalganj.
62. Chandan Kumar Sharma S/o- Chandrashekhar Sharma R/o Village- Videshi tola, P.O. +P.S. - Thawe, District- Gopalganj.
63. Ashok Kumar Mahto S/o Madan Mahto R/o Village- Videshi tola, P.O. +P.S. - Thawe, District- Gopalganj.
64. Mukesh Kumar S/o Baliram Prasad R/o Village- Videshi tola, P.O. +P.S. - Thawe, District- Gopalganj.
65. Richa Kumari D/o Rampravesh Sharma R/o Village- Videshi tola, P.O. +P.S. - Thawe, District- Gopalganj.
66. OmPrakash Ram S/o- Baban Ram R/o Village- Bagaha Saida, P.O. +P.S.- Thawe, District Gopalganj.
67. Chandan Kumar Yadav S/o Ramayan Yadav R/o Village- Bagaha Nijamat, P.O. +P.S.- Thawe, District Gopalganj.
68. Sharwan Malhotra S/o- Mainejar Mali R/o Village- Phalguni, P.O.- Mirganj, P.S. Thawe, District Gopalganj.
69. Pradeep Kumar S/o Radheshyam Prasad R/o Village+P.O.- Bathua Bazar, P.S. Phulwari Block- Phulwaria, District- Gopalganj.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 799/871
70. Prabhat Baitha S/o Bichar Baitha R/o Village- Madhopur, P.O. Kamlakant Karariya, P.S. Phulwaria, Block- Phulwaria, District- Gopalganj.
71. Munna Thakur S/o- Basudeo Thakur R/o Village +P.O. - Songarhwa, P.S. Phulwaria, Block- Phulwaria, District- Gopalganj, Bihar 841425
72. Shyam Bahadur Prasad S/o- Sri Banka Prasad R/o Village- Sareya Ward No. 01, P.O. +P.S.+District- Gopalganj.
73. Jeet Narayan Prasad S/o- Sri Banka Prasad R/o Village- Sareya Ward No. 01, P.O. +P.S.+District- Gopalganj.
74. Ravindra Kumar S/o Sri Banka Prasad R/o Village- Sareya Ward No. 01, P.O. +P.S.+District- Gopalganj.
75. Rajesh Kumar Mishra S/o- Jagatpati Mishra R/o Village- Diuliya, P.O.- Bagahi Bazar, Block- Panchdeori, P.S. Kateya, District- Gopalganj.
76. Janardan Singh S/o- Sudama Singh R/o- Village- Diuliya, P.O. Bagahi Bazar, Block- Panchadeori, P.S. Kateya, District- Gopalganj.
... ... Appellant/s Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Planning & Development Department, Government of Bihar, Patna
3. The Principal Secretary, Co-operative Department, Government of Bihar, Patna.
4. The Director, Department of Planning & Development(Directorate of Economics and Statistics), Government of Bihar, Patna.
5. The District Statistical Officer, Gopalganj (Bihar).
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 1002 of 2017 In Civil Writ Jurisdiction Case No.12104 of 2016 ======================================================
1. Vijay Kumar Mandal son of Jhameli Mandal resident of Village
- Lakunama, P.O. - Lakunama, P.S. - Basatay, Prakhand - Raniganj, District - Araria (Bihar).
2. Amresh Kumar son of Rewate Kant Jha resident of Village -
Lawapur Narayan, P.O. - Lawapur Narayan, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
3. Saroj Kumar son of Nand Lal Das resident of Village - Babu Muhalla Mahnar, P.O. - Mahnar, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
4. Sumit Kumar Ray son of Devendra Kumar Ray resident of Village - Lawapur Narayan, P.O. - Lawapur Narayan, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
5. Sarvjeet Singh son of Thakur Kameshwar Singh resident of Village - Deshrajpur Ward No. 22, P.O. - Mahnar, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 800/871
6. Sujeet Kumar son of Ramprit Sharma resident of Village - Mahnar Sarswati Mandir Road, P.O. - Mahnar, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
7. Arjun Paswan son of Raj Kumar Paswan resident of Village - Shahpur, P.O. - Lawapur Narayan, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
8. Lal Babu Ray son of Devaki Ray resident of Village - Ishaquepur Jeetwar Ward No. 09, P.O. - Mahnar, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
9. Pushpak Narayan Son of Ravindra Kumar resident of village - Diripar, P.O. Mahrouta, P.S. Chiksaura, Prakhand - Karai Parsurai, District Nalanda ( Bihar )
10. Vikash Kumar Son of Niranjan Sharma resident of village - Yashwantpur, P.O. Yashwantpur, P.S. Chandi, Prakhand - Chandi, District - Nalanda ( Bihar )
11. Kamlesh Kumar Verma Son of Late Yamuna Prasad resident of village - Bhimsen Bigha, P.O. Barauna, P.S. Chandi, Prakhand - Chandi, District Nalanda ( Bihar )
12. Rakesh Kumar Son of Balram Prasad resident of village - Gaurapar, P.O. Barauna, P.S. Chandi, Prakhand - Chandi, District
- Nalanda ( Bihar )
13. Nitish Kumar Son of Sri Shyam Kishore Singh resident of village - Jagatpur, P.O. Jagatpur, P.S. Chandi, Prakhand Chandi, District - Nalanda ( Bihar )
14. Kumari Rewati Verma Son of Dhirendra Kumar resident of village - Manikpur, P.O. Noorsarai, P.S. Chandi, Prakhand - Chandi, District - Nalanda ( Bihar )
15. Dhirendra Kumar Son of Sri Suresh Prasad resident of village - Manikpur, P.O. Noorsarai, P.S. Chandi, Prakhand - Chandi, District - Nalanda ( Bihar )
16. Md. Wasim Son of Md. Shamim resident of Patna Sadar, P.O. Patna Sadar, P.S. Patna Sadar, Prakhand - Patna Sadar, District - Patna ( Bihar )
17. Abhishek Kumar Pathak Son of Surendra Nath Pathak resident of village - Sonepur, P.O. Sonepur, Prakhand - Sonepur, District
- Saran ( Bihar )
18. Shikha Sangam Sujata daughter of Upendra Nath Pathak resident of village - Sonepur, P.O. Sonepur, Prakhand - Sonepur, District - Saran ( Bihar )
19. Satya Sangram Shalini Son of Upendra Nath Pathak resident of village - Sonepur, P.O. Sonepur, Prakhand - Sonepur, District - Saran ( Bihar )
20. Alok Kumar Pathak Son of Surendra Nath Pathak resident of village - Sonepur, P.O. Sonepur, Prakhand - Sonepur, District - Saran ( Bihar )
21. Prem Kumar Singh Vermeshwar son of Ram Bhajan Prasad resident of Village - Nawanagar, P.O. Nawanagar, District - Nawanagar, P.S. - Nawanagar, Prakhand - Nawanagar, District - Buxar (Bihar).
22. Rama Shankar Prasad son of Nagendra Prasad resident of Village - Nawanagar, P.O. Nawanagar, District - Nawanagar, P.S.
- Nawanagar, Prakhand - Nawanagar, District - Buxar (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 801/871
23. Arun Kumar Mishra son of Nand Lal Mishra resident of Village
- Girdhar Baraon, P.O. - Girdhar Baraon, P.S. - Nawanagar, District - Nawanagar, Prakhand - Nawanagar, District - Buxar (Bihar).
24. Santosh Kumar son of Ras Bihari Singh resident of Village - Sampat Chak, P.O. Sampat Chak, P.S. - Sampat Chak, Prakhand - Sampat Chak, District - Patna (Bihar).
25. Rupesh Ranjan son of Satyendra Prasad Yadav resident of Village - Bhorha, P.O. - Hansa, P.S. - Raniganj, Prakhand - Raniganj, District - Araria (Bihar).
26. Kiran Kumari wife of Dilip Purvey resident of Village - Raniganj, Meriganj, P.O. - Raniganj, Meriganj, P.S. - Raniganj, Prakhand - Raniganj, District - Araria (Bihar).
27. Mukesh Kumar Rai son of Satyendra Prasad Rai resident of Village - Kalabalua, P.O. - Kalabalua, Via - Banaili, P.S. - Raniganj, Prakhand - Raniganj, District - Araria (Bihar).
28. Mukesh Kumar son of Balram Yadav resident of Village - Hasanpur, P.O. - Meriganj, P.S. - Raniganj, Prakhand - Raniganj, District - Araria (Bihar).
29. Puja Kumari daughter of Parshuram Tiwary resident of Village - Dhomania, P.O. - Karkiya, P.S. - Bansi, Prakhand - Raniganj, District - Araria (Bihar),
30. Md. Akhtar Hussain son of Mahmud Miya resident of Village - Chhoti Rampur, P.O. - Meriganj, P.S. - Raniganj, Prakhand - Raniganj, District - Araria (Bihar).
31. Md. Wasim son of Md. Jalaluddin resident of Village - Hasanpura, P.O. - Meriganj, P.S. - Raniganj, Prakhand - Raniganj, District - Araria (Bihar).
32. Md. Nasim son of Md. Jalaluddin resident of Village - Hasanpur, P.O. - Meriganj, P.S. - Raniganj, Prakhand - Raniganj, District - Araria (Bihar).
33. Amit Kumar Nayak son of Rajesh Nayak resident of Village - Jagta, P.O. - Jagta, P.S. - Raniganj, Prakhand - Raniganj, District
- Araria (Bihar).
34. Shyamal Kumar son of Balram Singh resident of Village - Hasanpura, P.O. - Meriganj, P.S. - Raniganj, Prakhand - Raniganj, District - Araria (Bihar).
35. Sanjay Kumar son of Badri Prasad Sah resident of Village - Barbanna Ward No. 08, P.O. - Meriganj, P.S. - Raniganj, Prakhand - Raniganj, District - Araria (Bihar).
36. Sanni Kumar Singh son of Manoj Kumar Singh resident of Village - Hansa, P.O. - Hansa, P.S. - Raniganj, Prakhand - Raniganj, District - Araria (Bihar).
37. Birendra Kumar son of Bhola Poddar resident of Village - Hasanpur Ward No. 12, P.O. - Meriganj, P.S. - Raniganj, Prakhand - Raniganj, District - Araria (Bihar).
38. Rahul Kumar Singh son of Shyamanand Singh resident of Village - Hansa, P.O. - Hansa, Via - Araria R.S., P.S. - Raniganj, Prakhand - Raniganj, District - Araria (Bihar).
39. Sunil Kumar Yadav son of Gadadhar Yadav resident of Village - Raniganj Diwantola (Barbanna), P.O. - Mirganj, P.S. - Raniganj, Prakhand - Raniganj, District - Araria (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 802/871
40. Rahul Ranjan son of Raj Kishore Singh resident of Village - Panapur Pehmi, P.O. - Lawapur Narayan, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
41. Sailendra Kumar Jha son of Dinesh Jha resident of Village - Lawapur Narayan, P.O. - Lawapur Narayan, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
42. Amritesh Kumar son of Bechu Sah resident of Village - Mahnar Chauri, P.O. - Mahnar, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
43. Nitin Kumar Sinha son of Gopal Prasad Sinha resident of Village - Fatahpur, P.O. - Mahnar, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
... ... Appellant/s Versus
1. The State of Bihar through the Principal Secretary, Department of Planning & Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development, Government of Bihar, Patna
3. The Director, Department of Planning & Development, Government of Bihar, Patna.
4. The Joint Director-cum-Office head, Department of Planning and Development, Government of Bihar, Patna.
5. The District Statistical Officer, Patna, District - Patna (Bihar).
6. The District Statistical Officer, Bhojpur, District - Bhojpur (Bihar).
7. The District Statistical Officer, Rohtas, District - Rohtas (Bihar).
8. The District Statistical Officer, Muzaffarpur, District - Muzaffarpur (Bihar).
9. The District Statistical Officer, Begusarai, District - Begusarai (Bihar).
10. The District Statistical Officer, Khagaria, District - Khagaria (Bihar).
11. The District Statistical Officer, Munger, District - Munger (Bihar).
12. The District Statistical Officer, Siwan, District - Siwan.
13. The District Statistical Officer, Saran, District - Saran (Bihar).
14. The District Statistical Officer, Kaimur, District - Kaimur (Bihar).
15. The District Statistical Officer, Vaishali, District - Vaishali (Bihar).
16. The District Statistical Officer, Purnea, District - Purnea (Bihar).
17. The District Statistical Officer, Aurangabad, District - Aurangabad (Bihar).
18. The District Statistical Officer, Gaya, District - Gaya (Bihar).
19. The District Statistical Officer, West Champaran, District - West Champaran (Bihar).
20. Abhishek Kumar Singh son of Siddhnath Singh resident of Village - Haldi Chapra Nayka Tola, P.O. - Ramnagar, P.S. - Maner, Prakhand - Maner, District - Patna (Bihar).
21. Anil Kumar Singh son of Rameshwar Singh resident of Village - Hasanpura, P.O. - Mahnar, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
22. Babloo Kumar Singh son of Arun Singh resident of Village - Hasanpura, P.O.
- Mahnar, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
23. Abdhesh Kumar son of Kishori Ray resident of Village - Narayanpur Dedhpura, P.O. - Narayan Dedhpura, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
24. Ashok Kumar son of Bishun Ray resident of Village - Allipur Hatta, P.O. - Mahnar, Via - Mahnar, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 803/871
25. Anish Kumar son of Ramdev Prasad resident of Village - Makkanpur, P.O. - Jandaha, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
26. Raj Kumar Ray son of Maheshwar Ray resident of Village - Allipur Hatta, P.O. - Mahnar, Via - Mahnar, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
27. Amarnath Ray son of Ram Lagan Ray resident of Village - Hargovindpur, P.O. - Basudevpur Chandel, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
28. Amresh Kumar Singh son of Siyaram Singh resident of Village - Hasanpur North, P.O. - Mahnar, Via - Mahnar, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
29. Mukund Kumar son of Mahendra Prasad Singh resident of Village - Karnauti, P.O. - Karnauti, Via - Basudeopur Chandel, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
30. Md. Humayun Rashid son of Md. Naiyar Hussain resident of Village - Momin Tola, P.O. Khas Bazar, P.S. - Haweli Kharagpur, Prakhand - Haweli Kharagpur, District - Munger (Bihar).
31. Ravindra Kumar Sharma son of Sahdeo Mistri resident of Village - Galimpur, P.O. - Lohachi, P.S. - Haweli Kharagpur, Prakhand - Haweli Kharagpur, District - Munger (Bihar).
32. Bibhishan Thakur son of Sitaram Thakur resident of Village - Shampur, P.O. - Shampur (Katchari), P.S. - Haweli Kharagpur, Prakhand - Haweli Kharagpur, District - Munger (Bihar).
33. Ajay Kumar son of Vishnudeo Yadav resident of Village - Tilwaria, P.O. - Haweli Kharagpur, P.S. - Haweli Kharagpur, Prakhand - Haweli Kharagpur, District - Munger (Bihar).
34. Sarvajeet Kumar Son of Sant Kumar Singh resident of village - Bahira, P.O. Lohachi, P.S. Haweli Kharagpur, District Munger ( Bihar )
35. Sudesh Kumar Son of Anirudh Prasad Singh resident of village - Bahira, P.O. Bhadaura, P.S. Haweli Kharagpur, District Munger ( Bihar )
36. Binay Kumar Singh Son of Tarni Prasad Singh resident of village - Vrindaban, P.O. Lohachi, P.S. Haweli Kharagpur, Prakhand - Haweli Kharagpur, District - Munger ( Bihar )
37. Shankar Kumar Son of Nakuldeo Mandal resident of village - Bageshwari, P.O. K. Shampur, P.S. Haweli Kharagpur, Prakhand - Haweli Kharagpur, District Munger ( Bihar )
38. Anil Kumar Goswami Son of Rajendra Giri resident of village - Agrahan, P.O. Agrahan, P.S. Haweli Kharagpur, Prakhand - Haweli Kharagpur, District
- Munger ( Bihar )
39. Sanjay Kumar Ajad Son of Subuk Lal Tanti resident of village - Madanpur, P.O. K, Shampur, P.S. Haweli Kharagpur, Prakhand - Haweli Kharagpur, District - Munger ( Bihar )
40. Nand Kishore Singh Son of Nityanand Singh resident of village - Madanpur, P.O. K, Shampur, P.S. Haweli Kharagpur, Prakhand - Haweli Kharagpur, District - Munger ( Bihar )
41. Rajesh Thakur Son of Binod Thakur resident of village - Agrahan, P.O. Agrahan, P.S. Haweli Kharagpur, Prakhand - Haweli Kharagpur, District - Munger ( Bihar )
42. Abhay Kumar Son of Shyam Prasad resident of village - Gunjar Chak, P.O. Gunjar Chak, P.S. Chandi, Prakhand - Chandi, District Nalanda ( Bihar )
43. Amar Kumar Son of Ashok Kumar resident of village - Uttara, P.O. Bheria, P.S. Chandi, Prakhand - Chandi, District - Nalanda ( Bihar ) Patna High Court LPA No.535 of 2017 dt.17-04-2018 804/871
44. Gudiya Kumari Wife of Dharmbir Kumar resident of village - Madhopur Dih, P.O. Madhopur, P.S. Chandi, Prakhand - Chandi, District - Nalanda ( Bihar )
45. Dharamvir Kumar Son of Brij Nandan Prasad resident of village - Madhopur Dih, P.O. Madhopur, P.S. Chandi, Prakhand - Chandi, District - Nalanda ( Bihar )
46. Chandradip Kumar Son of Sri Gari Lal resident of village - Chandi, P.O. Chandi, P.S. Chandi, Prakhand - Chandi, District - Nalanda ( Bihar )
47. Rajnikant Sharma Son of Shambhu Prasad Singh resident of village - Lakhanpur, P.O. Lakhanpur, P.S. Bakhtiyarpur, Prakhand - Bakhtiyarpur, District Patna ( Bihar )
48. Ravi Kumar Singh Son of Ramdev Bhagat resident of village - Pithouri, P.O. Siwan Sadar, P.S. Siwan ( Sadar ), Prakhand - Siwan Sadar, Chandi, District Siwan ( Bihar )
49. Ashok Kumar Son of Baudhu Ram resident of village - Manapur Bazar, P.O. Chanan, P.S. Chanan, Prakhand - Chanan, District - Lakhisarai ( Bihar )
50. Ankesh Kumar Son of Shiv Prasad Gupta resident of village - Mananpur Bazar,P.O. Chanan, P.S. Chanan, Prakhand - Chanan, District Lakhisarai ( Bihar )
51. Shambhu Kumar Son of Narayan Modi resident of village - Gohari, P.O. Chanan, P.S. Chanan, Prakhand - Chanan, District - Lakhisarai ( Bihar )
52. Rakesh Kumar Pandit Son of Thag Pandit resident of village - Dharmakriyar ( Badli ), P.O. Dhanauli Math, P.S. Siwan Prakhand - Siwan, District - Siwan ( Bihar )
53. Suman Kumar Son of Shivnath Ram resident of village - Nautan, P.O. Nautan, P.S. Nautan, Prakhand - Nautan, District Siwan ( Bihar )
54. Arunendra Narayan Sharma Son of Madhusudan Sharma resident of village - Khap Mishrauli, P.O. Khap Mishrauli, P.S. Nautan, Prakhand - Nautan, District - Siwan ( Bihar )
55. Raghunath Prasad Son of Ramchandra Prasad resident of village - Murarpatti, P.O. Kilpur, P.S. Nautan, Prakhand - Nautan, District - Siwan ( Bihar )
56. Premnath Ram Son of Hari Shankar Ram resident of village - Mathiya, P.O. Shahpur, P.S. Nautan, Prakhand - Nautan, District - Siwan ( Bihar )
57. Arvind Kumar Thakur Son of Ramanand Thakur resident of village - Pratappur, P.O. Shahpur, P.S. Nautan, Prakhand - Nautan, District - Siwan ( Bihar )
58. Mukesh Kumar Sharma Son of Byas Sharma resident of village - Galimapur, P.O. Semaria, P.S. Nautan, Prakhand - Nautan, District - Siwan ( Bihar )
59. Ashok Kumar Ram Son of Bishwanath Harijan resident of village - Galimapur, P.O. Semaria, P.S. Nautan, Prakhand - Nautan, District - Siwan ( Bihar )
60. Govind Ram Son of Lal Mohar Ram resident of village - Angauta, P.O. Mirzapur, P.S. Nautan, Prakhand - Nautan, District - Siwan ( Bihar )
61. Ranjan Pandey Son of Narad Pandey resident of village - Galimapur, P.O. Semaria, P.S. Nautan, Prakhand - Nautan, District - Siwan ( Bihar )
62. Upendra Ram Son of Ram Subhag Ram resident of village - Balwa, P.O. Sirisiya, P.S. Nautan, Prakhand - Nautan, District - Siwan ( Bihar )
63. Anup Kumar Son of Om Prakash Mishra resident of village - Marachi, P.O. Semari, P.S. Nautan, Prakhand - Nautan, District - Siwan ( Bihar ) Patna High Court LPA No.535 of 2017 dt.17-04-2018 805/871
64. Rajiv Kumar Tiwary Son of Prameshwar Tiwari resident of village - Hathauji, P.O. Hasua, P.S. Nautan, Prakhand - Nautan, District - Siwan ( Bihar )
65. Hareram Prasad Jaiswal Son of Kishun Prasad Jaiswal resident of village - Nautan, P.O. Nautan, P.S. Nautan, Prakhand - Nautan, District - Siwan ( Bihar )
66. Lalan Yadav Son of Krishnadeo Chaudhary resident of village - Khas Mishrauli, P.O. Nautan, P.S. Nautan, Prakhand - Nautan, District - Siwan ( Bihar )
67. Harendra Yadav Son of Late Nageshwar Yadav resident of village - Khap Bankat Mishrauli, P.O. Nautan, P.S. Nautan, Prakhand - Nautan, District - Siwan ( Bihar )
68. Arvind Kumar Kumar Singh Son of Brahma Singh resident of village - Bhulauni, P.O. Semaria, P.S. Nautan, Prakhand - Nautan, District - Siwan ( Bihar )
69. Barrister Kumar Singh Son of Sri Gaya Singh resident of village - Semra Bujurg, P.O. Shahpur, P.S. Nautan, Prakhand - Nautan, District - Siwan ( Bihar )
70. Harendra Yadav Son of Late Motilal Yadav resident of village - Khas Mishrauli, P.O. Shahpur, P.S. Nautan, Prakhand - Nautan, District - Siwan ( Bihar )
71. Shiv Shankar Chaubey Son of Late Gorakh Nath Chaubey resident of village
- Murarpatti, P.O. Kilpur, P.S. Nautan, Prakhand - Nautan, District - Siwan ( Bihar )
72. Rajesh Kumar Tiwari Son of Late Ram Bilash Tiwari resident of village - Pipra, P.O. Nautan, P.S. Nautan, Prakhand - Nautan, District - Siwan ( Bihar )
73. Golden Kumar Badal Son of Suneet Kumar Ram resident of village - Indour, P.O. Indour, P.S. Dirarna, Prakhand - Kochas, District - Sasaram ( Bihar )
74. Shambhu Sharan Kumar Son of Indradev Mahto resident of village - Girdharpur, P.O. Birpur, via - Barhaiya, P.S. Birpur, Prakhand - Barahiya, District - Lakhisarai ( Bihar )
75. Murari Mahto Son of Jairam Mahto resident of village - Girdharpur, P.O. Birpur, via - Barhaiya, P.S. Birpur, Prakhand - Barahiya, District - Lakhisarai ( Bihar )
76. Ajit Kumar Singh Son of Surendra Singh resident of village - Bali, P.O. Sombarsha, P.S. Nawanagar, Prakhand - Nawanagar, District - Buxar ( Bihar )
77. Rajeev Ranjan Son of Ravindra Prasad resident of village - Girdharpur, P.O. Birpur, via - Barhaiya, P.S. Birpur, Prakhand - Barahiya, District - Lakhisarai ( Bihar )
78. Pratibha Kumari daughter of Upendra Nath Pathak resident of village - Sonepur, P.O. Sonepur, Prakhand - Sonepur, District - Saran ( Bihar )
79. Ravi Kant Pandey Son of Dhanajay Pandey resident of village - Bharhopur, P.O. Bharhonpur, P.S. Ekma, Prakhand - Ekma, District - Saran ( Bihar )
80. Mithilesh Kumar Rahi son of Birendra Prasad Chaurasia resident of Village - Pitaunjhia, P.O. - Khagaria, P.S. - Gogari, Prakhand - Gogari, District - Khagaria (Bihar).
81. Rajeev Kumar son of Mahendra Prasad resident of Village - Pitaunjhia, P.O. - Khagaria, P.S. - Gogari, Prakhand - Gogari, District - Khagaria (Bihar).
82. Pramod Kumar son of Mahendra Prasad resident of Village - Pitaunjhia, P.O. - Khagaria, P.S. - Gogari, Prakhand - Gogari, District - Khagaria (Bihar).
83. Sudhir Kumar son of Late Uma Shankar Prasad resident of Village - Papraur, P.S. - Barauni, Prakhand - Barauni, District - Begusarai (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 806/871
84. Sanjeev Kumar son of Siyaram Sah resident of Village - Theyontha, P.O. - Theyontha, P.S. - Benipatti, Prakhand - Benipatti, District - Madhubani (Bihar).
85. Binit Kumar Yadav son of Ashok Yadav resident of Village - Jiraul, P.O. - Jiraul, P.S. - Khirhar, Prakhand - Harlakhi, District - Madhubani (Bihar).
86. Laldev Kumar Gupta son of Ram Udgar Sah resident of Village - Jiraul, P.O. - Jiraul, P.S. - Khirhar, Prakhand - Harlakhi, District - Madhubani (Bihar).
87. Munna Pandey son of Sri Hridyanand Pandey resident of Village - Ekma, P.O.
- Ekma, P.S. - Ekma, Prakhand - Ekma, District - Saran (Bihar).
88. Ravi Shankar Prasad son of Satya Narayan Prasad resident of Village - Brahampur, P.O. - Brahampur, P.S. - Brahampur, Prakhand - Brhampur, District - Buxar (Bihar).
89. Yogendra Prasad Yadav son of Kailash Prasad Yadav resident of Village - Brahampur, P.O. - Brahampur, P.S. - Brahampur, Prakhand - Brhampur, District - Buxar (Bihar).
90. Mohan Kumar Yadav son of Saral Yadav resident of Village - Brahampur, P.O. - Brahampur, P.S. - Brahampur, Prakhand - Brhampur, District - Buxar (Bihar).
91. Shailendra Kumar son of Ram Layak Singh resident of Village - Brahampur, P.O. - Brahampur, P.S. - Brahampur, Prakhand - Brhampur, District - Buxar (Bihar).
92. Hare Ram son of Late Ramlal Ram resident of Village - Brahampur, P.O. - Brahampur, P.S. - Brahampur, Prakhand - Brhampur, District - Buxar (Bihar).
93. Manoj Kumar son of Ram Nandan Paswan resident of Village - Sonwan, P.O.
- Chandhari, P.S. - Islampur, Prakhand - Islampur, District - Nalanda (Bihar).
94. Bablu Kumar son of Rajendra Thakur resident of Village - Ghagha, P.O. - Nawadah Ben, P.S. - Bihiya, Prakhand - Bihiya, District - Bhojpur (Bihar).
95. Md. Salahuddin son of Md. Hohul Quddush resident of Village - Yadopur, Nanhkar, P.O. - Karmawa, Via - Kundwa Chainpur, P.S. - Dhaka, Block - Dhaka, District - East Champaran (Bihar).
96. Minhaj Sagheer son of Sk. Makabul resident of Village - Yadopur, Nanhkar, P.O. - Karmawa, Via - Kundwa Chainpur, P.S. - Dhaka, Block - Dhaka, District - East Champaran (Bihar).
97. Nehal Sagir son of Sk. Makabul resident of Village - Yadopur, Nanhkar, P.O. - Karmawa, Via - Kundwa Chainpur, P.S. - Dhaka, Block - Dhaka, District - East Champaran (Bihar).
98. Md. Obaidur Rahman son of Md. Daud resident of Village - Garahiya, P.O. - Jhitkahi, P.S. - Dhaka, Prakhand - Dhaka, District - East Champaran (Bihar).
99. Akhilesh Kumar son of Parshuram Singh resident of Village - Fazalganj, P.O.
- Sasaram, P.S. - Sasaram, Prakhand - Sasaram, District - Rohtas (Bihar).
100. Anita Kumari daughter of Parshuram Singh resident of Village - Fazalganj, P.O. - Sasaram, P.S. - Sasaram, Prakhand - Sasaram, District - Rohtas (Bihar).
101. Amar Kumar Bharti son of Makeshwar Saw resident of Village - Manpur, P.S. - Chanan, Prakhand - Chanan, District - Lakhisarai (Bihar).
102. Binda Kumari daughter of Sri Nand Lal Ram resident of Village - Padiyari, P.O. - Mahila, P.S. - Kurhani, Prakhand - Kurhani, District - Kaimur (Bihar).
103. Satyendra Kumar son of Mohan Ram resident of Village - Padiyari, P.O. - Taraiya, P.O. - Raraiya, P.S. - Ramgarh, Prakhand - Nuoun, District - Kaimur (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 807/871
104. Kamla Ram son of Late Munni Lal Ram resident of Village - Akhini, P.O. - Akhini, P.S. - Noun, Prakhand - Nuoun, District - Kaimur (Bihar).
105. Ram Awadh Ram son of Sri Shiv Dahin Ram resident of Village - Satoawanti Chapraug, P.O. - Chapraug, P.S. - Nuoun, Prakhand - Nuoun, District - Kaimur (Bihar).
106. Ram Ekbal Ram son of Shiv Dahin Ram resident of Village - Satoawanti Chapraug, P.O. - Chapraug, P.S. - Nuoun, Prakhand - Nuoun, District - Kaimur (Bihar).
107. Moti Chand Kumar Bharti son of Suresh Ram resident of Village - Baddha, P.O. - Nuoun Chapraug, P.S. - Nuoun, Prakhand - Nuoun, District - Kaimur (Bihar).
108. Binod Kumar Pal son of Indradeo Pal resident of Village - Bardhi, P.o.
- Bajraon, P.S. - Nuoun, Prakhand - Nuoun, District - Kaimur (Bihar).
109. Santosh Kumar Singh son of Sri Lalan Prasad Singh resident of Village - Chandesh, P.O. - Chandesh, P.S. - Kurhani, Prakhand - Nuoun, District - Kaimur (Bihar).
110. Rakesh Kumar Jaiswal son of Prem Chand Jaiswal resident of Village
- Baddha, P.O. - Nuoun, P.S. - Nuoun, Prakhand - Nuoun, District - Kaimur (Bihar).
111.Navin Kumar son of Upendra Nath Verma resident of Village - Mehandia, P.O. - Jaipur, P.S. - Mehandiya, Prakhand - Kaler, District - Arwal (Bihar).
112. Lal Mohan Kumar son of Sri Hira Lal Paswan resident of Village - Mehandia Bajar, P.O. - Jaipur, P.S. - Mehandiya, Prakhand - Kaler, District - Arwal (Bihar).
113. Rakesh Pal son of Jagga Pal resident of Village - Pahari, P.O. - Pahari, P.S. - Karagahar, Prakhand - Karhagar, District - Rohtas (Bihar).
114. Anil Pal son of Subhash Pal resident of Village - Mohaniya, P.O. - Sheosagar, P.S. - Sheosagar, Prakhand - Sheosagar, District - Rohtas (Bihar).
115. Navin Kumar son of Upendra Nath Verma resident of Village - Mehandia, P.O. Jaipur, P.S. - Mehandiya, District - Nawanagar, Prakhand - Kaler, District - Arwal (Bihar).
116. Arvind Kumar son of Ram Awtar Gupta resident of Village - Tenduni, P.O. - Tenduni, P.S. - Karhagar, Prakhand - Karhagar, District - Rohtas (Bihar).
117. Pintu Kumar son of Raj Kumar Singh resident of Village - Tendua, P.O. - Tendua, P.S. - Karhagar, Prakhand - Karhagar, District - Rohtas (Bihar).
118. Tappu Kumar son of Rameshwar Singh resident of Village - Tendua, P.O. - Tendua, P.S. - Karhagar, Prakhand - Karhagar, District - Rohtas (Bihar).
119. Arun Kumar son of Awadh Bihari Chaudhary resident of Village - Barhari, P.O. - Barhari, P.S. - Karhagar, Prakhand - Karhagar, District - Rohtas (Bihar).
120. Kanhaiya Kumar son of Motilal Choudhary resident of Village - Krishna Photo Stat, Near Durga Mandir, P.O. - Sasaram, P.S. - Sasaram, Prakhand - Sasaram, District - Rohtas (Bihar).
121. Sohrab Ansari son of Late Yasin Ansari resident of Village - Bansa, P.O. - Karwandia, P.S. - Sasaram, Prakhand - Sasaram, District - Rohtas (Bihar).
122. Jitendra Kumar son of Daya Shankar Singh resident of Village - Amithi, P.O. - Masona, P.S. - Sanjhauli, Prakhand - Sanjhauli, District - Rohtas (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 808/871
123. Vijay Kumar son of Baban Choudhary resident of Village - Buknaw, P.O. - Sanjhauli, P.S. - Sanjhauli, Prakhand - Sanjhauli, District - Rohtas (Bihar).
124. Deepak Kumar son of Ram Bachan Singh resident of Village - Motihari, P.O. - Siaruan, P.S. - Sanjhauli, Prakhand - Sanjhauli, District - Rohtas (Bihar).
125. Kumar Gaurav son of Bhola Prasad Singh resident of Village - Raniganj Diwantola (Barbanna), P.O. - Mirganj, P.S. - Raniganj, Prakhand - Raniganj, District - Araria (Bihar).
126. Saurabh Kumar son of Ramesh Prasad Mandal resident of Village - Raniganj (Barbanna) Shah Tola, P.O. - Meriganj, P.S. - Raniganj, Prakhand - Raniganj, District - Araria (Bihar).
127. Dipak Kumar son of Nand Kumar Rai resident of Village - Thekpura, P.O. - Hansa, P.S. - Raniganj, Prakhand - Raniganj, District - Araria (Bihar).
128. Randhir Prasad Singh son of Shiv Narayan Singh resident of Village - Parsahat, P.O. - Meriganj, P.S. - Raniganj, Prakhand - Raniganj, District - Araria (Bihar).
129. Krishna Kumar Bharti son of Bindeshwari Prasad Singh resident of Village - Raniganj, P.O. - Meriganj, P.S. - Raniganj, Prakhand - Raniganj, District - Araria (Bihar).
130. Mani Shankar Manish son of Bindeshwari Prasad Purvey resident of Village - Raniganj, Ward No. 14 Teachers Colony, P.O. - Meriganj, P.S. - Raniganj, Prakhand - Raniganj, District - Araria (Bihar).
131. Shankar Kumar Sah son of Bishwanath Sah resident of Village - Azamnagar, P.O. - Azamnagar, P.S. - Azamnagar, Prakhand - Azamnagar, District - Katihar (Bihar).
132. Shambhu Kumar Mandal son of Jai Prakash Mandal resident of Village - Jhilipara, P.O. - Palsa, P.S. - Azamnagar, Prakhand - Azamnagar, District - Katihar (Bihar).
133. Kanam Shah son of Lakshman Sah resident of Village - Jhilipara, P.O.
- Palsa, P.S. - Azamnagar, Prakhand - Azamnagar, District - Katihar (Bihar).
134. Brajnandan Sah son of Yogendra Prasad Sah resident of Village - Jhilipara, P.O. - Palsa, P.S. - Azamnagar, Prakhand - Azamnagar, District - Katihar (Bihar).
135. Bina Kumari daughter of Bishwanath Poddar resident of Village - Azamnagar, P.O. - Azamnagar, Via - Salmari, P.S. - Azamnagar, Prakhand - Azamnagar, District - Katihar (Bihar).
136. Dilip Kumar Roy son of Late Nimai Roy resident of Village - Azamnagar, P.O. - Azamnagar, P.S. - Azamnagar, Prakhand - Azamnagar, District - Katihar (Bihar).
137. Md. Ezaz Ahmad son of Abdul Azia resident of Village - Singhaul, P.O. - Belwari, P.S. - Azamnagar, Prakhand - Azamnagar, District - Katihar (Bihar).
138. Shyam Sundar Rai son of Basant Kumar Rai resident of Village - Azamnagar, P.O. - Azamnagar, P.S. - Azamnagar, Prakhand - Azamnagar, District - Katihar (Bihar).
139. Md. Abdur Raquib son of Md. Abdul Bari resident of Village - Azamnagar, P.O. - Azamnagar, Via - Salmari, P.S. - Azamnagar, Prakhand - Azamnagar, District - Katihar (Bihar).
140. Md. Shahnawaz Alam son of Md. Yunus resident of Village - Azamnagar, P.O. - Azamnagar, Via - Salmari, P.S. - Azamnagar, Prakhand - Azamnagar, District - Katihar (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 809/871
141. Nahid Alam son of Usman Ghani resident of Village - Azamnagar (South Tola), P.O. - Azamnagar, Via - Salmari, P.S. - Azamnagar, Prakhand - Azamnagar, District - Katihar (Bihar).
142. Sanjeev Kumar son of Sri Dinesh Prasad Sinha resident of Village - Lodi Katra, Patna City, P.O. - Sultanganj, P.S. - Chauk Patna City, Prakhand - Patna Sadar, District - Patna (Bihar).
143. Alok Kumar Srivastava son of Madan Mohan Srivastava resident of Village - Belwa Lakhanpur, P.O. - Lauria, P.S. - Lauria, Prakhand - Lauria, District - West Champaran (Bihar).
144. Rajat Kumar Srivastava son of Krisai Sharan Prasad resident of Village - Belwa Lakhanpur, P.O. - Lauria, P.S. - Lauria, Prakhand - Lauria, District - West Champaran (Bihar).
145. Nidhi Srivastava wife of Rupesh Kumar resident of Village - Belwa Lakhanpur, P.O. - Lauria, P.S. - Lauria, Prakhand - Lauria, District - West Champaran (Bihar).
146. Rupesh Kumar son of Hari Shankar Prasad Srivastava resident of Village - Belwa Lakhanpur, P.O. - Lauria, P.S. - Lauria, Prakhand - Lauria, District - West Champaran (Bihar).
147. Virman Kumar son of Late Chandeshwar Ray resident of Village - Muraul, P.O. - Muraul, P.S. - Muraul, Prakhand - Muraul, District - Muzaffarpur (Bihar).
148. Saroj Kumar son of Ram Prasad Poddar resident of Village - Muraul, P.O. - Muraul, P.S. - Muraul, Prakhand - Muraul, District - Muzaffarpur (Bihar).
149. Rajdeo Thakur son of Sri Jugal Thakur resident of Village - Sadikpur Muraul, P.O. - Sadikpur Muraul, P.S. - Sakra, Prakhand - Muraul, District - Muzaffarpur (Bihar).
150. Prem Kumar son of Mahadev Choudhary resident of Village - Muraul, P.O. - Muraul, P.S. - Muraul, Prakhand - Muraul, District - Muzaffarpur (Bihar).
151. Mamta Kumari wife of Ram Pratap Thakur resident of Village - Muraul, P.O. - Muraul, P.S. - Muraul, Prakhand - Muraul, District - Muzaffarpur (Bihar).
152. Manish Kumar Sinha son of Late Ram Chandra Mandal resident of Village - Muraul, P.O. - Muraul, P.S. - Muraul, Prakhand - Muraul, District - Muzaffarpur (Bihar).
153. Mahavir Pandit son of Shankar Pandit resident of Village - Lautan, P.O. - Muraul, P.S. - Muraul, Prakhand - Muraul, District - Muzaffarpur (Bihar).
154. Kavita Kumari wife of Sanjay Kumar resident of Village - Muraul, P.O. - Muraul, P.S. - Muraul, Prakhand - Muraul, District - Muzaffarpur (Bihar).
155. Nitu Sinha wife of Rakesh Kumar resident of Village - Lodi Katra, Patna City, P.O. - Sultanganj, P.S. - Chauk Patna City, Prakhand - Patna Sadar, District - Patna (Bihar).
156. Manoj Kumar son of Brahamdev Sahni resident of Village - Narikala, P.O. - Naraikhurd, P.S. - Jandaha, Prakhand -Jandaha, District - Vaishali (Bihar).
157. Dukhan Chaudhari son of Bhola Chaudhari resident of Village - Arnia, P.O. - Arniya, P.S. - Jandaha, Prakhand -Jandaha, District - Vaishali (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 810/871
158. Sanjeev Kumar Gupta son of Om Prakash Gupta resident of Village - Jandaha, P.O. - Jandaha, P.S. - Jandaha, Prakhand - Jandaha, District - Vaishali (Bihar).
159. Md. Sarfaraj Ahmad son of Md. Kafil Ahmad resident of Village - Purani Road Mahnar, P.O. - Mahnar, P.S. - Mahnar, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
160. Amod Kumar son of Devi Ray resident of Village - Fatehpur Kamli, P.O. - Mahnar, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
161. Chandan Kumar son of Umesh Sharma resident of Village - Deshrajpur, P.O. - Mahnar, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
162. Sudhir Kumar son of Sone Lal Pandit resident of Village - New Road Mahnar, P.O. - Mahnar, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
163. Sanjay Kumar son of Satya Narayan Ray resident of Village - Fatehpur Kamli, P.O. - Mahnar, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
164. Raj Kumar Ranjan son of Prameshwar Das resident of Village - Mahindwara, P.O. - Mahnar, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
165. Anubha Kumar son of Suresh Prasad Ray resident of Village - Lawapur Mahnar, P.O. - Lawapur Mahnar, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
166. Shiv Dayal Singh son of Ram Prasad Singh resident of Village - Nayatola Hasanpur, P.O. - Hasanpur Gurda, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
167. Suresh Kumar Ray son of Prabhansh Ray resident of Village - Hasanpur, P.O. - Hasanpur Gurda, P.S. - Mahnar, Prakhand - Mahnar, District
- Vaishali (Bihar).
168. Kunj Bihari son of Ganga Vishnu Ray resident of Village - Baghnocha, P.O. - Hasanpur, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
169. Manoj Kumar Ray son of Mohan Ray resident of Village - Lawapur Narayan, P.O. - Lawapur Narayan, P.S. - Mahnar, Prakhand - Mahnar, District
- Vaishali (Bihar).
170. Prakash Kumar Singh son of Jagat Nandan Singh resident of Village - Lawapur Narayan, P.O. - Lawapur Narayan, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
171. Gaurav Kumar son of Ram Babu Singh Village - Hasanpur, P.O. - Hasanpur, Via - Mahnar, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
172. Rakesh Kumar son of Parshuram Singh resident of Village - Fazalganj, P.O. - Sasaram, P.S. - Sasaram, Prakhand - Sasaram, District - Rohtas (Bihar).
173. Amit Kumar son of Shiv Shankar Prasad resident of Village - Fazalganj (New Postal Colony), P.O. - Sasaram, P.S. - Sasaram, Prakhand - Sasaram, District - Rohtas (Bihar).
174. Updesh Kumar son of Rama Shankar Prasad resident of Village Fazalganj Near Durga Chouk, P.O. - Sasaram, P.S. - Sasaram, Prakhand - Sasaram, District - Rohtas (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 811/871
175. Aditya Prakash Gupta son of Shyam Narayan Gupta resident of Village Fazalganj Near Durga Chouk, P.O. - Sasaram, P.S. - Sasaram, Prakhand - Sasaram, District - Rohtas (Bihar).
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 1008 of 2017 In Civil Writ Jurisdiction Case No.16659 of 2016 ======================================================
1. Anjani Kumar Srivastava S/o Late Uma Charan Prasad Srivastava resident of Mohalla- Prof. Colony Gali No.1, Ward No.8, Tajpur Road, Kashipur, P.O.+P.S.+Distt- Samastipur.
2. Pulkit Roy S/o Braj Mohan Roy resident of Vill- Ramnathpur, P.O.- Chhatauna, Via- Jitwarpur, P.S.- Mufassil, Distt- Samastipur.
3. Naushad Ahmad Khan S/o Iftekhar Ahmad Khan resident of Rly. Qtr. No. L/112(A), Road No.20 Driver Colony, Ateran Chowk, Distt- Samastipur.
4. Rajesh Kumar Sah S/o Sitaram Sah R/o Vill- Korbadha, Near Sant Kabir College, P.O.- Lagunia Suryakanth, Distt- Samastipur.
5. Arshad Imam S/o Late d. Ayub R/o Vill+P.O.- Mohanpur, Kashipur, Distt- Samastipur.
6. Subodh Kumar Sharma S/o Shiv Narayan Sharma R/o Vill+P.O.- Jitwarpur Nizamat, P.S.+Distt- Samastipur.
7. Rakesh Kumar S/o Sachchidanand Prasad R/o Vill- Maslanchak, Near Shivaji Lodge, P.O.- Jitwarpur, Distt- Samastipur.
8. Vikash Kumar Kashyap S/o Ashok Kumar Singh R/o Dharampur, in front of Old Kintetic Agency, Distt- Samastipur.
9. Chhotelal Rajak S/o Brahmdeo Rajak R/o Vill- Kishanpur Tabhaka, P.O.- Pandit Tola, Tabhaka, Distt- Samastipur.
10. Bridyanath Sharma S/o Bechchan Sharma R/o Vill+P.O.- Lohagir Via- Ujiarpur, Distt- Samastipur.
11. Arun Kumar S/o Late Ram Sewak Singh R/o Vill- Mahisari, P.O.- Ujiarpur, Distt- Samastipur.
12. Dileep Kumar Karna S/o Umakant Prasad Karna R/o Vill- Ramchandrapur Andhail, P.O.- Patali, Distt- Samastipur.
13. Janardan Kumar S/o Yogendra Mehta R/o Vill+P.O.- Lohagir, P.O.- Ujiarpur, Distt- Samastipur.
14. Bittu Sah S/o Late Ramdeo Sah R/o Vill+P.O.- Belari, Distt- Samastipur.
15. Raj Kumar Chaudhary S/o Tapeshwar Chaudhary R/o Vill+P.O.- Chakpahar, Block- Morva, Distt- Samastipur.
16. Ranjeet Kumar Roy S/o Dev Narayan Ray Vill+P.O.- Anandpur Morva, Distt- Samastipur.
17. Satyadeo Ray S/o Ram Vikash Ray R/o Vill+P.O.- Harpura Bhindi, Block- Morva, Distt- Samastipur.
18. Pawan Kumar S/o Siyaram Ray R/o Vill+P.O.- Maricha, Distt- Samastipur.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 812/871
19. Baidhyanath Prasad Singh S/o Ramveer Singh R/o Vill+P.O.- Maricha, Distt- Samastipur.
20. Amarnath Singh S/o Ramveer Singh R/o Vill+P.O.- Maricha, Distt- Samastipur.
21. Chandani Kumari D/o Siyasharan Singh R/o Vill+P.O.- Maricha, Distt- Samastipur.
22. Manish Kumar S/o Radhey Shyam Rajak R/o Vill+P.O.- Banveera, Distt- Samastipur.
23. Shree Ram Kumar S/o Devendra Ray R/o Vill+P.O.- Chak Pahar, Distt- Samastipur.
24. Md. Azmat S/o Md. Abdul Monaf R/o Vill- Mahmadpur, P.O.- Halai, Distt- Samastipur.
25. Raj Kumar Pandit S/o Nandan Pandit R/o Vill- Dharmpur, P.O.- Kesho Narayanpur, P.S.- Tajpur, Distt- Samastipur.
26. Pankaj Kumar Pandit S/o Harish Chandra Pandit R/o Vill+P.O.- Bhusari, P.S.+Distt- Samastipur.
... ... Appellant/s Versus
1. The State of Bihar through Principal Secretary, Department of Planning and Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning and Development of Bihar, Patna.
3. Principal Secretary, Department of General Administration, Government of Bihar, Patna.
4. The Director, Department of Planning and Development, Government of Bihar, Patna.
5. The Joint Director cum Office Head Development, Government of Bihar, Patna.
6. The District Statistical Officer, Samastipur, Distt- Samastipur.
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 1009 of 2017 In Civil Writ Jurisdiction Case No.18486 of 2016 ======================================================
1. Rakesh Kumar son of Ram Prawesh Ram Resident of Village-
Harpur, P.O. Manikpur, P.S. + District-Gopalganj.
2. Appu Kumar Singh Son of Prabhunath Singh Resident of Village-P.O.-Koinee, P.S.-Block-Manjhagarh District-Gopalganj.
3. Bhawishya Kumar Son of Ram Pyar Yadav Resident of Village -
Sahladpur, P.O. - kolhuan, P.S. + Block-Manjhagarh, District- Gopalganj.
4. Niraj Kumar Singh Son of Hawaldar Singh Resident of Village-
Jhajhwa, P.O.-Pathra, P.S. + Block-Manjhagarh, District- Gopalganj.
5. Sanjay Kumar Gupta Son of Bhola Prasad Resident of Village-
Manjha Purani Bazaar, P.O. + P.S. + Block-Manjhagarh, District- Gopalganj.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 813/871
6. Prabhat Kumar Chaurasia Son of Binod Kumar Chauasia Resident of Village-Chhawahi Takki, P.s. + Block-Manjhagarh, District-Gopalganj.
7. Barun Kumar Son of Motichand Prasad Yadav Resident of Village-Paithanpatti, P.O.-Pathra, P.S. + Block-Manjhagarh, District-Gopalganj.
8. Manish Tiwari Son of Sanjay Tiwari Resident of Village- karnpura, P.O. + P.S.-Manjhagarh, District-Gopalganj.
9. Niraj Kumar Gupta S/o Dilip Kumar Sah Resident of Village - Danapur, P.O. + P.S. - Manjhagarh, District - Gopalganj.
10. Rajesh Prasad Srivastava Son of Harendra Prasad Srivastava Resident of Village-P.O.-Bhaisahi, P.S. Manjhagarh, District- Gopalganj.
11. Binod Kumar Kushwaha Son of Bijay Kumar Kushwaha Resident of Village-Kahlar Hazari Tola, P.O. + P.S. + Block-Barauli, District-Gopalganj.
12. Ram Prasad Yadav Son of Bikrama Yadav Resident of Village - Madhusareya, P.O. Kolhua, P.S. Manjhagarh, District-Gopalganj.
13. Raj Kapoor Kumar Son of Parmeshwar Ram Resident of Village- P.O.-Koinee, P.S. + Block-Manjhagarh, District-Gopalganj.
14. Chandan Kumar Soni Son of Mohan Prasad Resident of Village- Manjhagarh Purani Bazaar, P.O. + P.S. + Block-Manjhagarh, District-Gopalganj.
15. Md. Mumtaj Son of Md. Usmaan Resident of Village-Korar Keshopur, P.O.-Bhagwanpur, P.S.-Thawe, Block-Manjha, District-Gopalganj.
16. Ajmere Ali Son of Mohammad Rustam resident of Village-Meera Tola, P.O. + P.S. Manjhagarh, District-Gopalganj.
17. Sanjay Kumar Son of Heera Laal Prasad Resident of Village- Manjhagarh Nai Bazaar, P.O. + P.S. + Block- Manjhagarh Nai BaZaar, P.O. + P.S. + Block-Manjhagarh, District-Gopalganj.
18. Luv Kush Pandit Son of Birendra Pandit Resident of Village- P.O. + P.s.-Manjhagarh, District-Gopalganj.
19. Safdar Imam Son of Nur Alam Resident of Village-Bagaha Nijaam, P.S. + P.O.-Thawe, Block-Thawe, District-Gopalganj.
20. Santosh Kumar Singh Son of Ram Pravesh Singh Resident of Village-P.O.-Koinee, P.S.-Block-Manjhagarh District-Gopalganj.
21. Binay Kumar Yadav Son of Shailesh Prasad Yadav Resident of Village-Khajuri Birti Tola, P.O.-Khajuri Birti Tola, P.S. + Block- Barauli, District-Gopalganj.
22. Jawahar Lal Ravidas Son of Shivbachan Ravidas Resident of Village-Mahicha, P.O. + P.S. + Block- Hathua, District- Gopalganj.
23. Upendra Prasad Son of Shivshankar Prasad Resident of Village- Alapur, P.O.-Manjhagarh, P.S.-Manjhagarh, District-Gopalganj (Bihar).
24. Hemant Kumar Son of Basishth Prasad Resident of Village- Chainpur, P.O.-Chhatarpur, P.S. + Block-Barauli, District- Gopalganj.
25. Santosh Singh Son of Anand Singh Resident of Village- Ratansarai, P.O. + P.S. + Block-Barauli, District-Gopalganj. Patna High Court LPA No.535 of 2017 dt.17-04-2018 814/871
26. Bijay Kumar Singh Son of Duryodhan Singh Resident of Village-P.O.-Musehari Bazaar, Block-Vijaipur, P.S. Vijaipur, District-Gopalganj.
27. Sanoj Kumar Son of Ram Bachan Ram Resident of Village- Nawada, P.O.-Barauli, P.S. +Block-Barauli, District-Gopalganj.
28. Mukesh Kumar Son of Ram Ratan Ram Resident of Village-P.O.- Nawada, P.S. + Block-Barauli, District-Gopalganj.
... ... Appellant/s Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Planning & Development Department, Government of Bihar, Patna.
3. The Principal Secretary, Co-operative, Department Government of Bihar, Patna.
4. The Director, Department of Planning & Development (Directorate of Economics & Statistics), Government of Bihar, Patna.
5. The District-Statistical Officer, Gopalganj, District-Gopalganj (Bihar).
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 1028 of 2017 In Civil Writ Jurisdiction Case No.14852 of 2016 ======================================================
1. Manish Kumar son of Sri Binod Bihari Prasad, resident of Village- Matihani, Police Station- Mohanpur, District- Gaya.
2. Yadunandan Kumar son of Chandradeo Prasad Yadav resident of Village- Vilashpur, Police Station- Mohanpur, District- Gaya.
3. Sujit Kumar son of Late Suresh Chandra resident of Dhanesh Bhawan Compund, Shahmir Takia, Police Station- Vishnupad, District- Gaya.
4. Pankaj Kumar Sinha son of Late Krishnadeo Prasad resident of Dak Khana Gali, Chandra Chaura, Police Station- Vishnupad, District- Gaya.
5. Om Prakash Narayan son of Ramdhayan Prasad resident of Village- Guria, Police Station- Imam Ganj, District- Gaya.
6. Avinash Kumar son of Rajendra Prasad resident of Village- Jota, Police Station- Atri, District- Gaya.
7. Manoj Kumar son of Bal Govind Prasad Singh resident of Village- Damodra, Police Station- Atri, District- Gaya.
8. Mukesh Kumar Pandey son of Late Ramjivan Pandey, resident of Village- Mohanpur, P.S.- Atri, District- Gaya.
9. Anil Kumar son of Rup Narayan Sharma resident of Village- Kharkhura Bhaluahi, Police Station- Delha, District- Gaya.
10. Anil Kumar son of Ramotar Yadav resident of Village- Sarup Bigha, Police Station- Mohanpur, District- Gaya.
11. Jaynarayan Bhagat Mali son of Kebal Bhagat Mali resident of Village- Jhiktia, Police Station- Imamganj, District- Gaya.
12. Sudhir Kumar Singh son of Saheb Singh resident of Village- Puchmida, P.S.- Taraiya, District- Gaya.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 815/871
13. Ajay Kumar Ram son of mahesh Ram resident of Village- Newari, P.S.- Newari, District- Saran.
14. Anuj Kumar son of Sukhdeo Poddar resident of Village- Borani, P.S.- Newari, District- Saran.
15. Gajendra Kumar Singh son of Sheokeshwar Singh resident of Village- Gaighat, P.S.- Brahmpur, District- Buxar.
16. Harendra Kumar Tanti son of Shri Narayan Tanit resident of Village- Khaira, P.S.- Khaira, District- Jamui.
17. Arun Kumar Singh son of Maheshwary Prasad Singh resident of Village- Baghmara, P.S.- Khaira, District- Jamui.
18. Vijay Kumar son of Arjun Prasad Saw resident of Village- Kalyanpur, P.S.- Jamui, District- Jamui.
19. Sona Kumar Singh son of Onkar Prasad Singh resident of Village- Ujhandi, P.S.- Jamui, District- Jamui.
20. Bhim Raj son of Yogendra Prasad Sah resident of Village- Ratanpur, P.S.- Gidhour, District- Jamui.
21. Sadanand Saw son of Govardhan Saw resident of Village- Kharahna, P.S.- Khaira, District- Jamui.
22. Binay Kumar S/o Sahdeo Yadav, resident of vill.- Itabandh P.S.- Chandradeep Dist.- Jamui
23. Krishna Nandan Paswan S/o Janki Das, resident of vill.- Deeghout, P.S.- Sikendra, Dist.- Jamui
24. Bidya Nand Ram S/o Asho Ram, resident of vill.- Mahna, P.S.- Sikandra, Dist.- Jamui
25. Birju Chaudhary, S/o Late Lakhan Choudhary, resident of vill.- Islam Nagar, P.S.- Chandradeep, Dist.- Jamui
26. Rana Kamlesh S/o Rana Bachchu Singh, resident of vill.- Sonkhar, P.S.- Sikandra, Dist.- Jamui
27. Jay narayan Das, S/o Jagan Ravidas resident of vill.-Lachhuar, P.S.-Sikandra, Dist.- Jamui
28. Devendra Kumar Dinkar S/o Bishnu Deo, resident of vill.- Lakhia, P.S.-Barhat, Dist.- Jamui
29. Sunil Kumar, s/o Lakshman Prasad, resident of vill.- Lohra, P.S.- Jamui, Dist.- Jamui
30. Gautam Kumar, s/o Bhikhari Mandal, resident of vill.- Dukhandih, P.S.-Jamui, Dist.- Jamui
31. Rupesh Kumar Singh, s/o Jitendra Kumar Singh, resident of vill.- Sonpay, P.S.-Jamui, Dist.- Jamui
32. Birendra Kumar S/o Babulal Mistry resident of vill.- Chaura, P.S.-Jamui, Dist.- Jamui
33. Karun Kumar, s/o kashi Thakur, resident of vill.- Khaira, P.S.- Khaira, Dist.- Jamui
34. Amit Kumar s/o Ashok Kumar Singh, resident of vill.- Bariyarpur, P.S.-Khaira, Dist.- Jamui
35. Gopal Kumar Singh S/o Late Anandi Singh resident of vill.- Chunka Tari, P.S.- Khaira, Dist.- Jamui
36. Pramod kumar, S/o Anandi Mandal, resident of vill.-Hardimoh, P.S.- Khaira, Dist.- Jamui
37. Kumari Sudha W/o Ajay kumar Singh, resident of vill.- Manjosh, P.S.- Sikandra, Dist.- Jamui
38. Vijay Kumar Singh, S/o Surya Narayan Singh, resident of vill.- Manjosh, P.S.- Sikandra, Dist.- Jamui Patna High Court LPA No.535 of 2017 dt.17-04-2018 816/871
39. Surya Kant Bakshi, S/o Shashi Kant Prasad resident of vill.- Lachhuar, P.S.- Sikandra, Dist.- Jamui
40. Baljeet Kumar Paswan s/o Late Ramsewak Paswan, resident of vill.- Mahadeo Simariya, P.S.- Sikandra, Dist.- Jamui
41. Kaushlendra Kumar Singh S/o Upendra Prasad Singh, resident of vill.- Dhobghat, P.S.- Khaira, Dist.- Jamui
42. Amit Kumar Gupta S/o Hariday Narayan Sah, resident of vill.- Chaikai Bazar, P.S.- Chakai, Dist.- Jamui
43. Ashok Kumar S/o Liladhar Yadav, resident of vill.-Bharatpur Oraiya, P.S.- Sono, Dist.- Jamui
44. Kumod Mandal, s/o Radhe Mandal, resident of vill.- Keshafarka, P.S.- Sono, Dist.- Jamui
45. Mritunjay Kumar @ Mritunjay Ram S/o Jaggu Ram, resident of vill.- Chitardih, P.S.- Chakai, Dist.- Jamui
46. Rajesh Kumar S/o Basudeo Bhagta, resident of vill.- Bhandra, P.S.-Simultalla, Dist.- Jamui
47. Amarjit Kumar S/o Tripurari Prasad Singh resident of vill.- Kairakado, P.S.- Khaira, Dist.- Jamui
48. Diwakar Kumar S/o Daya Nand Singh, resident of vill.- mahatpur, P.S.- Chandradeep, Dist.- Jamui
49. Ajay Kumar Mandal, S/o Shiv Shankar Mandal, resident of vill.- Katouna, P.S.-Malaypur, Dist.- Jamui
50. Vimlesh Kumar Mishra s/o Shivdhar Mishra, resident of vill.- Nagpura, P.S.-Simari, Dist.- Buxar
51. Bhupendra Kumar Ojha, S/o Deelip Kumar Ojha, resident of vill.-Chhotka Sinhanpura, P.S.-Simari, Dist.- Buxar
52. Chandan Kumar Thakur s/o Surendra Nath Thakur, resident of vill.-Gangauli, P.S.-Simari, Dist.- Buxar
53. Bablu Yadav, S/o Ayodhya Yadav, resident of vill.-Balihar, P.S.- Simari, Dist.- Buxar
54. Sarvjeet Dubey s/o Lalan Dubey, resident of vill.-Barka Sinhanpura, P.S.-Simari, Dist.- Buxar
55. Bharat Chaudhari S/o Ramkishun Chaudhari, resident of vill.- Jalapur Ekana, P.S.-Simari, Dist.- Buxar
56. Ashok Prasad S/o Bhuneshwar Prasad, resident of vill.-Barka Rajpur, P.S.-Simari, Dist.- Buxar
57. Ranjan Kumar Singh, S/o Munni Singh, resident of vill.- Sion Ward No. 1,, P.S.-Bhabhua, Dist.- Buxar
58. Dharmendra Kumar S/o Bharat Rawat, resident of vill.-Genadih, P.S.- Gidhaur, Dist.- Jamui
59. Puroshottam Kumar, S/o Krishna Bantha, resident of vill.- Unkupa, P.S.-Kutumba, Dist.- Aurangabad
60. Ravindra Yadav S/o Piyari Yadav, resident of vill.- Barki Nainijur, P.S.-Nainijur, Dist.- Buxar
61. Chandan Prakash mishra s/o Sadhu Saran Mishra, resident of vill.-Nandpur, P.S.- Brahmpur, Dist.- Buxar
62. Abhishek Kumar s/o Ram Bilas Prasad, resident of vill.- Parsauni Baij, P.S.- Piprahi, Dist.- Sheohar
63. Anil Kumar Gupta S/o Raja Ram Gupta, resident of vill.- Piprahi, P.S.- Piprahi, Dist.- Sheohar
64. Chandan Kumar s/o Shreekant Sah, resident of vill.- Parsauni Baij, P.S.- Piprahi, Dist.- Sheohar Patna High Court LPA No.535 of 2017 dt.17-04-2018 817/871
65. Dileep Kumar, s/o Kameshwar Prasad, resident of vill.- Naya Gaon, P.S.- Piprahi, Dist.- Sheohar
66. Rakesh Chandra Jha, S/o Dhirendra Jha, resident of vill.- Mohanpur, P.S.- Piprahi, Dist.- Sheohar
67. Rajiv kumar Pandey s/o Ramakant Pandey, resident of vill.- Rejaura, P.S.- Sheohar, Dist.- Sheohar
68. Ajay Kumar Shrivastav S/o Bhagya Narayan Prasad, resident of vill.- Kamrauli, P.S.- Piprahi, Dist.- Sheohar
69. Arun Kumar Singh S/o Mahendra singh, resident of vill.- Lalua, P.S.- Piprahi, Dist.- Sheohar
70. Shashi Ranjan Pandey S/o Murlidhar Pandey resident of vill.- Belwa, P.S.- Piprahi, Dist.- Sheohar
71. Rajesh Kumar Pandey s/o Ratneshwar Pandey, resident of vill.- Moro Via Kansi, Simri Block, Hanuman Nagar, P.S.- Moro, Dist.- Darbhanga
72. Satish Kumar, S/o Ram Sagar Yadav, resident of vill.- Brahmotra, P.S.- Ashok Paper Mill, Dist.- Darbhanga
73. Arun Kumar, S/o Ram Shekhar Rai, resident of vill.- Moro, P.S.- Moro, Dist.- Darbhanga
74. Manoj Kumar Basant, S/o Anandi Thakur, resident of vill.- Amabra Tej Singh, P.S.- Sariya , Dist.- Muzaffarpur
75. Kavindra Kishor S/o Shiv Mangal Thakur, resident of vill.- Ambara Choubey, P.S.- Saraiya , Dist.- Muzaffarpur
76. Amit Kumar, S/o Umakant Pandey, resident of vill.- Raghunathpur, P.S.- Saraiya , Dist.- Muzaffarpur
77. Sikandar Kumar S/o Rajendra Prasad, resident of vill.- Ibrahimpur, P.S.- Shakurabad, Dist.- Jehanabad
78. Satyendra Prasad singh S/o Ramtapeshwar Singh, resident of vill.- Amanon, P.S.- Amanon, Dist.- Kaimur
79. Birendra Kumar Singh S/o Bhanu Pratap Singh, resident of vill.- Akhaleshpur, P.S.- Akhaleshpur, Dist.- Kaimur
80. Om Prakash Singh S/o Sheo Murat Singh, resident of vill.- Chainpur, P.S.- Chainpur, Dist.- Kaimur
81. Sanjay Kumar Tiwary S/o Lallu Tiwari, resident of V.I.P. Colony , P.S.- Bhabhua, Dist.- Kaimur
82. Anil Kumar Yadav, S/o Jang Bahadur Yadav, resident of vill.- Barki Nainijur, P.S.- Nainijur, Dist.- Buxar
83. Rajesh Kumar Singh S/o Ramnath Singh, resident of vill.- Mathiyapur, Kaithi, P.S.- Bagengola, Dist.- Buxar
84. Ram Lagan Prashad Gupta S/o Ram Kripal Gupta, resident of vill.- Kant, P.S.- Brahmpur, Dist.- Buxar
85. Satyendra Kumar Dubey S/o Triveni Dubey, resident of vill.- Khandra Pandepur, Dulhanpur, P.S.- Simari, Dist.- Buxar ... ... Appellant/s Versus
1. The State of Bihar through the Principal Secretary, Planning and Development Department, Government of Bihar, Patna null null
2. The Additional Secretary, Planning and Development Department, Government of Bihar, Patna
3. The Director, Economics & Statistics Department, Government of Bihar, Patna null null Patna High Court LPA No.535 of 2017 dt.17-04-2018 818/871
4. The Senior Joint Director, Economics & Statistics Department, Government of Bihar, Patna
5. The Deputy Director, Economics & Statistics Department, Government of Bihar, Patna
6. The District Magistrate, Gaya
7. The District Education Officer, Gaya
8. The District Magistrate, Jehanabad
9. The District Statistical Officer, Jehanabad
10. The District Magistrate, Bhabhua (Kaimur)
11. The District Statistical Officer, Bhabhua (Kaimur)
12. The District Magistrate, Buxar
13. The District Statistical Officer, Buxar
14. The District Magistrate, Patna
15. The District Statistical Officer, Patna
16. The District Magistrate, Nalanda
17. The District Statistical Officer, Nalanda
18. The District Magistrate, Sheohar
19. The District Statistical Officer, Sheohar
20. The District Magistrate, Darbhanga
21. The District Statistical Officer, Darbhanga
22. The District Magistrate, Muzaffarpur
23. The District Statistical Officer, Muzaffarpur
24. The District Magistrate, Arariya
25. The District Statistical Officer, Arariya
26. The District Magistrate, Katihar
27. The District Statistical Officer, Katihar
28. The District Magistrate, Saran (Chhapra)
29. The District Statistical Officer, Saran (Chhapra)
30. The District Magistrate, Aurangabad
31. The District Statistical Officer, Aurangabad
32. The District Magistrate, Purnea
33. The District Statistical Officer, Purnea
34. The District Magistrate, Sitamarhi
35. The District Statistical Officer, Sitamarhi
36. Vivekanand s/o Jay Prakash Sharma, resident of vill.- Vishnupad, P.S.- Vishnupad, Dist.- Gaya
37. Navlesh Kumar S/o Brhmadeo Prasad Sahi, resident of vill.- Gananakura, P.S.- Shakurabad, Dist- Jehanabad.
38. Sudhir Kumar, S/o Bharat Paswan, resident of vill.- Kaswan, P.S.- Paras Bigha, Dist- Jehanabad
39. Suryakant Sudhanshu S/o Late Dinesh Chandra Mohan, resident of vill.- Gopalpur, P.S.- Shakurabad, Dist- Jehanabad
40. Ved Prakash, S/o Satya Narayan Thakur, resident of vill.- Pandaul, P.S.- Shakurabad, Dist- Jehanabad
41. Lala Surya Nandan Prasad, S/o Rameshwar Prasad, resident of vill.- Sukiyawan,Mushhari P.S.- Hulasganj, Dist- Jehanabad
42. Raju Kumar, S/o Mithilesh Sharma, resident of vill. & P.S.- Ghoshi, Dist- Jehanabad
43. Rajiv Kumar, S/o Vishwanath Pathak, resident of vill.- Sugaon, P.S.- Ikil,, Dist- Jehanabad
44. Kunal Kumar, S/o Rameshwar Prasad, resident of vill.- Sukyawan Mushhari, P.S.- Hulasganj, Dist- Jehanabad Patna High Court LPA No.535 of 2017 dt.17-04-2018 819/871
45. Rishikesh Kumar S/o Janardan Prasad, resident of vill.- Islampur, P.S.- Hulasganj, Dist- Jehanabad
46. Ajay Singh S/o Ramchandra Prasad, resident of vill. &P.S.- Murgaon, Dist- Jehanabad
47. Gopal Kumar s/o Shyamnandan Sharma, resident of vill.-Kokarsa, P.S.- Hulasganj, Dist- Jehanabad
48. Dharmendra Kumar S/o Sadhusharan Prasad, resident of vill.- Dharampur, P.S.- Hulasganj, Dist- Jehanabad
49. Vikash Kumar S/o Harinandan Prasad, resident of vill.- Sagarpur, P.S.- Makhdumpur, Dist- Jehanabad
50. Umesh Kumar S/o Ramdeo Yadav, resident of vill.- Kalanour, P.S.- Makhdumpur, Dist- Jehanabad ... ... Respondent/s ====================================================== with Letters Patent Appeal No. 1057 of 2017 In Civil Writ Jurisdiction Case No.15513 of 2016 ======================================================
1. Gyanendra Kumar Singh, son of Amrendra Kumar Singh, resident of village + P.O. - Bhaddi via Mangwar, P.S. - Sour Bazar, District - Saharsa.
2. Jay Krishna Kumar, son of Basudeo Prasad Yadav, resident of village - Bhajan Patti, P.O. - Kishanpur Via Mangwar, P.S. - Sour Bazar, District - Saharsa.
3. Chandan Kumar Jha, son of Vivekanand Jha, resident of village -
Kahra, P.O. - Kahra Madanpur, P.S. - Sour Bazar, District - Saharsa.
4. Lalit Kumar, son of Ramdev Sah, resident of village + P.O. -
Patarghat, P.S. - Sour Bazar, Via Dhabouli, District - Saharsa.
5. Diwakar Kumar, son of Janak Sah, resident of village + P.O. -
Rastpur, Via Dhabouli, P.S. - Sour Bazar, District - Saharsa.
6. Nilendra Kumar Jha, son of Surendra Kumar Jha, resident of village + P.O. - Surmaha Kishanpur, Via Mangwar, P.S. - Sour Bazar, District - Saharsa.
... ... Appellant/s Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Department of General Administration, Government of Bihar, Patna.
3. The Principal Secretary, Department of Planning and Development, Government of Bihar, Patna.
4. The Secretary, Cabinet Secretariat, Government of Bihar, Patna.
5. The Director, Directorate of Economics and Statistics, Department of Planning and Development.
6. The District Magistrate, Saharsa.
7. The District Statistics Officer, Saharsa.
... ... Respondent/s ====================================================== Patna High Court LPA No.535 of 2017 dt.17-04-2018 820/871 with Letters Patent Appeal No. 1056 of 2017 In Civil Writ Jurisdiction Case No.15134 of 2016 ======================================================
1. Saroj Kumar Srivastva, son of Sidheshwar Lal, resident of village- Madariwan, Post- Lilari, P.S. Charpokhari, District- Bhojpur.
2. Dhanendra Kumar Singh, son of Ram Sundar Singh, resident of village- Habelipur, P.O.- Nagari, P.S.- Charpokhari, District- Bhojpur.
3. Santosh Kumar Singh, son of Ram Kishor Singh, resident of village- Situhari, P.O.+P.S. Narayanpur, District- Bhojpur.
4. Veena Kumari, daughter of Chandan Kumar Singh, resident of village- Mukundpur, P.O. Mukundpur, P.S.- Charpokhari, District- Bhojpur.
5. Rishikesh Tiwary, son of Rameshwar Nath Tiwari, resident of village- Kashidih, P.S.- Charpokhari, District- Bhojpur.
6. Suman Kumar Chaudhary, son of Baban Choudhary, resident of village- Barahara, P.S.- Charpokhari, District- Bhojpur.
7. Santosh Thakur, son of Sidhnath Thakur, resident of village- Alekhitola, P.S.- Barhara, District- Bhojpur.
8. Shyam Bihari Yadav, son of Shobh Nath Yadav, resident of village- Marha, P.S.- Barhara, District- Bhojpur.
9. Biteshwar Thakur, S/o Sidhnath Thakur, R/o Village- Alekhitola, P.S. Barahara, District- Bhojpur.
10. Arun Kumar Srivastava, son of Bhola Lal, resident of village- Madariwan, P.S. Charpokhari, District- Bhojpur.
11. Suraj Kumar, son of Tej Narayan Pandey, resident of village- Amoraja, P.S.- Charpokhari, District- Bhojpur.
12. Chitranjan Kumar, son of Raj Govind Ray, resident of village- Keshopur (Betari), P.S.- Charpokhari, District- Bhojpur.
13. Raghuvansh Singh, son of Ramjee Singh, resident of village- Parariya, P.S.- Charpokhari, District- Bhojpur.
14. Ramjeet Pandit, son of Shiv Bachan Pandit, resident of village- Barahmpur, P.S.- Azimabad, District- Bhojpur.
15. Amresh Kumar, son of Bala Nath Rai, resident of village- Mehndura, P.S.- Azimabad, District- Bhojpur.
16. Dharm Vijay Kumar, son of Janeshwar Sharma, at and P.O.- Dhanchhuhan, Police Station- Chauri, District- Bhojpur.
17. Manish Kumar Roy, S/o Late Arvind Roy, R/o Village + P.O.- Bagar, P.S.- Sikarahaia, District- Bhojpur.
... ... Appellant/s Versus
1. The State of Bihar through the Chief Secretary
2. The Principal Secretary, Planning and Development, Department, Government of Bihar, Patna.
3. The Principal Secretary, Co-operative Department, Government of Bihar, Patna.
4. The Director, Department of Planning & Development (Directorate of Economics & Statistics), Government of Bihar, Patna. Patna High Court LPA No.535 of 2017 dt.17-04-2018 821/871
5. The District Statistical Officer Bhojpur, District- Bhojpur (Bihar).
6. Rajandhari Singh, son of Rajendra Singh, resident of village- Bhimpura, Police Station- Sandesh, District- Bhojpur.
7. Rahul Kumar Sharma, son of Upendra Sharma, resident of village- Dhanchhuhan, Police Station- Chauri, District- Bhojpur.
8. Niraj Kumar Ray, son of Madheshwar Ray, resident of village+P.O.- Giulijarpur, District- Bhojpur.
9. Amiya Bhushan Kumar, son of Narbadeshwar Pandey, resident of village- Baradh, P.S.- Charpokhari, District- Bhojpur.
10. Piyush Bhushan Kumar, son of Narbadeshwar Pandey, resident of village- Baradh, P.O. Lalaur, P.S.- Charpokhari, District- Bhojpur.
11. Dhiraj Kumar, son of Awadh Bihari Pandey, resident of village- Nagari, P.S.- Charpokhari, District- Bhojpur.
12. Ashok Kumar Singh, son of Nanji Singh, resident of village- Makunpur, P.S.- Charpokhari, District- Bhojpur.
13. Ajit Kumar Mishra, son of Kanhaiya Mishra, resident of village- Dhanauti, P.S.- Charpokhari, District- Bhojpur.
14. Chandan Kumar Srivastava, son of Sachidanand Lal, resident of village + P.O.- Jagdishpur, District- Bhojpur.
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 1097 of 2017 In Civil Writ Jurisdiction Case No.11955 of 2016 ======================================================
1. Chandra Mohan Ray Son of Harihar Ray Resident of Village At
- Moujabari Ghat, PO-Bagalbari, P.S. - Kochadhaman, District - Kishanganj
2. Ranjeet Kumar Mandal Son of Bhuvneshwar Prasad Mandal Resident of Village At + PO + PS - Kochadhaman, District - Kishanganj
3. Mohan Lal Mandal Son of Sikandar Prasad mandal Resident of Village At - Purandaha, PO-Dogharia, PS-Kochadhaman, District
- Kishanganj
4. Debashish Saha Son of Basant Saha Resident of Village - Dangi Basti Road, Ward no. 19, District - Kishanganj
5. Manoj Kumar Son of Nageshwar Yadav Resident of Village At -
Rool Bag, Ward no. 30, District - Kishanganj.+
6. Bhaskar Mishra Son of Om Prakash Mishra Resident of Village At - Balmandir Road, PO - Chakla Ghat, PS + District - Kishanganj
7. Kashif Ahmad Son of Qutubuddin Ahmad Resident of Village At
- Satbhitta, PO - Kanhaiyabari Hat, PS - Kochadhaman, District
- Kishanganj
8. Md. Rafsan Jani Hashmi Son of Md. Abbas Alam Resident of Village At - Marwatoli, PO - Chakla Ghat, PS + District - Kishanganj
9. Md. Jahangir Alam Shamsi Son of Md. Muslim Resident of Village At - Harwadanga, PO-Gangi Hatt, P.S. - Kochadhaman, District - Kishanganj Patna High Court LPA No.535 of 2017 dt.17-04-2018 822/871
10. Subodh Kumar Yadav Son of Amrit Lal Yadav Resident of Village At - Shivpuri, Satal, PO + P.S. - Bahadurganj, District - Kishanganj
11. Anu Kumar Singh Son of Chandrakant Singh Resident of Village At - Harinagar, P.O. + P.S. - Bahadurganj, District - Kishanganj
12. Prakash Kumar Mishra Son of Maya Nand Mishra Resident of Village At - Beni Thakurbari Road, PO+PS - Bahadurganj, District - Kishanganj
13. Balram Kumar Singh Son of Sona Lal Singh
14. Md. Rehan Reza Son of Sajid Alam Resident of Village At - Gowabari, P.O. - Sameshwer Hat, P.S. - Bahadurganj, District - Kishanganj
15. Narendra Kumar Singh Son of Arjun Kumar Singh Resident of Village - Dastgir Bangama, PO - Lohagara Hat, PS - Bahadurganj, District - Kishanganj
16. Md. Ragib Alam Son of Md. Rahid Bakhsh Resident of Village - Betbari, PO+P.S. - Bahadurganj, District - Kishanganj
17. Md. Shamsad Alam Son of Md. Abdul Gani Resident of Village - Singhia, PO - Lohagara Hat, P.S. - Bahadurganj, District - Kishanganj
18. Upesh Kumar Saha Son of Narayan Pd. Saha Resident of Village At - Subhash Nagar, Satal, PO + PS - Bahadurganj, District - Kishanganj
19. Shamsher Alam Son of Md. Salim Resident of Village At+PO - Sameshwar, PS - Bahadurganj, District - Kishanganj
20. Ranjeet Kumar Ganesh Son of Devi Pd. Ganesh Resident of Village At Jagir Dahibhat, P.O. Tulsia Block P.S. Dighabank District- Kishanganj.
21. Mukesh Kumar Singh Son of Ram Pd. Singh Resident of Village- Faudhar Palsha Beni Thakurbari Road, P.O. +P.S. Kodhobari Block Dighabank District- Kishanganj.
22. Pankaj Kumar Ganesh Son of Dev Narayan Ganesh Resident of Village- Pakkamuri P.O. Mangura Block P.S. Dighalbank, District- Kishanganj.
23. Jai Prakash Son of Sahdeo Pd. Harijan resident of Village At Dighalbank P.O. +P.S.- Dighalbank District- Kishanganj.
24. Prakash Kumar Saha Son of Chamaroo Lal Saha Resident oif Village At Haruwadanga P.O. Dighal bank Block, P.S. Dighalbank, District- Kishanganj.
25. Nand Kishore Son of Surumlal Yadav Resident of Village Singhimari P.O. +P.S. Korhobari, District Kishanganj.
26. Amit Kumar Saha Son of Kali Prasanna Saha Resident of Village Thawavitta, P.O. Banbara, District- Kishanganj.
27. Pradip Kumar Singh Son of Shivendra Nath Singh Resident of Hulhuli Lebhia Bhita Thakurganj, District Kishanganj.
28. Gourang Kumar Singh Son of Dinesh Chandra Singh Resident of Village Janglka Bhitta Ward no. 11, Hulhuli District- Kishanganj.
... ... Appellant/s Versus
1. The State of Bihar through Chief Secretary Patna High Court LPA No.535 of 2017 dt.17-04-2018 823/871
2. The Principal Secretary, Planning & Development Department, Government of Bihar, Patna
3. The Principal Secretary, Co-operative Department, Government of Bihar, Patna
4. The Director, Department of Planning & Development (Directorate of Economics & Statistics), Government of Bihar, Patna
5. The District Statistical Officer, Kishanganj, District - Kishanganj (Bihar) ... ... Respondent/s ====================================================== with Letters Patent Appeal No. 1152 of 2017 In Civil Writ Jurisdiction Case No.16565 of 2016 ======================================================
1. Rajeev Bhusan son of Jay Kumar, resident of Village/Mohallah- Bhadauli, P.O.- Gharbhara, P.S.- Bochahan, Prakhand- Bochahan, District- Muzaffarpur (Bihar).
2. Vikash Raj son of Shankar Prasad Gupta resident of Village/ Mohallah- New Bartan Mandi, P.O.- New Bartan Mandi, P.S.- Masaurhi, Prakhand- Masaurhi, District- Patna (Bihar).
3. Jitendra Kumar, Son of Tapeshwar Chaudhary, resident of Village/ Mohallah- Kailuchak, P.O.- Masaurhi, P.S.- Masaurhi, Prakhand- Masaurhi, District- Patna (Bihar).
4. Laliteshwar Kumar son of Awdhesh Sahi, resident of Village/ Mohallah- Baligama, P.O. Nunphara, P.S.- Piar, Prakhand - Bandra, District- Muzaffarpur (Bihar).
5. Krishnandan Singh Son of Birendra Prasad Singh, resident of Village/Mohallah-Nawada, P.O.- Nawada, P.S.- Chautham, Prakhand- Chautham, District- Khagaria (Bihar).
6. Guddu Kumar Son of Ganesh Chaudhary, resident of Village/Mohallah- Basauli, P.O.- Basauli, P.S.- Kurhani, Prakhand- Kurhani, District- Muzaffarpur, (Bihar).
7. Md. Hashim Son of Abdul Gaffar, resident of Village/ Mohallah- Basauli, P.O.- Basauli, P.S.- Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
8. Deepak Kumar Son of Sudhir Kumar, resident of Village/ Mohallah- Piar, P.O.- Piar, P.S.- Piar, Prakhand- Bandra, District- Muzaffarpur (Bihar).
9. Suresh Kumar Prasad Son of Jhamman Mahto, resident of Village/ Mohallah- Mohiddipur, P.O.- Dholi, P.S.- Sakra Prakhand- Kurhani, District- Muzaffarpur (Bihar).
10. Raj Kumar Son of Saroj Kumar, resident of Village / Mohalla- Kanhai, P.O. Kanhai, P.S.- Gora Bauram, Prakhand- Gora Bauram, District- Darbhanga (Bihar).
11. Vipin Kumar Son of Ram Pratap Sahni, resident of Village/Mohallah- Sarwanichak, P.O.- Bochahan, P.S.- Bochahan, Prakhand- Bochahan, District- Muzaffarpur, (Bihar).
12. Mantosh Kumar Son of Arun Kumar Singh, resident of Village/Mohalla- Karan Bochahan, P.O.- Bochahan, P.S.- Bochahan, Prakhand- Bochahan, District- Muzaffarpur (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 824/871
13. Jay Shankar Kumar Son of Bhikhari Ray, resident of Village/ Mohalla- Bhusahi, P.O.- Sanathi, P.S.- Bochahan, Prakhand- Bochahan, District- Muzaffarpur (Bihar).
14. Chandra Shekhar Kumar Son of Umesh Sah, resident of Village/Mohallah- Mahisautha, P.O.- Mahisautha, P.S.- Nanpur, Prakhand- Bokhra, District- Sitamarhi (Bihar).
15. Santosh Kumar, son of Dhanpat Sah, resident of Village/ Mohallah- Govindpur Chapra, P.O.- Pachrukhi Bisanpur, P.S.- Piar, Prakhand- Bandra, District- Muazaffarpur (Bihar).
16. Shiv Kumar Son of Ram Chandra Ray, resident of Village/Mohalla- Bandra, P.O.- Bandra, P.S.- Piar, Prakhand- Bandra, District- Muzaffarpur (Bihar).
17. Arun Kumar son of Jagdish Ray, resident of Village/ Mohallah- Munni Baingri, P.O.- Munni Baingri, P.S.- Piar, Prakhand- Bandra, District- Muzaffapur (Bihar).
18. Chandan Kumar son of Hari Narayan Kharga, resident of Village/Mohallah- Pirounchha, P.O.-Kanta Pirounchha, P.S.- Gaighat, Prakhand- Gaighat, District- Muzaffarpur (Bihar).
19. Chitranjan Kumar Son of Hari Narayan Kharga, resident of Village/Mohallah- Pirounchha, P.O. - Kanta Pirounchha, P.S.- Gaighat, Prakhand- Gaighat, District- Muzaffarpur (Bihar).
20. Shilpi Kumari daughter of Sitaram Pandit, resident of Village/Mohallah - Narvara, P.O.- Tariyani, P.S.- Tariyani, Prakhand- Tariyani, District- Sheohar (Bihar).
21. Rajesh Kumar, son of Mahavir Ram, resident of Village/Mohallah- Maithi, P.O.- Sarfuddinpur, P.S.- Gaighat, Prakhand- Gaighat, District- Muzaffarpur (Bihar).
22. Lakshman Das son of Tapeshwar Das, resident of Village/Mohalla- Gharbhara, P.O.- Gharbhara, P.S.- Bochahan, Prakhand- Bochahan, District- Muzaffarpur (Bihar).
23. Abhay Kumar Son of Awadhesh Sahni, resident of Village/Mohallah- Harka Kalyan, P.O.- Harka Manshahi, P.S.- Minapur, Prakhand- Minapur, District- Muzaffarpur (Bihar).
24. Sunil Kumar son of Ramanand Prasad, resident of Village/Mohallah- Ruchika, Sikandarpur Road, P.O.- Muzaffarpur Town, P.S.- Muzaffarpur Town, Prakhand- Muzaffarpur, District- Muzaffarpur (Bihar).
25. Alok Kumar son of Bhupendra Narayan Tiwari, resident of Village/Mohallah- Jasauli, P.O.- Jasauli, P.S.- Kathaiya, Prakhand- Motipur, District- Muzaffarpur (Bihar).
26. Yogendra Kumar son of Aghnu Das, resident of Village/Mohallah- Khetalpuri, P.O.- Sahi Minapur, P.S.- Aurai, Prakhand- Aurai, District- Muazaffarpur (Bihar).
27. Ram Prasad Pandit, Son of Ramphal Pandit, resident of Village/Mohallah- Kokilwara, P.O.- Kokilwara, P.S.- Aurai, Prakhand- Aurai, District- Muzaffarpur (Bihar).
28. Pravin Kumar Son of Bijay Sahi, resident of Village/Mohallah- Sahi Bhalura, P.O.- Sahi Bhalura, P.S.- Aurai, Prakhand- Aurai, District- Muzaffarpur (Bihar).
29. Jay Kishore Kumar son of Ramdev Sah, resident of Village/Mohallah- Nayagaon, P.O.- Aurai, P.S.- Aurai, Prakhand- Aurai, District- Muzaffarpur (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 825/871
30. Dilip Kumar Chaudhary son of Jagdish Chaudhary, resident of Village/Mohallah- Rampur, P.O.- Rampur Saghari, P.S.- Aurai, Prakhand- Aurai, District- Muzaffarpur (Bihar).
31. Ram Kumar Son of Maujue Lal Ray, resident of Village/Mohallah- Bhusani, P.O.- Sanathi, P.S.- Bochahan, Prakhand- Bochahan, District- Muzaffarpur (Bihar).
32. Chandan Kumar Son of Ramashray Ram, resident of Village/Mohallah- Karnpur Bochahan, P.O.- Bochahan, P.S.- Bochahan, Prakhand- Bochahan, District- Muzaffarpur (Bihar).
33. Mukesh Kumar son of Surendra Prasad Yadav, resident of Village/Mohallah- Jamalpur Kodai, P.O.- Harkhauli, P.S.- Gayghat, Prakhand- Gayghat, District- Muzaffarpur (Bihar).
34. Symanandan Karn Son of Chandeshwar Lal, resident of Village/Mohallah- Shubhai Patti, P.O.- Tharma, P.S.- Gayghat, Prakhand- Gayghat, District- Muzaffarpur (Bihar).
35. Jitendra Kumar Son of Diwakar Prasad Gupta, resident of Village/Mohallah- Nayagaon, P.O.- Aurai, P.S.- Aurai, Prakhand- Aurai, District- Muzaffarpur (Bihar).
36. Bharat Kumar Sah Son of Sogarath Sah, resident of Village/Mohallah- Dharharwa, P.O.- Chainpur, P.S.- Aurai, Prakhand- Aurai, District- Muzaffarpur (Bihar).
37. Binod Kumar Paswan Son of Satyadeo Paswan, resident of Village/Mohallah- Behta, P.O.- Khajauli, Via- Khajauli, P.S.- Khajauli, Prakhand- Khajauli, District- Madhubani (Bihar).
38. Raj Kishore Ray Son of Krishnadeo Ray, resident of village /Mohallah- Nayaganj, 28 Tola, P.O.- Nayaganj, P.S.- Deshari, Prakhand- Sahdei Buzurg, District- Vaishali (Bihar).
39. Randhir Kumar, son of Ramanand Ray, resident of Village/Mohallah- Gachi Tola Jagopur, P.O.- Mahanar, P.S.- Mahanar, Prakhand- Mahanar, District- Vaishali (Bihar).
40. Upendra Kumar Son of Ram Ekbal Singh, resident of Village/Mohallah- Bairhi, P.O.- Bairhi, P.S.- Dhanarua, Prakhand- Dahanarua, District- Patna (Bihar).
41. Sanjeev Kumar, Son of Binay Kumar Singh, resident of Village/Mohallah- Block Road Masaurhi, Near S.D.O. Court, Besides Vikash Market, P.O.- Masaurhi, P.S.- Masaurhi, Prakhand- Masaurhi, District- Patna (Bihar).
42. Rakesh Kumar Son of Prem Kishor Singh, resident of Village/Mohalla- Sonbarsa, P.O.- Sonbarsa, P.S.- Maniyari, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
43. Md. Ajad Alam Son of Md. Motiur Rahman, resident of Village/Mohallah - Ladaura, P.O.- Ladaura, P.S.- Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
44. Md. Shamim Alam Son of Abdul Sattar, resident of Village/Mohallah- Sumera, P.O.- Sumera, P.S.- Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
... ... Appellant/s Versus
1. The State of Bihar through the Principal Secretary, Department of Planning & Development, Government of Bihar, Patna.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 826/871
2. The Principal Secretary, Department of Planning & Development, Government of Bihar, Patna.
3. The Director, Department of Planning & Development, Government of Bihar, Patna.
4. The Joint Director-cum-Office Head, Department of Planning & Development, Government of Bihar, Patna.
5. The District Statistical Officer, Patna, District- Patna (Bihar).
6. The District Statistical Officer, Begusarai, District- Begusarai (Bihar).
7. The District Statistical Officer, Muzaffarpur, District- Muzaffarpur (Bihar).
8. The District Statistical Officer, Khagaria, District- Khagaria (Bihar).
9. The District Statistical Officer, Darbhanga, District- Darbhanga (Bihar).
10. The District Statistical Officer, Sheohar, District- Sheohar (Bihar).
11. The District Statistical Officer, Jamui, District- Jamui (Bihar).
12. The District Statistical Officer, Madhubani, District- Madhubani (Bihar).
13. The District Statistical Officer, Vaishali, District- Vaishali (Bihar).
14. The District Statistical Officer, Bhojpur, District- Bhojpur (Bihar).
15. The District Statistical Officer, Arwal, District- Arwal (Bihar).
16. The District Statistical Officer, Kaimur, District- Kaimur (Bihar).
17. The District Statistical Officer, Madhepura, District- Madhepura (Bihar).
18. Vikash Raj son of Shankar Prasad Gupta resident of Village/ Mohallah- New Bartan Mandi, P.O.- New Bartan Mandi, P.S.- Masaurhi, Prakhand- Masaurhi, District- Patna (Bihar).
19. Arjun Kumar son of Sri Ram Sawarath Singh, resident of Village/ Mohallah- Chandrahatti, P.O.- Chandrahatti, Via- Kurhani, P.S.- Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
20. Prabhat Kumar Son of Devendra Sharma resident of Village /Mohallah- Kashi Rampur, P.O.- Sarfuddinpur, P.S.- Bochahan, Prakhand- Bochahan, District- Muazaffarpur (Bihar).
21. Pappu Kumar Son of Bihari Sahni, resident of Village/Mohalla- Muradpur Bharat, P.O.- Bochahan, P.S.- Bochahan, Prakhand- Bochahan, District- Muzaffarpur (Bihar).
22. Ajay Kumar Son of Dinesh Ram, resident of Village/Mohallah- Kakra Chak, P.O.- Bochahan, P.S.- Bochahan, Prakhand- Bochahan, District- Muzaffarpur (Bihar).
23. Devendra Kumar Ram Son of Ramdeo Ram, resident of Village/Mohallah- Patiyasa, P.O.- Patiyasa, P.S.- Ahiyapur, Prakhand- Bochahan, District- Muzaffarpur (Bihar).
24. Pintu Kumar Son of Shankar Yadav, resident of Village/Mohallah- Bhorbara, P.O.- Unsar, P.S.- Bochahan, Prakhand- Bochahan, District- Muzaffarpur (Bihar).
25. Pravin Kumar Son of Kameshwar Prasad Singh, resident of village / Mohallah- Sisauni, P.O.- Sisauni, P.S.- Dandari, Prakhand- Dandari, District- Begusarai (Bihar).
26. Dharmendra Kumar Son of Ram Babu Ray, resident of Village/Mohallah- Maidapur, P.O.- Sarfuddinpur, P.S.- Bochahan, Prakhand- Bochahan, District- Muzaffarpur (Bihar).
27. Ashok Kumar Son of Raj Mangal Prasad, resident of village/Mohallah- Govindpur Chapra, P.O.- Pachrukhi Bisanpur, P.S.- Piar, Prakhand- Bandra, District- Muzaffarpur (Bihar).
28. Kundan Kumar son of Surendra Prasad Yadav, resident of Village/Mohallah- Chhatiaini, P.O.- Lohan, Via- Chewara, P.S.- Chandradeep, Prakhand- Islamnagar Aliganj, District- Jamui (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 827/871
29. Chandan Kumar Son of Surendra Prasad Yadav, resident of Village/Mohallah- Chhatiaini, P.O.- Lohan, Via- Chewara, P.S.- Chandradeep, Prakhand- Islamnagar Aliganj, District- Jamui (Bihar).
30. Akindra Kumar Son of Ram Dayal Ray, resident of Village/Mohalla- Sonbarsha, P.O.- Sonbarsha, P.S.- Tariyani, Prakhand- Tariyani, District- Muzaffarpur (Bihar).
31. Chandan Kumar Son of Nand Kishore Prasad, resident of Village/Mohallah- Bariyarpur, P.O.- Bariyarpur, P.S.- Sakra, Prakhand- Sakra, District- Muzaffarpur (Bihar).
32. Ashok Kumar Son of Vishwanath Prasad, resident of Village/Mohallah- Katar, P.O.- Hasan Bazar, P.S.- Piro, Prakhand- Piro, Districct- Bhojpur (Bihar).
33. Ram Binay Gupta, Son of Subhash Sah, resident of Village/Mohallah- Deo, P.O.- Deo, P.S.- Sikrahata, Prakhand- Piro, District- Bhojpur (Bihar).
34. Santosh Kumar Sinha Son of Late Umesh Rajak, resident of Village/Mohalla- Nagwan, P.O.- Purainina, P.S.- Kinjar, Prakhand- Karpi, District- Arwal (Bihar).
35. Deepak Kumar Son of Yugeshwar Singh, resident of Village/Mohalla- Manjhopur, P.O.- Baranathu, P.S.- Karpi, Prakhand- Karpi, District- Arwal (Bihar).
36. Sunil Kumar Jha, son of Umakant Jha, resident of Village/Mohalla- Rampur Balra, P.O.- Garhua, P.S.- Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
37. Jitendra Kumar son of Surendra Rai, resident of Village/ Mohalla- Baghi, P.O.- Pakahi, P.S.- Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
38. Pappu Kumar Singh Son of Parshuram Singh, resident of Village/Mohalla- Balra Kishun, P.O.- Akhtiyarpur, P.S.-Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar)
39. Uday Kumar son of Hit Narayan Sah, resident of Village/Mohalla- Akhtiyarpur, P.O. Garhua, P.S. Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
40. Amit Kumar Puri Son of Jayadrath Puri, resident of Village/ Mohalla- Balra Kishun, P.O.- Akhtiyarpur, P.S.- Kurhani, Prakahand- Kurhani, District- Muzaffarpur (Bihar).
41. Mridul Kumar Son of Awadh Bihari Singh, resident of Village/ Mohallah- Basauri, P.O.- Basauri, P.S.- Sikarahata, Prakhand- Tarari, District- Bhojpur (Bihar).
42. Ainul Haque son of Muhammad Usma, resident of Village/Mohallah- Jaisidih, P.O.- Chakia, P.S.- Piro, Prakhand- Piro, District- Bhojpur (Bihar).
43. Shashi Kant Tiwari Son of Banarasi Tiwari resident of Village/Mohallah- Lilli, P.O.- Sabar, P.S.- Sabar, Prakhand- Rampur, District- Kaimur (Bihar).
44. Sonu Kumar Dubey Son of Shrikant Dubey, resident of Village/Mohallah- Lohandi, P.O.- Sabar, P.S.- Sabar, Prakhand- Rampur, District- Kaimur (Bihar).
45. Pravin Kumar son of Wakil Sah, resident of Village/ Mohallah-Sahar, P.O.- Sahar, P.S.- Sahar, Prakhand- Sahar, District- Bhojpur (Bihar).
46. Birendra Kumar Singh son of Lal Bihari Singh, resident of Village/Mohallah- Karwa Hakar, P.O.- Wajitpur, P.S.- Karpi, Prakhand- Karpi, District- Arwal (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 828/871
47. Lab Kumar Singh Son of Ramanand Singh, resident of Village/Mohallah- Chewari, P.O.- Nonar, P.S.- Ramgarh, Prakhand- Ramgarh, District- Kaimur (Bihar).
48. Prem Lal Paswan son of Ganauri Paswan, resident of Village/Mohallah- Imamganj, P.O.- Shankarpur, Imamganj, P.S.- Khirimore, Prakhand- Paliganj, District- Patna (Bihar).
49. Chandra Mohan Kumar, Son of Ramadhar Singh, resident of village/Mohallah- Kodihara, P.O.- Mourj, P.S.- Paliganj, Prakhand- Paliganj, District- Patna (Bihar).
50. Pappu Yadav Son of Dalel Yadav, resident of Village/Mohallah- Ajgara, P.O.- Ajgara, P.S.- Bhadaur, Prakhand- Pandarak, District- Patna (Bihar).
51. Rakesh Kumar Son of Shlok Prasad, resident of Village/Mohallah- Dayalchak, P.O.- Parasawan, P.S.- N.T.P.C. Barh, Prakhand- Pandarak, District- Patna (Bihar).
52. Shyam Kumar Son of Rajendra Saw, resident of Village/Mohallah- Dhovi Chak, P.O.- Damha, P.S.- Bhadaur, Prakhand- Pandarak, District- Patna (Bihar).
53. Dayanand Yadav, Son of Vivekanand Yadav, resident of Village/Mohalla- Sukhasan Chakla Ward No. 03, P.O.- Sukhasan Chakla, P.S.- Madhepura, Prakhand- Madhepura, District- Madhepura (Bihar).
54. Meena Devi daughter of Dayanand Yadav, resident of Village/Mohalla- Sukhasan Chakla Ward No. 03, P.O.- Sukhasan Chakla, P.S.- Madhepura, Prakhand- Madhepura, District- Madhepura (Bihar).
55. Kunal Kumar Son of Kamal Prasad Gupta, resident of Village/Mohalla- Puraini Bazar Ward no. 10, P.O.- Sukhasan Chakla, P.S.- Madhepura, Prakhand- Madhepura, District- Madhepura (Bihar).
56. Md. Razaul Alam Son of Md. Sattar, resident of Village/ Mohallah- Ram Rahim Road, Ward No.04, P.O.- Ram Rahim Road, P.S.- Madhepura, Prakhand- Madhepura, District- Madhepura (Bihar).
57. Neel Kishor Kumar Son of Vidyanand Yadav, resident of Village/Mohalla- Turkahi, P.O.- Turkahi, P.S.- Madhepura, Prakhand- Madhepura, District- Madhepura (Bihar).
58. Vibhash Kumar Son of Birendra Thakur, resident of Village/Mohallah- Ramganj, P.O.- Ramganj, P.S.- Kumarkhand, Prakhand- Kumarkhan, District- Madhepura (Bihar).
59. Shashi Kumar Son of Surendra Sah, resident of Village/Mohalla- Bhatkhora Bazar, P.S.- Murliganj, Prakhand- Murliganj, District- Madhepura (Bihar).
60. Gautam Kumar Son of Surendra Prasad Sah, resident of Village/ Mohallah- Bhatkhora Bazar, P.O.- Bhatkhora Bazar, P.S.- Murliganj, Prakhand- Murliganj, District- Madhepura (Bihar).
61. Manish Kumar Son of Ramanand Yadav, resident of Village/Mohallah- Gram Khari, P.O.- Parmanandpur, P.S.- Murliganj, Prakhand- Murliganj, District- Madhepura (Bihar).
62. Pushpanshu Prati son of Ganesh Kumar, resident of Village/ Mohallah- F.C.I. Godown Road Ward No. 14, P.O.- Madhepura, P.S.- Madhepura Prakhand- Madhepura, District- Madhepura (Bihar).
63. Md. Chand Son of Md. Halimuddin, resident of Village/Mohallah- Maveshi Hospital Road Ward No.13, P.O.- Bhatkhora Bazar, P.S.- Madhepura, Prakhand- Madhepura, District- Madhepura (Bihar).
64. Lalit Kumar Son of Dukha Pandit, resident of Village/Mohallah- Sakarpura, P.O.- Madhepura, P.S.- Madhepura, Prakhand- Madhepura, District- Madhepura (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 829/871
65. Brajesh Kumar son of Yogendra Prasad Yadav, resident of Village/Mohallah- Kabiyahi, P.O.- Kabiyahi, P.S.- Shankarpur, Prakhand- Madhepura, District- Madhepura (Bihar).
66. Rajan Kumar son of Braj Mohan Sah, resident of Village/Mohallah- Main Road Madhepura Ward No. 18, P.O.- Madhepura, P.S.- Madhepura, Prakhand- Madhepura, District- Madhepura (Bihar).
67. Chandan Kumar Son of Lakshman Sah, resident of Village/Mohalla- Sakarpura Ward No. 1, P.O.- Sakarpura, P.S.- Madhepura, Prakhand
-Madhepura, District- Madhepura (Bihar).
68. Shashi Kumar Son of Surya Narayan Yadav resident of Village/ Mohallah- Rahua, P.O.- Maliya, P.S.- Madhepura, Prakhand- Madhepura, District- Madhepura (Bihar).
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 1200 of 2017 In Civil Writ Jurisdiction Case No.13659 of 2016 ======================================================
1. Ritesh Kumar Son of Nand Kishor Singh resident of Village-
Ramdauli, P.S.- Bidupur, District- Vaishali.
2. Bipin Kumar Nirala Son of Bhonu Prasad Singh resident of Village- Narayanpur, P.S.- Vaishali, District- Vaishali.
3. Sanjay Kumar Son of Jawahar Singh resident of Village-
Dumduma, P.S.- Vaishali, District- Vaishali.
4. Manoj Kumar Son of late Nathuni Sah resident of Village-
Nawada, P.S.- Vaishali, District- Vaishali.
5. Rita Devi Wife of Mohan Pandit resident of Village- Dhaney Goraul, P.S.- Goraul, District- Vaishali.
6. Shivnath Kumar Son of Banai Ram resident of Village- Adampur, P.S.- Goraul, District- Vaishali.
... ... Appellant/s Versus
1. The State of Bihar through the Chief Secretary, Govt. of Bihar, Patna.
2. The Principal Secretary, Department of General Administration, Government of Bihar, Patna.
3. The Principal Secretary, Department of Planning and Development, Government of Bihar, Patna.
4. The Secretary, Cabinet Secretariat, Government of Bihar, Patna.
5. The Director, Directorate of Economics and Statistics, Department of Planning and Development.
6. The District Magistrate, Vaishali at Hajipur
7. The District Statistics Officer, Vaishali.
8. Ram Bachan Singh Son of Niranjan Prasad Singh resident of Village- Kanchanpur, P.S.- Bidupur, District- Vaishali.
9. Rambilas Pandit Son of late Nanhak Pandit resident of Village- Bidupur Bazar, P.S.- Bidupur, District- Vaishali.
10. Munni Lal Pandit Son of Ram Naresh Pandit resident of Village- Harpur- Gopal, P.S.- Bidupur, District- Vaishali.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 830/871
11. Amit Kumar Singh Son of Umesh Prasad Singh resident of Village- Kharika, P.S.- Bidupur, District- Vaishali.
12. Rahul Kumar Son of Raghubansh Narayan Singh resident of Village- Kharika, P.S.- Bidupur, District- Vaishali.
13. Manoj Kumar Son of late Gajendra Singh resident of Village- Nawada, P.S.- Vaishali, District- Vaishali.
14. Ramsudhar Rai Son of Nageshwar Rai resident of Village- Murtuzapur, P.S.- Jandaha, District- Vaishali.
15. Santosh Kumar Singh Son of Ram Prasad Singh resident of Village- Chak- Sahawali, P.S.- Jandaha, District- Vaishali.
16. Amar Nath Thakur Son of Chandeshwar Thakur resident of Village- Mahisaur, P.S.- Jandaha, District- Vaishali.
17. Lokesh Nath Singh Son of Sri Surendra Singh resident of Village- Bahasi Saidpur, P.S.- Jandaha, District- Vaishali.
18. Deepak Kumar Sah Son of Ram Karan Sah resident of Village- Mahipara, P.S.- Jandaha, District- Vaishali.
19. Vishal Kumar Jha Son of Anil Kumar Jha resident of Village- Dih Buchauli, P.S.- Jandaha, District- Vaishali.
20. Akhilesh Kumar Thakur Son of Ram Lakshan Thakur resident of Village- Dih Buchauli, P.S.- Jandaha, District- Vaishali.
21. Reena Kumari S/o Sanjay Kumar Sah resident of Village- Jhaman Ganj, P.S.- Jandaha, District- Vaishali.
22. Chanda Kumari D/o Dileep Sah resident of Village- Jhaman Ganj, P.S.- Jandaha, District- Vaishali.
23. Mukesh Rai Son of Sipahi Rai resident of Village- Bahasi Saidpur, P.S.- Jandaha, District- Vaishali.
24. Pankaj Kumar Singh Son of late Parma Nand Singh resident of Village- Mukundpur Garahi, P.S.- Jandaha, District- Vaishali.
25. Niraj Paswan Son of Suresh Paswan resident of Village- Mukundpur Garahi, P.S.- Jandaha, District- Vaishali.
26. Ravi Kant Kumar Son of Ram Binod Singh resident of Village- Bhoraha @ Rasualpur Gaunsh, P.S.- Jandaha, District- Vaishali.
27. Basant Kumar Son of Gultan Singh resident of Village- Bhoraha @ Rasualpur Gaunsh, P.S.- Jandaha, District- Vaishali.
28. Sanjeev Singh Son of Sri Ravindra Nath Singh resident of Village- Mukundpur-Gopinath, P.S.- Jandaha, District- Vaishali.
29. Sanjeev Nayan Son of Vinay Kumar resident of Village- Jhaman Ganj, P.S.- Jandaha, District- Vaishali.
30. Presh Kumar Son of Naresh Singh resident of Village- Kala Pahar, P.S.- Jandaha, District- Vaishali.
31. Sujeet Kuar Son of Bishundeo Mahto resident of Village- Jandaha, P.S.- Jandaha, District- Vaishali.
32. Shambhi Kumar Son of late Shivaji Sah resident of Village- Jhaman Ganj, P.S.- Jandaha, District- Vaishali.
33. Lalit Kumar Ray Son of Brahmdev Ray resident of Village- Chandsari, P.S.- Jandaha, District- Vaishali.
34. Ved Prakash Thakur Son of late Laxmi Thakur resident of Village- Mahipura, P.S.- Jandaha, District- Vaishali.
35. Devendra Prasad Thakur Son of late Laxmi Thakur resident of Village- Bishnu Patti, P.S.- Jandaha, District- Vaishali.
36. Dharmwendra Kumar Son of Rajendra Pandit resident of Village- Chandsari, P.S.- Jandaha, District- Vaishali.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 831/871
37. Santosh Kumar Ranjan Son of Raj Kumar Sharma resident of Village- Salha, P.S.- Jandaha, District- Vaishali.
38. Ravi Ranjan Son of Rama Nand Ray resident of Village- Salha, P.S.- Jandaha, District- Vaishali.
39. Sanjeev Kumar Ranjan Son of Raj Kumar Sharma resident of Village- Salha, P.S.- Jandaha, District- Vaishali.
40. Jayant Son of Mahesh Kumar Singh resident of Village- Chansari, P.S.- Jandaha, District- Vaishali.
41. Vimal Kumar Son of Sri Lakhan Prasad Sah resident of Village- Shambhupur, P.S.- Sarai, District- Vaishali.
42. Saurabh Kumar Son of Manohar Sah resident of Old Market Sarai (Akbar Malahi), P.S.- Sarai, District- Vaishali.
43. Amod Kumar Son of Suresh Prasad Sah resident of Village- Akbar Malahi, P.S.- Sarai, District- Vaishali.
44. Nilu Kumari S/o Ram Bali Choudhary resident of Village- Madhopur Mahodat, P.S.- Sarai, District- Vaishali.
45. Pankaj Kumar Son of Ram Prasad Das resident of Village- Matiyara Tola (Sonbarsa), P.S.- Sarai, District- Vaishali.
46. Binod Kumar Son of Lal Babu Rai resident of Village- Bishunpur Indu, P.S.- Sarai, District- Vaishali.
47. Kumod Kumar Singh Son of Suresh Prasad Singh resident of Village- Shambhupur Koari, P.S.- Sarai, District- Vaishali.
48. Dhiraj Kumar Son of Sri Uma Shankar Singh resident of Village- Shambhupur Koari, P.S.- Sarai, District- Vaishali.
49. Navin Kumar Son of Jagish Prasad Singh resident of Village- Khas Patedha, P.S.- Sarai, District- Vaishali.
50. Saurabh Kumar Son of late Bhagwan lal Sharma resident of Village- Akbar Malahi, P.S.- Sarai, District- Vaishali.
51. Sunil Kumar Son of Shivjee Singh resident of Village- Banathu, P.S.- Bhagwanpur, District- Vaishali.
52. Anant Prakash Son of Sant Lal Prasad resident of Village- Majhauli, Mahamadpur Buguraj, P.S.- Sarai, District- Vaishali.
53. Vinay Kumar Son of Prakash Kumar Nirala resident of Village- Thakurbari Road, P.S.- Sarai, District- Vaishali.
54. Mithun Kumar Son of Ashok Sah resident of Village- Mahammadpur, P.S.- Sarai, District- Vaishali.
55. Ganesh Baitha Son of Yogendra Baitha resident of Village- Pyasagali, Main Chow, Mahnar, P.S.- Mahnar, District- Vaishali.
56. Deepak Kumar Son of Vinay Kumar Singh resident of Village- Basudeopur Chandel, P.S.- Mahnar, District- Vaishali.
57. Sudhir Kumar Sah Son of Rajeshwar Prasad Sah resident of Village- Basudeopur Chandel, P.S.- Mahnar, District- Vaishali.
58. Kumar Jay Prakash Son of Ram Kripal Pandit resident of Village- New Road, Mahnar, P.S.- Mahnar, District- Vaishali.
59. Subodh Kumar Roy Son of Ram Babu Ray resident of Village- Naya Ganj Sonartoli, P.S.- Desari, District- Vaishali.
60. Ramesh Paswan Son of Bulkan Paswan resident of Village- Chakmaigar, P.S.- Bidupur, District- Vaishali.
61. Manish Kumar Chauhan Son of Srinath Singh resident of Village- Ramdauli, P.S.- Bidupur, District- Vaishali.
62. Deepak Kumar Sinha Son of Laxmi Prasad Sinha resident of Village- Naya Ganj, P.S.- Desari, District- Vaishali.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 832/871 ... ... Respondent/s ====================================================== with Letters Patent Appeal No. 1258 of 2017 In Civil Writ Jurisdiction Case No.16061 of 2016 ====================================================== Rizwan Ahmad ( P D D No. 147407 ) Son of Md Shoyab Alam, resident of Village- Dhoom Nagar, Police Station and Block Azamnagar, Distt- Katihar.
... ... Appellant/s Versus
1. The State of Bihar.
2. The Chief Secretary, Government of Bihar, Patna.
3. The Principal Secretary, Planning and Development, Government of Bihar, Patna.
4. The Principal Secretary, Co-operative Department, Government of Bihar, Patna.
5. The Director, Economics and Statistics, Planning and Development Department, Govt. of Bihar, Patna. M/3, A-Z Officers Flat, New Punaichak, Patna.
6. The Deputy Director, Economics and Statistics, Planning and Development Department, Govt. of Bihar, Patna. M/3, A-Z Officer's Flat, New Punaichak, Patna.
... ... Respondent/s ====================================================== with Letters Patent Appeal No. 1642 of 2017 In Civil Writ Jurisdiction Case No.14551 of 2016 ======================================================
1. Bhola Prasad Singh son of Ram Charitra Singh Resident of Village- Mohanpur, P.S.- Bibhutipur, District- Samastipur. (PDD No. 243434)
2. Punita Kumari wife of Achal Kumar Resident of Village-
Mohanpur, P.S.- Bibhutipur, District- Samastipur. (PDD No. 243434)
3. Surendra Prasad Singh son of Mahesh Prasad Singh Resident of Village- Paharpur, P.S.- Bibhutipur, District- Samastipur. (PDD No. 239868)
4. Atma Ram Singh son of Raj Deo Singh Resident of Village-
Godhiyari, P.S.- Morwa, District- Samastipur. (PDD No. 280919) ... ... Appellant/s Versus
1. The State of Bihar through Principal Secretary, Department of Planning and Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning and Development, Government of Bihar, Patna.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 833/871
3. The Director, Department of Planning and Development, Directorate of Economics and Statistics, Government of Bihar, Patna.
4. The Joint Director-cum-Office Head, Department of Planning & Development, Directorate of Economics and Statistics, Government of Bihar, Patna. null null
5. The District Statistical Officer, Samastipur, District- Samastipur.
6. Manoj Kumar son of Ram Narayan Mahto Resident of Village- Mahathi Uttar, P.S.- Bibhutipur, District- Samastipur. (PDD No. 118238)
7. Anita Prabhakar wife of Vijay Kumar Resident of Village- Belsanditara, P.S.- Bibhutipur, District- Samastipur. (PDD No. 040984)
8. Chandan Kumar son of Kallar Mali Resident of Village- Mahathi, P.S.- Bibhutipur, District- Samastipur. (PDD No. 058187) ... ... Respondent/s ====================================================== with Letters Patent Appeal No. 1824 of 2017 In Civil Writ Jurisdiction Case No.11499 of 2016 ======================================================
1. Sushil Kumar Pandey, Son of Radha Ballab Pandey Resident of Village- Dharamagatpur, P.O.- Mahura, P.S. Shahpur, Prakhand- Shahpur, District Bhojpur Bihar.
2. Ramesh Kumar Mishra, Son of late Radha Raman Mishra, Resident of village- Karnamepur, P.O.- Karnamepur, P.S.- Shahpur, {Prakhand- Shahpur, District- Bhojpur Bihar.
3. Kamlesh Kumar Thakur Son of Hridayanand Thakur, Resident of Village- Gopalpur, P.O. Shahpur, P.S. Shahpur, Prakhand- Shahpur, District Bhojpur Bihar.
4. Satendra Sah Son of Deo Kishun Sah Resident of Village- Sunki, P.O. Suhia , P.S. Shahpur, Prakhand - Shahpur, District Bhojpur Bihar.
5. Vashistha Ram Son of Prem Prakash Resident of Village-
Barisawan, P.O.- Barisawan, P.S.- Shahpur, Prakhand- Shahpur, District Bhojpur Bihar.
6. Munna Yadav, Son of Daya Shankar Yadav Resident of Village-
Barisawan, P.O.- Barisawan, P.S.- Shahpur, Prakhand- Shahpur, District Bhojpur Bihar.
... ... Appellant/s Versus
1. The State of Bihar through the Principal Secretary, Planning and Development Department, Government of Bihar, Patna
2. The Principal Secretary, Department of Planning and Development, Govt. of Bihar, Patna
3. The Director, Department of Planning & Development , Government of Bihar, Patna.
4. The Joint Director -Cum-Officer Head, Department of Planning & Development , Government of Bihar, Patna.
5. The District Statistical Officer, Bhojpur, District Bhojpur Bihar.
... ... Respondent/s Patna High Court LPA No.535 of 2017 dt.17-04-2018 834/871 ====================================================== with Letters Patent Appeal No. 1858 of 2017 In Civil Writ Jurisdiction Case No.13699 of 2016 ======================================================
1. Sachhidanand Kumar, Son of Hari Nandan Bhagat, Resident of Village- Jagranathpur, P.O. Padmaul, P.S Kurhani, Prakhand Kurhani, District Muzaffarpur, (Bihar).
2. Santosh Kumar, Son of Dev Baran Prasad, Resident of Village- Devkuli, P.O. Musepur, PS- Bihta, Prakhand, Bihta, District Patna Bihar.
3. Prem Chand Kumar, Son of Sanjivan Roy, Resident of Village- Gulamali Chak, P.O. Anandpur, Camp, P.S Bihta, Prakhand, Bihta District Patna (Bihar).
4. Bheem Prakash Sethi, Son of Om Prakash Sethi, Resident of Village- Machhalpur Lai, P.O. Lai, P.S Bihta, Prakhand, District Patna (Bihar).
5. Deo Kumar Prakash, Son of Chaturgun Sah, Resident of Village- Machhalpur Lai, P.O. Lai, P.S Bihta, Prakhand, District Patna (Bihar).
6. Asgar Ansari, Son of Ahmad Ansari, resident of village- Amhara, P.S Bihta, Prakhand - Bihta, District- Patna
7. Arvind Kumar, Son of Hareshwar Thakur, Resident of Village- Khedalpura, P.O- Khedalpura, P.S Bihta, Prakhand, Bihta, District Patna Bihar.
8. Satish Paswan, Son of Rajendra Paswan, Resident of Village- Dhanarua , P.O. Dhanarua, PS. Dhanarua, Prakhand Dhanarua District Patna Bihar.
9. Krishna Kant, son of Sri Mithilesh Prasad Chaudhary, resident of village- Shambhuganj, PO- Kadarachak, P.S.- Shambhuganj, Prakhand- Shambhuganj District- Banka (Bihar).
10. Amarjeet Kumar, Son of Awadh Kishore Modi, resident of village- Shambhuganj, P.O- Shambhuganj, P.S.- Shambhuganj Prakhand- Shambhuganj District- Banka (Bihar).
11. Nawneet Kumar, Son of Narendra Kumar, Resident of Village- Giridhara P.O. Giridhara, PS Shambhuganj Prakhand- Shambhuganj, District Banka (Bihar).
12. Raj Kishore Singh, Son of Siddheshwari Singh, Resident of Village- Rajeya, P.O. Rajeya, P.S.- Piro, Prakhand, Piro,District Bhojpur, (Bihar).
13. Santosh Kumar Singh, Son of Jagranath Singh, Resident of Village- Kataria , P.S. Agiaon Bazar, Prakhand - Piro, District Bhojpur, Bihar.
14. Ramesh Kumar Singh, Son of Surya Deo Singh, Resident of Village- Chhaichhaudih, P.O. - Pachrukhiya, P.S. Agiaon Bazar, Prakhand, Piro, District Bhojpur, (Bihar).
15. Lakhindra Yadav, Son of Jang Bahadur Yadav, Resident of Village- Chhaichhaudih, P.O. - Pachrukhiya, P.S. Agiaon Bazar, Prakhand, Piro, Distrct Bhojpur, (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 835/871
16. Laliteshwar Prasad, Son of Shiv Kumar Bhagat, Resident of Village- Bangra Banshidhar, P.O- Bangra Banshidhar, P.S Kurhani, Prakhand- Kurhani District Muzaffarpur, (Bihar).
17. Sudha Kumari, Wife of Sri Himanshu Kumar, Resident of Village- Turki, P.O.- Turki, P.S. Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
18. Sanjay Kumar, Son of Yadunandan Singh, Resident of Village- Chhajan Dubiyahi, P.O.- Chhajan Harishankar, P.S.- Kurhani, Prakhand - Kurhani, District- Muzaffarpur (Bihar).
19. Pawan Kumar, Son of late Rambali Paswan, Resident of Village- Chhajan Gonu , P.O. Chhajan Harishankar, P.S Kurhani, Prakhand- Kurhani, District Muzaffarpur, Bihar.
20. Raushan Kumar, Son of Hansraj Ram, Resident of Village- Koath, P.O.- Koath, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
21. Dhanjee Kumar, Son of Munji Prasad, Resident of Village- Yogini , P.O. Koath, P.S. Dawath, Prakhand-Dawath, District Rohtas, (Bihar).
22. Prakash Chandra, Son of Baban Prasad, Resident of Village- Narayanpur, P.O- Bihta, P.S- Bihta, Prakhand, Bihta, District Patna, (Bihar).
23. Arvind Kumar, Son of Sri Binod Kumar Prasad, Resident of Village- Bihta, P.O. Bihta, P.S. Bihta, Prakhand- Bihta, District Patna, (Bihar).
24. Shyam Narayan Yadav, Son of Hari Shankar yadav, Resident of Village-Chakki Bisheswar Dera, PO-Chakki, PS Brahampur, Prakhand- Chakki, District Buxar Bihar.
25. Naresh Kumar, Son of Late Mahadeo Mistry, Resident of Village- Motipur, PO Motipur, PS. Motipur Prakhand Motipur, District Muzaffarpur, (Bihar).
... ... Appellant/s Versus
1. The State of Bihar through the Principal Secretary, Department of Planning & Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development, Government of Bihar, Patna.
3. The Director, Department of Planning & Development, Government of Bihar, Patna.
4. The Joint Director-cum-Officer, Head Department of Planning & Development, Government of Bihar, Patna.
5. The District Statistical Officer, Patna, District - Patna (Bihar).
6. The District Statistical Officer, Jehanabad, District Jehanabad, Bihar.
7. The District Statistical Officer, Bhojpur, District Bhojpur, (Bihar).
8. The District Statistical Officer, Rohtas, District - Rohtas (Bihar).
9. The District Statistical Officer,Buxar, District Buxar, (Bihar).
10. The District Statistical Officer,Gaya, District Gaya, (Bihar).
11. The District Statistical Officer, Arwal, District Arwal, (Bihar).
12. The District Statistical Officer, Purnea District , Purnea, (Bihar).
13. The District Statistical Officer, Banka, District- Banka, (Bihar).
14. The District Statistical Officer, Bhagalpur, District Bhagalpur (Bihar).
15. The District Statistical Officer, Madhepura, District Madhepura, (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 836/871
16. The District Statistical Officer, Madhubani, District Madhubani, (Bihar).
17. The District Statistical Officer, Munger, District Munger, (Bihar).
18. The District Statistical Officer, Begusarai, District Begusarai, (Bihar).
19. The District Statistical Officer, Sheikhpura, District Sheikhpura, (Bihar).
20. The District Statistical Officer, Supaul, District Supaul, (Bihar).
21. The District Statistical Officer,Nalanda, District Nalanda, (Bihar).
22. The District Statistical Officer, Khagaria, District Khagaria, (Bihar).
23. The District Statistical Officer, Sitamarhi, District Sitamarhi, Bihar.
24. The District Statistical Officer, Saran, District Saran, (Bihar).
25. The District Statistical Officer, Siwan, District Siwan, (Bihar).
26. The District Statistical Officer, Muzaffarpur, District Muzaffarpur, (Bihar).
27. The District Statistical Officer, West Champaran, District -West Champaran (Bihar).
28. Dhiraj Kumar, Son of Surendra Kumar Singh, Resident of Village- Jehanabad, P.O- Jehanabad, P.S.- Jehanabad, Prakhand- Jehanabad Nagar Parishad District Jehanabad (Bihar).
29. Kumari Sunila Bharti, Daughter of Fulchand Mahto, Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad (Bihar).
30. Rahul Ranjan, Son of Chitranjan Sinha, Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad (Bihar).
31. Amit Kumar Pandey, Son of Ashok Kumar Pandey, Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad Bihar.
32. Shambhu Kumar, Son of late Bishwanath Pratap Singh, Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad (Bihar).
33. Sunil Kumar Jaiswal, Son of Dhruv Prasad Jaiswal, Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad (Bihar).
34. Kundan Kumar Sinha, Son of Ashok Kumar Verma, Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad (Bihar).
35. Shagupta Praveen , Daughter of Salim Ahmed, Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad (Bihar).
36. Suman Kumari, Daughter of Amlesh Giri, Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad (Bihar).
37. Suraj Kumar, Son of Ghanshyam Prasad, Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad (Bihar).
38. Amit Kumar Keshari Son of Ram Prasad Keshari Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad (Bihar).
39. Uday Kumar, Son of Subhash Prasad, Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad (Bihar).
40. Munna Prasad, Son of Gopal Prasad, Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 837/871
41. Abhishek Kumar Son of Ram Chandra Singh Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad (Bihar).
42. Daya Shankar Kumar, Son of Nathuni Saw, Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad (Bihar).
43. Sumit Kumar, Son of Chandeshwar Prasad Rajak, Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad (Bihar).
44. Anand Kumar, Son of Madan Prasad, Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad (Bihar).
45. Arpana Kumari, Daughter of Dharnidhar Sharma, Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad (Bihar).
46. Prince Kumar, Son of Jagdish Prasad, Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad (Bihar).
47. Saurav Kumar, Son of Jay Ram Singh, Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad (Bihar).
48. Nishant Kumar Sinha, son of Dinesh Prasad, Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad (Bihar).
49. Abhay Chaudhary. Son of Dharamdeo Chaudhary. Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad (Bihar).
50. Baliram Prasad, Son of Suraj Ram, Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad (Bihar).
51. Soni Kumari, Daughter of Raju Prasad, Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad (Bihar).
52. Sandeep Kumar, Son of Mahendra Yadav, Resident of Village- Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District Jehanabad (Bihar).
53. Vishal Kumar, Son of Banshi Lal Sah, Resident of Village- Paredhi Belsar, P.O.- Paredhi Belsar, P.S.- Paredhi Belsar, Prakhand -Paredhi Belsar, District Vaishali (Bihar).
54. Anil Kumar Rai, Son of Sri Lalan Prasad, Resident of Village- Kauriya, P.O, Kunjwa, Via- Bihta, PS Bihta Prakhand, Bihta, District Patna (Bihar).
55. Shammi Kapoor, Son of Late Dinesh Lal Kapur, Resident of Mohallah- Tiwari Lane, Chhoti Patan Devi, Patna City, P.O.. Patna City, PS. Patna City, Prakhand Bankipur District Patna(Bihar).
56. Bablu Kumar, Son of Sri Mukul Prasad, Resident of Mohalla- Gate No. 77 , Kurjee P.O- Sadaquat Ashram ,P.S Digha Prakhand, Patna Sadar District Patna (Bihar).
57. Pawan Kumar Verma, son of Baikunth Verma, Resident of Village- Jamalpur ,P.O- Alalwalpur, P.S.- Gaurichak, Prakhand, Fathua, District Patna (Bihar).
58. Alok kumar, Son of Ramnath Thakur, Resident of Village- Nadapura, P.O. Nadapur, P.S. Dhanarua, Prakhand, Patna Sadar District Patna (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 838/871
59. Manish Kumar, Son of Gayanand Yadav, Resident of Village- Ishanagar, P.O. Karkathan PS Ghoshwari, Prakhand, Ghoshwari District Patna (Bihar).
60. Md. Perwej Alam, Son of Shekh Mukhtar Alam, Resident of Village- Bansapati P.O. Kahalgaon, PS Kahalgaon, Prakhand Kahalgaon, District Bhagalpur (Bihar).
61. Chandan Das, Son of Suresh Das, Resident of Village- Saitpur Kulkulia PO Kahalgaon PS Kahalgaon, Prakhand, Kahalgaon, District Bhagalpur Bihar.
62. Ambrosh Das, Son of Suresh Ravidas, Resident of Village- Saitpur Kulkulia PO Kahalgaon PS Kahalgaon, Prakhand, Kahalgaon, District Bhagalpur Bihar.
63. Akshay Kumar, Son of Maheshwar Mishra, Resident of Village- Bhokhara, P.O. - Khemchand PS. Krityanand Nagar, Prakhand Krityanand Nagar, District Purnea Bihar,.
64. Chanda Kumari, Daughter of Abadh Kishore Modi, Resident of Village- Shambhuganj, PO- Kadarachak, P.S.- Shambhuganj Prakhand- Shambhuganj District- Banka (Bihar).
65. Diwakar Kumar Thakur, Son of Shubhash Chandra Thakur, resident of Village- Chakarami Bash P.O. Tarsuwa Bargaon PS Alamnagar, Prakhand Alamnagar, District Madhepura Bihar.
66. Priya Raghunand Kumar, Son of Panchanand Mandal, Resident of Village- Khaira P.O. Khaira, Via- Haweli Kharagpur, PS. Haweli Kharagpur, Prakhand, Haweli Kharagpur, District Munger (Bihar).
67. Dayanand Kumar, Son of late Gangaram Paswan, Resident of Village- Alpura P.O. Tajpur, Via- Tulapatganj, Ps. Andhrathari, Prakhand, Andhrathari District Madhubani (Bihar).
68. Bipin Kumar, Son of Shree Shatrughan Prasad Ray, Resident of Village- Pirapur Ratanmaniya, PO. Pirapur Ratanmaniya Via Piar, PS Bandra, Prakhand, Bandra, District Muzaffarpur Bihar.
69. Santosh Kumar, Son of Chandra Shekhar Prasad Singh, Resident of Village- Pirapur Ratanmaniya, P.O. - Pirapur Ratanmaniya Via- Piar, PS- Bandra, Prakhand, Bandra, District Muzaffarpur, Bihar.
70. Sanjeev Kumar Suman, Son of Deonath Prasad Singh, Resident of Village- Barbihga, P.O - Husaina, Via-Baliya, P.S. - Baliya, Prakhand- Baliya, District Begusarai, (Bihar).
71. Raja Kumar Singh, Son of Saheb Mahto, Resident of Village- Barbihga, P.O - Husaina, Via-Baliya, P.S. - Baliya, Prakhand- Baliya, District Begusarai, (Bihar).
72. Vijay Kumar, Son of Sri Mahdeo Prasad Das, Resident of Village- Barbihga, P.O - Husaina, Via-Baliya, P.S. - Baliya, Prakhand- Baliya, District Begusarai, (Bihar).
73. Mahesh Kumar, Son of Bhola Mahto, Resident of Village -Barbigha, P.O- Husaina, Via- Baliya, PS- Baliya, Prakhand Baliya, District- Begusarai, (Bihar).
74. Manoj Kumar, Son of Surendra Prasad, Resident of Village- Bangaon Bazar, P.O. - Bajpatti, P.S- Bajpatti, Prakhand- Bajpatti, District Sitamarhi, (Bihar).
75. Rajhans Rajnish, Son of Ajay Kumar Yadav, Resident of Village- Pitrojhiya, P.O. - Pasraha, Via-Gogari, P.S. Gogari, Prakhand- Gogari, District Khagaria (Bihar).
76. Rakesh Kumar, Son of Narendra Kumar, Resident of Village-Barheli, PO. Barheli, Via- Sheikhpura, PS Sheikhpura, Prakhand- Sheikhpura District Sheikhpura (Bihar)..
Patna High Court LPA No.535 of 2017 dt.17-04-2018 839/871
77. Anand Kumar, Son of Suresh Prasad, Resident of Village- Giriyak Sangat Ward No. 9, P.O.- Giriyak Via -Giriya PS Giriyak , Prakhand Giriyak, District Nalanda (Bihar).
78. Vishnu Kumar, Son of Madhusudan Sao, Resident of Village- Telmar, P.O. - Telmar, Via-Harnaut, PS Harnaut, Prakhand- Harnaut Distrct Nalanda (Bihar).
79. Kartik kumar, Son of Triveni Prasad, Resident of Village- Telmar, P.O. - Telmar, Via-Harnaut, PS Harnaut, Prakhand- Harnaut Distrct Nalanda (Bihar).
80. Om Prakash, Son of Madhusudan Sah, Resident of Village- Telmar, P.O. - Telmar, Via-Harnaut, PS Harnaut, Prakhand- Harnaut Distrct Nalanda (Bihar).
81. Jitendra Pal, Son of Sidhnath Pal, Resident of Village- Bisheshwar Dera, P.O.
- Chakki, P.S- Brahampur, Prakhand, Chakki, District Buxar, (Bihar).
82. Ritesh kumar Yadav, Son of Harishankar Yadav, Resident of Village- Bisheshwar Dera, P.O. - Chakki, P.S- Brahampur, Prakhand, Chakki, District Buxar, (Bihar).
83. Md. Minnatullah Siddiqui, Son of Md. Yahya, Resident of Village- Machhaha Sourjana, P.O-Fulkahi, Via- Raghopur, PS. Raghopur, Prakhand, Pratapganj, District Supaul, (Bihar).
84. Anjani Kumar Mallick, Son of Shyam Narayan Mallick, Resident of Village- Bhawanipur,P.O- Bhawanipur, Via- Pratapganj, PS- Pratapganj, Prakhand- Pratapganj, District Supaul, (Bihar)..
85. Mukesh Kumar Son of Shub Nath Mallah Resident of Village- Mairwa Tola Sakara, P.O. - Mairwa, Via- Mairwa, PS. Mairwa, Prakhand - Mairwa, District Siwan Bihar.
86. Yeswendra Kumar, Son of Balindra Singh, Resident of Village- Laskari Chhapar, P.O, Mairwa, Via- Mirwa, P.S- Mairwa, District Siwan , (Bihar).
87. Manoj Kumar, Son of Lal Chand Ram, Resident of Vilage- Pakridih, P.O- Pakri Mahammad, via-Amnour, P.S. Amnour, Prakhand-Amnour, District Saran (Bihar).
88. Hare Ram Prasad, Son of Ramdeo Prasad, Resident of Village- Shahpur, PO Shahpur, Via-Nautan, P.S. Nautan, Prakhand Nautan District Saran (Bihar).
89. Ranjeet Kumar Singh, Son of Ram Dhyan Singh, resident of Village- Bishanpura, PO Pakri Mahammad, Via- Amnour, P.S.- Amnour, Prakhand- Amnour, District Saran , (Bihar).
90. Pappu Kumar Ram, Son of Rajeshwar Ram, Resident of Village- Paiga Kala, P.O. Paiga Via Bheldi, P.S. Bheldi, Prakhand, Amnour, District Saran (Bihar).
91. Raj Kishore Thakur, Son of Baidyanath Thakur, Resident of Village- Paiga Mitrasen, P.O- Paiga, Vai Bheldi, P.S- Bheldi, Prakhand-Amnour, District Saran , (Bihar).
92. Rakesh Kumar Singh, Son of Kapilde Singh, resident of Village- Bangali Patti, P.O. Dhanaw, Via- Baniyapur , PS. Baniyarpur, Prakhand, Baniyapur, District Saran Bihar.
93. Ram Kumar Ram, Son of Binayak Ram, Resident of Village- Kamta, P.O. Kamta , Via-Baniyapur, P.S. Baniyapur, Prakhand, Baniyapur, District Saran (Bihar).
94. Om Prakash Ram, Son of Devi Charan Ram, Resident of Village- Kamta, P.O. Kamta , Via-Baniyapur, P.S Baniyapur, Prakhand, Baniyapur, District Saran (Bihar).
95. Ashutosh Kumar, Son of Bhola Prasad Singh, Resident of Village- Jankinagar, PO- Garkha, Via- Garkha, P.S.- Garkha, Prakhand, - Garkha, District Saran (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 840/871
96. Navneet Raman, son of Shiv Kumar Ram, resident of Village- Dumri Bujurg, PO. Dumri Bujurg, Via Sonepur, P.S. Sonepur, Prakhand-Sonepur, District Saran , (Bihar).
97. Dhirendra Kumar, Son of Basudeo Pandit, Resident of Village- Lodipur, PO. Wajitpur, Via- Karpi, PS. Karpi Prakhand- Karpi District Arwal (Bihar).
98. Anil Kumar, Son of Sri Deo Prasad Sao, Resident of Village- Aslanpur, P.O- Sakari Chouki, Via -Arwal, P.S.-Arwal, Prakhand-Arwal, District Arwal (Bihar)..
99. Ranjeet Sharma, Son of Yamuna Sharma, Resident of Village- Khalikpura, P.O. -Wajitpur, Via- Karpi, P.S. Karpi, Prakhand- Karpi, District Arwal , (Bihar)..
100. Rajesh Gupta, son of Nand Lal Gupta, Resident of Village-Bhadasi, P.O- Bhadasi, Via- Arwal, P.S-Arwal, Prakhand-Arwal, Distrct Arwal, (Bihar).
101. Rekha Kumari, Wife of Rajesh Gupta, Resident of Village-Bhadasi, P.O- Bhadasi, Via- Arwal, P.S-Arwal, Prakhand-Arwal, Distrct Arwal, (Bihar).
102. Ravindra Kumar Kaul, Son of Ram Deyal Prasad, Resident of Village- Arwal Pul No. 9, P.O- Arwal, Via- Arwal, PS Arwal, Prakhand- Arwal, District- Arwal (Bihar).
103. Kesh Ranjan Kumar, Son of Kameshwar Kumar, resident of Village- Kolhrampur, P.O. Pachrukhiya, P.S. Barhara, Prakhand- Barhara, District Bhojpur, (Bihar).
104. Shailesh Kumar Singh, Son of Lakshman Singh, Resident of Village- Sarfafar, P.O. Ganjrajganj, P.S.- Udwant Nagar, Prakhand- Udwant nagar, District Bhojpur, (Bihar).
105. Rajeev Ranjan, Son of Krishna Singh, Resident of Village- Sarfafar, P.O. Ganjrajganj, P.S.- Udwant Nagar, Prakhand- Udwant nagar, District Bhojpur, (Bihar).
106. Pankaj Kumar Singh, Son of Sudama Singh, Resident of Village- Sarfafar, P.O. Ganjrajganj, P.S.- Udwant Nagar, Prakhand- Udwant nagar, District Bhojpur, (Bihar).
107. Umesh Kumar Gupta, Son of Shiv Nath Gupta, Resident of Village- Shahpur, P.O. Shahpur Patti, P.S. Shahpur, Prakhand-Shahpur, District Bhojpur (Bihar).
108. Sri Ram Singh, Son of Saryu Singh, Resident of Village- Araidih, P.O. Baisadih, P.S. Piro Prakhand- Piro, District Bhojpur (Bihar).
109. Md. Abid Hussain Ansari, Son of Md. Kitabuddin Ansari, Resident of Village- Nonar, P.O. Nonar, P.S. Piro, Prakhand- Piro , District Bhojpur (Bihar).
110. Subodh Kumar, Son of Phudeni Thakur, Resident of Village- Chhajan Sangram, P.O. Chhajan Harishankar, P.S Kurhani Prakhand, Kurhani District Muzaffarpur, (Bihar).
111.Manoj Kumar, Son of Sidheshwar Sharma, Resient of Village-Garuda , P.O. Belwa, P.S.- Agrer, Prakhand,- Sasaram, District Rohtas, (Bihar).
112. Akhilesh Singh, Son of Banwari Singh, resident of Village- Dera, P.O. Tendua, P.S. Nokha, Prakhand, Nokha, District Rohtas (Bihar).
113. Raju Ram, Son of Vakil Ram, Resident of Village- Akashi, PO. Akashi, P.S Sasaram Prakhand-Sasaram District Rohtas, (Bihar).
114. Ravi Ranjan Dubey, Son of Sri Kanahiya Dubey, Resident of Village- Karanj, P.O. Jigna, P.S. Dinara, Prakhand- Dinara, District Rohtas, (Bihar).
115. Kumar Vikash, Son of Hakim Singh, Resident of Village- Arang, P.O. Arang, P.S.- Dinara, Prakhand, Dinara, District Rothas, (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 841/871
116. Ramesh Chandra Singh, Son of Awadh Bihari Singh Resient of Village-Purhara, P.O.- Barhari, P.S. Kargahar, Prakhand- Dinara, District - Rothas (Bihar).
117. Santosh Kumar Singh, Son of Kameshwar Singh, Resient of Village- Kund, P.O. Kund, P.S. Dinara, Prakhand- Dinara, District Rohtas, (Bihar).
118. Chitranjan Singh, Son of late Kapildeo Singh, Resident of Village- Mathiya, P.O. Kund, P.S. Dinara, Prakhand, Dinara, District Rohtas (Bihar).
119. Narendra Kumar, Son of Motilal Singh, resident of Village- Kumhaura, P.O- Bishwambharpur, P.S. Dinara, Prakhand- Dinara, District Rohtas (Bihar).
120. Ajay Kumar Singh, Son of Nathuni Singh, Resident of Village- Arang, P.O. Arang, P.S.- Dinara, Prakhand, Dinara, District Rothas, (Bihar).
121. Chandra Vijay Kumar, Son of Sri Chaurasi Ram, Resident of Village- Arang, P.O. Arang, P.S.- Dinara, Prakhand- Dinara, District Rothas, (Bihar).
122. Anil Singh, Son of Anant Prasad Singh, Resident of Village- Mathiya, P.O. Kund, P.S. Dinara, Prakhand, Dinara, District Rohtas (Bihar).
123. Vikash Kumar Gupta, Son of Binod Sah, Resident of Village- Bishrampur, P.O. - Kaniyari, P.S- Dinara, Prakhand- Dinara, District Rohtas (Bihar).
124. Ravi Ranjan, Son of Shailendra Kumar Singh, Resident of Village- Kumhoura, P.O. - Bishwambharpur, P.S. Dinara, Prakhand- Dinara, District Rohtas (Bihar).
125. Jitendra Kumar, Son of Wakil Prasad, Resident of Village- Kumhoura, P.O. - Bishwambharpur, P.S. Dinara, Prakhand- Dinara, District Rohtas (Bihar).
126. Ramesh Kumar Singh, Son of late Chandrama Singh, Resident of Village- Dinara, PO Dinara, P.S Dinara, Prakhand-Dinara, District Rohtas (Bihar).
127. Sanjay Kumar, Son of Ram Narayan Singh, Resident of Village- Arang, P.O. Saisar, P.S.- Dinara, Prakhand, Dinara, District Rothas, (Bihar).
128. Indu Bhushan Upadhyay, Son of Jai Shankar Upadhyay, Resident of Village- Nauhatta, P.O. Nauhatta, P.S. Nauhatta, Prakhand- Nauhatta, District Rohtas ,(Bihar).
129. Manish Kumar Pathak, Son of Vijay Kumar Pathak, Resident of Village- Uchaila (Jalalabad), P.O. Rohtas, P.S.- Rohtas, Prakhand-Rohtas , District Rohtas, (Bihar).
130. Nitesh Kumar Patel, Son of Baban Singh, Resident of Village- Bhagwalia, P.O. Silari , P.S- Sheosagar, Prakhand-Sheosagar, District- Rohtas, (Bihar).
131. Upendra Kumar, Son of Ram Ekbal Singh, Resident of Village- Bhagwalia, P.O. Silari , P.S- Sheosagar, Prakhand-Sheosagar, District- Rohtas, (Bihar).
132. Bhim Shankar Singh, Son of Suresh Singh, Resident of Village- Bhagwalia, P.O. Silari , P.S- Sheosagar, Prakhand-Sheosagar, District- Rohtas, (Bihar).
133. Varun Shankar Dhiraj, Son of Shiv Shankar Upadhyay, Resident of village- Rakasiya, P.O. Jhalkhoriya, P.S. Agrer, Prakhand-Sasaram, District Rohtas, (Bihar).
134. Dinkar Kumar Upadhyay, Son of late Ramesh Chandra Upadhyay, Resident of village- Rakasiya, P.O. Jhalkhoriya, P.S. Agrer, Prakhand- Sasaram, District Rohtas, (Bihar)..
Patna High Court LPA No.535 of 2017 dt.17-04-2018 842/871
135. Pradeep Kumar, Son of Bhagwan Gupta, Resident of village- Rakasiya, P.O. Jhalkhoriya, P.S. Agrer, Prakhand-Sasaram, District Rohtas, (Bihar).
136. Rajesh Kumar, Son of Ramjee Prasad, Resident of Village- Jaipur, PO Jaipur, P.S Sasaram, Prakhand- Sasaram, District Rohtas (Bihar)..
137. Anand Mohan, Son of Sri Arjun Prasad, Resident of Village- Karan Sarai H.No. 14 ,P.O.- Sasaram, P.S. Sasaram, Prakhand-Sasaram, District Rohtas, (Bihar).
138. Md. Alijan Ansari, Son of late Gulam Mustafa Ansari, Resident of Village- Nekra, P.O. -Muradabad, P.S. Agrer, Prakhand- Sasaram, District Rohtas (Bihar).
139. Santosh Kumar Chaurasiya, Son of Ram Krishna Chaurasiya, Resident of Village- Karhagar, P.O.- Karhagar, P.S- Karhagar, Prakhand- Karhagar, District Rohtas , (Bihar).
140. Jitendra Kumar Mishra, Son of Sudama Mishra, Resident of village- Srirampur, P.O.- Bihta, PS Bihta, Prakhand- Bihta, District- Patna, (Bihar).
141. Md Sher Alam, Son of Islam Ansari, Resident of Village- Nawadih Masjid More, Amjhorer, P.O. -Nawadih, PS.Rohtas, Prakhand- Rohtas District Rohtas , (Bihar).
142. Ajay Kumar Sinha, Son of Hari Narayan Prasad, Resident of Village- Pattar Ki Maszid , Tikari Road, Mogalani Bagh, P.O. Mahendru P.S Sultanganj, Prakhand, Patna sadar, District Patna, (Bihar).
143. Ranjeet Kumar, Son of Jaldhar Prasad Sah, Resident of Village- Sondiha, P.O. Sondiha, P.S Pasraha, Prakhand, Gogri District Khagaria, (Bihar).
144. Rupesh Kumar, Son of Jaldhar Prasad Sah Resident of Village- Sondiha, P.O. Sondiha, P.S Pasraha, Prakhand, Gogri District Khagaria, (Bihar).
145. Pankaj Kumar Nirala, son of Rajendra Prasad Yadav, Resident of Khataha Navtoliya P.O.- Gendh Mohani P.S. Gogari, Prakhand-Gogari, District Khagaria (Bihar).
146. Mahesh Kumar Das, Son of Sri Anandi Das, resident of Village- Fudki Chak, P.O. Fudki Chak, P.S. Gogari, Prakhand Gogari, District Khagaria, (Bihar).
147. Raghubir Kumar, Son of Sri Jagannath Keshri, resident of Village- Olapur, Gangaur, P.O- Olapur, Gangaur, PS Khagaria, Prakhand, Khagaria, District Khagaria, (Bihar).
148. Pramod Kumar, Son of Sri Ram Prakash Singh, Resident of Village- Jahangira P.O. Jahangira, P.S. Khagaria, Prakhand, Khagaria, District Khagaria, (Bihar).
149. Chandra Shekhar Kumar, Son of Sri Prabhu Narayan Singh, Resident 0f Village- Khargi Tirasi, P.O. Khargi Tirasi PS Khagaria, Prakhand - Khagaria, District Khagaria (Bihar).
150. Amit Kumar, Son of Sri Prabhu Narayan Singh, Resident of Village- Khargi Tirasi, P.O. Khargi Tirasi, PS Khagaria, Prakhand- Khagaria, District Khagaria, (Bihar).
151. Anil Kumar Yadav, Son of Sri Jai Narayan Yadav, Resident of Village- Sauraha Laxmipur , PO. Semra Medraul, PS Semra, Prakhand- Bagaha- 2, District West Champaran, (Bihar).
152. Bipin Kumar Mishra, Son of Sri Rasik Bihari Mishra, Resident of Harnatar, PO- Harnatar, P.S Laukaria, Prakhand- Bagaha- 2, District West Champaran, (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 843/871
153. Ambhoj Kumar Srivastava, Son of late Ishwari Dutta Verma, Resident of Village- Bhadachi, P.O. Taruanwa, P.S. Laukaria, Prakhand-Bagaha-2, District West Champaran (Bihar).
154. Deepak Kumar Bharti, Son of Sri Harendra Prasad, Resident of Village- Medraul, P.O. - Semra Medraul, PS. Semra, Prakhand-Bagaha-2 District West Champaran, (Bihar).
155. Dinesh Yadav, son of Briksha Yadav, Resident of Village- Sauraha, P.O. Semra, Medraul, P.S. Semra, Prakhand, Bagha-2, District West Champaran, (Bihar).
156. Anupam Kumar Srivastava, Son of Shatrunjay Kumar Srivastava, Resident of Village- Bhadachi, P.O. Taruanwa, P.S. Laukaria, Prakhand- Bagaha-2, District West Champaran (Bihar).
157. Ajay kumar Srivastava, Son of Baidyanath Prasad Srivastava, Resident of Village- Naurenapur Gonouli, PO- Gonouli, PS Valmiki Nagar, Prakhand- Bagaha-2, District West Champaran (Bihar).
158. Ravindra Kumar, Son of Mahendra Kumar Tanti, Resident of Village- Chhoti Ashikpur, P.O- Jamalpur, P.S Jamalpur, Prakhand-Jamalpur, District Munger, (Bihar).
159. Pankaj Kumar Son of Sri Ram Gandhak Prasad Yadav, resident of Village- Lakshmanpur, P.O. -Chanda, P.S Bakhtiyarpur, Prakhand- Bakhtiyarpur, District Patna, (Bihar)..
160. Nirmal Kumar, Son of Harichan Yadav, Resident of Village- Jhitkiya, PO Ghailarh, P.S- Ghailarh, Prakhand- Ghailarh, District- Madhepura, (Bihar).
161. Balish Prasad, Son of Methan Mahto, Resident of Village- Mohanpur, P.O Mohanpur, P.S Mohanpur Prakhand- Mohanpur, District Gaya (Bihar).
162. Mamta Kumari, Wife of Shivanand Prasad, Resident of Village- Mohanpur, P.O Mohanpur, P.S Mohanpur Prakhand- Mohanpur, District Gaya (Bihar).
163. Rituraj Kumar, Son of Manohar Prasad Yadav, Resident of Village- Jhitkiya, PO Ghailarh, P.S- Ghailarh, Prakhand- Ghailarh, District- Madhepura, (Bihar).
164. Arvind Kumar, Son of Siyaram Yadav, Resident of Village- Gothbardah, P.O- Gohtbardaha, Via- Saharsa Kachchari, P.S- Ghailarh, Prakhand- Gailarh, District Madhepura, Bihar.
165. Rajesh Kumar, Son of Jeera Paswan, resident of Village- Turki, PO Turki, P.S- Kurhani Prakhand- Kurhani District - Muzaffarpur, (Bihar).
166. Pramod Baitha, Son of Ghuran Baitha, Resident of Village-Sonepur, P.O Sonepur, P.S Sonepur, Prakhand-Sonpur, District Saran (Bihar).
167. Randhir Kumar, Son of Ramashish Singh, Resident of Village-Lojra, PO- Manchauli, PS. Wazirganj, Prakhand- Wazirganj, District Gaya, (Bihar).
168. Shivjee Sinha, Son of Suraj Prasad, Resident of Village-Bakhra, PO Motipur, PS Motipur, Prakhand- Motipur, District Muzaffarpur, (Bihar).
169. Suman Kumari, Daughter of Gurudeo Prasad, Resident of village- Mahakola, PO Teghra, PS Haweli Kharagpur, Prakhand- Haweli Kharagpur, District Munger, (Bihar).
170. Roushan Kumar Ranjan, Son of Harilal Bind, Resident of village- Mahakola, PO Teghra, P.S Haweli Kharagpur, Prakhand- Haweli Kharagpur, District Munger, (Bihar).
171. Mukesh Kumar Yadav, Son of Rasik Lal Prasad Yadav, Residentof village- Chhoti Majhgaon, PO Haweli Kharagpur, PS Haweli Kharagpur, Prakhand- Haweli Kharagpur, District Munger, (Bihar). Patna High Court LPA No.535 of 2017 dt.17-04-2018 844/871
172. Priyanka Kumari, Wife of Hume Prakash, Resident of Village- Barihat, PO Purnea, P.S - K.Hat, Prakhand- Purnea East, District Purnea, (Bihar).
173. Priyanka Kumari, Daughter of Ravindra Prasad Sinha, Resident of Village- Barihat, PO Purnea, P.S K.Hat, Prakhand- Purnea East, District Purnea, (Bihar).
174. Khushboo kumari, Wife of Rambabu Sah, Resident of Village- Laxmi Mandir Barihat, P.O Purnea, PS K.Hat Prakhand- Purnea East , District Purnea (Bihar).
175. Sanjeev Kumar, Son of Shashi Kumar Singh, Resident of Village- Champa Baraili, PO - Toli Kola, Via- Kasba, PS Dagarua, Prakhand- Dagarua, District Purnea, (Bihar).
176. Shashi Prabha, Wife of Chitranjan Kumar, Resident of Village- Garhia Dira, P.O- Garhia Balua, PS. Srinagar, Prakhand- Sri Nagar, District Purnea (Bihar).
177. Rajesh Kumar Suman, Son of Baidyanath Mehta, Resident of Village- Garhia Dira, PO- Garhia Balua, PS. Srinagar, Prakhand- Sri Nagar, District Purnea (Bihar).
178. Nimmi Kumari, Wife of Ashok Kumar Mehta, Resident of Village- Garhia Dira, P.O.- Garhia Balua, P.S. SriNagar, Prakhand- Sri Nagar, District Purnea, (Bihar).
179. Noor Kalam, Son of Md. Nasim Akhtar, Resident of Village- Aura Nandania, PO- Maripur, PS- Routa, Prakhand- Rauta, District Purnea, (Bihar).
180. Manghu Lal Harijan, Son of Ajab Lal Harijan, Resident of Village- Singhia, P.O.- Runki, P.S.- Routa, Prakhand- Rauta, District- Purnea (Bihar).
181. Krishna Kumar Thakur, Son of Sudhan Lal Thakur, Resident of Village- Kabaiya, PO- Balmalpur, P.S-Routa, Prakhand-Rauta, District Purnea, (Bihar).
182. Shashi Bhushan Mandal, Son of Chhatradhari Mandal Resident of Village- Belwa, PO.-Belwa, Via- Ranipatra, PS- Purnia, Prakhand -Purnea East, District Purnea (Bihar).
183. Pankaj Kumar Das, Son of Dinesh Kumar Das, Resident of Village- Jiyagachhi, PO- Belwa, Via-Ranipatra, P.S Purnia, Prakhand- Purnea East, District Purnea (Bihar).
184. Mukesh Kumar, Son of Ishwari Prasad Mahto, Resident of Village- Kalyanpur, P.O- Rahua, P.S- K.Nagar, Prakhand- K.Nagar, District- Purnea, (Bihar).
185. Deepak Kumar, Son of Siyaram Sah, Resident of Village- Chakla, P.O- Rahua, P.S- K. Nagar, District Purnea ,(Bihar).
186. Ashok Kumar Sah, Son of Satya Narayan Sah, Resident of Village- Rahua, P.O- Rahua, P.S- K.Nagar, Prakhand- K.Nagar, District- Purnea, (Bihar).
187. Lalan Kumar Gupta, Son of Banarsi Sah, Resident of Village- Goasi, P.O.- Goasi, P.S. K. Nagar, Prakhand- K.Nagar, District Purnea , (Bihar).
188. Shiv Shankar Sharma, Son of Sudhanshu Sharma, Resident of Village- Gengali, PO. Gengali, P.S. K. Nagar, Prakhand- K.Nagar, District - Purnea, (Bihar).
189. Sanjeev Kumar, Son of Yogendra Prasad Singh, Resident of Village- Gengali, PO. Gengali, P.S. K. Nagar, Prakhand- K.Nagar, District - Purnea, (Bihar).
Patna High Court LPA No.535 of 2017 dt.17-04-2018 845/871
190. Mani Bhusan Sharma, Son of Girijanand Sharma, Resident of Village- Gengali, P.O. Gengali, P.S. K. Nagar, Prakhand- K.Nagar, District - Purnea, (Bihar).
191. Manoj Kumar Jha, Son of Sri Baidyanath Jha, Resident of Village- Gengali, PO. Gengali, P.S. K. Nagar, Prakhand- K.Nagar, District - Purnea, (Bihar).
192. Gopal Prasad Sah, Son of late Satya Narayan Sah, Resident of Village- Rahua, P.O- Rahua, P.S- K.Nagar, Prakhand- K.Nagar, District- Purnea, (Bihar).
193. Soni Kumari, Wife of Sanjeev Kumar, Resident of Village- Gengali, PO. Gengali, P.S. K. Nagar, Prakhand- K.Nagar, District - Purnea, (Bihar).
194. Ranjan Kumar, Son of Tej Narayan Prasad Singh, Resident of Village- Gengali, P.O. Gengali, P.S. K. Nagar, Prakhand- K.Nagar, District - Purnea, (Bihar).
195. Sajjan Kumar, Son of Tej Narayan Singh, Resident of Village- Gengali, PO. Gengali, P.S. K. Nagar, Prakhand- K.Nagar, District - Purnea, (Bihar).
196. Deepak Kumar Mishra, Son of Tej Narayan Prasad Singh, Resident of Village- Gengali, PO. Gengali, P.S. K. Nagar, Prakhand- K.Nagar, District - Purnea, (Bihar).
197. Binayak Kumar Mishra, Son of Ashwani Kumar Mishra, Resident of Village- Shivajee Colony, Shipahi Tola, P.O- Purnea, P.S.- K.Nagar, Prakhand- K. Nagar, District Purnea, (Bihar).
198. Sanjay kumar, Son of Digambar Lal Das, Resident of Village/Mohallah-HLR, Qtr No. 127, Housing Colony, Indira Nagar, P.O. Purnea , PS.- Chauk, Prakhand, K. Nagar, District Purnea, (Bihar).
199. Avdhesh Kumar, Son of Narayan Mehta, Resident of Village- Fariyani, PO. Gengali, , P.S. K. Nagar, Prakhand- K.Nagar, District - Purnea, (Bihar).
200. Bikalp Bharti, Son of Parmeshwari Mehta, Resident 0f Village- Bahadurpur, PO- Harda, P.S. K. Nagar, Prakhand- K. Nagar, District- Purnea, (Bihar).
201. Shammi Kapoor, Son of Parth Das, Resident of Village- Kalarampur P.O. - Kalarampur, PS.- Nayaram Nagar, Prakhand- Jamalpur, District
-Munger, (Bihar).
202. Rohit Raj, Son of Rishideo Pawan, Resident of Village- Vijay Nagar, PO. Bariyarpur, P.S- Jamalpur, Prakhand Jamalpur, District Munger, (Bihar).
... ... Respondent/s ====================================================== Appearance :
(In Letters Patent Appeal No. 535 of 2017) For the Appellant/s : Mr Y.V.Giri, Sr. Advocate Mr Pranav Kumar, Advocate Mr. Ashish Giri, Advocate For the State : Mr Lalit Kishore, Advocate General (in all cases) Mr. Anjani Kumar, AAG 4 Mr Sarvesh Kumar Singh, AAG 13 (In Letters Patent Appeal No. 111 of 2018) For the Appellant/s : Mr. Kamal Kishore Singh For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 195 of 2018) For the Appellant/s : Mr. Manoj Kumar Sinha For the Respondent/s : Mr. Anjani Kumar, AAG 4 Patna High Court LPA No.535 of 2017 dt.17-04-2018 846/871 (In Letters Patent Appeal No. 353 of 2017) For the Appellant/s : Mr. Sanjay Kumar For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 364 of 2017) For the Appellant/s : Mr. Dhananjay Kumar For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 440 of 2017) For the Appellant/s : Mr Rajendra Prasad Singh, Sr. Advocate Mr. Rajeev Kumar Singh Mr Mukesh Kumar Singh Mr Ajay Ojha For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 260 of 2018) For the Appellant/s : Mr. Shashi Bhushan Singh Mr Gyan Abhinav For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 462 of 2017) For the Appellant/s : Mr. Ravi Prakash Dwivedi For the Respondent/s : Mr. (In Letters Patent Appeal No. 466 of 2017) For the Appellant/s : Mr. Prabhat Ranjan Singh For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 467 of 2017) For the Appellant/s : Mr. Dilip Kumar Roy For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 470 of 2017) For the Appellant/s : Mr. Manoj Kumar Sinha For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 469 of 2017) For the Appellant/s : Mr. Manoj Kumar Sinha For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 472 of 2017) For the Appellant/s : Mr. Manoj Kumar Sinha For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 474 of 2017) For the Appellant/s : Mr. Rana Baljit Singh For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 480 of 2017) For the Appellant/s : Mr. Alok Kumar Mrs Madhuri Lata Mr Pranav Kumar For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 477 of 2017) For the Appellant/s : Mr. Manoj Kumar Sinha For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 483 of 2017) For the Appellant/s : Mr. Manoj Kumar Sinha For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 478 of 2017) For the Appellant/s : Mr. Ravi Prakash Dwivedi For the Respondent/s : Mr. (In Letters Patent Appeal No. 486 of 2017) For the Appellant/s : Mr. Manoj Kumar Sinha For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 491 of 2017) For the Appellant/s : Mr Rajendra Prasad Singh, Sr. Advocate Mr. Rajeev Kumar Singh Patna High Court LPA No.535 of 2017 dt.17-04-2018 847/871 Mr Mukesh Kumar Singh Mr Ajay Ojha For the Respondent/s : Mr. (In Letters Patent Appeal No. 494 of 2017) For the Appellant/s : Mr. Anil Kumar Singh For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 497 of 2017) For the Appellant/s : Mr. Alok Kumar Mrs Madhuri Lata Mr Pranav Kumar For the Respondent/s : Mr. (In Letters Patent Appeal No. 498 of 2017) For the Appellant/s : Mr. Alok Kumar Mrs Madhuri Lata Mr Pranav Kumar For the Respondent/s : Mr. (In Letters Patent Appeal No. 499 of 2017) For the Appellant/s : Mr. Chandra Moleshwar For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 503 of 2017) For the Appellant/s : Mr. Sushant Praveer For the Respondent/s : Mr. (In Letters Patent Appeal No. 502 of 2017) For the Appellant/s : Mr. Nilesh Kumar For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 504 of 2017) For the Appellant/s : Mr. Gopal Govind Mishra Mr Munna Kumar Upadhyay For the Respondent/s : Mr. (In Letters Patent Appeal No. 506 of 2017) For the Appellant/s : Mr. Nilesh Kumar For the Respondent/s : Mr. (In Letters Patent Appeal No. 510 of 2017) For the Appellant/s : Mr. Alok Kumar Mrs Madhuri Lata Mr Pranav Kumar For the Respondent/s : Mr. (In Letters Patent Appeal No. 509 of 2017) For the Appellant/s : Mr Rounak Kr. Singh Mr Manoj Kumar Singh Mr. Rewti Kant Raman For the Respondent/s : Mr. (In Letters Patent Appeal No. 512 of 2017) For the Appellant/s : Mr. Chandra Moleshwar For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 520 of 2017) For the Appellant/s : Mr. Chandra Moleshwar For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 523 of 2017) For the Appellant/s : Mr. Pankaj Kumar Jha For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 524 of 2017) For the Appellant/s : Mr. Vinay Kumar Mishra For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 526 of 2017) For the Appellant/s : Mr. Shashi Bhushan Singh Mr Gyan Abhinav Patna High Court LPA No.535 of 2017 dt.17-04-2018 848/871 For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 529 of 2017) For the Appellant/s : Mr. Alok Kumar Mrs Madhuri Lata Mr Pranav Kumar For the Respondent/s : Mr. (In Letters Patent Appeal No. 533 of 2017) For the Appellant/s : Mr. Ashish Giri For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 531 of 2017) For the Appellant/s : Mr Y.V.Giri, Sr. Advocate Mr Pranav Kumar, Advocate Mr. Ashish Giri, Advocate For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 532 of 2017) For the Appellant/s : Mr Y.V.Giri, Sr. Advocate Mr Pranav Kumar, Advocate Mr. Ashish Giri, Advocate For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 539 of 2017) For the Appellant/s : Mr. Pankaj Kumar Jha For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 536 of 2017) For the Appellant/s : Mr. Shashi Bhushan Singh Mr Gyan Abhinav For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 543 of 2017) For the Appellant/s : Mr. Ravi Kumar For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 546 of 2017) For the Appellant/s : Mr. Shashi Bhushan Singh Mr Gyan Abhinav For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 547 of 2017) For the Appellant/s : Mr. Sushant Praveer For the Respondent/s : Mr. (In Letters Patent Appeal No. 550 of 2017) For the Appellant/s : Mr. Gopal Govind Mishra Mr Munna Kumar Upadhyay For the Respondent/s : Mr. (In Letters Patent Appeal No. 551 of 2017) For the Appellant/s : Mr. Pankaj Kumar Jha For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 552 of 2017) For the Appellant/s : Mr Y.V.Giri, Sr. Advocate Mr Pranav Kumar, Advocate Mr. Ashish Giri, Advocate For the State : Mr. Anjani Kumar,AAG 4 (In Letters Patent Appeal No. 553 of 2017) For the Appellant/s : Mr Y.V.Giri, Sr. Advocate Mr Pranav Kumar, Advocate Mr. Ashish Giri, Advocate For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 555 of 2017) For the Appellant/s : Mr Y.V.Giri, Sr. Advocate Mr Pranav Kumar, Advocate Mr. Ashish Giri, Advocate Patna High Court LPA No.535 of 2017 dt.17-04-2018 849/871 For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 556 of 2017) For the Appellant/s : Mr. Shashi Bhushan Singh Mr Gyan Abhinav For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 557 of 2017) For the Appellant/s : Mr. Alok Kumar Mrs Madhuri Lata Mr Pranav Kumar For the Respondent/s : Mr. (In Letters Patent Appeal No. 563 of 2017) For the Appellant/s : Mr Ashok Kumar Mr. Rakesh Ranjan For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 564 of 2017) For the Appellant/s : Mr. Gopal Govind Mishra Mr Munna Kumar Upadhyay For the Respondent/s : Mr. (In Letters Patent Appeal No. 562 of 2017) For the Appellant/s : Mr. Sushant Praveer For the Respondent/s : Mr. (In Letters Patent Appeal No. 567 of 2017) For the Appellant/s : Mr. Pawan Kumar For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 569 of 2017) For the Appellant/s : Mr. Anjani Kumar Jha For the Respondent/s : Mr. (In Letters Patent Appeal No. 574 of 2017) For the Appellant/s : Mr Rajendra Prasad Singh, Sr. Advocate Mr. Rajeev Kumar Singh Mr Mukesh Kumar Singh Mr Ajay Ojha For the Respondent/s : Mr. (In Letters Patent Appeal No. 573 of 2017) For the Appellant/s : Mr. Alok Kumar Mrs Madhuri Lata Mr Pranav Kumar For the Respondent/s : Mr. (In Letters Patent Appeal No. 570 of 2017) For the Appellant/s : Mr. Sushant Praveer For the Respondent/s : Mr. (In Letters Patent Appeal No. 586 of 2017) For the Appellant/s : Mr. Pramod Mishra For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 584 of 2017) For the Appellant/s : Mr. Gopal Govind Mishra Mr Munna Kumar Upadhyay For the Respondent/s : Mr. (In Letters Patent Appeal No. 591 of 2017) For the Appellant/s : Mr. Raju Giri For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 594 of 2017) For the Appellant/s : Mr. Raju Giri For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 599 of 2017) For the Appellant/s : Mr Rajendra Prasad Singh, Sr. Advocate Mr. Rajeev Kumar Singh Patna High Court LPA No.535 of 2017 dt.17-04-2018 850/871 Mr Mukesh Kumar Singh Mr Ajay Ojha For the Respondent/s : Mr. (In Letters Patent Appeal No. 600 of 2017) For the Appellant/s : Mr Rajendra Prasad Singh, Sr. Advocate Mr. Rajeev Kumar Singh Mr Mukesh Kumar Singh Mr Ajay Ojha For the Respondent/s : Mr. (In Letters Patent Appeal No. 607 of 2017) For the Appellant/s : Mr. Shashi Bhushan Kumar For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 605 of 2017) For the Appellant/s : Mr. Raju Giri For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 608 of 2017) For the Appellant/s : Mr. Suresh Prasad Sharma For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 609 of 2017) For the Appellant/s : Mr. Vinay Kumar Mishra For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 375 of 2018) For the Appellant/s : Mr. Ashok Kumar For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 611 of 2017) For the Appellant/s : Mr. Kamal Kishore Singh For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 613 of 2017) For the Appellant/s : Mr. Kamal Kishore Singh For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 615 of 2017) For the Appellant/s : Mr. Raju Giri For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 616 of 2017) For the Appellant/s : Mr Rajendra Prasad Singh, Sr. Advocate Mr. Rajeev Kumar Singh Mr Mukesh Kumar Singh Mr Ajay Ojha For the Respondent/s : Mr. (In Letters Patent Appeal No. 621 of 2017) For the Appellant/s : Mr. Umesh Chandra Verma For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 619 of 2017) For the Appellant/s : Mr. Arvind Kumar Pandey For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 623 of 2017) For the Appellant/s : Mr. Dhananjay Kumar Gupta For the Respondent/s : Mr. (In Letters Patent Appeal No. 637 of 2017) For the Appellant/s : Mr Rajendra Prasad Singh, Sr. Advocate Mr. Rajeev Kumar Singh Mr Mukesh Kumar Singh Mr Ajay Ojha For the Respondent/s : Mr. (In Letters Patent Appeal No. 631 of 2017) For the Appellant/s : Mr. Sushant Praveer For the Respondent/s : Mr. Patna High Court LPA No.535 of 2017 dt.17-04-2018 851/871 (In Letters Patent Appeal No. 630 of 2017) For the Appellant/s : Mr. Sushant Praveer For the Respondent/s : Mr. (In Letters Patent Appeal No. 633 of 2017) For the Appellant/s : Mr. Sushant Praveer For the Respondent/s : Mr. (In Letters Patent Appeal No. 634 of 2017) For the Appellant/s : Mr. Sushant Praveer For the Respondent/s : Mr. (In Letters Patent Appeal No. 641 of 2017) For the Appellant/s : Mr. Rajesh Kumar For the Respondent/s : Mr. (In Letters Patent Appeal No. 645 of 2017) For the Appellant/s : Mr. Vijay Kumar Singh For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 647 of 2017) For the Appellant/s : Mr. Raju Giri For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 646 of 2017) For the Appellant/s : Mr. Raju Giri For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 654 of 2017) For the Appellant/s : Mr. Ramesh Kumar Thakur For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 660 of 2017) For the Appellant/s : Mr. Subodh Kumar For the Respondent/s : Mr. (In Letters Patent Appeal No. 664 of 2017) For the Appellant/s : Mr. Ravi Prakash Dwivedi For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 663 of 2017) For the Appellant/s : Mr. Ravi Prakash Dwivedi For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 665 of 2017) For the Appellant/s : Mr. Pramod Mishra For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 672 of 2017) For the Appellant/s : Mr. Raju Giri For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 676 of 2017) For the Appellant/s : Mr. Raju Giri For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 674 of 2017) For the Appellant/s : Mr. Pankaj Kumar For the Respondent/s : Mr. (In Letters Patent Appeal No. 680 of 2017) For the Appellant/s : Mr. Rajesh Ranjan For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 684 of 2017) For the Appellant/s : Mr. Rajiv Ranjan For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 683 of 2017) For the Appellant/s : Mr. Raju Giri For the Respondent/s : Mr. Anjani Kumar-Aag4 (In Letters Patent Appeal No. 682 of 2017) For the Appellant/s : Mr. Rajesh Ranjan For the Respondent/s : Mr. Anjani Kumar, AAG 4 Patna High Court LPA No.535 of 2017 dt.17-04-2018 852/871 (In Letters Patent Appeal No. 689 of 2017) For the Appellant/s : Mr. Harendra Prasad For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 690 of 2017) For the Appellant/s : Mr. Ranjay Kumar Patel For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 699 of 2017) For the Appellant/s : Mr. Satish Kumar Sinha For the Respondent/s : Mr. (In Letters Patent Appeal No. 700 of 2017) For the Appellant/s : Mr. Raju Giri For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 693 of 2017) For the Appellant/s : Mr. Sanjeev Kumar Singh For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 696 of 2017) For the Appellant/s : Mr. Alok Kumar Mrs Madhuri Lata Mr Pranav Kumar For the Respondent/s : Mr. (In Letters Patent Appeal No. 695 of 2017) For the Appellant/s : Mr. Alok Kumar Mrs Madhuri Lata Mr Pranav Kumar For the Respondent/s : Mr. (In Letters Patent Appeal No. 705 of 2017) For the Appellant/s : Mr. Ashok Kumar For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 712 of 2017) For the Appellant/s : Mr. Sushant Praveer For the Respondent/s : Mr. (In Letters Patent Appeal No. 711 of 2017) For the Appellant/s : Mr. Sushant Praveer For the Respondent/s : Mr. (In Letters Patent Appeal No. 722 of 2017) For the Appellant/s : Mr. Satya Prakash For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 726 of 2017) For the Appellant/s : Mr. Sushant Praveer For the Respondent/s : Mr. (In Letters Patent Appeal No. 725 of 2017) For the Appellant/s : Mr. Raju Giri For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 724 of 2017) For the Appellant/s : Mr. Raju Giri For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 730 of 2017) For the Appellant/s : Mr. Sushant Praveer For the Respondent/s : Mr. (In Letters Patent Appeal No. 732 of 2017) For the Appellant/s : Mr. Brij Bihari Tiwary For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 737 of 2017) For the Appellant/s : Mr. Sushant Praveer For the Respondent/s : Mr. (In Letters Patent Appeal No. 736 of 2017) For the Appellant/s : Mr. Sushant Praveer Patna High Court LPA No.535 of 2017 dt.17-04-2018 853/871 For the Respondent/s : Mr. (In Letters Patent Appeal No. 740 of 2017) For the Appellant/s : Mr. Alok Kumar Mrs Madhuri Lata Mr Pranav Kumar For the Respondent/s : Mr. (In Letters Patent Appeal No. 744 of 2017) For the Appellant/s : Mr. Sushant Praveer For the Respondent/s : Mr. (In Letters Patent Appeal No. 748 of 2017) For the Appellant/s : Mr. Alok Kumar Mrs Madhuri Lata Mr Pranav Kumar For the Respondent/s : Mr. (In Letters Patent Appeal No. 754 of 2017) For the Appellant/s : Mr. Rana Baljit Singh For the Respondent/s : Mr. (In Letters Patent Appeal No. 768 of 2017) For the Appellant/s : Mr. Sushant Praveer For the Respondent/s : Mr. (In Letters Patent Appeal No. 771 of 2017) For the Appellant/s : Mr. Kamal Kishore Singh For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 776 of 2017) For the Appellant/s : Mr. Alok Kumar Mrs Madhuri Lata Mr Pranav Kumar For the Respondent/s : Mr. (In Letters Patent Appeal No. 789 of 2017) For the Appellant/s : Mr. Ravi Prakash Dwivedi For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 791 of 2017) For the Appellant/s : Mr. Sushant Praveer For the Respondent/s : Mr. (In Letters Patent Appeal No. 794 of 2017) For the Appellant/s : Mr Y.V.Giri, Sr. Advocate Mr Pranav Kumar, Advocate Mr. Ashish Giri, Advocate For the Respondent/s : Mr. (In Letters Patent Appeal No. 817 of 2017) For the Appellant/s : Mr. Sushant Praveer For the Respondent/s : Mr. (In Letters Patent Appeal No. 830 of 2017) For the Appellant/s : Mr. Sushant Praveer For the Respondent/s : Mr. (In Letters Patent Appeal No. 837 of 2017) For the Appellant/s : Mr. Raju Giri For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 836 of 2017) For the Appellant/s : Mr. Raju Giri For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 835 of 2017) For the Appellant/s : Mr. Satya Ranjan Sinha For the Respondent/s : Mr. (In Letters Patent Appeal No. 843 of 2017) For the Appellant/s : Mr. Sushant Praveer For the Respondent/s : Mr. Patna High Court LPA No.535 of 2017 dt.17-04-2018 854/871 (In Letters Patent Appeal No. 847 of 2017) For the Appellant/s : Mr. Anuj Kumar For the Respondent/s : Mr. (In Letters Patent Appeal No. 850 of 2017) For the Appellant/s : Mr. Sushant Praveer For the Respondent/s : Mr. (In Letters Patent Appeal No. 857 of 2017) For the Appellant/s : Mr. Kumod Kumar Shrivastaw Mr Mani Madhukar For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 866 of 2017) For the Appellant/s : Mr. Alok Kumar Mrs Madhuri Lata Mr Pranav Kumar For the Respondent/s : Mr. (In Letters Patent Appeal No. 868 of 2017) For the Appellant/s : Mr. Raju Giri For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 893 of 2017) For the Appellant/s : Mr. Jeetendra Narayan For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 898 of 2017) For the Appellant/s : Mr. Shashi Bhushan Singh Mr Gyan Abhinav For the Respondent/s : Mr. (In Letters Patent Appeal No. 900 of 2017) For the Appellant/s : Mr. Pranav Kumar For the Respondent/s : Mr. (In Letters Patent Appeal No. 933 of 2017) For the Appellant/s : Mr. Anil Kumar Singh For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 948 of 2017) For the Appellant/s : Mr. Vijay Kumar Singh For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 957 of 2017) For the Appellant/s : Mr. Raju Giri For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 969 of 2017) For the Appellant/s : Mr. Sushant Praveer For the Respondent/s : Mr. (In Letters Patent Appeal No. 968 of 2017) For the Appellant/s : Mr. Sushant Praveer For the Respondent/s : Mr. (In Letters Patent Appeal No. 972 of 2017) For the Appellant/s : Mr Rajendra Prasad Singh, Sr. Advocate Mr. Rajeev Kumar Singh Mr Mukesh Kumar Singh Mr Ajay Ojha For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 977 of 2017) For the Appellant/s : Mr. Sushant Praveer For the Respondent/s : Mr. (In Letters Patent Appeal No. 976 of 2017) For the Appellant/s : Mr. Sushant Praveer For the Respondent/s : Mr. (In Letters Patent Appeal No. 983 of 2017) For the Appellant/s : Mr. Rajiv Ranjan Patna High Court LPA No.535 of 2017 dt.17-04-2018 855/871 For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 984 of 2017) For the Appellant/s : Mr. Rajiv Ranjan For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 995 of 2017) For the Appellant/s : Mr. Jeetendra Narayan For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 1002 of 2017) For the Appellant/s : Mr. Raju Giri For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 1008 of 2017) For the Appellant/s : Mr. Rajeev Ranjan For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 1009 of 2017) For the Appellant/s : Mr. Jeetendra Narayan For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 1028 of 2017) For the Appellant/s : Mr. Sangeet Deokuliar For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 1057 of 2017) For the Appellant/s : Mr. Pramod Mishra For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 1056 of 2017) For the Appellant/s : Mr. Arun Kumar For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 1097 of 2017) For the Appellant/s : Mr. Ram Prawesh Kumar For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 1152 of 2017) For the Appellant/s : Mr. Raju Giri For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 1200 of 2017) For the Appellant/s : Mr. Santosh Kumar For the Respondent/s : Mr. Anjani Kumar, AAG 4 (In Letters Patent Appeal No. 1258 of 2017) For the Appellant/s : Mr. Md. Qumrul Hoda For the Respondent/s : Mr. (In Letters Patent Appeal No. 1642 of 2017) For the Appellant/s : Mr. Krishna Prasad Singh For the Respondent/s : Mr. Anjani Kumar -AAG 4 (In Letters Patent Appeal No. 1824 of 2017) For the Appellant/s : Mr. Abhay Kumar Pandey For the Respondent/s : Mr. Anjani Kumar -AAG 4 (In Letters Patent Appeal No. 1858 of 2017) For the Appellant/s : Mr. Raju Giri For the Respondent/s : Mr. Anjani Kumar -AAG 4 ====================================================== CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI and HONOURABLE JUSTICE SMT. NILU AGRAWAL CAV JUDGMENT (Per: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI) Date : 17-04-2018 Patna High Court LPA No.535 of 2017 dt.17-04-2018 856/871 Intra- court appeals have been filed by a large number of appellants, who were also petitioners before the writ court whose writs were heard together and by a common order dated 24.01.2017 all the writ applications came to be dismissed by the learned Single Judge. Now, the challenge is to the said order.
2. Even before the appellate court, all these appeals were clubbed together and were argued by counsels as a block.
3. The issue before the learned Single Judge was the correctness or otherwise of the Cabinet decision dated 07.06.2016 which decided to annul the list of Accredited Statistical Volunteers (ASVs), which had the effect of not only marring their present prospect of engagement but also all future engagements as well for the work of gathering of statistics in the State of Bihar.
4. An advertisement was published by the Planning and Development Department of Government of Bihar, especially the Directorate of Economics and Statistics dated 12.02.2012. Based on the advertisement, an examination was held of the candidates.
Those, who qualified, found their name in the panel prepared. It is pleaded that thereafter such ASVs were given training and services utilized for gathering statistics of various kinds. On the basis of work assigned to them, they were being paid a kind of piecemeal Patna High Court LPA No.535 of 2017 dt.17-04-2018 857/871 on the basis of inputs provided by them for the day and some of them have worked between the year 2012 till almost 2015.
5. However, all of a sudden instead of treating their case for regularization or conferring some kind of status upon them under the State Government, the State Cabinet vide its notification dated 07.06.2016 took a decision to scrap the panel and vide notification dated 26.07.2016 it was done.
6. The main line of arguments on behalf of some of the senior counsels is that due process was followed in creation of panel, which was akin to a regular appointment, and, therefore, certain right was created in their favour and the same cannot be snatched away by scrapping the panel without any reason or opportunity of hearing and if such a decision has been taken by the Cabinet, then such decision is vulnerable and is liable to be struck down.
7. One of the senior counsel, namely, Sri Vinod Kanth, made a submission in support of the appeal that even though it may not be a fit case for regularization of these candidates, which prayer anyway has been given up even by Mr Kanth representing some of the appellants, but his main argument is that all these appellants after having gone through the process of selection had a legitimate expectation for being continued in the panel and also Patna High Court LPA No.535 of 2017 dt.17-04-2018 858/871 being assigned work, may be on need base. In this regard, he tries to draw support from a decision rendered in the case of Bannari Amman Sugars Ltd. Vs. Commercial Tax Officer, reported in (2005) 1 SCC 625, with a special emphasis on paragraphs 8 and 9.
8. Since the question of regularization has been given up by the counsels, the argument is now confined to the legality of the decision of the Cabinet followed by the subsequent notification issued scrapping the panel of ASVs. Now, the effort is to keep the panel or the list of ASVs alive.
9. The stand of the State on behalf of the respondents is that based on a decision taken by the Government of India where need for gathering statistics for effective implementation of the National Agriculture Insurance Scheme was felt, a direction was issued to all the States to gather data and statistics of the kind indicated in the Scheme. The National Agriculture Insurance Scheme continued till the year 2010- 11 and thereafter a modified National Agriculture Insurance Scheme was brought into play.
The modified Scheme decided to collect data on the basis of unit area for measure of crops at village or Panchayat level and the State Governments, including the State of Bihar, were saddled with the responsibility of such data gathering. The Cooperative Department of the State was made a nodal agency and detailed Patna High Court LPA No.535 of 2017 dt.17-04-2018 859/871 guidelines was issued on 03.08.2011 with respect to the mode and manner of implementation. Since from the earlier collection of data at district level the exercise was brought down to the level of Panchayat and villages, the volume of work increased manifold, therefore, the need for extra manpower was felt and in this background an advertisement was issued, a copy of which was Annexure- 1 to the writ application, the lead case being CWJC No.11550 of 2016.
10. A close look at the advertisement would show the object and purpose for which a list of ASVs was prepared. Clause 3 of the advertisement clearly lays down that the persons on the panel of ASVs are not to be treated as government servants nor will they be entitled to any benefit at par with a government servant. They can be disengaged at any time. Clause 13 of the advertisement lays down the rate for the piecemeal kind of job, which may be demanded by the authorities to be gathered by such ASVs and it is not a case of any consolidated fixed remuneration also. There was no guarantee to provide work for all the ASVs, therefore, in totality the argument which was sought to be made on behalf of the appellants that due process was followed in preparation of panel akin to regular substantive appointment is a case of overstatement, if not overkill.
Patna High Court LPA No.535 of 2017 dt.17-04-2018 860/871
11. The preparation of ASVs panel, in other words, does not create any right in their favour. It was a kind of list of volunteers, who were available or could be used for the purposes of gathering statistics for the specific object and purpose for which such exercise was initiated by the Central Government, which was primarily related to inputs for National Agriculture Insurance Scheme.
12. This gathering of data was not supposed to be a ongoing or ever-going exercise. By 2014-15, the Central Government, which had also made allocation of funds, decided to end the programme and, therefore, even the State Government took a decision to scrap the panel or list of volunteers whose services or continuance was not needed any further.
13. Learned Advocate General representing the State of Bihar informs the Court that the decision of the Cabinet was not a sudden decision and the original file relating to the decision and the reasons behind the decision was brought before the learned Single Judge, who went through it and was satisfied with the reasons recorded, which culminated in the decision of the Cabinet to scrap the list/ panel after being fully satisfied as to the reasons.
So, it was not a case of sudden decision taken to rob the rights of the ASVs which the appellants anyway had none. Patna High Court LPA No.535 of 2017 dt.17-04-2018 861/871
14. The learned Single Judge while dealing with the issue formulated four questions as under :
"In the undisputed circumstances discussed above, the issue which would require a consideration in the backdrop of the arguments advanced by learned counsel for the parties would be:
(a) Whether the petitioners have a right to the continuity of panel;
(b) Whether they have a right to claim regularisation against a Government post;
(c) Whether the decision of the Cabinet to scrap the panel is arbitrary; and
(d) Whether the petitioners were entitled to a hearing.
The length of the argument advanced by learned counsel appearing on behalf of the petitioners basically is equity-based. Although learned counsel have tried to make inroads into the issues of arbitrariness in the decision of the State to scrap the panel but that requires to be tested. The main plank of the argument of learned counsel for the petitioners is that there is yet enough work available for the 'ASVs' but such argument has been countered bythe learned PAAG-I in reference to certain circulars enclosed with the second supplementary counter affidavit to submit that since the year 2014, there is no work available for the 'ASVs' and even the Patna High Court LPA No.535 of 2017 dt.17-04-2018 862/871 budgetary allocation has stopped. (emphasis supplied) However, this statement requires a correction in reference to the third supplementary counter affidavit filed in the proceedings in which the State has admitted that work was available until 2015. To that extent the statement of Mr. Lalit Kishore would require a modification. The enclosures to the rejoinder filed in CWJC No.12855 of 2016 and CWJC No.11315 of 2016 are sufficient indication of the fact that the work indeed is being taken from the 'ASVs' even after the year 2015 and until January, 2016.
Be that as it may, the fact remains that the empanelment of the petitioners as Accredited Statistical Volunteers was neither against a sanctioned post nor against a salary. The empanelment does not even provide any assurance for work allotment. On the contrary the empanelment is for the purpose of their engagement as and when any need would arise.
The petitioners thus were not on a salary nor appointed against any post and although there is an admitted empanelment of more than 60,000 'ASVs' across the State but the work requirement as discussed in the second supplementary counter affidavit at paragraph 12 shows that whereas 1604 'ASVs' were engaged for 20 days in the year 2012, 6171 'ASVs' were engaged for 50 days in the year 2013 and 7198 'ASVs' were engaged in Patna High Court LPA No.535 of 2017 dt.17-04-2018 863/871 2014 for 50 days. Paragraph 16 of the second supplementary counter affidavit mentions that following the second advertisement under the 6 th Economic Census, of the 61506 candidates engaged, only 42961 worked for 30 days in the census work in the year 2013 and paragraph 22 shows that 468 'ASVs' were engaged for 15 days in 2014. The details so given are not contested and which by itself reflects the nature of engagement of these 'ASVs'. (emphasis supplied) In the nature of engagement of the 'ASVs' reflecting above, the issue would be whether the petitioners yet have a right, either for continuity of the panel or for regularisation. In my opinion, the issue has to be answered in the negative. The petitioners have not been appointed against any sanctioned post nor they have been paid any salary for their engagement and the engagement during this period of three years at best makes it to 50 days in a year.
The petitioners also cannot insist on maintaining the panel or its continuity for it would strike at the root of Article 14 of the Constitution of India depriving the others who may have become eligible for consideration. (emphasis supplied) Paragraph 26 of the judgment relied upon by Mr. Lalit Kishore, learned PAAG-I in the case of Babita Prasad (supra) itself is an answer to the plea of the petitioners regarding continuity of panel. It is also an answer to the Patna High Court LPA No.535 of 2017 dt.17-04-2018 864/871 prayer of regularisation and which runs as follows:
"26. The mere fact that the candidates who had been brought on the panel had been sent for training at the Government expense, would also not imply that any indefeasible right had been created in their favour for appointment after they had completed their training and their names were entered in the panel because the training was merely intended to confer eligibility on the candidates for being brought on the list. In the facts and circumstances of the case, we, therefore, hold that the panel prepared in the present case was only in the nature of an eligibility list of qualified trained teachers arranged according to their merit in a chronological order. It had been prepared without any process of selection whatsoever as none who was a trained qualified teacher was excluded from being brought on the list. The list was neither related to existing vacancies nor to anticipated vacancies. Such a panel did not create any vested or indefeasible right on the empanelists to be appointed."
The legal position is well settled and a mere empanelment gives no right to the incumbent to seek permanency against the post. The case of the petitioners is on even worse pedestal because they have not been appointed against any post rather they have simply been empanelled for discharging certain work as per Patna High Court LPA No.535 of 2017 dt.17-04-2018 865/871 the requirement. (emphasis supplied) Regularisation is a concept attached to a post existing within a cadre and the foundation rests on a continuity of engagement. In the present case neither the engagement has been made against any post nor is it against a salary nor there is a continuity of work. All the three pre-requisites to a plea for regularisation is manifestly absent in the present case. May be, the empanelment of the petitioners as 'ASVs', provided them with some kind of status but it did not invest them with any right for seeking creation of a post of the like or for seeking permanency on any other vacancy available in the department.
The other issue of arbitrariness raised by the petitioners for questioning the policy decision of the State to scrap the panel, even though attractive on the proposition advanced but does not stand the test calling for any intervention. Mr. Giri had argued rather passionately as regarding the scope of intervention in policy matters under Articles 226 and 227 of the Constitution of India in reference to the judgment of the Supreme Court in Ramesh Chandra Sankla (supra) and Harihar Yadav (supra) for striking the decision on grounds of arbitrariness but the records of the proceedings which has culminated in the Cabinet decision, has been produced by Mr. Lalit Kishore, learned PAAG-I and which also contains the Patna High Court LPA No.535 of 2017 dt.17-04-2018 866/871 memorandum which was put up for consideration before the Cabinet and which is the foundation for the decision impugned herein. The memorandum very clearly discusses the development which has taken place over the period and in consideration whereof it was decided at the level of the Cabinet to discontinue the panel. A cursory glance at the proceedings so produced by Mr. Kishore, PAAG-I does confirm that the decision of the Cabinet is sufficiently backed by reasons. (emphasis supplied) The judgment of the Supreme Court in the case of Kumari Shrilekha Vidyarthi (supra) at paragraph 13 has discussed the expression 'termination without assigning any cause'. Their Lordships of the Supreme Court have held that the expression 'termination without assigning any cause' does not mean a termination without existence of a cause. In reference to the judgment rendered in the Liberty Oil Mills vs. Union of India reported in AIR 1984 SC 1271 it was held that the expression 'without assigning any reasons' implies that no decision has to be communicated and although the reasons for a decision taken may not be stated but the reasons must exist otherwise a decision becomes arbitrary. It has further been clarified that 'non-assigning of reasons' or 'non-communication thereof' may be based on public policy but a termination of appointment without existence of a cogent Patna High Court LPA No.535 of 2017 dt.17-04-2018 867/871 reason, would be arbitrary and against the public policy.
As regarding the non-adherence to the rules of natural justice, in my opinion, where the purported action is resting on a policy decision of the State, it would not require a scrutiny on the issue as long as it satisfies the test of arbitrariness and is based on sound reasons, equity, fairplay and justice. (emphasis supplied) It is not a case where the State Government while retaining some of the 'ASVs', has done away with the others rather the panel itself has been scrapped and the reasons assigned is non-availability of fund and non-availability of work. In such circumstances the social justice concept advanced by Mr. Giri in reference to the judgment of the Supreme Court in the case of Harihar Yadav (supra) would not come to the rescue of the petitioners.
In fact the judgments relied upon by learned counsel for the petitioners do not come to their aid because these are cases in which appointments were made against a post albeit on casual, daily-wage or on contract basis and the continuation of the incumbent in such capacity over a period, raised an issue for regularisation against one such post. Unfortunately such is not the case here. The present case is not a case of appointment nor it is a case of empanelment for the purpose of appointment. It is not even a case Patna High Court LPA No.535 of 2017 dt.17-04-2018 868/871 of contractual engagement. It is simply that a panel of certain persons has been prepared and who have been made to undergo training for discharging certain works and for the purpose of their identification they have been termed as 'Accredited Statistical volunteers'. The Supreme Court in the case of M. Pushkaran (supra) while testing a plea of abandonment of select-list has observed in paragraph 11 that a mere inclusion of a person in the select list cannot be a ground for offering him appointment nor gives a legal right to such candidate. No doubt the judgment in the said case went in favour of the appointee but the facts are dissimilar. The unequivocal opinion of the Court has been that a mere inclusion in the select list does not bestow an indefeasible right for appointment.
This would bring this Court to the last but not the least important issues raised by the petitioners regarding abandonment of the committee constituted to examine the grievance of the petitioners under the Cabinet decision dated 19.2.2015 the reference of which finds mentioned in the letter of the Special Secretary, Cabinet Secretariat Department dated 20.2.2015 present at page 304 of File No.Q0c0;ks0&09&2010. The resolution of the Cabinet passed on 19.2.2015 reads thus:
"10. lkaf[;dh Lo;a lsodksa dh leL;k ds v/;;u djus ds fy, ,d lfefr xfBr djus ds fy, lS)kfUrd fu.kZ; fy;k x;kA Patna High Court LPA No.535 of 2017 dt.17-04-2018 869/871 2& vr% vuqjks/k gS fd eaf=ifj"kn ds bl fu.kZ; ds vkyksd esa leqfpr vxzsRrj dkjZokbZ djus dh d`ik dh tk,A"
The resolution has been acted upon and though a meeting was held on 21.1.2015 by the Chief Minister but it did not reach any conclusion. The file though was processed thereafter and contains several notings which reflect that it was being acted upon until 11.3.2015 but thereafter this file appears to have been closed and the matter has proceeded in another file Bearing No. LFkk0.-02/06-05/2010 and after a gap of five months the notings have initiated to consider the continuity of the panel iself. The notings have started from 3.8.2015 and proposal mooted is for reconsideration of the continuity of the panel. In this background and after taking legal opinion thereon that a fresh memorandum has been placed before the Cabinet, a copy of which is present at running page 435 and discusses the reasons which form the basis for cancellation of the panel and has been accepted by the Cabinet decision impugned in the writ petitions as also present at page 71 of the file and following which a formal order has been issued by the Planning and Development department bearing Memo No.1549 dated 26.7.2016 cancelling the panel of 'ASVs'.
In my opinion, the two resolutions have been passed by the Cabinet at different stages. May be at the stage when the first resolution was Patna High Court LPA No.535 of 2017 dt.17-04-2018 870/871 passed on 19.2.2015, the Cabinet was of a different opinion but the developments that has taken place in between the first resolution passed on 19.2.2015 and the second resolution passed on 7.6.2016, becomes a relevant factor for a judicial review of the action taken. The explanation present in the second supplementary counter affidavit as regarding the work discharged by these petitioners coupled with the stand on the availability of work and availability of funds, would not persuade this Court to issue any direction to the State to continue with the panel. Even if there have been stray instances of work being taken from these 'ASVs', the choice lies with the State for such engagement. If the State has decided to now get the work done departmentally and there is nothing on record which would show that the State has deviated from such stand, there is no reason for the petitioners to raise any grievance nor any occasion arises to interfere with the decision. In fact in the words of the Supreme Court as found in the judgment of the Indian Drugs and Pharmaceuticals Ltd. (supra) and Nihal Singh (supra), any direction by this Court in the circumstances discussed, either for continuation of the panel or for considering the cases of these petitioners for regularisation, in absence of facts supporting continuity of discharge, would amount to a direction for creation of post as well Patna High Court LPA No.535 of 2017 dt.17-04-2018 871/871 as financial liability which is neither in the domain nor within the framework of judicial review." (emphasis supplied)
15. After having heard the counsels for the appellants as well as the counsels representing the State and having extensively gone through the impugned order passed by the learned Single Judge, we do come to a conclusion that the reasons so provided by the learned Single Judge in his order, relevant paragraphs of which has also been reproduced in the earlier part of order to avoid repetitions of facts, as well as considerations of law, we do come to a considered opinion that the appellants have failed to make out a case for interfering with the impugned order and judgment dated 24.01.2017 passed in the batch of writ applications, the lead case being CWJC No.11550 of 2016.
All the appeals lack merit, therefore, stand dismissed.
(Ajay Kumar Tripathi, J) Nilu Agrawal, J.
I agree.
( Nilu Agrawal, J)
sk
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CAV DATE 12.04.2018
Uploading Date 17.04.2018
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