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Gauhati High Court

N. Shanti Meiti @ Chinglemba Mangang @ ... vs The National Investigation Agency ... on 15 September, 2021

Author: Suman Shyam

Bench: Suman Shyam, Parthivjyoti Saikia

                                                                        Page No.# 1/6

GAHC010074252021




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : I.A.(Crl.)/236/2021

            N. SHANTI MEITI @ CHINGLEMBA MANGANG @ TAKHELCHANGBAM
            HEMANTA SINGH
            S/O. LATE DANABIR SINGH, R/O. VILL. WAHENG LEIKAI, P.S. AND DIST.
            IMPHAL WEST MANIPUR, PIN- 795001



            VERSUS

            THE NATIONAL INVESTIGATION AGENCY (N.I.A.)
            REP. BY SC, NIA



Advocate for the Petitioner   : MR D K MISHRA

Advocate for the Respondent : SC, NIA




             Linked Case : Crl.A./245/2018

            N. SHANTI MEITEI @ CHINGLEMBA MANGANG @ TAKHELCHANGBAM
            HEMANTA SINGH
            S/O LATE DANABIR SINGH
            WAHENG LEIKAI
            P.S. IMPHAL WEST
            DIST. IMPHAL WEST MANIPUR
            PIN 795001


             VERSUS
                                                  Page No.# 2/6


NIA
REPRESENTED BY SC
NIA


------------
Advocate for : MR. M G SINGH
Advocate for : SC
NIA appearing for NIA



Linked Case : Crl.A./253/2018

ELANGBAM BOBO @ KHANGANBA
S/O LATE DANABIR SINGH
RESIDENT OF HIYANGLAM MAYAI LEIKAI WARAKHANG
PS KAKCHING
DIST THOUBAL
MANIPUR



VERSUS

NIA
REPRESENTED BY STANDING COUNSEL NIA


------------
Advocate for : MR. M G SINGH
Advocate for : SC
NIA appearing for NIA



Linked Case : I.A.(Crl.)/794/2019

N. SHANTI MEITEI @ CHINGLEMBA MANGANG @ TAKHELCHANGBAM
HEMANTA SINGH
S/O LATE DANABIR SINGH
R/O VILL. WAHENG LEIKAI
P.S. IMPHAL WEST
DIST. IMPHAL WEST
MANIPUR
PIN 795001
                                                         Page No.# 3/6


VERSUS

NATIONAL INVESTIGATING AGENCY (NIA)
REPRESENTED BY SC
NIA


------------
Advocate for : MR D K MISHRA
Advocate for : SC
NIA appearing for NATIONAL INVESTIGATING AGENCY (NIA)



Linked Case : Crl.A./261/2018

INAOCHA SINGH
S/O SHRI L. GAURAHARI SINGH
 R/O SHRI L. GAURAHARI SINGH
 R/O KWAKEITHAL KONJEN LEIKAI
 P.S. SINGJAMEI
 DIST. IMPHAL WEST
 MANIPUR


VERSUS

NIA
REPRESENTED BY SC
NIA


------------
Advocate for : MR. M G SINGH
Advocate for : SC
NIA appearing for NIA



Linked Case : I.A.(Crl.)/37/2019

E. BOBO @ KHANGANBA
S/O- E. ENAOCHA SINGH

S/O- LATE DANABIR SINGH

HIYANGLAM MAYAL LEIKAI WARAKHANG
                                                       Page No.# 4/6

P.S.- KAKCHING
DIST.- THOUBAL
MANIPUR


VERSUS

THE NATIONAL INVESTIGATION AGENCY
THRUGH ITS STANDING COUNSEL


------------
Advocate for : MR. M G SINGH
Advocate for : SC
NIA appearing for THE NATIONAL INVESTIGATION AGENCY



Linked Case : Crl.A./244/2018

L. JITEN SINGH
S/O LEISHRAM NABONI SINGH
KORCHARGHAT LAISHRAM KHUL
P.S. PATHERKANDI
P/O TINOKHE
DIST. KARIMGANJ
ASSAM.


VERSUS

NIA
REPRESENTED BY SC
NIA


------------
Advocate for : MR. M G SINGH
Advocate for : SC
NIA appearing for NIA



Linked Case : I.A.(Crl.)/795/2019

N. SHANTI MEITEI @ CHINGLEMBA MANGANG @ TAKHELCHANGBAM
HEMANTA SINGH
S/O LATE DANABIR SINGH
                                                         Page No.# 5/6

R/O VILL. WAHENG LEIKAI
P.S. IMPHAL WEST
DIST. IMPHAL WEST
MANIPUR
PIN 795001


VERSUS

NATIONAL INVESTIGATION AGENCY (NIA)
REPRESENTED BY SC
NIA


------------
Advocate for : MR D K MISHRA
Advocate for : SC
NIA appearing for NATIONAL INVESTIGATION AGENCY (NIA)



Linked Case : I.A.(Crl.)/16/2019

L. JEETEN SINGH
S/O- LATE NABONI SINGH
KARCHARGHAT LAISHRAM KHUL
P.S.- PATHERKANDI
P.O.- TINOKHEL
DIST.- KARIMGANJ
ASSAM


VERSUS

THE NATIONAL INVESTIGATION AGENCY
(THROUGH ITS STANDING COUNSEL).


------------
Advocate for : MR. M G SINGH
Advocate for : SC
NIA appearing for THE NATIONAL INVESTIGATION AGENCY



                      BEFORE
       HONOURABLE MR. JUSTICE SUMAN SHYAM
     HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
                                                                                          Page No.# 6/6


                                              ORDER

Date : 15/09/2021 Suman Shyam, J Heard Mr. D.K. Mishra, learned senior counsel assisted by Mr. B. Prasad, learned counsel for the applicant/appellant. We have also heard Mr. R.K. Dev Choudhury, learned ASGI, appearing for the respondent.

These appeals have already been admitted and Mr. Mishra submits that since the bail payer of the appellant(s) had been rejected by the learned Special Court, the Interlocutory Applications and the Appeals are required to be heard and disposed of expeditiously. Accordingly, Mr. Mishra has prayed for posting these matters for hearing on 21/09/2021.

The prayer is not opposed by the learned ASGI.

In view of the above, Registry is directed to list these matters again on 21/09/2021 for hearing as fixed items.

These matters will be taken up in the physical Court.

                                                  JUDGE                                        JUDGE


sukhamay




Comparing Assistant