Gauhati High Court
N. Shanti Meiti @ Chinglemba Mangang @ ... vs The National Investigation Agency ... on 15 September, 2021
Author: Suman Shyam
Bench: Suman Shyam, Parthivjyoti Saikia
Page No.# 1/6
GAHC010074252021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Crl.)/236/2021
N. SHANTI MEITI @ CHINGLEMBA MANGANG @ TAKHELCHANGBAM
HEMANTA SINGH
S/O. LATE DANABIR SINGH, R/O. VILL. WAHENG LEIKAI, P.S. AND DIST.
IMPHAL WEST MANIPUR, PIN- 795001
VERSUS
THE NATIONAL INVESTIGATION AGENCY (N.I.A.)
REP. BY SC, NIA
Advocate for the Petitioner : MR D K MISHRA
Advocate for the Respondent : SC, NIA
Linked Case : Crl.A./245/2018
N. SHANTI MEITEI @ CHINGLEMBA MANGANG @ TAKHELCHANGBAM
HEMANTA SINGH
S/O LATE DANABIR SINGH
WAHENG LEIKAI
P.S. IMPHAL WEST
DIST. IMPHAL WEST MANIPUR
PIN 795001
VERSUS
Page No.# 2/6
NIA
REPRESENTED BY SC
NIA
------------
Advocate for : MR. M G SINGH
Advocate for : SC
NIA appearing for NIA
Linked Case : Crl.A./253/2018
ELANGBAM BOBO @ KHANGANBA
S/O LATE DANABIR SINGH
RESIDENT OF HIYANGLAM MAYAI LEIKAI WARAKHANG
PS KAKCHING
DIST THOUBAL
MANIPUR
VERSUS
NIA
REPRESENTED BY STANDING COUNSEL NIA
------------
Advocate for : MR. M G SINGH
Advocate for : SC
NIA appearing for NIA
Linked Case : I.A.(Crl.)/794/2019
N. SHANTI MEITEI @ CHINGLEMBA MANGANG @ TAKHELCHANGBAM
HEMANTA SINGH
S/O LATE DANABIR SINGH
R/O VILL. WAHENG LEIKAI
P.S. IMPHAL WEST
DIST. IMPHAL WEST
MANIPUR
PIN 795001
Page No.# 3/6
VERSUS
NATIONAL INVESTIGATING AGENCY (NIA)
REPRESENTED BY SC
NIA
------------
Advocate for : MR D K MISHRA
Advocate for : SC
NIA appearing for NATIONAL INVESTIGATING AGENCY (NIA)
Linked Case : Crl.A./261/2018
INAOCHA SINGH
S/O SHRI L. GAURAHARI SINGH
R/O SHRI L. GAURAHARI SINGH
R/O KWAKEITHAL KONJEN LEIKAI
P.S. SINGJAMEI
DIST. IMPHAL WEST
MANIPUR
VERSUS
NIA
REPRESENTED BY SC
NIA
------------
Advocate for : MR. M G SINGH
Advocate for : SC
NIA appearing for NIA
Linked Case : I.A.(Crl.)/37/2019
E. BOBO @ KHANGANBA
S/O- E. ENAOCHA SINGH
S/O- LATE DANABIR SINGH
HIYANGLAM MAYAL LEIKAI WARAKHANG
Page No.# 4/6
P.S.- KAKCHING
DIST.- THOUBAL
MANIPUR
VERSUS
THE NATIONAL INVESTIGATION AGENCY
THRUGH ITS STANDING COUNSEL
------------
Advocate for : MR. M G SINGH
Advocate for : SC
NIA appearing for THE NATIONAL INVESTIGATION AGENCY
Linked Case : Crl.A./244/2018
L. JITEN SINGH
S/O LEISHRAM NABONI SINGH
KORCHARGHAT LAISHRAM KHUL
P.S. PATHERKANDI
P/O TINOKHE
DIST. KARIMGANJ
ASSAM.
VERSUS
NIA
REPRESENTED BY SC
NIA
------------
Advocate for : MR. M G SINGH
Advocate for : SC
NIA appearing for NIA
Linked Case : I.A.(Crl.)/795/2019
N. SHANTI MEITEI @ CHINGLEMBA MANGANG @ TAKHELCHANGBAM
HEMANTA SINGH
S/O LATE DANABIR SINGH
Page No.# 5/6
R/O VILL. WAHENG LEIKAI
P.S. IMPHAL WEST
DIST. IMPHAL WEST
MANIPUR
PIN 795001
VERSUS
NATIONAL INVESTIGATION AGENCY (NIA)
REPRESENTED BY SC
NIA
------------
Advocate for : MR D K MISHRA
Advocate for : SC
NIA appearing for NATIONAL INVESTIGATION AGENCY (NIA)
Linked Case : I.A.(Crl.)/16/2019
L. JEETEN SINGH
S/O- LATE NABONI SINGH
KARCHARGHAT LAISHRAM KHUL
P.S.- PATHERKANDI
P.O.- TINOKHEL
DIST.- KARIMGANJ
ASSAM
VERSUS
THE NATIONAL INVESTIGATION AGENCY
(THROUGH ITS STANDING COUNSEL).
------------
Advocate for : MR. M G SINGH
Advocate for : SC
NIA appearing for THE NATIONAL INVESTIGATION AGENCY
BEFORE
HONOURABLE MR. JUSTICE SUMAN SHYAM
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
Page No.# 6/6
ORDER
Date : 15/09/2021 Suman Shyam, J Heard Mr. D.K. Mishra, learned senior counsel assisted by Mr. B. Prasad, learned counsel for the applicant/appellant. We have also heard Mr. R.K. Dev Choudhury, learned ASGI, appearing for the respondent.
These appeals have already been admitted and Mr. Mishra submits that since the bail payer of the appellant(s) had been rejected by the learned Special Court, the Interlocutory Applications and the Appeals are required to be heard and disposed of expeditiously. Accordingly, Mr. Mishra has prayed for posting these matters for hearing on 21/09/2021.
The prayer is not opposed by the learned ASGI.
In view of the above, Registry is directed to list these matters again on 21/09/2021 for hearing as fixed items.
These matters will be taken up in the physical Court.
JUDGE JUDGE sukhamay Comparing Assistant