Calcutta High Court
Commissioner Of Income Tax vs M/S. R.R. Sen & Brothers Pvt. Ltd on 24 September, 2014
Author: Soumitra Pal
Bench: Soumitra Pal
ORDER SHEET
ITA 241 of 2009
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
COMMISSIONER OF INCOME TAX, KOLKATA-IV
Versus
M/S. R.R. SEN & BROTHERS PVT. LTD
BEFORE:
The Hon'ble JUSTICE SOUMITRA PAL
The Hon'ble JUSTICE ARINDAM SINHA
Date : 24th September, 2014.
For Appellant : Mrs.A.Quereshi,Advocate
For Respondent : Mr.A.K.Dey,Advocate
The Court : It is submitted by Mrs.Quereshi, learned advocate for the appellant that pursuant to the directions contained in the order dated 12th August, 2013 costs have been paid by Draft No.677668 dated 29th August, 2013 drawn on SBI, Esplanade Branch, Kolkata.
As prayed for by Mrs.Quereshi, let the matter appear as "New Application"
in the Combined Monthly List of November, 2014.
As prayed for by Mr.Ajoy Kumar Dey, learned Central Government Advocate is directed to serve copies of the application for stay and Memorandum 2 of Appeal on Mr.Dey by 29th September, 2014 and Mr.Dey shall file vakalatnama by 27th October, 2014.
(SOUMITRA PAL, J.) (ARINDAM SINHA, J.) ssaha AR(CR)