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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(2)(b) in The Tamil Nadu Borstal Schools Act, 1925

(b)the [x x x] [Word 'classification' was omitted by section 2(ii)(b) of the Madras Borstal Schools (Amendment) Act, 1936 (Madras Act XIX of 1936).] treatment, maintenance, education, [professional, vocational or technical training] [Substituted for the words 'industrial training' by section 3(ii) of the Tamil Nadu Borstal Schools (Amendment) Act, 1959 (Tamil Nadu Act 15 of 1959).] and control of inmates;