Section 76A(c) in Tamil Nadu District Municipalities Act, 1920
(c)the [State Government] [The words 'Provincial Government' were substituted for the words 'Local Government' by the Adaptation Order of 1937 and the word 'State' was substituted for 'Provincial' by the Adaptation Order of 1950.] may, at any time, withdraw any such health officer, [engineer, electrical engineer, or assistant electrical engineer] [These words were substituted by section 5(ii) of the Adaptation Order of 1950.] and appoint another in his place; and