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Calcutta High Court

Sarama Bala Sahoo vs C.I.T. W.B.Xix on 18 February, 2010

Author: I.P. Mukerji

Bench: I. P. Mukerji

                                WP No. 80 of 2006

                      IN THE HIGH COURT AT CALCUTTA

                                 ORIGINAL SIDE




                                                          SARAMA BALA SAHOO

                                                                         Versus

                                                                  C.I.T. W.B.XIX

  BEFORE:

  The Hon'ble JUSTICE I. P. MUKERJI

Date : 18th February, 2010.

The Court : Learned Counsel for the petitioner on instruction submits that he does not want to proceed with the writ application.

In the circumstances, this writ application is dismissed as not pressed. Interim order, if any, is vacated.

(I.P. MUKERJI, J.) SP/