Calcutta High Court
Sarama Bala Sahoo vs C.I.T. W.B.Xix on 18 February, 2010
Author: I.P. Mukerji
Bench: I. P. Mukerji
WP No. 80 of 2006
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
SARAMA BALA SAHOO
Versus
C.I.T. W.B.XIX
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI
Date : 18th February, 2010.
The Court : Learned Counsel for the petitioner on instruction submits that he does not want to proceed with the writ application.
In the circumstances, this writ application is dismissed as not pressed. Interim order, if any, is vacated.
(I.P. MUKERJI, J.) SP/