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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(f) in The Maharashtra State Council For Occupational Therapy And Physiotherapy Act, 2002

(f)“Occupational therapist” means a person who possesses occupational therapy qualification obtained from a recognised institution specified in Schedule I and whose name has been enrolled in the Register of Occupational Therapists;