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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(2)(b) in The Alipurduar University Act, 2018

(b)Representatives of Departments of the University and affiliating Colleges-
(ix)Heads of Departments of the University;
(x)five senior most Professors of Departments of University to be selected by the Vice-Chancellor in alphabetical order of the Department, of whom not more than one Professor shall be from the same Department;
(xi)Principals of affiliated Colleges, not more than ten, to be nominated by the Vice-Chancellor of whom-