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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Punjab - Subsection

Section 34(2)(a) in The Punjab Scheduled Castes Land Development and Finance Corporation Act, 1970

(a)the time and places of meetings of the board and the procedure to be followed in relation to such meetings including the quorum necessary for the transaction of business;