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State of Haryana - Section

Section 1 in The Punjab Fruit Nurseries Act, 1961

1. Short title, extent and commencement.

(1)this Act my be called the Punjab Fruit Nurseries Act, 1961.
(2)It extends to the whole of State of [Haryana] [Substituted for the word 'Punjab' by Haryana Adoption of Laws Order, 1968.].
(3)It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.