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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Maharashtra - Subsection

Section 38(2)(o) in The Maharashtra Nurses Act, 1966

(o)under section 24, the renewal fee for continuance of names on the Register or List, form of renewal slip and additional fee to be paid for failure to pay renewal fee in time;