Bombay High Court
Gautam Landscapes Private Limited vs Shailesh S Shah And Anr on 27 February, 2019
Bench: R.D. Dhanuka, G. S. Kulkarni
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION PETITION NO. 466 OF 2017
Gautam Landscapes Private Limited ....Petitioner
V/S
Shailesh S Shah And Anr ....Respondent
WITH ARBITRATION APPLICATION NO. 246 OF 2016 Gautam Landscapes Private Limited ....Petitioner V/S Shailesh S Shah ....Respondent WITH ARBITRATION APPLICATION NO. 300 OF 2018 Vijay Sharma ....Petitioner V/S Vivek Makhija And Anr ....Respondent Ms. Priya Rombade a/w Mr. Aniket Worlikar i/b Deven Dwarkadas for Petitioner in ARBP/466/2017 and Applicant in ARBAP/246/2016 Mr. Ankit Lohia a/w Mr. Swapnil Ambure, Mr. Mikhail Dey, Ms. Archana Malvankar i/b Dinesh Tiwari & Asso. for Applicant in ARBAP/300/2018 Mr. P.S. Dani, Sr. Adv. a/w Mr. Tejesh Dande, Mr Bharat Gadhavi & Mr. Vishal Navale i/b R.D. Suryawanshi for Respondent in ARBP/466/2017 & ARBAP/246/2016 Mr. Shrikrishna R. Ganbavale, Adv. for Respondent in ARBAP/300/2018 Page 1/2 ::: Uploaded on - 27/02/2019 ::: Downloaded on - 22/03/2019 00:10:38 ::: Mr. Milind Sathe, Sr. Adv., Amicus Curiae in ARBP/466/2017, present Mr. Aspi Chinoy, Sr. Adv., Amicus Curiae in ARBAP/300/2018, present CORAM : THE CHIEF JUSTICE, R.D. DHANUKA & G. S. KULKARNI, JJ DATE : 27th February, 2019 P.C. :
Stand over to 28/02/2019 at 3.00 p.m. ( ASSOCIATE ) Page 2/2 ::: Uploaded on - 27/02/2019 ::: Downloaded on - 22/03/2019 00:10:38 :::