Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 195A] [Entire Act] State of Jammu-Kashmir - Subsection Section 195A(i) in The Jammu and Kashmir State Ranbir Penal Code, 1989 (i)threatens any person with any injury to the person, reputation or property or to the person or reputation of any one in whom that person is interested; or