Section 11(1) in Punjab Exhibition of Films on Television Screen through Video Cassette Players (Regulation) Rules, 1989
(1)An application in Form-I for the renewal of a licence together with such fees as is payable under rule 7 shall be made so as to reach the licensing authority not less than thirty days before the date on which the licence expires:Provided that the licensing authority may entertain the application after the expiry of the said period but not later than fifteen days after the expiry of the licence if it is satisfied that the applicant was prevented by sufficient cause from applying for renewal within time.
