Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 45] [Entire Act] State of Maharashtra - Subsection Section 45(2) in The Maharashtra Regional and Town Planning Act, 1966 (2)Any permission granted under sub-section (1) with or without conditions shall be contained in a commencement certificate in the prescribed form.
