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[Cites 0, Cited by 0] [Section 69A(1)] [Section 69A] [Entire Act]

State of West Bengal - Subsection

Section 69A(1)(b) in Kolkata Municipal Corporation Building Rules, 2009

(b)additional Floor Area Ratio of 15% may be allowed in cases of Mass Housing Projects, Hospitals, Information Technology Buildings, Mega Commercial Projects, if there are adequate municipal infrastructure and facilities available in the locality to cater to the enhanced civic demands;