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State of Maharashtra - Section

Section 5 in The Maharashtra Industrial Development Rules, 1962

5. Pay and allowances.

- The Chief Executive Officer and the Chief Accounts Officer shall be appointed by the State Government on such pay as may be fixed by that Government in the following scales of pay and allowances, namely :-
(a)Chief Executive, Officer -
Scale of Pay - [Rs. 5,900-200-6,700] [Substituted by G. N. of 11.5.1988.].
(b)Chief Accounts Officer -
[Scale of Pay - Rs. 2,000-125/2-2,250] [Substituted by G. N. of 2.9.1982.].Dearness Allowance. - As admissible according to the rates prescribed by the State Government for its officers [in the corresponding scale] [Added by G. N. of 22.7.1966.].