Section 29(h) in The Prevention of Food Adulteration Rules, 1955
(h)[ Flavour emulsion and flavour paste for use in carbonated or non-carbonated beverages only under label declaration as provided in clause (13) of sub-rule (zzz) of rule 42.] [Inserted by G.S.R. 718 (E), dated 13th September, 2000 (w.e.f. 13-9-2000).]
