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[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

State of West Bengal - Subsection

Section 27(3)(iv) in Raiganj University Act, 2014

(iv)not more than four teachers, not belonging to the same Department, elected jointly by the teachers of such affiliated colleges in such manner as may be provided by the Statutes;