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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(7) in The Bihar Non-Government Elementary Schools (Taking Over of Control) Act, 1976

(7)The District Superintendent of Education, the Sub-divisional Education Officer-cum-Municipal Education Officer and Sub-divisional Education Officer, Patna Sadar shall respectively operate the District Education Fund, the Municipal Education and the Patna Municipal Corporation Education Fund according to the order or Rules of the State Government.