Section 2(1)(b) in The Intimation of Accidents (form and time of Service of Notice) Rules, 2005

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(b)"Inspector" means the Chief Electrical Inspector or the Electrical Inspector appointed under sub-section (1) of Section 162 of the Act.

Legal Document View