Supreme Court - Daily Orders
Murlibhai Fatandas Sawlani vs Income Tax Officer on 27 November, 2017
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.17 COURT NO.7 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.31904/2017
(Arising out of impugned final judgment and order dated 19-01-2016
in SCA No. 19320/2015 passed by the High Court Of Gujarat At
Ahmedabad)
MURLIBHAI FATANDAS SAWLANI Petitioner(s)
VERSUS
INCOME TAX OFFICER Respondent(s)
( IA No.123445/2017-CONDONATION OF DELAY IN FILING and IA
No.123451/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
Date : 27-11-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Ketan H. Shah, Adv.
Mr. Sameer Singh, Adv.
Mr. Ajay Singh, Adv.
Dr. Sushil Balwada, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on the Special Leave Petition as well as on the application for condonation of delay.
(ASHA SUNDRIYAL) (CHANDER BALA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
ASHA SUNDRIYAL
Date: 2017.11.29
15:26:11 IST
Reason: