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Supreme Court - Daily Orders

Murlibhai Fatandas Sawlani vs Income Tax Officer on 27 November, 2017

Bench: R.K. Agrawal, Abhay Manohar Sapre

     ITEM NO.17                               COURT NO.7               SECTION III

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (C) No.31904/2017

     (Arising out of impugned final judgment and order dated 19-01-2016
     in SCA No. 19320/2015 passed by the High Court Of Gujarat At
     Ahmedabad)

     MURLIBHAI FATANDAS SAWLANI                                         Petitioner(s)

                                                     VERSUS

     INCOME TAX OFFICER                                                 Respondent(s)

     ( IA No.123445/2017-CONDONATION OF DELAY IN FILING                          and    IA
     No.123451/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS)

     Date : 27-11-2017 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE R.K. AGRAWAL
                            HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE


     For Petitioner(s)                 Mr.   Ketan H. Shah, Adv.
                                       Mr.   Sameer Singh, Adv.
                                       Mr.   Ajay Singh, Adv.
                                       Dr.   Sushil Balwada, AOR

     For Respondent(s)

                             UPON hearing the counsel the Court made the following
                                                O R D E R

Issue notice on the Special Leave Petition as well as on the application for condonation of delay.





     (ASHA SUNDRIYAL)                                                (CHANDER BALA)
       COURT MASTER                                                   COURT MASTER
Signature Not Verified

Digitally signed by
ASHA SUNDRIYAL
Date: 2017.11.29
15:26:11 IST
Reason: