Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(e) in The West Bengal Minorities Development And Finance Corporation Act, 1995

(e)to do, with the prior approval of the State Government, all other things to facilitate the proper carrying on of the business and the functions of the Corporation.