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[Cites 0, Cited by 0] [Section 157(4)] [Section 157] [Entire Act]

State of Uttar Pradesh - Subsection

Section 157(4)(k) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(k)All sums received by the Gram Panchayat from any individual or corporation or the State Government under Section 24 of the U.P. Panchayat Raj Act or any other low.