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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(o) in The Life Insurance Corporation of India (Employees) Pension Rules, 1995

(o)[ "pay" includes,- [Clause 'o' as amended vide Government Notification dated 14.5.1999]
(i)the basic pay including the stagnation increments if any; and
(ii)all allowances counted for the purpose of making contribution to the Provident Fund and for the payment of dearness allowance;