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State of Rajasthan - Section

Section 4 in Rajasthan Farmers' Participation in Management of Irrigation System Act, 2000

4. Constitution of Water Users' Association.

(1)There shall be a Water Users' Association called by its local distinct name for every water users' area delineated under sub-section (1) of section 3.
(2)Every Water Users' Association shall consist of all the water users who are [land owners and their spouses] [Substituted 'land owners' by Act No. 35 of 2017, dated 9.11.2017.] in such water users' area as members.
(3)All members specified in clause (2) shall constitute the General body of the Water Users' Association and shall have right to vote.