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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Assam - Subsection

Section 4(ii) in The Assam Urban Areas Rent Control Rules, 1969

(ii)a suit or proceeding as referred to in sub-section (1) of Section 5 of the Act, ad valorem court-fee shall be paid in accordance with the appropriate provisions of the Court Fee Act, 1870 (Act VII of 1870), as amended;