Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Punjab - Subsection Section 23(4) in The Punjab Municipal Act, 1999 (4)The meeting for the election of the Mayor, the Senior Deputy Mayor and the Deputy Mayor, shall be convened and presided over by the Divisional Commissioner.
