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[Cites 0, Cited by 127] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(b) in The Drugs And Cosmetics Act, 1940

(b)sell, or stock or exhibit or offer for sale, or distribute any drug or cosmetic which has been imported or manufactured in contravention of any of the provisions of this Act or any rule made thereunder;