Section 3 in The U.P. National Parks Act, 1935

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State of Uttar Pradesh - Section

Section 3 in The U.P. National Parks Act, 1935

3. Constitution of a national park.

- The area defined in the Schedule to this Act is hereby constituted a national park or the propagation and preservation therein of wild animal life or other objects is scientific interest,

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State of Uttar Pradesh - Section

Section 3 in The U.P. National Parks Act, 1935

3. Constitution of a national park.