Rajasthan High Court - Jaipur
Sikander Rangrez vs Deputy Dir Enforcement Directorate on 11 January, 2022
Author: Anoop Kumar Dhand
Bench: Anoop Kumar Dhand
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Miscellaneous Appeal No. 634/2018
Sikander Rangrez
----Appellant
Versus
Deputy Dir Enforcement Directorate
----Respondent
For Appellant(s) : Mr. Prahlad Sharma through VC For Respondent(s) : Mr. Deepak through VC HON'BLE MR. JUSTICE ANOOP KUMAR DHAND Order 11/01/2022 Learned counsel appearing for the appellant seeks time to argue the matter.
List the matter after four weeks.
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