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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Andhra Pradesh - Subsection

Section 29(1) in Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006

(1)A special issue room shall be provided by the licensee near the spirit warehouse for the operations connected with the filling of vessels and for issue of spirits from the Distillery.