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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 2(1)(xi) in The Andaman and Nicobar Islands Port Rules, 2004

(xi)"Excluded petroleum" means petroleum having its flash point not below 93 degree centigrade (or 200 degree Fahrenheit), to which these rules do not apply;