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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(j) in The Orissa Fruit Nurseries (Regulation) Act, 1997

(j)not procure stock for sale from any outside source other than a licensed fruit nursery, research institute or Government institute, and where stock is procured from any of the said three sources, inform the competent authority the source, quantity and type of material so procured, before sale of such stock.