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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(1) in The Wild Life (Protection) (Orissa) Rules, 1974

(1)The special game hunting licence and the big game hunting licence shall specify -
(a)the number of animals of any species,
(b)the sex, and
(c)the minimum and maximum size of each specimen that could be hunted.