Chattisgarh High Court
Anurudha Agarwal vs Union Of India on 18 February, 2022
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPCR No. 158 of 2022
Anurudha Versus Union of India and others
WPCR No.160 of 2022
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WPCR No. 159 of 2022
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18.02.2022 Mr. Chandradeep Prasad, appears on behalf of Mr. Vaibhav Shukla,
counsel for the Petitioner(s).
Mr. Ramakant Mishra, Assistant Solicitor General appears for the Union
of India.
Mr. Anil S. Pandey, counsel for respondents 2 & 3.
It is stated that counsel for the petitioner(s) is suffering from COVID infection, therefore, some time may be granted.
List it after three weeks.
Sd/-
GOUTAM BHADURI JUDGE Rao