Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Meghalaya - Subsection Section 38(iv) in The Meghalaya Cinemas (Regulation) Rules (iv)Every sanitary convenience shall be under cover and so partitioned off as to secure privacy and shall have proper door fastenings.
