Punjab-Haryana High Court
Sheela Devi vs Ram Chand Tiwari on 10 November, 2014
Author: Surinder Gupta
Bench: Surinder Gupta
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH.
Civil Revision No.7549 of 2014 (O&M)
Date of Decision: November 10, 2014.
Sheela Devi
..........PETITIONER(s).
VERSUS
Ram Chand Tiwari
........RESPONDENT(s).
CORAM:- HON'BLE MR. JUSTICE SURINDER GUPTA
Present: Mr. Kunal Dawar, Advocate
for the petitioner (s).
*******
SURINDER GUPTA, J.(Oral)
After arguing for some time, learned counsel for the petitioner seeks permission to withdraw the petition.
Dismissed as withdrawn.
( SURINDER GUPTA ) November 10, 2014. JUDGE Sachin M. SACHIN MEHTA 2014.11.10 17:14 I attest to the accuracy and integrity of this document Chandigarh