Delhi High Court - Orders
Rajasthan Metals vs Union Of India & Ors on 25 September, 2025
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~81 to 95
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11126/2025 & CM APPL. 45750/2025
RAJASTHAN METALS .....Petitioner
Through: Mr. Balbir Singh, Senior Advocate
with Mr. Jitendra Motwani, Mr.
Chirag Shetty, Mr. Udit Jain, Mr.
Karan Sachdev, Ms. Ayushi Agrawal
and Ms. Anam Khan, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Rakesh Kumar, SPC with Mr.
Sunil, Adv. for UOI.
Ms. Samiksha Godiyal, SSC with Mr.
B. D. Rao Kundan and Mr. Tenzing
Bhutia, Advs.
Mr. Aditya Singla, SSC with Mr.
Ritwik Saha and Ms. Shreya Lamba,
Advs. for R-5 & R-6.
(82)
+ W.P.(C) 11127/2025 CM APPL. 45752/2025
MICRO COILS AND REFRIGERATION PVT LTD .....Petitioner
Through: Mr. Jitendra Motwani, Mr. Chirag
Shetty, Mr. Udit Jain, Ms. Ayushi
Agrawal and Ms. Anam Khan, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Bhagwan Swaroop Shukla,
CGSC with Mr. Kabir Hazarika and
Mr. Yash, Advs. for R-1 & R-2.
Mr. Aditya Singla, SSC with Mr.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/10/2025 at 22:29:03
Ritwik Saha and Ms. Shreya Lamba,
Advs. for R-5 & R-6.
(83)
+ W.P.(C) 11128/2025 CM APPL. 45754/2025
MARDIA METALS .....Petitioner
Through: Mr. Jitendra Motwani, Mr. Chirag
Shetty, Mr. Udit Jain, Ms. Ayushi
Agrawal and Ms. Anam Khan, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Ms. Avshreya Pratap Singh Rudy,
CGSC with Ms. Harshita Chaturvedi
and Mr. Mohammad Junaid
Mahmood, Advs.
Ms. Samiksha Godiyal, SSC with Mr.
B. D. Rao Kundan and Mr. Tenzing
Bhutia, Advs.
Mr. Aditya Singla, SSC with Mr.
Ritwik Saha and Ms. Shreya Lamba,
Advs. for R-5 & R-6.
(84)
+ W.P.(C) 11129/2025 CM APPL. 45756/2025
SPIROTECH HEAT EXCHANGE PVT LTD .....Petitioner
Through: Mr. Jitendra Motwani, Mr. Chirag
Shetty, Mr. Udit Jain, Ms. Ayushi
Agrawal and Ms. Anam Khan, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Premtosh K. Mishra, CGSC with
Mr. Praraldh Tiwari, Adv. and Mr.
Vinay Kumar, Dy. Secretary,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/10/2025 at 22:29:03
Ministry of Finance.
Ms. Samiksha Godiyal, SSC with Mr.
B. D. Rao Kundan and Mr. Tenzing
Bhutia, Advs.
Mr. Aditya Singla, SSC with Mr.
Ritwik Saha and Ms. Shreya Lamba,
Advs. for R-5 & R-6.
(85)
+ W.P.(C) 11130/2025 CM APPL. 45758/2025
HAVELLS INDIA LIMITED .....Petitioner
Through: Mr. Abhimanyu Bhandari, Senior
Advocate with Mr. Jitendra Motwani,
Mr. Chirag Shetty, Mr. Udit Jain, Ms.
Ayushi Agrawal and Ms. Anam
Khan, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Jagdish Chandra Solanki, CGSC
with Mr. Vasuchit Anand and Mr.
Sujeet Kumar, Advs. for R-1.
Mr. Aditya Singla, SSC with Mr.
Ritwik Saha and Ms. Shreya Lamba,
Advs. for R-5 & R-6.
(86)
+ W.P.(C) 11131/2025 CM APPL. 45760/2025
PANKAJ METALS .....Petitioner
Through: Mr. Jitendra Motwani, Mr. Chirag
Shetty, Mr. Udit Jain, Ms. Ayushi
Agrawal and Ms. Anam Khan, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/10/2025 at 22:29:03
Through: Mr. Siddhartha Shankar, CGSC with
Ms. Khushi Ramuka, Adv.
Mr. Aditya Singla, SSC with Mr.
Ritwik Saha and Ms. Shreya Lamba,
Advs. for R-5 & R-6.
(87)
+ W.P.(C) 11132/2025 CM APPL. 45762/2025
PALLAVI COPPER PIPES PVT LTD .....Petitioner
Through: Mr. Jitendra Motwani, Mr. Chirag
Shetty, Mr. Udit Jain, Ms. Ayushi
Agrawal and Ms. Anam Khan, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Aditya Singla, SSC with Mr.
Ritwik Saha and Ms. Shreya Lamba,
Advs. for R-1, R-3, R-5 & R-6.
Mr. Varun Mishra, SPC and Mr.
Ashar Hussain, Advs.
(88)
+ W.P.(C) 12998/2025 CM APPL. 53203/2025 CM APPL. 53204/2025
HONEYCOOL HVAC INDUSTRIES LLP .....Petitioner
Through: Mr. Jitendra Motwani, Mr. Chirag
Shetty, Mr. Udit Jain, Ms. Ayushi
Agrawal and Ms. Anam Khan, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Abhishek Gupta, CGSC with Mr.
Shaswat Kumar Pandey and Mr.
Kumar Kartikeya, Advs.
Mr. Aditya Singla, SSC with Mr.
Ritwik Saha and Ms. Shreya Lamba,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/10/2025 at 22:29:03
Advs. for R-5 & R-6.
Ms. Samiksha Godiyal, SSC with Mr.
B. D. Rao Kundan and Mr. Tenzing
Bhutia, Advs.
(89)
+ W.P.(C) 12999/2025 CM APPL. 53206/2025 CM APPL. 53207/2025
ZECO AIRCON LIMITED .....Petitioner
Through: Mr. Jitendra Motwani, Mr. Chirag
Shetty, Mr. Udit Jain, Ms. Ayushi
Agrawal and Ms. Anam Khan, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Ms. Nidhi Raman, CGSC with Mr.
Mayank Sansanwal and Mr. Arnav
Mittal, Advs.
Mr. Aditya Singla, SSC with Mr.
Ritwik Saha and Ms. Shreya Lamba,
Advs. for R-5 & R-6.
(90)
+ W.P.(C) 13001/2025 CM APPL. 53212/2025 CM APPL. 53213/2025
BMR HVAC LIMITED .....Petitioner
Through: Mr. Jitendra Motwani, Mr. Chirag
Shetty, Mr. Udit Jain, Ms. Ayushi
Agrawal and Ms. Anam Khan, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Aditya Singla, SSC with Mr.
Ritwik Saha and Ms. Shreya Lamba,
Advs. for R-5 & R-6.
Ms. Samiksha Godiyal, SSC with Mr.
B. D. Rao Kundan and Mr. Tenzing
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/10/2025 at 22:29:03
Bhutia, Advs.
(91)
+ W.P.(C) 13002/2025 CM APPL. 53214/2025 CM APPL. 53215/2025
HEAT CRAFT INDUSTRIES .....Petitioner
Through: Mr. Jitendra Motwani, Mr. Chirag
Shetty, Mr. Udit Jain, Ms. Ayushi
Agrawal and Ms. Anam Khan, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Ripudaman Bhardwaj, CGSC
with Mr. Kushagra Kumar and Mr.
Amit Kumar Rana, Advs.
Mr. Aditya Singla, SSC with Mr.
Ritwik Saha and Ms. Shreya Lamba,
Advs. for R-5 & R-6.
Ms. Samiksha Godiyal, SSC with Mr.
B. D. Rao Kundan and Mr. Tenzing
Bhutia, Advs.
(92)
+ W.P.(C) 13003/2025 CM APPL. 53216/2025 CM APPL. 53217/2025
FITSPARK INDIA PRIVATE LIMITED EARLIER KNOWN AS
RPA COPPER DISTRIBUTORS PRIVATE LIMITED .....Petitioner
Through: Mr. Jitendra Motwani, Mr. Chirag
Shetty, Mr. Udit Jain, Ms. Ayushi
Agrawal and Ms. Anam Khan, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Rohan Jaitley, CGSC with Mr.
Dev Pratap, Adv.
Mr. Aditya Singla, SSC with Mr.
Ritwik Saha and Ms. Shreya Lamba,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/10/2025 at 22:29:03
Advs. for R-5 & R-6.
Ms. Samiksha Godiyal, SSC with Mr.
B. D. Rao Kundan and Mr. Tenzing
Bhutia, Advs.
(93)
+ W.P.(C) 13004/2025 CM APPL. 53218/2025 CM APPL. 53219/2025
ESS KAY FABRICATION .....Petitioner
Through: Mr. Jitendra Motwani, Mr. Chirag
Shetty, Mr. Udit Jain, Ms. Ayushi
Agrawal and Ms. Anam Khan, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through:
Mr. Aditya Singla, SSC with Mr.
Ritwik Saha and Ms. Shreya Lamba,
Advs. for R-5 & R-6.
(94)
+ W.P.(C) 13005/2025 CM APPL. 53220/2025 CM APPL. 53221/2025
EDGETECH AIR SYSTEMS PRIVATE LIMITED .....Petitioner
Through: Mr. Jitendra Motwani, Mr. Chirag
Shetty, Mr. Udit Jain, Ms. Ayushi
Agrawal and Ms. Anam Khan, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Aditya Singla, SSC with Mr.
Ritwik Saha and Ms. Shreya Lamba,
Advs. for R-5 & R-6.
Ms. Samiksha Godiyal, SSC with Mr.
B. D. Rao Kundan and Mr. Tenzing
Bhutia, Advs.
Mr. Aakarsh Srivastava, SSC.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/10/2025 at 22:29:03
(95)
+ W.P.(C) 13006/2025 CM APPL. 53222/2025 CM APPL. 53223/2025
DIWACH INDUTRIES .....Petitioner
Through: Mr. Jitendra Motwani, Mr. Chirag
Shetty, Mr. Udit Jain, Ms. Ayushi
Agrawal and Ms. Anam Khan, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Nishant Gautam, CGSC with Mr.
Prithviraj Dey and Mr. Shaurya M.
Pandey, Advs.
Mr. Aditya Singla, SSC with Mr.
Ritwik Saha and Ms. Shreya Lamba,
Advs. for R-5 & R-6.
Mr. Aakarsh Srivastava, SSC.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE VINOD KUMAR
ORDER
% 25.09.2025
1. Mr. Rakesh Kumar, learned SPC who appears for the respondent no.1 in W.P.(C) 11126/2025 states that though a counter-affidavit has been filed on behalf of the Ministry of Commerce, the same is without the approval of the Competent Authority. He also states if the counter-affidavit as filed is approved, the same be read as the stand of the Ministry of Commerce to the writ petition. In case of any amendment, the same shall be made within a period of 10 days from today, by giving a copy to the counsel for the petitioners.
2. We have heard Mr. Balbir Singh, learned Senior Counsel for some of This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/10/2025 at 22:29:03 the petitioners.
3. To come up for the arguments on behalf of the other petitioners on 14.10.2025 at 02:30 P.M. V. KAMESWAR RAO, J VINOD KUMAR, J SEPTEMBER 25, 2025 rk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/10/2025 at 22:29:03