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Madhya Pradesh High Court

Kala Ali vs The State Of Madhya Pradesh on 6 February, 2018

THE HIGH COURT OF MADHYA PRADESH MCRC-2351-2018 (KALA ALI Vs THE STATE OF MADHYA PRADESH) 2 Jabalpur, Dated : 06-02-2018 As prayed by learned counsel for the applicant, list in the next week.

(RAJEEV KUMAR DUBEY) sh JUDGE e ad m/-

Pr a hy Digitally signed by MONIKA CHOURASIA Date: 2018.02.06 03:11:49 -08'00' ad M of rt ou C h ig H