Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Maharashtra - Subsection Section 33(e) in Dr. Babasaheb Ambedkar Technological University Act, 2014 (e)to advise the Academic Council and Executive Council on any matter which it may deem necessary for the fulfillment of the objects of the University;
