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[Cites 0, Cited by 0] [Section 85(1)] [Section 85] [Entire Act]

State of Tamilnadu - Subsection

Section 85(1)(a) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(a)if it bears any mark or writing by which the elector can be identified, or