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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(1)(gd) in Securities and Exchange Board of India (Stock Brokers) Regulations, 1992

(gd)[ and (h) ***] [Omitted by Notification No. LAD-NRO/GN/2013-14/25/24775, dated 27.9.2013 (w.e.f. 23.10.1992).]