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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(4) in The West Bengal Valuation Board Act, 1978

(4)The Board shall pay out of the Fund such sum as may be determined by the State Government by way of fees [, if any,] [Words Inserted by W.B. Act 17 of 2002.] for such audit.