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[Cites 0, Cited by 0] [Section 6] [Entire Act]

International Treaty - Subsection

Section 6(2) in European Economic Community International Institutional Partners Scheme, 1993

(2)The partner institutions shall maintain separate accounts in their books of account for the funds under the ECIIP facilities handled by them on behalf of the European Economic Community and for depositing the sale proceeds of its investments if any.