Supreme Court - Daily Orders
Sunil Bharti Mittal vs Cbi on 1 May, 2014
ÞITEM NO.303 COURT NO.2 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl) No(s).2961/2013
(Against the impugned order dated 19.03.2013, passed by the
Hon’ble Special Judge, C.B.I. in CC No. 01/12)
SUNIL BHARTI MITTAL Petitioner(s)
VERSUS
CBI Respondent(s)
(With appln(s) for ex-Parte stay,intervention, permission to place addl. facts and grounds and office report) WITH SLP(Crl) NO. 3161 of 2013 (With appln. for stay and permission to place addl. facts and grounds and office report) SLP(Crl) NO. 3326-3327 of 2013 (With office report) Date: 01/05/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU HON’BLE MR. JUSTICE K.S. RADHAKRISHNAN For Petitioner(s) Mr. Mukul Rohatgi, Sr. Adv. SLP 3161/2013 Mr. Mahesh Agarwal, Adv.
Ms. Neeha Nagpal, Adv.
Mr. E.C. Agrawala, Adv.
SLP 2961/2013 Mr. Harish N Salve, Sr. Adv.
Mr. Amit Desai, Sr. Adv.
Mr. Sidharth Agarwal, Adv.
Mr. Percival Billimoria, Adv.
Mr. Kamal Shankar, Adv.
Mr. Atul N., Adv.
Mr. Gautam Kazanchi, Adv.
Mr. Manpreet Lamba, Adv.
Ms. Kripa Pandit, Adv.
Mr. N. Ganpathy,Adv.
Mr. Sunil Malhotra, Adv. Mr. Kunal Malhotra, Adv. Mr.Abhishek Vikas, Adv. For Respondent(s) Mr. K.K. Venugopal, Sr. Adv.
Mr. Gopal Sankaranarayanan, Adv. Mr. Rohit Bhatt, Adv.
Mr. Vikramaditya, Adv. Ms. Sonia Mathaur, Adv. Mr. Harsh Prabhakar, Adv. Mr.Surya Kant, Adv.
Mr. Pranav Vyas, Adv.
Ms. Seema Rao, Adv.
Mr. Mohit Nagar, Adv.
Mr. Anirudh Tanwar, Adv. Mr. Ragini Singh, Adv.
Mr. H.D. Sharma, Adv.
Ms. Purnima Jauhari, Adv. Mr. B.V. Balaram Das,Adv.
UPON hearing counsel the Court made the following O R D E R List the matter for hearing on 05.08.2014.
[ Charanjeet Kaur ] [ Vinod Kulvi ] Court Master Asstt. Registrar